(SMT.) CHANDRA WATI DEVI ETC. Vs. STATE OF U.P. AND OTHERS
|
March 3, 1986 |
(SMT.) MAYA VIRMANI Vs. STATE OF U.P. AND OTHERS
|
July 18, 1986 |
(SMT.) RUKHSHANA AND ORS. Vs. STATE OF U.P.
|
October 16, 1986 |
(SMT.) SIRTAZI Vs. SEVENTH ADDL. D.J., GORAKHPUR AND OTHERS
|
July 10, 1986 |
ABDUL LATIF Vs. MOHD SHAFI ALIAS ZUMMA
|
October 30, 1986 |
ABDUL MANNAN Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH AND OTHERS
|
January 30, 1986 |
ABDUL RAZZAQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
January 28, 1986 |
ABIDE ALI Vs. DISTRICT JUDGE AND ORS.
|
March 3, 1986 |
ADALAT SINGH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
January 16, 1986 |
ADITYA KUMAR AND ORS. Vs. ASSTT. DIRECTOR OF CONSOLIDATION AND ORS.
|
July 23, 1986 |
AJAI PAL SINGH Vs. BAREILLY DEVELOPMENT AUTHORITY
|
February 6, 1986 |
AJOY KNMAR BASU Vs. CHANDI DAS BASU AND ORS.
|
May 16, 1986 |
AKHILESH KUMAR Vs. STATE OF U.P. AND OTHERS
|
March 19, 1986 |
AKHTAR HUSAIN Vs. BOARD OF REVENUE LUCKNOW
|
November 5, 1986 |
AMAR NATH Vs. STATE OF U P
|
December 16, 1986 |
AMAR NATH TANDON Vs. G K BHARGAVA
|
November 5, 1986 |
AMARJIT SINGH Vs. STATE OF U P
|
December 17, 1986 |
AMIR SINGH Vs. HAMID
|
November 5, 1986 |
AMRENDRA PRATAP SAKSENA, ADVOCATE Vs. SOKHNADAN GUPTA AND ORS.
|
February 21, 1986 |
AMRIT BANASPATI COMPANY LTD Vs. U P POLLUTION CONTROL BOARD
|
March 20, 1986 |
AMRIT LAL Vs. STATE OF U P
|
March 18, 1986 |
ANAND PRAKASH PANDEY Vs. COMMISSIONER FAIZABAD REGION
|
April 25, 1986 |
ANAND PRAKASH SINHA AND OTHERS Vs. STATE BANK OF INDIA
|
January 3, 1986 |
ANGAD SINGH YADAV Vs. SUPDT. OF POLICE, RLY., AGRA AND OTHERS
|
March 10, 1986 |
ANGAN LAL Vs. THE SUB-DIVISIONAL MAGISTRATE (PARGANA ADHIKARI)
|
July 31, 1986 |
ANIL INDUSTRIES Vs. COMMISSIONER SALES TAX
|
February 5, 1986 |
ANJUMAN ISLAH MUSLIM RAJPUT KAMSAR O BAR DILDARNAGAR Vs. DEPUTY DIRECTOR EDUCATION VTH REGION
|
August 21, 1986 |
ANURAG KUMAR BARNWAL Vs. STATE OF U P
|
January 24, 1986 |
ANURAG SHARMA AND ANOTHER Vs. XII ADDL. DISTRICT JUDGE, AGRA AND OTHERS
|
August 29, 1986 |
ANWAR Vs. STATE OF U P
|
October 24, 1986 |
ARSH MOHD. Vs. AJMAL
|
October 16, 1986 |
ARSHAD Vs. STATE OF U P
|
September 25, 1986 |
ARUN KUMAR RASTOGI Vs. CHANDRA KUMARI
|
July 28, 1986 |
ARUNA SHANKER Vs. STATE OF UTTAR PRADESH
|
March 12, 1986 |
ARVIND ENGINEERS Vs. COMMISSIONER OF SALES TAX
|
July 23, 1986 |
ARYA SAMAJ BAL DEO ASHRAM, KHURJA Vs. U.P. UCHATTAR SHIKSHA SEWA AYOG AND OTHERS
|
August 7, 1986 |
ASBARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANR.
|
August 20, 1986 |
ASHFAQ AHMAD Vs. STATE OF UTTAR PRADESH AND OTHERS
|
October 15, 1986 |
ASHOK KUMAR Vs. SHYAM LAL
|
August 23, 1986 |
ASHOK KUMAR SINGH AND ANR. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
May 23, 1986 |
AWADH BEHARI PANDEY Vs. CHANCELLOR UNIVERSITY OF GORAKHPUR RAJ BHAWAN
|
August 23, 1986 |
AWADHESH KUMAR VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS BARABANKI
|
October 17, 1986 |
AWADHESH NARAIN TRIVEDI Vs. SPECIAL JUDGE, LUCKNOW AND OTHERS
|
July 14, 1986 |
B.C. SAXENA Vs. DR. HARI KRISHNA AWASTHI AND OTHERS
|
July 21, 1986 |
BABOO LAL Vs. STATE
|
January 22, 1986 |
BABU Vs. STATE OF U P
|
February 25, 1986 |
BABU LAL JAIN Vs. STATE OF U P
|
August 20, 1986 |
BACHCHA LAL Vs. STATE OF U P
|
February 19, 1986 |
BADI UZZAMAN Vs. DISTRICT JUDGE KANPUR
|
December 3, 1986 |
BADRI PRASAD Vs. 2ND ADDL DISTRICT JUDGE ALLAHABAD
|
November 4, 1986 |
BADRI PRASAD Vs. COMMISSIONER OF WEALTH TAX
|
August 26, 1986 |
BAIJ NATH PRASAD Vs. COMMISSIONER SALES TAX
|
November 7, 1986 |
BAIJNATH RAI AND ANR. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
July 29, 1986 |
BALBIR SINGH CHAUHAN Vs. VIJAI KUMAR AGARWAL
|
December 19, 1986 |
BALDEO PRASAD KRISHNA KUMAR Vs. COMMISSIONER OF SALES TAX
|
March 6, 1986 |
BALESHWAR FLOUR AND OIL MILLS Vs. COMMISSIONER OF SALES TAX
|
September 29, 1986 |
BALLABH Vs. STATE OF U. P.
|
January 16, 1986 |
BALWANT SINGH AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
January 27, 1986 |
BANK OF BARODA HEAD OFFICE MANDVI Vs. SUBHASH MALHOTRA AND OTHERS
|
March 18, 1986 |
BANNS Vs. THE DISTRICT PANCHAYAT RAJ OFFICER AND ANR.
|
May 16, 1986 |
BANO Vs. RAM AUTAR GAUTAM
|
August 4, 1986 |
BANSHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR CAMP
|
August 7, 1986 |
BANWARI AND ORS Vs. STATE OF U P
|
October 16, 1986 |
BASANT NARAIN Vs. HIRA LAL
|
October 24, 1986 |
BASHER AHMAD AND ANR. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
January 29, 1986 |
BATHAM SUGAR INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
August 30, 1986 |
BEECHE RAM Vs. STATE OF UTTAR PRADESH
|
July 31, 1986 |
BEEDHA SINGH Vs. DISTRICT REGISTRAR CO OP SOC
|
January 7, 1986 |
BEENA TRIPATHI (SMT.) Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 2, 1986 |
BENGALI BABOO YADAV & ANR. Vs. COMMISSIONER OF INCOME TAX & ORS.
|
March 29, 1986 |
BENGALI BABOO YADAY Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1986 |
BHAGWAN BUX SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION SULTANPUR
|
September 15, 1986 |
BHAGWAN SARASWAT Vs. STATE BANK OF INDIA, KANPUR
|
May 23, 1986 |
BHAGWANT Vs. SUB DIVISIONAL MAGISTRATE HATA DISTRICT DEARIA
|
August 28, 1986 |
BHAGWAT SWARUP Vs. STATE OF U.P. AND OTHERS
|
December 12, 1986 |
BHAGWATI Vs. STATE OF U P
|
August 25, 1986 |
BHAIRON PRASAD Vs. HARGOVIND GUPTA
|
December 18, 1986 |
BHAIRON PRASAD Vs. HARGOVIND GUPTA
|
December 10, 1986 |
BHAIYA HARDEO SINGH Vs. SHAMBHU NATH SINGH
|
December 4, 1986 |
BHAIYA RAM AND ANOTHER Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, PRATAP
|
August 22, 1986 |
BHANGI SINGH Vs. STATE OF U.P. AND ORS.
|
February 25, 1986 |
BHARAT ELECTRICALS Vs. UNION OF INDIA UOI
|
January 28, 1986 |
BHARAT LAL SINGH Vs. DISTRICT MAGISTRATE BANDA
|
September 9, 1986 |
BHARAT PRASAD TEWARI Vs. SIXTH ADDL. D.J. AND ORS.
|
April 10, 1986 |
BHARAT SYRINGE WORKS COMMISSIONER OF SALES TAX Vs. COMMISSIONER OF SALES TAXBHARAT SYRINGE WORKS
|
August 29, 1986 |
BHARSA Vs. STATE OF U P
|
May 23, 1986 |
BHARTI RAJ Vs. SUMESH SACHDEO
|
January 22, 1986 |
BHOLA NATH Vs. MOHAMMAD IBRAHIM
|
September 20, 1986 |
BHOPAL SINGH Vs. MANAGING DIRECTOR, U.P.S.R.T. CORP. AND OTHERS
|
September 10, 1986 |
BHUPAL SINGH Vs. STATE OF U P
|
March 25, 1986 |
BHUPENDRA VIKRAM SINGH Vs. SURENDRA KUMAR SEHGAL
|
April 24, 1986 |
BIR CHAND Vs. GURDEV SINGH
|
February 7, 1986 |
BISHAMBHAR NATH KANAUJIA Vs. STATE OF UTTAR PRADESH
|
March 3, 1986 |
BISHWANATH PRASAD AND SONS Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1986 |
BISRAM Vs. STATE
|
January 14, 1986 |
BITOLI DEVI Vs. DISTRICT MAGISTRATE (ADHYAKSHA ZILA PARISHAD), SHAHJAHANPUR AND OTHERS
|
February 19, 1986 |
BRAHM SINGH Vs. STATE OF U P
|
May 5, 1986 |
BRAHMA DEO AND ORS. Vs. BOARD OF REVENUE AND ANR.
|
July 18, 1986 |
BRAMHANAND RAI Vs. DIRECTOR OF CONSOLIDATION GHAZIPUR
|
January 29, 1986 |
BRIJ BIHARI Vs. STATE OF U P
|
June 23, 1986 |
BRIJ BIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT CAMP
|
August 8, 1986 |
BRIJ KISHORE Vs. STATE OF U.P. AND OTHERS
|
December 19, 1986 |
BRIJ KISHORE SHUKLA AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
March 13, 1986 |
BRIJ MOHAN Vs. STATE
|
August 29, 1986 |
BUDHA Vs. STATE
|
September 22, 1986 |
CHANAN SHAH Vs. KULDIP SINGH
|
February 20, 1986 |
CHANDI DUTTA GOSWAMI Vs. PANCHAYAT DHARA BADA MIYANAN, KANKHAL AND OTHERS
|
February 14, 1986 |
CHANDRA KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
January 24, 1986 |
CHANDRAWATI Vs. U.P. STATE ELECTRICITY BOARD
|
August 8, 1986 |
CHANDRIKA PRASAD YADAV Vs. STATE OF U.P. AND ORS.
|
March 3, 1986 |
CHANDRIKA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD, CAMP AT FATEHPUR, AND OTHERS
|
August 22, 1986 |
CHHEDA LAL Vs. UJIAREY LAL
|
January 27, 1986 |
CHHEDI AND OTHERS Vs. ADDITIONAL COMMISSIONER, LUCKNOW DIV. AND OTHERS
|
March 7, 1986 |
CHHOTEY LAL Vs. SATISH CHAND AND OTHERS
|
February 17, 1986 |
CHHOTEY LAL GUPTA Vs. UNION OF INDIA
|
September 9, 1986 |
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. KEDAR NATH YADAV
|
September 20, 1986 |
CHRISTOPHAR MADHAI AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 20, 1986 |
CHUNNI LAL Vs. CHHOTEY
|
November 5, 1986 |
CHUNNILAL Vs. STATE OF U P
|
August 20, 1986 |
CO-OPERATIVE TEXTILE MILL LTD Vs. LABOUR COURT U.P
|
September 18, 1986 |
COLLECTOR CENTRAL EXCISE NORTH U P COLLECTORATE Vs. PYRITES PHOSPHATES AND CHEMICALS LIMITED
|
July 29, 1986 |
COLLECTOR OF CENTRAL EXCISE Vs. SRIRAM PISTONS AND RINGS
|
September 10, 1986 |
COMMISSINOER OF SALES TAX Vs. HABIB KHAN
|
November 6, 1986 |
COMMISSIONER OF GIFT TAX Vs. YASHODA DEVI KEDIA SMT
|
December 1, 1986 |
COMMISSIONER OF GIFT TAX Vs. HASAN MUMTAZ
|
December 16, 1986 |
COMMISSIONER OF INCOME TAX Vs. HARI NATH AND CO
|
December 16, 1986 |
COMMISSIONER OF INCOME TAX Vs. KRAFT PLACE
|
September 25, 1986 |
COMMISSIONER OF INCOME TAX Vs. JASWANT SUGAR MILLS LIMITED
|
October 16, 1986 |
COMMISSIONER OF INCOME TAX Vs. MODIPAN LIMITED
|
August 7, 1986 |
COMMISSIONER OF INCOME TAX Vs. MADAN GOPAL BANSAL AND SONS
|
September 2, 1986 |
COMMISSIONER OF INCOME TAX Vs. RAM KRIPAL TRIPATHI
|
September 2, 1986 |
COMMISSIONER OF INCOME TAX Vs. NARAIN SINGH DAS
|
September 4, 1986 |
COMMISSIONER OF INCOME TAX Vs. RADHA SWAMI SATSANG
|
September 19, 1986 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH KHANDSARI UDYOG
|
August 28, 1986 |
COMMISSIONER OF INCOME TAX Vs. J K JUTE MILL CO
|
July 30, 1986 |
COMMISSIONER OF INCOME TAX Vs. C P HANDA
|
August 7, 1986 |
COMMISSIONER OF INCOME TAX Vs. JANRUDHAN DAS DECD
|
August 20, 1986 |
COMMISSIONER OF INCOME TAX Vs. U P HOTELS
|
August 4, 1986 |
COMMISSIONER OF INCOME TAX Vs. MURTI DEVI PRADEEP KUMAR
|
August 4, 1986 |
COMMISSIONER OF INCOME-TAX Vs. PREMIER TRADERS
|
August 6, 1986 |
COMMISSIONER OF INCOME-TAX Vs. J K COTTON SPINNING AND WEAVING MILLS CO LTD
|
July 21, 1986 |
COMMISSIONER OF INCOME-TAX Vs. LAXMI SUGAR AND OIL MILLS LTD
|
September 2, 1986 |
COMMISSIONER OF INCOME-TAX Vs. MODI PAN LTD
|
September 9, 1986 |
COMMISSIONER OF INCOME-TAX Vs. JASWANT SUGAR MILLS LTD
|
October 16, 1986 |
COMMISSIONER OF INCOME-TAX Vs. LALLS INTERNATIONAL
|
September 25, 1986 |
COMMISSIONER OF INCOME-TAX Vs. NARESH CHANDRA BHARGAVA
|
September 30, 1986 |
COMMISSIONER OF INCOME-TAX Vs. HARI RAM SRI RAM
|
October 15, 1986 |
COMMISSIONER OF SALES TAX Vs. MODI INDUSTRIES LTD
|
October 23, 1986 |
COMMISSIONER OF SALES TAX Vs. GANESH INT UDYOG
|
December 9, 1986 |
COMMISSIONER OF SALES TAX Vs. SHARAT QUIRIO STORE
|
November 10, 1986 |
COMMISSIONER OF SALES TAX Vs. SWADESHI METAL WORKS
|
July 30, 1986 |
COMMISSIONER OF SALES TAX Vs. RAMA INDUSTRIES
|
August 5, 1986 |
COMMISSIONER OF SALES TAX Vs. R L VIRENDRA AND CO
|
August 8, 1986 |
COMMISSIONER OF SALES TAX Vs. INDIAN TURPENTINE AND ROSIN CO LTD
|
January 15, 1986 |
COMMISSIONER OF SALES TAX Vs. GANESH FLOUR MILLS COMPANY LIMITED
|
January 8, 1986 |
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA VIBHUTI NARAIN SINGH
|
July 9, 1986 |
COMMISSIONER OF WEALTH TAX Vs. VISHNU CHAUBEY
|
July 21, 1986 |
COMMISSIONER OF WEALTH TAX Vs. VISHNU CHAUBEY
|
March 21, 1986 |
COMMISSIONER OF WEALTH-TAX Vs. SARDARA SINGH
|
July 25, 1986 |
COMMISSIONER SALES TAX Vs. NORTHERN BRIGHT STEEL AND WIRE
|
July 21, 1986 |
COMMISSIONER SALES TAX Vs. PURI SONS
|
September 15, 1986 |
COMMISSIONER SALES TAX Vs. ELECTRO INDIA LTD
|
January 21, 1986 |
COMMISSIONER SALES TAX Vs. PRAVIN CHEMICALS INDUSTRIES
|
December 19, 1986 |
COMMISSIONER SALES TAX Vs. PRAMOD AND COMPANY
|
October 21, 1986 |
COMMISSIONER SALES TAX Vs. GIRDHARI LAL FOOTBALL MAKER
|
October 21, 1986 |
COMMISSIONER SALES TAX Vs. GAYA PRASAD ANIL KUMAR
|
September 23, 1986 |
COMMITTEE OF MANAGEMENT BABA DASS DEGREE COLLEGE Vs. STATE OF U P
|
October 22, 1986 |
COMMITTEE OF MANAGEMENT JAN SAHYOGI INTERMEDIATE COLLEGE THROUGH MANAGER Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR.
|
February 7, 1986 |
COMMITTEE OF MANAGEMENT OF HARSHESHWAR NATH SANSKRIT PATHSHALA SAMITI, BRAHMAN PATTI, P.O. DEEH BHIEN, DISTRICT FAIZABAD AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION (SANSKRIT), EDUCATION DIRECTORATE, U.P., ALLAHABAD AND OTHERS
|
February 25, 1986 |
COMMITTEE OF MANAGEMENT OF STATE HANDICRAFTS AND INDUSTRIAL CO Vs. RAVINDRA GUPTA AND OTHERS
|
October 1, 1986 |
COMMITTEE OF MANAGEMENT RASTRYA SHRAMIK UCHATTAR MADHYAMIK VIDYALAYA, FIROZABAD, AGRA Vs. D. I. O. S AND OTHERS
|
July 30, 1986 |
COMMITTEE OF MANAGEMENT, GANDHI UCHCHTAR MADHYAMIK VIDYALAYA, MUBARAKPUR, DISTRICT AZAMGARH AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VII REGION, GORAKHPUR AND OTHERS
|
February 5, 1986 |
CONTROLLER OF ESTATE DUTY Vs. HARISH CHANDRA SMT S
|
September 24, 1986 |
CONTROLLER OF ESTATE DUTY Vs. SHIV PURAN LAL GULATI
|
October 13, 1986 |
CONTROLLER OF ESTATE DUTY Vs. G N KHANNA
|
December 16, 1986 |
CONTROLLER OF ESTATE DUTY Vs. MAHARANI RAJ LAXMI DEVI
|
December 16, 1986 |
CONTROLLER OF ESTATE DUTY Vs. MAHARANI RAJ LAKSHMI KUMARI DEVI
|
December 1, 1986 |
CONTROLLER OF ESTATE DUTY Vs. RAM SARAN DAS
|
August 29, 1986 |
CONTROLLER OF ESTATE DUTY Vs. RAM SARAN DAS
|
August 2, 1986 |
CORPORATION OF INDIA Vs. KARNAIL SINGH
|
July 25, 1986 |
D.K. SINGH AND OTHER Vs. PRINCIPAL MOTILAL NEHRU COLLEGE ALLAHABAD AND OTHERS
|
July 24, 1986 |
DABUR S K BURMAN PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
|
July 25, 1986 |
DABUR S K BURMAN PRIVATE LIMITED Vs. STATE OF U P
|
October 15, 1986 |
DAN BAHADUR SINGH Vs. MANAGEMENT COMMITTEE OF TALUQDARS COLLEGE LUCKNOW AND OTHERS
|
October 21, 1986 |
DARUL ULUM ISLAMIA AND ORS. Vs. THE CIVIL JUDGE AND ORS.
|
January 21, 1986 |
DAYARAM Vs. STATE OF U P
|
May 16, 1986 |
DEBI LAL AGARWAL Vs. U.P. STATE SUGAR CORPORATION LIMITED AND ANR.
|
March 18, 1986 |
DEO SHARAN MISRA Vs. COMMISSIONER AND ORS.
|
February 3, 1986 |
DEOKI NANDAN AGARWAL Vs. UNION OF INDIA
|
May 16, 1986 |
DESH RICE OIL AND FLOUR MILL Vs. COMMISSIONER OF SALES TAX
|
August 13, 1986 |
DEV PRAKASH JAISWAL Vs. DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND ANOTHER
|
February 12, 1986 |
DEVEUDRA KUMAR GARG AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 9, 1986 |
DEVI KISHAN DAS Vs. RAM DAYAL
|
December 18, 1986 |
DEVI PRASAD MISRA Vs. THE II ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 9, 1986 |
DHAMPUR SUGAR MILLS LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
September 23, 1986 |
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER SALES TAX
|
August 25, 1986 |
DHAN RAJI Vs. NEW INDIA INSURANCE CO
|
January 6, 1986 |
DHARAM DAS AND ANOTHER Vs. THE PRESCRIBED AUTHORITY, VARANASI AND OTHERS
|
October 14, 1986 |
DHARAMPAL TYAGI Vs. ANIL KUMAR
|
March 17, 1986 |
DHARMATMA SARAN KOTHIWAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
September 10, 1986 |
DHARMENDRA KUMAR Vs. VICE CHANCELLOR KANPUR UNIVERSITY
|
March 24, 1986 |
DIGVIJAI TEWARI Vs. RAKESH PRASAD PATHAK
|
March 19, 1986 |
DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY, ALLAHABAD AND ANOTHER Vs. LABOUR COURT, ALLAHABAD AND ANOTHER
|
February 24, 1986 |
DR. (MISS.) PIYALI BHATTACHARYA Vs. STATE OF U.P. AND OTHERS
|
November 10, 1986 |
DR. (MRS.) SUDHA ASTHANA Vs. KANPUR UNIVERSITY AND OTHERS
|
September 4, 1986 |
DR. ANARAG MATHUR Vs. STATE OF U.P. AND OTHERS
|
August 25, 1986 |
DR. DEEPAK KUMAR Vs. THE DISTRICT JUDGE AND ORS.
|
January 30, 1986 |
DR. SHUSHMA MISRA Vs. U.P. HIGHER EDUCATION SERVICES COMMISSION AND OTHERS
|
October 21, 1986 |
DR. SUSHMA MISRA Vs. U.P. HIGHER EDUCATION SERVICES COMMISSION AT ALLAHABAD
|
August 22, 1986 |
DR. VIJAI KUMAR SHUKLA Vs. STATE OF U.P. AND OTHERS
|
February 3, 1986 |
DR. VIJAY TYAGI Vs. PRINCIPAL L.L.R.M. MEDICAL COLLEGE AND ANR.
|
February 25, 1986 |
DUDH NATH DUBEY Vs. DISTRICT JUDGE AND ORS.
|
July 9, 1986 |
DUJAI BAI Vs. STATE OF U.P.
|
February 14, 1986 |
ECONOMIC TRANSPORT CORPORATION Vs. COMMISSIONER OF SALES TAX
|
February 5, 1986 |
ELKA BIR Vs. SURESH CHANDRA BIR
|
August 29, 1986 |
ESSENTIAL SERVICES AND CONSUMERS ASSOCIATION Vs. JAL SANSTHAN
|
December 3, 1986 |
FABCON Vs. INDUSTRIAL ENGINEERING CORPN
|
February 17, 1986 |
FEDDERS LLOYD CORPORATION PVT LTD Vs. COMMISSIONER SALES TAX
|
February 25, 1986 |
FIROJ ALAM KHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 5, 1986 |
G B GUPTA Vs. STATE OF U P
|
January 27, 1986 |
GAJE SINGH Vs. STATE OF U.P. AND OTHERS
|
August 7, 1986 |
GAJODHAR Vs. STATE OF U P
|
February 26, 1986 |
GAJPATI PRASAD PALL Vs. CHANDRIKA AND OTHERS
|
January 30, 1986 |
GAMA Vs. STATE OF UTTAR PRADESH
|
July 18, 1986 |
GANESH JEWELLERS Vs. COMMISSIONER SALES TAX
|
January 31, 1986 |
GANESH PRASAD ALIAS GUJJAN Vs. RAJA RAM
|
November 6, 1986 |
GANGA PRASAD Vs. STATE OF UTTAR PRADESH
|
July 24, 1986 |
GANGA PRASAD AND MAKHAN LAL Vs. COMMISSIONER OF SALES TAX
|
July 31, 1986 |
GANGA RAM NAGAR Vs. STATE OF UTTAR PRADESH
|
August 23, 1986 |
GANGA SAHAI Vs. JAI PRAKASH
|
September 1, 1986 |
GAUTI BANDHU Vs. COMMISSIONER OF SALES TAX
|
August 4, 1986 |
GAYA DIN Vs. U P STATE
|
January 20, 1986 |
GAYA PRASAD PANDEY Vs. DISTRICT JUDGE
|
August 26, 1986 |
GAYA RAM PANDEY Vs. U.P. HIGHER EDUCATION SERVICES COMMISSION, ALLAHABAD AND ORS.
|
October 1, 1986 |
GAYA RAM PANDEY Vs. U P HIGHER EDUCATION SERVICES COMMISSION
|
October 23, 1986 |
GEEP INDUSTRIAL SYNDICATE LTD Vs. ASSISTANT COLLECTOR ALLAHABAD DIVISION
|
January 6, 1986 |
GOMATI PRASAD VERNIA Vs. THE STATE OF U.P. AND OTHERS
|
March 4, 1986 |
GOND ADIVASI SABHA AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 6, 1986 |
GOPAL KRISHNA AWASTHI Vs. THE DISTRICT JUDGE AND ORS.
|
January 10, 1986 |
GORAKH NATH UPADHYA Vs. STATE OF U.P. AND ORS.
|
January 22, 1986 |
GOVIND AND ORS. Vs. THE SUB-DIVISIONAL OFFICER AND ORS.
|
January 28, 1986 |
GOVIND NARAIN SHUKLA Vs. STATE OF U.P. AND OTHERS
|
July 8, 1986 |
GRAMIN BHATTA UDYOG SANGH Vs. COMMISSIONER SALES TAX
|
August 18, 1986 |
GULAB CHANDRA PANDEY Vs. STATE OF U.P. AND ORS.
|
February 26, 1986 |
GUPTA SALES AGENCY Vs. SALES TAX OFFICER CHECK POST MOBILE SQUAD
|
August 22, 1986 |
GURDAYAL SINGH MITTAL Vs. UNION OF INDIA
|
February 14, 1986 |
GYAN CHANDRA Vs. 2ND ADDL DIST JUDGE KANPUR
|
February 19, 1986 |
GYANENDRA PRAKASH SANGAL Vs. FIRST ADDL. D.J., MUZAFFARNAGAR AND OTHERS
|
July 23, 1986 |
GYANWARI Vs. JAI SINGH
|
January 23, 1986 |
H L KUMAR Vs. II ADDITIONAL DISTRICT JUDGE LUCKNOW
|
October 17, 1986 |
H.N. JAIN Vs. RAJENDRA SHAHNI
|
August 4, 1986 |
HABIB UL RAHMAN Vs. IST ADDL DISTRICT JUDGE BIJNOR
|
July 29, 1986 |
HAD RAM TEWARI Vs. RAM TEWARI
|
January 2, 1986 |
HANIF Vs. STATE OF U P
|
October 23, 1986 |
HANS RAJ SHARMA Vs. I ADDL. DISTRICT JUDGE AND ORS.
|
March 19, 1986 |
HAR MAHENDRA SINGH Vs. SARDAR JEEWAN SINGH AND ORS.
|
November 24, 1986 |
HAR NARAIN Vs. VINOD KUMAR
|
October 15, 1986 |
HAR SHARAN VARMA Vs. UNION OF INDIA
|
May 23, 1986 |
HARD PRASAD AND ANR. Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ANR.
|
May 16, 1986 |
HARENDRA Vs. STATE
|
October 14, 1986 |
HARI KUMAR AVASTHI Vs. THE DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
April 25, 1986 |
HARI OIL AND GENERAL MILLS Vs. STATE OF U P
|
October 22, 1986 |
HARI RAM Vs. DHARM PRAKASH
|
February 14, 1986 |
HARI SHANKER DWITEDI Vs. BOARD OF REVENUE THROUGH ITS SECRETARY AND ANR.AND ANR.
|
August 12, 1986 |
HARISH CHANDRA SAXENA ALIAS HARI BABU Vs. VIRENDRA PRASAD GUPTA AND ANOTHER
|
August 8, 1986 |
HARIYANA STEEL SUPPLY COMPANY Vs. COMMISSIONER OF SALES TAX
|
July 23, 1986 |
HINDUSTAN BURLAP Vs. UNION OF INDIA UOI
|
October 1, 1986 |
HINDUSTAN GENERAL INSURANCE Vs. RATAN MOHAN DHAMA
|
February 25, 1986 |
HIRA LAL PANDEY Vs. STATE OF UTTARPRADESH
|
November 10, 1986 |
HIRA LAL SWAMI Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ANR.
|
January 15, 1986 |
HUSAINI DHOBI Vs. SECOND ADDL. D.J., LUCKNOW AND ANOTHER
|
July 21, 1986 |
ICE AND GENERAL MILLS Vs. STATE OF U.P.
|
December 18, 1986 |
ILAM SINGH Vs. COMMISSIONER MEERUT DIVISION
|
August 25, 1986 |
IN RE: VIKRAMADITYA SINGH Vs. STATE
|
February 19, 1986 |
INCOME TAX OFFICER Vs. SHIV OM VARSHNEY
|
August 18, 1986 |
INDO LUBE REFINERIES Vs. SALES TAX OFFICER
|
September 23, 1986 |
INDRA NARAIN Vs. STATE OF U P
|
April 30, 1986 |
INDRA PATI SINGH Vs. STATE OF U P
|
February 14, 1986 |
INDRA PRAKASH SITA RAM Vs. COMMISSIONER SALES TAX
|
July 22, 1986 |
IQRAR AHMAD ALIAS AKHLAQ AHMAD Vs. SUPERINTENDENT OF CENTRAL JAIL
|
August 7, 1986 |
ISHWARI KHETAN SUGAR MILLS LTD Vs. UNION OF INDIA UOI
|
August 12, 1986 |
IZHAR HUSAIN Vs. SARASWATI DEVI
|
April 23, 1986 |
J. K. JUTE MILL MAZDOOR PANCHAYAT AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 22, 1986 |
JAFAR ALI Vs. SMT. RAJ RANI
|
February 19, 1986 |
JAFAR ALI SAHEB ALI Vs. UNION OF INDIA UOI
|
January 17, 1986 |
JAGAN LAL SHIV CHARAN DAS Vs. COMMISSIONER SALES TAX
|
July 21, 1986 |
JAGANNATH MANNI LAL Vs. COMMISSIONER OF SALES TAX
|
July 25, 1986 |
JAGANNATH PRASAD Vs. DIST JUDGE ALLAHABAD
|
November 10, 1986 |
JAGANNATH PRASAD Vs. IV ADDL. DISTRICT JUDGE AND ORS.
|
January 24, 1986 |
JAGARDEO Vs. BOARD OF REVENUE AND ORS.
|
July 14, 1986 |
JAGDEO SAHAI Vs. UNION OF INDIA
|
December 10, 1986 |
JAGDISH NARAIN SHASTRI Vs. BASIC SHIKSHA PRISHAD AND ORS.
|
August 7, 1986 |
JAGDISH PRASAD DIXIT Vs. STATE OF U P
|
October 23, 1986 |
JAGDISH SARAN MISRA Vs. YOGESH SHANKER SHUKLA AND ORS.
|
September 22, 1986 |
JAGWANSH KUMAR Vs. UNION OF INDIA
|
September 30, 1986 |
JAHAN SINGH Vs. THE DISTRICT MAGISTRATE, FARRUKHABAD AND OTHERS
|
July 25, 1986 |
JAI KRISHNA AGARWAL Vs. REGIONAL P F COMMISSIONER
|
July 18, 1986 |
JAI MAL SINGH Vs. STATE OF U P
|
October 28, 1986 |
JAIBIR Vs. STATE OF U P
|
September 23, 1986 |
JAIBIR AND ORS. Vs. STATE
|
October 23, 1986 |
JAMUNA PRASAD GUR PRASAD Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1986 |
JAMUNA SINGH Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
July 10, 1986 |
JEODHAN RAI Vs. RAM LAGAN TEWARITL
|
December 3, 1986 |
JHANSI ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1986 |
JOTI PRASAD Vs. RAMESHWAR NATH
|
October 23, 1986 |
JUGENDRA SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
December 5, 1986 |
JUMMAN BAKSH Vs. STATE OF U P
|
October 30, 1986 |
JWALA PRASAD Vs. MEENA DEVI
|
January 20, 1986 |
K. S. BAJPAI, ADVOCATE Vs. DISTRICT MAGISTRATE LUCKNOW AND OTHERS
|
February 20, 1986 |
K.M. RUBI AND ORS. Vs. HAYAT MOHAMMAD AND ORS.
|
February 5, 1986 |
KAILASH CHANDRA AND ORS. Vs. LALTA PRASAD AND ORS.
|
July 29, 1986 |
KALI PRASAD AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
January 28, 1986 |
KALLUMAL AND ORS Vs. STATE
|
March 14, 1986 |
KAMAL KUMAR GUPTA Vs. DISTRICT JUDGE SAHJAHNPUR
|
December 19, 1986 |
KAMAL REGMI SHARMA Vs. NEPAL BANK LIMITED
|
October 14, 1986 |
KASHI NATH GUPTA Vs. DEVI LAL
|
September 29, 1986 |
KHALIL Vs. III ADDL. DISTRICT JUDGE, HARDOI
|
September 23, 1986 |
KHALIL AHMED Vs. STATE OF U P
|
March 5, 1986 |
KHURSHID GAUHAR Vs. SIDDIQUNNISA
|
January 22, 1986 |
KISHAN CHANDRA Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1986 |
KISHAN LAL Vs. CHHOTEY LAL
|
August 6, 1986 |
KISHORI ALIAS LALOO Vs. DEPUTY DIRECTOR CONSOLIDATION VARANASI
|
December 11, 1986 |
KISHORI NANDAN SRIVASTAVA Vs. U.P. STATE ROAD TRANSPORT
|
July 30, 1986 |
KISHUN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
September 10, 1986 |
KM SURAJ SRIVASTAVA Vs. STATE OF U P AND ANR
|
December 18, 1986 |
KM. MANJU PATHAK Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE, EDUCATION, U P., THROUGH THE SECRETARY
|
November 5, 1986 |
KRISHNA DUTT SINGH Vs. STATE OF U.P. AND ORS.
|
March 12, 1986 |
KRISHNA KUMAR PANDEY Vs. U .P. HIGHER EDUCATION SERVICE COMMISSION, AT ALLAHABAD AND OTHERS
|
December 17, 1986 |
KRISHNA MORARI RASTOGI Vs. THE DISTRICT JUDGE AND ORS.
|
August 25, 1986 |
KRISHNA RICE AND OIL MILLS Vs. COMMISSIONER OF SALES TAX
|
February 10, 1986 |
KRISHNAWATI DEVI Vs. SUGIA
|
September 30, 1986 |
KULDEEPAK Vs. STATE OF U.P. AND OTHER
|
October 13, 1986 |
KUMAR FUELS Vs. STATE OF UTTAR PRADESH
|
February 20, 1986 |
KUMAR RANANJAY SINGH Vs. SECRETARY, BOARD OF H.S. AND INTER EDUCATION
|
December 9, 1986 |
KUMARI KAVITA SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER
|
December 4, 1986 |
KUNJ BIHARI LAL SURAJ MAL Vs. COMMISSIONER SALES TAX
|
November 10, 1986 |
KUNWAR GULAB SINGH ADVOCATE Vs. ZILA POORTI ADHIKARI (RENT CONTROL OFFICER) AND OTHERS
|
December 15, 1986 |
L I C OF INDIA CENTRAL OFFICE AT BOMBAY Vs. S P ARYA
|
February 10, 1986 |
LAKHENDRA SINGH Vs. GANGA KISAN SAHKARI CHINI MILLS AND OTHERS
|
October 1, 1986 |
LAKHMIR SINGH Vs. UNION OF INDIA
|
August 7, 1986 |
LAKSHMAN RAM KUSHWAHA Vs. COMMITTEE OF MANAGEMENT SADHAN SAHAKARI
|
March 12, 1986 |
LAKSHMI ICE MILLS Vs. EXECUTIVE ENGR E M DIVIN MUZAFFARNAGAR
|
July 23, 1986 |
LALA RAM Vs. STATE
|
February 25, 1986 |
LALDAS SAHU Vs. STATE OF UTTAR PRADESH
|
December 12, 1986 |
LALMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
July 22, 1986 |
LALMAN INDUSTRIES Vs. COMMISSIONER SALES TAX
|
July 30, 1986 |
LAXMI DEVI Vs. STATE OF U P
|
October 15, 1986 |
LAXMI NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
August 29, 1986 |
LAXMI NARAYAN VERMA Vs. THE STATE OF U. P. AND OTHERS
|
December 3, 1986 |
LOHIA MACHINES LTD Vs. UNION OF INDIA UOI
|
November 10, 1986 |
M.N. PANDEY Vs. MANAGING DIRECTOR, FOOD CORPORATION OF INDIA
|
July 25, 1986 |
M/S HEALTHWAYS DAIRY PRODUCT CO., (REGISTERED) Vs. LICENCING AUTHORITY/MILK COMMISSIONER, UTTAR PRADESH, JAWAHAR BHAWAN, LUCKNOW AND OTHERS
|
April 29, 1986 |
M/S. RAM NIWAS HARISH CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 7, 1986 |
MADAN GOPAL NIGAM Vs. K.C. RASTOGI AND OTHERS
|
April 24, 1986 |
MADAN LAL AGRAWAL Vs. STATE OF U.P.
|
September 20, 1986 |
MADHAO SARAN Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 6, 1986 |
MADHURI SINGH Vs. STATE OF U.P. AND OTHERS
|
December 16, 1986 |
MAHABEER Vs. STATE OF U P
|
January 17, 1986 |
MAHABIR INDUSTRIES Vs. STATE OF U P
|
February 6, 1986 |
MAHABIR PRASAD ALIAS MANNI LAL Vs. MUNSIF HAVELI AND ORS.
|
January 30, 1986 |
MAHADEO PRASAD JAGANNATH PRASAD Vs. DISTRICT JUDGE MIRZAPUR
|
September 17, 1986 |
MAHADEO TRADERS Vs. COMMISSIONER OF SALES TAX
|
August 25, 1986 |
MAHANT GURMUKH DAS Vs. BHUPAL SINGH
|
October 20, 1986 |
MAHARAJ SINGH AND OTHERS Vs. GORIYA AND OTHERS
|
February 19, 1986 |
MAHEND MOHAN GUPTA Vs. R.P. SINHA AND OTHER
|
July 15, 1986 |
MAHENDRA Vs. STATE OF U P
|
July 23, 1986 |
MAHENDRA KUMAR JAIN Vs. STATE OF U P
|
January 21, 1986 |
MAHENDRA KUMAR JAIN Vs. STATE OF U P
|
December 8, 1986 |
MAHENDRA PRATAP RAI Vs. STATE OF U.P. AND OTHERS
|
January 28, 1986 |
MAHENDRA PRATAP SINGH Vs. STATE
|
January 9, 1986 |
MAHENDRA SINGH Vs. TEJ RAM SINGH
|
October 28, 1986 |
MAHESH Vs. UNION OF INDIA
|
May 6, 1986 |
MAHESH CHANDRA PALIWAL Vs. COLLECTOR AND D.M.
|
August 13, 1986 |
MAHESH LALWANI Vs. UTTAM SINGH
|
December 12, 1986 |
MAHESHWARI Vs. STATE OF U P
|
December 17, 1986 |
MAHRAJI Vs. STATE OF U P
|
March 6, 1986 |
MAHTAB BEGUM Vs. ANSAR AHMAD
|
February 10, 1986 |
MAKHALI WINE STORE Vs. COMMISSIONER OF SALES TAX
|
July 25, 1986 |
MAMOLA Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION
|
March 20, 1986 |
MANAGEMENT COMMITTEE OF RAJA MAHENDRA PRATAP VIDYALAYA, GORKULL, NARSAN SAHARANPUR Vs. DEPUTY INSPECTOR OF SCHOOL AND OTHERS
|
September 17, 1986 |
MANGAL SEN JAI KUMAR Vs. COMMISSIONER OF SALES TAX
|
September 23, 1986 |
MANJU RANI SETH Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1986 |
MANOHAR SINGH Vs. RATAN LAL SRIVASTAVA
|
October 29, 1986 |
MANOJ KUMAR SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AND OTHERS
|
November 4, 1986 |
MANRAJI Vs. BARKOO
|
November 11, 1986 |
MASHOOQ Vs. STATE OF UTTAR PRADESH
|
August 6, 1986 |
MASHOOQ AHMAD Vs. STATE OF UTTAR PRADESH
|
February 19, 1986 |
MATLOOB AHMAD Vs. SUB-DIVISIONAL OFFICER AND ANR.
|
September 15, 1986 |
MATRU SINGH Vs. STATE OF U P
|
March 20, 1986 |
MIJJAN Vs. IIND ADDITIONAL DISTRICT JUDGE
|
September 5, 1986 |
MIRZA SALIG BEG Vs. STATE OF U P
|
October 28, 1986 |
MISS KAUSAR EFFENDI Vs. GORAKHPUR UNIVERSITY THROUGH REGISTRAR AND ORS.
|
May 21, 1986 |
MITRA PRAKASHAN (PRIVATE), LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS
|
September 29, 1986 |
MODI INDUSTRIES LTD Vs. U P S E BOARD
|
January 16, 1986 |
MOHAMMAD AMANAT Vs. STATE OF U P
|
August 22, 1986 |
MOHAMMAD KHALIL Vs. EXCISE COMMISSIONER U.P. AND ORS.
|
August 29, 1986 |
MOHAMMAD SHAFI ULLAH ANSARI Vs. STATE OF U P
|
February 19, 1986 |
MOHAMMAD YAMEEN Vs. ADHIKSHAK JANPAD KARAGAR
|
August 26, 1986 |
MOHAMMAD YUSUF Vs. IIND ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
|
October 20, 1986 |
MOHAN MEAKIN LTD Vs. STATE OF UTTAR PRADESH
|
May 14, 1986 |
MOHANLAL CHEDILAL Vs. COMMISSIONER SALES TAX
|
February 4, 1986 |
MOHD SHAHID Vs. STATE OF U P
|
January 17, 1986 |
MOHD YUSUF Vs. AHMAD MIYA
|
August 18, 1986 |
MOHD. ARSHAD Vs. MOHD. AZHAR
|
January 27, 1986 |
MOHD. SALEEM Vs. REGIONAL TRANSPORT AUTHORITY
|
July 22, 1986 |
MOHINDER Vs. STATE OF U P
|
January 7, 1986 |
MOOL CHAND Vs. IST ADDITIONAL DISTRICT JUDGE, KHERI
|
July 18, 1986 |
MOOL CHAND Vs. IV ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 16, 1986 |
MOOL CHAND SINGH Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
|
October 15, 1986 |
MOTI LAL Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
January 28, 1986 |
MST. JAGEIYA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AND ORS.
|
July 15, 1986 |
MUKHTAR SINGH VERMA Vs. STATE OF U.P. AND ANR.
|
August 5, 1986 |
MUNICIPAL BOARD THROUGH DISTRICT ELECTIVE OFFICER Vs. THE APPELLATE AUTHORITY AND ADDITIONAL LABOR COMMISSIONER AND ORS.
|
February 21, 1986 |
MUNNA LAL Vs. MANOHAR AND ORS.
|
October 23, 1986 |
MUNNEY KHAN Vs. KALLOO SINGH AND ORS.
|
February 12, 1986 |
MUNNI LAL Vs. PHUDDI SINGH
|
March 12, 1986 |
MUNNI LAL VINOD KUMAR Vs. SALES TAX OFFICER
|
February 6, 1986 |
MURLI PRASAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
March 11, 1986 |
MUZAFFAR Vs. STATE OF U P
|
August 21, 1986 |
N F CHAND Vs. STATE OF UTTAR PRADESH
|
August 23, 1986 |
NAGAR SWASTHYA ADHIKARI Vs. OM PRAKASH
|
March 17, 1986 |
NAHARWAR ENGINEERING WORKS Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS
|
October 15, 1986 |
NAIK RATAN BAHADUR RAI Vs. STATION COMMANDER DEHRADUN
|
August 21, 1986 |
NANAK SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
|
January 30, 1986 |
NANHEE DEVI Vs. SUMITRA DEVI
|
December 4, 1986 |
NANHEY LAL Vs. STATE OF U P
|
January 10, 1986 |
NARAYAN YADAV Vs. STATE OF U P
|
September 15, 1986 |
NARENDRA BAHADUR SINGH Vs. THE DISTT. INSPECTOR OF SCHOOLS AND ANR.
|
March 5, 1986 |
NARENDRA KUMAR Vs. 7TH ADDITIONAL DISTRICT JUDGE MEERUT
|
December 1, 1986 |
NARESH CHANDRA SRIVASTAVA Vs. SCOOTERS INDIA, LTD., LUCKNOW, AND ANOTHER
|
May 1, 1986 |
NARVDESHWAR TIWARI Vs. STATE OF UTTARPRADESH
|
October 27, 1986 |
NATH SARAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
February 18, 1986 |
NATIONAL INSURANCE CO LTD Vs. COMMISSIONER OF SALES TAX
|
July 31, 1986 |
NATIONAL TEXTILE CORPORATION U P LTD Vs. ADDITIONAL LABOUR COMMISSIONER
|
October 29, 1986 |
NATTHA RAM Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
April 16, 1986 |
NAULAKH Vs. STATE OF U P
|
July 30, 1986 |
NAVNEET PRIYA DASS Vs. ASSISTANT VALUATION OFFICER
|
February 7, 1986 |
NEW INDIA ASSURANCE CO. LTD Vs. NANKI DEVI
|
February 24, 1986 |
NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. ASHWINI KUMAR SRIVASTAVA
|
January 24, 1986 |
NIADAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
|
September 30, 1986 |
NIRMAL KUMAR GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR
|
October 30, 1986 |
NOOR MOHAMMAD KHAN Vs. STATE
|
May 21, 1986 |
NOORU Vs. STATE OF U P
|
October 23, 1986 |
OM PARKASH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
August 30, 1986 |
OM PRAKASH SHARMA Vs. IXTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 27, 1986 |
OMPRAKASH GOEL Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
October 22, 1986 |
ONKAR NATH PANDEY AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
December 5, 1986 |
OUDH SUGAR MILLS LTD Vs. COMMISSIONER OF SALES TAX
|
October 28, 1986 |
PABBAR RAM Vs. BHAGWAN DAS
|
July 28, 1986 |
PADAM DUTT Vs. ZILA PARISHAD PITHORAGARH
|
September 19, 1986 |
PAN SINGH Vs. STATE OF U P
|
August 23, 1986 |
PANDIT RESTAURANT Vs. STATE OF U P
|
September 5, 1986 |
PARAM SUKH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, JALAUN AT ORAI
|
July 14, 1986 |
PARMESHWAR DAS SAXENA Vs. DISTRICT JUDGE LUCKNOW
|
July 24, 1986 |
PATAN LAL Vs. SUKHRANI DEVI
|
February 19, 1986 |
PATEH MOHD Vs. STATE OF U P
|
August 22, 1986 |
PAWAN KUMAR SINGH Vs. PRINCIPAL, D.A.V. SNATAKOTTAR MAHAVIDYALAYA, AZAMGARH AND OTHERS
|
February 12, 1986 |
PERM SHANKER TRIPATHI Vs. THE FIRST ADDITIONAL DISTRICT JUDGE AND ORS.
|
February 19, 1986 |
PHIRAY Vs. STATE
|
September 18, 1986 |
PHIRAYA LAL Vs. II ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
December 18, 1986 |
PHOOLSON FOUNDRY WORKS Vs. UNION OF INDIA UOI
|
October 27, 1986 |
PRABHU DAYAL Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
September 1, 1986 |
PRAKASH AWASTHI Vs. STATE OF U P
|
January 7, 1986 |
PRAKASH CHAND HARBALA Vs. DISTRICT MAGISTRATE ALMORA AND OTHERS
|
September 10, 1986 |
PRAKASH SRIVASTAVA Vs. MANHGI LAL AND ANR.
|
February 25, 1986 |
PRAMOD KUMAR SAXENA Vs. STATE
|
August 18, 1986 |
PRATAP NARAIN JAISWAL Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1986 |
PRATAP NARAIN KUREEL Vs. STATE
|
May 8, 1986 |
PRATAP SINGH Vs. STATE OF U P
|
September 22, 1986 |
PREM NARAIN KHURANA Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1986 |
PREM PAL SHASTRI Vs. RAMESH CHANDRA YADAV
|
October 15, 1986 |
PRERNA GUPTA Vs. LUCKNOW UNIVERSITY AND OTHERS
|
October 22, 1986 |
PROMOSTYLE EXPORTS Vs. ASSISTANT COMMISSIONER CHECK POST SALES TAX
|
March 12, 1986 |
PULLOO JAIDEV Vs. STATE OF U P
|
January 10, 1986 |
PULLU SINGH Vs. TEERATH RAJ
|
November 6, 1986 |
PURAN Vs. STATE
|
April 30, 1986 |
PURSHOTTAM DASS TANDON Vs. STATE OF U P LUCKNOW
|
March 25, 1986 |
PYARE LAL PANDEY Vs. THE COMMISSIONER AND ANR.
|
July 31, 1986 |
R C GUPTA and SONS Vs. STATE OF UTTAR PRADESH
|
January 9, 1986 |
R K SHUKIA Vs. STATE OF U P
|
February 25, 1986 |
R.P. TEWARI Vs. COMMISSIONER, SALES TAX, U.P. AND ANOTHER
|
August 13, 1986 |
RADHE SARAN MENIWALA Vs. GENERAL MANAGER, CENTRAL RAILWAY
|
December 1, 1986 |
RADHEY KUMAR RAI Vs. VICE
|
February 23, 1986 |
RADHEY SHYAM MISHRA Vs. STATE OF U P
|
March 24, 1986 |
RADHEY SHYANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 11, 1986 |
RAFIQ AHMAD Vs. ABDUL AZIZ
|
May 16, 1986 |
RAGHUBIR SINGH Vs. ASHARFI LAL
|
December 17, 1986 |
RAGHUNATH PRASAD Vs. THE STATE OF U.P. AND OTHERS
|
July 11, 1986 |
RAGHUVIR SAHAI Vs. DISTRICT MAGISTRATE
|
August 21, 1986 |
RAI SAHEB VISHWAMITRA Vs. AMAR NATH MEHROTRA
|
January 7, 1986 |
RAJ KUMARI KAPOOR Vs. CIVIL JUDGE KANPUR
|
September 25, 1986 |
RAJ KUMARI TIWARI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P., ALLAHABAD
|
February 25, 1986 |
RAJ NATH SINGH YADAV Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD AND ORS.
|
September 11, 1986 |
RAJ SINGH Vs. BOARD OF REVENUE
|
October 31, 1986 |
RAJENDER KUMARI Vs. VIJAI SINGH
|
March 19, 1986 |
RAJENDRA Vs. STATE OF U P
|
July 18, 1986 |
RAJENDRA PRASAD Vs. STATE
|
October 28, 1986 |
RAJESH KUMAR Vs. MOHAN CUT PIECE STORES
|
September 11, 1986 |
RAJESHWARI SINGH Vs. STATE OF U P
|
February 27, 1986 |
RAJIV HAZARA Vs. STATE OF U P
|
April 17, 1986 |
RAJIV RATNA SHUKLA Vs. UNIVERSITY OF ALLAHABAD
|
July 18, 1986 |
RAJRANI KAPOOR Vs. BHUPINDER SINGH
|
August 28, 1986 |
RAJWA Vs. STATE OF U P
|
August 31, 1986 |
RAJWA Vs. STATE
|
August 13, 1986 |
RAM ACHAL MISRA Vs. STATE OF U.P.
|
August 14, 1986 |
RAM AUTAR SHASTRI Vs. KHURSHID ALAM KHAN
|
August 13, 1986 |
RAM AVTAR Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR AND OTHERS
|
July 14, 1986 |
RAM BALI RAI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
January 30, 1986 |
RAM BALI SRIVASTAVA Vs. COMMITTEE OF MANAGEMENT AND OTHERS
|
March 12, 1986 |
RAM BHAROSE LAL Vs. STATE OF U.P. AND ORS.
|
March 20, 1986 |
RAM BHAROSEY Vs. STATE OF U P
|
September 12, 1986 |
RAM CHARAN Vs. BHOLA SHANKAR
|
January 16, 1986 |
RAM DAS Vs. V ADDITIONAL DISTRICT JUDGE AND ORS.
|
April 24, 1986 |
RAM DASS Vs. RAI CHANDI DAYAL AND OTHERS
|
December 12, 1986 |
RAM DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
November 4, 1986 |
RAM DHYAN Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
December 17, 1986 |
RAM DULAR Vs. STATE OF U P
|
February 7, 1986 |
RAM KALI Vs. SHARWAN KUMAR
|
March 18, 1986 |
RAM KISHORE Vs. STATE OF U P
|
January 20, 1986 |
RAM KRIPAL SINGH Vs. STATE OF UTTAR PRADESH
|
January 15, 1986 |
RAM KRISHNA Vs. STATE
|
March 20, 1986 |
RAM KRISHNA SINGH Vs. STATE OF U P
|
January 15, 1986 |
RAM KUMAR Vs. THIRD ADDL., D.J., FAIZABAD AND OTHERS
|
July 8, 1986 |
RAM LAXMAN Vs. J C BASS
|
February 10, 1986 |
RAM MAHESH Vs. JOINT DIRECTOR CONSOLIDATION SULTANPUR
|
September 9, 1986 |
RAM NARAIN AND COMPANY Vs. COMMISSIONER OF SALES TAX
|
July 31, 1986 |
RAM NEWAS Vs. PHAOZDAR
|
August 21, 1986 |
RAM PHER Vs. RAJ PATI AND ORS.
|
February 6, 1986 |
RAM PRASAD Vs. STATE
|
January 16, 1986 |
RAM SHIROMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
October 20, 1986 |
RAM SINGH Vs. KAZI MOHIUDDIN
|
December 5, 1986 |
RAMADHAR SHASHTRI Vs. DEPUTY DIRECTOR OF EDUCATION
|
December 3, 1986 |
RAMESH CHAND GUBRELE Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1986 |
RAMESH CHANDRA ASTHANA Vs. PRESCRIBED AUTHORITY
|
September 11, 1986 |
RAMESH SINGH Vs. U.P. CO
|
December 16, 1986 |
RAMESHWAR Vs. STATE OF UTTAR PRADESH
|
February 10, 1986 |
RAMESHWAR DAYAL SATYENDRA PRAKASH Vs. STATE OF U P
|
September 18, 1986 |
RAMESHWAR SINGH Vs. STATE OF U.P.
|
February 26, 1986 |
RAMJI PANDEY Vs. VIKRAMADITYA
|
March 5, 1986 |
RAMJI PATHAK AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND ANOTHER
|
February 11, 1986 |
RAMSEY PHARMA PVT LTD Vs. SANT LAL
|
October 27, 1986 |
RAMSWAROOP SHARMA AND OTHERS Vs. INSPECTOR GENERAL OF POLICE ALLAHABAD AND OTHERS
|
September 8, 1986 |
RAN VIJAI PRATAP SINGH Vs. STATE
|
April 16, 1986 |
RANESHWARI GUPTA Vs. RAM NARAYAN GUPTA
|
October 29, 1986 |
RANI ASREY MISRA AND OTHERS Vs. GURUKUL KANGRI VISHWAVIDYALAYA, HARIDWAR AND OTHERS
|
January 17, 1986 |
RASHID AHMAD KHAN Vs. MUNICIPAL BOARD SHAHJAHANPUR THROUGH ITS OFFICER IN CHARGE/EXECUTIVE OFFICER MUNICIPAL BOARD SHAHJAHANPUR AND OTHERS
|
July 31, 1986 |
RATAN SINGH Vs. COMMISSIONER MEERUT DIVISION
|
December 3, 1986 |
RATI RAM Vs. STATE OF U P
|
October 21, 1986 |
RAYEES AHMAD Vs. SURAIYA
|
September 22, 1986 |
REHABBER NARAIA Vs. STATE OF U.P. THROUGH COLLECTOR
|
May 19, 1986 |
REWA CHAND KHATTAR Vs. STATE OF U P
|
July 28, 1986 |
RIAZ AHMAD Vs. STATE OF UTTAR PRADESH
|
March 31, 1986 |
ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
|
August 7, 1986 |
ROOP SINGH Vs. STATE OF U P
|
August 29, 1986 |
RUBI (KM) AND OTHERS Vs. HAYAT MOHAMMAD
|
February 5, 1986 |
RUVAL KUMAR VASAVE Vs. CHIEF OF ARMY STAFF, ARMY HEAD QUARTERS, NEW DELHI AND OTHERS
|
February 11, 1986 |
S G PAGAARE Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA
|
October 23, 1986 |
S K MISRA Vs. STATE
|
September 4, 1986 |
S.G. JILANI Vs. RAGHNBIR SINGH TANDON
|
September 4, 1986 |
S.P. GUPTA Vs. UNIVERSITY OF ROORKEE, ROORKEE AND OTHERS
|
December 2, 1986 |
SAHABGANJ KRAI VIKRAI SAHKARI SAMITI LTD Vs. COMPETENT AUTHORITY
|
July 11, 1986 |
SAHKARI SANGH LIMITED Vs. COMMISSIONER OF SALES TAX
|
November 7, 1986 |
SAJID ALI Vs. ZAIBUN NISAN
|
October 14, 1986 |
SAMID Vs. STATE OF U P
|
February 13, 1986 |
SAMIULLAH Vs. SALEEM MOHAMMAD AND ORS.
|
March 11, 1986 |
SAMUNDRI DEVI Vs. NAND KISHORE MARWAH
|
September 29, 1986 |
SANJAY KUMAR AGRAWAL Vs. ALIGARH MUSLIM UNIVERSITY AND OTHERS
|
November 7, 1986 |
SANJIV YADAVA Vs. UNION OF INDIA
|
March 3, 1986 |
SANKAR BALL Vs. UNION OF INDIA
|
November 7, 1986 |
SANT BUX SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION AND ORS.
|
January 28, 1986 |
SANTOSH KUMAR Vs. SUPDT CENTRAL JAIL NAINI
|
November 22, 1986 |
SARAYA ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1986 |
SARDAR HNSSAIN AND ORS. Vs. VIII ADDITIONAL DISTRICT JUDGE AND ORS.
|
February 10, 1986 |
SARDAR SWARUP SINGH Vs. STATE OF U P
|
September 10, 1986 |
SARV DAMAN SINGH AND ORS. Vs. D.D.C. AND ORS.
|
February 4, 1986 |
SATENDRA PRASAD SHARMA Vs. DISTRICT JUDGE GHAZIPUR
|
November 5, 1986 |
SATISH CHANDRA AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1986 |
SATYA DEO SINGH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION AND ORS.
|
May 13, 1986 |
SATYA PAL SINGH BRICK FIELD Vs. COMMISSIONER SALES TAX
|
September 12, 1986 |
SATYA PRAKASH KANOIDA Vs. IIND CIVIL JUDGE AND ORS.
|
February 11, 1986 |
SAYEED Vs. STATE OF U P
|
October 21, 1986 |
SHAHJAHAN BEGUM Vs. VIRENDRA KUAMR
|
September 20, 1986 |
SHAILENDRA SINGH AND OTHER Vs. NATIONAL THERMAL POWER CORPORATION, LIMITED AND OTHERS
|
October 1, 1986 |
SHAMSUNNISSA Vs. STATE OF U P
|
January 13, 1986 |
SHANKAR RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
August 5, 1986 |
SHANNA ALIAS LULLA Vs. STATE OF U P
|
September 18, 1986 |
SHANTI SWAROOP Vs. THE ADDITIONAL BENCH, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
July 24, 1986 |
SHARAD KUMAR Vs. KANPUR UNIVERSITY
|
December 16, 1986 |
SHARMA TROLLY MANUFACTURERS Vs. CUSTOMS CENTRAL EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
September 15, 1986 |
SHEO KUMAR SAHRMA Vs. SURENDRA KAUR
|
December 5, 1986 |
SHEO RATAN LAL SRIVASTAVA Vs. MANOHAR SINGH
|
October 29, 1986 |
SHIAM ICE AND COLD STORAGE Vs. MUNICIPAL BOARD
|
October 17, 1986 |
SHISH RAM Vs. BOARD OF REVENUE U P
|
July 18, 1986 |
SHIV CHARAN ALIAS SHIV BACHAN AND OTHERS Vs. PHOOL CHAND
|
January 30, 1986 |
SHIV SHANKER LAL GUPTA Vs. MUNICIPAL BOARD
|
September 10, 1986 |
SHIV SHANKER SITARAM Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 1, 1986 |
SHIVA CHANDRA MISRA AND ANR. Vs. THE DISTRICT INSPECTOR OF SCHOOLS AND ANR.
|
February 11, 1986 |
SHIVA JANANT PANDEY Vs. STATE OF U.P. AND OTHERS
|
February 3, 1986 |
SHIVA NARAIN LAL Vs. U P STATE AGRO INDUSTRIAL CORPORATION LTD AND OTHERS
|
November 10, 1986 |
SHIVA RAM SINGH AND SONS Vs. STATE OF UTTAR PRADESH
|
September 19, 1986 |
SHOIB ALIAS SHEBU Vs. SABIR ALI ALIAS SHABOO
|
September 5, 1986 |
SHREE BAIDYANATH AYURVED BHAVAN PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 12, 1986 |
SHREE BAIDYANATH AYURVED BHAWAN LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
May 21, 1986 |
SHREE BHAGWATI ROLLER FLOUR MILLS Vs. SALES TAX OFFICER A
|
December 19, 1986 |
SHREE LAKSHMI ICE MILLS MUZAFFARNAGAR Vs. EXECUTIVE ENGINEER ELECTRICITY MAINTENANCE DIVISION MUZAFFARNAGAR
|
July 23, 1986 |
SHREE LAXMI DISTRIBUTING AGENCY PVT LTD Vs. STATE OF U P
|
December 19, 1986 |
SHRI JIA LAL JAIN AND OTHER Vs. STATE OF U.P., LUCKNOW AND OTHERS
|
September 24, 1986 |
SHRI NATH Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 20, 1986 |
SHRI VIDUR SEVA ASHRAM Vs. STATE OF U.P. AND ORS.
|
February 18, 1986 |
SHUSHIL KUMAR AND SONS Vs. STATE OF UTTAR PRADESH
|
December 4, 1986 |
SHUSHMA KUMARI Vs. NAGENDRA JHA
|
September 24, 1986 |
SHYAM LAL Vs. STATE OF U P
|
October 3, 1986 |
SHYAM LAL Vs. STATE OF U P
|
December 5, 1986 |
SHYAM METAL INDUSTRIES Vs. UNION OF INDIA UOI
|
December 17, 1986 |
SHYAM SINGH Vs. MEMBER SECRETARY, DISTRICT ADMINISTRATIVE COMMITTEE CO
|
December 1, 1986 |
SHYAMA Vs. DULICBAND AND ORS.
|
August 29, 1986 |
SIRTAJ Vs. STATE
|
May 13, 1986 |
SITA Vs. STATE OF U P
|
September 24, 1986 |
SITA RAM Vs. STATE OF UTTAR PRADESH
|
October 22, 1986 |
SITA RAM Vs. BOARD OF REVENUE U P
|
July 14, 1986 |
SITA RAM RAI Vs. CHANDRA BHAN MISRA
|
August 23, 1986 |
SITAPUR PACKING WOOD SUPPLIERS Vs. STATE OF UTTAR PRADESH
|
May 16, 1986 |
SMT. DURGA DEVI AND ORS. Vs. FIRST ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.
|
January 29, 1986 |
SMT. GYANWATI Vs. THE IV ADDITIONAL DISTRICT JUDGE AND ORS.
|
February 21, 1986 |
SMT. HAFIZA Vs. DR. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 21, 1986 |
SMT. JALILUN NISHAN Vs. SARDAR ARJUN SINGH
|
September 15, 1986 |
SMT. KHURSHEED KHATOON AND ORS. Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 24, 1986 |
SMT. MAIKI DEVI AND ORS. Vs. RAM DHANI AND ANR.
|
March 5, 1986 |
SMT. MRIDNLA DAYAL Vs. VI ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 24, 1986 |
SMT. PREMWATI Vs. VLTH ADDL. DISTRICT JUDGE AND ORS.
|
September 15, 1986 |
SMT. SANTOSH CHOWDHRY Vs. COMMITTEE OF MANAGEMENT AND ORS.
|
September 11, 1986 |
SMT. SANTOSH SHARMA Vs. GENERAL MANAGER HARYANA RAJ PARIWAHAN, RIWARI HARYANA
|
August 13, 1986 |
SMT. SANTOSH SHARMA AND ORS. Vs. GENERAL MANAGER HARYANA RAJ PARIWAHAN AND ORS.
|
July 21, 1986 |
SMT. SAROJ KUMARI Vs. THE SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND ANR.
|
August 23, 1986 |
SMT. SHASHI PRABHA SHUKLA Vs. SHAILENDRA KUMAR SHUKLA
|
September 19, 1986 |
SMT. SUMAN SHARMA (MISRA) Vs. AGRA UNIVERSITY, AGRA AND OTHERS
|
July 8, 1986 |
SMT. ZAIBUNNISA Vs. PRESCRIBED AUTHORITY (R.C.), LUCKNOW AND OTHERS
|
April 26, 1986 |
SNEH SENGAR Vs. STATE OF U P
|
May 19, 1986 |
SODHAN SINGH Vs. SURAJ NARAIN MISRA
|
July 30, 1986 |
SOHNI DEVI Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1986 |
SOM PRAKASH Vs. DAL WATI RANI RATHAUR
|
February 18, 1986 |
SOONOO KEKE PATEL Vs. BISNATH SINGH
|
October 15, 1986 |
SRI AGRAWAL HITKARANI NYAS (TRUST), AZAMGARH AND OTHERS Vs. CHANCELLOR, UNIVERSITY OF GORAKHPUE, LUCKNOW AND OTHERS
|
February 11, 1986 |
SRI CHAND Vs. STATE OF U P
|
October 20, 1986 |
SRI KRISHNA Vs. STATE
|
August 5, 1986 |
SRI MAN MOHAN KHANNA Vs. VII ADDITIONAL DISTRICT JUDGE, AGRA
|
September 29, 1986 |
SRIMATI MANIA Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
August 21, 1986 |
STATE Vs. MERAJ AHMAD
|
September 17, 1986 |
STATE Vs. GAYA PRASAD
|
February 28, 1986 |
STATE OF MADHYA PRADESH AND ORS. Vs. BHASKAR DUTT MISRA AND ORS.
|
January 30, 1986 |
STATE OF U P Vs. BECHAN
|
October 23, 1986 |
STATE OF U P Vs. RAM DHANI
|
October 24, 1986 |
STATE OF U.P. Vs. RAJENDRA PRASAD GOSWAMI AND OTHERS
|
April 1, 1986 |
STATE OF U.P. Vs. RAM RAKHAN
|
July 16, 1986 |
STATE OF U.P. THROUGH COLLECTOR Vs. SARDAR GURMEET SINGH
|
February 18, 1986 |
STATE OF U.P. THROUGH COLLECTOR Vs. SMT. DRAPED SINGH AND ANR.
|
March 5, 1986 |
STATE OF UTTAR PRADESH Vs. BEGUM SALEHA HADI HASAN
|
February 7, 1986 |
STATE OF UTTAR PRADESH Vs. BHAGRAM SABHARWAL
|
July 14, 1986 |
SUBHASH BHANDARI Vs. STATE OF U P
|
September 9, 1986 |
SUBHASH CHAND SHARMA Vs. CONTROLLER OF ESTATE DUTY
|
November 5, 1986 |
SUBHAWATI DEVI Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
August 4, 1986 |
SUDARSHAN SINGH Vs. ADDITIONAL DISTRICT JUDGE (ANTI CORRUPTION WEST) AND ORS.
|
March 4, 1986 |
SUDHA SAXENA Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
October 24, 1986 |
SUKHARI AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
March 4, 1986 |
SUNIL KUMAR Vs. RAM DITTA MAL
|
March 12, 1986 |
SUNIL KUMAR BENCHEY LAL Vs. COMMISSIONER SALES TAX
|
August 25, 1986 |
SUNIT VYAS Vs. VICE CHANCELLOR, ALLAHABAD UNIVERSITY AND ANOTHER
|
July 29, 1986 |
SURAJ SRIVASTAVA Vs. STATE OF U P
|
December 18, 1986 |
SURENDRA GUPTA Vs. BHAGAN DEVI
|
February 12, 1986 |
SURESH ALIAS SURENDRA Vs. STATE OF U P
|
January 23, 1986 |
SURESH CHAND ASHOK KUMAR Vs. COMMISSIONER SALES TAX
|
February 11, 1986 |
SURESH CHAND GUPTA Vs. 6TH ADDL DISTRICT JUDGE ALIGARH
|
December 2, 1986 |
SURESH JAISWAL Vs. DISTT MAGISTRATE LUCKNOW
|
August 22, 1986 |
SURINDER SINGH AHLUWAIIA Vs. SMT. PUSHPA RANI
|
March 4, 1986 |
SUSHMA MEHROTRA Vs. UNION OF INDIA
|
January 6, 1986 |
T P S RANA ENGINEER Vs. MANJU MALIK
|
January 8, 1986 |
TAHIR Vs. SHAUKAT
|
March 6, 1986 |
TARA CHAND PATHAK AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 6, 1986 |
TASDEEQ ELAHI Vs. STATE OF U.P. AND OTHERS
|
November 6, 1986 |
THE GENERAL MANAGER, ORDNANCE PARACHUTE FACTORY, KANPUR Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
August 23, 1986 |
TILESHWAR RAM & ANOTHER Vs. STATE OF U.P. AND OTHERS
|
February 17, 1986 |
TRILOK CHAND Vs. STATE OF U P
|
July 29, 1986 |
TRILOK CHANDRA SETH HUF Vs. COMMISSIONER OF WEALTH TAX
|
October 15, 1986 |
TRIVENI ENGINEERING WORKS LTD Vs. COMMISSIONER OF INCOME-TAX
|
October 30, 1986 |
TRIVIKRAM NARAIN SINGH Vs. STATE
|
October 28, 1986 |
U P FOREST CORPORATION Vs. COMMISSIONER OF INCOME-TAX
|
November 4, 1986 |
U.P. ATTA-CHAKKI VYAWSAI SANGH AND ORS. Vs. ZILA PARISHAD
|
February 25, 1986 |
U.P. BANK EMPLOYEES UNION AND OTHERS Vs. DISTT. CO
|
August 4, 1986 |
U.P. KRISHAK SAMAJ, LUCKNOW Vs. ADMINISTRATOR, NAGAR MAHAPALIKA, ALLAHABAD AND OTHERS
|
October 15, 1986 |
U.P. STATE ELECTRICITY BOARD Vs. SHYAM DASS
|
November 4, 1986 |
U.P. STATE ELECTRICITY BOARD, LUCKNOW Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
|
August 28, 1986 |
U.P. STATE ROAD TRANS. CORPORATION Vs. BITTAN DEVI
|
March 19, 1986 |
U.P. STATE ROAD TRANSPORT Vs. MOHAMMAD MOONIS
|
January 1, 1986 |
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P. AND OTHERS
|
August 4, 1986 |
U.P. TOWN AVAM NOTIFIED AREA KENDRIYAT SEWA SANGH AND OTHERS Vs. STATE OF UTTAR PRADESH
|
January 28, 1986 |
UBAIDUR REHMAN Vs. DISTRICT JUDGE AND ORS.
|
January 13, 1986 |
UDAI BHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
|
January 28, 1986 |
UDAI NARAIN SINHA Vs. COUNCIL OF MINISTERS
|
January 24, 1986 |
UDAI NARAIN SINHA Vs. STATE
|
January 23, 1986 |
UDAI SANKER AND ANR. Vs. THE ADDITIONAL COMMISSIONER, ALLAHABAD DIVISION AND ORS.
|
January 28, 1986 |
UDAY PAL SINGH Vs. COLLECTOR MATHURA
|
August 8, 1986 |
UMA DEVI Vs. JUDGE, SMALL CAUSES COURT, ALLAHABAD
|
September 19, 1986 |
UMA SHANKAR DUBBY Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AT ALLAHABAD
|
January 1, 1986 |
UMA SHANKAR SHARMA Vs. U.P. STATE SEED CERTIFICATION AGENCY AND ANR.
|
February 18, 1986 |
UMA SHANKER Vs. STATE OF U P
|
September 4, 1986 |
UMESH CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
December 16, 1986 |
UMESH CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOL, JAUNPUR AND OTHERS
|
December 19, 1986 |
UNION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVT. LABOUR COURT
|
September 19, 1986 |
UNION OF INDIA Vs. II ADDITIONAL DISTRICT JUDGE MEERUT
|
September 10, 1986 |
UNION OF INDIA Vs. INDIAN AND OVERSEAS TRADING CO
|
February 7, 1986 |
UNION OF INDIA Vs. NIRMAL SINGH
|
March 5, 1986 |
UNION OF INDIA (UOI) Vs. RAM SAGAR
|
September 23, 1986 |
UNITED MERCANTILE CO Vs. DISTRICT ASSISTANT REGISTRAR, KANPUR AND OTHERS
|
December 15, 1986 |
UNITED PAPER PRODUCTS Vs. STATE OF U P
|
February 24, 1986 |
UTTAR PRADESH FOREST CORPORATION Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 8, 1986 |
UTTAR PRADESH MADHYAMIK SHIKSHAK SANGH Vs. STATE OF UTTAR PRADESH
|
September 22, 1986 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH AND OTHERS
|
September 2, 1986 |
VAID RATAN DEO Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1986 |
VAKIL KHAN Vs. FAIYAZ HUSSAIN
|
August 8, 1986 |
VASHISHTA NARAIN KARWARIA Vs. STATE OF U P
|
October 29, 1986 |
VIJAI KUMAR AND OTHERS ETC. Vs. ZILA PARISHAD, DEORIA AND OTHERS
|
June 12, 1986 |
VIJAI KUMAR TABECK Vs. UTTAR PRADESH FINANCIAL CORPORATION
|
October 23, 1986 |
VIJAY KUNWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR
|
July 31, 1986 |
VIJAY PAL SINGH NEGI Vs. VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, PANTNAGAR, NAINITAL AND ANOTHER
|
March 10, 1986 |
VIJENDRA VIJAI Vs. STATE OF U P
|
April 29, 1986 |
VIKRAM PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
January 7, 1986 |
VINOD KUMAR Vs. PRINCIPAL G S V M MEDICAL COLLEGE KANPUR
|
March 3, 1986 |
VINOD KUMAR Vs. STATE OF U P
|
September 22, 1986 |
VINOD KUMAR DEWAN Vs. STATE OF U P
|
May 20, 1986 |
VINOD KUMAR SRIVASTAVA Vs. RAMA SHANKER NIGAM, DEPUTY ADMINISTRATOR
|
August 8, 1986 |
VIRENDRA KUMAR Vs. COMMISSIONER OF SALES TAX
|
January 23, 1986 |
VISHWA NATH Vs. YOGENDRA NATH TRIPATHI
|
January 16, 1986 |
VISHWA NATH JAGDISH PRASAD AND COMPANY Vs. STATE OF UTTAR PRADESH
|
August 13, 1986 |
VISHWA NATH TEWARI Vs. IST ADDITIONAL DISTRICT JUDGE
|
August 5, 1986 |
WASI HAIDER Vs. M MENZED
|
May 16, 1986 |
WESTERN INDIA COMPANY Vs. COMMISSIONER OF SALES TAX
|
July 26, 1986 |
YADU NATH PANDEY Vs. THE DISTRICT PANCHAYAT RAJ OFFICER
|
August 14, 1986 |
YADURISH RAI JHUN JHUNWALA Vs. COMMISSIONER SALES TAX
|
August 29, 1986 |
YASHPAL GUPTA Vs. THIRD ADDITIONAL DISTRICT JUDGE, MORADABAD
|
August 26, 1986 |
YOGENDRA NATH TRIVEDI Vs. STATE OF U P
|
December 3, 1986 |
ZAHID ALI Vs. STATE OF U P
|
October 3, 1986 |
ZAHIR AHMAD Vs. THE IIIRD ADDL. DISTRICT JUDGE AND ANR.
|
February 6, 1986 |
ZENA ERASMUS Vs. IVAN ERASMUS
|
October 28, 1986 |
ZILA PARISHAD GHAZIPUR Vs. GHOORAN SINGH
|
March 6, 1986 |
ZOHRA FATMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
July 10, 1986 |
ZORAWAR Vs. STATE OF UTTAR PRADESH
|
May 21, 1986 |
ZULFIQAR ALI Vs. STATE OF U P
|
May 21, 1986 |