REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A S BINDRA Vs. MUNSIF IST DEHRADUN	April 5, 1985
ABDUL HAFIZ KHAN AND ANR. Vs. DISTRICT JUDGE AND ORS.	September 18, 1985
ABDUL HAMID Vs. STATE OF U P	November 15, 1985
ABDUL RAHMAN KHAN AND ORS. Vs. PASSENGER TAX OFFICER AND ORS.	October 17, 1985
ABDUL RASHID Vs. WALI MOHD. AND ANOTHER	January 7, 1985
ADAL SINGH AND ANR. Vs. THE BOARD OF REVENUE AND ORS.	December 18, 1985
AGARWAL WOODEN PRODUCTS Vs. COMMISSIONER OF SALES TAX	March 12, 1985
AGHA SAJID ALI SHAH Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.	November 25, 1985
AGRA BARTAN BHANDAR PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	July 12, 1985
AHMAD NABI Vs. STATE OF UP	December 16, 1985
AJAB SINGH Vs. I ADDITIONAL DISTRICT JUDGE ALLAHABAD	May 17, 1985
AJAI KUMAR AND CO Vs. COMMISSIONER OF SALES TAX	September 30, 1985
AJAI KUMAR SINGH Vs. SUB DIVISIONAL OFFICER	April 10, 1985
AJAI KUMAR YADAV AND OTHERS Vs. DEPUTY INSPECTOR GENERAL OF POLICE AND OTHERS	April 11, 1985
AKHILESH KUMAR SHUKLA Vs. STATE OF U.P. AND ANOTHER	April 12, 1985
AKHTAR ALI KHAN Vs. THE DISTRICT JUDGE AND ORS.	December 19, 1985
ALI HASAN Vs. ZAMINA	May 14, 1985
ALIROX ABRASIVES LIMITED Vs. STATE OF U.P. AND OTHERS	August 22, 1985
ALISINGHANI BHAGWAN SINGH MAHADEO SINGH Vs. SRI RAJIV GANDHI AND ORS.	May 6, 1985
ALLAHABAD GALLA TILHAN VYAPARI SANGH Vs. KRISHI UTPADAN MANDI SAMITI	November 4, 1985
AMAR NATH Vs. IV ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.	September 9, 1985
AMAR NATH Vs. BADRI	February 14, 1985
AMAR SINGH Vs. STATE OF U P	November 4, 1985
AMBIKA PRASAD AND ANR. Vs. HARIHAR PRASAD	January 11, 1985
AMBIKA SINGH Vs. STATE	May 16, 1985
ANAMIKA MISRA Vs. THE UNIVERSITY OF ALLAHABAD ITS REGISTRAR AND ANR.	September 12, 1985
ANAND KUMAR Vs. DIRECTOR ALLAHABAD AGRL INSTITUTE NAINI	January 31, 1985
ANAND SINGH WALDIA Vs. COLLECTOR, NAINITAL AND ANOTHER	July 22, 1985
ANANT RAM Vs. STATE GOVERNMENT UTTAR PRADESH	February 6, 1985
ANIL KUMAR CHATURVEDI Vs. STATE OF U P	March 28, 1985
ANIL KUMAR SINGH Vs. STATE OF UTTAR PRADESH	May 16, 1985
ANOKHEY LAL Vs. STATE OF U. P. AND OTHERS	April 26, 1985
ARIF AKHTAR KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	September 20, 1985
ARUN KUMAR GUPTA Vs. STALE OF U P	May 15, 1985
ARUN KUMAR SINGH Vs. UNIVERSITY OF GORAKHPUR	February 5, 1985
ASGHAR HUSAIN Vs. DEPUTY DIRECTOR OF EDUCATION	January 10, 1985
ASHA RAM Vs. JOTI PRASAD	January 22, 1985
ASHA RANI Vs. SIA RAM	July 12, 1985
ASHOK KUMAR Vs. STATE OF U P	September 20, 1985
ASHOK KUMAR SHARMA Vs. BASIC SHIKSHA ADHIKARI, PILIBHIT AND ANOTHER	February 18, 1985
ASHOK KUMAR SINGH Vs. SUPDT CENTRAL JAIL VARANASI	September 18, 1985
ASHOK KUMAR SONKAR Vs. STATE OF U P	September 30, 1985
ASHOK TRADERS Vs. COMMISSIONER OF SALES TAX	April 10, 1985
ASHWANI KUMAR Vs. INSTITUTION OF ENGINEERS INDIA CALCUTTA	October 18, 1985
ASLAM Vs. STATE OF U P	July 26, 1985
ATA MOHAMMAD Vs. TULLI ALIAS NAIYAMATULLAH	September 10, 1985
ATEEQ MOHAMMAD Vs. AMANULLAH	May 9, 1985
AVADH NARAIN LAL Vs. STATE OF UTTAR PRADESH	December 11, 1985
AVADHESH PRASAD ALIAS DESH RAJ Vs. STATE OF U P	July 23, 1985
AWADHESH KUMAR SHUKLA Vs. U.P. FINANCIAL CORPORATION AND OTHERS	March 29, 1985
AZIZURRAHMAN Vs. STATE OF U P	November 6, 1985
B.P. SINGH Vs. DISTRICT MAGISTRATE AND ORS.	November 15, 1985
B.P. TRIPATHI Vs. STATE OF U.P. AND ORS.	August 17, 1985
BABBAN Vs. SHIV NATH	September 23, 1985
BABOO @ ABDUL RASHID Vs. BANO	December 3, 1985
BABOO SINGH AND ANR. Vs. SUB DIVISIONAL MAGISTRATE AND ORS.	December 2, 1985
BABU LAL BAJPAI AND OTHERS Vs. CHAIRMAN CO	February 18, 1985
BABU LAL SAHU Vs. SMT. TULSA BAI AND ORS.	December 18, 1985
BABU RAM Vs. STATE	March 20, 1985
BACHU DEVI Vs. PATI RAM SANWAL	April 29, 1985
BADAM SINGH Vs. STATE AND ANOTHER	July 25, 1985
BADRUL AMIN Vs. UNION OF INDIA UOI	January 10, 1985
BAGESHWARI PRASAD SRIVASTAVA Vs. CONSOLIDATION COMMISSIONER, U. P. LUCKNOW AND OTHERS	April 4, 1985
BAHORI SINGH Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.	November 8, 1985
BAHRAICH DISTRICT CO Vs. SRI RAM NARESH PATHAK AND ANOTHER	February 20, 1985
BAIJ NATH PANDEY Vs. BISBUN DUTT AND OTHERS	May 6, 1985
BAIJNATH Vs. GENERAL MANAGER NORTH-EASTERN RAILWAY	March 27, 1985
BAKHTAWAR LAL Vs. RAM KUMAR	September 20, 1985
BAL KRISHAN GAUR Vs. STATE OF U P	April 23, 1985
BAL KRISHNA MUKUND KHANWALKER Vs. U.P. PUBLIC SERVICES TRIBUNAL AND ORS.	September 20, 1985
BALDEO RAJ Vs. DEOWATI	October 29, 1985
BALDEV RAJ BHATIA Vs. STATE OF U.P. AND ANOTHER	March 21, 1985
BANARSI DAS AND SONS Vs. COMMISSIONER OF SALES TAX	January 2, 1985
BANARSI DAS RADHEY SHYAM Vs. STATE OF UTTAR PRADESH	August 8, 1985
BANI BOSE Vs. DISTRICT MAGISTRATE ALLAHABAD	April 10, 1985
BANSAL SUGAR WORKS Vs. STATE OF U P	February 27, 1985
BANSI LAL Vs. SMT. SHAFIQUN	May 13, 1985
BAREILLY GAUSHALA SOCIETY Vs. STATE OF UTTAR PRADESH AND ORS.	January 4, 1985
BARUMAL SINGH Vs. 3RD ADDL DIST JUDGE SAHARANPUR	October 9, 1985
BASANTI DEVI Vs. BAL KISHAN PANDEY	September 27, 1985
BATA INDIA LTD Vs. PYARE LAL and CO	January 23, 1985
BECHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA	February 21, 1985
BECHU LAL VISHWAKARMA Vs. GURMEET SINGH	February 4, 1985
BENI PRASAD AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	December 13, 1985
BHAGAUTI PRASAD KHETAN Vs. LAXMINATHJI MAHARAJ	March 13, 1985
BHAGGAL Vs. RANGI LAL	August 29, 1985
BHAGWAT PRASAD Vs. D.Y. DIRECTOR OF CONSOLIDATION ANDORS.	December 9, 1985
BHAGWATI PRASAD DIXIT GHOREWALA Vs. SRI RAJEEV GANDHI	May 6, 1985
BHAIRO PRASAD Vs. PRADEEP KUMAR GUPTA	March 15, 1985
BHAN SINGH Vs. STATE OF U P	January 23, 1985
BHANU PRATAP SINGH Vs. PANNA DEVI	November 16, 1985
BHANWAR SINGH Vs. RAGHUBIR NANWA SINGH	February 15, 1985
BHARAT BRICK KILN Vs. COMMISSIONER OF SALES TAX	March 20, 1985
BHASHIR KUMAR AGARWAL Vs. UNION OF INDIA	January 4, 1985
BHEEM SINGH Vs. STATE OF U P	December 6, 1985
BHIKARI DAS Vs. COMMISSIONER OF SALES TAX	January 22, 1985
BHOLA RAM Vs. ADDITIONAL DISTRICT JUDGE GONDA	January 30, 1985
BHOORA Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD	January 22, 1985
BHURA SINGH Vs. STATE OF U P	April 1, 1985
BHUSHAN LAL Vs. SURESH KUMAR	November 16, 1985
BIJAI BAHADUR Vs. SHIV KUMAR	February 21, 1985
BINA RANI Vs. FAKIR CHAND	July 15, 1985
BIRENDRA PRATAP SINGH Vs. STATE OF U.P. AND OTHERS	December 21, 1985
BISHAN MAHESHWARI Vs. GIRISH CHANDRA	May 1, 1985
BRAHMA Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND ORS.	January 31, 1985
BRAHMA PRAKASH AND OTHERS Vs. U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW AND OTHERS	October 3, 1985
BRAHMA SINGH Vs. STATE OF U P	April 2, 1985
BRAHMADEO AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	December 4, 1985
BRIJ BEHARI ALIAS GINNI Vs. STATE OF U P	March 20, 1985
BRIJ BHUSHAN LAL (DECEASED) Vs. SARJOO PRASAD SAHU	October 18, 1985
BRIJ KISHORE JAIN Vs. IIND ADDITIONAL DISTRICT JUDGE ALIGARH	May 24, 1985
BRIJ MOHAN Vs. HIGH COURT JUDICATURE OF ALLAHABAD	February 25, 1985
BRIJ MOHAN LAL AND ORS. Vs. SMT. SHIV RAJI AND ANR.	October 16, 1985
BRIJ RAJ Vs. DISTRICT JUDGE KANPUR	September 10, 1985
BRIJBASI PATHAK Vs. STATE OF UTTAR PRADESH	August 16, 1985
BRIJENDRA PRAKASH Vs. IV ADDITIONAL DISTRICT JUDGE ETAWAH	February 6, 1985
BRIJENDRA SINGH Vs. STATE OF U P	August 17, 1985
BUDH SINGH Vs. 8TH ADDL DIST JUDGE MEERUT	April 5, 1985
BUJJHA Vs. STATE OF UTTAR PRADESH	April 26, 1985
BUNDELKHAND VIDEO CLUB Vs. STATE OF U P	January 9, 1985
BUNDU ALIAS BABU Vs. STATE OF UTTARPRADESH	January 23, 1985
C.B.L. SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.	November 8, 1985
CHAIT RAM Vs. GHASI RAM	September 5, 1985
CHAND Vs. KESHAV DEO	September 5, 1985
CHANDRA AND ORS. Vs. BUDHA AND ORS.	May 9, 1985
CHANDRA PRAKASH Vs. UNION OF INDIA	March 28, 1985
CHANDRA SHEKHAR SHASHI SHEKHAR Vs. STATE OF U P	September 24, 1985
CHANDRAPATI AND ORS. Vs. GUNNU AND ORS.	October 18, 1985
CHARAN SINGH Vs. STATE OF U P	December 9, 1985
CHET RAM Vs. BHAGWAN DASS	April 17, 1985
CHHEDA Vs. STATE OF U P	August 1, 1985
CHHEDI LAL Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR	September 12, 1985
CHHOTA Vs. BABULAL VERMA	January 15, 1985
CHHOTEY LAL Vs. STATE OF U P	March 1, 1985
CHIRANJEE NARAIN SINGH Vs. BEHARI	February 4, 1985
CHULHAI Vs. STATE OF U P	May 15, 1985
COLLECTOR Vs. BABA NIRANJAN DAS CHELA BABA BRAHMANANAD	October 9, 1985
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED	February 8, 1985
COMMISSIONER OF INCOME TAX Vs. HABIBULLAH	January 23, 1985
COMMISSIONER OF INCOME-TAX Vs. CAWNPORE CLUB LTD	January 23, 1985
COMMISSIONER OF INCOME-TAX Vs. JUMRAMAL SON	March 28, 1985
COMMISSIONER OF SALES TAX Vs. RUCHICA ENTERPRISES	April 1, 1985
COMMISSIONER OF SALES TAX Vs. SUPER RUBBER FOAM PRODUCTS	March 26, 1985
COMMISSIONER OF SALES TAX Vs. ABDUL SALAM	April 10, 1985
COMMISSIONER OF SALES TAX Vs. MADAN MOHAN SRI KISHAN	March 15, 1985
COMMISSIONER OF SALES TAX Vs. RAJ AND CO	February 20, 1985
COMMISSIONER OF SALES TAX Vs. AGARWAL SILICATE FACTORY	February 14, 1985
COMMISSIONER OF SALES TAX Vs. OM ENGINEERING WORKS	November 20, 1985
COMMISSIONER OF SALES TAX Vs. ALLIED SURGICAL EMPORIUM AGENCIES	November 28, 1985
COMMISSIONER OF SALES TAX Vs. MUNNA LAL ANIL KUMAR	November 28, 1985
COMMISSIONER OF SALES TAX Vs. SWADESHI POLYTEX LTD	December 16, 1985
COMMISSIONER OF SALES TAX Vs. PATURSUNS ADARSH NAGAR	October 31, 1985
COMMISSIONER OF SALES TAX U P Vs. VISHWA ENGINEERING CO	July 24, 1985
COMMISSIONER OF WEALTH-TAX Vs. JANGI LAL	March 11, 1985
COMMISSIONER SALES TAX Vs. HINDUSTAN CRUSHER AND FERTILIZER CO	February 26, 1985
COMMISSIONER SALES TAX Vs. CENTRAL POTTERY	February 26, 1985
COMMISSIONER SALES TAX Vs. JALPA LIME AND FLOUR MILL	September 16, 1985
COMMITTEE OF MANAGEMENT KISAN UCHCHATTAR MADHYAMIK VIDYALAL ALAI (TUNDLA) DISTRICT AGRA THROUGH MANAGER AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOL AGRA AND ANOTHER	April 10, 1985
COMMITTEE OF MANAGEMENT OF KISAN UCHCHTAR MADNYAMIK VIDYALAYA AND ANR. Vs. DEPUTY DIRECTOR OF EDUCATION, DIVISION-1 AND ORS.	September 10, 1985
COMMITTEE OF MANAGEMENT OF R.K. COLLEGE, SHAMLI, MUZAFFARNAGAR AND ANOTHER Vs. VICE	February 28, 1985
COMMITTEE OF MANAGEMENT OF SAKALDIHA L.T. TRAINING COLLEGE AND ORS. Vs. GOVERNOR OF UTTAR PRADESH AND ORS.	August 29, 1985
COMMITTEE OF MANAGEMENT OF SANATAN DHARM INTERMEDIATE COLLEGE THROUGH ITS MANAGER Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR.	April 9, 1985
COMMITTEE OF MANAGEMENT OF SANTOSH KUMAR MEMORIAL INTER COLLEGE AND ANR. Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR.	October 17, 1985
COMMITTEE OF MANAGEMENT OF SONI THAPA KHANDELWAL BALIKA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.	January 29, 1985
COMMITTEE OF MANAGEMENT OF SRI BALA PRASAD KUSHWABA INTER COLLEGE AND ORS. Vs. THE DEPUTY DIRECTOR OF EDUCATION IV REGION AND ORS.	October 3, 1985
COMMITTEE OF MANAGEMENT, BHARTIYA SANSKRIT MAHAVIDYALAYA POST Vs. MEERUT UNIVERSITY, MEERUT AND ANOTHER	October 10, 1985
D C UPRETI Vs. B D KARNATAK	February 21, 1985
D K AGARWAL Vs. STATE OF U P	March 20, 1985
D.N. UPADHIYA AND ANOTHER Vs. STATE OF U. P. AND ANOTHER	September 27, 1985
DAKHILAL KUSHWAHA Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.	October 14, 1985
DASRATH Vs. STATE OF U P	August 14, 1985
DAYA SHANKAR DUBEY Vs. DEPUTY DIRECTOR OF EDUCATION AND ANOTHER	April 11, 1985
DAYA SHANKER TEWARI Vs. SRI SANATAN DHARM INTERMEDIATE COLLEGE, ETAWAH AND OTHERS	January 17, 1985
DAYS MEDICAL STORES MANUFACTURING (U. P.), LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS	October 4, 1985
DEEPAK SACHDEVA Vs. STATE OF U P	April 26, 1985
DELHI TRADING CO. Vs. MAHENDRA KUMAR KHANNA	September 6, 1985
DESHRAJ Vs. STATE OF U P	April 8, 1985
DEVENDRA KUMAR GOEL ALIAS BABUA Vs. STATE OF UTTARPRADESH	January 29, 1985
DEVI PRASAD TRIPATHI Vs. JANAK KISHORI MISRA	January 8, 1985
DHAMPUR SUGAR MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	September 23, 1985
DHAN SINGH ALIAS BHOLU Vs. STATE OF U.P.	November 29, 1985
DHARAM PAL SINGH Vs. U.P. WAREHOUSING CORPN. AND OTHERS	March 19, 1985
DHARMDEO SINGH Vs. STATISH KUMAR	May 16, 1985
DIAMOND RUBBER MILLS Vs. SUPERINTENDENT CENTRAL EXCISE LUCKNOW RANGE	April 25, 1985
DILIP SINGH Vs. PRACHARYA AND ADHIKSHAK SRI L B S S R A MAHA VIDYALAYA	September 27, 1985
DINA NATH Vs. DEO NARAIN	September 16, 1985
DINESH KUMAR Vs. THE PRINCIPAL MOTI LAI NEHRU MEDICAL COLLEGE AND ANR.	November 19, 1985
DINESH PRATAP SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS	March 21, 1985
DINKAR RAO Vs. VIJAY KUMAR GOEL	May 7, 1985
DIR RLY MOVEMENT E RLYS Vs. AKASHWANI GLASS WORKS FIROZABAD	January 3, 1985
DIR RLY MOVEMENT E RLYS Vs. AKASHWANI GLASS WORKS FIROZABAD	March 1, 1985
DOODHNATH AND ORS. Vs. DISTRICT JUDGE, JAUNPUR AND ORS.	January 17, 1985
DR. (MISS) NOOR BANU Vs. S.N. MEDICAL COLLEGE, AGRA	March 1, 1985
DR. ADITYA NATH MISRA Vs. DISTRICT MAGISTRATE, GHAZIPUR, AND OTHERS	January 8, 1985
DR. ALKA JAISWAL Vs. FR. I. FERNANDES AND ANOTHER	February 4, 1985
DR. ARCHANA ROHATGI Vs. STATE OF U.P. AND OTHERS	July 16, 1985
DR. CHANDRA MOHAN SAXENA Vs. FIFTH ADDL. D.J., UNNAO AND OTHERS	February 6, 1985
DR. HAR PAL SINGH Vs. VICE CHANCELLOR, MEERUT UNIVERSITY AND ORS.	December 10, 1985
DR. P.D. SHUKLA AND ORS. Vs. CHANCELLOR, LUCKNOW UNIVERSITY AND ORS.	April 3, 1985
DR. S.N. SHUKLA AND ANOTHER Vs. LUCKNOW DEVELOPMENT AUTHORITY, LUCKNOW AND ANOTHER	July 23, 1985
DR. SMT. BIMLA SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER	April 1, 1985
DR. SURENDRA KUMAR SHUKLA Vs. UNION OF INDIA AND ORS.	October 4, 1985
DULLAH PAL Vs. BAHAR HUSAIN	March 14, 1985
DUNLOP INDIA LIMITED Vs. COMMISSIONER OF SALES TAX	November 5, 1985
DWARKE PRASAD Vs. KISHAN LAL	July 11, 1985
ETHAL WALTERS Vs. AJIT DATT	July 8, 1985
FAIYYAZ HUSAIN Vs. THE CHAIRMAN, BASIC EDUCATION BOARD AND ORS.	February 14, 1985
FAQIR CHAND PANNA LAL Vs. COMMISSIONER OF SALES TAX	February 18, 1985
FASIHULLAH Vs. U P STATE	February 19, 1985
FERTILIZER KARKHANA MAZDOOR UNION Vs. P O INDUSTRIAL TRIBUNAL II	October 18, 1985
FERZAND ALI Vs. STATE OF UTTAR PRADESH	January 24, 1985
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX	April 3, 1985
G K PILLAI Vs. IVTH ADDL DISTRICT JUDGE LUCKNOW	April 18, 1985
G S LAL Vs. STATE OF U P	July 29, 1985
GAJENDRA SINGH Vs. DIST MAGISTRATE GORAKHPUR	May 15, 1985
GAJRAJ SINGH Vs. NARAYANI	January 31, 1985
GANESH PRASAD KAPOOR Vs. STATE OF UTTAR PRADESH	October 18, 1985
GANGA DIN Vs. STATE	September 24, 1985
GANGA PRASAD MISRA Vs. STATE OF U. P. AND OTHERS	May 1, 1985
GAYATRI DEVI Vs. OM PRAKASH GAUTAM	April 16, 1985
GENERAL TRADERS Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	September 9, 1985
GHANSELEY Vs. BABU KHAN	August 21, 1985
GHANSHYAM BHAGAT Vs. STATE OF U P	September 25, 1985
GHAYASUDDIN KHAN AND ANOTHER Vs. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS	March 1, 1985
GHULAM MUSTAFA SIDDIQUI Vs. STATE OF U.P. AND OTHERS	January 4, 1985
GIRISH CHANDRA Vs. THE THIRD ADDITIONAL DISTRICT JUDGE AND ORS.	October 18, 1985
GIRISH CHANDRA BHUTT Vs. BAL KRISHAN PANDEY	August 27, 1985
GIRISH DATT TRIPATHI Vs. STATE OF U.P. AND OTHERS	January 14, 1985
GOPAL AGENCY Vs. STATE OF UTTAR PRADESH	October 15, 1985
GOPAL DAS KAPOOR Vs. STATE OF U P	April 22, 1985
GOREY LAL Vs. STATE	January 30, 1985
GOVIND PRASAD AND COMPANY Vs. STATE OF UTTAR PRADESH	March 18, 1985
GOVIND RAM TANSUKH RAI AND CO Vs. COMMISSIONER OF SALES TAX U P	August 29, 1985
GOVIND SINGH Vs. STATE OF UTTAR PRADESH	November 21, 1985
GREAT INDIA ROADLINES Vs. ASSISTANT COMMISSIONER E SALES TAX	March 28, 1985
GUPTA CYCLE STORES Vs. COMMISSIONER SALES TAX	September 30, 1985
GUR SARAN LAL SRIVASTAVA Vs. U.P. STATE ROAD TRANSPORT	January 18, 1985
GURU CHARAN SINGH Vs. SUPERINTENDENT CENTRAL JAIL	September 24, 1985
GYAN CHAND Vs. RAMESH CHAND	March 18, 1985
HABIB ULLAH Vs. STATE	March 15, 1985
HAFIZ BASHIR AHMAD Vs. RANI	January 3, 1985
HANUMAN PRASAD Vs. STATE OF UTTAR PRADESH	November 21, 1985
HAR KRISHAN KHOSLA Vs. ALEMBIC CHEMICAL WORKS CO LTD	September 11, 1985
HARI DUTT SHARMA Vs. STATE CANE SERVICE AUTHORITY, U.P. AND OTHERS	September 16, 1985
HARI FERTILISERS Vs. UNION OF INDIA UOI	July 25, 1985
HARI NATH DUBBEY Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS	October 1, 1985
HARI SHANKER SINGH Vs. SUPERINTENDENT DISTT JAIL	October 1, 1985
HARIHAR PANDEY Vs. MANGALA PRASAD SINGH	May 24, 1985
HARIHAR SHARMA Vs. STATE OF U P	October 18, 1985
HARISH CHANDRA JINDAL AND ANR. Vs. NAGAR PALIKA EXECUTIVE OFFICER AND ANR.	December 6, 1985
HARISH CHANDRA MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS	September 1, 1985
HARNATH Vs. SATGUR	April 25, 1985
HEERA ELECTRODES Vs. SUPERINTENDENT OF CENTRAL EXCISE	November 22, 1985
HEERA ELECTRODES Vs. UNION OF INDIA UOI	November 22, 1985
HEM LATA Vs. DHARAM VEER SINGH TYAGI	May 3, 1985
HEMENDRA PRATAP ALIAS MUNNA Vs. STATE	August 9, 1985
HIMANSHU SINGH Vs. UNIVERSITY OF ALLAHABAD	February 14, 1985
HINDUSTAN GENERAL INSURANCE CO NOW NATIONAL INSURANCE CO LTD Vs. SUSHILA GUPTA	February 8, 1985
HINDUSTAN SAFETY GLASS WORKS LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE	March 25, 1985
HIRA SINGH Vs. BUDH SINGH	January 29, 1985
HIRDAY NARAIN SINGH AND ANR. Vs. MALOO LAL SRIVASTAVA	November 20, 1985
IKRAM Vs. STATE	April 3, 1985
INCOME TAX OFFICER Vs. SITA RAM TEKRIWAL, HUF.	September 10, 1985
INDIAN FARMERS FERTILISER COOPERATIVE LTD Vs. R K MISRA	October 11, 1985
INDIAN OIL CORPN LTD Vs. SANJAI	May 22, 1985
INDRA BAHADUR SINGH Vs. BAR COUNCIL OF U P	July 30, 1985
IQBAL AHMAD Vs. SHABAN ALI KHAN	January 25, 1985
IRMA SIDDIQUI Vs. STATE OF U.P.	July 24, 1985
ISHTIAQ HUSSAIN KHAN Vs. STATE OF UTTAR PRADESH	September 4, 1985
ISHWAR DAYAL Vs. RAM DEO	March 26, 1985
ISLAM Vs. STATE OF U P	August 17, 1985
ISLAMIA JUNIOR HIGH SCHOOL Vs. STATE OF U P	February 6, 1985
J C REDDY Vs. STATE	April 26, 1985
J.P. CHAURASIA AND OTHERS Vs. STATE OF U. P. AND OTHERS	November 6, 1985
JAGAT NANDINI Vs. INDER PAL	August 1, 1985
JAGAT NARAIN SINGH Vs. UPSRTC	October 11, 1985
JAGAT PAL SINGH Vs. INSPECTOR GENERAL OF POLICE UTTAR PRADESH	April 10, 1985
JAGAT PRASAD ALIAS JAGAT NARAIN Vs. STATE OF U P	April 5, 1985
JAGDEIYA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AZAMGARH	July 15, 1985
JAGDISH Vs. MANGAL PANDEY	September 23, 1985
Jagdish Vs. State of U.P.	February 22, 1985
JAGDISH PRASAD Vs. STATE OF U P	April 26, 1985
JAGDISH PRASAD RASTOGI Vs. ROHILKHAND UNIVERSITY	May 1, 1985
JAGVIR SINGH Vs. STATE OF U.P. AND OTHERS	May 6, 1985
JAI JAGDAMBA TRADING CO Vs. STATE	December 13, 1985
JAI PRAKASH Vs. VII ADDITIONAL DIST JUDGE	February 6, 1985
JAI SHREE TYRE AND RUBBER PRODUCTS LTD Vs. MILLAN MUKERJI	April 4, 1985
JAI SHREE TYRE AND RUBBER PRODUCTS LTD. Vs. MILLAN MUKERJI	May 4, 1985
JAIN SHUDH VANASPATI LIMITED Vs. STATE OF UTTAR PRADESH	November 18, 1985
JAMUNA DASS RAMESHWAR DASS Vs. ALLAHABAD BANK	April 18, 1985
JANARDHAN MITTAL Vs. IIND ADDITIONAL DISTRICT JUDGE	February 26, 1985
JANG BAHADUR SAXENA Vs. VIII ADDITIONAL DISTRICT JUDGE AND ORS.	October 30, 1985
JANKI PRASAD AND SONS Vs. NAGAR MAHAPALIKA THROUGH ITS ADMINISTRATOR	October 10, 1985
JAY PRESTRESSED PRODUCTS LTD Vs. UNION OF INDIA UOI	October 4, 1985
JAYANTI DEVI Vs. DISTRICT JUDGE MORADABAD	August 22, 1985
JHIMGURI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	October 10, 1985
JINENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH	February 7, 1985
JITENDAR ROY SHARMA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR AND OTHERS	November 15, 1985
JITENDRA NATH BOSE AND ORS. Vs. STATE OF U.P. AND ORS.	January 8, 1985
JITENDRA PRATAP SHAHI AND ORS. Vs. THE REGISTRAR, ALLAHABAD UNIVERSITY AND ORS.	April 8, 1985
JOKHAI LAL Vs. STATE OF U P.	March 26, 1985
JOKHU Vs. STATE	April 19, 1985
JOKHU SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS	October 8, 1985
JUMMAN KHAN Vs. STATE OF U P	September 9, 1985
K.M. RAJ KUMARI Vs. ADDL. DISTRICT JUDGE VI AND ORS.	November 1, 1985
K.U. SANNON GAUR Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS	October 9, 1985
KABUL SINGH Vs. RAM SINGH	July 30, 1985
KADAM SINGH Vs. STATE OF UTTAR PRADESH	May 13, 1985
KAILASH CHAND Vs. RAMCHAND	August 12, 1985
KAILASH NARAIN Vs. 4TH ADDL DIST JUDGE JHANSI	May 22, 1985
KAILASH NATH Vs. STATE	May 13, 1985
KAILASH SHUKLA Vs. UNION OF INDIA	September 10, 1985
KAKA SINGH Vs. ADDL COLLECTOR DIST MAGISTRATE	August 29, 1985
KALI DAS WADHWANI AND ANR. Vs. JAGJIWAN DAS AND ANR.	October 10, 1985
KALPANA Vs. SURENDRA NATH	April 22, 1985
KALU Vs. STATE OF U P	February 11, 1985
KAMAL BISCUIT FACTORY Vs. COMMISSIONER SALES TAX	February 26, 1985
KAMLA Vs. GHASITA SINGH	April 19, 1985
KAMLA DEVI Vs. COLLECTOR	October 8, 1985
KAMLA PRASAD Vs. DISTRICT JUDGE	February 19, 1985
KAMTA PRASAD Vs. BOARD OF REVENUE U.P. AND ORS.	July 18, 1985
KANCHAN SINGH Vs. S T A T LUCKNOW	February 4, 1985
KANHAI Vs. STATE OF U P	May 2, 1985
KANT Vs. BANSRAJ SINGH	January 30, 1985
KANTI LAL Vs. KALYANI BHATTACHARYA	March 22, 1985
KAPILDEO PRASAD Vs. STATE OF U P	January 17, 1985
KAPILDEO PRASAD Vs. STATE OF U.P.	January 11, 1985
KAPTAN SINGH Vs. STATE OF U P	May 1, 1985
KARAM ILAHI AND ORS. Vs. NARENDRA KUMAR JAIN AND ORS.	January 25, 1985
KARTAR SINGH Vs. STATE OF U P	April 9, 1985
KARUNAPATI MISRA Vs. THE DISTRICT INSPECTOR OF SCHOOLS AND ORS.	October 15, 1985
KASHI RAM KHANNA AND OTHERS Vs. UNION OF INDIA AND OTHERS	May 14, 1985
KASHMIR Vs. STATE	November 20, 1985
KASIM Vs. REGIONAL DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	September 18, 1985
KASTURI LAL KAPOOR Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR	March 19, 1985
KATORA Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR	January 28, 1985
KEWALA SHANKER Vs. STATE OF U P	April 17, 1985
KHADERAN RAM Vs. SHARDA PRASAD	February 28, 1985
KHANNA BROTHERS Vs. SITA DEVI	October 7, 1985
KHAZANI Vs. SOBARAN SINGH	July 26, 1985
KISAN PAINTH BANAT Vs. ZILA PARISHAD, MUZAFFARNAGAR	November 29, 1985
KISHAN NARAIN AND ORS. Vs. STATE OF U.P. AND ORS.	April 2, 1985
KISHORE KUMAR Vs. STATE OF U P	May 14, 1985
KISHORI LAL Vs. TOWN AREA COMMITTEE GHATAMPUR AND OTHERS	February 5, 1985
KISHORI LAL Vs. STATE OF U.P.	January 23, 1985
KISHORI LAL RAKESH KUMAR Vs. COMMISSIONER SALES TAX	January 17, 1985
KM VANDANA SRIVASTAVA Vs. PRINCIPAL M L N MEDICAL COLLEGE ALLAHABAD	January 18, 1985
KRIPA SHANKER Vs. CHIEF SECURITY OFFICER, N. RLY., NEW DELHI	November 28, 1985
KRIPA SHANKER JAISWAL Vs. STATE OF UTTAR PRADESH AND ORS.	November 29, 1985
KRIPA SHANKER TEWARI Vs. ADINATH TEWARI AND OTHERS	August 22, 1985
KRIPAL SINGH Vs. COMMISSIONER OF INCOME TAX	November 7, 1985
KRIPAL SINGHKHERA Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE	May 16, 1985
KRISHNA CHANDRA PURWAR Vs. STATE OF U.P.	September 23, 1985
KRISHNA DEO MISRA Vs. DISTRICT MAGISTRATE AGRA	May 3, 1985
KRISHNA DEVI Vs. VITH ADDITIONAL DISTRICT AND SESSION JUDGE, SAHARANPUR AND OTHERS	November 8, 1985
KRISHNA GOPAL Vs. BACHHULAL	February 25, 1985
KRISHNA KUMAR BHARGAVA AND ORS. Vs. THE METROPOLITAN MAGISTRATE AND ANR.	December 4, 1985
KRISHNA MOHAN BARANWAL Vs. CHIEF JUDICIAL MAGISTRATE	February 4, 1985
KRISHNA SHANKAR Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	December 18, 1985
KUMARI KANCHAN SAXENA Vs. STATE OF U.P. AND OTHERS	December 20, 1985
KUNWARPAL Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	November 25, 1985
KURI LAL RUNGTA Vs. BANARSI DEVI	May 21, 1985
KURRAHWA ALIAS SITARAM Vs. STATE OF U P	May 15, 1985
KUSHALENDRA PRASAD MISRA Vs. STATE OF U.P. AND ORS.	May 13, 1985
KWALITY FURNITURES AND DECORATORS Vs. COMMISSIONER OF SALES TAX	February 25, 1985
LACHCHO Vs. DWARI MAL	August 5, 1985
LAKSHMI NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	May 17, 1985
LAL ALIAS CHHOTEY LAL Vs. STATE OF U P	May 17, 1985
LAL CHAND Vs. DISTRICT JUDGE SAHARANPUR	July 19, 1985
LALTA PRASAD AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	July 9, 1985
LAXMAN DAS Vs. BOARD OF REVENUE U P	February 4, 1985
LEELA DEVI Vs. SHANTI DEVI	May 24, 1985
LEELA KARWAL Vs. J D KARWAL	October 15, 1985
LEKHRAM Vs. STATE OF UTTAR PRADESH	October 31, 1985
LUCKNOW DECEAN TRUST ASSOCIATION Vs. RAMESH CHAND JAIN	December 17, 1985
LUKMAN Vs. STATE OF U P	December 16, 1985
LUXMI NARAYAN ANAND PRAKASH Vs. THE COMMISSIONER OF SALES TAX, U.P.	October 30, 1985
M C SHARMA Vs. B C SHARMA	August 28, 1985
M C VERMA Vs. STATE OF U P	October 7, 1985
M/S JAIN SUDH VANASPATI LTD. AND ANOTHER Vs. STATE OF U.P. AND OTHER	November 30, 1985
M/S. GRAMIN GUR UDYOG, VILLAGE MORPUR. DISTRICT GHAZIABAD AND OTHERS Vs. KRISHI UTPADAN MANDI SAMITI, HAPUR, DISTRICT GHAZIABAD AND OTHERS	November 25, 1985
M/S. INDIA ENGINEERING AND CONSTRUCTION CO. LTD., KANPUR Vs. INDUSTRIAL TRIBUNAL (IV) U.P. LUCKNOW AND OTHERS	October 1, 1985
M/S. J.K. COTTON SPG. AND WEA. MILLS CO. LTD. KALPI ROAD, KANPUR Vs. STATE OF U.P. AND OTHERS	October 16, 1985
M/S. MOTORS & DIESELS (P) LTD. Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ANOTHER	March 11, 1985
M/S. SATYA NARAIN AND CO. AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 4, 1985
M/S. SHARDA PLYWOOD INDUSTRY LTD. AND OTHERS Vs. HARI KISHAN AGARWAL	March 28, 1985
M/S. SHIVAM TALKIES AND OTHERS ETC. ETC Vs. STATE OF U.P. AND ANOTHER	September 11, 1985
MACHHUA MATSYA VIKAS SAHAKARI SAMITI LTD Vs. STATE	November 29, 1985
MADAN GOPAL AGRAWAL Vs. THE DISTRICT MAGISTRATE AND ORS.	December 19, 1985
MADAN LAL Vs. STATE OF U P	February 11, 1985
MADAN LAL JAIN Vs. STATE	February 11, 1985
MADAN MOHAN SINGH Vs. STATE OF UTTAR PRADESH	November 22, 1985
MAGAN NATH MISRA AND OTHERS Vs. SYED SHAKIR ALI ABIDI AND OTHERS	May 7, 1985
MAHABAN Vs. STATE OF UTTAR PRADESH	November 19, 1985
MAHABIR AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	December 12, 1985
MAHABIR PRASAD Vs. INDIRA DEVI	August 20, 1985
MAHABIR RICE MILLS HLRAGANJ, PRATAPGARH THROUGH ITS MANAGING PARTNER SHRI RAKESH PRATAP SINGH AND ANOTHER Vs. KRISHI UTPADAN MANDI SAMITI, PRATAPGARH AND ANOTHER	May 13, 1985
MAHANT GIRZA SHANKAR DAS Vs. STATE OF U.P. AND OTHERS	February 20, 1985
MAHANT NARAIN DASS Vs. STATE OF UTTAR PRADESH AND OTHERS	February 20, 1985
MAHARAJA DHARMENDRA PRATAP NARAIN SINGH Vs. STATE OF UTTAR PRADESH	February 18, 1985
MAHARSHI SUKHDEO VIDYALAYA SHUKARTAL AND ORS. Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION IST REGION (D.D.R.) AND ORS.	January 24, 1985
MAHAVIR Vs. STATE OF U P	February 6, 1985
MAHESH CHAND VYAS Vs. YOGENDRA VARSHNEY	September 19, 1985
MAHFOOZ ALI KHAN Vs. ADDITIONAL DISTRICT JUDGE RAMPUR	January 3, 1985
MAHMOODUL HASAN Vs. THAMMAN SINGH	May 14, 1985
MAKSOODAN Vs. JOINT DIRECTOR OF CONSOLIDATION GHAZIPUR	May 1, 1985
MANAGER SRI BALDEO DEGREE COLLEGE Vs. STATE OF U P	May 16, 1985
MANAGING COMMITTEE OF SRI BRAJENDRA JAT HIGHER SECONDARY SCHOOL SOCIETY AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER	January 7, 1985
MANI RAM Vs. VIRESH KUMAR	April 24, 1985
MANI RAM LEHIA Vs. GHANSBYAM DASS RICHARIYA AND ORS.	October 8, 1985
MANIK CHAND Vs. MURARI KISHAN TAYAL	November 22, 1985
MANJOO SRIVASTAVA Vs. STATE OF U P	March 28, 1985
MANNA SINGH Vs. DURGA SINGH	July 26, 1985
MANOJ KUMAR Vs. CO ORDINATOR A C M N R ENGG COLLEGE	February 6, 1985
MANOJ KUMAR KHANDUJA Vs. STATE OF U P	May 23, 1985
MANSOOR KBAN Vs. SRI KRISHNA AND ORS.	October 9, 1985
MAQBOOL AHMAD Vs. SRI BHNRE LAI, DIRECTOR, ENFORCEMENT DIRECTORATE AND ORS.	July 5, 1985
MASTER MANTOO Vs. AJEET KUMAR SINHA AND ORS.	May 24, 1985
MATOLEY Vs. STATE OF U.P. AND ANR.	November 21, 1985
MAYANK KUMAR Vs. DIVNL MANAGER INDIAN OIL CORPN LTD	December 19, 1985
MAZAHAR ABBAS Vs. SAKEENA	October 11, 1985
MEERA PAUL AND ORS. Vs. SECOND ADDL. DISTRICT JUDGE AND ORS.	August 17, 1985
MEGH SHYAM SHARMA Vs. STATE OF U P	May 8, 1985
MEHAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR	January 9, 1985
MESSERS A. & R. BIRI FACTORY AND OTHERS Vs. MESSERS K.M. SINHA BROTHERS	January 10, 1985
MESSRS Z. A. GLASS WORKS, FIROZABAD Vs. DIRECTOR OF INDUSTRIES KANPUR AND OTHERS	February 7, 1985
MODI INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER JUDICIAL SALES TAX	April 19, 1985
MOHAMMAD AMIN Vs. THE U.P. SANCHALAK CHAKBANDI (DY. DIRECTOR CONSOLIDATION) AND ORS.	October 4, 1985
MOHAMMAD HANIF Vs. COMMISSIONER OF SALES TAX	April 11, 1985
MOHAMMAD HANIF Vs. RAM DATTA MAL	September 11, 1985
MOHAMMAD IDRIS Vs. THE IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.	December 6, 1985
MOHAMMAD SADDIQ Vs. STATE OF U.P.	April 11, 1985
MOHAMMAD SHAMVELL Vs. IV ADDL DISTT JUDGE ALIGARH	March 15, 1985
MOHAMMAD UMAR Vs. STATE OF U.P. (RENT CONTROL SECTION) AND ORS.	November 21, 1985
MOHAN Vs. STATE OF U P	August 17, 1985
MOHAN STEELS MATHURA Vs. U P FINANCIAL CORPN KANPUR	April 30, 1985
MOHD HAROON Vs. STATE OF U P	May 15, 1985
MOHD MAHIR Vs. STATE OF U P	November 5, 1985
MOHD MAQBOOL KHAN Vs. STATE OF U.P. AND OTHERS	March 19, 1985
MOHD SHARIF MOHD AMIR Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	August 22, 1985
MOHD YUNUS Vs. SHAMSHAD BANO	January 1, 1985
MOHD. ISLAM AND ANR. Vs. STATE OF U.P. THROUGH THE DISTRICT MAGISTRATE AND ORS.	December 2, 1985
MOLVI ABDUL JALIL Vs. DISTRICT JUDGE AND ORS.	September 25, 1985
MOOLCHAND MOTUMAL TEKWANI Vs. ADDL DISTRICT JUDGE	March 13, 1985
MOTI LAL Vs. UMA DEVI SHUKLA AND ORS.	January 15, 1985
MOTILAL Vs. NIRMAL KUMARI	October 14, 1985
MOTILAL (DECEASED BY L. RS.) Vs. UNION OF INDIA	January 18, 1985
MRS. KUSUM LATA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION, U.P.	August 16, 1985
MST. SUKALI Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	December 18, 1985
MULAK RAJ MADAN Vs. III ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ANR.	November 20, 1985
MUNESH KUMAR AGNIHOTRI AND OTHERS Vs. LALLI PRASAD GUPTA AND OTHERS	December 3, 1985
MUNICIPAL BOARD PILKHUWA Vs. ADDITIONAL LABOUR COMMISSIONER	August 23, 1985
MUNNA Vs. STATE	March 18, 1985
MUNNA JAHWAL Vs. DISTRICT MAGISTRATE	August 14, 1985
MUNNA LAL TEWARI Vs. STATE OF U P	March 11, 1985
MUNNI LAL Vs. SUPERINTENDENT OF CENTRAL JAIL NAINI	August 1, 1985
MUNSHI Vs. STATE OF U P	March 15, 1985
MUNSHI SINGH Vs. DY. DIRECTOR OF EDUCATION, MEERUT AND OTHERS	July 31, 1985
N S BANSAL PRIVATE LIMITED Vs. DISTRICT JUDGE ALIGARH	August 28, 1985
N.S. VERMA Vs. CHANCELLOR, KANPUR UNIVERSITY AND OTHERS	May 20, 1985
NADIR ALI AND COMPANY Vs. COMMISSIONER OF SALES TAX	February 25, 1985
NADNATUL MAARIF Vs. S.D.M. AKBARPUR, FAIZABAD AND OTHERS	February 13, 1985
NAGAR MAHAPALIKA AGRA Vs. LAJPAT RAI KAPOOR	March 15, 1985
NAGAR PALIKA, MIRZAPUR Vs. COMMISSIONER, VARANASI DIVISION, VARANASI AND ANOTHER	January 2, 1985
NAGAR SWASTHYA ADHIKARI Vs. ASHARFI LAL YADAV	April 11, 1985
NAGAR SWASTHYA ADHIKARI Vs. SHITAL PRASAD	May 23, 1985
NAINI OXYZEN AND ACETYLENE GAS LTD Vs. BISHESHWAR NATH	August 19, 1985
NAMWAR SINGH YADAVA Vs. STATE OF U.P. AND OTHERS	May 5, 1985
NANDANI ALIAS NAND LAL Vs. STATE	August 2, 1985
NARENDRA KUMAR SRIVASTAVA Vs. STATE OF U P	February 8, 1985
NARENDRA LAL SARSWAT Vs. CENTRAL BANK OF INDIA AND OTHERS	January 9, 1985
NARESH CHAND SAXENA Vs. CHAIRMAN, PRATHMA BANK, PRATHMA BHAWAN, NAINITAL ROAD, MORADABAD AND OTHERS	September 19, 1985
NARESH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	October 3, 1985
NATHA RAM Vs. HUKAM CHAND AND ORS.	September 4, 1985
NATHU SINGH Vs. STATE OF U P	March 19, 1985
NATIONAL INSURANCE CO Vs. DULARI DEVI	February 20, 1985
NAWAL KISHORE LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	August 12, 1985
NAWAL SINGH Vs. STATE OF UTTAR PRADESH	May 6, 1985
NAYAT SINGH Vs. RAMO DEVI	March 1, 1985
NEW INDIA ASSURANCE CO Vs. MANBHARI DEVI	September 3, 1985
NEW INDIA ASSURANCE CO LTD Vs. MST SAIRA	July 9, 1985
NEW INDIA ASSURANCE CO LTD Vs. BASANT LAL GUPTA	July 22, 1985
NEW INDIA ASSURANCE CO LTD Vs. DAU DAYAL	May 7, 1985
NEW INDIA ASSURANCE CO. Vs. UDAI NARAIN GUPTA	February 21, 1985
NEW INDIA ASSURANCE CO. Vs. AMITABH BUXI	February 27, 1985
NEW INDIA ASSURANCE COMPANY Vs. E.C. DEAN	January 23, 1985
NEW INDIA ASSURANCE COMPANY Vs. URMILA DEVI	September 10, 1985
NIRBHAY NARAIN SINGH Vs. STATE OF U.P. AND OTHERS	January 25, 1985
NIYAZ AHMAD AND ORS. Vs. THE D.D.C. AND ORS.	December 17, 1985
NIZAM UDDIN KHAN Vs. UNION OF INDIA (THROUGH GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI), AND OTHERS	February 13, 1985
NOOR MOHAMMAD Vs. IVTH ADDL DISTRICT JUDGE	February 19, 1985
NORTHERN INDIA GAS COMPANY LTD., KANPUR Vs. LABOUR COURT, KANPUR AND OTHERS	September 3, 1985
NURUL HASSAN Vs. SENIOR SUPERINTENDENT OF POLICE AND OTHERS	February 21, 1985
OBEETEE PVT. LTD., MIRZAPUR Vs. STATE OF U.P. AND OTHERS	October 14, 1985
OM DUTTA SHARMA Vs. BOARD OF REVENUE, U.P., AT ALLAHABAD AND ORS.	January 25, 1985
OM PRAKASH Vs. BOARD OF REVENUE U P	February 14, 1985
OM PRAKASH Vs. STATE OF U P	November 5, 1985
OM PRAKASH AGARWAL Vs. UTTAR PRADESH ROAD TRANSPORT	May 8, 1985
OM PRAKASH MISRA Vs. STATE OF UTTAR PRADESH	January 4, 1985
OMAR FARRUQUE Vs. GEEP INDUSTRIAL SYNDICATE, LTD. ALLAHABAD	March 28, 1985
OMI ALIAS OM PRAKASH Vs. STATE OF U P	August 1, 1985
OMI BALA NIGAM Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	October 1, 1985
OMPAL Vs. RAJPAL AND OTHERS	December 18, 1985
ONKAR SINGH Vs. STATE OF U P	September 4, 1985
ORIENTAL FIRE AND GENERAL Vs. ABDUL HANEEF	July 23, 1985
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAJ KISHORE PANDEY	July 10, 1985
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. BALDEO PRASAD	March 21, 1985
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED NOW KNOWN AS ORIENTAL Vs. COMMISSIONER OF SALES TAX	December 19, 1985
OSWAL VANASPATI AND ALLIED INDUSTRIES Vs. STATE OF UTTAR PRADESH	February 15, 1985
P C BAJPAI Vs. RAHMANULHAQ	August 21, 1985
P.N. JAISWAL Vs. BANARAS HINDU UNIVERSITY	January 24, 1985
PADAM CHAND Vs. COMMISSIONER OF SALES TAX	January 31, 1985
PANNAR RAM Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION AND ORS.	September 12, 1985
PARAS NATH Vs. BOARD OF REVENUE U P	July 19, 1985
PARAS NATH SHUKLA Vs. STATE OF U P	May 24, 1985
PARSU RAM DAS AGARWAL AND ANOTHER Vs. JAGDISH PD. SAHU	October 18, 1985
PEEPUL IRON AND STEEL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	April 18, 1985
PHOOL CHAND Vs. MATA PALAT	December 18, 1985
PHUNDAN LAI Vs. JHAMMAN LAL	November 29, 1985
PHUNDAN LAL Vs. JHAMMAN LAL	September 29, 1985
PITAMBAR KUMAR TALREJA Vs. SHRI RAM MOHAN NIGAM	February 11, 1985
POORVANCHAL HARTHKARGHA SAHAKARI SANGH LTD Vs. DEPUTY REGISTRAR INDUSTRIES HANDLOOM KANPUR	February 26, 1985
PRADEEP CHAND JAIN Vs. DISTRICT MAGISTRATE AND ORS.	November 18, 1985
PRADEEP KUMAR AGARWAL Vs. SUNITA	September 28, 1985
PRAKASH AHIR Vs. VISHWA NATH AND ORS.	December 16, 1985
PRAKASH SINGH Vs. PRESCRIBED AUTHORITY BILASPUR	September 4, 1985
PRAMOD AND COMPANY Vs. COMMISSIONER OF SALES TAX	August 8, 1985
PRAMOD PATHAK Vs. VICE-CHANCELLOR, B.H.U., VARANASI AND OTHERS	April 18, 1985
PRATIMA TIWARI Vs. STATE OF UTTAR PRADESH	January 8, 1985
PREM BAHADUR SINGH Vs. B L BANSAL	March 22, 1985
PREM CHAND Vs. DISTRICT JUDGE GHAZIPUR	March 14, 1985
PREM CHANDRA Vs. DISTT. MAGISTRATE COLLECTOR AND ORS.	November 4, 1985
PREM NARAIN AVASTHI Vs. DIRECTOR OF EDUCATION	February 14, 1985
PREM PRAKASH Vs. STATE OF UTTAR PRADESH AND OTHERS	August 5, 1985
PREM PRASAD KHEMANI Vs. STATE OF UTTAR PRADESH	May 22, 1985
PREM SINGH Vs. STATE OF U P	March 14, 1985
PROFESSOR K.A. NIZAMI Vs. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS	September 6, 1985
PUNJAB PAINT COLOUR AND VARNISH WORKS Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	September 19, 1985
PUNWASI Vs. SUKHA DEVI	September 10, 1985
PUTTAN Vs. DHA DEVI	December 9, 1985
QURESHI CRUCIBLE CENTRE Vs. COMMISSIONER OF SALES TAX	February 21, 1985
R P SHUKIA Vs. STATE OF UTTAR PRADESH	September 5, 1985
R P SRIVASTAVA Vs. CHANCELLOR BUNDELKHAND UNIVERSITY	February 15, 1985
R.K. PATHIK Vs. M.S. PAWAR AND OTHERS	September 19, 1985
RADHA KISHAN Vs. DY DIRECTOR OF CONSOLIDATION JHANSI	February 14, 1985
RADHA KISHAN ALIAS KISHAN Vs. PREMWATI DEVI	September 3, 1985
RADHA KRISHNA NARANG Vs. U.P. STATE ROAD TRANSPORT	May 2, 1985
RADHEY KRISHANA MISRA Vs. UNIVERSITY OF GORAKHPUR AND OTHERS	November 15, 1985
RADHEY SHYAM Vs. COLLECTOR	September 12, 1985
RADHEY SHYAM Vs. FIRST ADDITIONAL DISTRICT JUDGE GONDA	February 19, 1985
RADHEY SHYAM JALAN Vs. COMMISSIONER OF INCOME TAX	January 4, 1985
RAFUQUDDIN Vs. BASHIR AHMAD	February 15, 1985
RAGHIB NASIM Vs. NASEEM AHMAD	April 17, 1985
RAGHINANDAN PRASAD BHATNAGAR Vs. ADMINISTRATOR COMMITTEE OF MANAGEMENT	March 20, 1985
RAGHUNATH Vs. DISTRICT JUDGE MIRZAPUR	April 17, 1985
RAJ BAHADUR SINGH Vs. COLLECTOR ETAWAH CUM DISTRICT MAGISTARTE ETAWAH	July 25, 1985
RAJ KUMAR Vs. STATE OF U P	October 4, 1985
RAJ KUMAR Vs. LICENCING AUTHORITY PILIBHIT	February 19, 1985
RAJ METAL INDUSTRIES Vs. UNION OF INDIA UOI	October 16, 1985
RAJA RAM YADAV Vs. STATE	March 15, 1985
RAJAN LAL Vs. STATE OF U P	March 15, 1985
RAJASTHAN YARN SYNDICATE Vs. ASSISTANT COMMISSIONER SALES TAX EXECUTIVE	January 1, 1985
RAJENDRA Vs. STATE	January 29, 1985
RAJENDRA KUMAR TEWARI Vs. USHA DEVI	August 7, 1985
RAJENDRA NATH GUPTA AND OTHER Vs. U.P. HANLOOM CORPORATION U.P., KANPUR	August 19, 1985
RAJENDRA PRASAD AND OTHERS Vs. ADDITIONAL DISTRICT MAGISTRATE (RURAL) ALLAHABAD AND OTHERS	February 11, 1985
RAJENDRA PRASAD SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION, VII REGION, GORAKHPUR AND OTHERS	September 11, 1985
RAJESH BRICK FIELD Vs. COMMISSIONER OF SALES TAX	January 2, 1985
RAJIV SHARMA Vs. STATE OF UTTAR PRADESH	November 11, 1985
RAJJOO SINGH Vs. STATE OF U P	March 13, 1985
RAKESH CHANDRA Vs. STATE OF U P	January 29, 1985
RAM Vs. U.P. PUBLIC SERVICES TRIBUNAL AND ORS.	January 31, 1985
RAM ADHAR KUSHWAHA Vs. UNION OF INDIA AND ORS.	March 21, 1985
RAM ADHAR SINGH Vs. DISTRICT JUDGE GHAZIPUR	March 14, 1985
RAM AUTAR Vs. MOHAMMAD RAFIQ	January 9, 1985
RAM AVTAR VAIDYA Vs. SACHIV, DISTRICT, CO.	November 28, 1985
RAM AWADH Vs. DIRECTOR OF CONSOLIDATION	May 3, 1985
RAM BABU Vs. OM PRAKASH	October 3, 1985
RAM BAHADUR SINGH Vs. STATE OF U P	March 19, 1985
RAM BEHARI MLSRA Vs. DISTRICT ASSISTAN REGISTRAR AND OTHERS	November 16, 1985
RAM BRIKSHA SINGH Vs. RUDRA NARAIN SINGH	August 5, 1985
RAM CHANDRA Vs. STATE OF UTTAR PRADESH	May 22, 1985
RAM CHANDRA GUPTA Vs. STATE OF U. P. AND ANOTHER	November 7, 1985
RAM DAS Vs. V ADDITIONAL DISTRICT JUDGE AZAMGARH	May 21, 1985
RAM DEHAL Vs. RAM KISHORE	April 24, 1985
RAM GARH FARM AND INDUSTRIES LTD Vs. STATE OF U P	January 17, 1985
RAM GOPAL Vs. HARI SHANKER	February 4, 1985
RAM GOVIND MISRA Vs. ALLAHABAD THEATERS P LTD	April 4, 1985
RAM GULAM Vs. DHANWANTI	September 2, 1985
RAM JIYAWAN Vs. STATE OF U P	April 9, 1985
RAM KISHAN ALIAS MUNNA Vs. DISTRICT MAGISTRATE MORADABAD	September 6, 1985
RAM KISHAN MISRA Vs. STATE OF U P	October 18, 1985
RAM KISHORE AND ANR. Vs. DEPUTY DIRECTOR CONSOLIDATION AND ORS.	December 8, 1985
RAM KUMAR Vs. 2ND ADDITIONAL DISTRICT AND SESSIONS JUDGE BAREILLY	August 21, 1985
RAM KUMARI Vs. ADDITIONAL DISTRICT JUDGE	March 12, 1985
RAM LAGAN Vs. JAMUNA AND OTHERS	October 10, 1985
RAM LAL Vs. DEPUTY DIRECTOR OF CONOSLIDATION HAMIRPUR	February 15, 1985
RAM MOHAN AND OTHERS Vs. BISHESHWAR LAL AND OTHERS	April 8, 1985
RAM MURTI MALHOTRA Vs. GIFT-TAX OFFICER.	October 18, 1985
RAM NARAIN HIMMAT RAM AND ANR. Vs. JALAUN KRAYA VIKRAYA SAHKARI SAMITI LTD. AND ORS.	November 29, 1985
RAM NARAIN SINGH Vs. D.D.C SULTANPUR	February 13, 1985
RAM NARESH Vs. STATE OF U.P. AND ANOTHER	April 5, 1985
RAM NATH BHATT Vs. STATE	May 7, 1985
RAM NIWAS Vs. SUB	July 18, 1985
RAM PAT Vs. STATE OF U P	March 14, 1985
RAM PRAKASH Vs. NIRMALA DEVI	January 30, 1985
RAM RAJ TEWARI Vs. VIJAIYA LAXMI	November 8, 1985
RAM RATAN SINGH Vs. DISTRICT AND SESSIONS JUDGE LUCKNOW	March 19, 1985
RAM SAHAI TRIPATHI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. AT ALLAHABAD AND ANOTHER	January 1, 1985
RAM SARAN SINGH Vs. STATE OF U P	March 26, 1985
RAM SHANKAR Vs. DISTRICT JUDGE	April 1, 1985
RAM SINGH Vs. RECOVERY OFFICER CO OP SOC	January 4, 1985
RAM SWAROOP Vs. COMMISSIONER OF WEALTH TAX	January 29, 1985
RAM SWARUP Vs. STATE	March 15, 1985
RAMA KANT RAI Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA	April 2, 1985
RAMA SHANKAR ALIAS RAMAI Vs. SPECIAL-ADDITIONAL DISTRICT JUDGE AND OTHERS	September 17, 1985
RAMA SHANKER GUPTA Vs. WEALTH-TAX OFFICER	August 21, 1985
RAMAPATI Vs. DHARAM SUKH	October 18, 1985
RAMAYAN Vs. TAPIYA	December 3, 1985
RAMBHADRA UPADHYA Vs. STATE OF UTTAR PRADESH	October 7, 1985
RAMCHANDRA Vs. BALLA SINGH	July 23, 1985
RAMESH Vs. STATE OF U P	May 21, 1985
RAMESH CHANDRA Vs. STATE OF U P	August 17, 1985
RAMESH CHANDRA Vs. ASSTT. SUGARCANE COMMISSIONER AND ANR.	October 11, 1985
RAMESH CHANDRA AGARWAL Vs. 2ND ADDITIONAL DISTRICT JUDGE GHAZIPUR	July 31, 1985
RAMESH CHANDRA MISRA Vs. STATE OF U.P.	September 18, 1985
RAMESH CHANDRA SHARMA Vs. STATE OF U P	August 23, 1985
RAMESH JOGI Vs. STATE OF UTTAR PRADESH	October 15, 1985
RAMESHWAR DAYAL Vs. STATE	September 12, 1985
RAMJAS Vs. THE COMPETENT AUTHORITY URBAN LAND CEILING ACT AND ORS.	October 3, 1985
RAMJI TIWARI Vs. STATE	October 7, 1985
RAMPAL TEWARI Vs. STATE OF U P	December 16, 1985
RANJIT SINGH Vs. UNION OF INDIA	May 23, 1985
RATAN KUMAR SRIVASTAVA Vs. U.P. FINANCIAL CORPORATION AND OTHERS	December 21, 1985
RATAN SINGH Vs. BETAL SINGH	March 19, 1985
RAUNAQ Vs. STATE OF UTTAR PRADESH	November 6, 1985
RAVI SARASWAT Vs. RAM CHANDRA MAHESHWARI	September 27, 1985
RAVI SARASWAT Vs. RAM CHANDRA MAHESHWARI AND ANR.	September 17, 1985
RAVISH CHANDRA Vs. STATE OF UTTAR PRADESH	October 17, 1985
RIAZ UDDIN Vs. 12TH ADDITIONAL DISTRICT JUDGE AND ANR.	November 29, 1985
RIAZI BEGUM Vs. ADARSH KUMAR JAUHARI	March 26, 1985
RIAZUL HAQ Vs. IIRD ADDITIONAL DISTRICT JUDGE KANPUR	January 17, 1985
RUDRA DEO SINGH Vs. TOWN AREA COMMITTEE, CHIT	November 8, 1985
RUP KISHORE BEHARWAL Vs. STATE OF UTTAR PRADESH AND ANOTHER	September 13, 1985
S D JAIN Vs. RAKESH JAIN	May 20, 1985
S P KOCHHAR Vs. CHIEF JUDICIAL MAGISTRATE DEHRADUN	February 14, 1985
S. BHAG SINGH Vs. ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND ANOTHER	January 2, 1985
S.G. JILANI Vs. RAGHUBIR SINGH TANDON	January 25, 1985
S.S. SRIVASTAVA Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY AND OTHERS	August 17, 1985
SADHU RAM AGARWAL Vs. SHANTI SHARMA	November 19, 1985
SAEED AHMAD Vs. STATE OF U.P. AND OTHERS	October 15, 1985
SAKTI AUTO VALUES AND ENGINEERING COMPANY (P.) LTD. MEERUT Vs. STATE OF U.P. AND OTHERS	November 25, 1985
SALIG RAM MISRA Vs. COLLECTOR DEORIA	April 24, 1985
SALIGRAM Vs. IIND ADDITIONAL DISTRICT JUDGE AGRA	March 14, 1985
SANJEEV KUMAR SAHU Vs. STATE OF U.P. AND ANOTHER	December 21, 1985
SANT BACHAN Vs. STATE OF U P	May 10, 1985
SANT RAM Vs. SURYA PAL	July 22, 1985
SANTOSH KUMAR Vs. STATE OF U P	April 3, 1985
SANWAL DAS GUPTA Vs. STATE	March 27, 1985
SARDAR AUTAR SINGH Vs. BALJIT SINGH	February 18, 1985
SARDAR HASAN SIDDIQUI Vs. S T A TRIBUNAL	September 5, 1985
SARDAR SURENDRA MOHAN PURI Vs. SARDAR SURENDRA SINGH	July 18, 1985
SARLA DEVI ALIAS GOMTI DEVI Vs. IST ADDL SESSIONS JUDGE	March 18, 1985
SARWAN LAL Vs. KANTI PRASAD	January 1, 1985
SATENDRA PRASAD ASTHANA Vs. VARANASI DEVELOPMENT AUTHORITY AND OTHERS	February 19, 1985
SATISH KUMAR AGARWAL Vs. PRINCIPAL S N MEDICAL COLLEGE AND HOSPITAL AGRA	April 17, 1985
SATISH MOHAN Vs. STATE	May 17, 1985
SATNA CEMENT WORKS Vs. NAGAR MAHAPALIKA ALLAHABAD	January 7, 1985
SBRI DEO DARBAR ASHRAM INTER COLLEGE Vs. THE DEPUTY DIRECTOR OF EDUCATION AND ORS.	January 9, 1985
SEAT. SHANTI OJHA AND ORS. Vs. SMT. SACHI KUMARI MISHRA	October 16, 1985
SHADI LAL SUGAR AND GENERAL MILLS LTD AND ORS Vs. STATE OF UTTAR PRADESH AND ORS	March 22, 1985
SHAFIR AND OTHERS Vs. DISTRICT JUDGE, GONDA AND OTHERS	February 27, 1985
SHAHZADEY Vs. STATE	May 22, 1985
SHAILENDRA KUMAR SINGH Vs. CHIEF JUDICIAL MAGISTRATE ALIGARH	January 31, 1985
SHAKRA KHATOON Vs. LIFE INSURANCE CORPORATION OF INDIA	March 1, 1985
SHAKUNTALA DEVI Vs. AMIR HASAN	September 27, 1985
SHAKUNTALA DEVI Vs. STATE OF UTTAR PRADESH	October 14, 1985
SHAKUNTALA SILK MILLS Vs. SWADESHI COTTON MILLS	February 22, 1985
SHAMS IQBAL Vs. STATE OF U P	September 17, 1985
SHANKER DUTT JOSHI Vs. STATE OF U.P. AND OTHERS	March 1, 1985
SHARDA DEVI Vs. IST ADDITIONAL DISTRICT AND SESSIONS JUDGE	September 23, 1985
SHARDA NARAIN Vs. STATE OF U P	February 5, 1985
SHARMA BOOT HOUSE Vs. COMMISSIONER OF SALES TAX	November 7, 1985
SHARMA TROLLY MANUFACTURERS Vs. GOVERNMENT OF INDIA	August 13, 1985
SHASHI PRAKASH Vs. AGRA UNIVERSITY THROUGH VICE CHANCELLOR AND ORS.	November 5, 1985
SHASI NATH PATHAK Vs. PHOOL MANI DEVI	September 3, 1985
SHEO LAL HAURYA Vs. THE SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE, ZILA SAHKARI BANK LTD. AND ORS.	May 9, 1985
SHEO LAL MAURYA Vs. THE SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE, ZILA SAHKARI BANK LTD. AND ORS.	May 5, 1985
SHEO MURTI GUPTA Vs. GHOOREY LAL AND ORS.	October 8, 1985
SHEO NATH DUBEY Vs. THE DISTRICT INSPECTOR OF SCHOOLS AND ORS.	September 28, 1985
SHEO PRASAD TEWARI Vs. DIST JUDGE FATEHPUR	April 10, 1985
SHIA CENTRAL BOARD OF WAQFS Vs. DISTRICT JUDGE RAMPUR	September 4, 1985
SHIKSHA PRASAR SAMITI Vs. STATE OF U P	February 11, 1985
SHITLA ALIAS SHITLA PRASAD SHUKLA Vs. RAM SHABDA MISRA	February 6, 1985
SHITLA PRASAD Vs. STATE OF U.P. AND OTHERS	December 2, 1985
SHITLA PRASAD SONKAR Vs. ARUN KUMAR NEHRU	October 11, 1985
SHIV DASS Vs. DAYAWATI	February 13, 1985
SHIV DAYAL SINGH Vs. MOHINDER SINGH	January 22, 1985
SHIV PRASAD LAL Vs. CHAIRMAN, U.P. STATE ELECTRICITY	September 25, 1985
SHIV RAM PD. ASTHANA Vs. PUBLIC SERVICE TRIBUNAL U.P. AND ORS.	December 7, 1985
SHIVRAJ SINGH S/O SRI KHAZAN SINGH Vs. DEVJI MAL ASHA RAM PALIWAL EDUCATIONAL ASSOCIATION KARPUR THROUGH PT. LACHMAN PRASAD DISTT. BULANDSHAHR AND ANOTHERS	September 5, 1985
SHOHRAT ALI AND OTHERS Vs. UNION OF INDIA AND OTHERS	September 13, 1985
SHREE KRISHNA JOTISH PATHSHALA KANYA INTER COLLEGE, BISALPUR, PILIBHIT AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, PILIBHIT AND OTHERS	December 29, 1985
SHRI CHAND Vs. THE IV ADDL. DISTRICT JUDGE AND ANR.	October 7, 1985
SHRI DAYAL Vs. HARISH CHANDRA AND ORS.	November 1, 1985
SHRI PRAKASH SINGH Vs. STATE	January 30, 1985
SHRIDHAR TIWARI Vs. U.P. STATE ROAD TRANSPORT CORPORATION	April 10, 1985
SHYAM KUMAR TYAGI Vs. GANGA SUGAR CORPORATION LTD	January 29, 1985
SHYAM LAL RAWAT Vs. RAM LAL	November 18, 1985
SHYAM LAL YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS	April 15, 1985
SHYAM MANOHAR SHUKLA Vs. STATE OF U.P. AND ORS.	March 19, 1985
SHYAM SUNDAR Vs. STATE OF U.P. AND ANOTHER	August 23, 1985
SHYAM SUNDER GUPTA Vs. STATE OF UTTAR PRADESH	May 1, 1985
SIMMI Vs. STATE OF U.P. AND ORS.	April 2, 1985
SIR SHADI LAL SUGAR AND GENERAL MILLS LTD Vs. STATE OF UTTAR PRADESH	March 22, 1985
SMT. JAMNI DEVI Vs. UNION OF INDIA (UOI) AND ANR.	December 17, 1985
SMT. KAMLA DEVI Vs. SMT. SUSHILA DEVI AND OTHERS	May 20, 1985
SMT. KAMLA MEHRA AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 2, 1985
SMT. KAMLESH Vs. RAJENDRA PRATAP	August 2, 1985
SMT. KANKESH PATHAK Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P.	November 5, 1985
SMT. KRISHNA DEVI Vs. SMT. KRISHNA DEVI	July 22, 1985
SMT. MOHAMMADI AND OTHERS Vs. SMT. ABNA BEGUM AND OTHERS	February 11, 1985
SMT. PREM LATA BHARGAVA Vs. ROOP NARAIN GUPTA	August 16, 1985
SMT. PREM LATA YADAV Vs. THE BASIC SHIKSHA ADHIKARI AND ANR.	December 13, 1985
SMT. RADHA RANI BHARGAVA Vs. IIIRD ADDL. DISTRICT JUDGE AND ORS.	December 17, 1985
SMT. RAM KALI Vs. FOURTH ADDL. DISTRICT AND SESSIONS JUDGE AND OTHERS	August 28, 1985
SMT. SHAKUNTALA DEVI Vs. LADLEY MOHAN MATHUR	October 9, 1985
SMT. URMILA TULI Vs. PRAKASH BHALOTIA AND ANR.	October 28, 1985
SOBRAN SINGH Vs. SADHAN SAHKARI SAMITI	October 3, 1985
SOHAIL AHMAD Vs. UNION OF INDIA	September 19, 1985
SOM NATH CHADHA Vs. IIND ADDL DISTRICT JUDGE LUCKNOW	January 8, 1985
SRI B.B. AGARWAL, ADDL. DISTRICT AND SESSIONS JUDGE Vs. STATE OF U.P. AND OTHERS	November 8, 1985
SRI KADAM SINGH Vs. STATE OF U P	May 13, 1985
SRIDHAR DECD Vs. COMMISSIONER OF WEALTH TAX	March 15, 1985
STATE Vs. LATOORI SINGH	February 19, 1985
STATE Vs. NATHHOO	July 25, 1985
STATE Vs. PREM SINGH VAHI	July 17, 1985
STATE Vs. RAJ NARAIN SINGH	December 5, 1985
STATE OF U P Vs. PRAKASH CHANDRA	November 16, 1985
STATE OF U P Vs. AFZALUL HAQ	July 18, 1985
STATE OF U P Vs. MUNIBA KHATOON ALIAS MUMTAJ DULHAN BEGUM	July 16, 1985
STATE OF U P Vs. PREM CHANDRA	August 17, 1985
STATE OF U P Vs. LATIF	August 17, 1985
STATE OF U P Vs. HARSH SINGH KANYAL	February 11, 1985
STATE OF U P Vs. J S SENGAR	March 15, 1985
STATE OF U P Vs. MALIK ZARID KHALID	January 10, 1985
STATE OF U P Vs. KHALIL	January 22, 1985
STATE OF U P Vs. LT GENERAL K B MEHTA	January 22, 1985
STATE OF U P Vs. JUDICIAL MAGISTRATE	January 30, 1985
STATE OF U P Vs. KALLU LAL	February 7, 1985
STATE OF U P Vs. LAVKUSH KUMAR	May 16, 1985
STATE OF U P Vs. NORR HASAN	May 1, 1985
STATE OF U P Vs. BHIMPAL SINGH ALIAS BHIKARI SINGH	May 9, 1985
STATE OF U P Vs. SULTAN SHAH	April 22, 1985
STATE OF U P Vs. RAM SAHAI	April 16, 1985
STATE OF U. P. AND OTHERS Vs. SRI RAM NARESH SINGH AND OTHERS	February 26, 1985
STATE OF U.P. Vs. BRIJ KISHORE JOUHARI AND ANOTHER	January 22, 1985
STATE OF U.P. Vs. DULI CHAND AND ANR.	November 29, 1985
STATE OF U.P. AND ANOTHER Vs. RAM AVTAR GUPTA AND OTHERS	April 15, 1985
STATE OF U.P. THROUGH THE SECY. TO GOVERNMENT, REVENUE DEPTT. AND ORS. Vs. AYODHYA PRASAD UPADHYAY AND ANR.	December 13, 1985
STATE OF UTTAR PRADESH Vs. HAMID KHAN AND BROS	July 22, 1985
SUDHISH CHANDRA AND OTHERS Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA, NEW DELHI AND ANOTHER	September 20, 1985
SUHAIL ABMAD Vs. III ADDL. DISTRICT JUDGE AND ORS.	October 8, 1985
SUKH DARSHAN SINGH Vs. M/S. DEHRA AUTO FINANCIERS AND OTHERS	August 1, 1985
SUKH LAL Vs. STATE OF U P	May 9, 1985
SUKH RAM SINGH Vs. BAIJ NATH SINGH	August 2, 1985
SUKHMAL CHAND JAIN Vs. SURAJ BHAN	September 27, 1985
SUKHPAL SINGH Vs. A D M ADMINISTRATION	May 22, 1985
SUMER SINGH PARIHAR Vs. KALPNA	November 1, 1985
SUNIL KUMAR Vs. NARESH CHANDRA JAIN	August 12, 1985
SUNRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR	July 8, 1985
SURAJ COAL TRADERS Vs. STATE OF U P	May 23, 1985
SURENDRA MOHAN Vs. K P MANI	December 16, 1985
SURENDRA NATH Vs. MAHENDRA PRATAP SINGH	December 19, 1985
SURENDRA NATH MITTAL Vs. DAYANAND SWARUP	September 20, 1985
SURENDRA PAL Vs. THE ADMISSION COMMITTEE, ALLAHABAD UNIVERSITY AND ANR.	December 5, 1985
SURENDRA SINGH Vs. JAIBIR SINGH	February 11, 1985
SURESH CHANDRA Vs. PRESCRIBED AUTHORITY	March 12, 1985
SUSHIL KUMAR NARENDRA KUMAR Vs. COLLECTOR OF CENTRAL EXCISE	November 21, 1985
SUSHILA DEVI Vs. OM PRAKASH	September 24, 1985
SWADESHI POLYTEX LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE, DIVISION III	November 20, 1985
SWAMI TULSI DAS JI MAHARAJ AND OTHERS Vs. STATE OF U.P. AND OTHERS	May 22, 1985
SWATANTRA KUMAR Vs. LAV KUSH S SHUKLA	April 9, 1985
SYED HASAN ASKARI Vs. U.P. STATE AND OTHERS	January 14, 1985
TALIB HUSAIN Vs. ADDITIONAL DISTRICT JUDGE NAINITAL	October 3, 1985
TARA CHANDRA GUPTA Vs. DEPUTY DIRECTOR OF HORTICULTURE, FAIZABAD DIVISION, FAIZABAD AND ANOTHER	August 20, 1985
TARIF GIRI Vs. ADDITIONAL SUB	October 10, 1985
TEJ BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 8, 1985
TEJ BAHADUR Vs. RADHEY SHYAM	February 18, 1985
TEJ NARAIN MISRA Vs. STATE OF U.P. AND OTHERS	February 21, 1985
TEJI Vs. DY DIRECTOR OF CONSOLIDATION FAIZABAD	May 23, 1985
THAKUR DASS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	October 11, 1985
THAKURJI MAHARAJ Vs. DANKIYA	October 30, 1985
THE MANAGING COMMITTEE, RAM PRASAD BISMIL HIGHER SECONDARY SCHOOL Vs. THE DEPUTY DIRECTOR OF EDUCATION, IIIRD REGION AND ORS.	September 12, 1985
TIRATH Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI	March 20, 1985
TRIBENI Vs. STATE	August 28, 1985
TRIJUGI NARAIN Vs. GORAKHPUR KSHETRIYA GRAMIN BANK	September 2, 1985
TRILOK CHANDRA SHARMA Vs. STATE OF U. P. AND OTHERS	February 19, 1985
TRIPAL SINGH Vs. DY DIRECTOR OF EDUCATION (REGION	July 31, 1985
U P GLASS WORKS PUBLIC LTD Vs. COMMISSIONER SALES TAX	April 2, 1985
U P LAMINATION Vs. UNION OF INDIA UOI	March 14, 1985
U P STATE ELECTRICITY BOARD Vs. P M L SRIVASTAVA	March 13, 1985
U P STATE ELECTRICITY BOARD LUCKNOW Vs. RAM BARAI PRASAD	May 13, 1985
U P STATE ROAD TRANSPORT CORPORATION Vs. KULWANT SINGH	July 19, 1985
U P STATE ROAD TRANSPORT CORPORATION Vs. INCOME-TAX APPELLATE TRIBUNAL	October 18, 1985
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	October 18, 1985
U. P. KHANDSARI MANUFACTURES ASSOCIATION Vs. STATE OF U.P.	April 29, 1985
U.P. BANK EMPLOYEES UNION AND OTHERS Vs. NEW BANK OF INDIA AND OTHERS	May 10, 1985
U.P. STATE ROAD TRANSPORT Vs. YASHODA DEVI	October 17, 1985
U.P. STATE ROAD TRANSPORT Vs. ZAKIYA BEGUM	May 3, 1985
U.P. STATE ROAD TRANSPORT Vs. SWARATH	July 30, 1985
U.P. STATE ROAD TRANSPORT Vs. BIMLA DEVI	July 10, 1985
U.P. STATE ROAD TRANSPORT Vs. SAVITRI SINGH	April 17, 1985
U.P. STATE ROAD TRANSPORT CORPORATION Vs. DR. L. SRIVASTAVA	April 29, 1985
U.P. STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. SHANTI PRABHA AND OTHERS	July 29, 1985
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH GENERAL MANAGER Vs. STATE OF U.P. AND OTHERS	September 5, 1985
UDAI BHAN SINGH CHAUHAN Vs. UNION OF INDIA AND OTHERS	December 4, 1985
UDAI CHAND DIKSHIT Vs. STATE OF U.P. AND OTHERS	November 18, 1985
UDAI NARAIN Vs. SHRI KRISHNA	May 7, 1985
UDAIVIR SINGH Vs. VINOD KUMARI	May 14, 1985
UNION OF INDIA Vs. OM PRAKASH	December 13, 1985
UNION OF INDIA Vs. JAGANNATH	May 24, 1985
UNION OF INDIA (UOI) AND ANR. Vs. JEUT SINGH	November 30, 1985
UNION OF INDIA UOI Vs. MEENA STEELS LIMITED	May 8, 1985
UNION TYRES SERVICE AND ORS. Vs. DEVAN PRATAP NARAIN RAI SHARMA AND ORS.	March 29, 1985
UTTAR PRADESH PARIVAR KALYAN SWASTHYA SAHAYAK SANGH AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	April 2, 1985
V C MISRA Vs. RAJ KUMAR SANJAY SINGH	May 24, 1985
VACHASPATI Vs. THE CHAIRMAN, THE BOARD OF REVENUE, LUCKNOW, U.P. AND OTHERS	January 18, 1985
VANDANA Vs. PRINCIPAL M L N MEDICAL COLLEGE ALLAHABAD	October 18, 1985
VASDEO SARAN AGARWAL Vs. VITH ADDITIONAL DISTRICT JUDGE	July 11, 1985
VASDEO SARAN AGARWAL JINDAL ALIAS BASSI Vs. VITH ADDITIONAL DISTRICT JUDGE BAREILLY	July 19, 1985
VAYES NARAIN AND OTHERS Vs. SWAROOP NARAIN	January 17, 1985
VED NATH MISRA Vs. YASHODA MISRA	August 5, 1985
VED RAM Vs. STATE OF U P	April 4, 1985
VEER GLASS WORKS Vs. SONPAL VIDYA CHARAN GLASS BANGLES MERCHANT	March 11, 1985
VIJAI KUMAR S/O. SRI KISHAN LAL Vs. BOARD OF HIGH SCHOOLS AND INTERMEDIATE EDUCATION U. P. ALLAHABAD THROUGH ITS SECRETARY AND OTHERS	April 2, 1985
VIJAI NARAIN DUBE Vs. STATE OF U.P.	November 7, 1985
VIJAI NARAIN SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH	October 10, 1985
VIJAI SHARMA MISHRA Vs. STATE OF U P	November 7, 1985
VIJAY BAHADUR YADAV AND ANR. Vs. HIGH COURT OF JUDICATURE AND ORS.	January 10, 1985
VIMAL KUMAR SRIVASTAVA Vs. TULSI GRAMIN BANK, BANDA AND OTHERS	November 15, 1985
VINOD KUMAR Vs. STATE OF U P	April 26, 1985
VINOD KUMAR Vs. STATE OF U P	December 3, 1985
VINOD SHEO HARE Vs. STATE OF U P	May 24, 1985
VIR ABHIMANYU ALIAS BIRAN YADAV Vs. SUPERINTENDENT DISTRICT JAIL FATEHPUR	May 24, 1985
VIRENDRA KUMAR SETH Vs. SMT. ROOPA SETH	October 7, 1985
VIRENDRA PAL SINGH ALIAS PUTANI SINGH Vs. STATE OF U P	March 18, 1985
VIRENDRA PRATAP SHAHI Vs. STATE OF U P	September 9, 1985
VISHNUPURI UPBHOKTA SAHKARI SAMITI LTD Vs. DIVISIONAL MANAGER INDIAN OIL CORPORATION LTD	October 14, 1985
VISHWA NATH Vs. STATE OF UTTAR PRADESH	February 27, 1985
VISHWA NATH SINGH Vs. GOPAL KRISHNA SINGHAL	May 6, 1985
VISHWANATH Vs. CANTONMENT BOARD AGRA	October 28, 1985
VYAPAR MANDAL SOCIETY NEHTAUR BIJNOR Vs. NAGAR PALIKA NEHTAUR AND ORS.	September 9, 1985
W.L. KOHLI AND ORS. Vs. STATE OF U.P. AND ORS.	March 25, 1985
WORKMEN OF MUIR MILLS AND OTHER Vs. LABOUR COURT III U. P, KANPUR AND OTHERS	July 31, 1985
YASHODANAND GARG Vs. HINDUSTAN COMMERCIAL BANK KANPUR	November 15, 1985
YASIN KHAN Vs. IST ADDITIONAL DISTRICT JUDGE RAMPUR	January 18, 1985
YOGENDRA DEO TRIPATHI Vs. U P PUBLIC SERVICES TRIBUNAL	April 8, 1985
YOGENDRA PRASAD CHATURVEDI Vs. ADDITIONAL CIVIL JUDGE AND ORS.	November 18, 1985
ZILA PARISHAD, GORAKHPUR Vs. RAMANUJ SHAHI	August 16, 1985
ZILEDAR Vs. STATE OF U P	March 22, 1985

Year 1985 of HIGH COURT OF ALLAHABAD

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