REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K HOME CHAUDHARY Vs. NATIONAL TEXTILE CORPORATION U P LTD AND OTHERS	September 1, 1983
A S SANYAL Vs. KHEM CHAND	May 10, 1983
ABDUL GAFOOR Vs. JAN MOHD	September 23, 1983
ABDUL GHAFOOR ALIAS GHAFOOR AHMAD Vs. RENT CONTROL AND EVICTION OFFICER	October 28, 1983
ABDUL HAFIZ ANSARI Vs. SUPERINTENDENT DISTRICT JAIL MORADABAD	March 22, 1983
ABDUL WAHID KHA Vs. STATE OF U. P. AND OTHERS	September 20, 1983
ADDL COMMISSIONER OF INCOME-TAX Vs. M P SUGAR MILLS P LTD	August 22, 1983
AGARWAL INDUSTRIES Vs. STATE OF U P	December 13, 1983
AJAI BAHUGUNA Vs. ZILA BASIC SHIKSHA ADHIKARI	September 29, 1983
AJAI PRAKASH SINGH Vs. ABHAI PRAKASH SINGH	October 6, 1983
AJMERYLUSSAN Vs. MOIN AHMAD	May 24, 1983
AJRAM MAURYA Vs. STATE OF U P	November 17, 1983
AJUDHIYA DISTILLERY Vs. EXCISE COMMISSIONER	July 13, 1983
ALKA WATCHES PVT LTD Vs. UNION OF INDIA UOI	August 8, 1983
ALLAHABAD PATRIKA PVT LTD Vs. LABOUR COURT	August 9, 1983
AMAR NATH Vs. SPECIAL JUDGE E O	August 2, 1983
AMARJEET SINGH Vs. STATE OF U P	December 6, 1983
AMBRISH KUMAR SAHU Vs. U P FINANCIAL CORPORATION	August 19, 1983
AMIR HUSSAIN Vs. STATE OF U P	August 25, 1983
AMRESH CHANDRA DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI	September 19, 1983
AMRIT AND OTHERS Vs. D.D.C., AZAMGARH AND OTHERS	July 29, 1983
ANAND RAM MISRA Vs. STATE OF UTTAR PRADESH AND OTHER	February 17, 1983
ANIL KUMAR SHARMA Vs. STATE OF UTTAR PRADESH	March 31, 1983
ANWAR KHAN Vs. IST ADDITIONAL DISTRICT JUDGE ETAH	February 17, 1983
ARJUN Vs. BOARD OF REVENUE U P	November 11, 1983
ARTEE MINERALS FARIDABAD Vs. STATE OF U P	March 16, 1983
ARUN MISRA Vs. UNION OF INIDA UOI	September 7, 1983
ASFAQ ALIAS BHOORE Vs. STATE OF U P	January 31, 1983
ASHOK KUMAR Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	November 21, 1983
Aslam Khan Vs. Supdt Distt Jail, Moradabad and others	April 1, 1983
ASSOCIATED CEMENT COMPANIES LTD Vs. PRESCRIBED AUTHORITY IX ADDL MUNSIF	October 21, 1983
ATUL KUMAR SINGH Vs. STATE OF U P	March 14, 1983
AZAD KUMARI Vs. SATYA PRAKASH	May 24, 1983
BABU ALI Vs. SUPERINTENDENT	December 7, 1983
BABU LAL Vs. SINGHAL LAKHPAT RAI	September 27, 1983
BABU LAL Vs. MOTI LAL	October 3, 1983
BABU LAL SINGH Vs. STATE OF U P	September 12, 1983
BABU RAM VARMA Vs. STATE OF U P	October 28, 1983
BABU RAM VARMA Vs. STATE	November 28, 1983
BABULAL Vs. U.P. STATE ROAD TRANSPORT	December 20, 1983
BACHANRAM Vs. STATE	November 18, 1983
BACHARAM Vs. STATE AND ANR	November 18, 1983
BACHEY LAL GUPTA Vs. III ADDL DISTRICT AND SESSIONS JUDGE BAREILLY	September 15, 1983
BADDAL Vs. IXTH ADDITIONAL DISTRICT JUDGE	September 23, 1983
BADRI PRASAD HARI DASS Vs. BARTAN NIRMATA MAZDOOR SABHA, MIRZAOUR AND OTHERS	October 2, 1983
BADRI PRASAD HARI DASS Vs. BARTAN NIRMATA MAZDOOR SABHA WALLESLYGANJ	October 20, 1983
BALA DEVI Vs. VII ADDITIONAL DISTRICT JUDGE KANPUR	September 15, 1983
BALA DEVI Vs. IIIRD-ADDITIONAL DISTRICT JUDGE	February 23, 1983
BALWANT KAUR Vs. STATE OF U P	October 20, 1983
BAM BAHADUR SINGH Vs. MOTI SINGH	December 22, 1983
BANARASI LAL Vs. SAGIRAN BEGUM	May 5, 1983
BANKEY BEHARI Vs. UNION OF INDIA AND OTHERS	September 28, 1983
BANSHIDHAR DURGA DUTTA Vs. LOON KARAN SETHIYA	March 9, 1983
BAR COUNCIL OF INDIA NEW DELHI 1 Vs. MANIKANT TEWARI	April 1, 1983
BASUDEO Vs. STATE OF UTTAR PRADESH	October 28, 1983
BECHAN Vs. MST. SHANKARA	March 25, 1983
BENI PRASAD SIDH GOPAL Vs. COMMISSIONER OF INCOME TAX	May 16, 1983
BESANT BEHARI GOPAL BEHARI Vs. COMMISSIONER OF INCOME TAX	May 10, 1983
BHAGWAN DEEN Vs. STATE OF U P	October 21, 1983
BHAGWAN SINGH Vs. SMT. SHANTI DEVI	May 30, 1983
Bhagwan Singh and others Vs. State of U.P.	January 24, 1983
BHAGWATI Vs. DEPUTY DIRECTOR CONSOLIDATION GHAZIABAD	May 4, 1983
BHAGWATI Vs. STATE OF UTTAR PRADESH	August 5, 1983
BHANWAR SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	September 9, 1983
BHILLAR Vs. DEPUTY DIRECTOR OF CONOSLIDATION JAUNPUR	May 27, 1983
BHILLAR AND ORS. Vs. DEPUTY DIRECTOR CONSOLIDATION AND ORS.	May 26, 1983
BHIM SHANKAR Vs. UNION OF INDIA UOI	July 13, 1983
BHOLA NATH Vs. MAHARAO RAJA SAHEB BUNDI STATE	September 1, 1983
BHOPAL SINGH VERMA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT REGION	July 14, 1983
BHUPAL SINGH Vs. DISTRICT JUDGE, ALIMORA AND OTHERS	October 22, 1983
BIDHUBHUSHAN MALIK Vs. UNION OF INDIA	March 2, 1983
BIJAI KUMAR SHANKER SINGH Vs. COMMISSIONER OF SALES TAX	January 10, 1983
BIJLI COTTON MILLS PVT. LTD. Vs. SIXTH ADDL. DISTRICT JUDGE AND OTHERS	September 5, 1983
BIND BASINI DUBE AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	September 23, 1983
BIR BAHADUR SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	September 8, 1983
BITOLA KUNWARI Vs. GIRAND SINGH	April 13, 1983
BITTO Vs. RAM DEO	May 27, 1983
BOARD OF REVENUE Vs. MULAKH RAJ	November 26, 1983
BRAHMA SWAROOP Vs. SHAMSHER BAHADUR	July 21, 1983
BRIJ BEHARI KAPOOR Vs. I ADDITIONAL DISTRICT AND SESSIONS JUDGE	May 24, 1983
Brij Lal, Son of Kamta Pd, resident of village Mandawa, P.S. Sarai Mamrez, Alld Vs. State of U.P.	January 7, 1983
BRIJ RAJ SINGH Vs. STATE	February 9, 1983
BRIJESH KUMAR Vs. SMT. CHAWALI DEVI	February 14, 1983
BRIJLAL Vs. STATE OF UTTAR PRADESH	January 7, 1983
BRIJRAJ TRIPATHI Vs. STATE OF U.P. AND OTHERS	March 21, 1983
BUDHAR SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX	January 4, 1983
BUNDELKHAND UNIVERSITY Vs. LAXMI NARAIN YADAVA	February 23, 1983
BURMA SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. STATE OF UTTAR PRADESH	November 10, 1983
CAWNPORE CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX	January 3, 1983
CAWNPORE CLUB LTD Vs. COMMISSIONER OF INCOME-TAX	February 3, 1983
CENTRAL EXCISE DEPARTMENT Vs. DANFOSS INDIA LTD	September 30, 1983
CHANDO DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE	October 21, 1983
CHANDRA BHAN SINGH Vs. SHEO SHANKAR DECEASED LR	September 27, 1983
CHANDRA METAL COMPANY Vs. COMMISSIONER OF SALES TAX	January 5, 1983
CHANDRIKA PRASAD Vs. ASSISTANT ENGINEER III NORTHERN RAILWAY	September 9, 1983
CHARAN LAL Vs. INDERMAN AND ANR.	December 14, 1983
CHARAN SINGH Vs. DISTRICT JUDGE, MEERUT AND OTHERS	April 26, 1983
CHEDI LAL ALIAS MANI Vs. STATE OF U P	October 27, 1983
CHUNCHUN Vs. STATE OF UTTAR PRADESH AND ORS.	September 9, 1983
CITY MONTESSORI SCHOOLS Vs. DISTRICT INSPECTOR OF SCHOOLS LUCKNOW	May 19, 1983
COLLECTOR Vs. EVENGELICAL ALLIANCE MISSION	July 25, 1983
COMMISSIONER OF INCOME TAX Vs. SARJU PRASAD	May 19, 1983
COMMISSIONER OF INCOME TAX Vs. SATISH CHANDRA	January 10, 1983
COMMISSIONER OF INCOME TAX Vs. CAWNPORE CLUB LIMITED	January 28, 1983
COMMISSIONER OF INCOME TAX Vs. JAISWAL MOTOR FINANCE	February 24, 1983
COMMISSIONER OF INCOME-TAX Vs. PHOOLMATI DEVI	March 3, 1983
COMMISSIONER OF INCOME-TAX Vs. PREM KUMARI	January 31, 1983
COMMISSIONER OF SALES TAX Vs. STERLING MACHINE TOOLS	January 11, 1983
COMMISSIONER OF SALES TAX Vs. NAWI HUSSAIN	April 8, 1983
COMMISSIONER OF SALES TAX Vs. KADERUL SEHAT DAWAKHANA	December 16, 1983
COMMISSIONER OF WEALTH TAX Vs. WIG R L	April 26, 1983
COMMISSIONER OF WEALTH-TAX Vs. R L WIG	April 26, 1983
COMMISSIONER OF WEALTH-TAX Vs. J.K. SRIVASTAVA	January 12, 1983
COMMISSIONER SALES TAX Vs. GOOD LUCK RUBBER AND ALLIED INDUSTRIES	January 7, 1983
COMMISSIONER SALES TAX Vs. CUTTLER HAMMER INDIA LTD	January 3, 1983
COMMISSIONER SALES TAX Vs. RAM DEO UMA SHANKER	January 4, 1983
COMMISSIONER SALES TAX Vs. SHYAM LAL AND CO	December 7, 1983
COMMISSIONER SALES TAX Vs. NAND MOHAN MADAN MOHAN	December 8, 1983
COMMISSIONER SALES TAX Vs. TRILOKI NATH AND SONS	December 23, 1983
COMMISSIONER SALES TAX Vs. ADARASH NIRMAN SANSTHAN	October 7, 1983
COMMISSIONER SALES TAX Vs. JAGDISH METAL WORKS	September 1, 1983
CONTROLLER OF ESTATE DUTY Vs. DEVI PRASAD	February 25, 1983
CONTROLLER OF ESTATE DUTY Vs. ZAFRUL HASAN	February 28, 1983
CONTROLLER OF ESTATE DUTY Vs. RAM SUMARNI DEVI SMT	April 26, 1983
CONTROLLER OF ESTATE DUTY Vs. CHANDRA KALA GARG	May 16, 1983
D K SONI Vs. P K MUKERJEE	May 18, 1983
DASHRATH YADAV Vs. ZILA PARISHAD KSHETTRIYA SAMITI	November 21, 1983
DASRATH Vs. STATE OF U P	December 7, 1983
DAYA SHANKER SINGH Vs. CONSERVATOR OF FOREST SOUTHERN ZONE	November 28, 1983
DAYAWATI Vs. CANTONMENT BOARD	April 25, 1983
DEEN DAYAL Vs. CHHEDA LAL	December 23, 1983
DELHI CLOTH AND GENERAL MILLS LTD Vs. UNION OF INDIA	April 1, 1983
DESH RAJ GUPTA Vs. INDUSTRIAL TRIBUNAL IV	May 19, 1983
DEVI DAYAL Vs. RENT CONTROL AND EVICTION OFFICER	September 16, 1983
DEVI PRASAD Vs. RAM KUMAR MAHESHWARI	January 17, 1983
DEVI PRASAD TANDON Vs. SARLA DEVI TANDON	March 3, 1983
DHIAN SINGH Vs. TARA CHAND	September 22, 1983
DINESH CHAND GUPTA Vs. BITOLA DEVI GUPTA	September 21, 1983
DISTRICT MANAGER FOOD CORPORATION OF INDIA Vs. YANS PRASAD JAIN	May 19, 1983
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ KUMARI MITTAL	November 11, 1983
DIVYAMBER DWIVEDI Vs. PRINCIPAL MOTI LAL NEHRU MEDICAL COLLEGE	February 16, 1983
DR. AKHILA NAND SHARMA Vs. VICE CHANCELLOR, BANARAS HINDU UNIVERSITY AND ORS.	July 19, 1983
DR. G.P. TEWARI Vs. STATE OF UTTAR PRADESH AND ANR.	August 30, 1983
DR. P.N. TANDAN Vs. THE III ADDITIONAL DISTRICT JUDGE, GHAZIBAD AND ANOTHER	January 20, 1983
DR. PRABHU DAYAL KHALSA Vs. U.P. PUBLIC SERVICE TRIBUNAL AND OTHERS	July 13, 1983
DURGA PRASAD Vs. PUSHPA	October 21, 1983
DURGA TALKIES Vs. DISTRICT MAGISTRATE, FARRUKHABAD AND OTHERS	April 7, 1983
DYANAND SWARUP Vs. STATE OF U.P.	April 14, 1983
EMPLOYEES STATE INSURANCE CORPORATION Vs. PUNJAB GENERAL MANUFACTURING	July 14, 1983
FAMILY PLANNING ASSOCIATION OF INDIA Vs. P R SEN GUPTA	May 10, 1983
FARZANA BI Vs. BOARD OF FILM CENSORS	March 21, 1983
FATEH SINGH Vs. STATE OF U.P.	October 4, 1983
FAUJDAR Vs. PRABANDH SAMIT BHARTIYA UCHATTAR MADHYAMIK VIDYALAYAI	May 25, 1983
FLOWMORE PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX	January 10, 1983
FOOD INSPECTOR Vs. ITEM ULLAH	January 6, 1983
GAJRAJ SINGH Vs. OFFICIAL RECEIVER	December 9, 1983
GANGA RAM SHARMA Vs. KASHMIRI DEVI	April 13, 1983
GAUR HARI SINGHANIA Vs. GIFT-TAX OFFICER	September 17, 1983
GAURI SHANKAR Vs. OM PRAKASH GUPTA	September 9, 1983
GHAN SHYAM SINGH Vs. MAHBUBUR	August 11, 1983
GHANSHYAM DAS Vs. IVTH ADDL DISTRICT JUDGE ETAH	October 27, 1983
GIRDHARI LAL MEHTA Vs. DISTRICT JUDGE VARANASI	September 29, 1983
GIRDHARILAL SAHEB RAM Vs. VTH ADDITIONAL DISTRICT JUDGE	April 2, 1983
GIRI RAJ KISHORE Vs. INDIAN INSTITUTE OF TECHNOLOGY KANPUR	March 7, 1983
GIRISH NATH PANDEY Vs. JAGAR NATH PANDEY	May 26, 1983
GOPI NATH SETH Vs. COMMISSIONER OF INCOME-TAX	April 8, 1983
GOVIND GUPTA Vs. STATE OF UTTAR PRADESH	August 11, 1983
GUDRI Vs. RAM KISHUN	July 22, 1983
GULAB SINGH RAWAT Vs. DISTRICT JUDGE, UTTAR KASHI	December 1, 1983
GULAM MOHAMMAD Vs. 1ST ADDL DISTRICT JUDGE	February 21, 1983
GULSHER ALI Vs. MUMTAZ FATMA	December 9, 1983
GURU KUMAR VARMA Vs. CHANDRA BHAN JAIN	November 11, 1983
GYAN CHAND Vs. OFFICIAL RECEIVER MUZAFFARNAGAR	April 1, 1983
H L BAHETI Vs. DISTRICT MAGISTRATE KHERI	February 15, 1983
Habib Vs. State of U.P.	March 31, 1983
HAFIZUR RAHMAN Vs. SHAKILA KHATOON	May 10, 1983
HAJI ABDUL HAFIZ Vs. NASIR KHAN	September 12, 1983
HAJI ABDUL HAMID Vs. COMMISSIONER OF INCOME TAX	September 2, 1983
HAJI BADAL Vs. AHUD HUSSAIN	December 22, 1983
HALKE Vs. BOARD OF REVENUE AT ALLAHABAD	December 22, 1983
HAMIDAN Vs. VTH ADDITIONAL DISTRICT JUDGE ALLAHABAD	February 22, 1983
HANUMAN OIL INDUSTRIES Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION	September 8, 1983
HAR BILAS Vs. RAM NIWAS BANSAL	December 5, 1983
HAR PRASAD SINGH Vs. SUBEDAR SINGH	January 13, 1983
HAR SWAROOP Vs. BOARD OF REVENUE, U.P. AT LUCKNOW AND OTHERS	November 21, 1983
HARI ALIAS SATYAPAL Vs. STATE OF U P	January 5, 1983
HARI MOHAN SHUKLA Vs. BASIC SHIKSHA PARISHAD	October 27, 1983
HARI RAM Vs. JT. DIR. OF CONSOLIDATION AND OTHERS	December 10, 1983
HARISH Vs. STATE	August 25, 1983
HARPAL SINGH YADAVA Vs. SUPDT CENTRAL JAIL VARANASI	September 28, 1983
HAVELI RAM Vs. CHAIL BEHARI LAL NIGAM AND OTHERS	August 1, 1983
HEERA LAL SHARMA Vs. XVTH ADDITIONAL DISTRICT JUDGE KANPUR	May 12, 1983
HEM RAJ SINGH AND OTHERS Vs. VII ADDL. DISTRICT JUDGE, KANPUR AND OTHERS	October 22, 1983
HIND LAMPS LIMITED Vs. COMMISSIONER OF SALES TAX	July 27, 1983
HINDUSTAN CHAMBER OF COMMERCE Vs. INCOME-TAX OFFICER	August 9, 1983
HIRA LAL AND SONS Vs. INCOME TAX OFFICER	February 14, 1983
HORI LAL Vs. STATE OF U P	August 11, 1983
HORI LAL Vs. STATE OF UTTAR PRADESH	September 11, 1983
HUKUM KHAN Vs. IST ADDL DISTT JUDGE NAINITAL	April 20, 1983
HUSSAINI BEGUM Vs. STATE OF U.P.	August 22, 1983
IBBAN SAHIB Vs. SMT. ANWAR BEGUM	September 13, 1983
INCOME-TAX OFFICER Vs. MANGAL PD GUPTA	August 17, 1983
INCOME-TAX OFFICER Vs. JANGI LAL	August 29, 1983
INDIAN OIL CORPORATION LTD Vs. STATE OF U P	September 15, 1983
INDUSTRIAL AND COMMERCIAL SERVICE Vs. COMMISSIONER OF SALES TAX	November 25, 1983
IQBAL HASAN KHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE	August 29, 1983
IZHAR AHMAD Vs. I ADDITIONAL DISTRICT JUDGE KANPUR	September 21, 1983
J K ORGANIZATION Vs. INCOME-TAX OFFICER	April 28, 1983
J K SYNTHETICS LIMITED Vs. UNION OF INDIA	January 18, 1983
J. S. THIND Vs. SPECIAL JUDGE, ECONOMIC OFFENCES ALLAHABAD	November 15, 1983
JAFAR RAZA ZAIDI Vs. IIIRD DISTRICT JUDGE	May 17, 1983
JAGDEO Vs. ASSISTANT DIRECTOR CONSOLIDATION BANDA	July 19, 1983
JAGDISH KANT DUBEY Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND OTHERS	May 20, 1983
JAGDISH KUNWAR Vs. RADHA MOHAN SINGH	August 18, 1983
JAGDISH PRASAD Vs. IVTH ADDITIONAL DISTRICT JUDGE ETAH	November 17, 1983
JAI PRAKASH ALIAS LORE TEWARI Vs. STATE OF U P	September 29, 1983
JAIMETS PVT LTD Vs. STATE OF U P	November 16, 1983
JAIN SHUDH VANASPATI LTD Vs. STATE OF U P	January 13, 1983
JAVED HUSSAIN Vs. SMT. KHATIZA BEGUM AND OTHERS	July 20, 1983
JEET NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW CAMP	May 11, 1983
JEET SINGH Vs. STATE OF UP	August 17, 1983
JHALANI IRON AND METAL WORKS Vs. STATE OF U P	January 17, 1983
JHALLOO Vs. STATE	February 2, 1983
JHANDOO AND ANOTHER Vs. CH. HAR NARAIN AND ANOTHER	October 21, 1983
JHUNNA KHAN Vs. CITY MAGISTRATE DISTRICT GORAKHPUR	December 19, 1983
K K SOMANI Vs. D K SOMANI	April 27, 1983
K L SACHDEVA Vs. RAKESH KUMAR JAM	May 26, 1983
KABOOTRI Vs. CONSOLIDATION OFFICER LAKHIMPUR KHERI	April 14, 1983
KAILASH NATH AGARWAL Vs. PREM PAL AGARWAL	December 22, 1983
KAILASH NATH MEHROTRA Vs. DISTRICT JUDGE MIRZAPUR	October 7, 1983
KAILASH SINGH Vs. AGARWAL EXPORT CORPORATION	September 15, 1983
KALAP NATH Vs. SMT. AWADHRAJI	December 22, 1983
KALAWATI REJA Vs. II ADDITIONAL CIVIL JUDGE	March 15, 1983
KALI CHARAN ALIAS NANKU Vs. DISTRICT JUDGE MIRZAPUR	November 25, 1983
KALI CHARAN GUPTA Vs. ASHOK KUMAR JAIN	October 28, 1983
KALIDIN Vs. KRISHNA NARAIN	May 9, 1983
KALINDRI DEVI Vs. BALLOO	May 19, 1983
KALPA NATH PANDEY Vs. DY DIRECTOR OF CONSOLIDATION VARANASI	September 8, 1983
KAMAL NATH Vs. RAM PRASAD	August 1, 1983
KAMLA SHARMA Vs. COMMISSIONER AGRA DIVISION	July 26, 1983
KANHIAYA LAL Vs. MAHANT INDRESH DASS	May 21, 1983
KANIZ FATIMA Vs. SHAH NAIM ASHRAF	January 10, 1983
KANPUR JUTE UDYOG Vs. PROVIDENT FUND INSPECTOR	December 12, 1983
KARAM SINGH ALIAS KARMA Vs. DISTRICT MAGISTRATE	March 14, 1983
KASHI NATH MUKUND LAL Vs. INCOME TAX OFFICER	April 22, 1983
KASHIPRASAD CARPETS P LIMITED Vs. COMMISSIONER OF INCOME TAX	May 16, 1983
KEDAR NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR	September 27, 1983
KEDAR SINGH Vs. DISTRICT JUDGE AGRA	May 18, 1983
KEDAR SINGH Vs. DISTRICT JUDGE, AGRA AND OTHERS	May 13, 1983
KEDARI Vs. STATE OF U P	August 3, 1983
KHAGESHWAR DAYAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS.	November 27, 1983
KHAWAZ BUX Vs. MIRZA MOHAMMAD ISMAIL	November 22, 1983
KHAZAN SINGH Vs. STATE OF U P	May 27, 1983
KHEM CHAND Vs. AVNENDRA SINGH NAYAL	May 10, 1983
KHOOB LAL Vs. STATE OF U P	November 26, 1983
KIRAT SINGH Vs. TRILOK TILAK SINGH	November 18, 1983
KISAN CO-OPERATIVE SUGAR FACTORY LTD Vs. RAJENDRA PAPER MILLS	October 5, 1983
KISHAN KUMAR KANAUJIA Vs. RAMKESH GUPTA	February 23, 1983
KISHAN LAL Vs. STATE OF U.P.	December 8, 1983
KISHAN SAHKARI CHINI MILLS LTD Vs. UNION OF INDIA UOI	October 20, 1983
KISHORI Vs. D D C	April 13, 1983
KISHORI SHARAN Vs. II ADDITIONAL DISTRICT JUDGE JHANSI	July 22, 1983
KISHORI SHARAN SITA SARAN Vs. IV ADDITIONAL DISTRICT JUDGE JHANSI	July 11, 1983
KITABUN Vs. STATE OF U P	January 27, 1983
KM. SUPREVA SEN Vs. FIFTH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS	January 27, 1983
KOHINOOR CABLE INDUSTRIES Vs. DAYA NAND GARG	March 4, 1983
KRIPA RAM Vs. JAGDISH CHAND TYAGI	December 14, 1983
KRIPA SHANKER Vs. STATE OF U P	December 8, 1983
KRISHANA NAND Vs. CHANCELLOR GORAKHPUR UNIVERSITY	May 5, 1983
KRISHNA KANT JAISWAL Vs. VICE CHANCELLORBANARAS HINDU UNIVERSITY	September 12, 1983
KRISHNA KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE	October 28, 1983
KRISHNA KUMAR GUPTA Vs. STATE OF UTTAR PRADESH	October 26, 1983
KRISHNA MANOHAR DHAWAN Vs. VII ADDITIONAL DISTRICT JUDGE KANPUR	September 21, 1983
KUMAR EXPORTERS P LTD Vs. NAINI OXYGEN ACETYLENE AND GAS LTD	February 3, 1983
KUMAR SUPREVA SEN Vs. VTH ADDITIONAL DISTRICT JUDGE	January 27, 1983
KUNDAN BALA VORA Vs. STATE OF U P	March 7, 1983
KUNJ BEHARI Vs. LAL BEHARI	July 22, 1983
KUNWAR INDUSTRIES Vs. SALES TAX OFFICER	January 4, 1983
L.H. SUGAR FACTORIES LTD. Vs. EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES AND ORS.	October 21, 1983
LAJPAT RAI BHATIA Vs. ADDL DISTRICT JUDGE DEHRADUN	August 26, 1983
LAKHAN SINGH Vs. COMMISSIONER JHANSI DIVISION	November 10, 1983
LAL BAHADUR Vs. STATE OF U P	January 31, 1983
LAL BAHADUR SINGH Vs. BAGESARA	October 31, 1983
LALA HARI SHYAM Vs. MANGAL PRASAD	January 28, 1983
LALI DEVI AND ORS. Vs. KAMLESH CHANDRA GUPTA AND ANR.	September 30, 1983
LALJI SINGH Vs. RAMESHWAR MISRA AND OTHERS	January 28, 1983
Lallan Pd Pandey Vs. Jagdish	January 13, 1983
LALLU MAL GUPTA Vs. SABIR MIYAN	November 28, 1983
LEELA KARWAL Vs. J D KARWAL	May 27, 1983
LEELAWATI Vs. STATE OF U P	August 2, 1983
LEELAWATI Vs. STATE OF U P	January 1, 1983
M A CHOWDHARY Vs. UNION OF INDIA	October 7, 1983
M.P. TANDON Vs. STATE OF UTTAR PRADESH	October 21, 1983
M/S. GOLD FILLED MERCANTILE COMPANY AND ANOTHER Vs. THE III ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS	January 27, 1983
M/S. SINDH CONSTRUCTION COMPANY Vs. THE UNION OF INDIA, THROUGH GENERAL MANAGER, NORTHERN RAILWAY	July 26, 1983
MADAN LAL Vs. STATE	September 28, 1983
MADHO RAM SHAKYA Vs. STATE OF UTTARPRADESH	September 27, 1983
MAHA NARAYAN PANDEY Vs. REGISTRAR CHIT FUNDS FIRMS AND SOCIETIES	December 1, 1983
MAHADEO SINGH Vs. MST. GUJARAT KUNWAR AND OTHERS	March 14, 1983
MAHAMOODUL HAQ Vs. JAMILA BEGUM	November 11, 1983
MAHBOOB ALIAS CHHALLA Vs. MOHD HUSSAIN	January 4, 1983
MAHBOOB ALIAS CHHALLA Vs. MOHAMMAD HUSAIN	January 1, 1983
MAHENDRA KAUR Vs. HAFIZ KHALIL	September 5, 1983
MAHESH KUMAR Vs. STATE OF U.P. AND ORS.	July 13, 1983
MAHMOOD Vs. STATE OF U.P	January 4, 1983
MALKHAN SINGH Vs. ASSTT. DIRECTOR, CONSOLIDATION AND OTHERS	August 16, 1983
MAN MOHAN JAIN Vs. RAJNI JAIN AND	December 1, 1983
MANAGER D A V HIGHER SECONDARY SCHOOL Vs. CIVIL JUDGE	July 18, 1983
MANAGER HARDWARE AND TOOLS LTD Vs. SARU SMELTING PVT LTD	May 4, 1983
MANKESHWAR NATH AND OTHERS Vs. COLLECTOR, AGRA AND OTHERS	May 25, 1983
MANNAR AND ANOTHER Vs. SITA RAM AND OTHERS	January 18, 1983
MANOHAR LAL AGARWAL Vs. CENTRAL BOARD OF DIRECT TAXES	January 6, 1983
MAYA CHATTERJI Vs. SHIV CHANDRA CHATTERJI	September 21, 1983
MAYA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	August 17, 1983
MEHTAB CHAND AGARWAL Vs. ADDL DISTRICT JUDGE LUCKNOW	August 8, 1983
MILLAN BONE MILLS Vs. COMMISSIONER OF INCOME TAX	July 14, 1983
MINIDEVI TEJ KUMARI Vs. STATE OF UTTAR PRADESH	November 9, 1983
MODI INDUSTRIES DISTILLERY MODINAGAR Vs. STATE OF U P	May 2, 1983
MOHAMMAD AMIR Vs. LALA RAM	September 16, 1983
MOHAMMAD HUSAIN Vs. S D O SHAHABAD	March 15, 1983
MOHAMMAD ISMAIL Vs. STATE OF UTTAR PRADESH	December 5, 1983
MOHAMMAD MUSTAQEEM Vs. AFTAB AHMAD	May 17, 1983
MOHAMMAD MUSTEH HASAN JAFFREY Vs. AZAM ALI	April 8, 1983
MOHAMMAD OAIS AND CO Vs. COMMISSIONER OF INCOME TAX	February 2, 1983
MOHAMMAD SHARIF Vs. STATE OF UTTARPRADESH	November 25, 1983
MOHAN LAL CAPOOR Vs. STATE OF UTTAR PRADESH	August 30, 1983
MOHAN MEAKIN LTD Vs. STATE OF U P	August 27, 1983
MOHD ALIM Vs. SUPERINTENDENT DISTRICT JAIL	March 23, 1983
MOHD HANIF Vs. STATE	August 17, 1983
Mohd Mehndi Ansari Vs. Mohd.Rashid	February 15, 1983
MOHD NASEEM Vs. NOORUSABA	December 5, 1983
MOHD OAIS AND COMPANY Vs. COMMISSIONER OF INCOME-TAX	February 2, 1983
MOHD SIDDIQUE Vs. ABDUL SATTAR COMPLAINT	November 8, 1983
MOOL CHAND ALIAS MULLIA Vs. STATE OF UTTAR PRADESH	January 5, 1983
MOTILAL DINESH KUMAR Vs. COMMISSIONER OF SALES TAX	January 18, 1983
MST. KAILASHIYA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, BANDA AND OTH	October 31, 1983
MUKAND LAL Vs. LAL DILA RAM	November 18, 1983
MUMTAZ HUSAIN ALIAS LADDAN KHUTRA Vs. SUPERINTENDENT DISTRICT JAIL	April 28, 1983
MUNAWWAR HUSEN Vs. ZAKIR HUSEN	November 9, 1983
MUNIJI SINGH Vs. KALAWATI	November 8, 1983
MUNNA Vs. STATE	October 24, 1983
MUNNAN KHAN Vs. ASHRAFUNNISAN	April 6, 1983
MUNNI DEVI Vs. STATE	January 27, 1983
MUNSHI Vs. BOARD OF REVENUE U P	October 7, 1983
MURLI DHAR Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA	November 15, 1983
MURLIDHAR Vs. STATE	August 11, 1983
MUSHTAQUE AHMED Vs. STATE OF UTTAR PRADESH	September 9, 1983
MUSTAFA Vs. STATE OF U P	September 16, 1983
N.S. DATTA Vs. THE VIITH ADDITIONAL DISTRICT JUDGE, AALLAHABAD	November 11, 1983
NAFIS Vs. STATE OF U P	April 26, 1983
NAGAR MAHAPALIKA AGRA Vs. NAGAR MAHAPALIKA TRIBUNAL AGRA	January 6, 1983
NAGAR PALIKA HARDOI Vs. JASWANT SINGH	December 1, 1983
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA, ALLAHABAD Vs. BHURE LAL	December 8, 1983
NAGENDRA KUMAR JAIN Vs. STATE OF UTTAR PRADESH	August 12, 1983
NAND LAL Vs. RAM DULAREY	April 20, 1983
Narain Singh Vs. State	February 18, 1983
NARENDRA KUMAR Vs. SURENDRA KUMAR JAIN	July 15, 1983
NARENDRA PRATAP SAHI Vs. INDRA MISHRA	July 18, 1983
NARENDRA SINGH Vs. STATE OF U P	January 11, 1983
NARSINGH BAHADUR SRIVASTAVA Vs. BOARD OF REVENUE U P	September 5, 1983
NATHI LAL Vs. SUNIL KUMAR SINGH	September 7, 1983
NATHOO MAL AGARWAL Vs. STATE OF U P	August 11, 1983
NATHOO RAM Vs. DISTRICT JUDGE AND ORS.	September 22, 1983
Naththoo Mal Agarwal & Sons Vs. State of U.P.And others	August 11, 1983
NATHUNI RAI Vs. STATE OF UTTAR PRADESH	April 26, 1983
NAZIR Vs. STATE OF U P	April 28, 1983
NEW INDIA ASSURANCE CO LTD Vs. LEELAWATI AGNIHOTRI	September 21, 1983
NEW INDIA ASSURANCE CO LTD Vs. DARSHANI DEVI	November 15, 1983
NEW INDIA ASSURANCE CO LTD Vs. MAHMOOD AHMED	November 25, 1983
NIRMALA DEVI Vs. ARJUN	August 26, 1983
NIYAZ AHMAD Vs. STATE OF U P	May 6, 1983
NORTHERN INDIA HOTELS LTD Vs. COMMISSIONER OF SALES TAX	October 21, 1983
NORTHERN INDIA LIME MARKETING ASSOCIATION DEHRADUN Vs. STATE OF U P	March 9, 1983
NORTHERN INDIA PRESS WORKA Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P	January 13, 1983
OM PAL Vs. KIRAT RAM	December 13, 1983
OM PARKASH Vs. STATE OF UTTAR PRADESH	August 2, 1983
OM PARKASH BINDAL Vs. UNION OF INDIA AND OTHERS	November 22, 1983
OM PARKASH SHARMA Vs. DISTRICT JUDGE	February 17, 1983
OM PRAKASH JAISWAL Vs. PRESCRIBED AUTHORITY ALLAHABAD	October 19, 1983
ORIENTAL FIRE AND GENERAL Vs. SHIV SHANKER SINGH RATHORE	December 5, 1983
PADMA WATI Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR	October 28, 1983
PALCO LINING COMPANY Vs. SALES TAX OFFICER	September 8, 1983
PANNA LAL Vs. PRESCRIBED AUTHORITY MUNSIF	November 1, 1983
PANNA PAL Vs. JAGANNATH PRASAD PAL	December 8, 1983
PARAMJIT LAL BADHWAR Vs. PREM SPINNING AND WEAVING MILLS CO LTD	February 14, 1983
PARMATMA SINGH Vs. PRINCIPAL RAJKIYA MAHA VIDYALAYA, DUDHI AND OTHERS	March 31, 1983
PATRAS MASIH Vs. STATE OF UTTAR PRADESH	August 2, 1983
PATRAS MASIH Vs. STATE OF U P	August 28, 1983
PEOPLES UNION OF CIVIL LIBERTIES Vs. STATE OF U P	January 28, 1983
PHOOL SINGH Vs. LAND MANAGEMENT COMMITTEE	September 20, 1983
PHOOLAN DEVI Vs. SURENDRA PRAKASH	July 22, 1983
POORAN CHAND GUPTA Vs. SECOND ADDL. DISTRICT JUDGE AND ORS.	September 9, 1983
PRABHU DAYAL Vs. DISTRICT JUDGE AND ORS.	August 16, 1983
PRADEEP SINGH CHAUHAN Vs. UNIVERSITY OF LUCKNOW	March 10, 1983
PRAHLAD SINGH Vs. STATE OF UTTAR PRADESH AND ORS.	September 29, 1983
PRAKASH CHANDRA Vs. DISTRICT JUDGE FATEHPUR	December 22, 1983
PRAKASH CHANDRA VERMA Vs. PARKASH WATI ALIAS KRISHNA DEVI	February 24, 1983
PRAKASHWATI Vs. STATE OF U P	February 16, 1983
PRAYAG NARAIN Vs. VISHWANATH KAUSHIK	February 1, 1983
PREEN NARAIN Vs. ASST. PERSONNEL OFFICER	October 3, 1983
PREM KUMAR SHARMA Vs. SMT. SAROOPI DEVI AND OTHERS	February 1, 1983
PREM NARAIN PATHAK Vs. IST ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR	August 22, 1983
PREM PRAKASH YADAV Vs. CHANDRA KALA DEVI	March 3, 1983
PREM SHANKAR LAL ETC. Vs. STATE OF UTTAR PRADESH	December 12, 1983
PREM SINGH Vs. DILLA DEVI	August 3, 1983
PREMIER MOTORS PRIVATE LIMITED Vs. JASWANT PRASAD	November 26, 1983
PREMLATA SHARMA Vs. BHAGWAT PRASAD SHARMA	October 20, 1983
PT LASHKARIRAM Vs. INCOME-TAX OFFICER	August 2, 1983
PURSHOTTAM DAS SHUKLA Vs. SARASWATI DEVI	September 28, 1983
PURSHOTTAM LAL Vs. STATE OF U.P.	December 21, 1983
PUSHPALATA Vs. INSPECTING ASSISTANT COMMISSIONER	July 29, 1983
RADHA AGARWAL Vs. STATE OF UTTAR PRADESH	May 13, 1983
RADHASWAMI SATSANG SABHA Vs. PUTTAN	December 16, 1983
RADHEY SHYAM Vs. SMAI DEEN	October 20, 1983
RADHEY SHYAM Vs. COMMISSIONER OF INCOME TAX	February 14, 1983
RADHEY SHYAM Vs. ADDL. DISTRICT JUDGE, HAMIRPUR AND ANOTHER	September 5, 1983
RAEES AHMAD SHAH Vs. TARA CHAND KESARWANI	December 21, 1983
RAGHAVA RAM GUPTA AND ORS. Vs. SECOND ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.	August 2, 1983
RAGHUBIR Vs. STATE OF U P	November 2, 1983
RAGHVENDRA SINGH ALIAS CHHOTE RAJA Vs. STATE OF U P	March 11, 1983
RAHAT JAN Vs. HAFIZ MOHAMMAD USMAN DECEASED	March 9, 1983
RAIS AHMAD Vs. ABDUL RAUF	September 22, 1983
RAJ KAMAL Vs. STATE OF U P	November 9, 1983
RAJ KUMAR JAIN Vs. RAM GOPAL	January 12, 1983
RAJ KUMAR SHARAWAN KUMAR OIL AND RICE MILLS Vs. COMMISSIONER SALES TAX	January 4, 1983
RAJA AVADHESH PRATAP MALL Vs. ASST CED	May 2, 1983
RAJA RAM Vs. STATE	January 12, 1983
RAJA RAM MAURYA Vs. VTH ADDL. DISTRICT JUDGE, ALLAHABAD AND ANOTHER	October 22, 1983
RAJARAM Vs. U P STATE	April 5, 1983
RAJASTHAN GENERAL TRADING COMPANY Vs. COMMISSIONER SALES TAX	January 6, 1983
RAJEEV ALIAS RAJOO Vs. PUSHPA DEVI	December 16, 1983
RAJENDRA Vs. DISTT SUPDT JAIL	January 6, 1983
RAJENDRA KUMAR Vs. DISTT JUDGE BULANDSHAHR	September 2, 1983
RAJENDRA NARAIN Vs. BAJRANJI	May 21, 1983
RAJENDRA SINGH Vs. UNIVERSITY OF GORAKHPUR	February 1, 1983
RAJENDRA SINGH Vs. SHAKUNTALA DEVI	March 7, 1983
RAJESH KUMAR Vs. STATE OF UTTAR PRADESH	February 23, 1983
RAJESH KUMAR SHUKLA Vs. S S DUBEY	December 22, 1983
RAKESH KUMAR Vs. STATE OF U P	July 22, 1983
RAKESH SUGAR TAIL FACTORY Vs. U P FINANCIAL CORPORATION	July 22, 1983
RAM ADHAR Vs. RAM SUKH	September 14, 1983
RAM ADHAR PAL Vs. K.M. TRANSPORT CO.	December 19, 1983
RAM AUTAR Vs. MST. DILRAJI AND ANR.	May 17, 1983
RAM BARAN Vs. CHHANGUR	September 1, 1983
RAM BHAROSEY LAL Vs. RAMESHWAR DAYAL CHAKKIWALA	November 1, 1983
RAM CHANDRA Vs. JUDGE SMALL CAUSE COURT	September 23, 1983
RAM CHANDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS	February 21, 1983
RAM CHARAN LAL Vs. IIIRD ADDITIONAL JUDGE	September 7, 1983
RAM DASS GAUTAM Vs. SUKH DEVI	September 21, 1983
RAM DAYAL Vs. MST. MANA	June 13, 1983
RAM DULAR Vs. JOINT DIRECTOR, CONSOLIDATION AND OTHERS	May 26, 1983
RAM DULAR Vs. STATE OF UTTAR PRADESH	January 17, 1983
RAM JAGAT Vs. KANCHANDEI	April 4, 1983
RAM JANKI Vs. IST ADDITIONAL DISTRICT JUDGE	November 18, 1983
RAM KALI Vs. SUMITRA	March 25, 1983
RAM KARAN PANDEY Vs. ASSTT DIRECTOR OF CONSOLIDATION JAUNPUR	August 2, 1983
RAM KRIPAL Vs. DORI LAL	August 26, 1983
RAM KRIPAL AND ANR. Vs. DORI LAL AND ANR.	August 16, 1983
RAM KUMAR SINGH Vs. STATE OF U P	December 7, 1983
RAM NARAIN AGGARWAL Vs. RAJENDRA KUMAR	November 1, 1983
RAM NARAIN SINGH Vs. STATE OF U P	January 12, 1983
RAM NARESH ALIAS TOOTA Vs. STATE	March 14, 1983
RAM NATH Vs. D.D.C. AND OTHERS	September 8, 1983
RAM NEWAJ Vs. KASI	September 29, 1983
RAM NIWAS Vs. OMKARI	May 17, 1983
RAM NIWAS GUPTA Vs. 1ST ADDITIONAL DISTRICT JUDGE	August 10, 1983
RAM PIARI Vs. BOARD OF REVENUE U P	March 10, 1983
RAM PRAKASH Vs. ABDUL RASHID	December 8, 1983
RAM PRASAD Vs. D D C	April 18, 1983
RAM PRASAD GUPTA Vs. FIRM SETH MURLIDHAR RAM CHANDRA VIJAI	January 27, 1983
RAM PRATAP Vs. KASHI PRASAD	September 21, 1983
RAM PYARI Vs. DHARAM DAS	September 28, 1983
RAM RATI Vs. VIDYA SAGAR	February 25, 1983
RAM SANEHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA	May 27, 1983
RAM SANEHI GUPTA Vs. STATE OF U P	November 14, 1983
RAM SARAN LAL Vs. DEVENDRA BHUSHAN SINGHAL	November 28, 1983
RAM SARAN PANDEY Vs. STATE OF U P	May 9, 1983
RAM SEWAK Vs. STATE OF UTTAR PRADESH	September 1, 1983
RAM SEWAK Vs. SMT. PUSHPA DEVI	September 16, 1983
RAM SUKH MISRA Vs. DEPUTY CHIEF SECURITY OFFICER	March 11, 1983
RAM SUNDER Vs. BOARD OF REVENUE U P	December 8, 1983
RAM SWAROOP Vs. DISTRICT JUDGE	April 29, 1983
RAMBSHWAR AND OTHERS Vs. D.D.C., BALLIA AND OTHERS	February 22, 1983
RAMESH CHAND KAILASH CHAND Vs. COMMISSIONER OF SALES TAX	February 2, 1983
RAMESH CHAND KHANDELWAL Vs. XII ADDITIONAL DISTRICT JUDGE AGRA	May 20, 1983
RAMESH CHANDRA Vs. KAILASH AUDICHYA	January 11, 1983
RAMESH CHANDRA Vs. IV ADDITIONAL DISTRICT JUDGE, ALIGARH	April 29, 1983
RAMESH CHANDRA GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE	October 26, 1983
RAMESHWAR DAYAL AND OTHERS Vs. DHARAMSHALA KASBA BISALPUR THROUGH, SRI KRISHAN DASS, MANAGER, DHARAMSALA AND OTHERS	November 18, 1983
RAMESHWAR PRASAD PANDEY Vs. JAMUNA PRASAD	April 29, 1983
RAMESHWAR SWARUP BHATNAGAR Vs. PRESCRIBED AUTHORITY JUDGE SMALL CAUSE COURT	September 22, 1983
RAMJI Vs. STATE	March 4, 1983
RAMJI SETH Vs. ZOHRA KAIMI	April 4, 1983
RAMRAJ Vs. SRI RAM	April 27, 1983
RANG BAHADUR SINGH Vs. KAPIL DEO	April 25, 1983
RANGI LAL Vs. LAXMI NARAIN GUPTA	November 7, 1983
RANI INDRA DEVI Vs. COMMISSIONER OF WEALTH TAX	April 22, 1983
RANVEER SINGH Vs. DESH RAJ SINGH CHAUHAN	May 21, 1983
RANVEER SINGH Vs. DESH RAJ SINGH CHAUHAN	May 27, 1983
RASHID Vs. VI ADDITIONAL DISTRICT AND SESSIONS JUDGE	February 3, 1983
RATAN LAL AGARWAL Vs. DISTRICT JUDGE JHANSI	April 26, 1983
RATAN SINGH Vs. KUSUM	December 20, 1983
RATAN SONS INDUSTRIES Vs. U P FINANCIAL CORPORATION	September 2, 1983
RATI Vs. STATE OF UTAR PRADESH	November 8, 1983
RAVI KANT Vs. STATE OF UTTAR PRADESH	August 25, 1983
RAVI KARAN DATT TIWARI Vs. DISTRICT ASSTT. REGISTRAR, CO	April 6, 1983
RAVI SHANKER Vs. STATE OF U P	April 6, 1983
ROOP NARAIN PANDEY Vs. STATE OF U P	December 9, 1983
ROSHAN LAL Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR	July 22, 1983
S R JAIN Vs. STATE OF U P	November 10, 1983
SABBAN KHAN Vs. UNION OF INDIA AND OTHERS	January 18, 1983
SADHOO Vs. STATE OF U P	January 27, 1983
SAHAB LAL Vs. STATE	April 20, 1983
SAHU GOVIND PRASAD Vs. COMMISSIONER OF INCOME TAX	October 20, 1983
SAHU JAIN LTD. Vs. STATE OF UTTAR PRADESH	March 2, 1983
SAMIYA ALIAS SONIYA Vs. STATE	September 5, 1983
SARDAR DIWAN SINGH KOHLI Vs. COMMISSIONER OF INCOME TAX	November 12, 1983
SARIT KUMAR BOSE Vs. STATE OF UTTARPRADESH	December 21, 1983
SASA ENTERPRISES Vs. PRAMOD KUMAR	March 23, 1983
SATISH CHANDRA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION FARRUKHABAD	November 15, 1983
SATISH KUMAR ARORA Vs. VARSHA ARORA	September 21, 1983
SATYA NARAIN YADAV Vs. UNION OF INDIA	May 5, 1983
SATYA PAL SETHI Vs. SUSHILA SETHI	September 16, 1983
SATYA PRAKASH Vs. STATE OF U P	April 1, 1983
SAUDHYAN SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS	May 12, 1983
SEROMAN SINGH Vs. STATE OF U P	September 21, 1983
SHABIR AHMED Vs. 1ST ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR AND OTHERS	January 4, 1983
SHAFIQ AHMAD Vs. SAYEEDAN	December 8, 1983
SHAHJAHAN BIBI Vs. ABDUL JABBAR	April 1, 1983
SHAHZADA Vs. SUPERINTENDENT DISTT	July 28, 1983
SHAILENDRA KUMAR GOVIL Vs. SMT. PRAMILA GOVIL	August 2, 1983
SHAKUR Vs. VTH ADDL. DISTRICT AND SESSIONS JUDGE	December 7, 1983
SHAMBHOO NATH TRIVEDI Vs. ADDITIONAL DISTRICT JUDGE HARDOI	October 5, 1983
SHAMSHAD KHAN Vs. STATE OF UTTAR PRADESH	December 16, 1983
SHAMSHER KHAN Vs. MIRZA SHAFI UDDIN BEG AND OTHERS	July 26, 1983
SHANKAR PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH	April 4, 1983
SHANKER LAL GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA	January 11, 1983
SHANTI DEVI Vs. GOPAL NARAIN MISRA	April 8, 1983
SHANTI DEVI Vs. BASANT LAL	September 7, 1983
SHARDA PRASAD Vs. SAMPATI DEVI	February 18, 1983
SHARIF AHMAD Vs. KHALILUR RAHMAN	December 7, 1983
SHASHI KIRAN Vs. AMRIT LAL GUPTA	August 19, 1983
SHAUKAT JEHAN Vs. ZAHID ALI	October 6, 1983
SHAW SCOTT DISTILLERIES PRIVATE LTD Vs. SALES TAX OFFICER	February 21, 1983
SHEO BARAN SINGH Vs. COLLECTOR FATEHPUR	March 2, 1983
SHEO KUMAR Vs. KANTI DEVI	December 19, 1983
SHEO NARAIN AND OTHERS Vs. STATE OF U. P. AND OTHERS	March 2, 1983
SHER SINGH Vs. HAR DAYAL SINGH	August 12, 1983
SHISHUPAL GOSWAMI Vs. BHAGWAN SWARUP AND OTHERS	May 16, 1983
SHIV CHARAN LAL Vs. RAMWATI	April 15, 1983
SHIV KUMAR SINGH Vs. STATE OF UTTAR PRADESH	April 14, 1983
SHIV PAL SINGH Vs. GAON SABHA	August 5, 1983
SHIV PRAKASH VERMA Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD	April 6, 1983
SHIV RAM Vs. DISTRICT PANCHAYAT RAJ OFFICER	November 17, 1983
SHIV SHANKAR CHAUBEY Vs. DISTRICT JUDGE, LALITPUR AND OTHERS	July 15, 1983
SHIV SINGH Vs. III ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR	September 8, 1983
SHIVA DATT AND SONS Vs. PRESCRIBED AUTHORITY ALLAHABAD	July 11, 1983
SHIVA NAND Vs. SHANKERJI MAHARAJ BIRAJMAN MANDIR	August 4, 1983
SHRI RAM Vs. KASTURI DEVI	September 20, 1983
SHRI RAM KISHAN MISSION Vs. DOGAR SINGH	September 13, 1983
SHRI THAKUR RADHA DAMODAR JI MAHARAJ BIRAJMAN MANDIR Vs. ADDL DISTRICT JUDGE MATHURA	December 9, 1983
SHYAM BEHARI Vs. NIRMALA DEVI	September 7, 1983
SHYAM BEHARI LAL Vs. FOREST DEPARTMENT	August 25, 1983
SHYAM KISHAN DHAON Vs. STATE OF U P	April 12, 1983
SHYAM LAL Vs. STATE OF UTTARPRADESH	July 28, 1983
SHYAMA CHARAN SAXENA Vs. COMMISSIONER OF INCOME TAX	February 28, 1983
SHYAMDHAR Vs. STATE	January 7, 1983
SIA RAM Vs. DISTRICT JUDGE KHERI	October 5, 1983
SIDDIQ AHMAD SANJI Vs. PARVEEN	October 26, 1983
SINDH CONSTRUCTION CO Vs. UNION OF INDIA	January 7, 1983
SINGHAI AYODHYA PRASAD LAKHPAT RAI Vs. COMMISSIONER OF INCOME-TAX	March 16, 1983
SINGHAI AYODHYA PRASAD LAKHPAT RAI Vs. COMMISSIONER OF INCOME TAX	April 26, 1983
SIPAHI LAL Vs. STATE OF U P	April 25, 1983
SITA RAM Vs. XIV ADDITIONAL DISTRICT JUDGE KANPUR	August 3, 1983
SITA RAM GIRI Vs. BADRI PRASAD RADHEY SHYAM	March 1, 1983
SITA RAM GUPTA AND ANOTHER Vs. SECRETARY KANDRIYA UPBHOKTA SAHKARI SANGH LTD. GHAZIPUR AND OTHERS	July 11, 1983
SIYA RAM Vs. MUNNI DEVI	August 2, 1983
SMT. BAIKUNTHA Vs. CIVIL JUDGE (II) AND ORS.	December 20, 1983
SMT. CHANDA DEVI AND ANR. Vs. TWELFTH ADDL. DISTRICT JUDGE AND ORS.	September 5, 1983
SMT. CHANDRAKALA Vs. STATE	August 29, 1983
SMT. KARORA DEVI Vs. CHANDRA BALI	September 14, 1983
SMT. MANORAMA MISRA Vs. SANTOSH KUMAR MISRA	February 24, 1983
SMT. SANGRANI Vs. INDER SINGH	September 21, 1983
SMT. SUKH RANI Vs. STATE OF U.P.	March 4, 1983
SMT. SURAJ DEVI AND OTHERS Vs. SMT. MITHLESH KUMARI AND OTHERS	February 15, 1983
SONI BRICKS TRADING COMPANY Vs. STATE OF U P	December 22, 1983
SRI MAHABIRJI Vs. BOARD OF REVENUE U P	December 19, 1983
SRI RAM CHANDRA RAGHUNATHJI BIRAJMAN MANDIR Vs. BARADRAJ	February 14, 1983
SRI THAKUR RADHA KRISHNA JI BIRAJMAN MANDIR MAUZA MURTAZA NAGAR Vs. RAM PRASAD	January 25, 1983
STATE Vs. GHANSHYAM DHACHICH	May 18, 1983
STATE Vs. K P JAIN AND	August 24, 1983
STATE Vs. P A SUNDARAM	September 8, 1983
STATE OF U P Vs. IST ADDITIONAL DISTRICT JUDGE ALLAHABAD	September 8, 1983
STATE OF U P Vs. DISTRICT JUDGE	September 23, 1983
STATE OF U P Vs. K P JAM	September 24, 1983
STATE OF U P Vs. THAKUR KUNDAN SINGH	November 10, 1983
STATE OF U P Vs. SALEZAR	July 11, 1983
STATE OF U P Vs. MAHENDRA TRIPATHI	August 9, 1983
STATE OF U P Vs. RAM DAS TYAGI	January 21, 1983
STATE OF U P Vs. HARNATH SINGH	February 2, 1983
STATE OF U P Vs. RADHEY SHYAM TRIPATHI	March 7, 1983
STATE OF U.P. Vs. VIRENDRA SINGH	June 17, 1983
STATE OF U.P. Vs. VIRENDRA KUMAR SRIMALI AND ANOTHER	January 3, 1983
STATE OF UTTAR PRADESH Vs. MOHD. OBAIDUR RAHMAN KHAN	November 17, 1983
STATE OF UTTAR PRADESH Vs. G C GUPTA	February 28, 1983
STATE OF UTTAR PRADESH Vs. PREM PAL	April 6, 1983
STATE OF UTTAR PRADESH Vs. SHOORAJ SINGH	October 25, 1983
STATE OF UTTAR PRADESH AND OTHERS Vs. H.C. MUKERJI	July 18, 1983
STATE OF UTTARPRADESH Vs. KALYAN SINGH	December 22, 1983
STATE OF UTTARPRADESH Vs. RAM NARESH TIWARI	July 11, 1983
SUB-DIVISIONAL MAGISTRATE AND THE LAND ACQUISITION OFFICER Vs. RAJ BAHADUR SINGH	September 9, 1983
SUBEDAR Vs. RAM KUNWARI	September 22, 1983
SUDAMA PRASAD Vs. D.D.C., JHANSI AND OTHER	January 20, 1983
SUDERSHAN PRASAD JAM Vs. NAME CHANDRA JAM	August 16, 1983
SUKHANAND Vs. MANGAL SEN AND OTHERS	March 3, 1983
SURAJ DIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	January 10, 1983
SURAJ PRASAD SHARMA Vs. IIND ADDITIONAL DISTRICT JUDGE	March 22, 1983
SURENDRA KUMAR Vs. SUKH DEO	January 5, 1983
SURENDRA MOHAN HANS Vs. STATE OF U P	November 18, 1983
SURENDRA SINGH Vs. STATE OF U P	December 13, 1983
SURESH CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH AND ORS.	August 3, 1983
SURJEET SINGH Vs. STATE OF U P	December 21, 1983
SURJOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	April 18, 1983
SWARAN SINGH Vs. LAKHI PRASAD MUSADDI	April 29, 1983
SWAROOP NARAIN SRIVASTAVA Vs. IVTH ADDL DISTRICT JUDGE LUCKNOW	April 28, 1983
SYED ALI ADIL JAFRI Vs. STATE OF U P	November 22, 1983
SYED MUZAFFAR HASAN Vs. STATE OF U P	September 28, 1983
TARANI KUMAR GAUTAM Vs. DISTRICT JUDGE MATHURA	May 27, 1983
TEJ PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIJNOR	May 23, 1983
TEK BAHADUR SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION ALLAHABAD CAMP	October 24, 1983
THALLOO Vs. STATE OF U P	February 2, 1983
TOWN AREA COMMITTEE Vs. ADDITIONAL DISTRICT MAGISTRATE	July 21, 1983
TRIANDI SWAMI BHAKTI VEDANT NARAIN MAHARAJ MANAGING TRUSTEE AND MANAGER GODIYA MATH DHARAMSHALA Vs. I ADDITIONAL DISTRICT JUDGE MATHURA	August 22, 1983
TRIBHUWAN NATH Vs. DEPUTY DIRECTOR CONSOLIDATION FAIZABAD	October 4, 1983
TRILOKI NATH GUPTA Vs. SEVENTH ADDL. DISTRICT JUDGE, KANPUR AND ANOTHER	April 27, 1983
TRILOKI NATH TRIVEDI Vs. RENT CONTROL AND EVICTION OFFICER	April 20, 1983
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 6, 1983
TURAB GHOSI Vs. LAXMI AGARWAL	November 27, 1983
U P EDUCATION BOARD Vs. KAMLESHWAR SHAHI	July 26, 1983
U P RESIDENTS EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY POST OFFICE NOIDA GHAZIABAD	May 6, 1983
U P STATE GOVT AT LUCKNOW Vs. RAM PEARI GUPTA	February 15, 1983
U P STATE ROAD TRANSPORT CORPORATION Vs. ASHA RANI CHOPRA	April 5, 1983
U P TWIGA FIBERGLASS LTD Vs. PAREKH MARKETING P LTD	July 21, 1983
U. P. FOREST CORPORATION, LUCKNOW Vs. KRISHI UTPADAN MANDI SAMITI AND OTHERS	January 28, 1983
U.P.S.R.T.C. Vs. INAYATULLAH KHAN	December 23, 1983
UDAI BHAN GUPTA Vs. HARI SHANKER BANSAL	February 2, 1983
UMA KANT MUKERJI Vs. IIND ADDITIONAL DISTRICT JUDGE VARANASI	February 2, 1983
UMA KANT MUKERJI Vs. IIND ADDITIONAL DISTRICT JUDGE VARANASI	January 10, 1983
UMA SHANKAR VISHWAKARMA Vs. GEETA DEVI	August 3, 1983
UMA SHANKER MISRA Vs. STATE OF U P	August 10, 1983
UMESH CHAND VINOD KUMAR Vs. KRISHI UTPADAN MANDI SAMITI	September 26, 1983
UNION OF INDIA Vs. JAISWAL COAL CO	October 31, 1983
UNION OF INDIA Vs. FIRST ADDITIONAL DISTRICT JUDGE MEERUT	February 14, 1983
UNION OF INDIA Vs. RAM BABU	August 11, 1983
UNIVERSAL EXPORTERS Vs. STATE OF U P	August 19, 1983
USMAN ALI KHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 22, 1983
V N MISRA Vs. DISTRICT JUDGE LUCKNOW	January 11, 1983
VED PRAKASH Vs. STATE OF UTTAR PRADESH	May 26, 1983
VENKAT RAMAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR	July 18, 1983
VIJAI KUMAR GUPTA Vs. MEERUT UNIVERSITY MEERUT	April 4, 1983
VIJAY NARAIN YADAV Vs. STATE OF UTTAR PRADESH	July 22, 1983
VIKRAM SINGH Vs. STATE OF U P	April 7, 1983
VIMLA DEVI Vs. DISTRICT JUDGE MIRZAPUR	April 7, 1983
VINDHYA METAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	May 4, 1983
VINOD CHANDRA SHUKLA Vs. ANAND KUMAR GUPTA	January 5, 1983
VIRENDRA KUMAR Vs. STATE OF U P	May 19, 1983
VIRENDRA NATH AGGARWAL Vs. ADDITIONAL DISTRICT JUDGE	November 18, 1983
VIRENDRA SINGH Vs. AVDHESH KUMAR	September 8, 1983
VISHWA NATH PANDEY Vs. UNION OF INDIA UOI	April 26, 1983
VISHWANATH Vs. IV ADDITIONAL DISTRICT JUDGE ETAWAH	November 8, 1983
VISHWANATH SETH Vs. COMMISSIONER OF INCOME TAX	November 23, 1983
WALI ULLAH Vs. IST ADDITIONAL DISTRICT JUDGE BAHRAICH	April 13, 1983
WASI AHMED ALIAS WASI MOHAMMAD Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA	August 11, 1983
WEALTH-TAX OFFICER Vs. SADI RAM GANGA PRASAD (HUF)	November 17, 1983
WIDOW OF SARDAR ALI Vs. KARUNA SHANKER DUBEY	November 29, 1983
WINDLESS STEELCRAFTS Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 14, 1983
WORKMEN OF HINDALCO ALUMINIUM CORPORATION LTD., RENUKOOT AND ANOTHER Vs. STATE OF U. P. AND OTHERS	July 22, 1983
YADAV RAM Vs. ASHOK DUBE	September 6, 1983
YADRAM Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	December 6, 1983
YOUNG DOCTORS ASSOCIATION Vs. STATE OF UTTAR PRADESH	April 22, 1983
ZILA SAHAKARI BANK LTD Vs. LABOUR COURT GORAKHPUR	January 27, 1983

Year 1983 of HIGH COURT OF ALLAHABAD

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