REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(DR.) RAMESH KUMAR GUPTA AND ORS. Vs. U.P. STATE ELECTRICITY BOARD AND ANR.	October 30, 1987
A ALBERT ALIAS REKHA SHARMA Vs. VIIITH ADDL DISTRICT JUDGE BULANDSHAHR	April 2, 1987
A C NIGAM Vs. COMMISSIONER OF INCOME-TAX	September 7, 1987
A N SRIVASTAVA Vs. UNION OF INDIA	February 27, 1987
ABDUL AZIM AND ANR. Vs. DISTT. OFFICER, MINOR MINERAL CONCESSION RULES AND DISTT. MAGISTRATE AND ORS.	December 15, 1987
ABDUL HAFIZ Vs. VIIITH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS	March 27, 1987
ABDUL LATIF AL HINDI Vs. UNIVERSITY OF ALLAHABAD	August 13, 1987
ABDUL RAUF Vs. MIRAZUDDIN	May 6, 1987
ABDUL SATTAR Vs. COMMISSIONER OF INCOME TAX	March 11, 1987
ACHAL SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE FATEHPUR	May 6, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HASMAT RAI RAJ PAL	April 15, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HASMAT RAI RAJ PAL	January 22, 1987
ADHIVAKTA MAHA SANGH Vs. UNION OF INDIA	February 2, 1987
ADMINISTRATOR-GENERAL, U.P. Vs. SWAMI SHANTANAND SARASWATI	December 10, 1987
AFZAL AHMAD Vs. KHUDAWAND TALA WAQF ALLAH NAFAS ALLAH AULAD AND OTHERS	April 29, 1987
AFZAL KHAN Vs. GURNAM SINGH AND ANOTHER	April 4, 1987
AGARWAL PESTICIDES AND CHEMICAL INDUSTRIES Vs. UNION OF INDIA UOI	December 4, 1987
AGRA BEVERAGES CORPORATION PVT LTD Vs. UNION OF INDIA UOI	December 10, 1987
AGRA CARPET PALACE Vs. STATE OF U P	November 12, 1987
AGRA CONCRETE PIPE CO Vs. COMPETENT AUTHORITY AGRA	February 23, 1987
AGRAGAMI CHHETRA VIKASH AGENCY Vs. LABOUR COURT	December 9, 1987
AHMAD ULLAH Vs. C B I C I D PRATAPGARH AND STATE	July 21, 1987
AHMAD WALI Vs. DISTRICT JUDGE, LUCKNOW	September 4, 1987
AJAI GARG Vs. ADDL. DISTRICT MAGISTRATE, RENT CONTROL AND ORS.	March 19, 1987
AKBARI BEGUM Vs. MUNICIPAL BOARD AND ORS.	November 6, 1987
AKHILESH SINGH Vs. STATE	July 13, 1987
AKHLAKH AHMAD Vs. VAHID ALI ANSARI	September 8, 1987
AKHTAR Vs. STATE OF U P	September 2, 1987
AKHTAR HUSSAIN Vs. BOARD OF REVENUE U P	April 27, 1987
AKLESH KUMAR JAIN Vs. STATE OF UTTAR PRADESH	December 18, 1987
ALI HASAN Vs. MATIULLAH	September 11, 1987
ALI RAZA Vs. STATE OF U P	November 24, 1987
ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS Vs. MUNSIF KOIL, ALIGARH AND OTHERS	July 17, 1987
ALIMUN NISA Vs. STATE OF UTTAR PRADESH	March 31, 1987
ALL INDIA CRIME PREVENTION SOCIETY Vs. STATE OF UTTAR PRADESH	February 27, 1987
ALLAH NOOR Vs. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR	August 24, 1987
ALLAH RABBUL ALMIN Vs. ANIL KUMAR AND OTHERS	April 17, 1987
AMAR NATH Vs. JANARDAN PRASAD OJHA	March 2, 1987
AMAR SINGH BHASIN Vs. SANGITA SHARMA	July 21, 1987
AMBIKA LAL AND ANOTHER Vs. STATE OF U. P THROUGH COLLECTOR AND OTHERS	May 22, 1987
AMBIKA PRASAD SONAR Vs. COMMISSIONER OF INCOME TAX	April 6, 1987
AMINA KHATOON Vs. THIRD ADDL. D.J.	March 10, 1987
ANAND GENERAL STORE Vs. COMMISSIONER OF SALES TAX	February 13, 1987
ANAND MOHAN Vs. UNION OF INDIA	June 15, 1987
ANAND PRAKASH Vs. SUSHIL KUMAR	February 13, 1987
ANIL KUMAR SINGHAL Vs. IIND ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	May 14, 1987
ANIL KUMAR SUNIL KUMAR SARAF Vs. COMMISSIONER OF INCOME TAX	October 12, 1987
ANIRUDHA Vs. DIST MAGISTRATE ALLAHABAD	May 6, 1987
ANIS KHAN Vs. STATE OF U P	April 22, 1987
ANJANI ALANKAR MANDIR Vs. COMMISSIONER OF INCOME TAX	November 9, 1987
ANSAR TRADERS Vs. COMMISSIONER OF SALES TAX	September 9, 1987
ANUPAM SHUKLA Vs. U P HIGHER EDUCATION SERVICES COMMISSION	May 7, 1987
ANUPLAL SOHAN LAL Vs. COMMISSIONER OF SALES TAX	February 24, 1987
ANWAR AHMAD ALIAS ANWAR ALI Vs. FIROZUDDEEN	November 6, 1987
ANWARI JAHAN BEGUM Vs. DISTRICT JUDGE, BADAUN AND OTHERS	March 9, 1987
APEX TRADERS Vs. COMMISSIONER OF SALES TAX	January 9, 1987
ARSHAD ALI Vs. STATE OF UTTAR PRADESH	December 4, 1987
ARUN KUMAR AWASTHI Vs. UNION OF INDIA AND ORS.	August 21, 1987
ARUN KUMAR RAI Vs. CHANCELLOR GORAKHPUR UNIVERSITY	November 16, 1987
ARUN KUMAR SRIVASTAVA Vs. S.P. ANJOR AND OTHERS	September 16, 1987
ARVIND JAISWAL Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW AND OTHERS	February 2, 1987
ARVIND JAISWAL Vs. U P PUBLIC SERVICES TRIBUNAL	February 16, 1987
ARVIND KUMAR Vs. STATE OF U P	September 15, 1987
ARVINDER SINGH Vs. COLLECTOR OF CENTRAL EXCISE	September 10, 1987
ASHA LATA ROLSTON Vs. 2ND ADDITIONAL DISTRICT JUDGE MEERUT	March 25, 1987
ASHA LATA ROLSTON AND ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER	April 13, 1987
ASHA UPADHYAY Vs. CHANCELLOR, GORAKHPUR UNIVERSITY, RAJ BHAWAN, LUCKNOW AND OTHERS	January 7, 1987
ASHFAQ AHMAD Vs. PRESCRIBED AUTHORITY CIVIL JUDGE	February 10, 1987
ASHFAQ AHMAD SIDDIQUI Vs. SMT. MEHRUN NISA	April 15, 1987
ASHOK KUMAR Vs. VEENA MANGLIK	January 27, 1987
ASHOK KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE KANPUR	March 6, 1987
ASHOK KUMAR AGRAWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL, VII REGION, GORAKHPUR AND OTHERS	August 10, 1987
ASHOK KUMAR DIXIT Vs. STATE	March 5, 1987
ASHOK KUMAR GOEL Vs. DISTRICT JUDGE, MATHURA AND OTHERS	May 5, 1987
ASHOK KUMAR SHARMA AND OTHERS Vs. UNIVERSITY OF GORAKHPUR AND OTHERS	January 30, 1987
ASHOK KUMAR SINGH Vs. STATE OF U P	September 1, 1987
ASHOK VERMA Vs. DISTRICT MAGISTRATE GORAKHPUR	February 6, 1987
ASSAN DAS Vs. PRESCRIBED AUTHORITY, LUCKNOW AND OTHERS	May 21, 1987
ASUTOSH BAJPAI Vs. MADHYAMIK SHIKSHA PARISHAD, ALLAHABAD AND OTHERS	November 10, 1987
ATMA PRASAD PANDEY AND OTHERS Vs. SACHIV/GENERAL MANAGER ZILA SABKARI BANK LTD. AND OTHERS	December 14, 1987
ATMA RAM MISRA Vs. COMMISSIONER OF SALES TAX	March 13, 1987
ATRU Vs. STATE OF U P	September 3, 1987
ATTAULLAH Vs. UNION OF INDIA	May 6, 1987
AVADH BEHARI BANSAL Vs. DISTRICT JUDGE, AGRA AND OTHERS	August 10, 1987
AVADH BEHARI LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, SITAPUR AND OTHERS	August 14, 1987
AVADH NARAIN Vs. KRIPA SHANKAR MISHRA	July 17, 1987
AVADHESH BAHADUR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS PRATAPGARH	May 21, 1987
AWADHESH KUMAR MISRA Vs. DISTRICT MAGISTRATE KANPUR NAGAR	October 26, 1987
AYODHYA PRASAD BAJPAI AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, RAE	May 22, 1987
AZAD KUMAR GUPTA Vs. VII ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS	January 8, 1987
AZIZ HAIDER Vs. STATE OF U P	February 11, 1987
B K SHARMA Vs. STATE OF U P	April 9, 1987
B K SHARMA Vs. STATE OF U P	August 9, 1987
B.D. SETH Vs. IVTH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	August 18, 1987
BABOO MOHD. YAQOOB Vs. RENT CONTROL AND EVICTION OFFICER	April 1, 1987
BABOO RAM YADAV Vs. COLLECTOR, BAHRAICH AND ANOTHER	January 14, 1987
BABU LAL Vs. BHAGU MAL	April 15, 1987
BABU LAL AND BROTHERS Vs. SWARUP LAL	April 16, 1987
BABU RAM SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, MAZAFFARNAGAR AND ANOTHER	August 25, 1987
BABURAM SEWAK RAM ARATHI Vs. STATE OF U. P.	February 17, 1987
BADRI NATH SAWHNEY Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS	November 6, 1987
BADRI PRASAD Vs. PRESCRIBED AUTHORITY, ALLAHABAD AND ANOTHER	March 25, 1987
BADRI PRASAD HARI DAS UTENSIL MANUFACTURERS Vs. UNION OF INDIA UOI	March 25, 1987
BADRI SINGH Vs. STATE OF U.P. AND OTHERS	July 14, 1987
BAHRAICH DISTRICT CO OPERATIVE BANK LTD Vs. RAM NARESH PATHAK	February 20, 1987
BAJRANG BAHADUR SINGH Vs. A K SINGH COMMANDANT XI BATTALION P A C	November 30, 1987
BAL KISHAN Vs. II A.D.J., BULANDSHAHR AND OTHERS	November 16, 1987
BAL KRISHAN CHATURVEDI Vs. TREASURY OFFICER, MATHURA AND ORS.	August 25, 1987
BALBIR SINGH Vs. SMT. SALOCHANA DEVI	October 21, 1987
BALBIR SINGH ATRE Vs. NATIONAL BICYCLE CORPN. OF INDIA & ANR.	May 6, 1987
BALKAR SINGH Vs. STATE OF U P	July 30, 1987
BALLOO RAM KUSHWAHA Vs. ZILA PANCHAYAT RAJ ADHIKARI, BANDA AND OTHERS	February 4, 1987
BANARAS TEXTORIUM Vs. COMMISSIONER OF INCOME TAX	September 14, 1987
BANARASI DAS CHATAR SAIN Vs. COMMISSIONER OF SALES TAX	January 9, 1987
BANWARI LAL Vs. CEGAT	October 14, 1987
BANWARI LAL BUDDHA SEN Vs. COMMISSIONER OF SALES TAX	May 11, 1987
BANWARI PRASAD PANDEY Vs. STATE OF U P	August 24, 1987
BARFI Vs. BOARD OF REVENUE U.P., ALLAHABAD AND OTHERS	May 4, 1987
BASANTI GAUR Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS VII REGION GORAKHPUR	February 10, 1987
BEHARI LAL RAM KISHUN LAL Vs. COMMISSIONER OF SALES TAX	February 17, 1987
BHAGAT SINGH Vs. FORAN SINGH	May 22, 1987
BHAGWAN DAS BHATIA Vs. STATE OF U.P. AND OTHERS	November 6, 1987
BHAGWAN SINGH Vs. STATE OF U P	February 19, 1987
BHAGWANDAS Vs. UNION OF INDIA UOI	December 23, 1987
BHAGWANI Vs. VIITH ADDITIONAL DISTRICT JUDGE, GORAKHPUR	March 31, 1987
BHAIYA CHHOTEY LAL SINGH Vs. KUL SACHIV, UNIVERSITY OF GORAKHPUR AND ANOTHER	January 5, 1987
BHAN CHAND Vs. STATE OF U P	February 25, 1987
BHARAT HEAVY ELECTRICALS LIMITED Vs. SALES TAX OFFICER	January 9, 1987
BHAROSEY Vs. STATE	November 10, 1987
BHASKER MITRA Vs. STATE OF U P	May 5, 1987
BHOLA MALI Vs. ZILA PARISHAD JAUNPUR	February 11, 1987
BHULLU ALIAS JAHOOR Vs. DISTRICT MAGISTRATE KANPUR NAGAR	November 19, 1987
BHUNESHWAR SAHI Vs. STATE OF U P	December 3, 1987
BHUWAN CHANDRA JOSHI AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 20, 1987
BILAND RAM HARGAN DASS Vs. COMMISSIONER OF INCOME TAX	September 10, 1987
BINDESHWARI PRASAD Vs. UNION OF INDIA UOI	January 23, 1987
BIR SINGH Vs. DISTRICT MAGISTRATE	December 10, 1987
BIR SINGH THAKUR ADVOCATE Vs. DISTRICT JUDGE DEHRADUN	February 12, 1987
BISHAMBHAR LAL Vs. SUSHILA DEVI	May 21, 1987
BISHAN NARAIN SHUKLA Vs. STATE OF U.P. AND OTHERS	February 20, 1987
BISHESWAR MISRA Vs. BOARD OF REVENUE U P	March 30, 1987
BRAHMA NAND SRIVASTAVA Vs. STATE OF U.P. AND OTHERS	May 22, 1987
BRAHMA PAL SINGH Vs. STATE OF U.P. AND OTHERS	November 30, 1987
BRAJ LAL SETH Vs. PUNJAB NATIONAL BANK	August 27, 1987
BRI RAJ SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GONDA	April 17, 1987
BRIJ BEHARI LAL Vs. STATE OF U.P. AND ANOTHER	February 12, 1987
BRIJ BEHARI LAL TANDON Vs. RENT CONTROL AND EVICTION OFFICER	November 20, 1987
BRIJ MOHAN KHURANA Vs. RAJ RANI	April 3, 1987
BRIJ NARAYAN YADAV Vs. DISTRICT JUDGE BALLIA	February 9, 1987
BRIJENDRA SINGH VERMA Vs. REGISTRAR CO OP SOC	September 11, 1987
BRITISH INDIA CORPORATION LIMITED Vs. COMMISSIONER SALES TAX	February 9, 1987
BULAKI RAM Vs. STATE OF U.P. AND OTHERS	November 3, 1987
CAWNPORE CHEMICAL WORKS PRIVATE LIMITED Vs. UNION OF INDIA UOI	March 23, 1987
CHAIRMAN, FOOD CORPORATION OF INDIA Vs. SRIYANS PRASAD JAIN AND OTHERS	September 25, 1987
CHANDER MOHAN TANDON AND OTHERS Vs. DISTRICT JUDGE, BARABANKI AND OTHERS	August 11, 1987
CHANDRA BHAN Vs. IST ADDL. DISTRICT JUDGE, MATHURA AND OTHERS	May 18, 1987
CHANDRA KALI Vs. MANAGING COMMITTEE ARYASAMAJ MEERUT	April 13, 1987
CHANDRA MOHAN Vs. STATE OF U P	July 23, 1987
CHANDRA PAL SINGH Vs. ADDITIONAL COLLECTOR CENTRAL EXCISE	November 3, 1987
CHANDRAJIT Vs. GANESHIYA	May 19, 1987
CHANDRAWATI Vs. DISTRICT JUDGE PAURI GARHWAL	July 17, 1987
CHAUDHARY RAM LAKHAN CHANDRA AND ORS. Vs. CHANCELLOR, SAMPURNANAND SANSKRIT UNIVERSITY AND ORS.	August 27, 1987
CHETAN PRAKASH Vs. VIITH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS	February 11, 1987
CHHATRAPAL Vs. DISTRICT INSPECTOR OF SCHOOLS, BAREILLY AND OTHERS	August 20, 1987
CHHEDAN LAL RASTOGI Vs. STATE OF U P	November 10, 1987
CHOPRA F and M PVT LTD Vs. U P STATE I D CORPN LTD	July 15, 1987
CLASS I OFFICERS ASSOCIATION Vs. STATE OF U P	August 13, 1987
COL. P.R. BAHUGNNA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS	February 12, 1987
COLLECTOR OF CENTRAL EXCISE Vs. PRESIDENT CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	February 13, 1987
COMMISSIONER OF INCOME TAX Vs. AGENCY HAMDARD WAQF LIMITED	March 4, 1987
COMMISSIONER OF INCOME TAX Vs. MUNNALAL SHRIKISHAN	March 31, 1987
COMMISSIONER OF INCOME TAX Vs. HANUMAN PRASAD DWARKA PRASAD	March 23, 1987
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LIMITED	July 15, 1987
COMMISSIONER OF INCOME TAX Vs. VIRENDRA KUMAR GUPTA	July 20, 1987
COMMISSIONER OF INCOME TAX Vs. WAHAL J C	August 3, 1987
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHANDER AGARWAL	November 12, 1987
COMMISSIONER OF INCOME TAX Vs. SHAMSHUDDIN MANZOOR HAQUE	November 30, 1987
COMMISSIONER OF INCOME TAX Vs. MUKAND FAMILY TRUST	October 30, 1987
COMMISSIONER OF INCOME TAX Vs. GOYAL PRIVATE FAMILY SPECIFIC TRUST	October 30, 1987
COMMISSIONER OF INCOME TAX Vs. PRAKASH WINE AGENCIES	November 4, 1987
COMMISSIONER OF INCOME TAX Vs. HIND GRAIN SUPPLIERS	October 21, 1987
COMMISSIONER OF INCOME TAX Vs. DEVI DAYAL ALUMINIUM INDUSTRIES PRIVATE LIMITED	October 26, 1987
COMMISSIONER OF INCOME TAX Vs. GOVIND PRASAD PRABHU NATH	September 11, 1987
COMMISSIONER OF INCOME TAX Vs. WHEELER CLUB LTD	October 15, 1987
COMMISSIONER OF INCOME TAX Vs. MODIPON LIMITED	October 19, 1987
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD	October 19, 1987
COMMISSIONER OF INCOME TAX Vs. SIR SHADILAL SUGAR AND GENERAL MILLS LTD	October 20, 1987
COMMISSIONER OF INCOME-TAX Vs. DHAMPUR SUGAR MILLS LTD	October 20, 1987
COMMISSIONER OF INCOME-TAX Vs. SUNITI ARORA	October 15, 1987
COMMISSIONER OF INCOME-TAX Vs. GENERAL METAL WORKS	November 12, 1987
COMMISSIONER OF INCOME-TAX Vs. J C WAHAL	August 3, 1987
COMMISSIONER OF INCOME-TAX Vs. SRI VIRENDRA KUMAR GUPTA	July 20, 1987
COMMISSIONER OF INCOME-TAX Vs. JAGANNATH PRASAD NANKOO PRASAD	July 13, 1987
COMMISSIONER OF INCOME-TAX Vs. RAZA TEXTILES LTD	August 25, 1987
COMMISSIONER OF INCOME-TAX Vs. KASHI NATH AND CO	April 9, 1987
COMMISSIONER OF INCOME-TAX Vs. MEERUT CONSTRUCTION COMPANY	March 4, 1987
COMMISSIONER OF SALES TAX Vs. PRADEEP KUMAR SANJEEV KUMAR	March 10, 1987
COMMISSIONER OF SALES TAX Vs. PREMIER PRECISION TOOLS MANUFACTURERS LTD	January 8, 1987
COMMISSIONER OF SALES TAX Vs. PHOOLSON TRADING CORPORATION	July 31, 1987
COMMISSIONER OF WEALTH TAX Vs. JAGPHOOL NARAIN	November 10, 1987
COMMISSIONER OF WEALTH TAX Vs. RAM NARAIN GARG	October 29, 1987
COMMISSIONER OF WEALTH TAX Vs. CHANDRA PRAKASH AGARWAL	February 25, 1987
COMMISSIONER OF WEALTH-TAX Vs. RAM SARAN KAJRIWAL	April 10, 1987
COMMISSIONER OF WEALTH-TAX Vs. UMESH CHAND	October 19, 1987
COMMISSIONER SALES TAX Vs. RAVI INDUSTRIES	August 3, 1987
COMMISSIONER SALES TAX Vs. BAREILLY ROPE STORES	August 27, 1987
COMMISSIONER SALES TAX Vs. SAI ELECTRICALS	February 17, 1987
COMMISSIONER SALES TAX Vs. BHAGWAN DAS HARI DAS	March 11, 1987
COMMISSIONER SALES TAX Vs. HABIB SKIN CORPORATION	March 3, 1987
COMMISSIONER SALES TAX Vs. RAM CHANDRA RAM SHEO SHANKAR PRASAD	March 6, 1987
COMMISSIONER SALES TAX Vs. LUNIYAL ENGINEERING COMPANY	March 6, 1987
COMMISSIONER SALES TAX U P Vs. AGARWAL WOOD WORKS	May 21, 1987
COMMITTE OF MANAGEMENT OF CHACHA NEHRU UCHCHATAR MADHYAMIC VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION	May 19, 1987
COMMITTEE OF MANAGEMENT BHUMIDHSR INTER COLLEGE, SIKRIGANJ, GORAKHPUR Vs. DISTRICT INSPECTOR OF SCHOOL, GORAKHPUR AND OTHER	November 10, 1987
COMMITTEE OF MANAGEMENT GANDHI SMARAK UCHCHTAR MADHYAMIK VIDYALAYA AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS	December 8, 1987
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE, BARIYASHANPUR, DISTRICT VARANASI PETITIONER Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI	March 10, 1987
COMMITTEE OF MANAGEMENT KHEDUPURA MADARSA MOHAMMADIA AND OTHERS Vs. ZILA BASIC SIKSHA ADHIKARI AND OTHERS	November 6, 1987
COMMITTEE OF MANAGEMENT OF BUDHA VIDYAPITH DEGREE COLLEGE Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY	January 12, 1987
COMMITTEE OF MANAGEMENT OF MAHABIR INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR	November 4, 1987
COMMITTEE OF MANAGEMENT OF MAHABIR INTER COLLEGE, MALKPURA, GHAZIPUR Vs. DISTRICT INSPECTOR OF SCHOOLS, GHAZIPUR AND OTHERS	November 14, 1987
COMMITTEE OF MANAGEMENT OF R K COLLEGE SHAMLI MUZAFFARNAGAR Vs. VICE-CHANCELLOR MEERUT UNIVERSITY MEERUT	February 2, 1987
COMMITTEE OF MANAGEMENT R K COLLEGE SHAMLI MUZAFFARNAGAR Vs. V C MEERUT UNIVERSITY	February 2, 1987
COMMITTEE OF MANAGEMENT SRI MAHANTHU RADHA KRISHNA INTER COLLEGE SAKARPUR Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA	November 16, 1987
COMMITTEE OF MANAGEMENT, GURKUL VEDIE SANSKRIT MAHAVIDYALAYA SIRATHU, ALLAHABAD Vs. VICE	November 25, 1987
CONTROLLER OF ESTATE DUTY Vs. KRISHNA KUMARI DEVI	March 3, 1987
D K AGARWAL Vs. JANARDAN PD SHARMA	March 24, 1987
D K AGARWAL Vs. HIGH COURT OF ALLAHABAD	December 10, 1987
DAN BAHADUR RAI Vs. TAHSILDAR/SUB	May 5, 1987
DANGRI AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER	July 20, 1987
DARA SINGH Vs. STATE OF U.P.	May 14, 1987
DAYA SHANKER Vs. CHIEF OF THE AIR STAFF NEW DELHI	September 10, 1987
DEEP LAL @ DAKHI LAL Vs. U.P. STATE ROAD TRANSPORT CORPORATION	November 18, 1987
DEEPAK MITRA Vs. ALLAHABAD DEVELOPMENT AUTHORITY	August 13, 1987
DEVA NAND Vs. ALLAHABAD MANDAL VIKAS NIGAM LTD. AND OTHERS	March 11, 1987
DEVA RAM RAMESH CHAND Vs. KRISHSI UTPADAN MANDI PARISHAD	March 9, 1987
DEVENDER SINGH Vs. STATE OF U P	April 13, 1987
DEVENDRA KUMAR ARORA Vs. VICE	November 12, 1987
DEVI SINGH Vs. DISTRICT PANCHAYAT RAJ ADHIKARI	May 19, 1987
DHARAMPAL SINGH CHAUHAN Vs. STATE OF UTTAR PRADESH	September 2, 1987
DHARNI DHAR Vs. ADDITIONAL DISTRICT JUDGE JHANSI	August 31, 1987
DHIRAJI Vs. UNION OF INDIA	April 10, 1987
DHRUSHRI Vs. SURAJ NARAIN CHAUDHARI	October 19, 1987
DILIP KUMAR Vs. STATE OF U P	July 19, 1987
DIN KHAN Vs. AHMAD HUSAIN SHAH	April 15, 1987
DIVISIONAL RAILWAY MANAGER NORTHERN RAILWAY Vs. PRESCRIBED AUTHORITY UNDER THE PAYMENT OF WAGES ACT	August 26, 1987
DMA NATH MISHRA Vs. STATE OF U P	July 10, 1987
DR. AMBIKA PRASAD MISRA Vs. STATE OF UTTAR PRADESH AND OTHERS	March 25, 1987
DR. ANIL KUMAR AGARWAL Vs. DIRECTOR OF MEDICAL EDUCATION AND TRAINING, U.P., LUCKNOW AND OTHERS	August 18, 1987
DR. KAMLESH KUMAR Vs. CHIEF MEDICAL SUPERINTENDENT L. L. R. AND ASSOCIATED HOSPITALS, KANPUR	August 31, 1987
DR. MADHAVI GUPTA Vs. DISTRICT JUDGE, VARANASI AND OTHERS	May 22, 1987
DR. S.P. SINGH AND ANOTHER Vs. VICE	May 19, 1987
DR. SHAILENDRA KOMAR SACHAN Vs. THE DISTRICT INSPECTOR OF SCHOOLS, HAMIRPUR AND OTHERS	December 10, 1987
DR. SUBEY SINGH Vs. COMMITTEE OF MANAGEMENT, RAJA MAHENDRA PRATAP PREM MAHAVIDYALAYA, GURKUL NARSAN, SAHARANPNR AND OTHERS	March 9, 1987
DULAREY LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAINPURI AND OTHERS	December 11, 1987
DULI CHAND Vs. STATE OF U P	March 31, 1987
DURGA PRASAD Vs. SECOND ADDITIONAL DISTRICT JUDGE	April 16, 1987
DURGA ROLLING MILLS Vs. UNION OF INDIA UOI	March 25, 1987
DURJAN SINGH Vs. UNION OF INDIA	October 20, 1987
DWARIKA PRASAD PAL Vs. IVTH ADDITIONAL CIVIL JUDGE KANPUR NAGAR	March 5, 1987
E. MERCK (INDIA) LTD., BOMBAY Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER	February 2, 1987
ENAMUDDIN SIDDIQUI Vs. THE ADMINISTRATIVE CHAIRMAN, U.P. PUBLIC SERVICE TRIBUNAL	February 9, 1987
ESTATE OFFICER CUM CANTONMENT EXECUTIVE OFFICER Vs. 3RD ADDL CIVIL JUDGE ALLAHABAD	July 14, 1987
FAROOQ AHMAD QAZI Vs. RENT CONTROL AND EVICTION OFFICER, VARANASI AND OTHERS	May 20, 1987
FATEH BAHADUR SRIVASTAVA Vs. II ADDITIONAL DISTRICT JUDGE SAHARANPUR	March 12, 1987
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX	May 21, 1987
FOOD CORPORATION OF INDIA GORAKHPUR Vs. MAHABIR PRASAD BHARTIYA	December 15, 1987
FRUIT MERCHANTS & COMMISSION AGENTS ASSOCIATION & ANOTHER Vs. STATE OF UTTAR PRADESH & OTHERS	November 11, 1987
FURKAN Vs. STATE OF U P	July 20, 1987
GAJ RAJ Vs. STATE OF U P	December 3, 1987
GAJRAM SINGH AND OTHERS Vs. SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AT ALLAHABAD AND OTHERS	August 25, 1987
GANESH INDUSTRIES Vs. COMMISSIONER OF SALES TAX	February 27, 1987
GANESH INDUSTRIES AND ORS. Vs. MODI GRAIN STORE AND ORS.	December 16, 1987
GANGA DATTA TRIPATHI Vs. STATE OF U.P.	April 2, 1987
GARHWAL JAL SANSTHAN Vs. SARDAR PRITAM SINGH	November 16, 1987
GAURI SHANKER RAI Vs. KAILASH RAI	November 23, 1987
GAUTAM KUMAR CHAUDHARY Vs. DIRECTOR KRISHI UTPADAN MANDI PARISHAD, 16 A.P. SEN ROAD, LUCKNOW AND OTHERS	September 10, 1987
GAYA RAM Vs. DISTRICT MAGISTRATE CUM LICENSING AUTHORITY	May 14, 1987
GENERAL ELECTRIC CO OF INDIA LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE DIVISION	February 17, 1987
GENERAL MANAGER N E RLY Vs. SRIPAT	February 2, 1987
GHANSHYAM SINGH Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES	May 5, 1987
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRADHIKARI VETAN SANDYE ADHINIYAM	July 13, 1987
GIRDHARI LAL AND ANOTHER Vs. IVTH ADDL. DISTRICT JUDGE, RAI BERELI AND OTHERS	May 7, 1987
GIRISH NATH PANDEY Vs. IIND ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS	August 7, 1987
GIRJA DAYAL SRIVASTAVA Vs. STATE OF U.P. AND OTHERS	February 13, 1987
GIRJA SHANKER AND OTHERS Vs. STATE OF UTTAR PRADESH	March 26, 1987
GOODWILL SILK CO Vs. STATE OF U.P. AND OTHERS	January 5, 1987
GOPAL DAS Vs. 1ST ADDL DIST JUDGE VARANASI	February 9, 1987
Gopal Das and another etc Vs. Ist Addl. District Judge, Varanasi and others	February 9, 1987
GOPI NATH AGRAWAL Vs. 1ST ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS	August 28, 1987
GOVIND RAM RATAN KUMAR Vs. COMMISSIONER SALES TAX	February 25, 1987
GULAB PANDEY Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW AND OTHERS	March 12, 1987
GULABOO Vs. STATE OF UTTAR PRADESH	November 17, 1987
GULAM RASOOL Vs. PUSHPA DEVI AND OTHERS	April 13, 1987
GULSHAN SUGAR AND CHEMICALS LIMITED Vs. STATE OF UTTAR PRADESH	March 31, 1987
GURU CHARAN INDUSTRIAL WORKS Vs. UNION OF INDIA UOI	December 9, 1987
GURU SARAN KAUR Vs. 1ST. ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHER	July 24, 1987
HAFIZ MUKHTAR AHMAD Vs. MUMTAZ AHMAD	August 12, 1987
HAKIM SINGH Vs. STATE OF UTTAR PRADESH	October 29, 1987
HAMIDULLAH Vs. DISTRICT JUDGE BIJNOR	April 27, 1987
HANUMAN PRASAD Vs. STATE OF UTTAR PRADESH AND ANOTHER	December 4, 1987
HANUMAN YADAV Vs. DINESH CHANDRA RAI	January 13, 1987
HAR PRAKASH AND CO Vs. STATE	December 1, 1987
HARENDRA KUMAR SHARMA Vs. EXCISE COMMISSIONER	November 3, 1987
HARI LAL Vs. STATE OF U P	February 24, 1987
HARI OIL AND DAL MILLS Vs. SUKHMAL CHAND	March 31, 1987
HARI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	November 14, 1987
HARI SHANKER Vs. STATE	August 17, 1987
HARIBANSH PRASAD Vs. MURLI PRASAD	August 10, 1987
HARIJAN EVAM NIRBAL VARG AVAS NIGAM Vs. COMMISSIONER OF INCOME TAX	October 13, 1987
HARINDER SINGH Vs. INCOME TAX OFFICER	March 25, 1987
HARIOM GUPTA Vs. STATE BANK OF INDIA AND OTHERS	May 14, 1987
HARISH CHANDRA SHUKLA Vs. PERSON AND PROPERTY OF (KM.) MADHUSHILA	November 18, 1987
HARISH SARAN Vs. STATE OF U P	March 23, 1987
HARSH BISHNOI Vs. HASHIM ALI	October 16, 1987
HARSHA TRACTORS LTD Vs. S K SRIVASTAVA	December 23, 1987
HASEEB Vs. STATE OF U P	October 19, 1987
HAZI MUMTAZ KHAN Vs. STATE OF U P	October 15, 1987
HEERA DEVI Vs. PRESCRIBED AUTHORITY FARRUKHABAD	May 7, 1987
HIMACHAL STEEL REROLLERS AND FABRICATORS Vs. UNION OF INDIA	May 20, 1987
HIMANSHUDHAR Vs. STATE OF UTTAR PRADESH	December 15, 1987
HIND CEMENT PRODUCTS Vs. UNION OF INDIA UOI	March 23, 1987
HIND MAZDOOR SABHA AND OTHERS Vs. STATE OF U.P. AND OTHERS	February 12, 1987
HINDUSTAN ENTERPRISES Vs. STATE OF U P	April 23, 1987
HORAM SINGH AND ORS. Vs. SENIOR SUPERINTENDENT OF POLICE, MEERUT AND ORS.	January 27, 1987
I. B. SINHA AND OTHERS Vs. CHANCELLOR, LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS	March 31, 1987
IBNEY HASAN Vs. IIND ADDITIONAL DISTRICT JUDGE, BADAUN AND OTHERS	April 13, 1987
IFTEKHAR AHMAD Vs. STATE OF U P	October 21, 1987
IFTIKHAR AHMAD SIDDIQI Vs. STATE OF U P	October 13, 1987
IFTIKHAR MEHDI Vs. MOHD. YUSUF AND OTHERS	October 26, 1987
ILYAS AHMAD BODY MAKER Vs. COMMISSIONER SALES TAX	August 3, 1987
IMTIAZ Vs. STATE OF UTTAR PRADESH	October 29, 1987
INDERJIT SINGH Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD, U.P., LUCKNOW	October 7, 1987
INDRA NARAIN MALVIYA Vs. STATE OF U.P. AND OTHERS	August 25, 1987
INDU MEHTA Vs. STATE OF U P	March 4, 1987
INDU MEHTA Vs. STATE OF U P	March 7, 1987
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. MAHARASHTRA STEEL LTD	November 18, 1987
IQBAL Vs. STATE OF U P	April 22, 1987
IQRAM Vs. STATE OF U P	July 24, 1987
ISH MOHAMMAD Vs. STATE OF U P	April 29, 1987
ISHWAR CHANDRA Vs. STATE OF UTTAR PRADESH	December 21, 1987
ITWARI Vs. REGISTRAR CO OP SOC LUCKNOW	December 17, 1987
J.K. JUTE MILLS CO. LTD., KANPUR Vs. LABOUR COURT MEERUT AND OTHERS	April 22, 1987
JADISH RAWAT Vs. STATE OF UTTAR PRADESH	July 10, 1987
JAFRI BEGUM Vs. STATE OF U.P.	October 20, 1987
JAGANNATH PRASAD KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX	October 15, 1987
JAGAT NARAIN DWIVEDI Vs. ADDL CIVIL JUDGE KANPUR NAGAR	April 17, 1987
JAGDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP	November 16, 1987
JAGDEO PANDEY Vs. LABOUR COURT U.P. AT ALLAHABAD AND ANOTHER	April 23, 1987
JAGDEO PRASAD SAHU Vs. IIIRD ADDITIONAL DISTRICT JUDGE KANPUR	May 14, 1987
JAGDISH Vs. SATISH CHANDRA GOEL	July 31, 1987
JAGDISH CHAND AWASTHI Vs. STATE OF U.P.	May 22, 1987
JAGDISH CHANDRA JAIN Vs. PRESCRIBED AUTHORITY IIND CIVIL JUDGE, KANPUR AND ANOTHER	August 12, 1987
JAGDISH PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE, BAHRAICH AND OTHERS	July 23, 1987
JAGDISH SARAN Vs. NANHEY MAL	February 10, 1987
JAGDISH SARAN SHUKLA Vs. COMMISSIONER OF INCOME TAX	October 27, 1987
JAGDISH SINGH Vs. RAM LAL	March 23, 1987
JAGESHWAR Vs. A N SAINI	November 4, 1987
JAI NARAIN Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR AND ORS.	March 24, 1987
JAI NATH Vs. STATE OF U P	May 18, 1987
JAI NATH SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 2, 1987
JAI PRAKASH Vs. RADHEY SHYAM	March 11, 1987
JAI PRAKASH NARAIN SRIVASTAVA Vs. DIRECTOR OF HIGHER EDUCATION U P AT ALLAHABAD	October 26, 1987
JAI RAM AGRAWAL Vs. 6TH ADDITIONAL DISTRICT JUDGE ALLAHABAD	November 2, 1987
JAI RAM CHAUDHARI Vs. U.P. STATE ROAD TRANSPORT CORP.	February 7, 1987
JAI SHREE Vs. AMAR DEV	April 17, 1987
JAI SINGH Vs. STATE	March 27, 1987
JAITOON Vs. SALIMUDDIN	February 4, 1987
JAL SANSTHAN, JHANSI DIVISION, JHANSI Vs. JAGDISH CHANDER RANA	October 19, 1987
JAMNA PRASAD Vs. STATE OF U P	June 12, 1987
JAN ALI KHAN AND OTHERS Vs. MAINULLAH KHAN AND OTHERS	March 2, 1987
JAN MOHAMMAD ALIAS JAN Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER	April 13, 1987
JANGI LAL Vs. DWARKA PRASAD	February 24, 1987
JASWANT SINGH Vs. STATE OF U P	November 11, 1987
JATA SHANKER PANDEY Vs. D.D.C. AND ORS.	March 4, 1987
JEET SINGH Vs. DISTRICT JUDGE DEHRADUN AND OTHERS	August 26, 1987
JHURI AND THEREAFTER BANSRAJ AND OTHERS Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS	January 22, 1987
JITENDRA NATH TRIVEDI Vs. STATE OF U P	April 22, 1987
JIYA LAL AND OTHERS Vs. TOWN AREA, CHARTHAWAL, MUZAFFAR NAGAR AND OTHERS	May 5, 1987
JOKHU RAM Vs. BRANCH MANAGER, ALLAHAHAD BANK AT CHUNAR, DIST. MIRZAPUR AND OTHERS	February 24, 1987
JOLLY RADIO AND SOUND SERVICES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	March 25, 1987
JUMMAN Vs. STATE OF UTTAR PRADESH	May 21, 1987
JWALA PRASAD Vs. STATE OF UTTAR PRADESH	March 25, 1987
JYOTI STEELS Vs. COMMISSIONER OF INCOME TAX	February 5, 1987
K.K. BHARGAVA Vs. U.P.S.R.T.C.	October 9, 1987
K.K. BHARGAVA Vs. U.P.S.R.T.C.	October 19, 1987
KADAM SINGH Vs. SANTOSH KUMAR	January 22, 1987
KAILASH CHAND SHARMA Vs. STATE OF U P	April 27, 1987
KAILASH NARAIN SINGH Vs. BEERBAL YADAV	July 29, 1987
KAILASH NATH AND OTHERS Vs. STATE OF U.P. AND ANOTHER	September 11, 1987
KALIKA PRASAD Vs. GHASI RAM AND OTHERS	May 8, 1987
KALPANATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR	April 22, 1987
KAMAL CHANDRA ROY CHAUDHARI Vs. UNION OF INDIA AND OTHERS	April 17, 1987
KAMAL KRISHAN SHUKLA Vs. COMMISSIONER OF INCOME TAX	December 7, 1987
KAMAL KUMAR SHARMA DR Vs. PRINCIPAL M L B MEDICAL COLLEGE JHANSI	September 11, 1987
KAMLA Vs. DISTRICT INSPECTOR OF SCHOOLS, MAINPURI AND OTHERS	November 26, 1987
KAMLA DEVI Vs. STATE OF U P	March 25, 1987
KAMLA KANT MISRA Vs. STATE OF U.P.	February 4, 1987
KAMLA KANT SINGH Vs. CHAIRMAN MANAGING DIRECTOR BENNETTA COLMAN AND COLTD	July 27, 1987
KAMLA SHANKER SINGH Vs. STATE OF UTTAR PRADESH	December 14, 1987
KAMPAVATI JAIN Vs. STATE OF U P	March 26, 1987
KANAHAIYA LAL Vs. STATE OF U P	July 27, 1987
KANHAIYA LAL Vs. CHHOTEY LAL AND OTHERS	February 13, 1987
KANHAIYA LAL Vs. SUBHASH CHANDRA AND OTHERS	April 15, 1987
KANHYA LAL Vs. ADDITIONAL DISTRICT JUDGE GYANPUR	November 23, 1987
KANIZ SABIR ALIAS BADRUNISAN BEGUM AND ANOTHER Vs. EJAZUL HASAN KHAN ETC.	March 30, 1987
KANPUR ELECTRIC SUPPLY ADMINISTRATION Vs. LABOUR COURT I KANPUR	October 29, 1987
KANTA GUPTA Vs. VIII ADDITIONAL DISTRICT JUDGE, MEERUT	April 2, 1987
KASHI RAM MUNISH KUMAR Vs. COMMISSIONER OF SALES TAX	March 12, 1987
KATHA FACTORY MAZDOOR SANGH AND ORS. Vs. M/S. LAXMI INDUSTRIAL AND TRADING CO. (P) LTD. AND ORS.	December 16, 1987
KAUSHAL KISHORE Vs. STATE OF U P	May 14, 1987
KEDAR Vs. ASSTT DIRECTOR OF CONSOLIDATION BANDA	July 31, 1987
KEDAR NATH TIWARI Vs. STATE OF UTTR PRADESH	January 22, 1987
KESAR ENTERPRISES LTD Vs. UNION OF INDIA UOI	January 8, 1987
KESARI LAL Vs. III ADDITIONAL DISTRICT JUDGE MEERUT	April 16, 1987
KESHAV DEVI Vs. ADDL DISTRICT MAGISTRATE CIVIL SUPPLIES	October 19, 1987
KESHAV PRASAD PANDEY Vs. COMMISSIONER, JHANSI DIVISION, JHANSI AND OTHERS	October 20, 1987
KHALIFA PASWAN Vs. UNION OF INDIA	December 11, 1987
KHILODHAR Vs. ADDITIONAL DISTRICT MAGISTRATE R A	January 5, 1987
KHUB CHAND Vs. RAM CHAND	August 19, 1987
KHUNNI MAL Vs. MOHD AAKIL	December 23, 1987
KISAN SAHKARI CHINI MILLS LTD Vs. STATE OF U P	January 12, 1987
KISHAN Vs. COMMISSIONER OF INCOME TAX	April 15, 1987
KISHAN LALLI GUPTA Vs. PRESCRIBED AUTHORITY, SITAPUR AND OTHERS	July 31, 1987
KISHAN SWARUP Vs. R P PANDHI	May 12, 1987
KISHNA BEEJ BHANDAR Vs. COMMISSIONER SALES TAX	February 23, 1987
KISHORI Vs. STATE	October 16, 1987
KM. SHASHI BALA ROY SHARMA AND ANOTHER Vs. STATE OF U.P. AND OTHERS	February 9, 1987
KM. VINEETA GUPTA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AND ANOTHER	January 21, 1987
KRIPA DAYAL Vs. STATE	November 20, 1987
KRISHNA CHANDRA Vs. STATE OF U P	May 6, 1987
KRISHNA CHANDRA SETH Vs. DR. K.P. AGARWAL AND ANR.	December 11, 1987
KRISHNA DEVI Vs. STATE OF U P	April 23, 1987
KRISHNA KUMAR Vs. STATE OF U P	January 12, 1987
KRISHNA KUMAR Vs. STATE OF U.P. AND ORS.	July 28, 1987
KRISHNA KUMAR SINGH Vs. SPECIAL LAND ACQUISITION OFFICER AND OTHERS	February 13, 1987
KRISHNA KUMAR SRIVASTAVA Vs. STATE OF U P	November 4, 1987
KRISHNA MURARI DADU Vs. NAGAR MAHAPALIKA KANPUR	October 15, 1987
KRISHNA MURARI ROONGTA Vs. PRESCRIBED AUTHORITY, DEORIA AND OTHERS	July 21, 1987
KRISHNA NAND SINGH Vs. COMMISSIONER VARANASI DIVISION	April 9, 1987
KRISHNA YADAV Vs. STATE OF UTTAR PRADESH	February 19, 1987
KUBER Vs. STATE OF UTTAR PRADESH	September 11, 1987
KUBER RAM Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE, KANPUR AND OTHERS	May 18, 1987
KULBHUSHAN SINGH AND OTHERS Vs. IIIRD ADDL. DISTRICT & SESSIONS JUDGE, GHAZIAPUR AND OTHERS	April 20, 1987
KUMARI BEENA AGRAWAL Vs. 1ST ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	August 28, 1987
KUMARI INDU BALA AND ANOTHER Vs. MUNDRESH BALA NAGAR AND OTHERS	April 29, 1987
KUMARI KAMLA SACHAN Vs. RENT CONTROL & EVICTION OFFICER, KANPUR AND OTHERS	August 13, 1987
KUMARI NISHI BHARGAVA Vs. DEPUTY DIRECTOR OF EDUCATION	April 27, 1987
KUMARI PUSHPA AND OTHERS Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION, U.P. AT ALLAHABAD AND OTHERS	March 12, 1987
KUMARI RUCHI LUTHRA Vs. STATE OF U.P. AND OTHERS	March 25, 1987
LACHMAN PRASAD Vs. DISTRICT JUDGE, SAHJAHANPUR AND OTHERS	July 7, 1987
LAKHAI Vs. RAM NIWAS	April 9, 1987
LAKHAN SINGH Vs. STATE OF UTTAR PRADESH	August 5, 1987
LAKHEY Vs. STATE	August 16, 1987
LAKSHMI LAL SRIVASTAVA Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL AND OTHERS	December 14, 1987
LAL BAHADUR RAM Vs. STATE OF U P	December 21, 1987
LALJI MISRA Vs. STATE OF UTTAR PRADESH	January 22, 1987
LALJIT SINGH Vs. STATE OF U P	May 18, 1987
LALTA PRASAD PANDEY Vs. U.P. RAJYA SAHKARI BHUMI VIKAS BANK LTD. AND OTHERS	February 20, 1987
LALTA PRASAD YADAVA Vs. STATE OF UTTAR PRADESH	August 20, 1987
LAXMI NARAIN YADAV Vs. DISTT. INSPECTOR OF SCHOOLS AND ORS.	May 15, 1987
LEKH RAM ANEJA Vs. VIIITH ADDL DISTRICT JUDGE GHAZIABAD	March 11, 1987
LIEUTENANT COLONEL K. D. GUPTA Vs. UNION OF INDIA AND OTHERS	March 31, 1987
LILA DEVI Vs. KHEMA NAND	February 25, 1987
LILAWATI Vs. RUKHMANI DEVI	January 12, 1987
LONG LIFE CARPET INDUSTRIES GAHARPUR Vs. KESAR JAHAN	October 16, 1987
LUXCO ELECTRONICS Vs. UNION OF INDIA UOI	August 28, 1987
LUXCO ELECTRONICS Vs. UNION OF INDIA UOI	May 22, 1987
M C GOEL Vs. UNION OF INDIA UOI	August 3, 1987
M/S. ASHOK CHEMICALS Vs. AMAR CHAND JAIN	December 8, 1987
M/S. LAV KUSH CARPET Vs. FINANCIAL CONTROLLER VARANSI AND OTHERS	March 9, 1987
M/S. LAXMI RAM SHIVA PRASAD AND OTHERS Vs. IVTH ADDITIONAL DISTRICT JUDGE AND OTHERS	April 3, 1987
M/S. PREMIER MOTORS (PVT.) LTD. AND OTHERS Vs. JASWANT PRASAD AND OTHERS	April 29, 1987
M/S. SHIV RAJ NARESH KUMAR AND ANOTHER Vs. VTH ADDL. DISTRICT JUDGE, SITAPUR, AND OTHERS	September 2, 1987
M/S. UDYOG RASAYANIK HOUSE Vs. 1ST ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER	July 16, 1987
MADAN LAL Vs. DISTRICT JUDGE PAURI GARHWAL	August 5, 1987
MADAN LAL Vs. RENT CONTROL AND EVICTION OFFICER	February 6, 1987
MADAN LAL Vs. STATE	April 20, 1987
MADAN LAL AND OTHERS Vs. DISTRICT JUDGE, BIJNORE AND OTHERS	May 13, 1987
MADAN MOHAN RATURI Vs. STATE OF U P	November 23, 1987
MADANPURA UPBHOKTA SAHKARI SAMITI PVT. LTD., VARANASI AND ANOTHER Vs. STATE OF U.P. AND OTHERS	February 5, 1987
MADHO LAL Vs. EXCISE COMMISSIONER	February 4, 1987
MADHOO Vs. KALLOO	May 4, 1987
MADHU SOODANAN NAIR Vs. UNION OF INDIA	January 9, 1987
MADHUSUDAN BAJPAI Vs. STATE OF U P	March 5, 1987
MAHADEVI Vs. CIVIL JUDGE	March 30, 1987
MAHALAXMI SUGAR WARKS FARID NAGAR AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	May 13, 1987
MAHANT SITA RAM DAS Vs. RAM CHANDRA ARORA	October 29, 1987
MAHBOOB SINGH SUBHASH CHAND ARHATI Vs. COMMISSIONER SALES TAX	August 11, 1987
MAHENDRA KUMAR Vs. STATE OF UTTAR PRADESH	September 11, 1987
MAHENDRA KUMAR JAIN Vs. VTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS	September 21, 1987
MAHENDRA PAL Vs. IIND ADDITIONAL DISTRICT JUDGE, BADAUN AND OTHERS	March 10, 1987
MAHENDRA PAL SINGH Vs. DISTRICT JUDGE DEHRA DUN	November 20, 1987
MAHENDRA PRAKASH GOEL Vs. DISTRICT JUDGE, MEERUT AND OTHERS	March 31, 1987
MAHESH CHAND Vs. STATE OF U.P. AND OTHERS	August 20, 1987
MAHESH PAL SINGH Vs. POORAN SINGH TEWARI	May 4, 1987
MAHESHWARI DEVI Vs. STATE OF UTTAR PRADESH	March 2, 1987
MAHFOOZ HASAN Vs. HARISH CHANDRA SAHAI	March 27, 1987
MAIYA DEEN AND ANOTHER Vs. STATE OF U.P. THROUGH DIRECTOR OF EDUCATION AND ANOTHER	November 2, 1987
MAMTA DEVI PANDEY Vs. U P MADHYAMIK SHIKSHA PARISHAD ALLAHABAD	May 13, 1987
MAMTA RASTOGI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	December 10, 1987
MANAGE RAM Vs. DISTRICT PANCHAYAT RAJ OFFICER PRESCRIBED AUTHORITY SAHARANPUR	February 5, 1987
MANAGER UNITED COMMERCIAL BANK Vs. RAVI PRAKASH SRIVASTAVA	January 21, 1987
MANAGING COMMITTEE D A V DEGREE COLLEGE Vs. CHANCELLOR MEERUT UNIVERSITY	December 10, 1987
MANGAT SINGH Vs. STATE OF U P	November 9, 1987
MANGE RAM Vs. DIST PANCHAYAT RAJ OFFICER SAHARANPUR	February 5, 1987
MANI RAM Vs. SRI RAM	February 24, 1987
MANJAR Vs. STATE OF U P	May 14, 1987
MANJU Vs. VINOD KUMAR	May 14, 1987
MANJU SAXENA Vs. STATE OF UTTAR PRADESSH	June 17, 1987
MANJULA Vs. RAVINDRA NATH JHA	July 3, 1987
MANMOHAN MODI Vs. S.C. SHARMA AND ORS.	December 3, 1987
MANNOO LAL KEDAR NATH HUF Vs. INCOME TAX OFFICER	November 26, 1987
MANOHAR LAL Vs. COMMISSIONER OF INCOME TAX	August 25, 1987
MAQSOOD ALI KHAN Vs. DISTRICT MAGISTRATE GHAZIPUR	October 30, 1987
MATA DIN YADAV Vs. COMMISSIONER JHANSI DIVISION JHANSI	November 27, 1987
MATA PRASAD Vs. STATE OF U P	August 18, 1987
MATA PRASAD Vs. 1ST ADDL. DISTRICT JUDGE, RAE BARELI AND OTHER	March 2, 1987
MATA PRASAD SHARMA Vs. DIRECTOR OF SECONDARY EDUCATION, U.P. ALLAHABAD AND OTHERS	August 19, 1987
MATHURA PRASAD Vs. VITH ADDITIONAL DISTRICT & SESSIONS JUDGE, KANPUR CITY AND OTHERS	July 16, 1987
MATTI DEVI Vs. RAM SHAKAL	April 10, 1987
MAYA DEVI TRIPATHI Vs. FOURTH ADDL. DISTRICT AND SESSIONS JUDGE	March 25, 1987
MEGH NATH Vs. ADDL CIVIL JUDGE MAINPURI	August 18, 1987
MENDHI HASAN Vs. STATE OF U P	May 18, 1987
MEWATI DEVI Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR	February 27, 1987
MILAN KUMAR Vs. STATE OF UTTAR PRADESH	November 23, 1987
MILIND SARAN Vs. VINAI KUMAR	April 13, 1987
MITHILESH KUMAR SRIVASTAVA Vs. SAROJ KUMARI SRIVASTAVA	January 7, 1987
MITTAL AND COMPANY Vs. COMMISSIONER OF SALES TAX	August 19, 1987
MITTAN LAL SURESH CHANDRA Vs. KRISHI UTPADAN MANDI SAMITI	October 26, 1987
MITTER SAIN INDUSTRIES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	September 14, 1987
MITTER SAIN INDUSTRIES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	January 16, 1987
MOHAMMAD ALI Vs. BOARD OF REVENUE ALLAHABAD	February 17, 1987
MOHAMMAD ALI Vs. STATE OF U P	October 27, 1987
MOHAMMAD ALI Vs. STATE OF U P	October 29, 1987
MOHAMMAD ALI AND ANOTHER Vs. RAM KISHORE GUPTA AND OTHERS	July 21, 1987
MOHAMMAD MUSTAFA Vs. STATE OF U P	January 8, 1987
MOHAMMAD RAFI Vs. PRESCRIBED AUTHORITY MUNSIF CITY	November 25, 1987
MOHAMMAD SHAFI Vs. NAJMA BANOO	August 21, 1987
MOHAN LAL DOBHI Vs. UNION OF INDIA AND OTHERS	March 13, 1987
MOHAN LAL MAURYA Vs. COMMITTEE OF MANAGEMENT GAUTAM BUDH JUNIOR HIGH SCHOOL	January 21, 1987
MOHAN SINGH Vs. STATE OF U P	December 11, 1987
MOHD ISHAQ Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR	May 6, 1987
MOHD YUSUF Vs. STATE OF U P	August 19, 1987
MOHD. NABI Vs. MUNSIF (PRESCRIBED AUTHORITY) RUDRAPUR, DISTRICT NAINITAL AND OTHER	March 10, 1987
MOHD. NABI & ORS. Vs. DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS	March 30, 1987
MOHIT KOIRY Vs. DHANRAJIA	April 17, 1987
MOOL CHAND RASTOGI Vs. ALLODIAL CHEMICAL MANUFACTURING CO P LTD	February 17, 1987
MOOL NARAIN MEHROTRA Vs. GULAB DEVI	September 15, 1987
MOOLJIT SINGH Vs. ADDITIONAL DISTRICT JUDGE IX BULANDSHAHR	October 28, 1987
MOTI LAL SHARMA Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS	May 20, 1987
MOTILAL PADAMPAT UDYOG LTD Vs. APPELLATE COLLECTOR COLLECTOR CUSTOMS AND CENTRAL EXCISE APPEALS AND	March 30, 1987
MST. BAL SUNDARI Vs. VIIITH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS	July 29, 1987
MUKESH KUMAR Vs. STATE OF UTTAR PRADESH	May 28, 1987
MUMTAZ ALI KHAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH	April 8, 1987
MUNAWAR UL QADAR Vs. JUI QADAR	November 12, 1987
MUNICIPAL BOARD, JAHANGIRABAD, BULANDSHAHR AND ANOTHER Vs. STATE OF U.P. AND OTHERS	March 3, 1987
MURARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALIGARH & OTHERS	July 21, 1987
MURARI LAL Vs. SMT. SHANTI DEVI AND ANOTHER	August 20, 1987
MUZAFFAR HUSAIN Vs. ASSISTANT REGISTRAR	March 13, 1987
N D TAHILIANI Vs. R P MISRA	April 23, 1987
NABI Vs. DISTRICT JUDGE	March 30, 1987
NAEEM KANA Vs. STATE OF UTTAR PRADESH	September 1, 1987
NAFIS Vs. U P STATE	September 7, 1987
NAGAR MAHAPALIKA GORAKHPUR Vs. II ADDITIONAL DISTRICT JUDGE GORAKHPUR	December 7, 1987
NAGAR SWASTHYA ADHIKARI Vs. BALRAJ YADAV	May 20, 1987
NAGENDRA PRAKASH SHARMA Vs. REGIONAL MANAGER, U.P.S.R.T.C. AND ORS.	December 10, 1987
NAND KUMAR Vs. STATE OF U P	August 24, 1987
NAND LAL TAHILIANI Vs. COMMISSIONER OF INCOME-TAX	December 22, 1987
NAND RICE AND OIL MILLS Vs. KRISHI UTPADAN MANDI SAMITI	May 22, 1987
NAND RICE AND OIL MILLS AND ORS Vs. KRISHI UTPADAN MANDI SAMITI AND ANR	April 22, 1987
NANDEY Vs. BOARD OF REVENUE U P	January 28, 1987
NARAIN Vs. STATE OF UTTAR PRADESH	June 10, 1987
NARAIN Vs. STATE OF U P	July 10, 1987
NARESH CHANDRA Vs. STATE OF U P	April 13, 1987
NARESH CHANDRA JAUHARI Vs. STATE OF U P	December 4, 1987
NARESH KUMAR Vs. PRAKASH NARAIN AWASTHI	April 23, 1987
NARI SHIKSHA VIDHAYINI SABHA, VARANASI AND ANOTHER Vs. BANDANA RASAK	April 28, 1987
NARORA NISHAD KALYAN SAHKARI MATSYA JEEVI SAMITI LTD Vs. STATE OF U P	October 14, 1987
NATHU Vs. STATE OF U P	April 27, 1987
NATIONAL INSURANCE COMPANY Vs. SATYA PRAKASH	May 5, 1987
NAUBAT RAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE MORADABAD	May 22, 1987
NAUSHAD Vs. STATE OF U P	December 10, 1987
NAZAHAT ARA ZUBERI Vs. STATE OF U.P. AND OTHERS	May 22, 1987
NEPAL SINGH Vs. STATE OF UTTAR PRADESH	July 9, 1987
NEW INDIA ASSURANCE CO. Vs. BHOOP RAM	September 11, 1987
NEW INDIA ASSURANCE CO. LTD. Vs. PANNA LAL SHOKKHIA AND ORS.	November 30, 1987
NEW INDIA ASSURANCE COMPANY LTD Vs. BHUPATI NARAIN SINGH	July 17, 1987
NEWSPAPERS LTD Vs. INDUSTRIAL TRIBUNAL II	November 10, 1987
NIGAM A C Vs. COMMISSIONER OF INCOME TAX	September 7, 1987
NIHAL AHMAD Vs. SHAHIDA KHATOON	April 16, 1987
NIHAL SINGH Vs. BOARD OF REVENUE UTTAR PRADESH	May 19, 1987
NIRMALA DEVI Vs. GORAKHPUR UNIVERSITY, GORAKHPUR	December 3, 1987
NIRMALA DIXIT Vs. STATE OF U P	January 13, 1987
NISHAD MATSYA JEEWEESAHKARI SAMITI LIMITED Vs. DISTT MAGISTRATE FATEHPUR	December 17, 1987
NOOR MOHAMMAD Vs. STATE OF U P	January 30, 1987
NOOR MOHAMMAD TELI Vs. BOARD OF REVENUE U P	March 23, 1987
NOOR MOHAMMED Vs. IVTH ADDITIONAL DISTRICT JUDGE, FAIZABAD AND OTHERS	September 1, 1987
NOORULLAH Vs. STATE OF U P	August 31, 1987
O P SRIVASTAVA Vs. STATE OF U P	December 3, 1987
OM PRAKASH Vs. BOARD OF REVENUE U P	March 2, 1987
OM PRAKASH Vs. SUB DIVISIONAL OFFICER MAWANA	December 16, 1987
OM PRAKASH Vs. STATE OF U P	December 22, 1987
OM PRAKASH Vs. MUNICIPAL BOARD	August 13, 1987
OM PRAKASH GUPTA Vs. DISTRICT MAGISTRATE HARDOI	August 31, 1987
OM PRAKASH KHANNA Vs. 1ST ADDL. CITY MAGISTRATE, LUCKNOW AND OTHERS	August 20, 1987
OM PRAKASH PANDEY Vs. STATE OF U P	August 20, 1987
OM PRAKASH WALIA Vs. REGISTRAR COOPERATIVE SOCIETIES	September 10, 1987
ONKAR NATH Vs. PRESCRIBED AUTHORITY (MUNSIF), MIRZAPUR AND OTHERS	September 1, 1987
ORIENTAL FIRE AND GENERAL Vs. SUDHA RANI	January 28, 1987
ORIENTAL FIRE AND GENERAL Vs. ROSHAN LAL	December 10, 1987
PADAMPAT SINGHANIA Vs. COMMISSIONER OF GIFT TAX	November 18, 1987
PALIWAL STEELS PVT LTD Vs. UNION OF INDIA UOI	October 29, 1987
PALVINDER SINGH Vs. STATE	August 17, 1987
PANKAJ KRISHNA Vs. VICE	August 4, 1987
PANNA LAL Vs. RAJ KUMAR SINGH	December 23, 1987
PANNA LAL AGYAN Vs. HONBLE SPEAKER SRI BALRAM JAKGAD	December 7, 1987
PANNA LAL AGYAN AND OTHERS Vs. HONBLE SPEAKER SHRI BAIRAM JHAKAR, HOUSE OF PEOPLE, PARLIAMENT HOUSE, NEW DELHI AND OTHERS	July 28, 1987
PARASU RAM MISRA Vs. U P STATE ROAD TRANSPORT CORPORATION	December 15, 1987
PARSADI Vs. STATE OF U P	December 11, 1987
PARVEZ AHMAD Vs. ALIGARH MUSLIM UNIVERSITY	August 13, 1987
PARWAN Vs. U P BOARD OF REVENUE	January 20, 1987
PASHU SHAV CHHEDAN VIKRAY SHRIRAM SAMVIDA SAHKARI SAMITI LTD., GANDHI NAGAR, BARABANKI AND ORS. Vs. STATE OF U.P. THROUGH SECRETARY PANCHAYAT RAJ VIDHAN BHAWAN, LUCKNOW AND OTHERS	April 4, 1987
PAWAN SINGH Vs. DISTRICT JUDGE AGRA	January 23, 1987
PHERU SINGH Vs. NAYADAR	March 10, 1987
PHOOLSON AGRICULTURAL INDUSTRIES Vs. COMMISSIONER SALES TAX	March 10, 1987
PHUDAKKI Vs. DISTRICT JUDGE, MIRZAPUR AND OTHERS	August 25, 1987
PHULENA TEWARI Vs. STATE OF U P	January 12, 1987
PRABANDH SAMITI TIWARI JWALA PRASAD KANYA INTER COLLEGE ETAWAH Vs. STATE OF U P	February 27, 1987
PRABHU Vs. DIRECTOR OF EDUCATION U P AT ALLAHABAD	August 18, 1987
PRADEEP KUMAR ALIAS CHUNNU Vs. STATE OF U P	December 11, 1987
PRAKASH Vs. OM PRAKASH	November 2, 1987
PRAKASH CHANDRA MADHWAR Vs. COMMITTEE OF MANAGEMENT OF MANOHAR BHUSHAN INTER COLLEGE	March 23, 1987
PRAKASH DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS, BANDA AND OTHERS	March 19, 1987
PRAMOD KUMAR MITTAL Vs. KANCHAN DEVI	November 4, 1987
PRAMOD SHUKLA Vs. DISTRICT INDPECTOR OF SCHOOLS UNNAO	August 20, 1987
PRATAP BHANA SINGH Vs. PRESCRIBED AUTHORITY VI ADDITIONAL CIVIL JUDGE AND ORS.	May 4, 1987
PRATAP SINGH SHISHODIA Vs. STATE OF U P	May 4, 1987
PRAYAG NARAIN Vs. IIND ADDITIONAL DISTRICT JUDGE, RAI BARELI AND OTHERS	September 2, 1987
PREM NATH KHANNA Vs. COLLECTOR OF CENTRAL EXCISE	March 25, 1987
PREMIER CREDIT AND MOTORS CO. (P) LTD. (IN LIQUIDATION) Vs. SHAFIQUR REHMAN	September 4, 1987
PREMIER ICE FACTORY Vs. COMMERCIAL MANAGER K E S ADMN	June 22, 1987
PREMWATI Vs. STATE OF U P	April 21, 1987
PRITI SWAMI Vs. LOKESH KUMAR SWAMI	March 27, 1987
PULLO ALIAS JAIDEEP Vs. STATE OF U P	July 10, 1987
PUNJAB AND SIND BANK Vs. SHANTI DEVI	March 6, 1987
PURSHOTTAM SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS	February 24, 1987
PUTTAN SINGH Vs. STATE OF U P	January 8, 1987
PYARELAL HARI DASS Vs. COMMISSIONER SALES TAX	July 27, 1987
R K MATHUR Vs. RAJENDRA MOHAN MATHUR	November 17, 1987
R.N. SINGH Vs. STATE OF U.P. AND OTHERS	September 3, 1987
RADHA KISHAN RAM SARAN Vs. BENI RAM FAKIR CHAND	June 1, 1987
RADHA KISHAN RAM SARAN Vs. BENI RAM FAKIR CHAND	March 6, 1987
RADHA SHUKLA AND OTHERS Vs. VIITH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	April 13, 1987
RADHASOAMI SATSANG SABHA Vs. RASHTRIYA MAZDOOR CONGRESS	October 16, 1987
RADHEY SHYAM Vs. STATE OF U P	December 9, 1987
RADHEY SHYAM DUBE Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA	July 31, 1987
RADHEY SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS	July 14, 1987
RADHIKA DEVI Vs. STATE OF U P	November 4, 1987
RAFAT MIAN Vs. STATE OF ALL	May 20, 1987
RAFEEQ AHMAD Vs. SAVITRI DEVI	April 23, 1987
RAGHUBAR DUTT Vs. SURESH CHANDRA	July 17, 1987
RAGHUBIR SINGH Vs. STATE OF U P	March 6, 1987
RAGHUVIR SINGH Vs. STATE OF U P	March 2, 1987
RAHMAT ELAHI Vs. MAZHARUL HAQ AND ANR.	October 15, 1987
RAJ DHAR Vs. U P HIGHER EDUCATION SERVICE COMMISSION	August 27, 1987
RAJ DHAR MISRA Vs. DISTRICT MAGISTRATE BANDA	November 27, 1987
RAJ KISHORE Vs. STATE OF UTAR PRADESH	November 20, 1987
RAJ KISHORE Vs. DISTRICT JUDGE MEERUT	May 8, 1987
RAJ KISHORE Vs. DISTRICT JUDGE MEERUT	May 18, 1987
RAJ KUMAR Vs. NAVNEET KUMAR	May 13, 1987
RAJ KUMAR Vs. JAI PRAKASH	April 16, 1987
RAJ MOHAN KRISHNA Vs. DURGESH KUMAR SRIVASTAVA	January 21, 1987
RAJ PAL SINGH Vs. MEERUT DISTRICT CO	August 24, 1987
RAJ STORES Vs. COMMISSIONER OF INCOME TAX	July 8, 1987
RAJA RAM Vs. UNION OF INDIA UOI	January 5, 1987
RAJENDRA KUMAR Vs. DY DIRECTOR OF CONSOLIDATION A D M	March 9, 1987
RAJENDRA KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS	August 26, 1987
RAJENDRA KUMAR JAISWAL Vs. ALLAHABAD REGIONAL RURAL BANK, ALLAHABAD AND OTHERS	September 7, 1987
RAJENDRA PAL GARG AND OTHERS Vs. 1ST ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS	August 5, 1987
RAJENDRA PRAKASH RASTOGI Vs. U.P. STATE ROAD TRANS. CORPN.	October 19, 1987
RAJENDRA SINGH Vs. STATE OF U P	July 22, 1987
RAJENDRA SINGH YADAV Vs. ALLAHABAD DEVELOPMENT AUTHORITY	May 5, 1987
RAJESH KUMAR Vs. PREM SHANKER	December 14, 1987
RAJESHWARI SINGH Vs. STATE OF U P	February 27, 1987
RAJNATH SINGH Vs. STATE OF U P	October 16, 1987
RAJNATH SINGH Vs. STATE OF UTTAR PRADESH	December 16, 1987
RAKESH DHAR TRIPATHI Vs. UNION OF INDIA	October 14, 1987
RAKESH KUMAR Vs. IIND ADDL. DISTRICT JUDGE, MATHURA AND OTHERS	July 20, 1987
RAM ACHHAIBAR Vs. STATE OF U.P.	January 20, 1987
RAM AUTAR JAISWAL Vs. RAM KUMAR SHARMA	September 10, 1987
RAM AUTAR SINGH Vs. PUBLIC SERVICE COMMISSION	April 3, 1987
RAM BAHADUR Vs. IST ADDL CIVIL JUDGE ALLAHABAD	February 16, 1987
RAM BAHORI Vs. KARAN SINGH	November 11, 1987
RAM BALAK Vs. IXTH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	March 12, 1987
RAM CHANDER Vs. STATE OF U P	September 7, 1987
RAM DAS DEOKI NANDAN Vs. COMMISSIONER OF INCOME TAX	December 4, 1987
RAM DEO Vs. ADDITIONAL DISTRICT JUDGE, KARVI, DISTRICT BANDA AND OTHERS	May 6, 1987
RAM DULARI AND OTHERS Vs. SHARDA DEVI AND OTHERS	July 16, 1987
RAM IQBAL Vs. SATE OF U P	January 8, 1987
RAM KHELAWAN Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD	August 11, 1987
RAM KISHAN GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE MEERUT	March 26, 1987
RAM KISHAN SUBHASH CHAND Vs. COMMISSIONER SALES TAX	February 25, 1987
RAM KISHAN VERMA Vs. RENT CONTROL AND EVICTION OFFICER	May 22, 1987
RAM KRIPAL SINGH Vs. STATE OF U P	March 10, 1987
RAM KUMARI Vs. STATE OF U P	March 9, 1987
RAM LAL PRASAD Vs. STATE OF U P	August 13, 1987
RAM MAHESH PANDEY Vs. STATE OF U P	April 24, 1987
RAM NARAIN AGARWAL Vs. VTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHER	April 29, 1987
RAM NARAIN SINGH Vs. STATE OF UTTAR PRADESH LUCKNOW AND OTHERS	January 7, 1987
RAM NARESH SINGH Vs. UMA SANKER BAJPAI	August 12, 1987
RAM NATH SHARMA Vs. KHALIL KHAN	August 28, 1987
RAM NIWAS GARG Vs. STATE OF U.P.	September 15, 1987
RAM NIWAS SINGH Vs. DIST MANAGER TELEPHONES	February 17, 1987
RAM PRASAD Vs. STATE OF U P	November 30, 1987
RAM PRATAP SINGH Vs. AMAR NATH SINGH	December 4, 1987
RAM PYARE Vs. NAGAR SWASTHYA ADHIKARI	March 28, 1987
RAM RATI Vs. FAKIRA	November 9, 1987
RAM SEWAK DUBEY Vs. AJIRANA	May 20, 1987
RAM SHAKAL Vs. STATE OF U P	March 11, 1987
RAM SHIROMAN Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION	August 5, 1987
RAM SINGH Vs. STATE OF U P	March 30, 1987
RAM SRI Vs. STATE OF U.P.	March 10, 1987
RAM SUKH Vs. SURAJ PAL	July 30, 1987
RAM SWARATHI SHARMA Vs. STATE OF U P	February 2, 1987
RAM SWAROOP SINGH RATHORE Vs. CHANDRA SHEKHAR AZAD UNIVERSITY	May 20, 1987
RAM SWARUP Vs. IV ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS	May 14, 1987
RAMA RATI Vs. STATE OF U P	October 13, 1987
RAMA SHANKAR Vs. ADDL DISTRICT MAGISTRATE CIVIL SUPPLIES	August 24, 1987
RAMAN ELECTRICALS Vs. UNION OF INDIA UOI	December 10, 1987
RAMANAND PANDEY Vs. SURESHMANI PANDEY	August 25, 1987
RAMESH CHAND SANTOSH KUMAR Vs. U.P. CO	May 27, 1987
RAMESH CHANDRA BRICK KILN OWNER Vs. COMMISSIONER SALES TAX	August 14, 1987
RAMESHWAR PRASAD BHARGAVA Vs. IST ADDITIONAL CIVIL JUDGE	May 6, 1987
RAMESHWARI DEVI Vs. RAJ BALI SHAH	August 18, 1987
RAMJI LAL SHARMA Vs. CIVIL JUDGE	November 9, 1987
RAMLAL AND OTHERS Vs. BACHAU AND OTHERS	October 21, 1987
RAMMOO MAL AND SONS Vs. COMMISSIONER SALES TAX	January 22, 1987
RAMRATTI Vs. SEKHOO	August 26, 1987
RANI CHANDRAWATI Vs. DY DIRECTOR OF CONSOLIDATION	April 10, 1987
RANJIT SINGH Vs. MOTI LAL KATIYAR	November 10, 1987
RATAN PRAKASH MANGAL Vs. STATE OF U P	March 11, 1987
RATNA DEVI Vs. SECOND ADDL. D.J.	March 26, 1987
RAVI GOPLA UPADHYAY Vs. URMILA DEVI	May 18, 1987
RAVI NATH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	August 27, 1987
RAVINDRA AND COMPANY Vs. UNION OF INDIA UOI	January 12, 1987
RAVINDRA PRATAP SHAHI Vs. STATE OF UTTAR PRADESH	December 8, 1987
RAZA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX	May 20, 1987
REOTI RAMAN VYAPAR MANDAL INTER COLLEGE SOCIETY, TILHAR, DISTRICT SHAHJAHANPUR AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, SHAHJAHANPUR AND OTHERS	December 21, 1987
RESHMA BEGUM Vs. STATE OF U.P.	July 13, 1987
ROADWAYS KARMCHARI SANYUK PARISHAD Vs. U P S R T CORPORATION	April 27, 1987
ROOP SINGH YADAV Vs. STATE OF U P	September 1, 1987
ROSHAN LAL Vs. STATE OF U P	May 4, 1987
S K BHATT Vs. II ADDL DISTRICT JUDGE MUZAFFARNAGAR	January 2, 1987
S.P. PANDEY Vs. U.P. STATE SUGAR CORPORATION LTD. AND ANOTHER	September 7, 1987
S.P. SINGH Vs. CHANCELLOR, MEERUT VISHWVIDYALAYA RAJYA BHAWAN, LUCKNOW	May 18, 1987
SACHCHIDA NAND MISRA Vs. STATE OF UTTAR PRADESH	February 6, 1987
SADI RAM GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX	November 2, 1987
SADIQ ALI Vs. STATE	February 6, 1987
SADIQ HUSSAIN RIZVI Vs. SANTOSH KUMAR TRIVEDI	April 23, 1987
SAGIRAN Vs. SALEEM	November 17, 1987
SAHEBZADE Vs. STATE OF U P	September 10, 1987
SALIJA RAI Vs. STATE OF U P	August 28, 1987
SAMAPIKA CHATTERJEE Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS ALLAHABAD AND OTHERS	March 2, 1987
SAMI ULLAH Vs. BOARD OF REVENUE U P ALLAHABAD	July 21, 1987
SANDEEP MOOKERJI Vs. UNIVERSITY OF ALLAHABAD	February 4, 1987
SANJAI BHATNAGAR Vs. MEERUT UNIVERSITY	April 17, 1987
SANJAI KUMAR AND ORS. Vs. SANJAI KUMAR AND ORS.	February 10, 1987
SANJAL SRIVASTAVA AND 31 ORS Vs. MADHYAMIK SHIKSHA PARISHAD AND ANR	November 11, 1987
SANJAY MISHRA Vs. NAGAR PALIKA ETAWAH	February 11, 1987
SANTOSH KUMAR Vs. STATE	March 3, 1987
SANTOSH KUMAR Vs. RASHTRIYA SHAIKSHIK ANUSANDHAN AUR PRASHIKSHAN PARISHAD NEW DELHI	August 20, 1987
SARDAR AHMAD Vs. U.P. PUBLIC SERVICES TRIBUNAL LUCKNOW AND ORS.	November 12, 1987
SARDAR BEHARI LAL MATHUR Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	April 13, 1987
SARNAM SINGH Vs. STATE OF U P	March 24, 1987
SARTAJ JAHAN Vs. SUNNI CENTRAL BOARD OF WAQF	February 5, 1987
SARVAJIT SINGH Vs. III ADDITIONAL DISTRICT JUDGE GHAZIABAD	August 27, 1987
SARWARI BEGUM Vs. ABDUL MAJID	December 10, 1987
SARWAT ALI KHAN Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	July 22, 1987
SATISH KUMAR ARORA Vs. JUDICIAL MAGISTRATE SANDILA HARDOI	December 9, 1987
SATYA PAL SINGH Vs. STATE OF U.P. AND ORS.	December 14, 1987
SATYA PRAKASH Vs. UNION OF INDIA UOI	January 8, 1987
SATYADEO PANDEY Vs. STATE OF UTTAR PRADESH	January 22, 1987
SATYENDRA PRASAD JAIN Vs. STATE OF UTTAR PRADESH	January 19, 1987
SAUDAN SINGH Vs. STATE OF U P	May 19, 1987
SHAH ABDUL BAGI Vs. STATE OF U P	April 21, 1987
SHAKEEL Vs. STATE OF U P	May 21, 1987
SHAMAUN NISA BEGUM Vs. HINDUSTAN COMMERCIAL BANK OF INDIA LTD	April 6, 1987
SHAMBHOO NATH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANOTHER	September 10, 1987
SHAMBHU NATH SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE, DEORIA AND OTHERS	April 10, 1987
SHAMSHAD HAIDER Vs. STATE OF U.P. AND OTHERS	October 27, 1987
SHAMSHUL HAQUE Vs. ABDUL MABOOD	May 21, 1987
SHANKAR SARAN Vs. STATE OF U P	March 11, 1987
SHANKER INDUSTRIES AND ORS. Vs. KRISHI UTPADAN MANDI SAMITI KOTDWAR AND ORS.	December 14, 1987
SHANTI DEVI Vs. 5TH ADDITIONAL DISTRICT JUDGE BULANDSHAHR	May 22, 1987
SHANTI LAL SHAH Vs. PRESCRIBED AUTHORITY (1ST ADDITIONAL CIVIL JUDGE), AGRA AND ANOTHER	April 15, 1987
SHANTI PRASAD Vs. NAVONDRA RAM AND OTHERS	April 20, 1987
SHARDA DAS Vs. MOHD. ISHA	April 16, 1987
SHARDA PRASAD VERMA AND ANOTHER Vs. STATE OF U.P. THROUGH SECRETARY, EDUCATION DEPARTMENT, COUNCIL HOUSE, LUCKNOW AND OTHERS	August 20, 1987
SHARIFUR REHMAN AND OTHERS Vs. THE VICE	April 10, 1987
SHARMA TROLLY MANUFACTURERS Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL	November 2, 1987
SHARPEDGE LIMITED Vs. COMMISSIONER OF SALES TAX	August 31, 1987
SHATRUGHAN SINGH Vs. STATE OF U.P. AND ANOTHER	November 24, 1987
SHAUKAT ALI Vs. SPECIAL LAND ACQUISITION OFFICER	April 22, 1987
SHAW WALLACE AND COMPANY LTD Vs. RAJVIR SINGH	May 14, 1987
SHEETGRAH SANGH U P KANPUR Vs. STATE OF U P	October 7, 1987
SHEO PRASAD DWIVEDI Vs. STATE OF U P	August 20, 1987
SHEO RAJ SINGH Vs. STATE	October 16, 1987
SHEO RAM SINGH Vs. APPELLATE AUTHORITY CUM DEPUTY SUGAR COMMISSIONER	February 5, 1987
SHEODAN Vs. STATE OF UTTAR PRADESH	September 3, 1987
SHEOMURTI PANDEY Vs. BHARTI LAL PANDEY	May 18, 1987
SHEONATH Vs. STATE OF U P	December 9, 1987
SHER ALI Vs. BOARD OF REVENUE U P	March 24, 1987
SHIAM Vs. STATE OF U P	September 3, 1987
SHIV NATH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	March 4, 1987
SHIVALA FOOT-PATH SANGATHAN SANSTHAN Vs. KANPUR NAGAR MAHAPALIKA	January 12, 1987
SHRAWAN KUMAR Vs. SUB DIVISIONAL MAGISTRATE SADAR PILIBHIT	December 14, 1987
SHREE BALAJI RICE MILLS AND ANOTHERS Vs. KRISHI UTPADAN MANDI SAMITI, SHAHJAHPUR	December 23, 1987
SHREE KISHAN Vs. COMMISSIONER OF INCOME-TAX	April 15, 1987
SHRI KANT TRIPATHI Vs. STATE OF U P	February 10, 1987
SHRI RAM Vs. STATE	April 22, 1987
SHRIPATI RAM AND OTHERS Vs. DISTRICT JUDGE, AZAMGARH AND OTHERS	August 14, 1987
SHYAM DHAR MISRA Vs. STATE OF U P	April 17, 1987
SHYAM JI YADAV Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION UTTAR PRADESH	May 13, 1987
SHYAMA INDUSTRIES SITARGANJ Vs. KRISHI UTPADAN MANDI SAMITI	November 23, 1987
SIKHA SRIVASTAVA Vs. PRINCIPAL GOVERNMENT GIRLS INTERMEDIATE COLLEGE	May 22, 1987
SITA DEVI Vs. KANPUR JAL SANSTHAN	January 12, 1987
SITA RAM DWIVEDI Vs. STATE OF U.P.	May 14, 1987
SITA RAM GOEL Vs. DISTRICT MAGISTRATE ADMINISTRATOR	August 24, 1987
SIYA RAM UPADHYAY Vs. STATE OF U P	December 7, 1987
SMT. AZIZ FATIMA Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY), LUCKNOW AND OTHERS	May 13, 1987
SMT. MALTI SHARMA Vs. THE VITH ADDL. DISTRICT JUDGE LUCKNOW AND OTHERS	March 5, 1987
SMT. REETA MUKERJEE Vs. U.P. FINANCIAL CORPORATION, KANPUR AND ANOTHER	January 21, 1987
SODHEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	November 30, 1987
SOM NATH SINGH Vs. STATE OF U.P.	May 14, 1987
SONA DEVI Vs. DISTRICT JUDGE ALLAHABAD	November 12, 1987
SOOKA Vs. RAM RATAN	April 22, 1987
SOORAJ PAL YADAV Vs. STATE OF U P	October 28, 1987
SRI BANDHU Vs. SRI MUNE	November 25, 1987
SRI JAGDISH SARAN SHUKLA Vs. COMMISSIONER OF INCOME-TAX	October 27, 1987
SRI NIWAS PATHAK Vs. U P SECONDARY EDUCATION SERVICES COMMISSION	April 27, 1987
SRIMATI DEVI Vs. RAVINDRA KUMAR	February 9, 1987
ST. FRANCIS COLLEGE, THROUGH ITS PRINCIPAL, SHAHNAJAF ROAD LUCKNOW AND OTHERS Vs. MUNSIF SOUTH, LUCKNOW AND OTHERS	July 14, 1987
STATE Vs. JIWAN	October 27, 1987
STATE Vs. RADHA RAMAN AGARWAL	February 23, 1987
STATE OF U P Vs. WILLARD INDIA LTD	February 4, 1987
STATE OF U P Vs. SATYA NARAIN	May 14, 1987
STATE OF U P Vs. HARNAM SINGH	November 6, 1987
STATE OF U P Vs. HARI SHANKER	November 17, 1987
STATE OF U P Vs. ISMAIL	August 25, 1987
STATE OF U P Vs. LALA IQBAL BAHADUR	September 9, 1987
STATE OF U P Vs. RAM SINGH	July 6, 1987
STATE OF U P Vs. MATADIN	August 11, 1987
STATE OF U.P. Vs. GANGA SAGAR @ GANGA PRASAD AND OTHERS	December 14, 1987
STATE OF U.P. AND ORS. Vs. JEET NARAIN TAHSILDAR, HAT	January 16, 1987
STATE OF U.P. ORS. Vs. FIDA HUSSAIN	November 30, 1987
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE ALLAHABAD	September 8, 1987
STATE OF UTTAR PRADESH Vs. JITENDRA KUMAR SINGH	May 19, 1987
SUBHASH CHANDRA GUPTA Vs. COMMITTEE OF MANAGEMENT K.C.M. COLLEGE, MORADABAD AND OTHERS	January 7, 1987
SUBHWANTI DEVI Vs. SHIKSHA ADHIKSHIKA BASIC SHIKSHA NAGAR CHETRA SOUTH MALAKA	November 13, 1987
SUDARSHAN MISRA Vs. STATE OF U.P. AND ANOTHER	August 21, 1987
SUDHA RANI SHARMA Vs. MUKESH	February 24, 1987
SUDHA SINGH Vs. CHANCELLOR MEERUT UNIVERSITY	March 9, 1987
Sudhir Kumar Shukla Vs. State	August 7, 1987
SUKKHAN Vs. STATE OF UTTAR PRADESH	November 23, 1987
SULTAN Vs. SECOND ADDL. DISTRICT JUDGE	April 9, 1987
Sunder Lal Jaiswal Vs. State	March 5, 1987
SUPER COTTON BOWL REFILLING WORKS COMMISSIONER SALES TAX Vs. COMMISSIONER SALES TAX SUPER COTTON BOWL REFILLING WORKS	February 4, 1987
SURENDRA KUMOR YADAV Vs. ASHA DEVI	March 25, 1987
SURENDRA NATH SHAHI Vs. DISTRICT OF AGRICULTURE	August 4, 1987
SURENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH	March 10, 1987
SURENDRA PRAKASH GOEL Vs. IST ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR	February 27, 1987
SURESH CHANDRA Vs. STATE OF U P	July 7, 1987
SURESH CHANDRA Vs. ABDUL WAHID	July 7, 1987
SURESH CHANDRA PANDEY Vs. STATE OF U P	September 4, 1987
SURESH CHANDRA TEWARI Vs. U.P. PUBLIC SERVICE COMMISSION	January 2, 1987
SURESH PAL SINGH Vs. STATE OF UTTAR PRADESH	September 10, 1987
SUSHIL KUMAR MISRA Vs. SHAKUNTLA DEVI	December 18, 1987
SUSHMA Vs. VIKRAMADITYA	March 11, 1987
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 3, 1987
SWADESHI POLYTEX LIMITED Vs. UNION OF INDIA UOI	February 16, 1987
SYED ASADULLAH KAZMI Vs. ADDITIONAL MAGISTRATE	August 25, 1987
TEER SINGH AND ARM RANJLT SINGH PALVINDER SINGH Vs. STATE	February 4, 1987
THE UNION OF INDIA Vs. MALKIT SINGH AND ANOTHER	July 20, 1987
TILAK CHAND Vs. RENT CONTROL AND EVICTION OFFICER	February 6, 1987
TRIBHUWAN NARAIN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	November 3, 1987
Trilok Chand Vs. The Rent Control and Eviction Officer/S.D.M. Naku and another	February 6, 1987
TRILOK CHANDRA Vs. BHAGWATI DEVI ALIAS GOMATI	March 13, 1987
TRIVENI STRUCTURALS LTD Vs. COLLECTOR CENTRAL EXCISE	April 9, 1987
TURAB ALI Vs. PRESCRIBED AUTHORITY, ETAWAH AND ANOTHER	July 31, 1987
U P SOLVENT EXTRACTORS ASSOCIATION Vs. UNION OF INDIA UOI	December 22, 1987
U P STATE ELECTRICITY BOARD Vs. REGIONAL P F COMMISSIONER	March 24, 1987
U P STATE ROAD TRANSPORT CORPORATION Vs. VIDYAWATI	January 28, 1987
U P. STATE ROAD TRANSPORT Vs. DEVENDRA PRATAP SINGH	November 27, 1987
U.P. BANK EMPLOYEES UNION, FATEHPUR UNIT AND ORS. Vs. DISTRICT CO-OPERATIVE BANK LIMITED AND ORS.	October 8, 1987
U.P. STATE ROAD TRANSPORT Vs. ATARI	December 17, 1987
U.P. STATE ROAD TRANSPORT Vs. DEWARTI	January 28, 1987
U.P. STATE ROAD TRANSPORT Vs. VIRYAM KAUR	July 23, 1987
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHAHEEDAN	December 3, 1987
U.P. VETERINARY ASSOCIATION & ANR. Vs. STATE OF U.P. & ANR.	May 21, 1987
UDAI BHAN SINGH Vs. UNION OF INDIA	January 16, 1987
UDAINARAIN SINHA Vs. UNION OF INDIA	July 16, 1987
UDHO SINGH Vs. DISTRICT DY DIRECTOR OF CONSOLIDATION	November 16, 1987
UMA NATH BAJPAI Vs. THE U.P. PUBLIC SERVICES TRIBUNAL II LUCKNOW AND OTHERS	August 13, 1987
UMA SHANKAR Vs. STATE	April 14, 1987
UMA SHANKER Vs. ANGOORI DEVI	March 31, 1987
UMESH CHAND TIWARI Vs. STATE OF UTTAR PRADESH	September 14, 1987
UMESH TEWARI Vs. STATE OF U P	September 8, 1987
UMRAO LAL SHEO RATAN DAS Vs. COMMISSIONER OF SALES TAX	March 6, 1987
UNION OF INDIA Vs. RAM PRASAD	November 4, 1987
UNION OF INDIA Vs. CHANDRA PAL	December 24, 1987
UNION OF INDIA AND ANOTHER Vs. IXTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS	April 23, 1987
UNITED INDIA FIRE AND GENERAL Vs. SUKHLAL SINGH	March 12, 1987
UNIVERSALPROUTIST LABOUR FEDERATION Vs. STATE OF UTTAR PRADESH	December 14, 1987
UPTRON ANAND LTD AND ANOTHER Vs. U.P. FINANCIAL CORPORATION AND OTHERS	February 24, 1987
UTTAM CHAND Vs. DEPUTY INSPECTOR GENERAL	September 11, 1987
UTTAR PRADESH FOREST CORPORATION Vs. UNION OF INDIA UOI	December 3, 1987
V.B. KHARE Vs. STATE OF U.P. AND OTHERS	August 28, 1987
VATSALA NAYAR Vs. VANDANA TANDON	December 17, 1987
VED PAL SINGH Vs. MADHYAMIC SHIKCHHA PARISHAD, U.P., ALLAHABAD AND OTHERS	March 11, 1987
VED PRAKASH NARANG Vs. COMMISSIONER OF WEALTH TAX	November 12, 1987
VEENA Vs. DIRECTOR OF EDUCATION U P	March 3, 1987
VEER TRADERS Vs. AUTO TRADERS LTD	November 12, 1987
VIDHYA SABHA LEDUKA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS	April 1, 1987
VIDHYADHAR TRIVEDI Vs. DISTRICT JUDGE ALLAHABAD	January 7, 1987
VIJAI DARI PANDEY Vs. DISTRICT INSPECTOR OF SCHOOL AND OTHERS	November 6, 1987
VIJAI KUMAR Vs. Z P SHAHJAHANPUR	April 24, 1987
VIJAI RAJE SCINDIA Vs. STATE OF U.P.	April 6, 1987
VIJAI RATAN AGARWAL Vs. ADDITIONAL DISTRICT JUDGE IX ALLAHABAD	November 30, 1987
VIJAY KUMAR AND OTHERS Vs. ANAND PRAKASH AND OTHERS	April 27, 1987
VIJAY SUGAR INDUSTRIAL AKBARPUR SAMITI AND OTHERS Vs. KRISHI UTPADAN MANDI SAMITI CHANDPUR AND OTHERS	April 10, 1987
VIJENDRA SINGH Vs. STATE OF U P	November 29, 1987
VIMALA DEVI ALIAS VIMLESLI Vs. MANAGING COMMITTEE, ADARSH VEDIC INTER COLLEGE, KARORA DIST. BULANDSHAHR AND OTHERS	January 23, 1987
VIMLA Vs. BABITA	June 10, 1987
VINOD CHANDRA SHARMA Vs. RAJESH PATHAK	March 6, 1987
VINOD CHANDRA SHARMA Vs. RAJESH PATHAK	February 25, 1987
VIRENDRA Vs. STATE OF U P	August 31, 1987
VISHNU GOEL Vs. PRINCIPAL, M.L.N. MEDICAL COLLEGE	May 20, 1987
VIVEK KUMAR Vs. THE VICE	February 5, 1987
VRINDABAN BIHARI Vs. SURENDRA PRAKASH	April 21, 1987
VYAPAR MANDAL ETAWAH Vs. KRISHI UTPADAN MANDI SAMITI	March 3, 1987
WALI UDDIN Vs. STATE OF U P	September 11, 1987
WAQF HAJI SHEIKH KARIM BUX Vs. COMMISSIONER OF INCOME TAX	March 11, 1987
WASIM KHAN Vs. STATE OF U.P.	April 2, 1987
WILLARD INDIA LTD Vs. COMMISSIONER SALES TAX	February 27, 1987
Y P MEHROTRA Vs. STATE OF U P	November 13, 1987
YAGYESH GUPTA Vs. ADMINISTRATOR B D M MUNICIPALITY GIRLS DEGREE COLLEGE	August 24, 1987
YAMUNA SHANKER MISHRA Vs. MAHENDRA KUMAR	December 15, 1987
YASH KARAN SINGH Vs. RADHEY SHYAM KHANNA PRESIDENT U P PHARMACY COUNCIL	December 11, 1987
YASH PAL Vs. STATE OF UTTAR PRADESH	October 19, 1987
YASHWANT STONE WORKS Vs. STATE OF U P	October 26, 1987
YOGENDRA Vs. STATE OF U P	April 29, 1987
YOGESH CHANDRA KHARE Vs. EXECUTIVE ENGINEER	September 10, 1987
ZAFAR ALAM Vs. STATE OF UTTAR PRADESH	March 10, 1987
ZAHIRUL HASSAN Vs. STATE OF UTTAR PRADESH	June 5, 1987
ZAITOON Vs. STATE OF UTTAR PRADESH	February 4, 1987
ZAMEER AHMAD SIDDIQUI Vs. DR. ABDUL HALEEM AND OTHERS	July 30, 1987
ZAREEF KHAN Vs. II ADDITIONAL D.J., MUZAFFARNAGAR AND OTHERS	April 29, 1987
ZILA PARISHAD GHAZIABAD Vs. U P BOARD OF BASIC EDUCATION	October 16, 1987
ZULEKHA BIBI Vs. SABIRA BIBI	January 8, 1987
ZULFIQAR ALI Vs. STATE OF UTTAR PRADESH	December 24, 1987

Year 1987 of HIGH COURT OF ALLAHABAD

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