REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(KM.) SUDHA VIJAY Vs. BALIKA VIDHAYALAY ASSOCIATION AND ORS.	March 9, 1988
(SMT.) CHANDRA KALA AGARWALA Vs. UNION OF INDIA	April 27, 1988
A N MISHRA Vs. PRINCIPAL S M COLLEGE	January 8, 1988
ABAI RAJ SINGH Vs. NAGAR MAHAPALIKA, ALLAHABAD AND OTHERS	May 26, 1988
ABDUL GHAFFAR Vs. ISHTIYAQ AHMAD	November 23, 1988
ABDUL GHAFOOR Vs. DISTRICT JUDGE BULANDSHAHR	March 2, 1988
ABDUL JABBAR Vs. VII ADDL DISTRICT JUDGE GORAKHPUR	October 29, 1988
ABDUL JABBAR KHAN Vs. DEPUTY DIRECTOR, CONSOLIDATION, LUCKNOW, CAMP AT FATEHPUR (U.P) AND ANOTHER	November 15, 1988
ABHA Vs. NAMAT ULLAH	December 21, 1988
ABHAI SINGH Vs. SANJAY SINGH	March 30, 1988
ABILITIES (INDIA) PVT LIMITED Vs. UNION OF INDIA	October 7, 1988
ADARSH KUMAR JAIN Vs. RENT CONTROL AND EVICTION OFFICER	September 12, 1988
ADIL RASHEED Vs. STATE OF U.P. AND OTHERS	July 20, 1988
ADITYA SWAROOP SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD	August 22, 1988
AFTAB AHMAD Vs. LAND MANAGEMENT COMMITTEE	March 8, 1988
AHMAD BUX Vs. 1SY ADDL DISTT JUDGE MUZAFFARNAGAR	November 24, 1988
AHMAD SAEED KHAN Vs. NIHAL FATIMA	March 11, 1988
AHMAD ULLAH SIDDIQUI Vs. PRESIDING OFFICER LABOUR COURT	July 28, 1988
AJAI PAL SINGH Vs. STATE OF U P	July 15, 1988
AJAI PAL SINGH Vs. STATE OF UTTAR PRADESH	September 15, 1988
AJAY GARG Vs. ADDL DISTRICT MAGISTRATE CIVIL SUPPLIES	September 10, 1988
AKHILESH KUMAR RAI Vs. THE PUBLIC SERVICE COMMISSION U.P. ALLAHABAD	September 20, 1988
ALGOO Vs. RAM PHAL	September 9, 1988
ALI BUX KHAN Vs. STATE OF U.P. AND OTHERS	March 11, 1988
ALL INDIA COUNCIL Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI	April 4, 1988
ALL INDIA DEFENCE ACCOUNTS ASSOCIATIONSHAILENDRA KUMAR Vs. UNION OF INDIA	September 12, 1988
ALLAHABAD BANK Vs. MRIDULA KULSHRESTHA	August 19, 1988
ALLAHATALA Vs. SECOND ADDITIONAL MUNSIF	August 19, 1988
AMAR NATH Vs. UNION OF INDIA	December 2, 1988
AMAR NATH MISRA Vs. STATE OF U P	October 3, 1988
AMARNATH Vs. IVTH ADDITIONAL DISTRICT JUDGE, AGRA	August 22, 1988
AMBRISH KUMAR SINGH Vs. RAJA ABHUSHAN BRAN BRAMHSHAH	February 15, 1988
ANAND PRAKASH SHARMA Vs. STATE OF U.P. AND OTHERS	July 29, 1988
ANAND SWARUP GARG Vs. DINESH CHANDRA GOEL	August 19, 1988
ANANDESHWAR PANDE Vs. COLLECTOR OF C EX	August 18, 1988
ANIL BAHAL Vs. MANJU	August 25, 1988
ANITA SINGH Vs. RAM BABU SINGH	January 14, 1988
ANWAR HUSSAIN Vs. ZILA PARISHAD AND ANR.	September 16, 1988
ARIF HUSSAIN Vs. ASHMAT PARVEEN	July 22, 1988
ARUNA JALAN Vs. CAPT NOW MAJOR RAMESH CHAND	April 12, 1988
ASHFAQ AHMAD ANSARI Vs. STATE OF U. P. AND OTHERS	March 24, 1988
ASHISH KUMAR SINHA AND OTHERS Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA, KANPUR AND ANOTHER	December 13, 1988
ASHOK DIXIT Vs. STATE OF U P	August 16, 1988
ASHOK KUMAR Vs. STATE OF U P	December 23, 1988
ASHOK KUMAR SINGH SANGAR Vs. STATE OF U.P.	July 5, 1988
ASHOK KUMAR SRIVASTAVA AND ORS. Vs. SEVENTH ADDITIONAL DISTRICT JUDGE AND ORS.	September 26, 1988
ASHOK KUMAR VERMA Vs. DISTRICT MAGISTRATE GORAKHPUR	December 13, 1988
ATMA RAM SHARMA Vs. DISTRICT JUDGE BULANDSHAHR	February 5, 1988
AVADH BEHARI AND OTHERS Vs. RAM SAJIWAN AND OTHERS	September 10, 1988
AVADH BEHARI RAI Vs. STATE OF U P	December 23, 1988
AVINESH KUMAR YADAV Vs. EMPLOYEES STATE INSURANCE	December 14, 1988
B.D. SETH Vs. ADDITIONAL CITY MAGISTRATE ETC.	September 20, 1988
BABA JAWAHAR SINGH SARDAR Vs. MOHAN LAL AGGARWAL	April 12, 1988
BABU Vs. STATE OF U P	May 9, 1988
BABU BAM Vs. STATE OF U P	March 24, 1988
BABU RAM Vs. STATE OF U P	May 24, 1988
BABULAL ALIAS KHUR BHUR Vs. STATE OF U P	April 5, 1988
BACCHU LAL SINGH Vs. STATE OF U P	January 13, 1988
BACHNOO Vs. STATE OF U P	March 21, 1988
BADRI Vs. STATE	February 12, 1988
BADRI Vs. STATE OF U P	January 12, 1988
BADRI PRASAD Vs. STATE OF U.P.	November 22, 1988
BADRI PRASAD SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 29, 1988
BAIJ NATH Vs. STATE	March 21, 1988
BAJAJ PACKWELL Vs. STATE OF UTTAR PRADESH	November 24, 1988
BAL BHARTI NURSERY SCHOOL Vs. DIST MAGISTRATE ALLAHABAD	October 14, 1988
Bal Bharti Nursery School through its Secy.Mohd.Haroon Siddiqui and Anr Vs. A.D.M.(City) Allahabad & Anr	December 5, 1988
BAL KRISHNA MALIK Vs. STATE OF U P	December 5, 1988
BAL KRISHNA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS	January 18, 1988
BAL NIKETAN, MAUNATH BHANJAN Vs. ASSISTANT DIRECTOR OF EDUCATION (BASIC), VII REGION, GORAKHPUR AND OTHERS	May 3, 1988
BALA PRASAD Vs. DISTRICT MAGISTRATE OF DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS	November 24, 1988
BALDEO GIRI SADHAK Vs. 1ST ADDL CIVIL JUDGE	December 7, 1988
BALDEO RAJ Vs. VII ADDITIONAL DISTRCIT JUDGE ALLAHABAD	July 14, 1988
BALDEV SINGH Vs. CHHABI SHYAM TRIPATHI AND ANOTHER	April 19, 1988
BALJEET AND OTHERS Vs. U.P. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND OTHERS	February 25, 1988
BALKRISHNA DAS Vs. RADHA DEVI	December 9, 1988
BALRAM Vs. BAIKUNTHI DEVI	July 10, 1988
BALRAM SINGH Vs. STATE OF UTTAR PRADESH	October 29, 1988
BALWANT SINGH Vs. SHISHPAL AND OTHERS	February 15, 1988
BANKEY Vs. JAGDEO	March 21, 1988
BAREILLY HOLDING LTD. Vs. MUNICIPAL BOARD BAREILLY	January 29, 1988
BASHISHTH PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA	April 18, 1988
BASHIST LAL SRIVASTAVA AND OTHERS Vs. SRI BADRI NARAIN JAISWAL AND OTHERS	January 18, 1988
BEGUM AFTAB ZAMANI Vs. STATE BANK OF INDIA, RAMPUR	November 2, 1988
BENARAS STATE BANK LIMITED Vs. NARBADA PRASAD MISHRA	April 22, 1988
BHAGELU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS	September 28, 1988
BHAGWAN DAS Vs. STATE OF UP	November 22, 1988
BHAGWAN DASS Vs. STATE OF U P	October 14, 1988
BHAGWAN PRASAD SAXENA Vs. STATE OF U P	April 21, 1988
BHAGWATI Vs. STATE	July 26, 1988
BHAGWATI PRASAD AND ANOTHER Vs. RAM CHANDRA AND OTHERS	December 14, 1988
BHAIRO PRASAD MISHRA Vs. IIND ADDITIONAL DISTRICT JUDGE VARANASI	April 1, 1988
BHAIYALAL Vs. RAM DIN	November 30, 1988
BHARAT TRADERS Vs. SPL CHIEF JUDICIAL MAGISTRATE ALLAHABAD	February 25, 1988
BHAV DUTT SHARMA Vs. U P SECONDARY EDUCATION SERVICE COMMISSION	August 19, 1988
BHOLA NATH GUPTA Vs. STATE	February 24, 1988
BHOLA SINGH Vs. STATE OF U P	August 31, 1988
BHOOPAL SINGH Vs. VII ADDITIONAL DISTRICT JUDGE SAHARANPUR	July 20, 1988
BHOORA Vs. STATE OF UTTAR PRADESH	April 29, 1988
BHULAN RAM Vs. STATE OF U P	July 26, 1988
BHUNESHWAR SINGH Vs. DISTRICT ADMINISTRATE COMMITTEE, CO	May 6, 1988
BIHARI LAL Vs. STATE OF U P	April 20, 1988
BINDE LAL Vs. KUSHMA DEVI	April 13, 1988
BIRENDRA KUMAR SAXENA Vs. STATE OF U P	October 5, 1988
BISHAMBHAR NATH KHANNA Vs. IV ADDL DISTRICT JUDGE KANPUR	October 10, 1988
BISHAMBHAR SINGH Vs. GOVERNMENT OF U.P. AND ANR.	September 20, 1988
BOBBY RESTAURANT Vs. STATE OF U P	September 6, 1988
BRAHAM SINGH Vs. 4 ADDITIONAL DISTRICT JUDGE MEERUT	July 29, 1988
BRAHMA KUMAR MAHENDRA Vs. URMILA GUPTA	May 11, 1988
BRIGADIER B.B. CHADHA (RETIRED) Vs. BALMER LAWRIE AND COMPANY LTD. AND OTHERS	October 14, 1988
BRIJ KISHORE Vs. STATE OF UTTAR PRADESH	October 7, 1988
BRIJ LAL Vs. STATE OF U P	August 31, 1988
BRIJ MOHAN AGARWAL Vs. PRESIDING OFFICER	November 3, 1988
BRIJ MOHAN DAS GUPTA Vs. IIND ADDL DISTT JUDGE VARANASI	July 6, 1988
BRIJ MOHAN LAL GUPTA Vs. VITH ADDITIONAL DISTRICT JUDGE, ALLAHABAD	April 22, 1988
BRITISH INDIA CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 1	August 12, 1988
BUBBOO DEVI Vs. III ADDL DISTRICT JUDGE ALLAHABAD	November 22, 1988
BULAKI DAS BANSAL Vs. XI ADDITIONAL DISTRICT JUDGE AGRA	November 21, 1988
C P GAUTAM Vs. XIITH ADDITIONAL DISTRICT JUDGE MEERUT	May 13, 1988
C P SINGHAL FOOD INSPECTOR Vs. RAM PRASAD	March 19, 1988
CAPITAL PACKERS Vs. COMMISSIONER OF SALES TAX	August 2, 1988
CENTRAL BANK OF INDIA AND ORS. Vs. II ADDITIONAL DISTRICT JUDGE AND ORS.	December 23, 1988
CHAMAN SINGH Vs. STATE OF U P	May 11, 1988
CHAMELI DEVI Vs. VINOD KUMARI GUPTA	April 22, 1988
CHANDANIA Vs. GYAN CHAND	December 22, 1988
CHANDRA BALI SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	August 26, 1988
CHANDRA BHAI Vs. STATE	December 23, 1988
CHANDRA BHAN Vs. STATE OF U P	April 11, 1988
CHANDRA BHAN Vs. MANOHAR LAL	February 29, 1988
CHANDRA KUMAR Vs. STATE OF U P	February 17, 1988
CHANDRA MANI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS	August 18, 1988
CHANDRA MOHAN SINGHAL Vs. SUB DIVISIONAL OFFICER HAMIRPUR	April 27, 1988
CHANDRA PAL Vs. STATE	March 17, 1988
CHANDRA PAL SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 29, 1988
CHANDRA PRAKASH Vs. ADDITIONAL DISTRICT JUDGE, ALIGARH	April 15, 1988
CHANDRA PRAKASH GUPTA Vs. PUSHPA GUPTA	April 7, 1988
CHANDRA PRATAP SINGH Vs. UTTAR PRADESH STATE CEMENT CORPORATION	April 6, 1988
CHANDRA SHEKHAR PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR	October 27, 1988
CHANDRIKA PRASAD SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER	May 20, 1988
CHATRAPAL Vs. COLLECTOR FATEHPUR	September 21, 1988
CHEMICALS AND ALLIED PRODUCTS Vs. INCOME TAX APPELLATE TRIBUNAL	January 11, 1988
CHHANNU Vs. STATE OF UTTAR PRADESH	August 26, 1988
CHHEDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	February 23, 1988
CHHOTEY LAL Vs. STATE OF U P	April 4, 1988
CHIEF CONTROLLING REVENUE AUTHORITY Vs. MANOHAR LAL DUDEJA	November 2, 1988
CHITRA KALA SHARMA Vs. CHANCELLOR AGRA UNIVERSITY	February 25, 1988
CHOTEY LAL Vs. COMMISSIONER OF WEALTH TAX	December 13, 1988
CHUNBAD PRASAD PANDEY Vs. U P HIGHER EDUCATION SERVICES COMMISSION	April 25, 1988
COL. ZAMIR AHMAD (RETD.) Vs. (SMT.) SHAH-JAHAN BEGUM	April 4, 1988
COLONEL BROWN CAMBRIDGE SCHOOL DEHRADUN Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN	May 17, 1988
COMET FILAMENTS INDIA LTD Vs. PRADESHYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD	August 8, 1988
COMMISSIONER OF INCOME TAX Vs. MODI PON LIMITED	August 23, 1988
COMMISSIONER OF INCOME TAX Vs. NITRO PHOSPHETIC FERTILIZER	May 9, 1988
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED	March 29, 1988
COMMISSIONER OF INCOME TAX Vs. KAMLAPAT MOTILAL	March 17, 1988
COMMISSIONER OF INCOME TAX Vs. BANSAL TEL BHANDAR	February 5, 1988
COMMISSIONER OF INCOME TAX Vs. SWADESHI MINING AND MFG CO P LIMITED	December 8, 1988
COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH AGRAWAL HUF	December 15, 1988
COMMISSIONER OF INCOME-TAX Vs. AGRA BEVERAGES CORPORATION LTD	February 8, 1988
COMMISSIONER OF INCOME-TAX Vs. ISWARI KHETAN SUGAR MILLS LTD	March 17, 1988
COMMISSIONER OF INCOME-TAX Vs. BASANT BEHARI GOPAL BEHARI AND COMPANY	February 23, 1988
COMMISSIONER OF SALES TAX Vs. MADHU CHEMICAL WORKS	January 6, 1988
COMMISSIONER OF SALES TAX Vs. ANAND INTERNATIONAL	March 30, 1988
COMMISSIONER OF SALES TAX Vs. H C CARBON BUSH MANUFACTURING CO	March 28, 1988
COMMISSIONER OF SALES TAX Vs. JRUSGU DISCS PRIVATE LTD	April 5, 1988
COMMISSIONER OF SALES TAX Vs. ORKEY METAL INDUSTRIES	April 14, 1988
COMMISSIONER OF SALES TAX Vs. R S STEEL WORKS	November 7, 1988
COMMISSIONER OF WEALTH TAX Vs. MASOOD HALIM	December 6, 1988
COMMISSIONER OF WEALTH TAX Vs. MITTAL L N	February 15, 1988
COMMISSIONER OF WEALTH TAX Vs. RAMA SHANKER GUPTA	May 19, 1988
COMMISSIONER OF WEALTH TAX Vs. KACKER S N	September 9, 1988
COMMISSIONER OF WEALTH-TAX Vs. S N KACKER	September 9, 1988
COMMISSIONER OF WEALTH-TAX Vs. ABDUL JALIL KHAN	August 22, 1988
COMMISSIONER OF WEALTH-TAX Vs. L N MITTAL AND R S MITTAL	February 15, 1988
COMMISSIONER OF WEALTH-TAX Vs. INCOME-TAX APPELLATE TRIBUNAL	January 14, 1988
COMMISSIONER OF WEALTH-TAX Vs. SURENDRA SAWHNEY	February 8, 1988
COMMISSIONER OF WEALTH-TAX Vs. DINESH PRAKASH	February 4, 1988
COMMISSIONER SALES TAX Vs. JAIN SHUDH VANASPATI LTD	May 2, 1988
COMMISSIONER SALES TAX Vs. HARBANS LAL MALHOTRA AND SONS LTD	October 28, 1988
COMMITTEE OF MANAGEMENT ATARRA POST GRADUATE COLLEGE Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY	September 30, 1988
COMMITTEE OF MANAGEMENT BHAKT VATSAL INTER COLLEGE Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION	February 11, 1988
COMMITTEE OF MANAGEMENT HAMIDIA GIRLS DEGREE COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION	October 13, 1988
COMMITTEE OF MANAGEMENT HINDU INTER COLLEGE AND ORS. Vs. REGIONAL DEPUTY D.E. AND ORS.	March 24, 1988
COMMITTEE OF MANAGEMENT KISAN ADARSH INTERMEDIATE COLLEGE Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION	September 21, 1988
COMMITTEE OF MANAGEMENT NEHRU HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF EDUCATION UTTAR PRADESH	October 5, 1988
COMMITTEE OF MANAGEMENT OF MAHATMA GANDHI SHANTI SMARAK MAHA VIDYALAYA Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY	March 22, 1988
COMMITTEE OF MANAGEMENT OF SHRI NEHRU INTERMEDIATE COLLAGE, ROHI, VARANASI AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND ANOTHER	February 11, 1988
COMMITTEE OF MANAGEMENT SHRI GANDHI VIDYAPITH INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR	October 26, 1988
COMMITTEE OF MANAGEMENT SRI GANDHI INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION	September 16, 1988
COMMITTEE OF MANAGEMENT, BHARTIYA SIKSHA SADAN Vs. DY. DIRECTOR OF EDUCATION AND OTHERS	August 18, 1988
COMMITTEE ON MANAGEMENT, ISLAMIA INTER COLLEGE, FEROZABAD, AGRA AND OTHERS Vs. DEPUTY DIRECTOR EDUCATION AGRA REGION, AGRA AND OTHERS	May 19, 1988
CONTINENTAL SEEDS AND CHEMICALS LTD Vs. DIRECTOR MANDI PARISHAD	August 31, 1988
D S AGARWAL AND COMPANY Vs. GHAZIABAD DEVELOPMENT AUTHORITY	December 21, 1988
DALEEP SINGH Vs. STATE OF U P	November 25, 1988
DANY DAIRY AND FOOD ENGINEERS LTD Vs. UNION OF INDIA UOI	September 20, 1988
DARBARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JALAUN AT ORAI A	August 19, 1988
DARSHAN Vs. STATE OF U P	January 10, 1988
DASHRATH Vs. MAQSOOD ALAM	December 5, 1988
DAYA SHANKAR PANDEY Vs. RAJENDRA PARSAD SINGH	March 8, 1988
DAYA SHANKAR SINGH Vs. STATE OF U P	April 4, 1988
DAYALU MAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE, PRATAPGARH	February 9, 1988
DEEPAK OIL INDUSTRIES ISMAILPUR Vs. ALLAHABAD BANK	September 7, 1988
DEEPIKA ALIZABETH COUTO Vs. GABRIEL ANTHONY COUTO	October 3, 1988
DELHI IRON AND STEEL CO LTD Vs. COMMISSIONER OF SALES TAX U P	July 6, 1988
DEO NANDAN Vs. STATE OF U P	July 26, 1988
DEOKI NANDAN AGARWALA Vs. UNION OF INDIA	March 15, 1988
DEV PAL SINGH Vs. MEERUT UNIVERSITY, MEERUT AND OTHERS	January 5, 1988
DEV SINGH Vs. STATE OF U P	October 12, 1988
DEVENDRA KUMAR Vs. STATE OF U P	May 5, 1988
DEVI PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH	December 5, 1988
DEVI SHARAN Vs. SUB DIVISIONAL OFFICER KICHHA	July 20, 1988
DEVI SHARAN Vs. SUB-DIVISIONAL OFFICER AND ORS.	July 23, 1988
DHANI RAM Vs. SUPERINTENDENT OF POLICE, HARDOI	September 20, 1988
DHANPAT Vs. STATE OF U P	September 19, 1988
DHARAM PAL GUPTA Vs. DULLO DEVI AND ORS.	September 9, 1988
DHARAMVIR Vs. STATE	September 2, 1988
DHARMENDRA PRASAD SINGH Vs. COMMISSIONER OF WEALTH TAX	December 22, 1988
DHIRENDRA KUMAR SINGH AND OTHERS Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION AND OTHERS	August 5, 1988
DIGAMBER SINGH Vs. STATE	October 14, 1988
DINESH CHANDRA SAXENA Vs. STATE OF UTTAR PRADESH	February 8, 1988
DINESH CHANDRA SHARMA Vs. B.K. BANERJI	August 4, 1988
DINESH CHANDRA SINHA Vs. STATE	April 12, 1988
DINESH KUMAR ALIAS BAREY Vs. STATE OF U P	September 8, 1988
DIVAKER DUBEY Vs. KASHI NATH AND OTHERS	May 2, 1988
DIWAKAR Vs. STATE OF U P	March 28, 1988
DIWAN SINGH Vs. MANOHAR SINGH	November 28, 1988
DOKHAN TIBBATAN FOUNDATION TIBBATAN COLONY, DEHRADUN Vs. STATE OF U.P. AND ANOTHER	December 8, 1988
DOOL CHAND Vs. SHAIL SHARMA	August 31, 1988
DOORDARSHAN KARAMCHARI CONGRESS Vs. UNION OF INDIA UOI	April 13, 1988
DR. ASHOK GUPTA AND ANOTHER Vs. U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW AND ANOTHER	April 19, 1988
DR. G.K. NARAIN Vs. VICE	April 1, 1988
DR. GOVIND TEWARI Vs. VINOD PUSTAK MANDIR AND ORS.	October 12, 1988
DR. HAJARI LAL AND OTHERS Vs. DIRECTOR OF AYURVEDIC AND UNANI SERVICES U.P. LUCKNOW AND OTHERS.	October 6, 1988
DR. MUNNI DEVI Vs. STATE OF U.P. AND OTHERS	November 4, 1988
DR. P.C. GUPTA Vs. CHANCELLOR, MEERUT UNIVERSITY ETC.	April 26, 1988
DR. RAM SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE AND ORS.	December 12, 1988
DR. V.K. ARORA AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 31, 1988
DROPADI DEVI Vs. STATE OF U P	July 6, 1988
DUGGAL BRICKS SUPPLY COMPANY Vs. COMMISSIONER OF SALES TAX	July 29, 1988
DURGA Vs. KALLOO	April 25, 1988
DURGESH COLD STORAGE AND ICE FACTORY GORAKHPUR Vs. U P F CORPN KANPUR	November 16, 1988
DURJAN Vs. STATE OF UTTAR PRADESH	September 8, 1988
DWARIKA PRASAD Vs. STATE OF UTTAR PRADESH	December 15, 1988
DWARIKA PRASAD SHARMA Vs. STATE OF U P	December 15, 1988
ERIC JOHN SINGH Vs. DISTRICT MAGISTRATE VARANASI	December 21, 1988
G K BROTHERS Vs. HINDI PRACHARAK PRAKASHAN	December 2, 1988
GAITAL Vs. STATE	January 13, 1988
GAITRI DEVI Vs. COMMISSIONER VARNASI DIVISION	July 13, 1988
GAJANAND RAMANAND Vs. COMMISSIONER OF SALES TAX	September 30, 1988
GAMMON INDIA LIMITED AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	April 14, 1988
GANESH GANJ CONSUMERS COOPERATIVE STORE LTD Vs. STATE OF U P	August 2, 1988
GANGA SARAN Vs. STATE OF U P	August 10, 1988
GAPPA MAL Vs. VTH ADDITIONAL DISTRICT JUDGE MORADABAD	July 5, 1988
GAURA DEVI Vs. SARDAR KUNDAN SINGH	February 4, 1988
GAURI DIKSHIT Vs. LAKSHMI NARAYAN MISRA UNION OF INDIA	July 19, 1988
GAYA PRASAD Vs. STATE	April 25, 1988
GAYASI RAM Vs. ZILA PARISHAD, AGRA AND OTHERS	July 26, 1988
GHANSHYAM DAS AGARWAL Vs. RAM CHANDER	July 11, 1988
GHULAM SABIR Vs. RAYEESA BEGUM	April 6, 1988
GIRDHARI LAL Vs. SITA RAM	April 21, 1988
GIRDHARI LAL Vs. KAMLESHWAR PRASAD	October 7, 1988
GIRRAJ KISHORE Vs. TRILOKINATH VIMAL	May 13, 1988
GIRWAR SINGH Vs. DIRECTOR OF CONSOLIDATION U P	January 13, 1988
GLINDIA LIMITED AND ANR. Vs. STATE OF U.P. AND ORS.	October 14, 1988
GOGA ALIAS AHMAD ZIA Vs. STATE OF U P	March 29, 1988
GOKUL Vs. STATE OF U. P. AND OTHERS	May 5, 1988
GOPAL Vs. DISTRICT JUDGE BALLIA	August 4, 1988
GOPAL SHANKER DUBE Vs. RAUNIYAR BIRADARI PANCHAYAT COMMITTEE	July 8, 1988
GOPAL SINGH Vs. STATE	February 26, 1988
GOPI Vs. STATE	July 11, 1988
GORE LAL Vs. GANGA PRASAD	October 13, 1988
GOVIND RAM Vs. IIND ADDITIONAL DISTRICT JUDGE, MORADABAD	May 20, 1988
GOVINDPAL SINGH ALIAS LALLOO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT	July 15, 1988
GUDDU ALIAS PREDYAMNU KUMAR SINGH Vs. STATE OF U P	December 16, 1988
GUJARATI SAMAJ REGD KANPUR Vs. STATE OF U P	April 7, 1988
GULAB Vs. STATE OF U P	August 11, 1988
GULAB CHANDRA Vs. MUNSIF WEST ALLAHABAD	February 18, 1988
GURMEET SINGH Vs. STATE OF UTTAR PRADESH	August 10, 1988
GURU ADHIN Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD., LUCKNOW AND OTHERS	April 24, 1988
GYANENDRA DEO TRIPATHI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P., ALLAHABAD AND OTHERS	February 22, 1988
GYANENDRA SHARMA Vs. STATE OF U.P. AND OTHERS	August 17, 1988
H C L LIMITED (REPROGRAPHICS DIVISION) Vs. UNION OF INDIA; ASSISTANT COLLECTOR, CENTRAL EXCISE DIVISION	August 30, 1988
HAFEEZ ULLAH Vs. KHATOON BIBI	August 30, 1988
HAFIZ MOHD NOORULLAH Vs. NAZIR AHMAD	March 23, 1988
HAFIZ MOHD. ISHAQ Vs. JUMMAN AND OTHERS	September 5, 1988
Haji Esmail Noor Mohd & Co and others Vs. State of U.P.	November 28, 1988
HAJI MOHD AMIN Vs. VIITH ADDITIONAL DISTRICT JUDGE VARANASI	September 8, 1988
HAKIM SAFDAR KHAN Vs. PRESCRIBED AUTHORITY MUNSIF	January 13, 1988
HAMID ULLAH Vs. STATE OF UTTAR PRADESH	October 13, 1988
HAR BHAROSEY LAL Vs. STATE OF UTTAR PRADESH	March 17, 1988
HARDEV KAUR Vs. RAJASTHAN STATE ROAD TRANS CORPN	March 2, 1988
HARI DASS Vs. MEDICAL SUPERINTENDENT, SWAROOP RANI NEHRU HOSPITAL, ALLAHABAD	November 30, 1988
HARI HAR PRASAD Vs. BRIJ BAHADUR SINGH	November 15, 1988
HARI LAL YADAV Vs. STATE OF U.P. AND OTHERS	April 11, 1988
HARI RAM AND ANOTHER Vs. BHEVRAJ BANSHIDHAR AND OTHERS	February 11, 1988
HARI SHANKER MISRA Vs. PRESCRIBED AUTHORITY	August 2, 1988
HARIDEV MISRA Vs. 5TH ADDITIONAL DISTRICT JUDGE GORAKHPUR	May 11, 1988
HARILAL Vs. STATE OF U P	August 4, 1988
HARISH CHANDRA SAXENA Vs. UNIVERSITY OF LUCKNOW AND OTHERS	March 7, 1988
HARPAL SINGH AND OTHERS Vs. ARJUN SINGH	April 15, 1988
HAZARI Vs. STATE OF U P	November 17, 1988
HIMALAYA TEXTILE CORPN Vs. U P STATE FINANCE CORPN KANPUR	May 13, 1988
HIND LAMPS LTD Vs. STATE OF U P	August 26, 1988
HINDI PRACHARAK PRAKASHAN Vs. G K BROTHERS	December 2, 1988
HINDUSTAN REPROGRAPHICS LIMITED Vs. STATE OF UTTAR PRADESH	September 2, 1988
HINDUSTAN TRANSPORT CO Vs. INSPECTING ASSISTANT COMMISSIONER	July 29, 1988
HIRA DEVI Vs. HARINATH CHAURASIYA	August 4, 1988
HIRA LAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	July 20, 1988
HIRDAY RANJAN CHAKRAVERTY Vs. RENT CONTROL AND EVICTION OFFICER, RAE BARELI	February 15, 1988
INAM ALI Vs. STATE OF U P	February 24, 1988
INDERPAL SINGH Vs. STATE OF U P	September 30, 1988
INDIRA PATHAK Vs. II ADDITIONAL DISTRICT JUDGE ALLAHABAD	November 25, 1988
INDRA SEN VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLHABAD	September 9, 1988
INFANT MILK FOOD FACTORY Vs. HABIBUL RAHMAN KHAN AND ANOTHER	April 26, 1988
IQBAL AHMAD Vs. STATE OF U P	August 26, 1988
IQBAL SINGH Vs. JAGDISH CHANDRA	May 17, 1988
IQBAL SINGH Vs. JAGDISH CHANDRA	May 7, 1988
ISHWAR DAS AND OTHERS Vs. RAM DAS GUPTA AND ANOTHER	April 26, 1988
ISHWAR DEVI AND ANOTHER Vs. PARGANA ADHIKARI (S.D.O.), ZAMANIA, GHAZIPUR AND OTHERS	July 5, 1988
J PRAKASH Vs. STATE OF UTTAR PRADESH	January 20, 1988
JAGARNATH PRASAD YADAV Vs. DEORIA KASYA SAHKARI BANK, LTD., AND OTHERS	April 6, 1988
JAGDISH LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL	September 7, 1988
JAGDISH PRASAD Vs. SUB DIVISIONAL OFFICER DOMARIAGANJ	August 29, 1988
JAGESHWAR PRASAD AND ANOTHER Vs. IVTH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	November 16, 1988
JAGMOHAN SHARMA Vs. STATE OF U.P. AND ANOTHER	January 28, 1988
JAGVEER SINGH SINDHU Vs. BOARD OF MANAGEMENT OF THE C S AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	September 19, 1988
JAI KRISHNA SRIVASTAVA Vs. RAJESHWAR DAYAL AND OTHERS	December 8, 1988
JAI NARAIN Vs. RAM NARAIN	December 8, 1988
JAI WANTI Vs. RAJA BABU	January 28, 1988
JAIN INDUSTRIES AND TRADING CORPORATION Vs. COMMISSIONER OF SALES TAX	December 5, 1988
JAIPAL SINGH Vs. STATE OF UTTAR PRADESH	February 2, 1988
JANARDAN RAO PAWAJI Vs. STATE OF U.P. AND ORS.	December 2, 1988
JANHARI SINGH; MOHAN SINGH Vs. UNION OF INDIA	May 2, 1988
JASWANT Vs. GAON SABHA	February 18, 1988
JIWASI KUNWAR Vs. RAM CHANDRA YADAV	February 12, 1988
JWALA SINGH Vs. STATE	April 28, 1988
K C SAXENA Vs. VIMLESH KUMARI	May 4, 1988
K.B. KACKER Vs. IX ADDITIONAL DISTRICT JUDGE, KANPUR	January 6, 1988
KAILASH BEHARI VERMA Vs. U.P. PUBLIC SERVICE TRIBUNAL NO. 2 LUCKNOW AND OTHERS	August 31, 1988
KAILASH CHAND Vs. DISTRICT JUDGE AGRA	December 5, 1988
KAILASH NATH BHARGAVA Vs. VIKRAM SINGH	October 11, 1988
KALI CHARAN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS	November 29, 1988
KALLU PRASAD DINKAR Vs. REGIONAL MANAGER ALLAHABAD BANK	December 15, 1988
KALPANA KALA KENDRA Vs. SALES TAX OFFICER CIRCLE-20 KANPUR	December 21, 1988
KALYAN DASS VINOD KUMAR Vs. SALES TAX TRIBUNAL	December 21, 1988
KAMAL BAHADUR SINGH Vs. SUB DIVISIONAL OFFICER	October 6, 1988
KAMAL KISHORE JAISWAL Vs. REGIONAL DY. DIRECTOR (ADMN.) U.P. RAJYA KRISHI UTPADAN MANDI PARISHAD, BAREILLY AND OTHERS	October 10, 1988
KAMLA NAGAR, H.I.G. FIATS RESIDENTS ASSOCIATION, AGRA Vs. U.P. AVAS EVAM VIKAS PARISHAD, THROUGH HOUSING COMMISSIONER, LUCKNOW AND OTHERS	January 14, 1988
KAMOD SINGH SHARMA Vs. BETAL SINGH	April 6, 1988
KANHAI Vs. STATE OF U P	July 7, 1988
KANHAIYA LAL CHAUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND OTHERS	April 12, 1988
KAPRI INTERNATIONAL PVT LTD Vs. ASSISTANT COLLECTOR PREV C E	April 5, 1988
KARAM CHAND Vs. ADDITIONAL DISTRICT JUDGE MORADABAD	April 20, 1988
KAROOTI Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS	February 2, 1988
KARUNA MALVIYA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	November 2, 1988
KASHI NATH AND SONS Vs. BHAGIRATHI DEVI	May 13, 1988
KASHI NATH PRASAD Vs. TATA ENGINEERING AND LOCOMOTIVE	January 21, 1988
KATESHWAR Vs. STATE OF U P	September 6, 1988
KAUSHAL KISHORE VERMA Vs. DIRECTOR TECHNICAL EDUCATION	November 4, 1988
KEDAR NATH GUPTA Vs. RENT CONTROL AND EVICTION OFFICER	July 12, 1988
KESARI Vs. STATE OF U P	August 25, 1988
KESARI PRASAD Vs. 5TH ADDITIONAL DISTRICT JUDGE, MORADABAD	August 26, 1988
KHALIL AHMAD Vs. STATE OF U.P.	February 22, 1988
KHANDELWAL SUGAR INDUSTRY Vs. APPELLATE AUTHORITY AVAM UP CHINI AYUKT BAREILLY	October 31, 1988
KHEDAN Vs. VISHWANATH AND OTHERS	August 12, 1988
KHURSHEED Vs. 1ST ADDITIONAL DISTRCIT JUDGE MORADABAD	July 18, 1988
KILKOTA Vs. SMT. PIYARI AND OTHERS	August 30, 1988
KISAN UCHATTAR MADHYAMIK VIDYALAYA SAMITI DEORIA Vs. IIIRD ADDL DISTRICT JUDGE DEORIA	November 5, 1988
KM SAFINA RANI Vs. VICE-CHANCELLOR ROHILKHAND UNIVERSITY BAREILLY	March 24, 1988
KRIPAL SINGH Vs. DISTRICT JUDGE NAINITAL	February 25, 1988
KRISHI UTPADAN MANDI SAMITI Vs. RAJESH KUMAR SINGH	January 10, 1988
KRISHNA CHAND MISRA Vs. GOVERNMENT OF UTTAR PRADESH	July 27, 1988
KRISHNA CHANDRA Vs. STATE OF U P	September 19, 1988
KRISHNA KUMAR Vs. STATE OF U.P.	May 20, 1988
KRISHNA KUMAR SHARMA Vs. RAJ GARG	September 16, 1988
KRISHNA KUMARI Vs. IVTH ADDITIONAL DISTRICT JUDGE HAMIRPUR	April 11, 1988
KRISHNA MOHAN SHARRNA AND OTHERS Vs. J.N. SHARMA	July 28, 1988
KULDEEP SINGH Vs. TAX RECOVERY OFFICER	April 25, 1988
KULDEEP SINGH RAJPUT Vs. PUNJAB NATIONAL BANK	February 19, 1988
KUMARI MADHU CHAUHAN Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	January 30, 1988
KUMARI SHAIFALI RASTOGI Vs. SECRETARY, MADHYAMIK SHIKSHA PARISHAD, U.P., ALLAHABAD AND OTHERS	April 6, 1988
KUNDAN DEVI Vs. RAM CHANDRA JAISWAL	January 7, 1988
KUSUMA GUPTA Vs. SARLA DEVI	January 8, 1988
LAL MAN Vs. STATE	December 20, 1988
LAL MOHD Vs. SAIRA BEGUM	April 26, 1988
LALLAN Vs. STATE OF U P	March 25, 1988
LALLAN Vs. STATS OF U P	August 30, 1988
LALLOO Vs. STATE	April 6, 1988
LALLU Vs. STATE	December 13, 1988
LALMANI Vs. STATE OF U P	July 26, 1988
LALTA PRASAD Vs. CHANDAN DEO	November 30, 1988
LATA MAHESHWARI Vs. STATE OFN UTTAR PRADESH	September 7, 1988
LAXMI DEVI Vs. UNION OF INDIA	May 10, 1988
LAXMI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.	March 30, 1988
LAXMI NARAIN PATHAK Vs. ADDL DIST JUDGE GYANPUR	November 2, 1988
LEENA GUPTA Vs. INSTITUTE OF MEDICAL SCIENCES B H U VARANASI	September 29, 1988
LILAWATI ALIAS RANI DEVI Vs. DESHRAJ SINGH	April 19, 1988
M C DESAI Vs. UNION OF INDIA	May 13, 1988
M P TRADERS Vs. SALES TAX TRIBUNAL	September 21, 1988
M P UDYOG LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	February 18, 1988
M/S ASSOCIATED INDUSTRIAL CORPORATION AND OTHERS Vs. M/S. KHANDELVVAL PACKING PRODUCTS	July 22, 1988
M/S STERLING HIDES AND SKINS INDIA (P) LTD. Vs. U.P. STATE LEATHER DEVELOPMENT AND MARKETING CORPORATION ETC.	October 28, 1988
M/S. AJANTA TALKIES ALLAHABAD Vs. ALLAHABAD CHHETRA CINEMA WORKERS, UNION AND OTHERS	July 19, 1988
M/S. CHANDRA PRAKASH AGARWAL AND CO. AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 15, 1988
M/S. INDIAN PRESS PRIVATE LIMITED Vs. RAM AUTAR	March 28, 1988
M/S. KHANNA BROTHERS AND OTHERS Vs. I ADDL. DISTRICT JUDGE, KANPUR AND OTHERS	August 12, 1988
M/S. PREMIER MOTORS (PVT.) LTD. Vs. JASWANT PRASAD	December 5, 1988
M/s. Ram Babu Singhal Enterprises (P.) Ltd Vs. M/s. Digamber Parshad Kirti Parshad	July 22, 1988
M/S. SAMAJ BIDI COMPANY, GURSAHAIGANJ Vs. REGIONAL PROVIDENT FUND COMMISSIONER, U.P.	February 26, 1988
M/S. SANJAY KHANDSARI UDYOG AND ANOTHER Vs. STATE OF U.P. AND OTHERS	November 17, 1988
MADAN LAL YADAV Vs. DISTRICT MAGISTRATE, FARRUKHABAD AND OTHERS	November 7, 1988
MADAN SINGH Vs. STATE OF U P	March 24, 1988
MADHESIA TRADING CO. LTD. AND ANR. Vs. MESSRS GANESH FLOUR MILLS CO. LTD.	February 2, 1988
MADHU GOPAL Vs. VI ADDITIONAL DISTRICT JUDGE AGRA	April 27, 1988
MADHU SUDAN NARAIN DUBEY Vs. COMMITTEE OF MANAGEMENT, SRI BALDEV PRASAD, JUNIOR HIGH SCHOOL, DENDASAI, FATEHPUR AND OTHERS	April 19, 1988
MADHURLATA BHATNAGAR Vs. DY.DIRECTOR OF EDUCATION (WOMAN) ALLAHABAD, AND OTHERS	February 16, 1988
MADHUSUDAN MISHRA Vs. STATE OF UTTAR PRADESH	February 10, 1988
MAHABIR PRASAD AGARWAL Vs. STATE OF U P	May 5, 1988
MAHABIR SINGH Vs. STATE OF U P	October 5, 1988
MAHABIR SINGH Vs. STATE OF U P	October 11, 1988
MAHADEO Vs. STATE	December 16, 1988
MAHANT BALDOO GIRI SADHAK CHELA OF LATE MAHANT VICHARNAND Vs. IST ADDL CIVIL JUDGE ALLHABAD	December 7, 1988
MAHARAJ BAHADUR PRADHAN Vs. RAM PYARI	March 31, 1988
MAHENDRA KUMAR BANSHAL Vs. SHAILENDRA KUMAR BANSHAL	December 14, 1988
MAHENDRA RADIO AND TELEVISION MEERUT Vs. STATE BANK OF INDIA	May 17, 1988
MAHENDRA RADIO AND TELEVISION PVT LTD Vs. COMMISSIONER OF SALES TAX	July 8, 1988
MAHENDRA SINGH Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE	February 11, 1988
MAHENDRA SINGH Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	January 11, 1988
MAHENDRA SINGH Vs. DISTRICT MAGISTRATE, HARDOI AND OTHERS	October 28, 1988
MAHENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD	November 30, 1988
MAHESH CHANDRA Vs. ANGOORI DEVI	April 15, 1988
MAHESH CHANDRA VARSHNEY Vs. IIND ADDITIONAL DISTRICT JUDGE ALIGARH	December 13, 1988
MAHINDHAR Vs. STATE OF U P	July 15, 1988
MAHMOOD ILAHI Vs. SMT. DAYAWATI AND ANR.	September 30, 1988
MAHMOODA BEGUM AND OTHERS Vs. STATE OF U.P.	July 6, 1988
MAL BAHADUR Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR	February 22, 1988
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH	May 9, 1988
MAN SINGH Vs. MACHAU LAL	December 13, 1988
MANAGING COMMITTEE, V.P. KRISHI UDYOG INTER COLLEGE, KANPUR Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR AND OTHERS	July 21, 1988
MANGAL Vs. STATE OF U P	August 1, 1988
MANGAL SINGH RAWAT AND COMPANY Vs. KRISHI UTPADAN MANDI SAMITI RAMNAGAR	March 11, 1988
MANGLA PRASAD UPADHYA Vs. STATE GOVERNMENT OF UTTAR PRADESH	April 29, 1988
MANIK CHAND GUPTA Vs. COMMISSIONER OF INCOME TAX	February 17, 1988
MANNE KHAN Vs. STATE OF U P	June 15, 1988
MANOHAR CHATURVEDI Vs. RAMANJI CHATURVEDI	July 22, 1988
MANORAMA SRIVASTAVA Vs. SAROJ SRIVASTAVA	September 21, 1988
MANPHOOL Vs. STATE OF U P	August 12, 1988
MAQBOOL AHMAD Vs. MUNAWWAR KHAN & OTHERS	March 24, 1988
MARGOOBUL HASAN Vs. STATE OF UTTAR PRADESH	May 3, 1988
MASTRAM Vs. CANE COMMISSIONER	May 20, 1988
MATHU RAM Vs. STATE OF U P	October 11, 1988
MATHURA RAI Vs. STATE OF UTTAR PRADESH AND ANOTHER	May 20, 1988
MATHURA RAM Vs. STATE OF U P	August 10, 1988
MAUJI LAL Vs. U.P. STATE INDUSTRIAL CORPORATION LTD.	January 14, 1988
MAURANIPUR KISAN SAHAKARI SEWA SAMITI Vs. STATE OF UTTAR PRADESH AND OTHERS	May 20, 1988
MAYA DEVI Vs. LAXMI DEVI AND OTHERS	August 12, 1988
MAZHAR HUSSAIN Vs. SPECIAL LAND ACQUISITION OFFICER	July 19, 1988
MAZHAR MAHMOOD Vs. STATE OF U P	November 19, 1988
MEER SHAH Vs. STATE OF U P	November 18, 1988
MEERA DEVI Vs. CHANDRADHAR VISHWAKARMA	March 29, 1988
METHODIST CHURCH IN INDIA BAREILLY Vs. BAREILLY DEVELOPMENT AUTHORITY	January 11, 1988
METHODIST CHURCH IN INDIA BAREILLY Vs. BAREILLY DEVELOPMENT AUTHORITY	November 1, 1988
MEWA LAL MAURYA Vs. STATE OF U P	March 30, 1988
MEWARAM Vs. STATE OF UTTAR PRADESH	February 5, 1988
MILAP CHANDRA JAIN Vs. STATE OF UTTAR PRADESH	July 11, 1988
MIRZA MOIN BEG Vs. STATE OF U P	September 7, 1988
MISS SARLA CHATURVEDI Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD	April 29, 1988
MITHILESH KUMARI Vs. SPECIAL SESSIONS JUDGE, JHANSI	August 19, 1988
MITHLESH KUMARI Vs. BINDHAWASANI	December 13, 1988
MOAZZIZ ALI BEG Vs. ALIGARH MUSLIM UNIVERSITY	March 11, 1988
MODI INDUSTRIES LIMITED Vs. UNION OF INDIA AND ORS.	December 7, 1988
MODI STEELS Vs. EMPLOYEES STATE INSURANCE CORPORATION	May 20, 1988
MOHAMMAD AHMAD Vs. STATE	May 17, 1988
MOHAMMAD ASIF IQBAL Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD	May 17, 1988
MOHAMMAD HANIF Vs. STATE OF UTTAR PRADESH	January 20, 1988
MOHAMMAD JAMAL Vs. STATE	January 29, 1988
MOHAMMAD KHALID Vs. ZEENAT PARVEEN	April 22, 1988
MOHAN Vs. STATE OF U P	March 29, 1988
MOHAN LAL Vs. ADDL DIST JUDGE NAINITAL	October 28, 1988
MOHAN LAL GARG Vs. STATE OF U.P. AND OTHERS	February 22, 1988
MOHD ABDUL NAIM QURESHI Vs. IVTH ADDL DISTRICT JUDGE ALIGARH	May 5, 1988
MOHD IBRAHIM Vs. IST ADDITIONAL DISTRICT JUDGE BAREILLY	October 7, 1988
MOHD NAFEES Vs. STATE OF U P	November 21, 1988
MOHD SHAMIM ANSARI Vs. STATE OF U P	September 7, 1988
MOHD SHARIF MOHD AMIR Vs. UNION OF INDIA UOI	August 4, 1988
MOHD TARIQ Vs. UNION OF INDIA	November 30, 1988
MOHD YASIN Vs. JAI PRAKASH	October 13, 1988
MOHD YUSUF ALI KHAN Vs. SURENDRA TRADING CO	May 12, 1988
MOIN Vs. STATE OF U P	November 3, 1988
MOSOODA BEGUM Vs. M A KHAN	April 12, 1988
MOTI LAL Vs. STATE OF U P	February 15, 1988
MOTI PATHAK Vs. STATE OF U P	February 10, 1988
MOTI PATHAK Vs. STATE OF U P	February 18, 1988
MRS. MEERA KHANNA Vs. ADDL. D.J. AND ORS.	September 21, 1988
MUBARAK Vs. RAM SINGH	September 2, 1988
MUKUND CHAND Vs. DISTRICT AGRICULTURE OFFICER AND FERTILIZER REGISTERING AUTHORITY	January 18, 1988
MUKUND LAL Vs. BOARD OF REVENUE U P ALLAHABAD	March 15, 1988
MUNESH KUMAR Vs. LALLI PRASAD	May 5, 1988
MUNNA Vs. STATE OF U P	July 4, 1988
Munna and Anr. Vs. State of U.P.	July 4, 1988
MUNNA JAFARI Vs. DISTRICT MAGISTRATE ALLAHABAD	September 12, 1988
MUNNI DEVI Vs. RADHA DEVI	December 19, 1988
MUNNI LAL Vs. STATE OF U P	October 6, 1988
MURARI Vs. STATE OF U P	July 15, 1988
MUSHTAK AHMAD Vs. STATE OF U P	April 26, 1988
MUSHTAQ Vs. STATE OF U P	January 20, 1988
MUSHTAQ AHMAD Vs. STATE OF U P	April 25, 1988
MUSHTAQ AHMAD Vs. STATE OF U.P. AND ANOTHER	April 26, 1988
MUSIC TIME ELECTRO COTTAGE Vs. UNION OF INDIA UOI	April 5, 1988
NAGAR PALIKA Vs. APP AUTHORITY AND ADDL LABOUR COMMR	February 25, 1988
NAGAR PALIKA Vs. CONTROLLING AUTHORITY PAYMENT OF GRATUITY	July 11, 1988
NAGAR PALIKA, LAHARPUR Vs. STATE OF U.P. AND OTHERS	November 30, 1988
NAGAR SWASTHYA ADHIKARI Vs. DAVAN DASS	February 12, 1988
NAND KISHORE AGARWAL Vs. UNION OF INDIA	February 1, 1988
NARAIN RAI Vs. STATE OF U P	December 22, 1988
NARENDRA KUMAR ALIAS BABBOO Vs. STATE OF U P	September 20, 1988
NARESH Vs. STATE OF U P	November 22, 1988
NASEER AHMAD KHAN Vs. SHAMIM BANO WIDOW AND OTHERS	September 5, 1988
NASEERUDDIN Vs. PRESCRIBED AUTHORITY, MEERUT	March 30, 1988
NATHI SINGH Vs. VIMLESH GUPTA	July 19, 1988
NATHU LAL Vs. STATE OF UTTAR PRADESH	August 25, 1988
NATHU RAM Vs. STATE OF UTTAR PRADESH	October 11, 1988
NATIONAL INSURANCE CO. LTD. Vs. CINNI DEVI AND ANOTHER	February 12, 1988
NATIONAL INSURANCE COMPANY LTD Vs. CHANDRA DEVI	February 25, 1988
NATIONAL TEXTILE CORPN. (U.P.) LTD. Vs. STATE OF U.P. & ORS.	October 4, 1988
NATIONAL TEXTILE CORPORATION, U.P. KANPUR Vs. PRESCRIBED AUTHORITY UNDER THE PAYMENT OF WAGES ACT, U.P., KANPUR AND OTHERS	November 3, 1988
NAV BHARAT PRAKASHAN Vs. COMMISSIONER OF SALES TAX	December 8, 1988
NAVIN CHAND NAITHANI AND OTHERS Vs. CHANDRA SINGH AND ANOTHER	March 11, 1988
NAVIN SUGAR INDUSTRIES AND ANR. Vs. SUGAR COMMISSIONER AND ORS.	March 31, 1988
NET RAM Vs. STATE OF U P	August 26, 1988
NIRAPAT Vs. STATE OF U P	July 28, 1988
NIRMAL KAUR Vs. SARDAR HARBHAJAN SINGH	December 7, 1988
NIRMAL KAUR - Vs. SARDAR HARBHAJAN SINGH	February 1, 1988
NISHITH VERMA AND OTHERS Vs. STATE OF U.P. AND OTHERS	February 26, 1988
OM PAL SINGH Vs. STATE OF U P	July 21, 1988
OM PAL SINGH Vs. BUDAUN ZILA SAHAKARI BANK LTD	March 30, 1988
OM PRAKASH Vs. STATE BANK OF INDIA	August 19, 1988
OM PRAKASH GUPTA Vs. STATE TRANSPORT AUTHORITY	August 31, 1988
OM PRAKASH NARULA Vs. SUDESH	March 21, 1988
OM PRAKASH SHARMA Vs. DISTRICT JUDGE MORADABAD	November 4, 1988
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. LALTA PRASAD SRIVASTAVA	September 8, 1988
P C GUPTA Vs. CHANCELLOR MEERUT UNIVERSITY	February 26, 1988
P.N. VARMA Vs. STATE OF U.P. AND OTHERS	November 30, 1988
PADAMNABH JAI KISHAN Vs. MOHAN LAL AGARWAL	August 26, 1988
PADMA DEVI Vs. U P STATE ROAD TRANSPORT CORPORATION	January 29, 1988
PADOHI RAM Vs. STATE OF UTTAR PRADESH	August 17, 1988
PANCHAM SINGH Vs. STATE OF U P	February 25, 1988
PANCHI PETHA STORES Vs. STATE OF U P	May 12, 1988
PANCHLAL Vs. STATE OF U P	September 7, 1988
PANDIYA VISHWANATH AND SONS Vs. COMMISSIONER OF SALES TAX	April 13, 1988
PANKJESH Vs. TULSI GRAMIN BANK, ALIGANJ, BANDA AND ANOTHER	July 18, 1988
PANNA DEVI AND OTHERS Vs. SADHU SARAN AND OTHERS	August 26, 1988
PANNA LAL Vs. UNION OF INDIA	August 29, 1988
PANNA LAL PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH	March 15, 1988
PARAM HANSH SINGH Vs. STATE	April 28, 1988
PARAS NATH PANDEY Vs. DEONANDAN PANDEY	February 12, 1988
PARMA NAND SINGH Vs. DISTRICT JUDGE MIRZAPUR	May 10, 1988
PARSONAL BABULAL Vs. STATE OF U P	January 13, 1988
PARTHASARTHI RAJGOPALACHARI AND ANOTHER Vs. UMA SHANKER AND THREE OTHERS	February 25, 1988
PASHU SHAV NISTARAN AUDYOGIK SAHAKARI SAMITI LTD Vs. ZILA PARISHAD	April 21, 1988
PATI RAM Vs. STATE OF UTTAR PRADESH	October 12, 1988
PAWAN KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	December 13, 1988
PERMESHWARI DAYAL AND OTHERS Vs. THE UNION OF INDIA	December 12, 1988
PERWA Vs. SAHAYAK SANCHALAK CHAKBANDI, HAMIRPUR AND ANOTHER	August 26, 1988
PHENKOO AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND ANOT	August 18, 1988
PHIRARI SINGH Vs. STATE OF UTTAR PRADESH	December 22, 1988
PHOOL CHAND GAJANAND Vs. COMMISSIONER OF INCOME TAX	December 20, 1988
PIAREY LAL Vs. STATE OF U P	January 13, 1988
PIRYAMBADA SINGH Vs. STATE OF U P	November 1, 1988
POONAM TANDON Vs. COMMISSIONER OF INCOME TAX	May 21, 1988
POORAN LAL Vs. STATE OF U P	November 7, 1988
POORAN SINGH RAHI Vs. STATE OF U.P.	July 20, 1988
PRABHAT SHARMA Vs. HARI SHANKAR SRIVASTAVA	February 4, 1988
PRADEEP KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION, U.P. AND OTHERS	March 30, 1988
PRADEEP KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS	December 5, 1988
PRAKASH Vs. STATE OF U P	November 21, 1988
PRAKASH AWASTHI Vs. CHANDRA BHUSHAN PANDEY	August 31, 1988
PRAKASH CHAND Vs. SARDAR NARENDRA SINGH	November 25, 1988
PRAKASH CHANDRA Vs. STATE OF U P	November 20, 1988
PRAKASH CHANDRA AND ORS Vs. STATE OF U P AND ANR	September 20, 1988
PRAKASHWATI Vs. STATE OF U P	February 18, 1988
PRAMOD KUMAR Vs. STATE OF U P	September 15, 1988
PRASANT GAUR Vs. STATE OF U P	May 21, 1988
PRATAP NARIAN TRIPATHI Vs. DY. DIRECTOR OF EDUCATION, IV REGION, ALLAHABAD AND OTHER	May 20, 1988
PREM BABU SAXENA Vs. DISTRICT MAGISTRATE, BAREILLY AND ANOTHER	September 8, 1988
PREM CHAND Vs. INSPECTING ASSISTANT COMMISSIONER	May 17, 1988
PREM CHAND Vs. UNION OF INDIA	January 20, 1988
PREM CHAND JAIN Vs. MAHA PRABANDHAK, GARHWAL JAL SANSTHAN, DEHRADUN AND ANOTHER	March 25, 1988
PREM LATA Vs. CHATUR SEN GUPTA	November 5, 1988
PREM NARAIN Vs. STATE OF U P	January 20, 1988
PREM NARAIN Vs. RAM SINGH AND ORS.	January 5, 1988
PREM PRAKASH JOHAR Vs. HIS HIGHNESS SRI MAHARAJA VIBHUTI NARAIN SINGH BAHADUR VARANASI AND	November 21, 1988
PREM SHANKAR Vs. ASSISTANT SETTLEMENT OFFICER (CONSOLIDATION), BUDAUN AND OTHERS	June 8, 1988
PREMIER MOTOR PVT LTD Vs. JASWANT PRASAD	August 19, 1988
PRESTIGE COPS PRIVATE LIMITED Vs. UNION OF INDIA	April 20, 1988
PUDAI Vs. GUR BUX	February 10, 1988
PUNAM TANDON Vs. DIRECTOR OF INSPECTION	January 11, 1988
PUNNI LAL Vs. STATE OF U P	January 20, 1988
PURNENDU SHEKHAR RAI Vs. UNIVERSITY OF KANPUR KANPUR	April 14, 1988
PUTTU LAL Vs. STATE	February 2, 1988
PYARE LAL Vs. IST ADDITIONAL DISTRICT JUDGE KANPUR	October 27, 1988
PYARE MOHAN VERMA Vs. NAGAR PALIKA JAUNPUR AND OTHERS	January 5, 1988
PYAREY LAL LEKHPAL Vs. STATE OF U P	February 26, 1988
R P DHYANI Vs. PRESIDENT CANTONMENT BOARD	February 25, 1988
RADHA Vs. ASHOK KUMAR	April 1, 1988
RADHA DEVI Vs. RAMESH KUMAR	April 18, 1988
RADHA KRISHNA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, UTTAR PRADESH ALLAHABAD	August 25, 1988
RADHEY SHYAM Vs. VTH ADDITIONAL DISTRICT JUDGE, BAREILLY	July 20, 1988
RADHEY SHYAM KATIYAR Vs. SNEHLATA AGARWAL	September 6, 1988
RADHEY SHYAM SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.	September 6, 1988
RADHIKA DEVI Vs. U.P. STATE ROAD TRANSPORT	March 10, 1988
RAEES AKHTAR Vs. SECOND ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.	January 17, 1988
RAEESA BEGUM Vs. SHABBIR AHMAD	January 30, 1988
RAFI ULLAH Vs. ASSISTANT DIRECTOR CONSOLIDATION, SULTANPUR, CAMP	October 27, 1988
RAGHUBIR SARAN VERMA Vs. IST ADDITIONAL DISTRICT JUDGE MATHURA	November 2, 1988
RAGHUBIR SINGH YADAV Vs. STATE OF U.P. AND OTHERS	December 23, 1988
RAGHUNATH SINGH Vs. DISTRICT JUDGE, ALLAHABAD	March 30, 1988
RAJ KISHORE Vs. STATE OF U P	March 28, 1988
RAJ KISHORE BAJPAL Vs. U.P. HIGH SCHOOL AND INTERMEDIATE BOARD, ALLAHABAD AND OTHERS	August 26, 1988
RAJ KUMAR Vs. I ADDITIONAL DISTRICT JUDGE ALLAHABAD	May 12, 1988
RAJ NARAIN YADAV Vs. SECRETARY, U.P. BOARD OF BASIC EDUCATION, ALLAHABAD AND OTHERS	December 21, 1988
RAJA RAM Vs. CHANDRA BHAN SINGH	November 2, 1988
RAJDHARI RAM Vs. ZILA GANNA ADHIKARI, AZAMGARH AND OTHERS	September 26, 1988
RAJEEV LOCHAN PANDEY Vs. STATE OF UTTAR PRADESH	March 30, 1988
RAJEEV RATHI Vs. CONTROLLER OF EXAMINATIONS AND ADMISSIONS ALIGARH MUSLIM UNIVERSITY	January 20, 1988
RAJENDRA Vs. STATE OF U P	April 19, 1988
RAJENDRA Vs. STATE OF U P	November 28, 1988
RAJENDRA KUMAR Vs. 3RD ADDL DIST JUDGE MORADABAD	August 2, 1988
RAJENDRA KUMAR KUSHWAHA Vs. D.M. GHAZIPUR AND OTHERS	August 23, 1988
RAJENDRA KUMAR SHARMA Vs. SAVITRI DEVI	April 13, 1988
RAJENDRA MUDLAK Vs. STATE OF U P	February 18, 1988
RAJENDRA MUDLAK ALIAS VIJENDRA SINGH Vs. STATE OF U P	February 10, 1988
RAJENDRA PRASAD Vs. COMMISSIONER OF WEALTH TAX	September 30, 1988
RAJENDRA PRASAD ALIAS LALLAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE JAUNPUR	December 12, 1988
RAJENDRA PRASAD DUBEY Vs. 1ST ADDITIONAL DISTRICT JUDGE AND ORS.	July 12, 1988
RAJENDRA PRASAD SRIVASTAVA Vs. PUBLIC SERVICE COMMISSION AND U.P. ALLAHABAD AND OTHERS	May 21, 1988
RAJENDRA PRASHAD Vs. STATE OF UTTAR PRADESH	December 15, 1988
RAJENDRA PURI Vs. STATE OF U P	April 14, 1988
RAJENDRA SINGH Vs. COMMISSIONER OF WEALTH TAX	December 15, 1988
RAJENDRA SINGH AND ORS. Vs. KARTAR KUMAR	July 8, 1988
RAJESH KUMAR MEHROTRA Vs. SACHIV, BAREILLY ZONE, MADHYINIK SHIKSHA PARISHAD BAREILLY AND OTHERS	December 18, 1988
RAJIV LOCHAN PANDEY Vs. MADAN GOPAL SHARMA	October 14, 1988
RAJO DEVI Vs. MUNSIF EAST	February 1, 1988
RAJPAL Vs. STATE	October 7, 1988
RAKESH KUMAR Vs. STATE OF U P	March 14, 1988
RAKESH KUMAR GUPTA Vs. KARISHNA KUMARI ALIAS KARUNA AND OTHERES	January 8, 1988
RAKESH KUMAR GUPTA AND OTHERS Vs. STATE OF U.P. AND OTHERS	September 1, 1988
RAM ASREY Vs. LABOUR COURT II KANPUR	December 16, 1988
RAM ASREY Vs. STATE OF U P	November 29, 1988
RAM AUTAR Vs. IV ADDITIONAL DISTRICT JUDGE GHAZIPUR	December 15, 1988
RAM AUTAR Vs. RAJVIR SINGH AND OTHERS	December 2, 1988
RAM BABU SINGHAL ENTERPRISES P LTD Vs. DIGAMBER PARSHAD KIRTI PARSHAD	July 22, 1988
RAM BAHADUR SHALLI Vs. STATE OF UTTAR PRADESH	January 20, 1988
RAM BILAS ALIAS RAM PRAGAT KASHI Vs. STATE OF UTTAR PRADESH	November 22, 1988
RAM CHANDRA Vs. STATE OF UTTAR PRADESH	November 3, 1988
RAM CHANDRA Vs. IXTH ADDITIONAL DISTRICT JUDGE AND ORS.	December 19, 1988
RAM CHARAN CHAUBEY Vs. JAGDISH SHANKAR	December 12, 1988
RAM DAS AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JALAUN/ORAI AND OTHERS	August 25, 1988
RAM DAS JALAN Vs. STATE OF U P	May 2, 1988
RAM DASS Vs. RAM BHAROSE AND OTHERS	January 8, 1988
RAM DEV Vs. STATE OF U P	November 7, 1988
RAM GOPAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FATEHPUR AND OTHERS	November 2, 1988
RAM GOPAL RATHI Vs. IIIRD ADDL. DISTRICT JUDGE, AGRA	May 4, 1988
RAM GULAM Vs. STATE OF U P	February 9, 1988
RAM JATAN Vs. BINDESWARI PRASAD	August 10, 1988
RAM KALAP Vs. IV ADDL DIST JUDGE GORAKHPUR	October 13, 1988
RAM KHILARI Vs. STATE OF U P	August 25, 1988
RAM KHILARI AND OTHERS Vs. STATE OF U.P.	September 26, 1988
RAM KISHORE MISRA Vs. STATE OF U.P. AND OTHERS	August 29, 1988
RAM KUER Vs. JAMUNA PRASAD AND OTHERS	July 11, 1988
RAM KUMAR SINGH Vs. STATE OF U P	February 5, 1988
RAM KUMAR YADAV Vs. ASSISTANT REGIONAL MANAGER, SULTANPUR DEPOT AND OTHERS	September 16, 1988
RAM LAL YADAV Vs. STATE OF U P	August 30, 1988
RAM LOCHAN AND ORS. Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS.	April 18, 1988
RAM MILAN SINGH Vs. DISTRICT JUDGE BASTI	May 11, 1988
RAM MURTI TRIPATHI Vs. INSPECTOR SANSKRIT PATHSHALAS	February 11, 1988
RAM NARAIN Vs. VIRENDRA SINGH AND OTHERS	February 18, 1988
RAM NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTH	October 13, 1988
RAM NARESH Vs. DEPUTY OF CONSOLIDATIONS, BASTI AND ANOTHERS	October 31, 1988
RAM NATH MISRA Vs. ZILA BASIC SIKSHA ADHIKARI	September 12, 1988
RAM NIRANJAN MAURYA Vs. GOVERNOR OF U.P. (CHANCELLOR GORAKHPUR UNIVERSITY), LUCKNOW AND OTHERS	July 6, 1988
RAM NIWAS Vs. STATE OF UTTAR PRADESH	September 9, 1988
RAM NIWAS TEWARI AND ANOTHER Vs. TOWN AREA COMMITTEE, KHARGOOPUR, DIST. GONDA AND OTHERS	November 2, 1988
RAM PADARATH Vs. SECOND ADDL DISTRICT JUDGE SULTANPUR	September 26, 1988
RAM PADARATH PANDEY Vs. MITHLESH PANDEY	May 4, 1988
RAM PAL SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES	August 29, 1988
RAM PIAREY Vs. STATE	April 11, 1988
RAM PRAKASH Vs. BANWARI LAL	January 4, 1988
RAM PRAKASH Vs. 3RD ADDL. DISTRICT JUDGE AND ORS.	December 15, 1988
RAM PRASAD Vs. STATE OF U P	April 25, 1988
RAM PRASAD Vs. STATE OF U.P.	December 21, 1988
RAM PRASAD SINGH ALIAS PHURTI BABU Vs. IQBAL AHMAD	May 3, 1988
RAM PRASAD SINGH SHISHODIA Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	April 6, 1988
RAM PRAVESH RAI Vs. UNION OF INDIA AND OTHERS	September 2, 1988
RAM PYARI DEVI Vs. IIND ADDL DISTT JUDGE AZAMGARH	December 14, 1988
RAM RAJ SINGH Vs. STATE OF U P	May 5, 1988
RAM SAGAR Vs. STATE OF U P	March 31, 1988
RAM SARAN AND ANOTHER Vs. KURIAMAL AND OTHERS	September 29, 1988
RAM SARAN TEWARI Vs. PRINCIPAL MOTI LAL NEHRU MEDICAL COLLEGE	March 1, 1988
RAM SEWAK Vs. STATE OF U P	April 19, 1988
RAM SEWAK AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND ANOTH	February 3, 1988
RAM SEWAK AND OTHERS Vs. BHAGIRATH ETC.	September 22, 1988
RAM SHANKER Vs. GAURI SHANKER	September 14, 1988
RAM SINGH Vs. HEMANT KUMAR SINGH	November 3, 1988
RAM SINGH Vs. STATE OF UTTAR PRADESH	January 28, 1988
RAM SWARUP Vs. MANGAT	November 30, 1988
RAM SWARUP Vs. STATE OF UTTAR PRADESH	April 8, 1988
RAM VIR SINGH Vs. MITHILESH KUMARI AND OTHERS	December 15, 1988
RAM WASHER RAHAT INDUSTRIES Vs. INCOME TAX APPELLATE TRIBUNAL	October 13, 1988
RAMA KANT MOHANLAL SHAMSHER BAHADUR SINGH ALIAS Vs. STATE	April 7, 1988
RAMA SHANKAR SHUKLA Vs. STATE OF U P	November 30, 1988
RAMA SHANKAR SINGH Vs. STATE OF UTTAR PRADESH	February 4, 1988
RAMA SHANKER RAI Vs. STATE OF U P	December 16, 1988
RAMAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	December 5, 1988
RAMALA SAHKARI CHINI MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT, MEERUT & ORS.	October 5, 1988
RAMESH CHAND JAIN Vs. ORIENTAL BANK OF COMMERCE LTD. AND OTHERS	August 3, 1988
RAMESH CHANDRA Vs. SHIVA PRASAD	September 21, 1988
RAMESH CHANDRA GOEL Vs. STATE OF U.P. AND OTHERS	September 28, 1988
RAMESH CHANDRA SAHU Vs. SUBHASH CHANDRA	April 14, 1988
RAMESHWAR DAYAL Vs. DIRECTOR OF HIGHER EDUCATION, U.P. AND ANR.	May 21, 1988
RAMESHWAR DAYAL GOYAL Vs. DISTRICT JUDGE MEERUT	March 29, 1988
RAMESHWAR GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS, FATEHPUR AND OTHERS	January 8, 1988
RAMESHWAR NATH Vs. SRI CHANDRA MOHAN AND OTHERS	July 19, 1988
RAMESHWAR SARAN Vs. STATE OF UTTAR PRADESH	February 18, 1988
RAMESHWAR SINGH Vs. COLLECTOR FATEHPUR	August 17, 1988
RANGESH SHARMA Vs. STATE OF UTTAR PRADESH	December 22, 1988
RANI SAXENA Vs. IVTH ADDITIONAL DISTRICT JUDGE ETAH	April 18, 1988
RANVEER SINGH Vs. SUB DIVISIONAL MAGISTRATE AGRA	March 19, 1988
RANVEER SINGH Vs. SUB DIVISIONAL MAGISTRATE	May 19, 1988
RANVIR SINGH Vs. SUKHBIRI	January 20, 1988
RASHMI KANT Vs. PRINCIPAL G S V M MEDICAL COLLEGE	September 16, 1988
RATI RAM Vs. STATE OF UTTAR PRADESH	September 27, 1988
RATNAKAR GUPTA Vs. SHANTI DEVI GUPTA	August 30, 1988
RATNAKER GUPTA Vs. SHANTI DEVI GUPTA	November 30, 1988
RAVI SHANKER Vs. RAVEL SINGH	February 8, 1988
RAVINDRA SINGH NIRANJAN Vs. DISTRICT INSPECTOR OF SCHOOLS JHANSI	January 5, 1988
RIASAT Vs. STATE OF U P	April 21, 1988
RISHI PAL Vs. COLLECTOR SAHARANPUR	April 1, 1988
ROSHAN LAL Vs. ASHOK KUMAR	April 20, 1988
ROSHAN LAL Vs. STATE OF U P	July 11, 1988
RUKHMINA DEVI Vs. STATE OF UTTAR PRADESH	November 15, 1988
S P AGARWAL Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE	October 3, 1988
S.C. SAXENA Vs. ROHILKHAND UNIVERSITY BAREILLY & ANR.	November 22, 1988
SABHARWAL BROTHERS Vs. COMMISSIONER SALES TAX	December 9, 1988
SABIR KHAN Vs. STATE OF UTTAR PRADESH	February 12, 1988
SAFINA RANI Vs. VICE CHANCELLOR ROHILKHAND UNIVERSITY	March 24, 1988
SAGHIRAN Vs. DEPUTY DIRECTOT OF CONSOLIDATION MEERUT	April 11, 1988
SAHARANPUR COLD STORAGE Vs. STATE OF U.P.	May 21, 1988
SAINSAR PAL Vs. STATE OF U P	February 11, 1988
SAKIL Vs. STATE OF UTTAR PRADESH	August 11, 1988
SALEEM AKHTAR KHAN Vs. SYED HASHIM ALI AND OTHERS	July 7, 1988
SAMBHOO NATH SHAH Vs. VITH ADDITIONAL CIVIL JUDGE, KANPUR	February 9, 1988
SAMIULLAH Vs. MOHAMMAD YASIN AND OTHERS	February 25, 1988
SANJAY JINDAL Vs. J P BHARGAVA	September 23, 1988
SANKATHA PRASAD Vs. ZILA BASIC SHIKSHA ADHIKARI, FATEHPUR AND OTHERS	May 13, 1988
SANT RAM Vs. STATE OF U P	April 8, 1988
SANTOSH KUMAR AGARWAL Vs. U.P. AVAS EVAM VIKAS PARISHAD, ALLAHABAD AND ANOTHER	September 16, 1988
SANTOSH SINGH Vs. ANIL KUMAR	April 12, 1988
SARDAR COLD STORAGE AND ICE FACTORY FAIZABAD ROAD Vs. PUNJAB NATIONAL BANK	April 21, 1988
SARDAR IQBAL SINGH AND OTHERS Vs. JAGDISH CHANDRA AND OTHERS	May 17, 1988
SARDAR KRISHNA DEEP SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE LUCKNOW	September 23, 1988
SARLA DEVI Vs. JHANGI RAM	January 28, 1988
SARMAN LAL Vs. STATE OF U.P.	April 21, 1988
SAROJ KUMAR GUPTA Vs. STATE OF U P	February 25, 1988
SATBIR SINGH Vs. STATE OF U P	January 14, 1988
SATENDRA KUMAR Vs. STATE OF U P	September 19, 1988
SATISH CHANDRA Vs. KRISHNA PRASAD	September 30, 1988
SATISH CHANDRA SHUKLA Vs. GANGA BUX SINGH	May 19, 1988
SATISH KUMAR Vs. RAJ KUMARI SAHU	April 12, 1988
SATYA PAL SHARMA Vs. STATE	July 11, 1988
SATYA PRAKASH Vs. STATE OF U P	February 17, 1988
SATYA PRAKASH AGARWAL Vs. COMMISSIONER OF INCOME TAX	April 14, 1988
SATYA PRAKASH SHARMA Vs. STATE OF U.P. AND OTHERS	September 16, 1988
SATYA SHARMA Vs. S K SEN	March 25, 1988
SATYAPAL Vs. STATE OF U P	April 22, 1988
SATYAWAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS	April 5, 1988
SAVIITRI DEVI Vs. IXTH ADDL DISTT JUDGE ALLAHABAD	August 19, 1988
SEWA RAM Vs. STATE OF U P	October 7, 1988
SHABBIR Vs. ASHFAQ AHMAD	February 9, 1988
SHABBIR AHMAD Vs. UNION OF INDIA AND OTHERS	September 13, 1988
SHABIR ALI Vs. STATE OF U P	April 18, 1988
SHAFIQ AHMAD Vs. VTH ADDITIONAL DISTRICT JUDGE VARANASI	February 25, 1988
SHAHAB UDDIN QURESHI Vs. STATE	March 30, 1988
SHAMBHU IRON STORES Vs. COMMISSIONER OF SALES TAX	January 13, 1988
SHAMBHU NARAIN TRIPATHI Vs. STATE OF U.P. AND ANOTHER	April 1, 1988
SHAMSHAD Vs. STATE OF UTTAR PRADESH	February 11, 1988
SHANKER LAL Vs. RAM SINGH AND ANOTHER	December 21, 1988
SHANTI DEVI Vs. INCOME TAX OFFICER	March 18, 1988
SHANTI DEVI Vs. EXCISE COMMISSIONER U P ALLAHABAD	March 31, 1988
SHANTI DEVI Vs. STATE	April 22, 1988
SHANTI PRASAD JAIN Vs. BADRI PRASAD SURAJ BHAN	April 8, 1988
SHARDA BOIRON LABORATORIES LTD Vs. STATE OF UTTAR PRADESH	December 20, 1988
SHARDA PRASAD Vs. KHADERAN RAM	October 7, 1988
SHAREEF AHMAD Vs. HANIFA BEGAM	April 15, 1988
SHASHI GOVIL Vs. DISTRICT JUDGE MEERUT	November 3, 1988
SHEEL WADHWA Vs. IVTH ADDITIONAL DISTRICT JUDGE, MEERUT	August 4, 1988
SHEO BAHADUR SINGH Vs. STATE OF U P	April 4, 1988
SHEO BUX SINGH Vs. STATE OF U P	December 15, 1988
SHEO DHANI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTH	January 8, 1988
SHEO DHANI CHATURVEDI AND ANR. Vs. U.P. SECONDARY EDUCATION SERVICE COMMISSION AND ORS.	April 5, 1988
SHEO JI OJHA Vs. STATE	May 20, 1988
SHEO KUMAR GUPTA S I Vs. STATE OF U P	September 23, 1988
SHEO KUMARI Vs. RAJ BAHADUR SINGH	August 2, 1988
SHEO PRASAD Vs. STATE OF U P	August 19, 1988
SHEO PRASAD MISRA Vs. STATE OF U P	March 31, 1988
SHER SINGH YADAV Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES	July 20, 1988
SHESH BAHADUR SINGH Vs. MANAGING COMMITTEE JANTA VIDYALAYA JUNIOR HIGH SCHOOL	December 9, 1988
SHILESH CHANDRA SAXENA Vs. STATE OF U P AND ORS	October 12, 1988
SHIV KUMAR GUPTA Vs. STATE OF UTTAR PRADESH	September 23, 1988
SHIV KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA	August 1, 1988
SHIV KUMAR SHARMA Vs. VIII ADDITIONAL DISTRICT JUDGE MEERUT	April 18, 1988
SHIV NARAIN PANDEY Vs. VINDHYACHAL PANDEY	March 31, 1988
SHIV NARAIN PANDEY Vs. VINDHYACHAL PANDEY	March 21, 1988
SHIV PAL KARAN KHOLI Vs. STATE OF U P	May 19, 1988
SHIV RAJ GUPTA Vs. BOARD OF REVENUE UTTAR PRADESH	December 12, 1988
SHIV RAM SINGH Vs. MANGARA	July 6, 1988
SHIV SHARAN GOYAL & OTHERS Vs. M/S. KEDAR NATH OM PRAKASH & OTHERS	October 7, 1988
SHOK KUMAR SRIVASTAVA Vs. VII ADDL DISTRICT JUDGE LUCKNOW	September 28, 1988
SHREE HARI WIRES AND WIRES PRODUCTS P LTD Vs. CENTRAL BANK OF INDIA	April 18, 1988
SHREE RAM WASHER RAHAT INDUSTRIES Vs. INCOME-TAX APPELLATE TRIBUNAL	October 13, 1988
SHRI KHURSHEED AHMAD Vs. COMMISSIONER OF SALES TAX	February 4, 1988
SHRI VIRENDRA AMRITLAL THAKKAR Vs. UNION OF INDIA UOI	December 9, 1988
SHUBHAM FABRICS Vs. INSPECTING ASSISTANT COMMISSIONER	May 9, 1988
SHUSHILA PAPER MILLS (PVT.) LTD. Vs. VII ADDITIONAL DISTRICT JUDGE AND ORS.	April 21, 1988
SHYAM BABU AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER	March 23, 1988
SHYAM LAL Vs. VTH ADDITIONAL DISTRICT JUDGE, AGRA	October 29, 1988
SHYAM LAL CHHIBBAR Vs. SPECIAL JUDGE E C ACT	April 22, 1988
SHYAM SUNDAR Vs. LALA BHAWAN KISHORE	December 14, 1988
SHYAM SUNDER SINGH Vs. STATE OF U P	February 25, 1988
SHYAM SWARUP DUBEY Vs. DISTRICT ASSISTANT REGISTRAR CO OP SOC	February 4, 1988
SHYAMA CHARAN DUBEY Vs. STATE OF UTTAR PRADESH	October 12, 1988
SIDH NATH Vs. STATE OF U P	August 16, 1988
SIDHESHWAR ASHOK KUMAR AND CO Vs. COMMISSIONER OF INCOME TAX	October 13, 1988
SIDHESHWARI TIWARI Vs. PRESCRIBED AUTHORITY MUNSIF	May 17, 1988
SIR SHADI LAL ENTERPRISES LTD Vs. CHIEF JUDICIAL MAGISTRATE SAHARANPUR	February 23, 1988
SIRI RAM URF SIRI Vs. STATE OF U P	February 7, 1988
SITA RAM Vs. STATE OF U P	August 25, 1988
SITA RAM Vs. BHAGHWAT PRASAD	December 29, 1988
SITA RAM Vs. PRINCIPAL, INDUSTRIAL TRAINING INSTITUTE AND ORS.	August 30, 1988
SMALL STEEL RE-ROLLING MILLS Vs. UNION OF INDIA UOI	August 18, 1988
SMT. GULAICHA DEVI Vs. PRESCRIBED AUTHORITY AND ANR.	October 29, 1988
SMT. MEENA Vs. STATE OF U.P. AND ORS.	May 19, 1988
SMT. NIVEDITA SINGH Vs. VICE CHAIRMAN, A.D.A. AND ORS.	July 6, 1988
SMT. PREM LATA Vs. SECOND ADDITIONAL CIVIL JUDGE AND ORS.	July 15, 1988
SMT. RAM KISHORI Vs. IVTH ADDITIONAL DISTRICT JUDGE, PILIBHIT	January 21, 1988
SMT. RAVI KUMARI AND OTHERS Vs. THE U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW AND OTHER	September 22, 1988
SMT. SAROJANI PANDEY Vs. STATE OF U.P. AND OTHERS	April 22, 1988
SMT. SUBHADRA Vs. DISTRICT CO-OPERATIVE BANK LTD. AND ORS.	September 13, 1988
SOHAN LAL Vs. STATE OF U P	October 5, 1988
SONA RAM @ SOHEN LAL Vs. PEERU RAM @ PYAREY LAL AND ORS.	September 28, 1988
SQN LDR. H.S. KULSHRESTHA Vs. AIR FORCE GROUP INSURANCE SOCIETY AND ANOTHER	August 19, 1988
SRI GURU GRANTHJI AND SRI GANESH JI VIRAJMAN MANDIR RAM GHAT CITY Vs. BACHCHA KRISHNA DAS	April 15, 1988
SRI KRISHNA SHARMA Vs. IST ADDITIONAL DISTRICT JUDGE, MAINPURI	October 14, 1988
SRI PAL SINGH Vs. STATE OF U P	April 5, 1988
SRI PRAKASH Vs. STATE	September 21, 1988
SRI RAM Vs. CHAUTHI	November 28, 1988
SRI RAM ALIAS SONI Vs. STATE OF U P	February 7, 1988
SRI Z. KHAN Vs. UNION OF INDIA OF OTHERS	January 29, 1988
SRIRAM JAISWAL Vs. UNION OF INDIA	November 5, 1988
STATE Vs. JOGENDER SINGH	November 18, 1988
STATE Vs. III ADDL DIST JUDGE AZAMGARH	September 27, 1988
STATE Vs. CHATTER SINGH AND OTHERS	December 30, 1988
STATE Vs. NEPAL	February 29, 1988
STATE OF U P Vs. III ADDITIONAL DISTRICT JUDGE AZAMGARH	September 27, 1988
STATE OF U P Vs. U P PUBLIC PUBLIC SERVICES TRIBUNAL	July 19, 1988
STATE OF U P Vs. RISHIKESH HARISHIKESH	January 28, 1988
STATE OF U P Vs. MANOJ KUMAR MUKHERJI	March 14, 1988
STATE OF U P Vs. DINESH CHAND	April 14, 1988
STATE OF U P Vs. KARAM SINGH	April 13, 1988
STATE OF U P Vs. DISTRICT JUDGE BAHRAICH	April 6, 1988
STATE OF U.P. Vs. U.P. PUBLIC SERVICE TRIBUNAL II, LUCKNOW AND ANOTHER	September 6, 1988
STATE OF U.P. Vs. MAHIPAT RAI VERMA	July 28, 1988
STATE OF U.P. Vs. SMT. MOHNI GOEL	December 23, 1988
STATE OF UTTAR PRADESH AND OTHERS Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL AND ANOTHER	December 14, 1988
SUBHASH CHANDRA SAXENA Vs. ROHILKHAND UNIVERSITY	November 22, 1988
SUDAMA LAL Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW, CAMP AT NAINITAL AND OTHERS	August 31, 1988
SUDHIR KUMAR Vs. UNION OF INDIA	January 18, 1988
SUGLI Vs. COLLECTOR DISTRICT MAGISTRATE	May 21, 1988
SUGREEV SINGH KUSHWAHA Vs. SARASWATI DEVI	May 13, 1988
SUKHA Vs. V ADDITIONAL DISTRICT JUDGE ALIGARH	December 12, 1988
SUKHBIR SINGH SHARMA Vs. D.I.O.S. MUZAFFARNAGAR AND OTHERS	February 25, 1988
SUKHRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	February 1, 1988
SUMAN GUPTA Vs. SHIV NARAIN GUPTA	August 23, 1988
SUMAN KUMAR SRIVASTAVA Vs. DISTRICT MAGISTRATE, LUCKNOW AND OTHERS	August 18, 1988
SUNIL GUPTA Vs. UNION OF INDIA	December 19, 1988
SUNIL KUMAR AND ANOTHER Vs. GAYANTI DEVI	February 29, 1988
SURAJ PAL SINGH Vs. THE LABOUR COURT, U.P. AT GHAZIABAD	April 20, 1988
SURAT AND ORS. Vs. BHRAGUNATH UPADHYA AND ORS.	September 28, 1988
SURENDRA PAL SINGH Vs. THE STATE OF U.P. THROUGH THE SECRETARY	January 13, 1988
SURENDRA SINGH Vs. STATE OF U.P. AND ORS.	January 27, 1988
SURENDRA SINGH GAUR Vs. STATE OF U P	March 11, 1988
SURESH CHANDRA Vs. THE ACCOUNTS OFFICER, PHONES, ALLAHABAD AND OTHERS	August 5, 1988
SURESH CHANDRA Vs. STATE	November 29, 1988
SURESH CHANDRA AND OTHERS ETC. Vs. STATE OF U.P. AND ORS.	April 26, 1988
SURESH CHANDRA CHOUBEY Vs. CHANCELLOR KASHI VIDYAPITH	August 8, 1988
SURESH CHANDRA MAHESHWARI Vs. STATE OF U.P. AND OTHERS	July 12, 1988
SURESH CHANDRA SEN Vs. STATE OF U P	August 17, 1988
SURESH CHANDRA SHARMA Vs. NAGAR SWASTHYA ADHIKARI	January 14, 1988
SURYA LAL YADAV Vs. STATE OF U P	February 11, 1988
SURYABALI Vs. VI ADDITIONAL DIST JUDGE DEORIA	October 31, 1988
SUSHMA CHANDEL Vs. STATE OF U.P. AND OTHERS	November 24, 1988
SWARNAMALA JAIN Vs. CANE DEVELOPMENT COUNCIL	November 30, 1988
SWASTIK GEAR LIMITED Vs. INCOME TAX OFFICER	April 5, 1988
SWASTIK GEAR LTD Vs. INCOME-TAX OFFICER	February 12, 1988
SWASTIK RUBBER PRODUCTS P LTD Vs. COMMISSIONER OF SALES TAX	April 15, 1988
T. P. PANDEY Vs. UNION OF INDIA AND OTHERS	September 9, 1988
TAHARPUR BRICK WORKS Vs. COMMISSIONER OF SALES TAX	February 23, 1988
TAHIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION GONDA	April 7, 1988
TAJ ALI Vs. STATE OF U P	December 23, 1988
TALAT PARVEEN KHAN SHERVANI Vs. IST ADDITIONAL DISTRICT JUDGE, ALIGARH	October 12, 1988
TARA CHAND Vs. DAYA RANI	March 30, 1988
TEJ SINGH Vs. DISTRICT JUDGE SAHARANPUR	December 19, 1988
THAKUR PRASAD Vs. STATE	May 4, 1988
THAKUR RAM LAKSHMAN JANKI VIRAJMAN MANDIR Vs. ADDL DIST JUDGE FATEHPUR	September 16, 1988
Thakur Ram Lakshman Janki Virajman Mandir Sarbarakar Ram Nath and another Vs. V. Addl. District Judge, Fatehpur and others	September 16, 1988
TILAK DHARI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHE	October 11, 1988
TIRRU Vs. STATE OF U P	March 18, 1988
TITU Vs. STATE OF U P	May 5, 1988
TRIBHUWAN NATH MEHROTRA Vs. DISTRICT JUDGE ALLAHABAD	April 8, 1988
TRILOK CHAND BANSAL Vs. STATE OF U P	May 5, 1988
TRIVENI PRASAD SRIVASTAVA Vs. STATE OF U P	March 22, 1988
TRIVENI VERMA Vs. DESHRAJ NARANG DAYANAND INTER COLLEGE	December 22, 1988
TUNDA Vs. STATE	December 14, 1988
U P AVAS EVAM VIKASH PARISHAD Vs. N V RAJGOPALAN ACHARYA	December 19, 1988
U P CO OPERATIVE UNION Vs. PRABHU DAYAL SRIVASTAVA	April 18, 1988
U P ELECTRONICS CORPN KARAMCHARI SANGH Vs. UPTRON INDIA LTD	May 19, 1988
U P RAJKIYA NIRMAN NIGAM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	October 6, 1988
U P STATE HANDLOOM CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX	January 14, 1988
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL V	December 22, 1988
U. P. STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. SUNDAR SINGH AND 3 OTHERS	February 9, 1988
U.P. STATE ROAD TRANSPORT Vs. KRISHNA KUMAR SINGH	March 25, 1988
U.P. STATE ROAD TRANSPORT Vs. TRIVENI LAL KUSHARWANI	February 5, 1988
U.P. STATE ROAD TRANSPORT CORPORATION Vs. THE STATE OF U.P. AND OTHERS	September 7, 1988
U.P. STATE SPINNING MILLS COMPANY (NO. 1)LTD. Vs. DEPUTY LABOUR COMMISSIONER AND ANOTHER	August 22, 1988
UDAI RAJ DUBEY Vs. ADMINISTRATOR, NAGAR PALIKA AND ORS.	September 20, 1988
UDAL Vs. STATE OF U P	September 16, 1988
UMA SHANKER PATHAK Vs. UNION OF INDIA UOI	November 24, 1988
UMDA DATT ALIAS MANAU Vs. BABU RAM AGNIHOTRI	January 13, 1988
UMESH CHANDRA Vs. STATE OF U.P.	February 4, 1988
UNION OF INDIA Vs. KELSAR SINGH	July 20, 1988
UNION OF INDIA Vs. RAM DEVI	May 20, 1988
UNION OF INDIA Vs. ALL INDIA POSTAL EMPLOYEES UNION	July 26, 1988
UNION OF INDIA Vs. S B SINGH	April 14, 1988
UNION OF INDIA Vs. DHANRAJI DEVI	January 25, 1988
UNION OF INDIA AND OTHERS Vs. PURSHOTTAM CHAND AND ANOTHER	September 6, 1988
UNION OF INDIA AND OTHERS Vs. LT. COL. AJAY NARAIN SAPRU AND OTHERS	December 22, 1988
URWA BAZAR EDUCATIONAL SOCIETY URWA BAZAR GORAKHPUR Vs. ASSISTANT REGISTRAR FIRMS	May 13, 1988
USHA DEVI Vs. JAGDISH PRASAD	February 12, 1988
USHA HAMILTON Vs. STATE OF U P	October 31, 1988
USHA SHAH Vs. COMMISSIONER OF INCOME TAX	September 29, 1988
UTTAR PRADESH STATE ROAD Vs. HASEEN FATMA	January 21, 1988
V D SINGH Vs. STATE OF U P	April 12, 1988
V K AGRAWALA Vs. MUNSIF CITY	May 4, 1988
VAM ORGANIC CHEMICALS LTD Vs. UNION OF INDIA UOI	May 17, 1988
VASHISHTH NARAIN KARWARIA ALIAS BHUKKHAL MAHARAJ Vs. P C CHATURVEDI	May 31, 1988
VASUDEO CHATURVEDI Vs. VII ADDITIONAL DISTRICT JUDGE VARANASI	August 4, 1988
VED SINGH Vs. STATE OF U P	April 29, 1988
VEERENDRA SWARUP MATHUR Vs. IIIRD ADDITIONAL DISTRICT JUDGE GHAZIPUR	November 28, 1988
VERMA INDUSTRIES Vs. STATE OF U P	July 29, 1988
VIDYA BHAN PRAKASH Vs. SECOND ADDITIONAL DISTRICT JUDGE MATHURA	January 28, 1988
VIDYA BHUSHAN PANDE Vs. PRINCIPAL KING GEORGES MEDICAL COLLEGE	August 4, 1988
VIDYA DEVI CHATURVEDI Vs. UNION OF INDIA	August 16, 1988
VIDYA KENDRA Vs. DEPUTY DIRECTOR OF EDUCATION	October 7, 1988
VIJAI KUMAR Vs. FIRST ADDITIONAL DISTRICT JUDGE MEERUT	September 8, 1988
VIJAI PAL SINGH Vs. PUSHPA	April 29, 1988
VIJAI PRAKASH PANDEY Vs. DEPUTY GENERAL MANAGER, EASTERN ZONE, U.P. STATE ROAD TRANSPORT CORPORATION, VARANASI AND ANOTHER	December 14, 1988
VIJAI RATAN SHARMA Vs. STATE OF UTTAR PRADESH	February 18, 1988
VIJAY BAHADUR Vs. STATE OF U P	August 3, 1988
VIJAY PRAKAAH S/O LATE PANNA LAL Vs. UNION OF INDIA, THROUGH SECRETARY, CENTRAL BOARD OF EXCISE AND CUSTOMS AND ASSISTANT COLLECTOR (PREVENTIVE)	November 16, 1988
VIKAS SAXENA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD	April 18, 1988
VIMAL PODDAR Vs. DISTRICT JUDGE MATHURA	January 13, 1988
VINDER SINGH Vs. STATE OF U P	August 7, 1988
VINOD KUMAR Vs. STATE OF UTTAR PRADESH	September 23, 1988
VINOD KUMAR SHARMA Vs. SALES TAX OFFICER AGRA	November 23, 1988
VINOD KUMAR SRIVASTAVA AND ANOTHER Vs. BOARD OF HIGH SCHOOL AND INTERMEDIA U.P. ALLAHBAD AND OTHERS	December 1, 1988
VIRENDRA KUMAR AVINASH KUMAR Vs. COMMISSIONER OF INCOME TAX	January 14, 1988
VIRENDRA SINGH Vs. STATE OF U P	July 14, 1988
VIRENDRA SINGH Vs. GORAKHPUR UNIVERSITY, GORAKHPUR AND OTHERS	February 1, 1988
VIRENDRA SWARUP GOYAL Vs. MALTI AGARWAL	August 26, 1988
VISHNU KUMAR Vs. DIVISIONAL FOREST OFFICER NORTH	September 20, 1988
VISHNU SARAN PANDEY Vs. SUNIL KUMAR BHALOTIYA	March 1, 1988
VISHWABANDHU GUPTA Vs. RETURNING OFFICER	October 31, 1988
VISHWANATH MEHTA Vs. DISTRICT JUDGE VARANASI	August 19, 1988
W N CHADDHA Vs. OSAMA TALHA	November 4, 1988
WESTERN U.P. SHARE DEALER ASSOCIATION AND ANOTHER Vs. J.D. JAIN AND OTHERS	August 3, 1988
YAQOOB ALI KHAN Vs. DEVENDRA SINGH BEDI	May 13, 1988
YASHODA NANDAN PATHAK Vs. VISHNU KUMAR GUPTA	August 2, 1988
YESHPAL SINGH ALIAS KAKKU Vs. STATE OF U P	November 28, 1988
YOGENDRA KUMAR AND OTHERS Vs. DIRECTOR OF EDUCATION, U.P., LUCKNOW AND OTHERS	March 10, 1988
YOGESH KUMAR SINGH Vs. VII ADDITIONAL DISTRICT JUDGE, KANOUR	December 16, 1988
YOGESH SACHDEO Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE	September 6, 1988
ZAKI AHMAD Vs. STATE OF UTTAR PRADESH	January 18, 1988
ZILA PARISHAD MUZAFFARNAGAR Vs. UDAI VEER SINGH	December 8, 1988
ZILA SAHKARI BANK LTD Vs. STATE OF U P	August 3, 1988
ZILA URAVARAK VIKRETA ASSOCIATION Vs. UNION OF INDIA	April 15, 1988

Year 1988 of HIGH COURT OF ALLAHABAD

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