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A K INTERNATIONAL METAL MERCHANT AND COMMISSION AGENT Vs. STATE OF U P
|
December 10, 1984 |
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ABDUL AZIZ Vs. STATE OF UTTAR PRADESH
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April 20, 1984 |
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ABDUL GHAFFAR Vs. STATE OF U P
|
April 27, 1984 |
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ABDUL JAMIL KHAN Vs. SAHKARI GANNA SAMITI
|
July 26, 1984 |
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ABDUL QUAYUM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTH
|
January 9, 1984 |
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ABDUL RASHEED Vs. STATE OF UTTAR PRADESH
|
September 28, 1984 |
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ABDUL RASHID Vs. FIRM WAJID ALI ABDI ALI
|
December 13, 1984 |
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ABDUL REHMAN ALIAS GULAROO Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR
|
January 18, 1984 |
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ABDUL WAHAB Vs. CHANDRA PRAKASH
|
August 23, 1984 |
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ABDUL ZABBAR Vs. SUPERINTENDENT OF DISTRICT JAIL
|
January 6, 1984 |
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ABID ALI Vs. TOWN AREA COMMITTEE
|
August 3, 1984 |
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ACHCHEY LAL Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
|
June 9, 1984 |
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ACHCHEY LAL Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
|
September 6, 1984 |
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ACHHAIBER Vs. SHAKILUNNISA BIBI
|
February 2, 1984 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOLAR CHEMICALS PRIVATE LIMITED
|
August 28, 1984 |
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AFZAL HUSAIN Vs. DISTRICT JUDGE
|
April 23, 1984 |
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AGARWAL DIGAMBAR JAIN SAMITI Vs. BADRI PRASAD SRIVASTAVA
|
April 11, 1984 |
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AJAI KUMAR JAIN Vs. 2ND ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
January 19, 1984 |
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AJEET GUPTA Vs. MUKTESHWARI NIGAM
|
September 25, 1984 |
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AKHTAR Vs. STATE OF U P
|
February 15, 1984 |
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AKHTARI BEGUM Vs. AHAD HUSAIN
|
March 21, 1984 |
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AKHTARUL HASAN ANSARI Vs. REGISTRAR COOPERATIVE SOCIETIES
|
August 16, 1984 |
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ALI HASAN KHAN Vs. STATE OF U P
|
July 2, 1984 |
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ALL INDIA LOCO RUNNING STAFF ASSOCIATION Vs. UNION OF INDIA
|
December 17, 1984 |
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ALLORA SAHKARI AWAS SAMITI LTD Vs. CONTROLLING AUTHORITY DAYALBAGH
|
August 23, 1984 |
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AMAR NATH SINGH AND OTHERS Vs. ALI MOHAMMAD
|
July 18, 1984 |
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AMARNATH Vs. DY DIRECTOR OF CONSOLIDATION KANPUR
|
September 28, 1984 |
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AMBIKA PRASAD DWIVEDI Vs. HARIHAR PRASAD
|
September 28, 1984 |
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AMITAB CHAUDHARY Vs. DISTRICT JUDGE ALLAHABAD
|
August 8, 1984 |
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ANAND MOHAN Vs. UNION OF INDIA
|
December 11, 1984 |
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ANANDAN GUPTA Vs. NAVIN AGARWAL
|
August 30, 1984 |
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ANANT PRASAD Vs. RAJA RAM
|
January 16, 1984 |
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ANANT RAM Vs. STATE OF U P
|
August 16, 1984 |
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ANIL RICE MILL AND ANR. Vs. KRISHI UTPADAN MANDI SAMITI AND ORS.
|
May 17, 1984 |
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ANIS AHMAD KHAN Vs. STATE OF UTTAR PRADESH
|
September 3, 1984 |
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ANOOP KUMAR Vs. MEERUT DEVELOPMENT AUTHORITY
|
May 1, 1984 |
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ANWARUL HAQ Vs. NIZAM UDDIN
|
January 16, 1984 |
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ANWARUL HAQ Vs. NIZAM UDDIN
|
January 6, 1984 |
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ARUN KUMAR Vs. DISTRICT JUDGE SAHARANPUR
|
November 26, 1984 |
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ARUN KUMAR SHUKLA Vs. CHANCELLOR ALLAHABAD UNIVERSITY
|
March 6, 1984 |
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ARUN KUMAR VASHISHTH Vs. PRINCIPAL LALA LAJPAT RAI MEMORIAL MEDICAL COLLEGE MEERUT
|
November 29, 1984 |
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ASFAQ Vs. STATE OF U P
|
January 31, 1984 |
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ASHARFI Vs. STATE OF U P
|
March 8, 1984 |
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ASHOK KUMAR Vs. STATE OF U P
|
March 7, 1984 |
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ASHOK KUMAR CHAUDHARY Vs. IST ADDITIONAL DISTRICT JUDGE
|
March 16, 1984 |
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ATMA RAM Vs. STATE OF UTTAR PRADESH
|
January 10, 1984 |
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AVADH NARAIN Vs. STATE OF U P
|
February 28, 1984 |
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AVADHESH KUMAR Vs. SHEO SHANKAR
|
September 11, 1984 |
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AZIZ AGHA SARWAR Vs. IIND ADDITIONAL DISTRICT JUDGE, MURADABAD
|
April 6, 1984 |
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B C HASARAM Vs. SANTOSH KUMAR
|
August 30, 1984 |
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B K MISRA Vs. STATE OF UTTAR PRADESH
|
November 16, 1984 |
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BABA JAMUNA DAS MAHANTH Vs. PRESCRIBED AUTHORITYURBAN LAND CEILING
|
August 6, 1984 |
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BABA SHAMBHU GIN Vs. STATE OF UTTAR PRADESH
|
December 18, 1984 |
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BABU Vs. STATE OF U P
|
January 5, 1984 |
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BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
December 4, 1984 |
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BABU RAM Vs. STATE OF U P
|
January 4, 1984 |
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BABU RAM AND COMPANY Vs. FOOD CORPORATION OF INDIA
|
October 16, 1984 |
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BADRI PANDEY Vs. STATE OF UTTAR PRADESH
|
March 15, 1984 |
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BAHORI LAL Vs. BOARD OF REVENUE U P
|
August 10, 1984 |
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BAJAJ ELECTRICALS LTD Vs. BON ENGINEERING CORPORATION
|
December 10, 1984 |
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BALCHAND Vs. STATE OF UTTAR PRADESH
|
January 6, 1984 |
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BALDEO RAJ Vs. STATE OF UTTAR PRADESH
|
April 30, 1984 |
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BALI KARAN LAL Vs. DISTRICT JUDGE BASTI
|
November 27, 1984 |
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BALJIT SINGH Vs. J I CUNNINGTON
|
February 8, 1984 |
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BALUNA COMMERCIAL COLLEGE Vs. IVTH ADDITIONAL DISTRICT JUDGE LUCKNOW
|
July 12, 1984 |
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BANSHI DHAR Vs. RAM SURAT
|
July 26, 1984 |
|
BANWARI LODH Vs. STATE OF UTTAR PRADESH
|
December 12, 1984 |
|
BAZPUR CO-OPERATIVE SUGAR FACTORY LIMITED Vs. SURENDRA MOHAN AGARWAL
|
January 2, 1984 |
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BECHAN PRASAD PANDEY Vs. UNION OF INDIA
|
July 9, 1984 |
|
BENARES COTTON AND SILK MILLS LTD Vs. SULBHA DEVI GUPTA
|
October 30, 1984 |
|
BENI MADHAV Vs. CHAMELI DEVI
|
September 4, 1984 |
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BENI MADHAV Vs. CHAMELI DEVI
|
April 9, 1984 |
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BETAL SINGH Vs. BOARD OF REVENUE U P
|
September 28, 1984 |
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BHAGWAN Vs. KISHAN SINGH
|
August 3, 1984 |
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BHAGWAN DASS Vs. STATE OF UTTAR PRADESH
|
April 12, 1984 |
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BHAGWAT PRASAD MISRA Vs. SUB DIVISIONAL OFFICER
|
September 28, 1984 |
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BHAGWATI Vs. RAM SEWAK
|
March 6, 1984 |
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BHAGWATI MANDIR BIRAIMAN Vs. STATE OF U P
|
April 25, 1984 |
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BHARAT Vs. RAM PRATAP
|
May 2, 1984 |
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BHARAT Vs. RAM PRATAP
|
February 5, 1984 |
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BHARAT LAL Vs. RAM KALI DEVI
|
February 21, 1984 |
|
BHARTIYA VIDYALAYA BIGHER SECONDARY SCHOOL Vs. RAM KRIPAL
|
July 10, 1984 |
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BHASKAR CHANDRA UPADHYA AND ETC., Vs. U.P. STATE CO
|
February 24, 1984 |
|
BHAWANI PRASAD Vs. BOARD OF REVENUE U P
|
September 26, 1984 |
|
BHOGI LAL Vs. STATE OF UTTAR PRADESH
|
December 11, 1984 |
|
BHOLA Vs. STATE OF U P
|
March 13, 1984 |
|
BHUDEO SINGH Vs. STATE OF UTTAR PRADESH
|
May 4, 1984 |
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BHUREY Vs. BOARD OF REVENUE U P
|
May 18, 1984 |
|
BIJOY KUMAR Vs. UNION OF INDIA
|
August 24, 1984 |
|
BIKARMA Vs. IVTH ADDITIONAL DISTRICT JUDGE VARANASI
|
May 15, 1984 |
|
BINDA PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE FAIZABAD
|
May 25, 1984 |
|
BIRENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
August 31, 1984 |
|
BISHAMBHAR DAYAL Vs. STATE OF UTTAR PRADESH
|
September 6, 1984 |
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BISHAMBHAR DAYAL Vs. VISHWANATH
|
August 1, 1984 |
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BISHAMBHAR DAYAL Vs. VISHWANATH AGARWAL
|
January 8, 1984 |
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BISHAMBHAR SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
July 26, 1984 |
|
BISHESHWAR DAYAL Vs. MUNSIF MAGISTRATE BIJNOR
|
February 8, 1984 |
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BRAHMESHWAR RAI Vs. STATE OF U P
|
April 26, 1984 |
|
BRIJ BHUSHAN DWIVEDI Vs. DEPUTY CHIEF, EXECUTIVE OFFICER KHADI AND VILLAGE INDUSTRIES COMMISSION AND ORS.
|
December 12, 1984 |
|
BRIJESH CHANDRA Vs. STATE OF U P
|
April 16, 1984 |
|
CHANDRA KALA Vs. MURARI LAL SINGHAL
|
October 29, 1984 |
|
CHANDRA PRAKASH Vs. MOHAN LAL
|
May 14, 1984 |
|
CHANDRA PRAKASH SINGHAL Vs. COMMISSIONER OF SALES TAX
|
July 27, 1984 |
|
CHANDRABHAN SINGH Vs. KASTOORI
|
August 8, 1984 |
|
CHANDRABHAN SRIVASTAVA Vs. BADRI PRASAD GUPTA
|
September 12, 1984 |
|
CHATURBHUJ Vs. M A KHAN
|
August 21, 1984 |
|
CHEMELIA Vs. ROOP CHAND MALIK
|
January 18, 1984 |
|
CHET RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
November 7, 1984 |
|
CHHANGA PRASAD SAHU Vs. STATE OF UTTAR PRADESH
|
January 18, 1984 |
|
CHHATRA DHARI SINGH Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
August 17, 1984 |
|
CHHEDA Vs. PADMAKAR TRIPATHI
|
January 19, 1984 |
|
CHHOTEY LAL AND ORS. Vs. SMT. MEERA DEVI
|
January 1, 1984 |
|
CHIEF SECRETARY Vs. VEERBAI
|
January 11, 1984 |
|
CHIKHURI Vs. SPECIAL JUDGE
|
April 4, 1984 |
|
CHIRANJI SINGH Vs. BOARD OF REVENUE U P
|
May 4, 1984 |
|
CHUNNI LAL Vs. RAM LAKHAN
|
September 26, 1984 |
|
CHUNNI LAL AND ORS Vs. RAM LAKHAN
|
June 2, 1984 |
|
COLLECTOR Vs. RATAN SHANKER PRASAD
|
August 2, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAI KUMAR MISHRAN
|
September 11, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BALRAM PRASAD
|
August 29, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. S B SUGAR MILLS
|
September 5, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR MODI
|
November 5, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. JAGDISH LAL AND SONS
|
November 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BADRI VISHAL TANDON AND GIRISH TANDON
|
October 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDU LAL SURAJPAL
|
October 12, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MUIR MILLS COMPANY LIMITED
|
January 13, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NARANG DAIRY PRODUCTS
|
December 7, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. MUIR MILLS CO LTD
|
January 13, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJ BANS SINGH
|
November 14, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. DEV JAIMEHI ICE AND COLD STORAGE
|
September 14, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. AHMAD HUSSAIN
|
August 13, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. CHHEDI LAL
|
May 25, 1984 |
|
COMMISSIONER OF SALES TAX Vs. PRAYAG ICE AND OIL MILLS
|
August 7, 1984 |
|
COMMISSIONER OF SALES TAX Vs. HARKUT UDYOG
|
August 21, 1984 |
|
COMMISSIONER OF SALES TAX Vs. UMA ART PRESS
|
March 24, 1984 |
|
COMMISSIONER OF SALES TAX Vs. ADARSH PAPER AND BOARD MANUFACTURING COMPANY
|
December 5, 1984 |
|
COMMISSIONER OF SALES TAX U P Vs. VEEKEY FOOTWEAR AND LEAR INDUSTRIES
|
March 14, 1984 |
|
COMMISSIONER OF SALES TAX U P Vs. AGRA FOOD PRODUCT PVT LTD
|
January 19, 1984 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. PYARELAL JAI PRAKASH
|
January 11, 1984 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. KANPUR PLASTIC PACK P LTD
|
March 21, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. SRIVASTAVA J K
|
January 12, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. NARESH CHAND BHARGAVA
|
September 10, 1984 |
|
COMMISSIONER OF WEALTH-TAX Vs. J K SRIVASTAVA
|
January 12, 1984 |
|
COMMISSIONER OF WEALTH-TAX Vs. CHINTAMANI SADH PHULWARI LAL AND RAJESHMANI
|
December 4, 1984 |
|
COMMISSIONER SALES TAX Vs. KRISHNA BRICK FIELD
|
January 23, 1984 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. PREMIER PACKAGING PVT LTD
|
February 24, 1984 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. AGRA BELTING WORKS
|
March 2, 1984 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. SARASWATI PRESS
|
September 24, 1984 |
|
COMMITTEE OF MANAGEMENT GOKUL DAS HINDU GIRLS COLLEGE Vs. DISTRICT MAGISTRATE MORADABAD
|
November 20, 1984 |
|
COMMITTEE OF MANAGEMENT JANTA SARASWATI UCHHTAR MADHYAMIK VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
|
December 17, 1984 |
|
COMMITTEE OF MANAGEMENT OF DADAUR INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS RAE BARELI
|
April 23, 1984 |
|
COMMITTEE OF MANAGEMENT OF SHRI SHANKARACHARYA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS SULTANPUR
|
January 6, 1984 |
|
COMMITTEE OF MANAGEMENT OF SUBHASH UCHCHTAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT REGION
|
November 20, 1984 |
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COMMITTEE OF MANAGEMENT RANI LAXMI BAI GIRLS INTER COLLEGE Vs. DIRECTOR OF EDUCATION U P
|
July 23, 1984 |
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COMMITTEE OF MANAGEMENT SRI PANNA LAL DIGAMBAR JAIN INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
|
July 18, 1984 |
|
COMMITTEE OF MANAGEMENT, RASHTRIYA KANYA INTER COLLEGE, BARHALGANJ, GORAKHPUR AND ANOTHER Vs. REGIONAL INSPECTORS OF GIRLS SCHOOLS, VIITH REGION, GORAKHPUR AND OTHERS
|
May 21, 1984 |
|
DADDAN SINGH Vs. SRI DEVA NARAIN SINGH
|
August 16, 1984 |
|
DAMODAR DAS Vs. GURCHARAN KAPOOR
|
August 21, 1984 |
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DARSHAN LAL Vs. ADDITIONAL DISTRICT JUDGE NAINITAL
|
February 2, 1984 |
|
DARSHAN SINGH Vs. BIMLA RANITL
|
September 28, 1984 |
|
DAYA SHANKER Vs. TAX RECOVERY OFFICER
|
September 25, 1984 |
|
DEEP KUMAR SHUKLA AND ANOTHER Vs. ALLAHABAD UNIVERSITY, ALLAHABAD AND OTHERS
|
February 27, 1984 |
|
DEEPAK GULATI AND OTHER Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
August 8, 1984 |
|
DEKO PRODUCTS Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1984 |
|
DEO MANI Vs. MANNA
|
December 18, 1984 |
|
DESH RAJ Vs. STATE OF U P
|
December 12, 1984 |
|
DEVENDRA KUMAR Vs. CHAND RANI
|
October 19, 1984 |
|
DEVI CHAND BISHAN CHAND Vs. STATE OF U P
|
March 6, 1984 |
|
DEVI PRASAD Vs. OM PRAKASH
|
February 28, 1984 |
|
DEVI SARAN Vs. STATE OF U P
|
July 12, 1984 |
|
DEVI SHANKER Vs. DY DIRECTOR OF CONSOLIDATION
|
August 3, 1984 |
|
DHANI RAM Vs. KRIPA SHANKER
|
December 10, 1984 |
|
DHANRAJ SINGH Vs. STATE OF U P
|
April 26, 1984 |
|
DHARAM PAL Vs. STATE OF UTTAR PRADESH
|
September 11, 1984 |
|
DHARAMVIR Vs. STATE
|
December 12, 1984 |
|
DHARAMVIR KARAMVIR AGENTS INDIAN OIL CORPORATION LTD Vs. DISTRICT MAGISTRATE FARRUKHABAD
|
January 19, 1984 |
|
DILIP KUMAR Vs. STATE OF U P
|
May 7, 1984 |
|
DINA NATH MISRA Vs. FATINGAN MISRA
|
September 11, 1984 |
|
DINESH CHANDRA GUPTA Vs. PRADEEP BHARGAVA
|
March 20, 1984 |
|
DINESH KUMAR Vs. STATE OF U P
|
April 23, 1984 |
|
DINESH SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
September 14, 1984 |
|
DIWAKAR PRASAD DUBEY Vs. PRABHAKAR PRASAD DUBEY
|
October 8, 1984 |
|
DOCTORS SAHKARI GRAH NIRMAN SAMITI LTD Vs. AVAS AVAM VIKAS PARISHAD
|
May 7, 1984 |
|
DR. (MRS.) KAMAL KANTI SRIVASTAVA Vs. CHANCELLOR, MEERUT UNIVERSITY AND ORS.
|
July 25, 1984 |
|
DR. CHANDRA BHUSHAN Vs. GOVERNOR, AS CHANCELLOR, MEERUT UNIVERSITY, MEERUT AND OTHERS
|
August 23, 1984 |
|
DR. JAMILUDDIN Vs. QAZI ZAMIRUL HASAN AND ORS.
|
January 10, 1984 |
|
DR. MADAN LAL AGARWAL Vs. STATE OF UTTAR PRADESH AND ORS.
|
October 23, 1984 |
|
DR. SHYAM NARAIN PANDE Vs. VICE
|
October 16, 1984 |
|
DULARI DEVI Vs. CLAIMS COMMISSIONER, N. RLYS. ALLAHABAD
|
September 4, 1984 |
|
DURGA PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE JHANSI
|
September 20, 1984 |
|
DURGA SHANKAR DIXIT Vs. SRI MARWARI VIDYALAYA INTER COLLEGE AND ORS.
|
August 28, 1984 |
|
DWARIKA PRASAD Vs. STATE OF UTTARPRADESH
|
April 17, 1984 |
|
DYER MEAKIN BREWERIES LTD Vs. BIMLA GUPTA
|
November 8, 1984 |
|
E. SEPTON AND COMPANY PRIVATE LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
September 27, 1984 |
|
ELLY LILLY BONDED PHARMACY Vs. STATE OF UTTAR PRADESH
|
January 25, 1984 |
|
FAHIM HUSAIN Vs. STATE OF U P
|
March 22, 1984 |
|
FAISHAL MALIK Vs. STATE OF U P
|
January 5, 1984 |
|
FAJIUDRA SINGH Vs. STATE OF U.P.
|
April 24, 1984 |
|
FARHAT ULLAH Vs. COLLECTOR ETAWAH
|
August 14, 1984 |
|
FARMAN ALI Vs. STATE OF UTTAR PRADESH
|
October 10, 1984 |
|
FAROOQUE AHMED Vs. STATE
|
October 23, 1984 |
|
FARUKH Vs. DISTRICT JUDGE
|
July 11, 1984 |
|
FAUJI Vs. STATE OF U P
|
April 12, 1984 |
|
FAUJI COLONY COLLECTIVE SAHAKARI KHETI SAMITI LTD Vs. STATE OF U P
|
August 27, 1984 |
|
G S L VARMA Vs. HONBLE MR JUSTICE Y V CHANDRACHUD
|
January 9, 1984 |
|
GAJRAJ Vs. STATE OF U P
|
March 1, 1984 |
|
GAJRAJ SINGH Vs. STATE OF U P
|
January 27, 1984 |
|
GAJRAJ SINGH Vs. NASEER AHMAD
|
July 12, 1984 |
|
GANGA NARAIN Vs. IIND ADDITIONAL DISTRICT JUDGE
|
July 24, 1984 |
|
GAON SABHA DOMANPUR Vs. JAGANNATH SINGH
|
January 19, 1984 |
|
GAON SABHA SULTANPATTI Vs. BOARD OF REVENUE U P
|
May 16, 1984 |
|
GARWARE PAINTS LTD Vs. PREM CHAND GUPTA
|
September 12, 1984 |
|
GAURHARI SINGHANIA Vs. WEALTH TAX OFFICER
|
November 20, 1984 |
|
GENDA LAL Vs. STATE OF U P
|
November 22, 1984 |
|
GHANSHYAM SINGH AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
|
October 29, 1984 |
|
GHANSHYAM UPADHYAY AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 8, 1984 |
|
GHASI RAM PRADHAN Vs. SURENDRA SINGH
|
September 14, 1984 |
|
GHASITA SINGH Vs. HARIYA SINGH
|
December 13, 1984 |
|
GHOOREY SINGH Vs. STATE OF UTTAR PRADESH
|
December 14, 1984 |
|
GHOOREY SINGH Vs. STATE OF UTTAR PRADESH
|
November 23, 1984 |
|
GIRIRAJ SHARMA Vs. STATE OF UTTAR PRADESH AND OTHERS
|
October 15, 1984 |
|
GOPAL COLD STORAGE AND ICE FACTORY Vs. UNION OF INDIA
|
November 27, 1984 |
|
GOPI NATH Vs. BOARD OF REVENUE UTTAR PRADESH
|
March 29, 1984 |
|
GORAKH Vs. BOARD OF REVENUE U P
|
September 28, 1984 |
|
GRAM SAMAJ MANUUTA Vs. BHONDI
|
October 29, 1984 |
|
GUDDOO Vs. DISTRICT MAGISTRATE LUCKNOW
|
May 24, 1984 |
|
GULAB Vs. CHANDAN KUNWAR
|
February 22, 1984 |
|
GULAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
November 21, 1984 |
|
GULJAR RAM Vs. COMMISSIONER FAIZABAD
|
April 17, 1984 |
|
GULU G THADANI (HUF) Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 3, 1984 |
|
GURDAYAL Vs. STATE OF U P
|
January 2, 1984 |
|
GYASUDDIN Vs. ALLAH TALA WAQF MAUSUMA
|
December 20, 1984 |
|
HAMID MUZAFFAR Vs. MASOOD MUZAFFAR AND ORS.
|
December 7, 1984 |
|
HANSRAJ CHATURVEDI Vs. STATE OF U P
|
February 8, 1984 |
|
HAR NARAIN TEXTILES P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1984 |
|
HARBHAJAN SINGH Vs. NEW INDIA ASSURANCE CO LTD , BOMBAY
|
March 22, 1984 |
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HARDWARI Vs. STATE OF U P
|
April 18, 1984 |
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HARI NANDAN AGARWALHARI NANDAN AGARWAL HUF Vs. INCOME-TAX OFFICER A-WARD
|
December 19, 1984 |
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HARI OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
March 24, 1984 |
|
HARI OM PRAKASH AGARWAL Vs. UNION OF INDIA
|
July 24, 1984 |
|
HARI RAM ARYA Vs. STATE OF UTTAR PRADESH
|
September 13, 1984 |
|
HARI SHANKER KAPOOR Vs. II ADDL DISTRICT JUDGE
|
October 18, 1984 |
|
HARI SHANKER LAL Vs. THE SECRETARY OF GOVERNMENT OF U.P. SHASAN SINCHAI VIBHAG LUCKNOW AND OTHERS
|
December 13, 1984 |
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HARI SHANKER SRIVASTAVA Vs. SAVITRI DEVI
|
September 26, 1984 |
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HARIBANS SINGH Vs. R S ASTHANA
|
September 19, 1984 |
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HARIHAR NATH PANDEY Vs. DINESH NARAIN
|
November 29, 1984 |
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HARISH CHANDRA SRIVASTAVA Vs. DEPUTY COMMISSIONER FAIZABAD
|
November 12, 1984 |
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HASAMUDDIN Vs. BUNDO
|
November 29, 1984 |
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HASEEN BANO Vs. MOHAMMAD HUSAIN
|
August 22, 1984 |
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HASNAIN Vs. STATE OF UTTAR PRADESH
|
September 17, 1984 |
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HINDOO PAT AND ORS. Vs. DISTRICT JUDGE AND ANR.
|
December 11, 1984 |
|
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. STATE OF U P
|
December 9, 1984 |
|
HINDUSTAN CONSTRUCTION LTD Vs. STATE
|
September 12, 1984 |
|
HIRA LAL Vs. CIVIL JUDGE AND ORS.
|
October 16, 1984 |
|
HOMESH KUMAR SHARMA Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
|
December 20, 1984 |
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HUSAIN BAKSH Vs. ALA BAKSH
|
May 7, 1984 |
|
IBNE HASAN Vs. HASINA BIBI
|
January 31, 1984 |
|
ILAHI BUX Vs. STATE OF UTTAR PRADESH
|
May 15, 1984 |
|
IMAM BAKSH Vs. STATE OF U P
|
August 6, 1984 |
|
IN RE : R K CHAKRAVARTY, COLLECTOR, CUSTOM AND CENTRAL EXCISES Vs. STATE
|
December 18, 1984 |
|
INCOME-TAX OFFICER Vs. GWALIOR TEXTILES
|
May 31, 1984 |
|
INCOME-TAX OFFICER Vs. RAJ KUMAR CHAURASIYA
|
June 23, 1984 |
|
INCOME-TAX OFFICER Vs. SUKHAN LAL SINGH
|
February 24, 1984 |
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INDRA RAJ SINGH YADAVA Vs. U.P. MADHYAMIK SHIKSHA SEWA AYOG, ALLAHABAD AND OTHER
|
April 27, 1984 |
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INDU ENGINEERING AND TEXTILES LTD Vs. COMMISSIONERAGRA DIVISION
|
July 30, 1984 |
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INSPECTOR OF SAMPS U P Vs. BHAGWATI PRASAD
|
September 28, 1984 |
|
IQBAL AHMAD Vs. ABDUL QUDDUS ANSARI
|
May 23, 1984 |
|
J J PANCHOLI Vs. SRIDHARJEE
|
January 17, 1984 |
|
J N SRIVASTAVA Vs. LUCKNOW UNIVERSITY
|
November 6, 1984 |
|
JAGA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
January 27, 1984 |
|
JAGAT SINGH Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
|
July 25, 1984 |
|
JAGJIT SINGH Vs. STATE OF U P
|
March 31, 1984 |
|
JAI BALA NAITHANI Vs. STATE OF U P
|
August 23, 1984 |
|
JAI BHAGWAN Vs. IST ADDL. DISTRICT JUDGE GHAZIABAD
|
August 1, 1984 |
|
JAI GURUDEV DHARAM PRACHARAK SANGH Vs. STATE
|
August 29, 1984 |
|
JAI PRAKASH Vs. STATE OF U P
|
August 24, 1984 |
|
JAI PRAKASH Vs. SURENDRA PRAKASH GOEL
|
April 19, 1984 |
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JAIN SHUDH VANASPATI LTD Vs. LABOUR COURT, GHAZIABAD
|
April 6, 1984 |
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JAIPUR UDYOG LTD Vs. INDIAN DRUGS AND PHARMACEUTICALS LTD
|
January 31, 1984 |
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JAIRANI DEVI Vs. KRISHNA KUMAR JAUHARI
|
March 29, 1984 |
|
JALAL UDDIN Vs. STATE OF UTTAR PRADESH
|
December 12, 1984 |
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JAMILLUDDIN Vs. QAZI ZAMIRUL HASAN
|
June 10, 1984 |
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JAMUNA AHIR Vs. RAM BALI SINGH
|
November 21, 1984 |
|
JANG BAHADUR SINGH Vs. NAGESHWAR SINGH AND ANR.
|
July 27, 1984 |
|
JANKI Vs. GANESH RAM
|
January 9, 1984 |
|
JANKI PRASAD Vs. IIND A D J MORADABAD
|
February 6, 1984 |
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JASWANT RAI KUMAR Vs. AFTAB AHMED
|
January 27, 1984 |
|
JAVITRI DEVI Vs. RAJ PAL SINGH
|
December 12, 1984 |
|
JAYANTI PRASAD SHARMA Vs. RAMSHRI DEVI
|
February 8, 1984 |
|
JHABBOO LAL KESARA ROLLING MILLS Vs. UNION OF INDIA
|
July 31, 1984 |
|
JHAMMAN LAL Vs. DISTRICT MAGISTRATE ALIGARH
|
February 3, 1984 |
|
JITENDRA KUMAR SAXENA Vs. UNION OF INDIA
|
April 5, 1984 |
|
JODBAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 20, 1984 |
|
JOGRAJ Vs. STATE OF U P
|
April 11, 1984 |
|
JYOTI PRASAD DIXIT Vs. BITAN DEVI
|
August 30, 1984 |
|
K N MODI Vs. STATE OF U P
|
May 16, 1984 |
|
K. GOPAL Vs. SMT. SUSHILA AGARWAL
|
October 9, 1984 |
|
K.M. HAMIMUN NISA Vs. STATE OF UTTAR PRADESH
|
February 14, 1984 |
|
K.N. BHARGAVA Vs. DISTRICT JUDGE
|
March 30, 1984 |
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KAILASH CHAND RAMESH CHAND Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 24, 1984 |
|
KAILASH CHANDRA Vs. ASHFAQ AHMAD AND ANR.
|
May 9, 1984 |
|
KAILASH NATH VERMA Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
|
May 1, 1984 |
|
KALAWATI Vs. BALWANT SINGH
|
November 19, 1984 |
|
KALE SINGH Vs. ASSISTANT SUGAR COMMISSIONER
|
January 6, 1984 |
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KALI CHARAN Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
March 29, 1984 |
|
KALLO Vs. U.P. STATE ROADWAYS TRANSPORT
|
October 30, 1984 |
|
KALPANA KALA KENDRA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 18, 1984 |
|
KALPANA KALA KENDRA, KANPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 15, 1984 |
|
KAMAL LAL & ORS. Vs. MOHAN LAL & ORS.
|
March 9, 1984 |
|
KAMAL PRAKASH SAHU Vs. UNION OF INDIA
|
December 7, 1984 |
|
KAMLA Vs. R L BILGAINYAN
|
May 7, 1984 |
|
KAMLA DEVI Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 27, 1984 |
|
KAMLA KUMARI Vs. MOHAN LAL
|
March 9, 1984 |
|
KAMLA SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
May 13, 1984 |
|
KAMLESH KUMAR Vs. GIRISH KAPOOR
|
April 12, 1984 |
|
KANHAI LAL Vs. STATE OF U P
|
November 6, 1984 |
|
KANHAIYA LAL PRAHLADRAI Vs. INCOME-TAX OFFICER
|
March 2, 1984 |
|
KANHIYA LAL OM PRAKASH Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1984 |
|
KANTI PRASAD SHARMA COMPLAINANT Vs. SUMED KUMAR GUPTA ACCUSED
|
February 9, 1984 |
|
KASHI PRASAD KESARVANI Vs. COMMISSIONER SALES TAX
|
September 26, 1984 |
|
KEDAR NATH Vs. STATE OF U P
|
February 9, 1984 |
|
KEDAR NATH AWASTHI Vs. ADMINISTRATOR NAGAR MAHAPALIKA FUNCTIONING AS MANAGER OF AMINABAD INTERMEDIATE COLLEGE
|
October 22, 1984 |
|
KEDAR NATH KANU Vs. MAHABIR PRASAD
|
October 19, 1984 |
|
KHACHERU Vs. STATE OF U P
|
January 31, 1984 |
|
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. SATEYSWAR PRASAD NAUTIYAL
|
December 4, 1984 |
|
KHAIRUL NISA Vs. AISHA BIBI
|
May 17, 1984 |
|
KHEM SINGH YADAV Vs. U P STATE
|
January 5, 1984 |
|
KHEMANAND PANDEY Vs. VIJAY KUMAR
|
November 30, 1984 |
|
KHILARI SINGH Vs. DISTRICT JUDGE MUZAFFARNAGAR
|
August 21, 1984 |
|
KIRAN TEWARI Vs. KAILASHENDRA PRASAD
|
April 5, 1984 |
|
KISAN SAHKARI CHINI MILLS LIMITED Vs. UNION OF INDIA
|
October 20, 1984 |
|
KISHORI LAL MODIANI Vs. UNION OF INDIA AND ORS.
|
November 28, 1984 |
|
KM. PUSHPA SINGH Vs. SECRETARY, U.P. HIGH SCHOOL AND INTERMEDIATE EDUCATION BOARD, ALLAHABAD AND ANOTHER
|
December 14, 1984 |
|
KOTWAL SINGH RAWAT Vs. UNION OF INDIA
|
March 14, 1984 |
|
KRISHAN KANT Vs. DILIP KUMAR
|
January 20, 1984 |
|
KRISHNA DEVI Vs. ADDL CIVIL JUDGE BIJNOR
|
November 14, 1984 |
|
KRISHNA GOPAL SINGHAL Vs. DISTRICT JUDGE KANPUR
|
November 13, 1984 |
|
KRISHNA KUMAR Vs. BALBIR SINGH
|
May 10, 1984 |
|
KRISHNA KUMAR SRIVASTAVA Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
November 8, 1984 |
|
KRISHNA KUMARI GUPTA Vs. GUR BUXEESH SINGH
|
September 20, 1984 |
|
KRISHNA MOHAN GUPTA Vs. ADDITIONAL DISTRICT JUDGE MEERUT
|
September 26, 1984 |
|
KRISHNA NARAIN GARG Vs. MAHABIR AGENCIES
|
May 1, 1984 |
|
KULBHUSHAN CHAWLA Vs. COMMISSIONER OF SALES TAX
|
January 16, 1984 |
|
KULDIP NARAIN LAL Vs. MAHENDRA PAL JAM
|
April 20, 1984 |
|
KUMAR EXPORTERS P LTD Vs. NAINI OXYGEN AND ACETYLENE GAS LTD
|
January 9, 1984 |
|
KUMARI MADHULIKA MATHUR Vs. GORAKHPUR UNIVERSITY
|
April 6, 1984 |
|
KUNJ BEHARI LAL Vs. DISTRICT JUDGE GORAKHPUR
|
September 12, 1984 |
|
L H SUGAR FACTORIES LIMITED Vs. COLLECTOR, CENTRAL EXCISE
|
September 25, 1984 |
|
L N MATHUR Vs. CHANCELLOR LUCKNOW UNIVERSITY
|
November 30, 1984 |
|
LACHMIN DEVI ALIAS GILLOR Vs. LAKSHI RATAN COTTON MILLS CO. LTD.
|
February 2, 1984 |
|
LADLAY MOHAN MATHUR Vs. B S BHATNAGAR
|
September 6, 1984 |
|
LAJPAT RAI MALHOTRA Vs. SHIV CHARAN DASS
|
November 28, 1984 |
|
LAKHMATI Vs. BOARD OF REVENUE U P
|
August 14, 1984 |
|
LALA PRASAD Vs. JAIDEO LOHIA
|
April 25, 1984 |
|
LALA RAM Vs. NATHI LAL
|
January 16, 1984 |
|
LALA RAM Vs. ARJUN DAS AND ORS.
|
October 23, 1984 |
|
LALLAN Vs. STATE
|
April 20, 1984 |
|
LALLAN Vs. STATE
|
April 4, 1984 |
|
LAXMI DEVI Vs. NARENDRA SINGH
|
November 15, 1984 |
|
LAXMI NARAIN GUPTA Vs. U P PUBLIC SERVICE TRIBUNAL
|
September 24, 1984 |
|
LUXMI NARAIN KAPOOR Vs. RADHEY MOHAN KAPOOR
|
September 5, 1984 |
|
M C SANYAL Vs. DISTRICT JUDGE DEHRADUN
|
November 14, 1984 |
|
M. SREERAMULU AND ANOTHER Vs. RAILWAY BOARD AND OTHERS
|
April 18, 1984 |
|
M/S COILTECH INDIA (PVT.) LTD. Vs. SURESH CHAND OSWAL AND OTHERS
|
October 19, 1984 |
|
MADAN GOPAL Vs. STATE OF UTTAR PRADESH
|
January 9, 1984 |
|
MADOO SINGH Vs. STATE OF U P
|
April 3, 1984 |
|
MAHARAJA CLOTH MERCHANTS Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1984 |
|
MAHARAJI AND OTHERS Vs. VIKRAMA JEET AND OTHERS
|
September 24, 1984 |
|
MAHARANI CHOPRA Vs. DARSHAN LAL
|
September 25, 1984 |
|
MAHATMA GANDHI INTER COLLEGE Vs. GAON SABHA PATAN
|
February 28, 1984 |
|
MAHAVIR PRASAD VERMA Vs. UNION OF INDIA
|
July 26, 1984 |
|
MAHAVIR PRASAD VERMA Vs. UNION OF INDIA AND ORS.
|
June 26, 1984 |
|
MAHENDER KAUR Vs. STATE OF U P AND ORS
|
September 4, 1984 |
|
MAHENDER KAUR Vs. STATE OF U P
|
September 14, 1984 |
|
MAHENDRA VIKRAM SINGH Vs. IV ADDITIONAL DISTRICT JUDGE BAREILLY
|
July 10, 1984 |
|
MAHESH PRASAD GOUR Vs. AUTHORISED CONTROLLER V D T INTER COLLEGE MIANGANJ
|
May 25, 1984 |
|
MAHMUDUL HAQ Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
January 5, 1984 |
|
MAJID Vs. ASHOK KUMAR
|
March 13, 1984 |
|
MALIK RAM Vs. STATE OF U P
|
April 12, 1984 |
|
MALKHAN Vs. MOLHAR
|
March 2, 1984 |
|
MALLO Vs. BAKHTAWARI
|
December 18, 1984 |
|
MALTI PRASAD RAM PRASAD Vs. COMMISSIONER OF INCOME TAX
|
November 6, 1984 |
|
MAN MOHAN Vs. STATE OF U P
|
September 21, 1984 |
|
MANAGEMENT COMMITTEE OF M M INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION
|
January 12, 1984 |
|
MANAGER YADAV Vs. STATE OF U P
|
August 21, 1984 |
|
MANAGING COMMITTEE, HIGHER SECONDARY SCHOOL ITAR Vs. DISTRICT INSPECTOR OF SCHOOLS
|
August 7, 1984 |
|
MANAGING COMMITTEESHREE SANATHAN DHARM SANASKRIT Vs. STATE OF U P
|
January 24, 1984 |
|
MANDIR RAM JANKI GULARGHAT Vs. NARENDRA KUMAR
|
November 16, 1984 |
|
MANGAT SINGH Vs. SUNDER LAL
|
December 18, 1984 |
|
MANGE Vs. STATE OF U P
|
January 9, 1984 |
|
MANSA RAM AND SONS BANKERS Vs. JANKI DASS OM PRAKASH
|
April 9, 1984 |
|
MANVIR SINGH Vs. STATE
|
February 3, 1984 |
|
MANZOOR AHMAD Vs. STATE OF U P
|
May 18, 1984 |
|
MARGHOOBUR RAHMAN Vs. STATE OF UTTAR PRADESH
|
September 13, 1984 |
|
MASROOR Vs. DISTRICT MAGISTRATE
|
May 22, 1984 |
|
MATA PRASAD DWIVEDI Vs. SPECIAL JUDGE IST ADDITIONAL DISTRICT JUDGE
|
September 21, 1984 |
|
MAU COLD STORAGE AND KHANDSARI SUGAR FACTORY P LTD Vs. REGISTRAR OF COMPANIES
|
July 16, 1984 |
|
MEDICAL OFFICER OF HEALTH Vs. SATISH KUMAR KAPOOR
|
December 5, 1984 |
|
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
April 11, 1984 |
|
MOHABBAT ALI Vs. STATE
|
April 6, 1984 |
|
MOHAMMAD MANZARULLAH Vs. STATE OF UTTAR PRADESH
|
November 19, 1984 |
|
MOHAMMAD RASHID Vs. RAM KISHORE
|
November 11, 1984 |
|
MOHAMMAD YAMEEN Vs. SHAMIM BANO
|
March 27, 1984 |
|
MOHAMMAD YAQUB Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
August 30, 1984 |
|
MOHAMMAD YUSUF Vs. DISTRICT MAGISTRATE MORADABAD
|
April 18, 1984 |
|
MOHD AHMAD Vs. ALLAH RABBUL ALEMIN
|
August 3, 1984 |
|
MOHD FAIYAZ ALI KHAN Vs. MOHD MUBARAK ALI KHAN
|
August 27, 1984 |
|
MOHD HANIF Vs. STATE OF UTTAR PRADESH
|
February 8, 1984 |
|
MOHD ZAKARIA Vs. DISTRICT JUDGE GONDA
|
February 8, 1984 |
|
MOHD. RASHID AND ORS. Vs. RAM KISHORE AND ORS.
|
November 29, 1984 |
|
MOHD. YAQUB Vs. THE IV ADDITIONAL DISTRICT AND SESSION JUDGE, KANPUR
|
August 30, 1984 |
|
MOHID Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
January 2, 1984 |
|
MOTI LAL Vs. LAL MANI
|
February 10, 1984 |
|
MOTI MAHAL TALKIES, KANPUR Vs. SECOND INDUSTRIAL TRIBUNAL, UTTAR PRADESH, LUCKNOW
|
December 17, 1984 |
|
MOTILAL Vs. THAKURDAS
|
May 8, 1984 |
|
MUKUND CHANDRA CHOPRA Vs. XII ADDL. DISTRICT JUDGE, KANPUR
|
August 8, 1984 |
|
MUNESHWAR Vs. STATE OF U P
|
May 25, 1984 |
|
MUNNA LAL AGARWAL Vs. DISTRICT MAGISTRATE ALIGARH
|
February 8, 1984 |
|
MUNNA PRASAD AND ANR. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
March 27, 1984 |
|
MURARI LAL Vs. DISTRICT JUDGE AND ORS.
|
August 8, 1984 |
|
MURLI Vs. STATE
|
October 17, 1984 |
|
MUSTAQ AHMAD Vs. STATE OF U.P.
|
December 10, 1984 |
|
N S A NAGAR MAHAPALIKA AGRA Vs. RAM GOPAL
|
July 12, 1984 |
|
N.S.A. NAGAR MAHAPALIKA Vs. HARISH CHANDRA
|
July 12, 1984 |
|
NACHHAN AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
January 2, 1984 |
|
NAGAR SWASTHYA ADHIKARI Vs. MOHAMMAD RAFIQ
|
August 9, 1984 |
|
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. RAM KHELAWAN
|
May 18, 1984 |
|
NAGINA Vs. BASANT LAL
|
November 13, 1984 |
|
NANHA SINGH Vs. SUPDT DISTT JAIL KANPUR
|
March 28, 1984 |
|
NANHEY LAL Vs. STATE OF U P
|
December 11, 1984 |
|
NARAIN SINGH Vs. STATE OF U P
|
July 19, 1984 |
|
NARAINA Vs. STATE OF U P
|
September 18, 1984 |
|
NARENDRA CHANDRA DEO Vs. ADDITIONAL DISTRICT JUDGE
|
March 13, 1984 |
|
NARENDRA NATH SIROTHIA Vs. VICE
|
October 31, 1984 |
|
NARESH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND ORS.
|
October 3, 1984 |
|
NARESH KUMAR SAWHNEY Vs. NEW JAI BHARAT TRANSPORT
|
January 18, 1984 |
|
NASEEM Vs. STATE OF U P
|
December 19, 1984 |
|
NASEEM AHMAD Vs. STATE OF U P
|
February 8, 1984 |
|
NAURATAN ENTERPRISES PRIVATE LTD Vs. STATE OF U P
|
May 23, 1984 |
|
NAWAB ALI Vs. RAM MURTI DEVI
|
March 20, 1984 |
|
NEPAL SINGH Vs. RAM CHANDER
|
April 19, 1984 |
|
NEW INDIA ASSURANCE CO Vs. NACHHAN
|
January 20, 1984 |
|
NEW INDIA ASSURANCE CO Vs. SHAKUNTALA DEVI
|
February 22, 1984 |
|
NEW INDIA ASSURANCE CO LTD Vs. SURJIT KAUR
|
January 27, 1984 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHD ASHFAQ
|
January 17, 1984 |
|
NEW INDIA ASSURANCE CO LTD Vs. KHIMULI DEVI
|
December 20, 1984 |
|
NEW INDIA INSURANCE COMPANY Vs. VINDHWASNI DEVI @ MAYA DEVI AND ORS.
|
September 19, 1984 |
|
NIHORE CHAMAR Vs. SUDISHTA CHAMAR
|
April 18, 1984 |
|
NIRMALA NAUTIYAL Vs. CHANCELLOR UNIVERSITY OF LUCKNOW
|
April 23, 1984 |
|
NIRU BHUSHAN SINGH Vs. DISTRICT JUDGE UMPIRE SHRI A B MATHUR
|
September 20, 1984 |
|
NITHURI Vs. IV ADDITIONAL DISTRICT JUDGE DEORIA
|
July 24, 1984 |
|
NIZAM UDDIN ALIAS TEMPO Vs. DISTRICT MAGISTRATE MORADAHAD
|
April 27, 1984 |
|
NOOR MOHAMMAD Vs. SHRIMATI PHOOLA RANI
|
April 18, 1984 |
|
NOORUL HUDA ALIAS NANKA Vs. SUPERINTENDENT CENTRAL JAIL
|
February 9, 1984 |
|
NURUL HUDA Vs. AMITABH BACHCHAN
|
September 18, 1984 |
|
O.P. VERMA Vs. BOARD OF MANAGEMENT, DEVA NAGRI POLYTECHNIC SOCIETY, MEERUT AND OTHERS
|
December 4, 1984 |
|
OM INDUSTRIES Vs. STATE OF UTTAR PRADESH
|
January 13, 1984 |
|
OM PARKASH Vs. IIIRD ADDL. DISTRICT JUDGE, FARRUKHABAD AND OTHERS
|
August 6, 1984 |
|
OM PRAKASH Vs. IIIRD ADDITIONAL DISTRICT JUDGE FARRUKHABAD
|
September 6, 1984 |
|
OM PRAKASH Vs. STATE OF U P
|
July 13, 1984 |
|
OM PRAKASH Vs. PRESCRIBED AUTHORITY
|
October 15, 1984 |
|
OM PRAKASH AGARWAL Vs. STATE
|
November 30, 1984 |
|
ORIENTAL F AND G INSURANCE CO LTD Vs. N S T CO P LTD
|
December 10, 1984 |
|
ORIENTAL FIRE AND GENERAL Vs. CHAMELI DEVI
|
September 14, 1984 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY Vs. SANT LAL
|
January 19, 1984 |
|
P H TRIPATHI Vs. CENTRAL BANK OF INDIA
|
November 23, 1984 |
|
P J LARTIUS Vs. BOARD OF REVENUE ALLAHABAD
|
March 9, 1984 |
|
P K SINGH Vs. STATE OF UTTAR PRADESH
|
February 2, 1984 |
|
PALTU Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
|
October 30, 1984 |
|
PANCHAM ALIAS BECHAN Vs. SITA RAM
|
July 27, 1984 |
|
PANKAJ DAL MILL Vs. STATE OF UTTARPRADESH
|
December 4, 1984 |
|
PANNA LAL SONKAR Vs. PRESCRIBED AUTHORITY MUNSIF WEST
|
August 24, 1984 |
|
PANWAN INDER SINGH Vs. STATE OF UTTAR PRADESH
|
May 24, 1984 |
|
PARAG LAL BEHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
September 27, 1984 |
|
PARBATI DEVI Vs. LALLOO DEVI
|
November 22, 1984 |
|
PASHUPATI NATH Vs. RAMJI
|
March 7, 1984 |
|
PHOOL KALI Vs. IST ADDITIONAL DISTRICT JUDGE
|
January 24, 1984 |
|
PHOOL SINGH Vs. STATE OF U P
|
August 10, 1984 |
|
PHOOLWATI Vs. GYAN CHAND VERMA
|
September 17, 1984 |
|
POKAN Vs. AZIZ AHMAD KHAN
|
January 9, 1984 |
|
POKHAI Vs. DINA
|
January 5, 1984 |
|
POORAN CHAND BHATT Vs. VII ADDITIONAL DISTRICT JUDGE LUCKNOW
|
July 12, 1984 |
|
PRABHAT NARAIN Vs. STATE OF UTTAR PRADESH
|
September 19, 1984 |
|
PRABHU DAYAL Vs. BOARD OF REVENUE UTTAR PRADESH
|
May 11, 1984 |
|
PRAKASH GUN HOUSE Vs. DISTRICT MAGISTRATE HARDOI
|
January 10, 1984 |
|
PRAKASH NARAIN MISRA Vs. JOINT DIRECTOR OF CONSOLIDATION KANPUR
|
May 3, 1984 |
|
PRAMOD KUMAR Vs. STATE OF UTTAR PRADESH AND ORS.
|
December 20, 1984 |
|
PRAN NATH DUGGAL Vs. STATE OF U P
|
August 16, 1984 |
|
PRATAP NARAIN PANDE Vs. NOMITA ROY
|
August 30, 1984 |
|
PRATAP SINGH Vs. J C GUPTA
|
May 2, 1984 |
|
PREETAM CHAND JAIN Vs. STATE OF U P
|
April 12, 1984 |
|
PREETAM SINGH Vs. STATE OF UTTAR PRADESH
|
February 23, 1984 |
|
PREM CHANDRA Vs. STATE OF U P
|
May 16, 1984 |
|
PREM RAJ SHARMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
|
January 30, 1984 |
|
PREM SHANKER AWASTHI Vs. PRAYAG DAS AND OTHERS
|
September 13, 1984 |
|
PUNJAB NATIONAL BANK Vs. LALJI TANDON
|
July 19, 1984 |
|
PUNJAB NATIONAL BANK Vs. SUGAN CHANDRA
|
November 29, 1984 |
|
PURSHOTTAM DAS Vs. PREMA DEVI
|
August 30, 1984 |
|
PUSHPA DEVI Vs. ANUP SINGH
|
November 12, 1984 |
|
PUSHPA DEVI AGARWAL Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
September 4, 1984 |
|
PUSHPENDRA SINGH Vs. SUPERINTENDENT DISTRICT JAIL
|
January 12, 1984 |
|
PYARI DEVI ALIAS LALTI DEVI Vs. RAMANAND
|
March 22, 1984 |
|
QASIM Vs. STATE
|
April 12, 1984 |
|
R K JAISWAL Vs. STATE OF UTTAR PRADESHAND
|
May 1, 1984 |
|
R N SONTHALIYA Vs. RAM PRASAD
|
May 3, 1984 |
|
R P NAUTIYAL Vs. CHANDRA MOHAN
|
November 13, 1984 |
|
R.G. PRASAD AND ANR. Vs. STATE OF U.P. AND ORS.
|
August 3, 1984 |
|
R.K. NIGAM Vs. NATIONAL TEXTILE CORPORATION U.P. LTD. KANPUR AND ANOTHER
|
August 3, 1984 |
|
RACHNA SHARMA Vs. CHANDRA MOHAN SHARMA
|
April 17, 1984 |
|
RADHA SWAMI SATSANG SABHA Vs. DISTRICT REGISTRAR AGRA
|
March 29, 1984 |
|
RADHEY GOVIND SWARUP Vs. UNION OF INDIA
|
January 9, 1984 |
|
RADHEY SHYAM Vs. DY DIRECTOR OF CONSOLIDATION GYANPUR
|
February 2, 1984 |
|
RADHEY SHYAM Vs. ADDITIONAL DISTRICT JUDGE UNNAO
|
March 24, 1984 |
|
RADHEY SHYAM Vs. STATE OF U P
|
May 24, 1984 |
|
RADHEY SHYAM Vs. DEPUTY DIRECTOR CONSOLIDATION MEERUT
|
September 18, 1984 |
|
RADHEY SHYAM BANSAL Vs. CHANCELLOR AGRA UNIVERSITY
|
May 16, 1984 |
|
RADHEY SHYAM BHARGAVA Vs. DR. BIHARI LAL GUPTA
|
August 14, 1984 |
|
RAFFAN KHAN Vs. NABI HUSSAIN ALIAS PUTTAN AND OTHERS
|
September 13, 1984 |
|
RAGBUNANDAN SINGH Vs. STATE OF U P
|
April 25, 1984 |
|
RAGHUBAR DAYAL Vs. STATE OF U P
|
April 20, 1984 |
|
RAGHUBIR PRASAD Vs. THE 1ST ADDITIONAL DISTRICT JUDGE KANPUR
|
July 10, 1984 |
|
RAGHUNATH PRASAD Vs. STATE OF UTTAR PRADESH
|
May 16, 1984 |
|
RAGHURAJI DEVI Vs. HAJI LAL MOHAMMAD BIRI WORKS
|
October 29, 1984 |
|
RAIS AHMAD AND ANR. Vs. COLLECTOR AND ORS.
|
March 1, 1984 |
|
RAJ BAHADUR SHUKLA Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
July 12, 1984 |
|
RAJ ENGG CO Vs. INCOME-TAX OFFICER
|
January 7, 1984 |
|
RAJ GOVIND RAI Vs. THAKURI
|
November 27, 1984 |
|
RAJ KARAN SINGH Vs. STATE OF UTTAR PRADESH
|
May 18, 1984 |
|
RAJ KISHORE SAXENA Vs. UNION OF INDIA AND OTHERS
|
September 12, 1984 |
|
RAJ KUMARI Vs. BOARD OF REVENUE U P
|
September 28, 1984 |
|
RAJA RAM MAURYA Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD
|
October 22, 1984 |
|
RAJAN LAL SHARMA Vs. DISTRICT MAGISTRATE
|
February 23, 1984 |
|
RAJDHAR Vs. BOARD OF REVENUE UTTAR PRADESH
|
April 24, 1984 |
|
RAJENDRA KUMAR Vs. SUPDT DIST JAIL AGRA
|
December 20, 1984 |
|
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
|
May 2, 1984 |
|
RAJENDRA PRASAD Vs. SURAJ MUKHI
|
August 6, 1984 |
|
RAJENDRA PRASAD ALIAS RAM KISHAN Vs. STATE OF U P
|
February 3, 1984 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
April 24, 1984 |
|
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
April 2, 1984 |
|
RAJESHWARI PRASAD Vs. FATEH BAHADUR CHATURVEDI
|
January 18, 1984 |
|
RAJU Vs. STATE OF UTTAR PRADESH
|
August 21, 1984 |
|
RAKSHA PAL SINGH Vs. JAIL SUPERINTENDENT RAMPUR
|
November 21, 1984 |
|
RAKSHA PAL SINGH Vs. DISTRICT MAGISTRATE JHANSI
|
November 20, 1984 |
|
RAM ACHCHAIBAR Vs. SETTLEMENT OFFICER CONSOLIDATION
|
December 3, 1984 |
|
RAM ADHAR Vs. BOARD OF REVENUE U P
|
January 18, 1984 |
|
RAM ADHAR Vs. BOARD OF REVENUE U P
|
February 17, 1984 |
|
RAM AJORE JAISWAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
August 17, 1984 |
|
RAM ANUGRAH SHUKLA Vs. DIRECTOR OF EDUCATION HIGHER U P
|
November 21, 1984 |
|
RAM ASRE Vs. BOARD OF REVENUE U P
|
April 4, 1984 |
|
RAM ASREY Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
July 27, 1984 |
|
RAM ASREY MISRA Vs. THE VICE CHANCELLOR, GORAKHPUR UNIVERSITY, GORAKHPUR AND OTHER
|
July 12, 1984 |
|
RAM ASREY TRIPATHI Vs. STATE OF U P
|
March 29, 1984 |
|
RAM AUTAR Vs. DEVI CHARAN
|
January 6, 1984 |
|
RAM AUTAR Vs. STATE OF U P
|
November 5, 1984 |
|
RAM AUTAR Vs. CHANCELLOR MEERUT UNIVERSITY
|
September 4, 1984 |
|
RAM BAHADUR MISRA Vs. STATE
|
July 13, 1984 |
|
RAM BARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GONDA
|
September 26, 1984 |
|
RAM BEHARI LAL SRIVASTAVA Vs. SMT. PURNA DEVI AND ORS.
|
December 5, 1984 |
|
RAM BODH SINGH Vs. STATE OF U P
|
October 22, 1984 |
|
RAM CHAND Vs. MAHESH CHAND GUPTA
|
September 6, 1984 |
|
RAM CHANDRA GUPTA Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
April 5, 1984 |
|
RAM CHANDRA MISRA Vs. STATE OF U P
|
August 27, 1984 |
|
RAM CHARAN LAL Vs. REGISTRAR COOPERATIVE SOCIETIES
|
August 31, 1984 |
|
RAM CHARAN LAL Vs. BOARD OF REVENUE U P
|
February 17, 1984 |
|
RAM CO COKE INDUSTRIES Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
December 13, 1984 |
|
RAM DEV Vs. RAM BADAN
|
January 19, 1984 |
|
RAM KARAN Vs. STATE OF UTTARPRADESH
|
February 22, 1984 |
|
RAM KISHAN Vs. PHOOLA DEVI
|
January 5, 1984 |
|
RAM LAKHAN Vs. STATE
|
May 24, 1984 |
|
RAM LAL Vs. KAMLESH KUMARI AND ANOTHER
|
August 28, 1984 |
|
RAM LOTAN Vs. BHAGWATI PRASAD
|
November 16, 1984 |
|
RAM MANI GUPTA Vs. MOHAMMAD IBRAHIM
|
December 13, 1984 |
|
RAM MOHAN RASTOGI Vs. UNION OF INDIA
|
April 20, 1984 |
|
RAM MURTI DEVI Vs. REOTI SARAN
|
May 2, 1984 |
|
RAM NARAIN TEWARI Vs. JOINT GENERAL MANAGER (ADMINISTRATION PERSONNEL) AND ANOTHER
|
August 1, 1984 |
|
RAM NATH Vs. SOM NATH MALHOTRA
|
October 29, 1984 |
|
RAM NATH Vs. TAPESARA
|
August 27, 1984 |
|
RAM NATH Vs. BOARD OF REVENUE U P
|
November 14, 1984 |
|
RAM NATH EXPORT PRIVATE LIMITED Vs. ADDITIONAL DISTRICT JUDGE AGRA
|
January 31, 1984 |
|
RAM NITHORE Vs. NEURI
|
September 18, 1984 |
|
RAM PALAT SINGH Vs. SRI KALPNATH RAI
|
May 4, 1984 |
|
RAM PIARI DEVI Vs. SATNAM SINGH AND OTHERS
|
November 16, 1984 |
|
RAM PRASAD Vs. NISAR
|
February 14, 1984 |
|
RAM PYARI DEVI Vs. CHIEF JUDICIAL MAGISTRATE BAHRAICH
|
October 11, 1984 |
|
RAM ROOP Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
April 20, 1984 |
|
RAM SAHAI Vs. STATE OF UTTARPRADESH
|
February 3, 1984 |
|
RAM SAHAI GUPTA Vs. BHAGWAN DAS
|
September 17, 1984 |
|
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
January 10, 1984 |
|
RAM SARAN Vs. ASSISTANT DIRECTOR CONSOLIDATION
|
November 6, 1984 |
|
RAM SARAN Vs. DOODH NATH
|
November 29, 1984 |
|
RAM SAROOP Vs. ARJUN DAS
|
August 2, 1984 |
|
RAM SAROOP Vs. ARJUN DAS
|
February 8, 1984 |
|
RAM SEWAK Vs. MAU DEVI
|
September 19, 1984 |
|
RAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
|
November 15, 1984 |
|
RAM SINGH Vs. RAJENDRA KUMAR JAIN
|
August 30, 1984 |
|
RAM SUBHAWAN Vs. STATE OF U P
|
February 13, 1984 |
|
RAM SUCHIT Vs. 1ST ADDL DISTRICT JUDGE GORAKHPUR
|
October 23, 1984 |
|
RAM SWARUP GAUR Vs. RATIRAM
|
August 17, 1984 |
|
RAM YASH Vs. STATE OF U P
|
November 15, 1984 |
|
RAMA DEVI Vs. RAM PRAKASH
|
July 25, 1984 |
|
RAMA SHANKAR SINGH Vs. SECRETARY DISTRICT CO OPERATIVE BANK LTD
|
December 19, 1984 |
|
RAMESH BABU Vs. VIMLA DEVI
|
March 9, 1984 |
|
RAMESH CHANDRA AGRAWAL Vs. ADHIKCHHAK JANPAD KARAGAR
|
April 3, 1984 |
|
RAMESH CHANDRA JAIN AND OTHERS Vs. IIND ADDITIONAL DISTRICT JUDGE, MAINPURI AND OTHERS
|
December 20, 1984 |
|
RAMESH KRISHNA KHANNA Vs. XVI ADDITIONAL DISTRICT JUDGE KANPUR
|
September 18, 1984 |
|
RAMESH PANDEY Vs. U.P. BASIC SHIKSHA PARISHAD AND ORS.
|
December 4, 1984 |
|
RAMESHWAR Vs. STATE OF U P
|
April 3, 1984 |
|
RAMESHWAR PRASAD Vs. STATE OF UTTAR PRADESH
|
February 21, 1984 |
|
RAMJEE PANDEY Vs. BOARD OF REVENUE
|
May 11, 1984 |
|
RAMJYOTI MISRA Vs. STATE OF U P
|
March 7, 1984 |
|
RAMWATI GUPTA Vs. STATE OF UTTAR PRADESH
|
April 4, 1984 |
|
RANG NATH Vs. STATE OF UTTAR PRADESH
|
January 23, 1984 |
|
RASHID AHMAD Vs. MUNSIF MUZAFFARNAGAR
|
September 17, 1984 |
|
RASHID HUSAIN Vs. UNION OF INDIA
|
February 9, 1984 |
|
RASHID KHAN Vs. RIZWANUR RASHID KHAN
|
September 26, 1984 |
|
RAVI CHANDRA Vs. UNION OF INDIA
|
August 3, 1984 |
|
RAVINDRA KUMAR CHOPRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
January 20, 1984 |
|
RAVINDRA PRAKASH ARYA Vs. UNION OF INDIA
|
April 24, 1984 |
|
RAVINDRA SINGH VISHWA MOHAN Vs. ASSISTANT SUGAR COMMISSIONER
|
October 15, 1984 |
|
REENA SRIVASTAVA Vs. VIJAI RAM SRIVASTAVA
|
September 18, 1984 |
|
REKHA JOSHI, ALLAHABAD Vs. DR. RADHEY SHYAM AND OTHERS
|
May 25, 1984 |
|
ROOP BRORS Vs. STATE OF UTTAR PRADESH
|
September 28, 1984 |
|
ROSHAN SINGH Vs. BOARD OF REVENUE U P
|
January 30, 1984 |
|
S CHAND AND CO Vs. II ADDL DISTRICT JUDGE LUCKNOW
|
November 6, 1984 |
|
S K AGARWAL AND COMPANY Vs. SAILESH CHAND AGARWAL
|
July 23, 1984 |
|
S M KAMAL Vs. PALACE THEATRE
|
August 30, 1984 |
|
S RAZA ABBAS RIZVI Vs. STATE OF U P
|
March 29, 1984 |
|
S S GUPTA Vs. LUCKNOW UNIVERSITY
|
July 17, 1984 |
|
SABIHA SHOIB Vs. VICE CHANCELLOR AVADH UNIVERSITY
|
July 18, 1984 |
|
SAHDEO PRASAD VERMA Vs. RAJA RAM
|
January 19, 1984 |
|
SALAMAT ALI Vs. MAJJO BEGUM
|
May 10, 1984 |
|
SAMI UDDIN Vs. STATE OF U P
|
July 27, 1984 |
|
SAMIULLAH Vs. SPECIAL ADDITIONAL DISTRICT JUDGE
|
May 10, 1984 |
|
SAMMAN SINGH Vs. STATE OF U P
|
September 5, 1984 |
|
SANAWAR ALI Vs. RAM KISHORE
|
August 2, 1984 |
|
SANEHI AND ANOTHER Vs. D.D.C., FAIZABAD AND OTHERS
|
October 17, 1984 |
|
SANJEEV MISRA Vs. UNIVERSITY OF ALLAHABAD
|
December 12, 1984 |
|
SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
|
August 31, 1984 |
|
SARDAR HARBANS SINGH Vs. SHABBIR AHMAD
|
February 3, 1984 |
|
SARDOOL SINGH Vs. 1ST ADDL. DISTRICT JUDGE AND ANR.
|
April 5, 1984 |
|
SARJU Vs. STATE OF U P
|
January 3, 1984 |
|
SARJU PRASAD Vs. DAMYANTI
|
March 12, 1984 |
|
SAROJ KUMARI Vs. STATE OF U.P. AND OTHERS
|
November 22, 1984 |
|
SARVESHWAR SHUKLA Vs. COMMITTEE OF MANAGEMENT SRI JAI NARAIN DEGREE COLLEGE
|
January 17, 1984 |
|
SATYA NARAIN Vs. STATE
|
December 10, 1984 |
|
SATYA NARAIN DUBEY Vs. SHANTI DEVI
|
September 14, 1984 |
|
SATYAPAL SINGH CHAUHAN Vs. CHAIRMAN CUM CHIEF EXECUTIVE OFFICER
|
April 9, 1984 |
|
SATYENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
August 10, 1984 |
|
SAVITRI DEVI Vs. DISTRICT JUDGE FAIZABAD
|
October 10, 1984 |
|
SAVITRI DEVI Vs. LAL CHAND
|
January 17, 1984 |
|
SHAH MOHAMMAD SHABBIR ATA Vs. DISTRICT JUDGE LUCKNOW
|
July 12, 1984 |
|
SHAKEELA KHATOON Vs. IST ADDITIONAL DISTRICT JUDGE RAMPUR
|
March 26, 1984 |
|
SHAMBHOO SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
July 23, 1984 |
|
SHAMBU NATH LAL SRIVASTAVA Vs. STATE OF U. P AND OTHERS
|
February 6, 1984 |
|
SHAMSHAD AHMAD Vs. DISTRICT JUDGE DEHRADUN
|
August 8, 1984 |
|
SHAMSHER SINGH Vs. STATE OF U P
|
August 1, 1984 |
|
SHAMSHER SINGH Vs. GOPAL PRASADTL
|
December 19, 1984 |
|
SHANKAR DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR AND OTHER
|
September 21, 1984 |
|
SHANKAR LAL SHARMA Vs. LACHHAMAN
|
November 21, 1984 |
|
SHANKERLAL BHARGAVA Vs. STATE OF U P
|
September 20, 1984 |
|
SHANTI DEVI Vs. UNION OF INDIA
|
January 18, 1984 |
|
SHARDA DEVI Vs. BOARD OF REVENUE U P
|
November 14, 1984 |
|
SHEO PAL SINGH Vs. BOARD OF REVENUE, U.P., ALLAHABAD
|
September 4, 1984 |
|
SHEO PRASAD Vs. STATE OF U P
|
July 23, 1984 |
|
SHEORANI Vs. 1ST ADDL. DISTRICT JUDGE SHAHJAHANPUR
|
July 20, 1984 |
|
SHITAL PRASAD Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1984 |
|
SHITLA PRASAD Vs. STATE OF U P
|
February 21, 1984 |
|
SHITLA PRASAD Vs. STATE OF U P DEPARTMENT OF JAILS
|
February 21, 1984 |
|
SHIV KUMAR Vs. STATE OF U P
|
September 20, 1984 |
|
SHIV LAL Vs. BOARD OF REVENUE
|
August 6, 1984 |
|
SHIVA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
February 2, 1984 |
|
SHOBHA NATH CHELA BABA ITWARI NATH Vs. ACCHU RAM
|
May 2, 1984 |
|
SHOBHA RAM Vs. IIND ADDITIONAL DISTRICT JUDGE
|
July 11, 1984 |
|
SHOBHA RANI Vs. RENT CONTROL AND EVICTION OFFICER
|
September 20, 1984 |
|
SHRADDHA KUMARI Vs. LUCKNOW UNIVERSITY
|
April 26, 1984 |
|
SHRAVAN KUMAR Vs. USHA DEVI
|
January 13, 1984 |
|
SHREE MAHALAKSHMI VYAPAR KENDRA Vs. KRISHI UTPADAN MANDI SAMITI POWAYAN
|
February 23, 1984 |
|
SHRI RAM JANKI VIRAJMAN MANDIR Vs. RAJ GRIHI SINGH AND ANOTHER
|
August 6, 1984 |
|
SHYAM BEHARI MATHUR AND ORS. Vs. ZILA PARISHAD AND ORS.
|
May 3, 1984 |
|
SHYAM KISHORE AGARWAL Vs. VII ADDITIONAL DISTRICT JUDGE KANPUR
|
September 26, 1984 |
|
SHYAM KUMARI Vs. STATE OF U P
|
April 17, 1984 |
|
SIMBHAOLI MAZDOOR SANGH, GAZIABAD Vs. STATE OF U.P. AND ANOTHER
|
December 21, 1984 |
|
SIND BISCUITS MANUFACTURING COMPANY Vs. DELIGHT ENGINEERING WORKS
|
April 11, 1984 |
|
SITA RAM Vs. SPECIAL JUDICIAL MAGISTRATE
|
July 19, 1984 |
|
SITA RAM Vs. STATE OF U P
|
August 24, 1984 |
|
SIYA RAM Vs. STATE OF U P
|
July 30, 1984 |
|
SMT. JAGIA Vs. HIRA SINGH AND ANOTHER
|
August 23, 1984 |
|
SMT. MALTI MISRA Vs. GOVERNMENT OF U.P. AND ORS.
|
October 9, 1984 |
|
SMT. PREMWATI NAUTIYAL Vs. NARENDRA MAHILA VIDYALAYA AND ANR.
|
August 24, 1984 |
|
SMT. REENA SRIVASTAVA Vs. VIJAI RAM SRIVASTAVA
|
May 24, 1984 |
|
SMT. REKHA JOSHI Vs. DR. RADHEY SHYAM AND ORS.
|
May 25, 1984 |
|
SOBHA SINGH YADAV Vs. DHANKALI
|
March 27, 1984 |
|
SONELAL Vs. STATE OF U P
|
April 9, 1984 |
|
SRI RAM Vs. TARJAN
|
November 20, 1984 |
|
SRI RAM MAHADEO FLOUR AND OIL MILLS Vs. CANTONMENT BOARD
|
July 25, 1984 |
|
SRI RAM VERMA Vs. DISTRICT ASSTT. REGISTRAR AND ORS.
|
December 4, 1984 |
|
SRIKANT SRIVASTAVA Vs. STATE OF U P
|
July 20, 1984 |
|
STATE Vs. DIST JUDGE VARANASI
|
December 5, 1984 |
|
STATE OF U P Vs. ABBAL HUSAN
|
November 30, 1984 |
|
STATE OF U P Vs. DISTRICT JUDGE VARANASI
|
December 5, 1984 |
|
STATE OF U P Vs. ATUL MITTAL
|
December 20, 1984 |
|
STATE OF U P Vs. JAYA SHREE TEXTILE AND INDUSTRIES LTD
|
December 19, 1984 |
|
STATE OF U P Vs. AMAR NATH BHARGAVA
|
May 25, 1984 |
|
STATE OF U P Vs. DEV DUTT SHARMA
|
July 7, 1984 |
|
STATE OF U P Vs. MANGAL SEN
|
July 25, 1984 |
|
STATE OF U P Vs. RAJENDRA KUMAR AGARWAL
|
August 6, 1984 |
|
STATE OF U P Vs. SADA NAND MISRA
|
August 6, 1984 |
|
STATE OF U P Vs. DISTRICT JUDGE MEERUT
|
August 7, 1984 |
|
STATE OF U P Vs. BHURA
|
September 11, 1984 |
|
STATE OF U P Vs. PREM CHANDRA JAIN
|
October 29, 1984 |
|
STATE OF U P Vs. LAL BIHARI
|
October 30, 1984 |
|
STATE OF U P Vs. RAKESH MURTHY
|
April 30, 1984 |
|
STATE OF U P Vs. IIIRD ADDITIONAL DISTRICT JUDGE BASTI
|
May 22, 1984 |
|
STATE OF U P Vs. SIA RAM
|
February 27, 1984 |
|
STATE OF U P Vs. NASIR RAZA KHAN
|
February 22, 1984 |
|
STATE OF U P Vs. DISTRICT JUDGE DEHRADUN
|
January 16, 1984 |
|
STATE OF U.P. Vs. MAHENDRA NATH SINGH AND ANOTHER
|
August 10, 1984 |
|
STATE OF UTTAR PRADESH Vs. VINOD KUMAR BHATNAGAR
|
April 12, 1984 |
|
STATE OF UTTAR PRADESH Vs. SARDUL SINGH KULWANT SINGH
|
October 17, 1984 |
|
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE ALLAHABAD
|
November 19, 1984 |
|
STATE OF UTTAR PRADESH Vs. KALI RAM
|
August 30, 1984 |
|
STATE OF UTTAR PRADESH Vs. YAQUB
|
August 8, 1984 |
|
STATE OF UTTAR PRADESH Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
July 18, 1984 |
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STATE OF UTTAR PRADESH Vs. HARI MITTAR
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October 29, 1984 |
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SUBHASH CHANDRA Vs. NAGAR MAHAPALIKA
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October 28, 1984 |
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SUBHASH CHANDRA GOEL Vs. STATE OF UTTAR PRADESH
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February 9, 1984 |
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SUBHASH CHANDRA PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA AND OTHERS
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October 19, 1984 |
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SUBHASH SINGH Vs. STATE OF U P
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March 7, 1984 |
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SUDHA Vs. CLAIMS COMMR NORTHERN RAILWAY
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October 15, 1984 |
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SUDHIR KUMAR PATHAK Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION
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December 13, 1984 |
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SUKH DEO PRASAD Vs. CHETU RAM
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March 8, 1984 |
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SUKH RAM SINGH Vs. BAIJ NATH SINGH
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April 17, 1984 |
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SUKHIA ALIAS SARASWATI Vs. ISHWAR SATDAL SHIVE THAKUR
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August 16, 1984 |
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SUNDER SINGH Vs. STATE OF UTTAR PRADESH
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September 17, 1984 |
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SUNDERWATI Vs. STATE OF UTTAR PRADESH
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July 25, 1984 |
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SUNDRI Vs. UNION OF INDIA UOI
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March 30, 1984 |
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SURAJ BHAN Vs. YATRI KAR ADHIKARI
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December 21, 1984 |
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SURAJ DEO Vs. STATE OF UTTAR PRADESH
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September 12, 1984 |
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SURENDRA BEHARI LAL Vs. JODONATH
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January 25, 1984 |
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SURESH CHANDRA JAIN Vs. STATE OF U P
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October 10, 1984 |
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SURESH NATH PANDEY Vs. STATE OF UTTAR PRADESH
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April 18, 1984 |
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SURESH TEWARI Vs. STATE OF UTTAR PRADESH
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April 16, 1984 |
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SURJEET SINGH Vs. STATE OF U P
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January 10, 1984 |
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SURYA NATH PANDEY Vs. STATE OF U P
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April 25, 1984 |
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SURYA NATH SINGH Vs. CANE COMMISSIONER AND OTHERS
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February 15, 1984 |
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SUSHILA DEVI Vs. MANOHAR LAL
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November 12, 1984 |
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SWADESHI POLYTEX LIMITED Vs. SWADESHI MINING AND MANUFACTURING CO LTD
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August 3, 1984 |
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SYED AFZAL AHMAD Vs. BOARD OF REVENUE U P
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September 26, 1984 |
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SYED HASAN IRSHAD Vs. CHIEF JUDICIAL MAGISTRATE SULTANPUR
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October 16, 1984 |
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SYED MOHAMMED ASLAM Vs. STATE OF U P
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November 30, 1984 |
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SYED MOHD. ILIYAS Vs. PRESCRIBED AUTHORITY AND ORS.
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January 17, 1984 |
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TAJUDDIN Vs. SUB DIVISIONAL OFFICER KHATIMA
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February 17, 1984 |
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TARA CHAND Vs. STATE
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August 23, 1984 |
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TARAWATI DEVI Vs. NEW INDIA ASSURANCE CO.
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November 20, 1984 |
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TARKESHWAR NATH SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION
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September 20, 1984 |
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THAKURDEEN Vs. HERO DEVI
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April 26, 1984 |
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THAKURDEEN Vs. HERO DEVI
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April 16, 1984 |
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THAROO MAL Vs. PILLIBHIT COOPERATIVE HOUSING SOCIETY
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January 2, 1984 |
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THE CHIEF INSPECTOR OF STAMPS, U.P. Vs. BHAGWATI PRASAD AND OTHERS
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September 28, 1984 |
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TIRMAL SINGH Vs. SADHAN SAHKARI SAMITI LTD
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August 24, 1984 |
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TUFAIL AHMAD Vs. STATE OF U P
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January 18, 1984 |
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U P BAN NIGAM ALMORA Vs. BISHAN NATH GOSWAMI
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October 19, 1984 |
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U P GOVERNMENT CENTRAL DAIRY FARM Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
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July 26, 1984 |
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U P S R T CORPN Vs. SARITA
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December 13, 1984 |
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U P S R T CORPN Vs. DEEPTI
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December 20, 1984 |
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U P STATE ELECTRICITY BOARD LUCKNOW Vs. VTH ADDITIONAL DISTRICT JUDGE BUDAUN
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May 23, 1984 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. KM SARITA
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December 13, 1984 |
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U P STATE ROAD TRANSPORT CORPORATION ALLAHABAD AND Vs. KM DEEPTI
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December 20, 1984 |
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U P STATE TRANSPORT CORPORATION Vs. ABDUL HAMEED
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September 14, 1984 |
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U.P. BANK EMPLOYEES UNION AND OTHERS Vs. STATE OF U.P. AND OTHERS
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January 17, 1984 |
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U.P. LAMINATION Vs. UNION OF INDIA
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April 19, 1984 |
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U.P. STATE ROAD TRANSPORT Vs. JASWANTI RAI CHOPRA
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April 12, 1984 |
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U.P. STATE ROAD TRANSPORT Vs. RAJ KUMAR
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November 27, 1984 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SWAROOP
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November 5, 1984 |
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UDAI SINGH Vs. STATE
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December 20, 1984 |
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UMA SHANKAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS
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August 28, 1984 |
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UMESH CHAND Vs. STATE OF UTTAR PRADESH
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May 2, 1984 |
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UMESH CHAND Vs. STATE OF UTTAR PRADESH
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May 3, 1984 |
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UMESH NARAIN SINGH Vs. UNION OF INDIA
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October 11, 1984 |
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UNION OF INDIA Vs. JANKI PRASAD AGARWAL
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September 17, 1984 |
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UNION OF INDIA Vs. KAILASH CHAND JAIN AND CO
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August 8, 1984 |
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UNION OF INDIA Vs. MASHIH ALIAS MASICHARAN
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March 23, 1984 |
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UNION OF INDIA Vs. RAM PYARI
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November 23, 1984 |
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UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. RAM GOPAL GARODIA
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August 31, 1984 |
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UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. GULAB CHANDRA
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September 27, 1984 |
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URMILA DEVI Vs. MADHYAMIK SIKSHA PARISHAD
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March 9, 1984 |
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V C JAIN Vs. STATE
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April 11, 1984 |
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V.K. SINGH Vs. UNION OF INDIA AND ORS.
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April 24, 1984 |
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VED PRAKASH Vs. SECOND ADDITIONAL DISTRICT JUDGE ALIGARH
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August 30, 1984 |
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VED PRAKASH GUPTA Vs. SHISHU PAL SINGH
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May 14, 1984 |
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VIDYA RAM PANDEY Vs. ADDL. DISTT. JUDGE, LUCKNOW AND OTHERS
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December 11, 1984 |
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VIJAI BAHADUR SINGH Vs. THE PRESCRIBED AUTHORITY MATHURA
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July 16, 1984 |
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VIJAI ENGINEERING CORPORATION Vs. UNION OF INDIA
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November 13, 1984 |
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VIJAI SHANKAR MISRA Vs. STATE OF U P
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July 12, 1984 |
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VIJAYANAND PATHAK Vs. HUSNA ARA BEGUM
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September 28, 1984 |
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VIMLA RANI Vs. IV ADDITIONAL DISTRICT JUDGE MEERUT
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July 11, 1984 |
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VINOD KUMAR Vs. STATE OF U P
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September 18, 1984 |
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VIRENDRA RAMA Vs. SH. BANGALI RAM
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July 24, 1984 |
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VIRENDRA TRIPATHI Vs. INDIA LITERACY BOARD AND ANOTHER
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October 22, 1984 |
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VISHANU KUMAR AGARWAL Vs. CHANCELLOR GOVERNORMEERUT UNIVERSITY
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August 7, 1984 |
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VISHNU SHANKER MISRA Vs. ROHTAS FINANCIERS
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April 17, 1984 |
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VISHWANATH Vs. SURESH SINGH
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March 15, 1984 |
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WAQF MASJID PINDAIN Vs. ATHAR HUSAIN HAIDRI
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July 12, 1984 |
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YASMIN MAHMUD Vs. ADDITIONAL DISTRICT JUDGE SPECIAL
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September 27, 1984 |
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ZAFARULLAH KHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE FAIZABAD
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March 1, 1984 |
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ZAHIR HASAN Vs. SUB DIVISIONAL MAGISTRATE MOWANA
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August 23, 1984 |
LOGIN