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A L BIRLA Vs. STATE OF U P
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December 24, 1982 |
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ABBAS ALI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHER
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October 22, 1982 |
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ABDUL AZIZ AND ORS. Vs. STATE OF U.P.
|
October 23, 1982 |
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ABDUL HAMID Vs. STATE OF U P
|
July 22, 1982 |
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ABDUL KHALIQ Vs. STATE OF U P
|
August 9, 1982 |
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ABDUL KHALIQ Vs. STATE OF U P
|
April 9, 1982 |
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ABDUL MAJEED Vs. AZAMPUR DAHPA SADHAN SAHKARI SAMITI LTD
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May 27, 1982 |
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ABDUL RAZZAK Vs. SHARIFUNNISA
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September 21, 1982 |
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ABDUL SALAM Vs. DEPUTY DIRECTOR CONSOLIDATION
|
July 7, 1982 |
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ABDUL SATTAR Vs. ABDUL HAKIM
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March 16, 1982 |
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ABDUL SATTAR AND ANOTHER Vs. MOHAMMAD SAEED
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February 23, 1982 |
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ABU BAKAR Vs. RAM BABU LAL SRIVASTAVA
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March 1, 1982 |
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ACHCHEY LAL Vs. STATE
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May 28, 1982 |
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ACHHAIBAR Vs. STATE OF U. P. AND OTHERS
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March 25, 1982 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GULATI H L
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July 20, 1982 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAKSHMI INDUSTRIES AND COLD STORAGE COMPANY LIMITED
|
August 6, 1982 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LALTA PRASAD BISHAMBHAR SARAN
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April 22, 1982 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADAN LAL AHUJA
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March 5, 1982 |
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ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. MANGALSEN MOHANLAL
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April 21, 1982 |
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ADDL COMMISSIONER OF INCOME-TAX Vs. H L GULATI
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July 20, 1982 |
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AHIBARAN SINGH Vs. STATE OF U P
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September 27, 1982 |
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AJADUL BUX Vs. STATE OF U P
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February 16, 1982 |
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AJAI KUMAR Vs. HARI GOPAL
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September 16, 1982 |
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AJAIPAL Vs. ADDITIONAL REVISING AUTHORITY SALES TAX
|
February 16, 1982 |
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AKBAR ALI Vs. STATE OF U P
|
April 30, 1982 |
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ALKESH MITTAL Vs. GAINDAN LAL SHARMA
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February 12, 1982 |
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ALLAHABAD UNIVERSITY TEACHERS ASSOCIATION Vs. CHANCELLOR ALLAHABAD UNIVERSITY LUCKNOW
|
April 27, 1982 |
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AMALGAMATED STATICS CORPORATION LTD., ALLAHABAD Vs. ADDL. COMMISSIONER, ROHAILKHAND DIVISION, BAREILLY AND ANOTHER
|
August 6, 1982 |
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AMAR NATH AGARWAL Vs. IST ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR
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September 10, 1982 |
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AMI HUSSAIN Vs. STATE OF U P
|
August 25, 1982 |
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ANANT KUMAR Vs. STATE
|
July 16, 1982 |
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ANJUMAN ISLAH MUSLIM RAJPUT KKASAR Vs. DISTRICT INSPECTOR OF SCHOOLS, GHAZIPUR AND ANOTHER
|
September 23, 1982 |
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ANOOP SINGH Vs. STATE OF U P
|
May 5, 1982 |
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AQLIMA BIBI Vs. SHIV SHANKER
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January 12, 1982 |
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AQLIMA BIBI Vs. SHIV SHANKER
|
December 1, 1982 |
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ARIHANT SINGH SACHAN Vs. STATE OF U P
|
April 13, 1982 |
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ARJUN Vs. BOARD OF REVENUE AND OTHERS
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August 17, 1982 |
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ARJUN Vs. UNION OF INDIA AND OTHERS
|
November 19, 1982 |
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ARJUN LAL Vs. ADDITIONAL SUB DIVISIONAL OFFICER
|
January 13, 1982 |
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ARUNA TRADING CO Vs. COMMISSIONER OF SALES TAX
|
December 7, 1982 |
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ASGHEAR ALI MOHAMMAD ILYAS Vs. STATE OF UTTAR PRADESH
|
December 14, 1982 |
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ASHARFI LAL Vs. STATE OF U P
|
August 9, 1982 |
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ASHOK Vs. SUPERINTENDENT DISTRICT JAIL
|
April 6, 1982 |
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ASHOK GRIHA UDYOG KENDRA PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
March 5, 1982 |
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ASHOK KUMAR SRIVASTAVA Vs. NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
August 17, 1982 |
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ASHWANI KUMAR SINGH Vs. SECRETARY, BOARD OF HIGH COURT AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND ANR.
|
April 7, 1982 |
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ASSAR ALI KHAN Vs. BAIJNATH PRASAD
|
November 26, 1982 |
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ATAR SINGH Vs. STATE
|
January 7, 1982 |
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ATAR SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, ALIGARH AND ANOTHER
|
April 30, 1982 |
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AVADH BEHARI LAL SAXENA Vs. JANKI PRASAD ANGLO SANSKRIT EDUCATIONAL ASSOCIATION
|
May 24, 1982 |
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AWADH KUMAR PRADHAN Vs. FIRST CIVIL JUDGE KANPUR
|
March 2, 1982 |
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AWADH KUMAR SHUKLA Vs. SUPERINTENDENT OF CENTRAL JAIL
|
November 23, 1982 |
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AWADH NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 22, 1982 |
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AYODHA PRASAD Vs. RAM PURI
|
November 9, 1982 |
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AZIZ AHMAD Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
|
September 23, 1982 |
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AZIZ AHMAD Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
December 23, 1982 |
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B K GUPTA KHANDSARI SUGAR MILLS Vs. UNION OF INDIA UOI
|
October 15, 1982 |
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B N TEWARI Vs. IIND ADDITIONAL DISTRICT JUDGE
|
February 26, 1982 |
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BABBAN Vs. STATE OF U P
|
January 7, 1982 |
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BABU Vs. STATE OF UTTAR PRADESH
|
January 28, 1982 |
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BABU KHAN Vs. ANNAPURNA DEVI
|
May 28, 1982 |
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BABU LAL ALIAS OM PRAKASH Vs. STATE OF U.P.
|
August 17, 1982 |
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BABU LAL AND ANR. Vs. STATE OF U.P.
|
December 11, 1982 |
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BABU RAM Vs. BASDEO
|
May 26, 1982 |
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BABU RAM Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
|
October 4, 1982 |
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BADRI Vs. DISTRICT JUDGE JAUNPUR
|
January 4, 1982 |
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BADRI NARAIN RAZDAN Vs. THIRD ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
February 10, 1982 |
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BADRI SINGH Vs. RAM SAJIVAN
|
March 26, 1982 |
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BADRI VISHAL TANDON Vs. CONTROLLER OF ESTATE DUTY
|
January 15, 1982 |
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BAIJ NATH Vs. STATE OF U P
|
April 8, 1982 |
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BAIJ NATH Vs. STATE OF U P
|
March 23, 1982 |
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BAIJ NATH Vs. NAGAR PALIKA CHITRAKUT DHAM KARWI
|
December 17, 1982 |
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BAIJ NATH AND ORS Vs. STATE OF U P
|
March 23, 1982 |
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BAIJ NATH SINGH Vs. RAM NARAIN SINGH
|
May 6, 1982 |
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BAIKUNTH DHAM ASHRAM BHUPATWALA, HARDWAR Vs. CHIEF JUDICIAL MAGISTRATE, SAHARANPUR AND OTHERS
|
July 8, 1982 |
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BAJ RANGI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
February 18, 1982 |
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BAJMUDDIN ALIAS MIYAN Vs. STATE OF U P
|
May 13, 1982 |
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BAL DUTTA Vs. RAJ NARAIN
|
February 23, 1982 |
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BAL KISHUN Vs. GHAMANDI
|
February 3, 1982 |
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BALDEO RAJ Vs. IVTH ADDITIONAL DISTT AND SESSIONS JUDGE
|
February 2, 1982 |
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BALDEV RAJ Vs. SOMESH SACHDEO
|
March 26, 1982 |
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BALIKARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 16, 1982 |
|
BALJEET SINGH Vs. FOURTH ADDL DISTRICT JUDGE BUDAUN
|
March 23, 1982 |
|
BALRAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE KANPUR
|
October 6, 1982 |
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BAN WARI LAL Vs. UNION OF INDIA
|
February 1, 1982 |
|
BANARAS ELECTRIC LIGHT AND POWER CO LTD Vs. COLLECTOR VARANASI
|
April 16, 1982 |
|
BANKEY BAHADUR SRTVASTAVA Vs. DISTRICT JUDGE VARANASI
|
May 26, 1982 |
|
BANNEY Vs. RAMESH CHANDRA
|
March 1, 1982 |
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BANSHIDHAR DEVENDRA KUMAR Vs. ASSISTANT COMMISSIONER JUDICIAL SALES TAX
|
August 26, 1982 |
|
BANSRAJ AND OTHERS Vs. JT. DIRECTOR OF CONSOLIDATION AND OTHERS
|
December 18, 1982 |
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BANWARI PANDEY AND OTHERS Vs. SACHCHIDANAND PANDEY AND OTHERS
|
May 12, 1982 |
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BAR COUNCIL OF UTTAR PRADESH Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1982 |
|
BASANTU Vs. STATE OF U P
|
February 15, 1982 |
|
BASANTU Vs. STATE OF UTTAR PRADESH
|
February 19, 1982 |
|
BASTI RAM Vs. STATE
|
February 17, 1982 |
|
BEHARI LAL AND OTHERS Vs. SHYAM KISHORE AND OTHERS
|
July 27, 1982 |
|
BEHARI LAL OMAR ROLLING MILLS Vs. UNION OF INDIA UOI
|
August 11, 1982 |
|
BENI BAI Vs. RAGHUBIR PRASAD
|
February 19, 1982 |
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BHAGWAN DAS ARORA Vs. FIRST ADDITIONAL DISTRICT JUDGE RAMPUR
|
April 9, 1982 |
|
BHAGWAN DUTT Vs. MAHMOOD HASAN
|
March 19, 1982 |
|
BHAGWANTI Vs. DISTRICT JUDGE DEHRADUN
|
October 19, 1982 |
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BHAGWAT PRASAD Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1982 |
|
BHARAT Vs. STATE
|
December 1, 1982 |
|
BHARAT IRON MANUFACTURING WORKS BAREILLY Vs. BIMLA GOEL
|
January 22, 1982 |
|
BHARGAVA DR S B Vs. COMMISSIONER OF INCOME TAX
|
May 26, 1982 |
|
BHAWANI SHANKAR PANDEY Vs. STATE OF U P
|
July 9, 1982 |
|
BHAWANI SINGH Vs. STATE OF U.P. AND ORS.
|
March 18, 1982 |
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BHISHM DEO Vs. COMMISSIONER JHANSI DIVISION
|
February 24, 1982 |
|
BHOLEY ALIAS JASWANT SINGH Vs. STATE
|
November 18, 1982 |
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BHOOL CHAND Vs. SHAIL SHARMA
|
May 14, 1982 |
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BHUSHRA BANO AND SIX OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 7, 1982 |
|
BIBBE Vs. RAM KALI
|
May 1, 1982 |
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BIBBE Vs. RAM KALI
|
January 6, 1982 |
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BIBI ASFIA BEGUM Vs. MUNICIPAL BOARD ALIGARH
|
August 3, 1982 |
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BIMAL CHAND JAIN Vs. SRI GOPAL AGARWAL
|
May 20, 1982 |
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BINA AGARWAL ALIAS SHAHJAHAN BEGUM Vs. MAHESH CHANDRA AND
|
December 16, 1982 |
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BINAYAK SINGH Vs. BOARD OF REVENUE U P
|
August 13, 1982 |
|
BINDHA Vs. STATE OF UTTAR PRADESH
|
May 17, 1982 |
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BINDHYACHAL Vs. RAM KISHUN RAI
|
January 29, 1982 |
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BIRAI AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 2, 1982 |
|
BISHAMBHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 8, 1982 |
|
BISHAN CHAND CHAURASIYA Vs. III ADDITIONAL DISTRICT JUDGE ALIGARH
|
November 22, 1982 |
|
BITHAL DAS Vs. COMMISSIONER OF WEALTH TAX
|
March 5, 1982 |
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BOARD OF TRUSTEES, UNANI MEDICAL COLLEGE, ALLAHABAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
February 18, 1982 |
|
BODH RAJ Vs. STATE OF UTTAR PRADESH
|
October 13, 1982 |
|
BRAMH DUTT SHARMA Vs. DISTRICT BASIC EDUCATION OFFICER, BADAUN AND OTHERS
|
February 1, 1982 |
|
BRIDHI CHAND Vs. STATE OF U.P
|
December 23, 1982 |
|
BRIJ BASI Vs. MOTI RAM
|
May 5, 1982 |
|
BRIJ KISHORE Vs. D.D.C. AND OTHERS
|
December 1, 1982 |
|
BRIJ LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW
|
September 8, 1982 |
|
BRIJ RATTAN LAL BHOOP KISHORE Vs. COMMISSIONER OF INCOME TAX
|
May 7, 1982 |
|
BRIJRAMAN DAS AND SONS Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1982 |
|
BRITISH INDIA CORPORATION CAWNPORE WOOLEN MILLS BENCH Vs. STATE OF U P
|
February 26, 1982 |
|
BRITISH INDIA GENERAL INSURANCE CO Vs. SONA DEVI
|
March 23, 1982 |
|
BROOKE BOND INDIA LIMITED Vs. COMMISSIONER OF SALES TAX
|
March 31, 1982 |
|
BUCHUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 12, 1982 |
|
BUDH RAM Vs. STATE
|
September 22, 1982 |
|
BUDHA Vs. STATE OF U P
|
October 19, 1982 |
|
BUDHI SAGAR DUBEY Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
February 5, 1982 |
|
BUDHLAL Vs. DY DIRECTOR OF CONSOLIDATION
|
April 20, 1982 |
|
BUNDU Vs. JAWALA DEVI
|
May 25, 1982 |
|
BUNDU Vs. MOHD HASAN AND
|
October 11, 1982 |
|
C L GOPAL Vs. SANTOSH ANAND
|
May 14, 1982 |
|
CAPSON POULTRY FARM, KASHIPUR AND ANR. Vs. MUNICIPAL BOARD, KASHIPUR, DIST. NAINITAL AND ANR.
|
May 21, 1982 |
|
CAPTAIN N. BASU Vs. RAIS AHMED
|
August 28, 1982 |
|
CAWNPORE SUGAR WORKS LTD. Vs. APPELLATE AUTHORITY AND OTHERS
|
January 28, 1982 |
|
CENTRAL INDIA MACHINERY MANUFACTURING CO LTD Vs. DHARAM VIR BEDI
|
October 22, 1982 |
|
CENTRAL RAILWAY Vs. RAGHUBIR SARAN
|
May 28, 1982 |
|
CHAMPA Vs. STATE
|
December 6, 1982 |
|
CHANDAN SINGH Vs. PRESCRIBED AUTHORITY
|
February 10, 1982 |
|
CHANDER SAIN AND ANOTHER Vs. 3RD ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND ANOTHER
|
February 9, 1982 |
|
CHANDRA KATHA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1982 |
|
CHANDRA MAULESHWAR Vs. STATE OF U P
|
October 13, 1982 |
|
CHANDRA SHEKHAR Vs. STATE
|
March 2, 1982 |
|
CHANGUR SINGH AND OTHERS Vs. SHAMBHU SINGH AND OTHERS
|
January 15, 1982 |
|
CHHANGOO RAM Vs. STATE PUBLIC SERVICES TRIBUNAL
|
August 8, 1982 |
|
CHHATARGIRI Vs. SMT. KEOLAPATI
|
March 31, 1982 |
|
CHHEDI LAL Vs. STATE OF UTTAR PRADESH
|
August 26, 1982 |
|
CHHEDI LAL Vs. MUNNU SARDAR
|
March 15, 1982 |
|
CHHOTEY LAL Vs. GULZARI LAL
|
May 13, 1982 |
|
CHIRANJI LAL Vs. FIFTH ADDL DISTRICT JUDGE ALIGARH
|
January 28, 1982 |
|
CHITTER SINGH AND ORS. Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, MEERUT DIVISION, MEERUT AND ORS.
|
February 4, 1982 |
|
CHOKHA MAL ALIAS CHAULA RAM Vs. RAM AUTAR
|
September 17, 1982 |
|
CHUNNI LAL Vs. SANTOO LAL
|
October 18, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. ASHARFI LAL GUPTA
|
October 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. NARANG DAIRY PRODUCTS
|
October 12, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
|
November 4, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RAMCHAND AND SONS SUGAR MILLS P LIMITED
|
November 4, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. U P HOTEL AND RESTAURANTS LIMITED
|
November 9, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
|
November 24, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GOEL BROTHERS
|
February 11, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SHANKAR COLD STORAGE
|
February 9, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BABU LAL JIWAN RAM AND CO
|
March 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. HARI RAJ SWARUP AND SONS
|
March 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. NOVELTY TRADING CORPORATION
|
April 9, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BALDEOJI MAHARAJ TRUST
|
May 13, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT BUILDERS AND ENGINEERS
|
April 20, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. COMMERCIAL FINANCE CORPORATION
|
April 20, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. HABIBULLAH M
|
April 20, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. TARAI DEVELOPMENT CORPORATION LTD
|
May 3, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RAJINDRA FLOUR AND ALLIED INDUSTRIES
|
May 3, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. SATYA DEO OMPRAKASH
|
April 29, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. M HABIBULLAH
|
April 20, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. SWARUP COLD STORAGE AND GENERAL MILLS
|
April 16, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI BALDEOJI MAHARAJ TRUST
|
May 13, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. G S RICE MILLS
|
May 11, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. SITA RAM SRI KISHAN DAS
|
May 12, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. BAZPUR CO-OPERATIVE SUGAR FACTORY LTD
|
May 27, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. PREM NARAIN TANDON
|
August 20, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. RAGHUNANDAN PRASAD
|
September 3, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. BRITISH INDIA CORPORATION
|
August 5, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. VIMLA LAL
|
August 17, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. HIMALAYA DRUG CO
|
March 5, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. CIVIL ENGINEERING CO
|
March 4, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. J K SYNTHETICS LTD
|
November 24, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. GUPTA STORES
|
December 16, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. U B S PUBLISHERS AND DISTRIBUTORS
|
November 12, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. BHUDHAR SINGH AND SONS
|
September 20, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. BAJAJ AND CO
|
September 10, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. SOHAN LAL
|
September 22, 1982 |
|
COMMISSIONER OF SALES TAX Vs. MAHADEO PRASAD AND SONS
|
December 13, 1982 |
|
COMMISSIONER OF SALES TAX Vs. PREETAM SINGH AND COMPANY
|
December 2, 1982 |
|
COMMISSIONER OF SALES TAX Vs. AYODHYA PD MURARI LAL
|
March 1, 1982 |
|
COMMISSIONER OF SALES TAX Vs. GHANSHYAM HOTEL
|
March 19, 1982 |
|
COMMISSIONER OF SALES TAX Vs. CHHAJURAM RAM KUMAR AND CO
|
April 8, 1982 |
|
COMMISSIONER OF SALES TAX Vs. KUMAR BROTHERS
|
January 27, 1982 |
|
COMMISSIONER OF SALES TAX Vs. RAJHANS SODA WATER FACTORY
|
April 26, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. KEDAR NATH JINDAL
|
May 6, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. RADHEY MOHAN NARAIN
|
March 17, 1982 |
|
COMMISSIONER OF WEALTH-TAX Vs. UMRAO LAL
|
April 9, 1982 |
|
COMMISSIONER OF WEALTH-TAX Vs. DINA NATH
|
April 20, 1982 |
|
COMMISSIONER OF WEALTH-TAX Vs. AJAIPAT SINGHANIA
|
May 10, 1982 |
|
COMMISSIONER SALES TAX Vs. R P GUPTA AND COMPANY
|
May 24, 1982 |
|
COMMISSIONER SALES TAX Vs. R C GUPTA AND COMPANY
|
August 20, 1982 |
|
COMMISSIONER SALES TAX Vs. GENERAL MANAGER NORTH EASTERN RAILWAY
|
August 23, 1982 |
|
COMMISSIONER SALES TAX Vs. CHHOTOO RAM HUKUM CHAND
|
March 16, 1982 |
|
COMMISSIONER SALES TAX Vs. GANESH FLOUR MILLS CO LTD
|
February 1, 1982 |
|
COMMISSIONER SALES TAX Vs. LAL CHAND
|
February 1, 1982 |
|
COMMISSIONER SALES TAX Vs. BANSAL BOTTLE COMPANY
|
February 18, 1982 |
|
COMMISSIONER SALES TAX Vs. ASHOKA DAIRY
|
November 26, 1982 |
|
COMMITTEE OF MANAGEMENT OF BUNDELKHAND COLLEGE, JHANSI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 4, 1982 |
|
COMMITTEE OF MANAGEMENT OF JANTA VEDIC COLLEGE BARAUT Vs. VICE CHANCELLOR MEERUT UNIVERSITY MEERUT
|
October 6, 1982 |
|
COMMITTEE OF MANAGEMENT OF VEDIC KANYA INTER COLLEGE, DADRI, GHAZIABAD AND ANOTHER Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS, 1ST REGION, MEERUT, AND OTHERS
|
April 20, 1982 |
|
COMMITTEE OF MANAGEMENT, BABA RAGHUBAR DAS UCHCHATAR MADHYAMIK VIDYALAYA, JAMILPUR, AZAMGARH AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VIITH REGION, GORAKHPUR AND OTHERS
|
March 18, 1982 |
|
COMMITTEE OF MANAGEMENT, DR. RAJENDRA PRASAD LAGHU MADHYAMIC VIDYALAYA, BARWA RATANPUR, DISTT. DEORIA AND OTHERS Vs. ZILA BASIC SIKSHA ADHIKARI, DEORIA AND ANOTHER
|
February 19, 1982 |
|
COMMITTEE OF MANAGEMENT, LAL BAHADUR SHASTRI BALIKA INTER COLLEGE, MUGALSARAI, VARANASI AND ANOTHER Vs. JOINT DIRECTOR EDUCATION (WOMEN) EDUCATION DIRECTORATE, U.P. ALLAHABAD AND OTHERS
|
April 1, 1982 |
|
CONTROLLER OF ESTATE DUTY Vs. SHEILA PRASAD SMT
|
October 15, 1982 |
|
D H EDWARDS Vs. PREM MASIH
|
November 26, 1982 |
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D W THOMAS Vs. L K DAVID
|
April 26, 1982 |
|
D. P. SHUKLA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 30, 1982 |
|
DAMMON Vs. STATE
|
February 24, 1982 |
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DARSHA AHUJA Vs. AGRA UNIVERSITY
|
March 16, 1982 |
|
DARYAO DULAIYA Vs. SHEO PRASAD
|
April 30, 1982 |
|
DAYA KISHUN Vs. ASSTT DIRECTOR OF CONSOLIDATION
|
July 12, 1982 |
|
DAYA NAND MISRA Vs. UNION OF INDIA AND ANOTHER
|
December 21, 1982 |
|
DAYA RAM Vs. DEEP CHAND GUPTA
|
August 20, 1982 |
|
DAYA SHANKAR AND ORS. Vs. VICE
|
March 30, 1982 |
|
DEEP CHAND GOYAL Vs. SALES TAX OFFICER
|
July 30, 1982 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STATE OF UTTAR PRADESH
|
October 14, 1982 |
|
DEO PRABHAKAR DUBEY AND ORS. Vs. DISTRICT CO
|
May 17, 1982 |
|
DEOTADIN Vs. MAHADEI AND OTHERS
|
November 18, 1982 |
|
DEVENDRA ALIAS NIKKU Vs. DISTRICT MAGISTRATE DEHRADUN
|
April 8, 1982 |
|
DEVENDRAPAL SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION MATHURA
|
August 3, 1982 |
|
DEVI CHARAN SRI CHAND MIRZAPUR Vs. UNION OF INDIA UOI
|
May 20, 1982 |
|
DEVI PRASAD AND OTHERS Vs. STATE OF U. P. AND OTHERS
|
July 12, 1982 |
|
DHAN RAJ Vs. COMMISSIONER OF INCOME TAX
|
May 12, 1982 |
|
DHANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 19, 1982 |
|
DHANI RAM Vs. STATE
|
December 10, 1982 |
|
DHANRAJ Vs. STATE OF UTTAR PRADESH
|
August 23, 1982 |
|
DHANWATI DEVI Vs. RAMA SHANKER PRASAD
|
July 16, 1982 |
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DHARAM NARAIN Vs. SMT. SANTOSH KUMARI AND OTHERS
|
November 2, 1982 |
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DHIRENDRA SINGH Vs. DHANAI
|
March 30, 1982 |
|
DINESH CHANDRA Vs. DISTRICT JUDGE
|
February 12, 1982 |
|
DINESH CHANDRA Vs. DISTRICT JUDGE, AND OTHERS
|
February 21, 1982 |
|
DINESH CHANDRA KANSAL Vs. U.P. UPBHOKTA SAHKARI SANGH LTD., LUCKNOW AND ORS.
|
April 21, 1982 |
|
DINESH CHANDRA SHARMA Vs. UNION OF INDIA
|
January 5, 1982 |
|
DINESH KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
October 5, 1982 |
|
DISTRICT CO Vs. HARIHAR SINGH AND OTHERS
|
December 18, 1982 |
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DIWAN RUBBER INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
May 3, 1982 |
|
DMA NATH Vs. STATE OF UTTAR PRADESH
|
December 3, 1982 |
|
DR. (MRS.) S. RANGANAYAKI Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
|
January 18, 1982 |
|
DR. DATA RAM SHARMA Vs. THE VICE
|
February 8, 1982 |
|
DR. JOLLY JAIN Vs. S.N. MEDICAL COLLEGE, AGRA AND OTHERS
|
February 3, 1982 |
|
DR. PRADEEP KUMAR SARAF Vs. PRINCIPAL, BABA RAGHAV DAS MEDICAL COLLEGE GORAKHPUR AND ORS.
|
May 20, 1982 |
|
DR. PRAMOD KUMAR Vs. STATE OF U.P. AND ORS.
|
August 9, 1982 |
|
DR. RAMJI DWIVEDI Vs. STATE OF U.P. AND OTHERS
|
March 1, 1982 |
|
DR. S.M. CHATURVEDI Vs. MINISTRY OF RAILWAY AND OTHERS
|
September 30, 1982 |
|
DR. SHRIKANT Vs. DR. S.R. STNGH, PRINCIPAL, MOTI LAL NEHRU, MEDICAL COLLEGE, ALLAHABAD AND OTHERS
|
March 30, 1982 |
|
DRUG PAL SINGH Vs. PRATAP SINGH
|
April 28, 1982 |
|
DUBAR DUBEY Vs. BALRAM PANDAY AND OTHERS
|
November 22, 1982 |
|
DULARI Vs. SURESH CHAND
|
January 6, 1982 |
|
DURGA ASSOCIATES RAIPUR Vs. STATE OF U P
|
February 8, 1982 |
|
DURGA PRASAD SINGH Vs. STATE OF U P
|
January 18, 1982 |
|
DWARIKA PRASAD Vs. STATE
|
February 13, 1982 |
|
FATEH BAHADUR SRIVASTAVA Vs. STATE
|
September 21, 1982 |
|
FLOCKS INDIA PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
|
November 22, 1982 |
|
FOOD INSPECTOR Vs. RAMAN LAL
|
February 16, 1982 |
|
FOOD INSPECTOR NAGARPALIKA UJHANI Vs. SOHAN LAL
|
October 21, 1982 |
|
G N BHANDARI Vs. RAILWAY ADMINISTRATION NEW DELHI
|
November 10, 1982 |
|
GANESH DAS BAJAJ Vs. IST ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
December 3, 1982 |
|
GANESH DASS RAM GOPAL Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 4, 1982 |
|
GANESH PD Vs. BOARD OF REVENUE U P
|
February 9, 1982 |
|
GANESHI LAL Vs. DISTRICT JUDGE MATHURA
|
May 17, 1982 |
|
GANGA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
February 25, 1982 |
|
GANGA BISHUN Vs. STATE OF U.P.
|
February 5, 1982 |
|
GANGA BRICKS UDHYOG Vs. JAI BHAGWAN SWARUP
|
April 6, 1982 |
|
GANGA PD SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 18, 1982 |
|
GANGA PRASAD SHYAM PRASAD GUPTA AND OTHERS Vs. TOWN AREA COMMITTEE, ACHHALDA, DISTRICT ETAWAH
|
January 18, 1982 |
|
GANGA SINGH Vs. STATE
|
September 6, 1982 |
|
GANGADHAR RAMCHAND Vs. SALES TAX TRIBUNAL
|
May 12, 1982 |
|
GAURI SHANKER ALIAS MUNSHI Vs. COMMISSIONER OF SALES TAX
|
September 14, 1982 |
|
GAYATRI DEVI Vs. DISTRICT JUDGE ALIGARH
|
May 6, 1982 |
|
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. RENT CONTROL AND EVICTION OFFICER
|
May 24, 1982 |
|
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA UOI
|
February 4, 1982 |
|
GENDA LAL Vs. STATE
|
January 27, 1982 |
|
GHAMANDI Vs. NAGAR SWASTHYA ADHIKARI
|
April 14, 1982 |
|
GHAMANDI Vs. STATE OF U.P
|
December 4, 1982 |
|
GHANSHYAM Vs. STATE OF U P
|
May 13, 1982 |
|
GHULAM WARIS Vs. STATE
|
August 9, 1982 |
|
GIRDHARI YADAVA Vs. RAM NAIK
|
August 19, 1982 |
|
GIRISH KUMAR SINGH BHADORIA Vs. THE U.P. INSTITUTIONAL SERVICE BOARD. U.P.. LUCKNOW AND OTHERS
|
February 9, 1982 |
|
GIRIWAR PRASAD TRIPATHI Vs. DISTRICT ASSISTANT REGISTRAR, CO
|
May 7, 1982 |
|
GODAWARI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 7, 1982 |
|
GOPI CHAND Vs. BOARD OF REVENUE U P
|
January 5, 1982 |
|
GOPINATH SETH Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1982 |
|
GOVIND RAM Vs. II ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
|
January 27, 1982 |
|
GOVIND SARAN AERON Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS
|
November 8, 1982 |
|
GOYAL COMMERCIAL Vs. STATE OF U P
|
May 6, 1982 |
|
GUCHHAN Vs. DISTRICT MAGISTRATE
|
September 2, 1982 |
|
GULAB Vs. JAGGAN RAM SINGH
|
October 8, 1982 |
|
GULAB BAI BHOPAL Vs. MOTI LAL
|
October 22, 1982 |
|
GULAB CHAND Vs. SATYA VRAT
|
April 27, 1982 |
|
GULAB SHANKAR TIWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 17, 1982 |
|
GULAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 20, 1982 |
|
GULAM RASOOL Vs. MST NOOR JAHAN
|
March 15, 1982 |
|
GURU PRASAD Vs. STATE
|
November 18, 1982 |
|
GURUCHARAN SINGH Vs. CITY MAGISTRATE DEHRADUN
|
November 24, 1982 |
|
GYANESHWAR Vs. VICE
|
January 11, 1982 |
|
HAFIZUR RAHMAN Vs. SMT. SHAKILA KHATOON
|
November 23, 1982 |
|
HAJI ABDUL MAJID Vs. SECOND ADDL. DISTRICT AND SESSIONS JUDGE, VARANASI AND OTHERS
|
September 23, 1982 |
|
HAKEEM AGHA MOHD AFSAR SHIRAZI Vs. DISTT SUPPLY OFFICER
|
July 29, 1982 |
|
HALEEM KHAN Vs. MUKHTESHWAR RAI
|
August 9, 1982 |
|
HAMEED ULLAH Vs. STATE OF UTTAR PRADESH
|
March 4, 1982 |
|
HANIF KHAN Vs. VIII ADDL DISTT JUDGE KANPUR
|
August 16, 1982 |
|
HAR SARAN DAS DHILLAN Vs. SUB
|
January 1, 1982 |
|
HAR SARAN DASS DHILLAN Vs. SUB DIVISIONAL MAGISTRATE HAPUR
|
January 15, 1982 |
|
HARBAR SINGH Vs. STATE
|
May 4, 1982 |
|
HARI KISHAN Vs. MAHESH SINGH AND OTHERS
|
December 6, 1982 |
|
HARI KISHAN SINGHAL Vs. KUNTI DEVI
|
October 13, 1982 |
|
HARI PRASAD Vs. TAX RECOVERY COMMISSIONER
|
September 2, 1982 |
|
HARI SHANKAR GUPTA AND ANR. Vs. STATE OF U.P. AND OTHERS
|
February 24, 1982 |
|
HARI SHANKER JAIN Vs. M H BEG
|
July 9, 1982 |
|
HARI SWARUP Vs. RENT CONTROL AND EVICTION OFFICER
|
October 5, 1982 |
|
HARISH KUMAR Vs. STATE OF U P
|
September 8, 1982 |
|
HARLSH CHANDRA MISRA Vs. UNION OF INDIA AND OTHERS
|
May 2, 1982 |
|
HARNAM SINGH Vs. STATE
|
April 28, 1982 |
|
HET SINGH Vs. ANAR SINGH
|
May 25, 1982 |
|
HIRA LAL Vs. COLLECTOR BANDA
|
May 6, 1982 |
|
HIRDAY NARAIN TANDON Vs. KASHI PRASAD TANDON
|
November 26, 1982 |
|
HUSAIN AHMAD Vs. CHIEF JUDICIAL MAGISTRATE FAIZABAD
|
August 3, 1982 |
|
I E L EMPLOYEES UNION Vs. INDIAN EXPLOSIVES LIMITED
|
February 23, 1982 |
|
INCOME TAX APPELLATE TRIBUNAL Vs. HILL B AND CO P LIMITED
|
March 5, 1982 |
|
INCOME TAX APPELLATE TRIBUNAL Vs. JANANMANDAL LIMITED
|
September 17, 1982 |
|
INDO INTERNATIONAL INDUSTRIES Vs. COMMISSIONER SALES TAX
|
January 29, 1982 |
|
INDRA DEO Vs. RAM PYARI
|
April 1, 1982 |
|
IQBAL SINGH CHEEMA Vs. ADARSH CHEEMA
|
February 24, 1982 |
|
IRSHAD Vs. STATE OF U P
|
May 4, 1982 |
|
IRSHAD ALI Vs. TENTH ADDL DISTRICT JUDGE KANPUR
|
May 5, 1982 |
|
ISHAQ Vs. SECOND ADDL DISTRICT JUDGE MEERUT
|
February 17, 1982 |
|
ISHTIAQ Vs. STATE OF U P
|
May 5, 1982 |
|
ISHTIAQ ALI Vs. STATE OF UTTAR PRADESH
|
December 15, 1982 |
|
ISHWARI PRASAD Vs. COMMISSIONER OF INCOME-TAX
|
November 23, 1982 |
|
ISLAMIA SCHOOL FIROZABAD ASSOCIATION AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOL, AGRA AND ANR.
|
March 17, 1982 |
|
IVAN ERASMUS Vs. ZENA ERASMUS
|
November 1, 1982 |
|
IVAN ERASMUS Vs. ZENA ERASMUS
|
January 11, 1982 |
|
J C W SMITH Vs. JAGDISH PRASAD SHARMA AND
|
November 24, 1982 |
|
JADDOO SINGH ALIAS JAGVIR SINGH Vs. MALTI DEVI
|
July 26, 1982 |
|
JAGAN Vs. STATE
|
January 20, 1982 |
|
JAGANNATH Vs. RAM CHANDRA SRIVASTAVA
|
July 19, 1982 |
|
JAGANNATH PRASAD SRIVASTAVA Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1982 |
|
JAGAR NATH Vs. RAM SIROMANI AND OTHERS
|
November 24, 1982 |
|
JAGARDEO Vs. STATE OF U P
|
April 20, 1982 |
|
JAGARNATH YADAV Vs. Panwa
|
November 8, 1982 |
|
JAGDISH GANDHI Vs. PRESCRIBED AUTHORITY CIVIL JUDGE MALIHABAD LUCKNOW
|
November 20, 1982 |
|
JAGDISH PRASAD Vs. MAULESHWA
|
July 1, 1982 |
|
JAGDISH PRASAD Vs. STATE OF U P
|
March 3, 1982 |
|
JAGDISH PRASAD AND ORS. Vs. MAULESHWAR AND ORS.
|
January 7, 1982 |
|
JAGDISH RAI Vs. ABDUL WAHAB
|
March 25, 1982 |
|
JAGDISH SINGH Vs. SUPERINTENDENT OF POLICE SHAHJAHANPUR
|
February 8, 1982 |
|
JAGGOO SINGH Vs. STATE OF UTTAR PRADESH
|
February 24, 1982 |
|
JAGTA Vs. STATE
|
July 20, 1982 |
|
JAGWANTA Vs. NIRMALA
|
April 7, 1982 |
|
JAI NAND Vs. SUBHAS CHANDRA
|
November 9, 1982 |
|
JAI PRAKASH Vs. STATE OF UTTAR PRADESH
|
May 21, 1982 |
|
JAI PRAKASH NARAIN Vs. STATE OF UTTAR PRADESH
|
January 27, 1982 |
|
JAI RAM LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
March 18, 1982 |
|
JAI SHANKER LAL Vs. KRIPA SHANKER LAL
|
October 21, 1982 |
|
JAI SINGH Vs. STATE
|
February 10, 1982 |
|
JAI SINGH Vs. GARHWAL MOTOR OWNERS
|
April 21, 1982 |
|
JAIPRAKASH Vs. RUDRA PRASAD
|
October 22, 1982 |
|
JALIL AHMAD Vs. IST ADDL DISTRICT JUDGE FAIZABAD
|
May 3, 1982 |
|
JAMUNA Vs. STATE
|
April 5, 1982 |
|
JAMUNA PRASAD Vs. RAM ADHAR
|
October 5, 1982 |
|
JANGALI TEWARI Vs. BABBAN TEWARI
|
April 9, 1982 |
|
JANKI Vs. STATE
|
July 29, 1982 |
|
JASWANT SUGAR MILLS LTD Vs. UNION OF INDIA UOI
|
May 4, 1982 |
|
JAWAHAR LAL Vs. KRISHNA GOPAL GOEL
|
September 17, 1982 |
|
JAWAHAR TRADERS Vs. COMMISSIONER OF SALES TAX
|
December 16, 1982 |
|
JEOBODH Vs. STATE OF U P
|
October 11, 1982 |
|
JHAJHAN SINGH Vs. RAM SINGH
|
February 4, 1982 |
|
JHINAK SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
September 7, 1982 |
|
JHURAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
December 2, 1982 |
|
JITENDRA KUMAR AND OTHERS Vs. N. B. SINGH
|
January 4, 1982 |
|
JOGI Vs. STATE OF U.P.
|
May 20, 1982 |
|
JOGINA REVISIONIST Vs. STATE OF U P
|
May 20, 1982 |
|
JOKHAN Vs. DISTRICT JUDGE BASTI
|
May 20, 1982 |
|
JOKHAN Vs. DISTRICT JUDGE AND ORS
|
May 20, 1982 |
|
JOKHAN BHAR Vs. RAM SUNDER KURMI
|
July 6, 1982 |
|
JUGGAN Vs. GARIB
|
September 9, 1982 |
|
K S SRIVASTAVA Vs. STATE OF U P
|
October 6, 1982 |
|
KAILASH CHANDRA Vs. IV ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
May 21, 1982 |
|
KAILASH KUMAR SHUKLA Vs. STATE
|
February 1, 1982 |
|
KALI SAHAI GUPTA Vs. DIRECTOR OF AGRICULTURE U P
|
April 22, 1982 |
|
KALLOO Vs. BOARD OF REVENUE U P ALLAHABAD
|
July 13, 1982 |
|
KALPU Vs. SANAURAR KHAN
|
May 14, 1982 |
|
KALYAN RAI SAXENA Vs. SECOND ADDL DISTRICT JUDGE BULANDSHAHAR
|
January 20, 1982 |
|
KAMAL BROTHERS Vs. STATE OF UTTAR PRADESH
|
February 4, 1982 |
|
KAMALA RAJAMANIKKAM Vs. SUSHILA THAKUR DASS
|
May 27, 1982 |
|
KAMLI Vs. STATE OF UTTAR PRADESH
|
April 29, 1982 |
|
KAMTA Vs. SAJIWAN
|
February 2, 1982 |
|
KAMTA Vs. ASSTT DIRECTOR OF CONSOLIDATION FARRUKHABAD
|
November 4, 1982 |
|
KANCHAN Vs. STATE OF U P
|
May 7, 1982 |
|
KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1982 |
|
KANHAIYA LAL PYARE LAL Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1982 |
|
KANTI KHARE Vs. KALI PRASAD ASTHANA
|
May 6, 1982 |
|
KAPOOR CHAND Vs. THE ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
|
August 5, 1982 |
|
KARAM CHAND THAPAR COAL SALES LIMITED Vs. DEPUTY COLLECTOR COLLECTIONS SALES TAX
|
September 10, 1982 |
|
KASTURI DEVI Vs. COLLECTOR NAINITAL
|
September 8, 1982 |
|
KATORI DEVI Vs. COLLECTOR ALIGARH
|
March 30, 1982 |
|
KAZI ALI ASIF Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
August 6, 1982 |
|
KEDAR NATH Vs. FIRM REKH CHAND DASU RAM
|
November 26, 1982 |
|
KENDRIYA NAGRIK SAMITI KANPUR Vs. JAL SANSTHAN KANPUR
|
May 28, 1982 |
|
KESAR SUGAR WORKS Vs. UNION OF INDIA UOI
|
September 23, 1982 |
|
KESHAW PRASAD MISRA Vs. MANAGING COMMITTEE, GAYATRI VIDYA MANDIR, BHARUWA, SUMERPUR, DISTRICT HAMIRPUR AND ORS.
|
February 25, 1982 |
|
KHAN CHAND Vs. STATE OF U P
|
January 27, 1982 |
|
KHANGAR SINGH ALIAS KHURRAN SINGH Vs. KITAB SINGH
|
April 13, 1982 |
|
KHAYALI Vs. STATE OF U P
|
November 26, 1982 |
|
KHILARI Vs. THIRD ADDL. DISTRICT JUDGE, BANDA AND OTHERS
|
November 22, 1982 |
|
KIRAN BALA ASTHANA Vs. BHAIRE PRASAD SRIVASTAVA
|
February 8, 1982 |
|
KISHAN KRISHI YANTRA UDYOG Vs. COMMISSIONER OF SALES TAX
|
September 20, 1982 |
|
KISHAN LAL Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 12, 1982 |
|
KM DARSHA AHUJA AND Vs. UNIVERSITY OF AGRA
|
March 16, 1982 |
|
KM SUNITA GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
January 15, 1982 |
|
KRIPAL SINGH Vs. KAILA
|
April 8, 1982 |
|
KRISHNA Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1982 |
|
KRISHNA CHANDRA Vs. KANEEZ FATIMA
|
January 15, 1982 |
|
KRISHNA DAS MUKUND DAS Vs. MOHD AMIN
|
May 14, 1982 |
|
KRISHNA KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
September 1, 1982 |
|
KRISHNA SEHGAL Vs. U P STATE ROAD TRANSPORT CORPORATION
|
August 17, 1982 |
|
KULDIP NARAIN LAL Vs. MAHENDRA PAL JAIN
|
May 11, 1982 |
|
KUMARI ANJALI AND ANR. Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
|
February 24, 1982 |
|
KUMARI SADHANA AND ANR. Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA AND ORS.
|
January 4, 1982 |
|
KUMARI SANDHYA SHARMA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
February 25, 1982 |
|
KUNDAN SINGH Vs. STATE OF U.P.
|
March 19, 1982 |
|
L H SUGAR FACTORIES LTD Vs. UNION OF INDIA UOI
|
October 13, 1982 |
|
LADILI PRASAD Vs. STATE OF U P
|
January 6, 1982 |
|
LAKHAN SINGH Vs. STATE OF U P
|
October 12, 1982 |
|
LAKHMI CHAND Vs. COLLECTOR AGRA
|
March 9, 1982 |
|
LAKHMI CHAND Vs. COLLECTOR AGRA
|
September 3, 1982 |
|
LAL CHAND Vs. STATE OF U P
|
December 16, 1982 |
|
LAL CHAND MISRA Vs. STATE OF U.P.
|
December 6, 1982 |
|
LALA SHRI RAM Vs. DHANI RAM GUPTA
|
July 21, 1982 |
|
LALIT KUMAR Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
April 16, 1982 |
|
LALJI Vs. JOINT DIRECTOR OF CONSOLIDATION
|
May 4, 1982 |
|
LALJI Vs. UNION OF INDIA
|
September 21, 1982 |
|
LALJI Vs. STATE OF U.P. AND OTHERS
|
April 15, 1982 |
|
LALJI SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR
|
February 8, 1982 |
|
LALMAN Vs. STATE OF U P
|
November 9, 1982 |
|
LALTA PRASAD SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
|
February 1, 1982 |
|
LAUDHAR Vs. STATE OF U.P.
|
March 30, 1982 |
|
LAXMAN DAS Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1982 |
|
LAXMAN DASS Vs. STATE
|
January 22, 1982 |
|
LAXMI KIRANA COMPANY Vs. COLLECTOR
|
October 1, 1982 |
|
LAXMI NARAIN CHUNNI LAL Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1982 |
|
LAXMI STORES Vs. SALES TAX OFFICER
|
February 19, 1982 |
|
LEKH RAJ Vs. 4TH ADDITIONAL DISTRICT JUDGE MEERUT
|
February 26, 1982 |
|
LEKHRAJ SINGH Vs. RAM DAS SINGH
|
October 13, 1982 |
|
LIBERTY FOOTWEAR CO Vs. COMMISSIONER OF SALES TAX
|
April 8, 1982 |
|
LUCKNOW PRODUCERS CO OPERATIVE MILK UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1982 |
|
LUXMICHAND Vs. STATE OF U P
|
October 6, 1982 |
|
M F FAROOQI Vs. U P INDUSTRIAL CO OP ASSOCIATION LTD
|
February 3, 1982 |
|
MADAN GOPAL Vs. VTH ADDITIONAL DISTRICT JUDGE
|
October 5, 1982 |
|
MADAN LAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1982 |
|
MADAN MOHAN VERMA Vs. MOHAN LAL
|
April 7, 1982 |
|
MADHUKAR KAPOOR AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 20, 1982 |
|
MAHABIR PRASAD GOEL Vs. GURU SARAN SINGH
|
July 20, 1982 |
|
MAHABIR PRASAD MURARI LAL (FIRM) Vs. BACHEY LAL AND OTHERS
|
August 16, 1982 |
|
MAHADEO PRASAD Vs. PRESCRIBED AUTHORITY
|
May 13, 1982 |
|
MAHADEOJI DEITY INSTALLED IN MANDIR OF SOMNATHJI Vs. NAGAR MAHAPALIKA KANPUR
|
April 27, 1982 |
|
MAHADEVI Vs. CHIEF JUDICIAL MAGISTRATE
|
December 20, 1982 |
|
MAHARAJ SINGH Vs. BISHAMBHAR DAYAL
|
February 15, 1982 |
|
MAHARAJI Vs. RAMA SHANKER
|
August 20, 1982 |
|
MAHENDRA LAL JAINI Vs. DISTRICT ASSISTANT REGISTRAR CO OP SOC U P
|
October 7, 1982 |
|
MAHENDRA PRAKASH Vs. IV ADDITION 1 DISTRICT JUDGE
|
March 17, 1982 |
|
MAHENDRA PRATAP GARG Vs. SMT. VIJAY LAXMI GENERAL
|
December 15, 1982 |
|
MAHENDRA PRATAP GARG Vs. VIJAY LAXMI GENGAL
|
September 15, 1982 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
March 1, 1982 |
|
MAHESH CHAND JINDAL Vs. STATE OF U.P
|
November 23, 1982 |
|
MAHESH PRAKASH Vs. UNION OF INDIA
|
March 5, 1982 |
|
MANGAL CHAND NAGALLIA Vs. DISTRICT JUDGE DEORIA
|
October 20, 1982 |
|
MANGAL SINGH Vs. STATE OF U P
|
September 27, 1982 |
|
MANGEY RAM Vs. FIRST ADDITIONAL DISTRICT JUDGE MEERUT
|
February 23, 1982 |
|
MANGING COMMITTEE OF VINAY KUMAR HIGHER SECONDARY SCHOOL, KURAO KHERA, DIST. KANPUR AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
February 8, 1982 |
|
MANJEET KAUR Vs. COMMISSIONER OF WEALTH TAX
|
April 6, 1982 |
|
MANOHAR Vs. STATE
|
August 11, 1982 |
|
MANSEETI KUNWAR Vs. RAM NATH SINGH
|
August 6, 1982 |
|
MASOOD ALI Vs. METROPOLITAN MAGISTRATE CORPORATION KANPUR
|
May 28, 1982 |
|
MATA BADAL Vs. MOOL CHAND
|
November 5, 1982 |
|
MAYA DEVI AND ANOTHER Vs. RUPA DEVI AND OTHERS
|
January 5, 1982 |
|
MAZHARUL HAQ Vs. QAMA
|
November 18, 1982 |
|
MEDICAL OFFICER OF HEALTH MUNICIPAL BOARD Vs. KAILASH NARAIN
|
March 1, 1982 |
|
MIAN JAN Vs. STATE
|
April 26, 1982 |
|
MIRZA HASHIM HUSAIN Vs. MANI BHADRA DAS
|
November 9, 1982 |
|
MIRZA JAVED MURTAZA Vs. U P FINANCIAL CORPORATION KANPUR
|
March 23, 1982 |
|
MITHAN SINGH Vs. CHANDRA PAL SINGH AND ORS.
|
August 9, 1982 |
|
MITHLESH KUMAR GUPTA Vs. STATE OF U P
|
November 11, 1982 |
|
MITTRA NAND KAUSHIK Vs. STATE OF U P
|
March 23, 1982 |
|
MODEL CO OP FARMING SOC Vs. STATE OF U P
|
November 26, 1982 |
|
MODI CHARITABLE FUND SOCIETY Vs. INCOME TAX OFFICER
|
April 29, 1982 |
|
MODI INDUSTRIES LIMITED Vs. COMMISSIONER OF SALES TAX
|
September 16, 1982 |
|
MOHAMMAD AMIN AND OTHERS Vs. NAGAR MAHAPALIKA, ALLAHABAD
|
May 17, 1982 |
|
MOHAMMAD SALIM IN JAIL Vs. ADHIKSHAK JANPAD KARAGAR PAURI
|
November 4, 1982 |
|
MOHAN LAL Vs. VITH ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
October 5, 1982 |
|
MOHAN LAL Vs. BANWARI LAL
|
April 27, 1982 |
|
MOHAN LAL Vs. STATE OF U P
|
May 25, 1982 |
|
MOHAN LAL Vs. BOARD OF REVENUE U P ALLAHABAD
|
February 11, 1982 |
|
MOHAN LAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR, AND OTHERS
|
January 22, 1982 |
|
MOHAN SINGH BEDI Vs. PHOOL CHAND
|
March 22, 1982 |
|
MOHD ENAM KHAN Vs. SAYEED WILAYATUL HASAN
|
January 22, 1982 |
|
MOHD IDRIS KHAN Vs. SECOND ADDITIONAL DISTRICT JUDGE LUCKNOW
|
May 26, 1982 |
|
MOHD ISA KHAN Vs. STATE OF U P
|
March 22, 1982 |
|
MOHD ISHAAQ Vs. COMMISSIONER OF SALES TAX
|
February 26, 1982 |
|
MOHD MAHANDI Vs. STATE
|
October 18, 1982 |
|
MOHD TARIQ Vs. STATE OF U P
|
April 5, 1982 |
|
MOHD YUNUS Vs. STATE OF U P
|
April 5, 1982 |
|
MOOL CHAND AND ANOTHER Vs. III ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
|
September 17, 1982 |
|
MOOL CHANDRA SHARMA Vs. STATE OF U.P.
|
March 3, 1982 |
|
MST. YASHODHA DEVI Vs. MUNSIF WEST BALIA AND ANOTHER
|
May 17, 1982 |
|
MUKAND LAL MALIK Vs. UNION OF INDIA
|
November 9, 1982 |
|
MUMTAZ Vs. STATE OF U P
|
May 26, 1982 |
|
MUMTAZ NABI Vs. DISTRICT JUDGE PILIBHIT
|
May 5, 1982 |
|
MUNNA Vs. STATE
|
January 18, 1982 |
|
MUNNA AND ORS Vs. STATE OF U P AND ORS
|
January 19, 1982 |
|
MUNNA LAL Vs. KRISHNA KUMARI
|
July 16, 1982 |
|
MUNNA LAL SHUKLA Vs. STATE OF U P
|
April 19, 1982 |
|
MUNNEY KHAN Vs. STATE OF U P
|
March 5, 1982 |
|
MUNNI DEVI Vs. CHHOTI
|
September 6, 1982 |
|
MUNSHI Vs. TARA CHAND
|
April 16, 1982 |
|
MUNSHI Vs. STATE
|
March 29, 1982 |
|
MUSAI Vs. DEORAJ
|
August 25, 1982 |
|
MUSAI AND ORS. Vs. DEORAJ AND ORS.
|
August 23, 1982 |
|
MUSE Vs. BOARD OF REVENUE U P
|
January 5, 1982 |
|
MUSEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 20, 1982 |
|
N D BURMAN Vs. INDRAMANI PATHAK
|
October 4, 1982 |
|
NABI RAHAM Vs. STATE OF UTTAR PRADESH
|
December 7, 1982 |
|
NABI RASOOL Vs. MOHD MAQSHOOD
|
July 28, 1982 |
|
NAGAR PALIKA, ETAH AND OTHERS Vs. CIVIL JUDGE, ETAH
|
January 27, 1982 |
|
NAGAR SWASTHA ADHIKARI Vs. MOOL CHANDRA AND OTHERS
|
February 4, 1982 |
|
NAGAR SWASTHAYA ADHIKARI Vs. GARIB DAS
|
March 5, 1982 |
|
NAGAR SWASTHAYA ADHIKARI, ALLAHABAD Vs. MEWA LAL
|
March 17, 1982 |
|
NAGAR SWASTHYA ADHIKARI Vs. BASDEO PRASAD
|
February 4, 1982 |
|
NAGAR SWASTHYA ADHIKARI Vs. ASHOK KUMAR
|
January 28, 1982 |
|
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. RAM KAILASH
|
January 29, 1982 |
|
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. CHIMMAN LAL CHAWLA AND ANOTHER
|
February 10, 1982 |
|
NAGAR SWASTHYA ADHIKART NAGAR MAHAPALTKA ALLAHABAD Vs. RAM DHANI GUPTA
|
February 16, 1982 |
|
NAGENDRA NATH SINGH Vs. STATE OF U P
|
February 10, 1982 |
|
NAIM AHMAD Vs. STATE
|
October 5, 1982 |
|
NAIN KUMARI SURI Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1982 |
|
NANAK CHANDRA LAXMAN DAS Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1982 |
|
NAND KISHORE Vs. STATE OF U P
|
February 25, 1982 |
|
NAND KISHORE Vs. STATE
|
March 5, 1982 |
|
NAND RAM Vs. STATE OF U P
|
November 9, 1982 |
|
NANHEY Vs. VITH ADDITIONAL DISTRICT JUDGE LUCKNOW
|
December 16, 1982 |
|
NANNOO AND ANOTHER Vs. GRAM SABHA
|
October 15, 1982 |
|
NAQLI LAL SHARMA Vs. CHIEF JUDICIAL MAGISTRATE, SAHARANPUR (EXERCISING POWERS OF D.M.) AND ANR.
|
March 3, 1982 |
|
NARAIN DAS KHANNA Vs. JAWAHAR LAL BHATIA
|
September 22, 1982 |
|
NARBDESHWAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOL, DEORIA AND ORS.
|
February 8, 1982 |
|
NARESH KUMAR ALIAS MUNNA GIPPY Vs. DISTRICT MAGISTRATE AND ANR.
|
September 23, 1982 |
|
NARESH PRASAD Vs. THE STATE
|
January 27, 1982 |
|
NARESH SONI Vs. STATE
|
October 18, 1982 |
|
NARSINGH RAI Vs. SHISHU GYAN MANDIR
|
May 4, 1982 |
|
NASIRUDDIN Vs. 1ST ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
February 12, 1982 |
|
NATIONAL INSURANCE CO LTD Vs. YOGENDRA NATH VERMA
|
May 21, 1982 |
|
NAUBAT Vs. STATE OF U P
|
February 16, 1982 |
|
NAVEEN CHANDRA SHARMA Vs. SIXTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
|
October 1, 1982 |
|
NAWAL SINGH Vs. PANCHIYA RAM DECEASED
|
September 8, 1982 |
|
NEELAM Vs. DARSHAN KUMAR
|
October 21, 1982 |
|
NETRAPAL Vs. STATE
|
March 2, 1982 |
|
NEW INDIA ASSURANCE CO LTD Vs. HEMLATA BISWAS
|
July 21, 1982 |
|
NEW INDIA ASSURANCE COMPANY Vs. MANNU LAL
|
February 4, 1982 |
|
NILAMBER JHA Vs. IST ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
May 11, 1982 |
|
NILIMA BHATNAGAR Vs. STATE OF UTTAR PRADESH
|
February 15, 1982 |
|
NISHAT AHMAD Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
September 6, 1982 |
|
NOOR MOHAMMAD Vs. STATE OF U P
|
November 26, 1982 |
|
NOORULLAH GHAZANFARULLAH ALLAHABAD Vs. MUNICIPAL BOARD OF ALIGARH
|
April 26, 1982 |
|
O C M LTD Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1982 |
|
OBEETEE P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1982 |
|
OM PRAKASH Vs. RUKMINI DEVI
|
April 20, 1982 |
|
OM PRAKASH Vs. STATE
|
July 27, 1982 |
|
OM PRAKASH Vs. DISTRICT INSPECTOR OF SCHOOLS, BADAUN AND ANR.
|
March 4, 1982 |
|
OM PRAKASH SHARMA Vs. DISTRICT CO
|
January 29, 1982 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SHRIMATI CHANDRAWATI
|
May 20, 1982 |
|
P R CHAUHAN Vs. STATE OF U P
|
August 13, 1982 |
|
P S GANDHI Vs. COMMISSIONER OF WEALTH-TAX
|
February 2, 1982 |
|
PADMA Vs. DILIP KUMAR
|
January 22, 1982 |
|
PANCHAM SINGH Vs. STATE OF U P
|
September 27, 1982 |
|
PANKAJ KUMAR BISHNOI Vs. URMILA DEVI
|
August 18, 1982 |
|
PARAMOUNT AUTO TRADERS Vs. FIRST ADDL DISTRICT AND SESSIONS JUDGE
|
March 15, 1982 |
|
PARAS NATH DWIVEDI Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA VARANASI
|
April 15, 1982 |
|
PARAS NATH SINGH Vs. COMMITTEE OF MANAGEMENT, RASHTRIYA UCHCHTAR MADHYAMIC VIDYALAYA, MAHREV PUREON, JAUNPUR AND ANOTHER
|
February 8, 1982 |
|
PARMESHWAR DAYAL SHUKLA Vs. DEPUTY REGISTRAR, CO
|
May 17, 1982 |
|
PARVESH Vs. STATE
|
April 5, 1982 |
|
PATRAM SINGH Vs. BAHADUR SINGH
|
July 20, 1982 |
|
PATWALA SALES CORPORATION Vs. STATE OF UTTAR PRADESH
|
July 27, 1982 |
|
PAUHARI Vs. SAHAIK SANCHALAK CHAKBANDI
|
December 22, 1982 |
|
PAUL CHANDRA Vs. DURGA DUTT
|
December 1, 1982 |
|
PAYRE LAL Vs. STATE OF U P
|
March 5, 1982 |
|
PHOOL CHAND PRASAD Vs. SECOND ADDL DISTRICT AND SESSIONS JUDGE
|
May 12, 1982 |
|
PHOOLCHAND Vs. STATE OF U.P.
|
September 30, 1982 |
|
PIONEER LTD Vs. LABOUR COURT
|
May 21, 1982 |
|
PITAMBAR DUTTA Vs. SMT. ROSHAN DEI
|
October 6, 1982 |
|
POONAM CHAND TRILOK CHAND Vs. COMMISSIONER OF INCOME TAX
|
January 6, 1982 |
|
POTHI RAM Vs. THE STATE OF U.P.
|
April 15, 1982 |
|
PRABHAT Vs. SANTOSH KUMARI
|
May 17, 1982 |
|
PRABHOO Vs. BOARD OF REVENUE U P
|
May 14, 1982 |
|
PRABHU NARAIN SINGH Vs. RAM NIRANJAN
|
May 24, 1982 |
|
PRABHU SINGH Vs. PHULJHARIA
|
March 2, 1982 |
|
PRADEEP KAKKAR Vs. UNIVERSITY OF GORAKHPUR AND ANOTHER
|
August 9, 1982 |
|
PRADEEP KUMAR GUPTA MAHESH CHANDRA GUPTA Vs. STATE OF U P
|
October 7, 1982 |
|
PRADYUMNA KRISHNA Vs. OM PRAKASH RATHI
|
February 3, 1982 |
|
PRAKASH CHAND SRIVASTAVA AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 14, 1982 |
|
PRAKASH CHANDRA VERMA Vs. PRAKASHWATI ALIAS KRISHNA DEVI
|
December 6, 1982 |
|
PRAN DATT Vs. STATE OF U P
|
February 2, 1982 |
|
PRATAP Vs. STATE OF U P
|
April 27, 1982 |
|
PRATAP CHAND Vs. STATE
|
April 6, 1982 |
|
PRATAP SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
|
October 1, 1982 |
|
PRATAP SINGH JAIN Vs. STATE OF UTTAR PRADESH
|
April 14, 1982 |
|
PRATIPAL KAUR Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX
|
December 17, 1982 |
|
PREETAM SINGH Vs. STATE
|
February 18, 1982 |
|
PREM BEHARI LAL SAXENA Vs. III ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
|
September 6, 1982 |
|
PREM CHANDRA Vs. STATE OF U.P.
|
December 7, 1982 |
|
PREM LATA AGARWAL Vs. COMMISSIONER OF WEALTH-TAX
|
April 26, 1982 |
|
PREM NARAIN Vs. GANGA RAM
|
February 23, 1982 |
|
PREM NATH Vs. NAND LAL KHARE
|
March 16, 1982 |
|
PREMIER VEGETABLE PRODCUTS LTD Vs. STATE
|
January 25, 1982 |
|
PRITHVI NATH KAPOOR Vs. STATE OF U P
|
April 23, 1982 |
|
PUNJAB SINGH Vs. STATE OF UTTAR PRADESH
|
October 22, 1982 |
|
PUNJAB TYRES Vs. COMMISSIONER OF SALES TAX
|
February 19, 1982 |
|
QAMARUDDIN Vs. UNION OF INDIA UOI
|
January 4, 1982 |
|
R D KEWALRAMANI Vs. STATE OF U P
|
October 11, 1982 |
|
R R ENGINEERING CO Vs. COMMISSIONER OF SALES TAX
|
January 28, 1982 |
|
RADHA RAMAN BHARGAVA Vs. KESHAV DUTT PANDEY
|
February 16, 1982 |
|
RADHESHYAM DUBEY Vs. CHANDRA BALI SINGH
|
December 2, 1982 |
|
RADHEY SHYAM Vs. STATE
|
December 20, 1982 |
|
RAFIQ KHAN Vs. MOHAMMAD UMAR KHAN
|
October 21, 1982 |
|
RAFIQUDDIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 31, 1982 |
|
RAGHAVENDRA Vs. MOTILAL
|
March 15, 1982 |
|
RAGHAVENDRA NARAIN SHAH Vs. MOTI LAL GUPTA
|
March 25, 1982 |
|
RAGHOTTAM SHUKLA Vs. STATE OF U P
|
August 11, 1982 |
|
RAGHU RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 22, 1982 |
|
RAGHUBIR SAHAI Vs. DISTRICT JUDGE BAHRAICH
|
August 9, 1982 |
|
RAGHUNANDAN PRASAD PANDEY Vs. CO OP TRIBUNAL LUCKNOW
|
October 5, 1982 |
|
RAI SATYA VRATA Vs. COMMISSIONER OF WEALTH TAX
|
April 7, 1982 |
|
RAJ BAHADUR SINGH Vs. BOARD OF REVENUE U P
|
February 5, 1982 |
|
RAJ KISHORE PRASAD Vs. INCOME TAX OFFICER
|
April 12, 1982 |
|
RAJ KUMAR SINGH AND ANOTHER Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, VARANASI AND ANOTHER
|
May 17, 1982 |
|
RAJ KUMARI AND OTHERS Vs. D.D.C. AND OTHERS
|
February 12, 1982 |
|
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW CAMP
|
July 7, 1982 |
|
RAJ NARAIN SINGH Vs. STATE OF U.P. AND OTHERS
|
May 14, 1982 |
|
RAJA HARENDRA SINGH Vs. UNION OF INDIA AND ANOTHER
|
April 8, 1982 |
|
RAJA RAM Vs. MUNICIPAL BOARD RATH
|
August 20, 1982 |
|
RAJA RAM Vs. DY DIRECTOR OF CONSOLIDATION U P
|
April 8, 1982 |
|
RAJA RAM Vs. STATE OF U P
|
October 5, 1982 |
|
RAJBALI Vs. STATE OF U P
|
September 10, 1982 |
|
RAJDEO YADAV Vs. STATE OF UTTAR PRADESH
|
January 4, 1982 |
|
RAJENDRA SHARMA Vs. STATE
|
March 25, 1982 |
|
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
May 21, 1982 |
|
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
May 26, 1982 |
|
RAJJAN LAL GUPTA Vs. III ADDITIONAL DISTRICT JUDGE
|
January 29, 1982 |
|
RAJPAL SINGH Vs. POLICE ADHIKSHAK, RAMPUR AND OTHERS
|
December 22, 1982 |
|
RAJPATI SINGH Vs. DISTT ADMINISTRATIVE COMMITTEE
|
October 19, 1982 |
|
RAKESH BALA Vs. JOHN ERIC
|
May 3, 1982 |
|
RAKESH KUMAR TEWARI Vs. PUBLIC SERVICE COMMISSION U P
|
August 3, 1982 |
|
RAM AND CO COLONIZERS Vs. STATE OF UTTAR PRADESH
|
February 26, 1982 |
|
RAM ASREY Vs. STATE OF U P
|
April 7, 1982 |
|
RAM AUTAR Vs. DILRAJI
|
May 17, 1982 |
|
RAM AUTAR Vs. STATE OF U P
|
November 20, 1982 |
|
RAM AUTAR Vs. PRESCRIBED AUTHORITY AND OTHERS
|
September 15, 1982 |
|
RAM BABU Vs. SECOND ADDL CIVIL JUDGE KANPUR
|
May 26, 1982 |
|
RAM BAHADUR SINGH Vs. SHEO NATH SINGH
|
October 5, 1982 |
|
RAM BHAROSEY Vs. STATE OF U P
|
January 7, 1982 |
|
RAM BHAROSEY LAL GIRLS INTER COLLEGE Vs. ASHA SHARMA
|
February 19, 1982 |
|
RAM CHANDER Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
|
September 10, 1982 |
|
RAM CHANDRA Vs. IST ADDL DISTT JUDGE NAINITAL
|
March 15, 1982 |
|
RAM CHANDRA GIRI Vs. RAM SURAT GIRI
|
January 18, 1982 |
|
RAM CHANDRA SINGH Vs. BASDEO SINGH
|
March 23, 1982 |
|
RAM CHANDRA SINHA Vs. DISTRICT JUDGE LUCKNOW
|
August 3, 1982 |
|
RAM CHARAN Vs. STATE OF U P
|
November 24, 1982 |
|
RAM DAS ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
|
January 6, 1982 |
|
RAM DAYAL Vs. STATE OF U P
|
April 7, 1982 |
|
RAM DAYAL Vs. GANGA PRASAD
|
March 3, 1982 |
|
RAM DEO Vs. STATE OF UTTAR PRADESH
|
August 13, 1982 |
|
RAM DHANI Vs. STATE OF U P
|
February 12, 1982 |
|
RAM DHANI Vs. D.D.C. AND OTHERS
|
March 19, 1982 |
|
RAM DHANI Vs. STATE OF UTTAR PRADESH
|
February 22, 1982 |
|
RAM DHARI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANR.
|
January 22, 1982 |
|
RAM DULAR Vs. DEPUTY DIRECTOR CONSOLIDATION JAUNPUR
|
January 20, 1982 |
|
RAM DULAREY Vs. BARSATI
|
October 29, 1982 |
|
RAM DUTT Vs. D.D.C. AND OTHERS
|
October 12, 1982 |
|
RAM DUTTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
September 7, 1982 |
|
RAM GOPAL Vs. HARI SHANKER
|
February 24, 1982 |
|
RAM JEE SINGH AND ORS. Vs. STATE AND ORS.
|
July 9, 1982 |
|
RAM KUMAR Vs. BOARD OF REVENUE UTTAR PRADESH
|
July 7, 1982 |
|
RAM LAKHAN Vs. GAON SABHA KUSMAHARA
|
November 11, 1982 |
|
RAM MAHARAJ DUBEY Vs. JOINT DIRECTOR OF CONSOLIDATION DISTRICT BASTI
|
July 28, 1982 |
|
RAM NANDAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR
|
December 10, 1982 |
|
RAM NARAIN Vs. COMMISSIONER MEERUT DIVISION
|
July 19, 1982 |
|
RAM NARESH Vs. STATE OF U P
|
August 3, 1982 |
|
RAM NARESH Vs. STATE
|
March 3, 1982 |
|
RAM NATH Vs. STATE
|
January 6, 1982 |
|
RAM NATH Vs. MANGA
|
October 4, 1982 |
|
RAM PAL SINGH Vs. U.P. STATE ELECTRICITY BOARD AND OTHERS
|
September 24, 1982 |
|
RAM PRAKASH AND BROS Vs. NAGAR MAHAPALIKA
|
August 13, 1982 |
|
RAM PRASAD Vs. IRTIZA HUSAIN
|
May 13, 1982 |
|
RAM PRASAD Vs. GANGA PRASAD
|
December 6, 1982 |
|
RAM PRASAD Vs. THE STATE OF U.P.
|
March 2, 1982 |
|
RAM PRATAP Vs. RAM AUTAR
|
February 26, 1982 |
|
RAM RATI Vs. MATA PRASAD
|
November 26, 1982 |
|
RAM SABODH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 2, 1982 |
|
RAM SANEHI Vs. ASSTT DIRECTOR OF CONSOLIDATION
|
August 30, 1982 |
|
RAM SARAN Vs. SHANTI DEVI
|
August 30, 1982 |
|
RAM SARAN Vs. TOWN AREA COMMITTEE
|
March 1, 1982 |
|
RAM SEWAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
|
May 26, 1982 |
|
RAM SHANKER Vs. DISTRICT MAGISTRATE UNNAO
|
December 22, 1982 |
|
RAM SINGH Vs. STATE
|
March 3, 1982 |
|
RAM SINGH Vs. STATE OF U.P. AND ORS.
|
March 15, 1982 |
|
RAM SUKH SHUKLA Vs. STATE OF U P
|
May 28, 1982 |
|
RAM SWARUP Vs. BOARD OF REVENUE U P
|
May 27, 1982 |
|
RAM SWARUP Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 1, 1982 |
|
RAM SWARUP Vs. RENT CONTROL AND EVICTION OFFICERS
|
November 20, 1982 |
|
RAM TEJ SINGH Vs. STATE OF U P
|
August 20, 1982 |
|
RAM YA GYA Vs. STATE
|
September 16, 1982 |
|
RAMA CHANDRA SINGH AND ANOTHER Vs. RAM ASREY
|
April 30, 1982 |
|
RAMA SHANKAR GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
November 26, 1982 |
|
RAMA SHANKER Vs. THIRD ADDITIONAL DISTRICT JUDGE BASTI
|
October 7, 1982 |
|
RAMDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
|
September 15, 1982 |
|
RAMDEO Vs. BENI MADHO
|
May 25, 1982 |
|
RAMESH CHANDRA Vs. BEENA SAXENA
|
February 24, 1982 |
|
RAMESH CHANDRA Vs. STATE OF U.P. AND OTHERS
|
February 18, 1982 |
|
RAMESH CHANDRA BHAROLIA Vs. KRISHNA SARAN LAL
|
April 29, 1982 |
|
RAMESH CHANDRA GUPTA Vs. STATE OF U P
|
May 28, 1982 |
|
RAMESH CHANDRA SHARMA VIKAT Vs. RENT CONTROL AND EVICTION OFFICER, BAREILLY AND ANOTHER
|
September 23, 1982 |
|
RAMESH KUMAR Vs. UNION OF INDIA AND ORS.
|
August 17, 1982 |
|
RAMESH KUMAR AWASTHI Vs. COLLECTOR SAHARANPUR
|
May 26, 1982 |
|
RAMESHWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ETAH
|
July 19, 1982 |
|
RAMESHWAR PRASAD KISHAN GOPAL Vs. ARORA V K ITO
|
September 6, 1982 |
|
RAMJAS AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 10, 1982 |
|
RAMJEE Vs. MANSA RAM
|
July 30, 1982 |
|
RAMJEE SINGH Vs. STATE OF UTTAR PRADESH
|
September 9, 1982 |
|
RAMJI Vs. STATE OF U P
|
October 21, 1982 |
|
RAMJI MISHRA Vs. BHAGWAT
|
May 28, 1982 |
|
RAMPAL Vs. STATE
|
March 3, 1982 |
|
RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1982 |
|
RANA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
July 5, 1982 |
|
RANG LAL Vs. PRESCRIBED AUTHORITY DEORIA
|
May 7, 1982 |
|
RANI LILA RAM KUMAR BHARGAWA Vs. A D M CIVIL SUPPLIES
|
September 1, 1982 |
|
RANJANA R MASSEY Vs. STATE OF UTTAR PRADESH
|
May 14, 1982 |
|
RASHTRA DEEP LABORATORY Vs. COMMISSIONER OF SALES TAX
|
April 26, 1982 |
|
RAVI SHANKER Vs. STATE OF U P
|
February 27, 1982 |
|
RAVI SHANKER Vs. SIYARAM
|
October 19, 1982 |
|
RESERVE BANK OF INDIA Vs. S P SRIVASTAVA
|
October 18, 1982 |
|
RIKHAI AND ANOTHER Vs. KAULESHAR AND ANOTHER
|
November 10, 1982 |
|
RIYAZUDDIN Vs. STATE OF U.P.
|
February 5, 1982 |
|
ROSHAN ISLAM Vs. DISTRICT JUDGE BULANDSHAHAR
|
July 15, 1982 |
|
ROSHAN LAL DOHREY Vs. BEHARI LAL DOHREY
|
March 3, 1982 |
|
RUKMINI DEVI Vs. DISTRICT JUDGE GORAKHPUR
|
November 29, 1982 |
|
S B BHARGAVA Vs. COMMISSIONER OF INCOME-TAX
|
May 26, 1982 |
|
S P KOCHHAR Vs. INCOME TAX OFFICER
|
May 14, 1982 |
|
S.P.S. CHAUHAN Vs. M.M. H. (P.G.), COLLEGE, GHAZIABAD AND OTHERS
|
May 25, 1982 |
|
SABRA BEGUM Vs. DISTRICT JUDGE MEERUT
|
November 29, 1982 |
|
SACHCHIDANAND PATHAK Vs. STATE
|
April 1, 1982 |
|
SADHU SINGH Vs. STATE OF U P
|
November 3, 1982 |
|
SADI RAM GANGA PD Vs. UNION OF INDIA UOI
|
February 17, 1982 |
|
SAEEDUDDIN Vs. BOARD OF REVENUE
|
August 10, 1982 |
|
SAGAR Vs. STATE OF UTTAR PRADESH
|
October 20, 1982 |
|
SAHNEY BROTHERS Vs. UNION OF INDIA
|
March 30, 1982 |
|
SAHU GOVIND PD Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1982 |
|
SAHU SEETAL PRASAD DHARAMSHALA Vs. DISTT SUPPLY OFFICER RENT CONTROL
|
July 14, 1982 |
|
SAKALRAJ Vs. ASSISTANT DIRECTOR CONSOLIDATION LUCKNOW
|
July 28, 1982 |
|
SALIM KHAN Vs. PARVEEN KHATOON
|
March 24, 1982 |
|
SALIM SULTAN Vs. THIRD ADDL DISTRICT JUDGE BULANDSHAHR
|
July 6, 1982 |
|
SAMAI DIN Vs. DISTRICT MAGISTRATE
|
August 26, 1982 |
|
SAMAY BIR SINGH Vs. ASST. REGISTRAR, CO
|
January 13, 1982 |
|
SAMPAT RAM VERMA Vs. ADDL DISTRICT MAGISTRATE AGRA
|
January 5, 1982 |
|
SAMUJH AND OTHERS Vs. D.D.C., BASTI AND OTHERS
|
August 19, 1982 |
|
SANDEEP JAIN Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, LUCKNOW AND OTHERS
|
August 18, 1982 |
|
SANEH DEEP Vs. STATE OF U P
|
April 30, 1982 |
|
SANKATHA Vs. DUIJI
|
November 4, 1982 |
|
SANTOSH KUMAR Vs. CHAMELI DEVI
|
October 8, 1982 |
|
SARAN ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1982 |
|
SARDAR ANWAR Vs. MUNWWAR HUSSAIN
|
February 11, 1982 |
|
SARDAR CHANCHAL SINGH Vs. RAM SEWAK MISHRA
|
April 7, 1982 |
|
SARDAR MAN SINGH Vs. GANGA DEVI
|
March 1, 1982 |
|
SARDAR SINGH Vs. NARAIN SINGH
|
January 22, 1982 |
|
SARJU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
August 8, 1982 |
|
SARJU Vs. D.D.C. AND OTHERS
|
August 10, 1982 |
|
SARTAJ Vs. STATE OF U P
|
November 8, 1982 |
|
SARWAR HUSAIN Vs. ADDITIONAL CIVIL JUDGE J S C S MORADABAD
|
July 15, 1982 |
|
SATENDRA KUMAR KOHLI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
February 19, 1982 |
|
SATI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR
|
September 3, 1982 |
|
SATISH CHANDRA Vs. DISTRICT JUDGE ETAH
|
January 12, 1982 |
|
SATISH CHANDRA Vs. STATE OF U.P.
|
December 1, 1982 |
|
SATPAL AUTOMOBILE COMPANY Vs. INCOME TAX OFFICER
|
July 16, 1982 |
|
SATPAL KISHANLAL Vs. COMMISSIONER OF SALES TAX
|
February 12, 1982 |
|
SATYA NARAIN Vs. OFFICIAL TRUSTEES U P ALLAHABAD
|
March 3, 1982 |
|
SATYA PRAKASH Vs. DISTRICT JUDGE
|
February 3, 1982 |
|
SATYA PRAKASH Vs. STATE
|
February 2, 1982 |
|
SAVITRI DEVI Vs. UDAY BHAN
|
August 31, 1982 |
|
SECURED INVESTMENT COMPANY Vs. REGISTRAR OF FIRMS SOCIETIES AND CHITS
|
April 20, 1982 |
|
SHABOO Vs. STATE OF U P
|
March 30, 1982 |
|
SHADILAL SUGAR AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1982 |
|
SHAFIQ AHMAD Vs. STATE OF UTTAR PRADESH
|
April 7, 1982 |
|
Shafiqur Rahman Khan Vs. 2nd Additional District Judge, Rampur and others
|
August 25, 1982 |
|
SHAHJAHAN BEGUM Vs. SULTAN JAHAN BEGUM
|
March 17, 1982 |
|
SHAKOOR Vs. PALAKDHARI
|
July 13, 1982 |
|
SHAKTI LACE FACTORY Vs. COMMISSIONER OF SALES TAX
|
May 28, 1982 |
|
SHAKUNTALA DEVI Vs. BOARD OF REVENUE AND OTHERS
|
April 1, 1982 |
|
SHAMBHOO Vs. RAMDEO
|
March 5, 1982 |
|
SHAMBHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
September 17, 1982 |
|
SHAMS ALAM KHAN Vs. UNION OF INDIA
|
March 5, 1982 |
|
SHAMSHER RAI Vs. STATE OF U P
|
July 19, 1982 |
|
SHANKER BUX SINGH Vs. AVAS AYUKT U P AVAS EVAM VIKAS PARISHAD
|
September 8, 1982 |
|
SHANKER LAL Vs. STATE OF U P
|
January 12, 1982 |
|
SHANTI DEVI Vs. IST ADDITIONAL DISTRICT JUDGE
|
October 22, 1982 |
|
SHANTI DEVI VERMA Vs. DEPUTY DIRECTOR OF EDUCATION, REGION I, MEERUT AND ORS.
|
May 5, 1982 |
|
SHANTI LAL Vs. RAMJI LAL
|
August 9, 1982 |
|
SHANTIMOY RAY Vs. COMPETENT AUTHORITY IAC
|
December 3, 1982 |
|
SHARBATI DEVI Vs. SATENDRA PRAKASH SINGHAL
|
July 15, 1982 |
|
SHARDA YADAV Vs. MUNICIPAL BOARD GORAKHPUR
|
August 6, 1982 |
|
SHARDHA DEVI Vs. SHYAMA CHARAN TRIPATHI
|
July 8, 1982 |
|
SHASHI KANT Vs. STATE OF U.P.
|
April 9, 1982 |
|
SHAYAM BEHARI Vs. STATE OF U.P.
|
August 23, 1982 |
|
SHEIKH FAQIR ULLAH Vs. UNION OF INDIA
|
August 20, 1982 |
|
SHEIKH LAL MOHAMMAD AND SHEIKH FATEH MOHAMMAD Vs. DEPUTY DIRECTOR, CONSOLIDATION, VARANASI AND OTHER
|
August 10, 1982 |
|
SHEIKH SHAMSHAD AHMAD Vs. UNION OF INDIA
|
December 21, 1982 |
|
SHEILA PRASAD Vs. CONTROLLER OF ESTATE DUTY
|
October 14, 1982 |
|
SHEO NARAIN CHAUDHARY Vs. DISTRICT JUDGE ALLAHABAD
|
May 27, 1982 |
|
SHEO NARAIN CHAUDHARY AND ANOTHER Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
May 2, 1982 |
|
SHEO SAMPAT LAL Vs. STATE OF UTTAR PRADESH
|
August 31, 1982 |
|
SHEO SHANKER Vs. STATE
|
October 12, 1982 |
|
SHEO SHANKER TEWARI Vs. U.P. PUBLIC SERVICES TRIBUNAL AND OTHERS
|
December 9, 1982 |
|
SHEO SINGH Vs. RANJIT SINGH
|
April 8, 1982 |
|
SHEODAN SINGH Vs. LADHO ALIAS LADHWATI
|
January 12, 1982 |
|
SHERVANI SUGAR SYNDICATE LTD Vs. MUNICIPAL BOARD UJHANI
|
May 25, 1982 |
|
SHIAM LAL Vs. ASHOK KUMAR AND
|
January 23, 1982 |
|
SHIBBOO Vs. IST ADDITIONAL DISTRICT JUDGE
|
December 13, 1982 |
|
SHIV CHARAN LAL Vs. BOARD OF REVENUE U P
|
July 8, 1982 |
|
SHIV KUMAR Vs. STATE OF U.P. AND ANOTHER
|
February 24, 1982 |
|
SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 7, 1982 |
|
SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 7, 1982 |
|
SHRI CHAND Vs. DISTRICT JUDGE BARABANKI
|
July 16, 1982 |
|
SHRI PAUL CHANDRA Vs. DURGA DUTT
|
January 12, 1982 |
|
SHRI RAM Vs. SARDAR ARJUN SINGH
|
February 18, 1982 |
|
SHRI RAM Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
|
August 31, 1982 |
|
SHUJAUDDIN Vs. SHAMSUDDIN
|
August 30, 1982 |
|
SHUSHIL KUMAR Vs. STATE OF U P
|
April 12, 1982 |
|
Shyam Kumari Gupta Vs. Shanker Sahai and another
|
April 15, 1982 |
|
SHYAM NARAIN Vs. STATE OF UTTAR PRADESH
|
March 31, 1982 |
|
SHYAM NARAIN DIXIT Vs. CHANCELLOR, SAMPURNANAND SANSKRIT, VISHWAVIDYALAYA, VARANASI AND OTHERS
|
April 15, 1982 |
|
SHYAM NARAIN TEWARI Vs. D.D.C., AND OTHERS
|
March 26, 1982 |
|
SHYAM NATH Vs. DURGA PRASAD
|
April 2, 1982 |
|
SHYAM NATH Vs. DURGA PRASAD
|
February 4, 1982 |
|
SHYAM SINGH Vs. D D C
|
February 12, 1982 |
|
SHYAM SUNDER SHARMA Vs. STATE OF U P
|
March 5, 1982 |
|
SIDH GOPAL Vs. DIN DAYAL SHARDA
|
August 16, 1982 |
|
SIDH NATH IRON TRADERS Vs. SALES TAX OFFICER
|
October 4, 1982 |
|
SIR SHADILAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
|
April 30, 1982 |
|
SIRAJUDDIN Vs. STATE OF UTTAR PRADESH
|
February 16, 1982 |
|
SITA RAM Vs. CHANDRA BALI
|
March 5, 1982 |
|
SITA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
|
September 3, 1982 |
|
SITA RAM Vs. BOARD OF REVENUE U P ALLAHABAD
|
July 9, 1982 |
|
SIYA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 26, 1982 |
|
SMT SUSHILA DEVI Vs. RAJENDRA SINGH AND ANR
|
April 27, 1982 |
|
SMT. CHAMELI DEVI AND ANOTHER Vs. IST ADDITIONAL DISTRICT JUDGE, MORADABAD AND ANOTHER
|
January 4, 1982 |
|
SMT. GLAICHI Vs. BHOLA SHANKAR AND ORS.
|
September 10, 1982 |
|
SMT. JALDHARA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
October 22, 1982 |
|
SMT. KAMLA DEVI Vs. THE RENT CONTROL AND EVICTION OFFICER/ADDL. DISTT. MAGISTRATE (FINANCE AND REVENUE) AND ANOTHER
|
April 13, 1982 |
|
SMT. NARAIN Vs. BUDDHA
|
November 10, 1982 |
|
SMT. SHANTI DEVI Vs. BASANT LAL
|
September 7, 1982 |
|
SMT. SONADEVI AND ANR. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
March 1, 1982 |
|
SOBARAN SINGH Vs. STATE OF U P
|
August 25, 1982 |
|
SOBRAN SINGH Vs. STATE OF U P
|
January 11, 1982 |
|
SODHI TRANSPORT COMPANY Vs. STATE OF U P
|
May 25, 1982 |
|
SOMAR AND ANOTHER Vs. PABBAR
|
September 6, 1982 |
|
SOMWATI Vs. BOARD OF REVENUE U P
|
August 13, 1982 |
|
SONEY LAL Vs. DEPUTY DIRECTOR CONSOLIDATION KANPUR
|
October 4, 1982 |
|
SRI KRISHAN Vs. STATE
|
March 1, 1982 |
|
SRI KRISHNA Vs. COMMISSIONER OF INCOME-TAX
|
September 28, 1982 |
|
SRI N. AGGARWAL Vs. STATE
|
January 13, 1982 |
|
SRI NATH MURARI LAL SARAF Vs. UNION OF INDIA UOI
|
March 4, 1982 |
|
SRI NIWAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR
|
November 29, 1982 |
|
SRI NIWAS AGRAWAL Vs. STATE OF U P
|
January 14, 1982 |
|
SRI RAM Vs. GIRDHARI LAL
|
July 8, 1982 |
|
STATE Vs. SUNDER LAL
|
February 11, 1982 |
|
STATE Vs. OMKAR PRASAD
|
March 1, 1982 |
|
STATE BANK OF PATIALA Vs. SWERAJ DEVI
|
September 2, 1982 |
|
STATE OF U P Vs. RAM AUTAR JAISWAL
|
August 11, 1982 |
|
STATE OF U P Vs. MOOL CHAND
|
August 9, 1982 |
|
STATE OF U P Vs. KHAIRUNNISA BEGUM
|
July 9, 1982 |
|
STATE OF U P Vs. AFTAB AHMAD KHAN
|
July 16, 1982 |
|
STATE OF U P Vs. SHIV MURAT
|
May 24, 1982 |
|
STATE OF U P Vs. OM PRAKASH
|
March 1, 1982 |
|
STATE OF U P Vs. MISRI LAL
|
March 15, 1982 |
|
STATE OF U P Vs. ROSHAN LAL
|
March 23, 1982 |
|
STATE OF U P Vs. SATYABIR SINGH
|
April 5, 1982 |
|
STATE OF U P Vs. PREM SINGH
|
April 1, 1982 |
|
STATE OF U P Vs. KRISHNA MURTI
|
April 14, 1982 |
|
STATE OF U P Vs. PURSHOTTAM LAL
|
February 15, 1982 |
|
STATE OF U P Vs. SACHCHIDANAND SRIVASTAVA
|
January 27, 1982 |
|
STATE OF U P Vs. PHOOL CHAND AGARWAL
|
January 27, 1982 |
|
STATE OF U P Vs. JAI PRAKASH
|
February 1, 1982 |
|
STATE OF U P Vs. MOHAN LAL
|
February 2, 1982 |
|
STATE OF U P Vs. VIMLA SAMBHARWAL
|
September 23, 1982 |
|
STATE OF U P Vs. DEG RAJ SINGH
|
October 21, 1982 |
|
STATE OF U P Vs. BHAGWAT
|
October 13, 1982 |
|
STATE OF U P Vs. S
|
October 14, 1982 |
|
STATE OF U P Vs. VIR SAHAI SINGH
|
October 14, 1982 |
|
STATE OF U P Vs. DHARAM SINGH MAHRA
|
November 4, 1982 |
|
STATE OF U P Vs. E P SACHARIAH
|
November 19, 1982 |
|
STATE OF U.P. Vs. SUBEDAR AND ORS.
|
October 14, 1982 |
|
STATE OF U.P. Vs. MANGALI PRASAD SAHU
|
February 1, 1982 |
|
STATE OF U.P. Vs. SMT. KHAIRUNNISA BEGUM AND ORS.
|
July 29, 1982 |
|
STATE OF UTTAR PRADESH Vs. DEVESHWAR PRASAD
|
December 2, 1982 |
|
STATE OF UTTAR PRADESH Vs. BOARD OF REVENUE, U.P. AND OTHERS
|
October 22, 1982 |
|
STATE OF UTTAR PRADESH Vs. BHAGWAT AND ANOTHER
|
October 15, 1982 |
|
STATE OF UTTAR PRADESH Vs. PRAHLAD SINGH
|
September 10, 1982 |
|
STATE OF UTTAR PRADESH Vs. SOMESHWAR PRASAD
|
April 29, 1982 |
|
STATE OF UTTAR PRADESH Vs. JAGDISH SARAN SINGH
|
May 28, 1982 |
|
STATE OF UTTAR PRADESH Vs. VISHUNI DEVI
|
August 9, 1982 |
|
STATE OF UTTAR PRADESH Vs. INDU BHUSHAN GUPTA
|
August 16, 1982 |
|
SUBHANG SAURAB CHATURVEDI Vs. STATE OF U.P. AND OTHERS
|
September 22, 1982 |
|
SUDARSHAN PRASAD Vs. RADHA KISHUN RAM
|
January 7, 1982 |
|
SUDHAKAR SHUKLA Vs. RAJESH KUMAR AGARWAL
|
December 13, 1982 |
|
SUDHIR CHANDRA Vs. CHANCELLOR, ALLAHABAD UNIVERSITY, LUKHNOW
|
October 11, 1982 |
|
SUGHAR SINGH Vs. STATE OF U P
|
February 12, 1982 |
|
SUGNAMAL Vs. STATE OF U P
|
September 2, 1982 |
|
SUKHDA SIKSHA MANDIR GIRLS INTERMEDIATE COLLEGE, BRINDABAN, MATURA AND ANR. Vs. DISTRICT INSPECTOR OF SCHOOLS, MATHURA AND ANR.
|
January 13, 1982 |
|
SUKHRAJ Vs. STATE OF U P
|
February 18, 1982 |
|
SUKHRAM GIRI Vs. DY DIRECTOR CONSOLIDATION U P
|
July 9, 1982 |
|
SULTAN Vs. FIRST ADDITIONAL DISTRICT JUDGE MEERUT
|
February 3, 1982 |
|
SULTAN AHMAD Vs. STATE OF UTTAR PRADESH
|
September 8, 1982 |
|
SULTAN SINGH Vs. RATAN SINGH
|
August 30, 1982 |
|
SUNDER Vs. KESHAVA
|
July 5, 1982 |
|
SUNDER BAI DIED Vs. ANANDI LAL DIED AND AFTER HIM MOHANIWALI
|
July 19, 1982 |
|
SUNDER LAL Vs. STATE
|
December 10, 1982 |
|
SUNIL K R SAHASTRABUDHEY Vs. DIRECTOR I I T KANPUR
|
May 20, 1982 |
|
SUNITA GUPTA KM Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
|
January 15, 1982 |
|
SUNITA KUMARI Vs. CHAIRMAN, PUBLIC SERVICE COMMISSION, U.P. ALLAHABAD AND ANOTHER
|
April 9, 1982 |
|
SUPREME PHARMACY Vs. DISTRICT JUDGE KANPUR
|
September 23, 1982 |
|
SURAJ BALI Vs. STATE OF U P
|
April 9, 1982 |
|
SURENDRA KUMAR Vs. BOARD OF REVENUE
|
March 30, 1982 |
|
SURENDRA NARAIN SAXENA Vs. VICE CHANCELLOR, KANPUR UNIVERSITY AND OTHERS
|
October 4, 1982 |
|
SURENDRA PURI Vs. STATE OF UTTAR PRADESH
|
December 20, 1982 |
|
SURESH Vs. U P BOARD OF REVENUE
|
December 16, 1982 |
|
SURESH CHANDRA Vs. SATISH CHANDRA
|
August 23, 1982 |
|
SURESH CHANDRA SAXENA Vs. UNION OF INDIA
|
August 20, 1982 |
|
SURESH KUMAR GULATI Vs. SUMAN GULATI
|
March 31, 1982 |
|
SURESH SWAROOP SRIVASTAVA Vs. T P TEWARI
|
September 22, 1982 |
|
SURESHWARI SARAN SINGH AND OTHERS Vs. SMT. ANNAPURNA DEVI AND OTHERS
|
November 4, 1982 |
|
SUSHIL CHANDRA VERMA Vs. STATE OF U P
|
September 27, 1982 |
|
SUSHIL KUMAR Vs. ADHIKCHHAK KENDRIYA KARAGAR
|
September 28, 1982 |
|
SUSHIL KUMAR Vs. U P STATE
|
September 16, 1982 |
|
SUSHIL KUMAR Vs. REGIONAL TRANSPORT AUTHORITY LUCKNOW REGION LUCKNOW
|
April 6, 1982 |
|
SUSHILA DEVI JAIN Vs. MOHAMMAD SHAFI
|
February 11, 1982 |
|
SUSHILA PANDEY Vs. NEW INDIA ASSURANCE CO LTD
|
August 30, 1982 |
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SWADESHI SUGAR SUPPLIERS (P) LTD. Vs. VII ADDITIONAL DISTRICT JUDGE
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November 3, 1982 |
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SYED AHMAD KHAN Vs. IMRAT JAHAN BEGUM
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January 27, 1982 |
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SYED MUZAFFAR HASAN Vs. MOHD ISMAIL
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January 21, 1982 |
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TARA CHAND SETH Vs. SUPERINTENDENT DISTRICT JAIL RAMPUR AND
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August 27, 1982 |
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TASBEER AHMAD Vs. CIVIL JUDGE, ETAWAH AND ORS.
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May 28, 1982 |
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THAGGA MALLAH Vs. BADRI SINGH
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March 15, 1982 |
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THAKUR GOPALJI Vs. DINA NATH
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March 5, 1982 |
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THAN SINGH Vs. STATE OF U P
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September 3, 1982 |
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THUDI Vs. STATE OF U.P. AND OTHERS
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September 17, 1982 |
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TIGER HARDWARE AND TOOLS LTD Vs. STATE OF UTTAR PRADESH
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May 24, 1982 |
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TIKARAM AND SONS P LTD Vs. COMMISSIONER OF INCOME-TAX
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April 19, 1982 |
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TULSI RAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND REGIONAL TRANSPORT AUTHORITY
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February 12, 1982 |
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U C MISRA Vs. DISTRICT JUDGE LUCKNOW
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July 13, 1982 |
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U P STATE ELECTRICITY BOARD Vs. DAL CHANDRA SHARMA
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April 9, 1982 |
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U P STATE ELECTRICITY BOARD LUCKNOW Vs. R WHEELER
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April 6, 1982 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. JANKI DEVI
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March 23, 1982 |
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U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. GEETA DEVI
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November 4, 1982 |
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UDAI BAHADUR SINGH Vs. DY DIRECTOR OF CONSOLIDATION PRATAPGARH
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May 26, 1982 |
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UDAI PRATAP NARAIN SINGH Vs. STATE OF U P
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November 18, 1982 |
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UMA KANT Vs. STATE OF U P
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January 25, 1982 |
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UMESH CHANDRA BHARADWAJ KANPUR Vs. MAHESH CHANDRA SHARMA BISWAN
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December 2, 1982 |
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UMESH CHANDRA SRIVASTAVA Vs. SHEO MURTI LAL
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May 12, 1982 |
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UMESH CHANDRAA PATHAK Vs. GORAKHPUR UNIVERSITY AND ORS.
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April 15, 1982 |
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UNION OF INDIA Vs. IIIRD ADDITIONAL DISTT. JUDGE
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October 8, 1982 |
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UNION OF INDIA Vs. SHRI SITARAM SUGAR COMPANY LTD.
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November 29, 1982 |
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UNION OF INDIA Vs. JUDICIAL MAGISTRATE EASTERN RAILWAY
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April 9, 1982 |
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UNION OF INDIA UOI Vs. S B SINGH
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April 12, 1982 |
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UNION OF INDIA UOI Vs. BHAGWATI PRASAD
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April 23, 1982 |
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UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD Vs. RAMESHWAR DAYAL
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July 19, 1982 |
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USHA RANI BANERJEE Vs. PREMIER INSURANCE COMPANY LTD
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July 7, 1982 |
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USMAN GHANI Vs. TAUFIQ ALI
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September 21, 1982 |
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V P PURI Vs. DISTRICT JUDGE SAHARANPUR
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November 4, 1982 |
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VAISH COLLEGE AND ANOTHER Vs. VAISH COLLEGE SOCIETY AND OTHERS
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April 16, 1982 |
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VAISH PHARMACY Vs. COMMISSIONER OF INCOME TAX
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July 7, 1982 |
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VED PRAKASH Vs. STATE AND ANOTHER
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October 5, 1982 |
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VEDPAL SINGH Vs. STATE
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January 22, 1982 |
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VICTOR CABLES CORPORATION Vs. STATE OF UTTAR PRADESH
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January 15, 1982 |
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VICTOR CABLES CORPORATION Vs. ASSISTANT COMMISSIONER ASSESSMENT SALES TAX
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August 2, 1982 |
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VIDYA RAM GUPTA Vs. COLLECTOR
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May 24, 1982 |
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VIDYAWATI Vs. GAON SABHA
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March 4, 1982 |
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VIJAI KUMAR SINGH Vs. BENARAS STATE BANK LTD
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March 25, 1982 |
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VIJAI PRASAD Vs. DEPUTY DIRECTOR OF EDUCATION V REGION
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May 28, 1982 |
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VIJAY KUMAR Vs. STATE OF U.P.
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August 31, 1982 |
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VIKAS ENTERPRISES Vs. STATE OF U P
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March 1, 1982 |
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VINDHYA BASINI PRASAD Vs. STATE OF U P
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May 24, 1982 |
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VINOD KUMAR Vs. URMILA DEVI
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July 9, 1982 |
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VINOD KUMAR AND OTHERS Vs. DISTRICT JUDGE, BULANDSHAHR AND OTHERS
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January 20, 1982 |
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VIRENDRA KUMAR Vs. DAYA NAND
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January 7, 1982 |
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VIRENDRA KUMAR SETH Vs. ROOPA SETH
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October 21, 1982 |
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VIREY Vs. STATE OF U P
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December 1, 1982 |
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VIRPAL SINGH Vs. U P STATE
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December 1, 1982 |
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VISHAL TRADERS Vs. STATE OF U P
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December 9, 1982 |
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VISHNU KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
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May 13, 1982 |
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VISHWAMITRA Vs. PRESCRIBED AUTHORITY
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May 11, 1982 |
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VISHWANATH Vs. FIRST ADDL DISTRICT JUDGE BIJNOR
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May 3, 1982 |
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VISHWANATH Vs. FIRST ADDITIONAL DISTRICT JUDGE BIJNOR AND OTHERS
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April 3, 1982 |
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VITTIKS PHARMA Vs. JAI DEVI SHUKLA
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May 3, 1982 |
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WALI ULLAH BEG Vs. STATE OF U P
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April 30, 1982 |
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WASEEM ALIAS MOHD. WASEEM Vs. STATE
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September 21, 1982 |
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WORKMEN OF JAIN GLASS WORKS AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
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February 5, 1982 |
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Y P SINGH Vs. STATE OF U P
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April 1, 1982 |
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YADRAM VERMA Vs. MARAGSRI ALIAS SHR
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November 10, 1982 |
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YASHODA DEVI Vs. MUNSIF WEST BALLIA
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May 17, 1982 |
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YOGENDRA SAHAI RAIZADA Vs. RENT CONTROL AND EVICTION OFFICER
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March 29, 1982 |
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ZARIF AHMAD Vs. SATISH KUMAR
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October 21, 1982 |
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ZILA PARISHAD Vs. HARI SHANKER LAL
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September 27, 1982 |
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ZILA PARISHAD, ALLAHABAD Vs. KESHO PRASAD SINGH AND OTHERS
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August 3, 1982 |
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ZILA PARISHAD, ALLAHABAD Vs. SADANAND MISRA
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May 13, 1982 |
LOGIN