|
A. P. RAJVANSHI Vs. UNION OF INDIA
|
September 24, 1981 |
|
ABDUL ALIM Vs. STATE
|
March 9, 1981 |
|
ABDUL AZIZ Vs. STATE
|
October 23, 1981 |
|
ABDUL GHAFOOR Vs. STATE OF U P
|
November 9, 1981 |
|
ABDUL HASAN Vs. PARAM KIRTI SARAN
|
October 22, 1981 |
|
ABDUL LATIF Vs. STATE OF U P
|
March 5, 1981 |
|
ABDUL MAJEED Vs. S.P. GAUR AND ANR.
|
December 15, 1981 |
|
ABDUL SATTAR Vs. BOARD OF REVENUE U P ALLAHABAD
|
December 21, 1981 |
|
ACHARYA MAHA MANDALESHWAR SWAMI RAMESHWARA NAND JEE Vs. MAHANT BIKESHWARI PURI
|
November 30, 1981 |
|
ACHCHAN Vs. STATE OF U P
|
December 15, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BALRAMPUR RAJ ELECTRIC SUPPLY CO
|
January 9, 1981 |
|
AHMAD SALEEM KHAN Vs. V C ALIGARH MUSLIM UNIVERSITY
|
November 13, 1981 |
|
AIJAZ AHMAD LALRI Vs. SHAJEHAN BEGUM
|
November 24, 1981 |
|
AJANTA PAPER PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 3, 1981 |
|
ALIM Vs. TAUFIQ
|
December 18, 1981 |
|
ALLAHABAD BANK Vs. KUNJ BEHARI LAL GUPTA
|
February 26, 1981 |
|
ALLAHABAD CANNING CO. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
|
November 10, 1981 |
|
ALOK PRASAD JAIN Vs. IV ADDL MUNSIF MAGISTRATE
|
January 23, 1981 |
|
AMAR SINGH Vs. STATE
|
January 20, 1981 |
|
AMAR SINGH Vs. MANKI
|
December 14, 1981 |
|
ANAND KUMAR AGARWAL Vs. REGISTRAR AGRA UNIVERSITY AGRA
|
March 3, 1981 |
|
ANAND PRAKASH Vs. STATE OF U P
|
July 8, 1981 |
|
ANGAD RAM AND OTHERS Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE, EDUCATION U.P. ALLAHABAD AND OTHERS
|
August 17, 1981 |
|
ANIL KUMAR Vs. S T A TRIBUNAL U P
|
October 11, 1981 |
|
ANIL KUMAR AGARWAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
|
November 10, 1981 |
|
ANISA Vs. BANNE KHAN
|
November 27, 1981 |
|
ANNAPURNA UCHCHATTAR MADHYAMIC VIDYALAYA, GURVALIA, AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION, V1ITH REGION, GORAKHPUR DEORIA AND OTHERS
|
November 30, 1981 |
|
ANWAR AHMAD Vs. IVTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR
|
August 5, 1981 |
|
ASGHAR ALI Vs. CHIDDA
|
November 19, 1981 |
|
ASHA DEVI Vs. STATE OF UTTAR PRADESH
|
July 13, 1981 |
|
ASHA RAM Vs. STATE
|
August 27, 1981 |
|
ASHA RAM Vs. STATE
|
August 21, 1981 |
|
ASHARAM Vs. STATE
|
September 1, 1981 |
|
ASHARAM Vs. STATE
|
January 9, 1981 |
|
ASHARFI DEVI Vs. RATAN SINGH
|
February 10, 1981 |
|
ASHIQ Vs. STATE
|
February 17, 1981 |
|
ASHOK KUMAR KESHARWANI Vs. ADDITIONAL DISTRICT JUDGE KANPUR
|
March 3, 1981 |
|
ASHOK KUMAR KHURANA Vs. STATE OF UTTAR PRADESH
|
August 4, 1981 |
|
AWADESH Vs. JANG BAHADUR
|
December 9, 1981 |
|
AWADH SUGAR MILLS LTD Vs. JUDCIAL MAGISTRATE
|
December 21, 1981 |
|
AYUB HASSAN Vs. ZILA PARISHAD MUZAFFARNAGAR
|
May 8, 1981 |
|
AZAM KHAN Vs. STATE
|
March 5, 1981 |
|
AZIZ AHMAD Vs. STATE
|
October 13, 1981 |
|
B M SUREKHA Vs. R K RAI AND A
|
July 8, 1981 |
|
BABOO Vs. STATE
|
January 30, 1981 |
|
BABU LAL Vs. STATE OF U P
|
December 11, 1981 |
|
BABU RAM DUBEY Vs. KATLASH NATH VERMA
|
November 4, 1981 |
|
BABUNANDAN Vs. STATE
|
February 24, 1981 |
|
BADRE ALAM Vs. STATE OF U P
|
September 17, 1981 |
|
BADRI PRASAD SHARMA Vs. SHANTI PRASAD SHARMA
|
November 4, 1981 |
|
BALBHADRA Vs. BOARD OF REVENUE
|
July 13, 1981 |
|
BALIRAM KASAUNDHAN Vs. STATE
|
May 7, 1981 |
|
BALJEET SINGH AND OTHERS Vs. GAON SABHA
|
October 9, 1981 |
|
BALJI Vs. STATE
|
March 2, 1981 |
|
BALRAM LAL SRIVASTAVA Vs. STATE
|
January 12, 1981 |
|
BALRAM LAL SRIVASTAVA Vs. STATE
|
January 21, 1981 |
|
BANS GOPAL Vs. SARJOO DEVI
|
December 9, 1981 |
|
BANS RAJ SINGH Vs. KRISHNA CHANDRA
|
February 26, 1981 |
|
BANSHI LAL Vs. JAMUNA PRASAD
|
February 23, 1981 |
|
BANSRAJ Vs. RAM SAKAL
|
August 10, 1981 |
|
BASHIR AHMAD Vs. MENHDI HASAN
|
September 15, 1981 |
|
BECHU Vs. RAM LAKHAN SINGH
|
July 21, 1981 |
|
BENI PRASAD Vs. DISTRICT JUDGE ALLAHABAD
|
June 11, 1981 |
|
BENI PRASAD Vs. DISTRICT JUDGE ALLAHABAD
|
November 6, 1981 |
|
BHADDAR SINGH Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
|
September 29, 1981 |
|
BHAGELU Vs. STATE OF U P
|
July 27, 1981 |
|
BHAGWAN DEVI Vs. GAYATRI DEVI
|
November 4, 1981 |
|
BHAGWAT PRASAD Vs. STATE
|
July 10, 1981 |
|
BHAGWATIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
|
November 13, 1981 |
|
BHANU PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
May 20, 1981 |
|
BHARAT CHEMICAL INDUSTRIES Vs. INDIAN HERBS RESEARCH AND SUPPLY CO
|
November 10, 1981 |
|
BHARAT HEAVY PLATE AND VESSELS LIMITED Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
March 6, 1981 |
|
BHARAT RAM Vs. BHOLA NATH
|
February 19, 1981 |
|
Bharat Sewak Samaj Sahkari Griha Nirman Samiti Ltd,Varanasi Vs. State of Uttar Pradesh and others
|
February 20, 1981 |
|
BHIKAM SINGH Vs. STATE
|
January 6, 1981 |
|
BHOLA NATH GUPTA Vs. ADDITIONAL CIVIL JUDGE ALLAHABAD
|
February 19, 1981 |
|
BHOLA RAM Vs. STATE
|
February 6, 1981 |
|
BHOLA SINGH Vs. STATE OF U.P.
|
January 9, 1981 |
|
BHUIYADIN AND ANOTHER Vs. STATE
|
January 27, 1981 |
|
BHUKAN LAL Vs. STATE
|
May 7, 1981 |
|
BHULLAN Vs. STATE
|
February 20, 1981 |
|
BHULWATI DEVI Vs. MUNNA LAL
|
August 18, 1981 |
|
BIDESHI Vs. BOARD OF REVENUE U P
|
January 22, 1981 |
|
BIJLI COTTON MILLS PVT LTD Vs. CHHAGANMAL BASTIMAL
|
August 12, 1981 |
|
BIJLI COTTON MILLS PVT LTD Vs. CHHAGANMAL BASTIMAL
|
December 8, 1981 |
|
BIJNOR CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER, U. P. KANPUR AND ANOTHER
|
July 20, 1981 |
|
BISHAMBBAR NATH Vs. THE ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
|
July 14, 1981 |
|
BISHAMBHAR DAYAL Vs. LALA MOOL CHAND AGRAWAL
|
March 3, 1981 |
|
BISHAMBHAR DAYAL Vs. ADDL. DISTRICT JUDGE, MAINPURI AND OTHERS
|
May 13, 1981 |
|
BISHWANATH Vs. STATE OF U.P.
|
February 10, 1981 |
|
BISHWANATH THAKUR Vs. STATE
|
December 3, 1981 |
|
BRIJ KISHORE Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
September 18, 1981 |
|
BRIJENDRA NATH AGARWAL Vs. PHARMED PRIVATE LIMITED
|
November 30, 1981 |
|
BRIJENDRA NATH AGARWAL Vs. PHAPMED PRIVATE LIMITED
|
September 30, 1981 |
|
BRIJENDRA PRAKASH AND ANR. Vs. FOURTH ADDL. DISTRICT JUDGE AND ORS.
|
February 6, 1981 |
|
BUCHCHA Vs. STATE
|
January 9, 1981 |
|
BUDDAL Vs. STATE
|
December 23, 1981 |
|
BUDDHI SAGAR TEWARI Vs. PRAKASH BHALOTIA
|
December 12, 1981 |
|
BUDHI RAM BADOLA Vs. MANAGING COMMITTEE INTERMEDIATE COLLEGE
|
August 7, 1981 |
|
BUDHU Vs. STATE OF U.P.
|
December 10, 1981 |
|
CAMPHOR AND ALLIED PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
|
December 3, 1981 |
|
CAPTAIN N BASU Vs. RAIS AHMED
|
August 28, 1981 |
|
CHAMELI Vs. STATE OF U P
|
December 14, 1981 |
|
CHANDI PD RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
November 30, 1981 |
|
CHANDRA PAL SINGH Vs. MAHARAJ SINGH
|
January 27, 1981 |
|
CHANDRA SWAROOP SINHA Vs. MANORAMA SINHA
|
January 15, 1981 |
|
CHANDRAPAL SINGH TYAGI Vs. STATE OF U.P.
|
February 27, 1981 |
|
CHANDRIKA PRASAD Vs. STATE OF U.P.
|
January 12, 1981 |
|
CHANGU RAM Vs. III ADDL DISTRICT JUDGE
|
August 6, 1981 |
|
CHANNA Vs. STATE
|
August 13, 1981 |
|
CHATTU RAM Vs. SITA RAM
|
December 16, 1981 |
|
CHHIDDA LAL Vs. BAL SWARUP
|
September 7, 1981 |
|
CHHOTEY LAL Vs. STATE
|
January 13, 1981 |
|
CHHOTEY LAL SAHU Vs. STATE OF U P
|
February 12, 1981 |
|
CHUNCHUN Vs. STATE OF U P
|
September 9, 1981 |
|
CHUNNI LAL Vs. STATE OF U P
|
December 23, 1981 |
|
CO OPERATIVE CANE DEVELOPMENT UNION LTD Vs. TOWN AREA COMMITTEE PIPRAICH
|
November 16, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. RAMPUR TIMBER AND TURNERY COMPANY LIMITED
|
February 17, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. MULKH RAJ AND SONS
|
November 19, 1981 |
|
COMMISSIONER OF INCOME-TAX CENTRAL Vs. ANCHOR PRESSING P LTD
|
September 2, 1981 |
|
COMMISSIONER OF SALES TAX Vs. BHOLA PD
|
August 10, 1981 |
|
COMMISSIONER OF SALES TAX Vs. RAM SEWAK HARIOM
|
September 10, 1981 |
|
COMMISSIONER OF SALES TAX Vs. VISHNUCHANDRA VIPIN CHANDRA
|
September 16, 1981 |
|
COMMISSIONER OF SALES TAX Vs. STRAW BOARD MANUFACTURING COMPANY
|
September 17, 1981 |
|
COMMISSIONER OF SALES TAX Vs. MOHD AYUB AND SONS
|
November 25, 1981 |
|
COMMISSIONER OF SALES TAX Vs. GUPTA BROTHERS
|
November 2, 1981 |
|
COMMISSIONER OF SALES TAX Vs. RAJENDRA NATH BANARASI DASS
|
October 19, 1981 |
|
COMMISSIONER OF SALES TAX Vs. MAWANA SAHKARI KRIYA VIKRIYA SAMITI
|
February 17, 1981 |
|
COMMISSIONER OF SALES TAX Vs. BABU LAL PARMANAND
|
January 9, 1981 |
|
COMMISSIONER OF SALES TAX Vs. PREM HOSIERY STORES
|
May 8, 1981 |
|
COMMISSIONER OF SALES TAX Vs. ROMILLS GARRAGE
|
July 6, 1981 |
|
COMMISSIONER OF SALES TAX Vs. PRAKASH TRADING CO
|
July 14, 1981 |
|
COMMISSIONER OF SALES TAX Vs. ROORKEE DRAWING EMPORIUM
|
July 6, 1981 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. CHHOTEY LAL PARMESHWAR LAL
|
March 9, 1981 |
|
COMMISSIONER SALES TAX Vs. SADHU SINGH MAHENDRA SINGH
|
July 15, 1981 |
|
COMMISSIONER SALES TAX Vs. VINOD COAL SYNDICATE
|
July 15, 1981 |
|
COMMISSIONER SALES TAX Vs. THAKUR RAM KISHORI LAL
|
January 6, 1981 |
|
COMMISSIONER SALES TAX Vs. AGRA UNIVERSITY PRESS PALIWAL PARK
|
February 16, 1981 |
|
COMMISSIONER SALES TAX Vs. CHOKHANI CO
|
October 19, 1981 |
|
COMMISSIONER SALES TAX Vs. ARORA MATERIAL STORE
|
November 5, 1981 |
|
COMMISSIONER SALES TAX Vs. RITA ICE CREAM
|
September 22, 1981 |
|
COMMITTEE OF MANAGEMENT OF ADARSH UCH Vs. STATE OF U.P. AND OTHERS
|
January 23, 1981 |
|
COMMITTEE OF MANAGEMENT OF SRI RAM PURA MADHYAMIC VIDYALAYA, TALIYA KALAN, DISTRICT DEORIA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VIITH REGION, GORAKHPUR AND OTHERS
|
September 23, 1981 |
|
COMMITTEE OF MANAGEMENT OF SWATANTRA BHARAT INTERMEDIATE COLLEGE, SAHAIL, DIST. ETAWAH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 22, 1981 |
|
COMMITTEE OF MANAGEMENT OF VEDIC KANYA INTER COLLEGE, DADRI, DISTRICT GHAZIABAD AND ANOTHER Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL, MEERUT AND OTHERS
|
October 22, 1981 |
|
COMMITTEE OF MANAGEMENT SHRI PARAMHANS INTER COLLEGE, MAJHAULI DISTRICT BALLIA Vs. STATE OF U.P. AND OTHERS
|
September 17, 1981 |
|
COMMITTEE OF MANAGEMENT, MAHARANI RAJA RAM GIRLS HIGHER SECONDARY SCHOOL, DARSHANPURWA, KANPUR AND ANOTHER Vs. DIRECTOR OF EDUCATION (BASIC), U. P. ALLAHABAD AND OTHERS
|
January 7, 1981 |
|
CONSUMERS CO Vs. DISTRICT MAGISTRATE, GORAKHPUR AND OTHERS
|
July 16, 1981 |
|
CONTROLLER OF ESTATE DUTY Vs. BHOLA DUTT
|
March 3, 1981 |
|
D B SAXENA Vs. STATE OF U P
|
November 25, 1981 |
|
D D SINGH Vs. STATE
|
September 16, 1981 |
|
D.J. BULANDSHAHR. Vs. NANHEY KHAN
|
January 23, 1981 |
|
DAL Vs. STATE
|
November 26, 1981 |
|
DAR M K Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1981 |
|
DARSHAN SINGH Vs. STATE
|
January 16, 1981 |
|
DARYAO SINGH Vs. STATE
|
February 26, 1981 |
|
DAYA SHANKAR DUBEY Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND OTHERS
|
November 25, 1981 |
|
DAYANAND SARUP Vs. SMT. BIMLA RANI AND OTHERS
|
March 13, 1981 |
|
DEEWAN CHAND Vs. STATE
|
September 9, 1981 |
|
DEO NANDAN Vs. CHHOTE
|
December 8, 1981 |
|
DEORATHI Vs. STATE OF U P
|
December 17, 1981 |
|
DEOTA PRASAD Vs. TRIBHUWAN
|
August 25, 1981 |
|
DEVI CHARAN SRIVASTAVA Vs. M/S., ELGIN MILLS CO. LTD., KANPUR
|
September 14, 1981 |
|
DEVI PRASAD CHAUBEY Vs. PATI RAM
|
August 11, 1981 |
|
DHANI RAM Vs. MUNSHI LAL
|
December 1, 1981 |
|
DHARAMPAL Vs. STATE OF U P
|
November 13, 1981 |
|
DHARAMPAL GIR Vs. ANGOORI DEVI
|
January 13, 1981 |
|
DHARAMPAL SINGH Vs. REGISTRAR CANE CO OP SOC U P
|
January 9, 1981 |
|
DHUNNOO Vs. STATE OF U.P.
|
March 10, 1981 |
|
DIGVIJAI SINGH Vs. STATE OF U.P.
|
August 20, 1981 |
|
DILBAGH RAI MITTAL Vs. B D PAREKH
|
February 23, 1981 |
|
DINESH CHAND SINHA Vs. RAHMATULLAH
|
March 2, 1981 |
|
DIWAN SINGH Vs. INDERJEET
|
July 13, 1981 |
|
DOODH NATH Vs. BOARD OF REVENUE UTTAR PRADESH
|
May 12, 1981 |
|
DR. A.P. SRIVATAVA Vs. COMMITTEE OF MANAGEMENT, LAXMI NARAIN DEGREE COLLEGE, SIRSA, ALLAHABAD AND ANOTHER
|
September 4, 1981 |
|
DR. GANESH DUTT PANT Vs. ARYA VIDYA SABHA, BULANDSHAHR AND OTHERS
|
January 9, 1981 |
|
DR. SEEMA SRIVASTAVA Vs. PRINCIPAL BABA RAGHAV DAS MEDICAL COLLEGE, GORAKHPUR AND OTHERS
|
June 2, 1981 |
|
DR. SIA RAM Vs. UNIVERSITY OF LUCKNOW AND OTHERS
|
March 23, 1981 |
|
DUDH NATH Vs. STATE OF U.P.
|
February 26, 1981 |
|
DURGA PRASAD Vs. BRIJ BEHARI LAL
|
February 19, 1981 |
|
DURGA PRASAD Vs. BRIJ BEHARI LAL
|
February 9, 1981 |
|
DURGAWATI Vs. STATE
|
July 27, 1981 |
|
DURGI Vs. BHAGWAN DAS
|
February 10, 1981 |
|
DWARIKA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
|
January 7, 1981 |
|
DY. CHIEF MECHANICAL ENGINEER, CENTRAL RAILWAY WORKSHOP, JHANSI Vs. THE DISTT. JUDGE, JHANSI AND OTHERS
|
September 22, 1981 |
|
EAST HOPE MIDDLE TOWN ESTATE CO. LTD Vs. BOARD OF REVENUE
|
November 17, 1981 |
|
EDUCATION SOCIETY, MALTARI, DISTRICT AZAMGARH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH
|
November 2, 1981 |
|
EKADASHI Vs. GANGA
|
August 17, 1981 |
|
FAKHRUDDIN Vs. SAMSHUL NISHAN
|
August 24, 1981 |
|
FATEH MOHAMMAD Vs. STATE OF U P
|
November 19, 1981 |
|
FATIMA BIBI Vs. BOARD OF REVENUE
|
May 19, 1981 |
|
FOOD INSPECTOR Vs. BABU
|
September 7, 1981 |
|
GAFFAR Vs. STATE
|
July 16, 1981 |
|
GAJADHAR SINGH Vs. MAHESH CHANDRA
|
March 2, 1981 |
|
GAJANAND SUTWALA Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1981 |
|
GAJPAT RAO Vs. LADLI KUNWAR
|
May 25, 1981 |
|
GAJRAJ Vs. STATE
|
October 13, 1981 |
|
GANBHIR SINGH Vs. DISTRICT MAGISTRATE BIJNOR
|
January 2, 1981 |
|
GANESH CHAUDHARY Vs. STATE
|
March 2, 1981 |
|
GANESH PRASAD Vs. SARASWATI DEVI
|
July 30, 1981 |
|
GANGA PRASAD Vs. STATE OF U.P.
|
July 24, 1981 |
|
GANGA PRASAD VARMA MEMORIAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1981 |
|
GANGA SHARAN SHARMA Vs. STATE OF U. P.
|
April 29, 1981 |
|
GANGOTRI DEVI Vs. STATE
|
July 10, 1981 |
|
GAON SABHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 25, 1981 |
|
GAON SABHA Vs. KUSHAL PAL SINGH
|
January 30, 1981 |
|
GAON SABHA VILLAGE DON PARGANA Vs. DY DIRECTOR OF CONSOLIDATION JALAUN
|
November 24, 1981 |
|
GAUTAM LAL Vs. STATE
|
January 29, 1981 |
|
GAYA PRASAD SINGH Vs. SHEO MURAT SINGH
|
February 20, 1981 |
|
GAYA PRASAD SINGH Vs. SHEO MURAT SINGH
|
January 20, 1981 |
|
GEEP FLASHLIGHT INDUSTRIES LIMITED Vs. NAGAR MAHAPALIKA
|
August 13, 1981 |
|
GHANSHYAM Vs. STATE
|
September 22, 1981 |
|
GHANSHYAM NARAIN PANDEY Vs. SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND OTHERS
|
July 21, 1981 |
|
GHURHU Vs. BOARD OF REVENUE U P
|
November 19, 1981 |
|
GOPAL DAS Vs. ADDL DISTRICT JUDGE
|
September 23, 1981 |
|
GOPAL KRISHNA INDLEY Vs. 5TH ADDL DISTRICT JUDGE KANPUR
|
March 13, 1981 |
|
GOVERNMENT OPIUM AND ALKALOID FACTORY, GAZIPUR Vs. LABOUR COURT (I), U. P., KANPUR AND ANOTHER
|
November 20, 1981 |
|
GOVIND SWAROOP Vs. ADHYAKSH ZILA PARISHAD, MATHURA AND OTHERS
|
May 8, 1981 |
|
GULVIR SINGH Vs. TARA CHAND
|
January 12, 1981 |
|
GULVIR SINGH Vs. TARA CHAND
|
December 1, 1981 |
|
GUPTA TRADERS Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1981 |
|
GUR BACHAN SINGH Vs. DHARAM SAMAJ SOCIETY
|
January 12, 1981 |
|
GURDEEP SINGH Vs. HAR BHAJAN SINGH
|
November 25, 1981 |
|
GURUCHARAN Vs. CHHIDANA
|
February 19, 1981 |
|
GYANENDRA SINGH Vs. STATE
|
November 24, 1981 |
|
H A NEK MOHD AND SONS Vs. COMMISSIONER OF INCOME-TAX
|
November 20, 1981 |
|
H.L.Virmani and another Vs. State of Uttar Pradesh and another
|
January 7, 1981 |
|
HAJI LAL MOHAMMAD BIRI WORKS Vs. COMMISSIONER OF INCOME TAX
|
January 15, 1981 |
|
HAJI LAL MOHD BIRI WORKS Vs. COMMISSIONER OF INCOME-TAX
|
January 15, 1981 |
|
HAKIM KHAN Vs. STATE OF U P
|
August 20, 1981 |
|
HAKIM SINGH Vs. DISTRICT JUDGE
|
August 18, 1981 |
|
HANIF Vs. STATE OF U P
|
February 2, 1981 |
|
HAR SWAROOP AND OTHERS Vs. STATE
|
September 4, 1981 |
|
HARBANS Vs. BOARD OF REVENUE U P
|
May 22, 1981 |
|
HARENDRA KUMAR Vs. STATE OF U P
|
February 11, 1981 |
|
HARI RAM Vs. STATE OF U P
|
February 24, 1981 |
|
HARI SHANKER AND ANOTHER Vs. THE COLLECTOR & CHIEF JUDICIAL MAGISTRATE
|
May 19, 1981 |
|
HARISH CHANDRA Vs. STATE OF U P
|
December 11, 1981 |
|
HARISH CHANDRA TEWARI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION UTTAR PRADESH ALLAHABAD
|
January 22, 1981 |
|
HAUSALA BUX SINGH Vs. PREMBALA
|
January 15, 1981 |
|
HAZARI LAL KISHORI LAL Vs. BABU LAL
|
September 2, 1981 |
|
HEERA LAL Vs. STATE OF U.P.
|
March 10, 1981 |
|
HIMANCHAL SINGH Vs. RAM AUTAR SINGH
|
July 24, 1981 |
|
HIMANCHAL SINGH AND ORS. Vs. RAM AUTAR SINGH
|
July 14, 1981 |
|
HINDUSTAN COMMERCIAL BANK LTD., BARHAL, GANJ BRANCH GORAKHPUR Vs. ZILA PARISHAD, GORAKHPUR AND ANOTHER
|
May 5, 1981 |
|
HINDUSTAN LEVER LTD Vs. STATE
|
May 12, 1981 |
|
HIRA LAL JAIN AND CO Vs. SALES TAX OFFICER 12
|
August 26, 1981 |
|
HIRDAYA NARAIN SINGH Vs. SAMYUKT KSHETRIYA GRAMIN BANK AND ANOTHER
|
August 26, 1981 |
|
HOTI LAL Vs. ADESHWAR PRASAD JAIN AND OTHERS
|
July 7, 1981 |
|
HUKAM SINGH Vs. RAMAN LAL AGARWAL
|
May 20, 1981 |
|
HUKUM CHAND Vs. HAZRA BEGUM
|
January 12, 1981 |
|
HUKUM CHAND Vs. HAZRA BEGUM
|
December 1, 1981 |
|
INDIAN EXPLOSIVE LTD Vs. STATE OF U P
|
May 7, 1981 |
|
INDRA DEO PANDEY Vs. BHAGWAT
|
March 10, 1981 |
|
INDRAWAL Vs. RADHEY RAMAN
|
February 18, 1981 |
|
INDU TEWARI Vs. RAM BAHADUR CHAUDHARI
|
May 7, 1981 |
|
IQBAL NARAIN SAXENA Vs. PRESIDING OFFICER, LABOUR COURT (I) KANPUR AND ANOTHER
|
February 6, 1981 |
|
IRSHAD KHAN Vs. STATE
|
May 11, 1981 |
|
ISRAR ELAHI Vs. STATE AND ANOTHER
|
January 27, 1981 |
|
J K MANUFACTURERS LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 8, 1981 |
|
JADUNATH SINGH Vs. JASWANT SINGH
|
January 7, 1981 |
|
JAG DUTTA Vs. STATE OF U P
|
December 2, 1981 |
|
JAGAT NARAIN Vs. STATE OF U P
|
February 20, 1981 |
|
JAGBIR SINGH Vs. STATE OF U P
|
October 14, 1981 |
|
JAGDAMBA PRASAD PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 16, 1981 |
|
JAGDISH Vs. CHAVI LAL
|
March 3, 1981 |
|
JAGDISH Vs. STATE
|
January 27, 1981 |
|
JAGDISH Vs. STATE
|
February 12, 1981 |
|
JAGDISH CHANDRA Vs. S
|
May 12, 1981 |
|
JAGDISH CHANDRA SHARMA Vs. STATE OF U.P. AND OTHERS
|
July 10, 1981 |
|
JAGJEET SAGAR Vs. IST ADDITIONAL DISTRICT JUDGE
|
January 16, 1981 |
|
JAGJIT PRAKASH Vs. PRESCRIBED AUTHORITY BULANDSHAHR
|
March 10, 1981 |
|
JAGJIT SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
|
July 16, 1981 |
|
JAGPAL SINGH Vs. STATE
|
May 12, 1981 |
|
Jagrani Devi Vs. Mohan Lal
|
February 12, 1981 |
|
JAI NARAIN Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 12, 1981 |
|
JAI PAL SINGH Vs. STATE OF U P
|
November 24, 1981 |
|
JAI PRAKASH SHAHI Vs. UNIVERSITY OF GORAKHPUR AND ORS.
|
November 9, 1981 |
|
JAI RAM Vs. DHANI RAM
|
December 2, 1981 |
|
JAI SHANKAR PD Vs. JAGDISH UPADHAYA
|
September 15, 1981 |
|
JAINARAIN SINGH Vs. STATE
|
January 13, 1981 |
|
JAIRAM Vs. ASSTT DIRECTOR OF CONSOLIDATION JAUNPUR
|
August 21, 1981 |
|
JAIVIR SINGH YADAVA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 13, 1981 |
|
JAMEEL ALIAS SURRA Vs. STATE
|
December 11, 1981 |
|
JANARDAN MISRA Vs. STATE OF U P
|
January 9, 1981 |
|
JANARDAN RAI Vs. STATE OF UTTAR PRADESH
|
July 7, 1981 |
|
JANGI Vs. BOARD OF REVENUE U P
|
January 9, 1981 |
|
JAOARDEO SHUKLA Vs. CHANDRADEO SINGH
|
May 11, 1981 |
|
JAWAHAR LAL JAISWAL Vs. STATE OF UTTAR PRADESH
|
May 12, 1981 |
|
JAWAHAR LAL VERMA Vs. RAM CHANDRA
|
August 11, 1981 |
|
JAWALA PRASAD Vs. BOARD OF REVENUE ALLAHABAD
|
February 11, 1981 |
|
JHAMMAN DAS Vs. NAGAR MAHAPALIKA, KANPUR
|
February 5, 1981 |
|
JHUNKHUN Vs. STATE OF U P
|
February 25, 1981 |
|
JINENDRADAS JAIN Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
July 8, 1981 |
|
JIYA LAL Vs. STATE OF U P
|
January 13, 1981 |
|
JOGENDRA KAUR Vs. STATE OF U.P. AND ANR.
|
August 18, 1981 |
|
JOHARI Vs. MAHENDRA SINGH
|
August 26, 1981 |
|
JOKHAN Vs. UNION OF INDIA
|
August 20, 1981 |
|
JUGMANDAR DASS Vs. RAM PHAL
|
September 28, 1981 |
|
JUPITAR CHIT FUND PVT LTD Vs. DWARKA DIESH DAYAL
|
May 12, 1981 |
|
JUPITER CHIT FUND PVT LTD Vs. KESHAV NARAIN MISRA
|
February 22, 1981 |
|
JUPITER CHIT FUND PVT. LTD. Vs. KESHAV NARAIN MISRA AND ORS.
|
December 22, 1981 |
|
Kaan Singh Vs. Fourth Addl.District and Sessions Judge and others
|
January 9, 1981 |
|
KABOOL CHAND Vs. PHOOL
|
March 13, 1981 |
|
KAFEEL AHMAD Vs. NAGAR PALIKA
|
August 12, 1981 |
|
KAILASH NATH KHANDELWAL Vs. VISHNU SARAN
|
February 11, 1981 |
|
KAILASHIYA Vs. IST ADDITIONAL DISTRICT JUDGE BANDA
|
January 20, 1981 |
|
KAISER PARVEZ AND Vs. ABDUL MAJID
|
August 25, 1981 |
|
KALI CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR
|
September 21, 1981 |
|
KALI CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 7, 1981 |
|
KALI CHARAN Vs. STATE OF U.P.
|
January 15, 1981 |
|
KALI CHARAN JAGDISH PRASAD Vs. EXCISE COMMISSIONER
|
November 30, 1981 |
|
KALLAN Vs. DISTRICT JUDGE ALLAHABAD
|
January 29, 1981 |
|
KALLOO Vs. DISTRICT PANCHAYAT RAJ OFFICER, ALLAHABAD AND OTHERS
|
August 6, 1981 |
|
KALLOO SINGH Vs. RAM MURAT SINGH
|
November 27, 1981 |
|
KALU RAM Vs. STATE OF U.P. AND ANOTHER
|
January 22, 1981 |
|
KAMAL SINGH Vs. CHANCELLOR, ALLAHABAD UNIVERSITY AND OTHERS
|
August 12, 1981 |
|
KAMLA AHUJA Vs. JAGDISH CHANDRA
|
February 5, 1981 |
|
KAMLA WANTI Vs. L I C OF INDIA
|
August 3, 1981 |
|
KAMLESH KUMAR DIXIT Vs. STATE
|
March 3, 1981 |
|
KANTA PRESS, GORAKHPUR Vs. PRESCRIBED AUTHORITY UNDER PAYMENT OF WAGES ACT AND OTHERS
|
August 5, 1981 |
|
KANTI PRASAD PALIWAL Vs. STATE OF U.P. AND OTHERS
|
February 3, 1981 |
|
KARSANDAS Vs. STATE OF U P
|
August 17, 1981 |
|
KARTAR SINGH Vs. STATE OF U P
|
September 17, 1981 |
|
KARTEY SINGH Vs. IFTIKHAR AHMAD
|
August 18, 1981 |
|
KASHI RAM PHOOL CHAND Vs. S KRIPAL SINGH
|
October 12, 1981 |
|
KAUSHAL HARI NARAIN Vs. IST ADDL DISTRICT JUDGE KANPUR
|
February 18, 1981 |
|
KAUSHALYA DEVI Vs. HOUSING AND DEVELOPMENT BOARD
|
July 14, 1981 |
|
KAZI HASAN ARIF Vs. STATE OF U.P. AND OTHERS
|
September 16, 1981 |
|
Kehar Singh and others Vs. Jwala and others
|
February 24, 1981 |
|
KESAR SINGH Vs. STATE
|
January 23, 1981 |
|
KESHAV NARAIN SHARMA Vs. IST ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
|
September 2, 1981 |
|
KEWAL RAM Vs. STATE
|
January 20, 1981 |
|
KHAMAIYA Vs. DY DIRECTOR OF CONSOLIDATION HAMIRPUR
|
November 19, 1981 |
|
KHIMA NAND BELWAL Vs. STATE
|
February 19, 1981 |
|
KIRAN SRIVASTAVA Vs. SECRETARY/BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U. P. ALLAHABAD AND OTHERS
|
May 22, 1981 |
|
KM MADHU JAIN Vs. KUNWAR SNRAJ AVTAR AND ANR
|
September 11, 1981 |
|
KM SUNITA Vs. SHYAM KALI
|
October 1, 1981 |
|
KRISHNA DUTT Vs. STATE
|
July 23, 1981 |
|
KRISHNA KISHORE SINGHAL Vs. STATE OF U P
|
March 5, 1981 |
|
KRISHNA LAL MEHRA AND OTHERS Vs. A. KUMAR AND ANOTHER
|
July 15, 1981 |
|
KRISHNA MOHAN ALIAS BACHHIA KATAO Vs. STATE
|
September 25, 1981 |
|
KRISHNA PAL SINGH Vs. AKAL CHAND
|
January 7, 1981 |
|
KUMAR BROTHERS Vs. MUNICIPAL BOARD KALPI
|
November 20, 1981 |
|
KUMARI RASHMI TEWARI Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
|
September 7, 1981 |
|
KUNJ BEHARI Vs. RAM SINGH
|
November 6, 1981 |
|
KUNJAN LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MATHURA AND ANOTHER
|
July 9, 1981 |
|
KUNWAR PAL Vs. THE STATE OF U.P.
|
January 23, 1981 |
|
L H SUGAR FACTORIES AND OIL MILLS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 25, 1981 |
|
LAEHAN Vs. STATE
|
May 8, 1981 |
|
LAKHAN SINGH Vs. BITOLA KUNWAR
|
August 18, 1981 |
|
LAKHVINDER SINGH Vs. STATE OF U.P.
|
September 28, 1981 |
|
LAKSHMI NARAIN SHARMA Vs. ARJUN DEO DHAWAN
|
August 10, 1981 |
|
LAL BAHADUR Vs. DISTRICT JUDGE
|
May 11, 1981 |
|
LAL BAHADUR SINGH Vs. STATE
|
March 3, 1981 |
|
LAL JI SINGH Vs. SHIV PUJAN SINGH
|
September 30, 1981 |
|
LALA RAM Vs. NATHI LAL
|
December 3, 1981 |
|
LALA SRI RAM Vs. LALA PARSHADI LAL
|
September 16, 1981 |
|
LALITA PRINTERS STORES Vs. THE IVTH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
|
August 3, 1981 |
|
LALJI Vs. STATE OF U P
|
December 18, 1981 |
|
LALJI HARIJAN Vs. STATE OF UTTAR PRADESH
|
November 18, 1981 |
|
LALJI PRASAD Vs. NAGAR MAHAPALIKA, VARANASI AND OTHERS
|
February 11, 1981 |
|
LALLAN PRASAD Vs. STATE OF U P
|
November 16, 1981 |
|
LALLANJI PANDEY Vs. DEPUTY DIRECTOR OF EDUCATION, VARANASI AND OTHERS
|
August 12, 1981 |
|
LALLU PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION HAMIRPUR
|
May 8, 1981 |
|
LALSA RAI Vs. LEKHOO CHAMAR
|
December 10, 1981 |
|
LALTA PRASAD ALIAS RADHIKA Vs. STATE
|
July 9, 1981 |
|
LAXMI CHAND Vs. III ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA
|
May 22, 1981 |
|
LEKHA Vs. STATE OF U.P.
|
March 11, 1981 |
|
LILADHAR Vs. STATE
|
January 2, 1981 |
|
LOKMAN DASS Vs. BOARD OF REVENUE U P
|
February 11, 1981 |
|
LONKUSH Vs. STATE OF U.P.
|
March 11, 1981 |
|
M K DAR Vs. COMMISSIONER OF INCOME-TAX
|
September 14, 1981 |
|
M P PODDAR AND COMPANY Vs. ADDITIONAL JUDGE REVISIONS SALES TAX
|
November 4, 1981 |
|
M/S. OMRAO INDUSTRIAL CORPORATION PVT. LTD., Vs. ADDITIONAL LABOUR COMMISSIONER, U. P., KANPUR REGION AND OTHERS
|
October 14, 1981 |
|
MADAN Vs. STATE
|
May 13, 1981 |
|
MADAN GOPAL BAGLA Vs. FIRST ADDITIONAL DISTRICT JUDGE ALIGARH
|
January 6, 1981 |
|
MADHU JAIN Vs. KUNWAR SURAJ AVTAR
|
September 11, 1981 |
|
Magnu Ahir and others Vs. Mahabir
|
January 27, 1981 |
|
MAHABIR Vs. 4TH ADDITIONAL DISTRICT JUDGE FATEHPUR
|
September 10, 1981 |
|
MAHABIR Vs. FOURTH ADDL DIST JUDGE FATEHPUR"
|
October 9, 1981 |
|
MAHABIR AND OTHERS Vs. MANGAL AND OTHERS
|
March 3, 1981 |
|
MAHABIR PRASAD GUPTA AND ORS. Vs. IIND ADDITIONAL DISTRICT JUDGE
|
November 9, 1981 |
|
MAHABIR SINGH Vs. 1ST ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
|
August 26, 1981 |
|
MAHANT ZORAWAR SINGH SHASTRI Vs. MANOHAR DAS
|
October 14, 1981 |
|
MAHAVIR Vs. RAJE
|
May 7, 1981 |
|
MAHAVIR Vs. STATE
|
January 20, 1981 |
|
MAHAVIR Vs. STATE AND ANOTHER
|
July 8, 1981 |
|
MAHESH Vs. STATE
|
September 16, 1981 |
|
MAHESH CHANDRA Vs. STATE OF U.P.
|
February 5, 1981 |
|
MAHESH DUTT AWASTHI Vs. THIRD ADDL DISTRICT JUDGE KANPUR
|
January 16, 1981 |
|
MAHESH PRASAD Vs. STATE OF U.P.
|
December 14, 1981 |
|
MAHESH PRASAD KATIYAR Vs. STATE OF U P
|
December 4, 1981 |
|
MAHESHWAR DAYAL Vs. NEEL KANTHESHWAR DAYAL
|
July 8, 1981 |
|
MAHESHWARI PRASAD Vs. MUNNI LAL
|
September 8, 1981 |
|
MAHILA SHIKSHA MANDAL Vs. PRESCRIBED AUTHORITY KANPUR
|
December 22, 1981 |
|
MAJID Vs. MUNAFAIT
|
January 29, 1981 |
|
MAKSUDAN PATHAK Vs. SECURITY OFFICER EASTERN RAILWAY AND
|
March 13, 1981 |
|
MAKTULIA Vs. BACHAU
|
September 17, 1981 |
|
MALTI DEVI Vs. PHOOL CHAND
|
November 4, 1981 |
|
MALTI DEVI Vs. PHOOL CHAND
|
April 11, 1981 |
|
MAN MOHAN SHARMA Vs. UNIVERSITY OF LUCKNOW AND OTHERS
|
July 9, 1981 |
|
MANAGING COMMITTEE DOMA BHAGAT VIDYALAYA BALLIA Vs. DISTRICT MAGISTRATE BALLIA
|
December 23, 1981 |
|
MANAGING COMMITTEE, SRI URIA BABA ADARSH UCHCHATAR MADHYAMIC VIDYALAYA (HARAKUA), VARANASI Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND OTHERS
|
March 11, 1981 |
|
MANGROO YADAV Vs. STATE OF U.P.
|
May 12, 1981 |
|
MANNI LAL Vs. SALES TAX OFFICER
|
October 23, 1981 |
|
MANOHAR LAL MANGAL Vs. SAMANTA
|
July 27, 1981 |
|
MAQSOON KHAN Vs. LALA BALWANT PRASAD
|
August 10, 1981 |
|
MAQSOON KHAN Vs. LALA BALWANT PRASAD
|
October 8, 1981 |
|
MARACHHU Vs. STATE
|
December 23, 1981 |
|
MASHKOOR AHMAD Vs. STATE OF U.P.
|
August 10, 1981 |
|
MASOOD HASAN KHAN Vs. 3RD ADDITIONAL DISTRICT JUDGE MORADABAD
|
September 9, 1981 |
|
MAST RAM Vs. STATE OF U P
|
September 19, 1981 |
|
MATA BADAL Vs. STATE OF U.P.
|
October 21, 1981 |
|
MATHURA PRASAD Vs. III ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR
|
September 11, 1981 |
|
MATHURA PRASAD AND OTHERS Vs. SAIYED KHURSHED AHMAD AND OTHERS
|
August 11, 1981 |
|
MAYA DEVI Vs. DISTRICT JUGDE ALLAHABAD
|
July 20, 1981 |
|
MEDICAL OFFICER OF HEALTH Vs. SATISH CHANDRA
|
August 31, 1981 |
|
MEERUT COLLEGIATE ASSOCIATION MEERUT Vs. ARVIND NATH SETH
|
December 22, 1981 |
|
MEHDI HASAN Vs. RAM KER
|
September 16, 1981 |
|
MEWA DEVI Vs. VI ADDITIONAL DISTRICT JUDGE MEERUT
|
July 28, 1981 |
|
MITHA LAL Vs. STATE
|
February 16, 1981 |
|
MITHAL LAL Vs. STATE OF U.P.
|
January 8, 1981 |
|
MOBIN KHAN Vs. CHUNNU KHAN AND OTHERS
|
February 5, 1981 |
|
MODI INDUSTRIES LIMITED Vs. B C GOEL
|
February 25, 1981 |
|
MOHAMMAD ASHRAF Vs. STATE
|
March 12, 1981 |
|
MOHAMMAD FURQAN Vs. VICE
|
November 13, 1981 |
|
MOHAMMAD MIAN Vs. STATE OF U P
|
February 12, 1981 |
|
MOHAMMAD SADIQ Vs. AMANAT ULLAH AND
|
February 11, 1981 |
|
MOHAMMAD SIDDIQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 17, 1981 |
|
MOHAMMAD WASEEM Vs. STATE
|
September 21, 1981 |
|
MOHAMMAD YUNUS Vs. HEMANTPATI SINGH
|
August 19, 1981 |
|
MOHD ASHGAR Vs. ZAIBUNNISSA
|
May 19, 1981 |
|
MOHD ISHAQ Vs. VIJAYA KUMAR BANSAL
|
December 8, 1981 |
|
MOHD REHAN RAZA KHAN Vs. UNION OF INDIA UOI
|
May 12, 1981 |
|
MOHD SABIR Vs. ABDUL RASHEED
|
March 11, 1981 |
|
MOHD SHER KHAN Vs. SHAFI ULLAH
|
February 3, 1981 |
|
MOHD SOOFI Vs. MAQBOOL AHMAD
|
November 16, 1981 |
|
MOHD. SABIR Vs. STATE
|
August 13, 1981 |
|
MOHD. SAUD AND ANOTHER Vs. STATE
|
May 22, 1981 |
|
MOOL CHAND Vs. VED PRAKASH
|
February 11, 1981 |
|
MOOL CHAND Vs. COLLECTOR JALAUN
|
December 18, 1981 |
|
MOOL CHAND SHARMA Vs. SECRETARY ELECTRICITY DEPTT LUCKNOW
|
November 12, 1981 |
|
MUFID Vs. NOOR JAHAN
|
February 26, 1981 |
|
MUKUNDI Vs. RAM NARAIN
|
February 16, 1981 |
|
MUMTAZ KHAN Vs. DISTRICT MAGISTRATE MORADABAD
|
September 21, 1981 |
|
MUMTAZ KHAN Vs. STATE OF U.P.
|
July 16, 1981 |
|
MUNESAR Vs. BHAROSE
|
January 13, 1981 |
|
MUNI LAL Vs. CHHAGAN
|
December 17, 1981 |
|
MUNICIPAL BOARD Vs. PRAKASH NARAIN SRIVASTAVA
|
January 5, 1981 |
|
MUNICIPAL BOARD Vs. SUKH DEO PRASAD
|
August 21, 1981 |
|
MUNICIPAL BOARD, ETAWAH Vs. STATE
|
February 19, 1981 |
|
MUNNA Vs. STATE
|
October 12, 1981 |
|
MUNNA LAL AND SONS Vs. COMMISSIONER SALES TAX
|
January 16, 1981 |
|
MUNNER HAZZAM Vs. GYASUDDIN
|
September 3, 1981 |
|
MUNNEY KHAN Vs. KAUSHILYA DEVI
|
March 6, 1981 |
|
MUNNI LAL Vs. SONA
|
September 11, 1981 |
|
MUNNI LAL Vs. SONA
|
November 9, 1981 |
|
MUNSHI LAL AND ANR. Vs. VI ADDITIONAL CIVIL JUDGE, AND ORS.
|
August 18, 1981 |
|
MURARI LAL Vs. STATE
|
January 7, 1981 |
|
MURLI Vs. PARAS NATH SHUKLA
|
December 4, 1981 |
|
MUSHTAQ AHMAD KHAN Vs. STATE OF UTTAR PRADESH
|
May 20, 1981 |
|
MUSTAQIM Vs. STATE OF U.P. AND ANOTHER
|
August 28, 1981 |
|
NAGA SWASTHYA ADHIKARI Vs. SAHIB SINGH
|
December 23, 1981 |
|
NAGAR MAHAPALIKA VARANASI Vs. RAM CHANDRA CHATURVEDI AND OTHERS
|
September 16, 1981 |
|
NAGAR MAHAPALIKA VARANASI Vs. HIRA LAL
|
September 25, 1981 |
|
NAGAR MAHAPALIKA, VARANASI Vs. MITHAI LAL YADAV
|
September 14, 1981 |
|
NAGAR PALIKA Vs. MAHADEO PRASAD SHUKLA
|
February 23, 1981 |
|
NAGAR SWASTHYA ADHIKARI Vs. BAHADUR SINGH
|
November 2, 1981 |
|
NAGAR SWASTHYA ADHIKARI Vs. HARI SINGH
|
August 21, 1981 |
|
NAGAR SWASTHYA ADHIKARI Vs. RADHEY SHYAM
|
May 11, 1981 |
|
NAGAR SWASTHYA ADHIKARI Vs. SUBHASH CHANDRA AND OTHERS
|
September 10, 1981 |
|
NAGAR SWASTHYA ADHIKARI Vs. M/S. LAXMI AND SONS
|
September 1, 1981 |
|
NAGAR SWASTHYA ADHIKARI Vs. RAM JAS AND ANOTHER
|
May 12, 1981 |
|
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA KANPUR Vs. GURU PRASAD
|
September 18, 1981 |
|
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. RAM GOPAL AND ANOTHER
|
September 1, 1981 |
|
NAGARWALI DEVI Vs. GIRJAPATI TEWARI
|
November 4, 1981 |
|
NAGARWALI DEVI Vs. GIRJAPATI TEWARI
|
April 11, 1981 |
|
NAGIN CHAND JAIN Vs. STATE OF U P
|
September 25, 1981 |
|
NAGTA SINGH Vs. SHIV SINGH
|
January 5, 1981 |
|
NAKUL SINGH Vs. STATE OF U P
|
March 9, 1981 |
|
NAND BEHARI MALL Vs. E B SMART
|
December 11, 1981 |
|
NAND KISHORE Vs. MAHARANI
|
July 16, 1981 |
|
NAND KISHORE KAPOOR Vs. SHANTI KAPOOR
|
October 16, 1981 |
|
NAND LAL Vs. STATE OF U P
|
November 17, 1981 |
|
NANDGANJ SUGAR COMPANY LTD. Vs. STATE OF U.P.
|
March 5, 1981 |
|
NANHEY Vs. STATE OF U P
|
July 24, 1981 |
|
NANHEY KHAN Vs. LALA BHAGWAN DASS
|
January 23, 1981 |
|
NANHUMAL Vs. STATE OF U P
|
January 1, 1981 |
|
NANWA Vs. MAULANA ABDUL MUGHNI
|
February 11, 1981 |
|
NARAIN SINGH PARIHAR Vs. STATE OF U P
|
February 23, 1981 |
|
NARENDRA BAHADUR SINGH Vs. BAIJNATH SINGH
|
July 9, 1981 |
|
NARENDRA KUMAR AGNIHOTRI Vs. UNIVERSITY OF MEERUT AND OTHERS
|
January 20, 1981 |
|
NARENDRA NATH MISRA Vs. HIGH SCHOOL AND INTERMEDIATE EDUCATION BOARD ALLAHABAD
|
November 20, 1981 |
|
NARESH KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1981 |
|
NATHE SINGH Vs. STATE OF U.P.
|
January 6, 1981 |
|
NATHIBAI Vs. DISTRICT JUDGE KANPUR
|
August 24, 1981 |
|
NATHOO LAL Vs. STATE OF U.P.
|
December 19, 1981 |
|
NATHOO LAL Vs. THE STATE
|
February 23, 1981 |
|
NATHU RAM Vs. STATE
|
December 18, 1981 |
|
NATIONAL THERMAL POWER CORPN Vs. RAGHUNATH PD
|
May 7, 1981 |
|
NAUNEET FOOD INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
August 12, 1981 |
|
NAUSHE ALI KHAN Vs. MOHAMMAD SIDDIQ
|
May 15, 1981 |
|
NEK MOHAMMAD H A AND SONS Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1981 |
|
NEKASEY LAL Vs. KEDAR SINGH
|
November 26, 1981 |
|
NEKSHU Vs. BAKSE RAM
|
November 4, 1981 |
|
NEW SWADESHI SUGAR MILLS LTD Vs. UNION OF INDIA UOI
|
February 17, 1981 |
|
NEWSPAPERS LTD, ALLAHABAD Vs. THE STATE OF U. P. AND OTHERS
|
December 11, 1981 |
|
NIRANJAN Vs. STATE
|
October 1, 1981 |
|
NIRBHAYA KUMAR SRIVASTAVA Vs. VICE
|
November 25, 1981 |
|
NISAR AND OTHERS Vs. HANEEF AND OTHERS
|
November 13, 1981 |
|
NIZAMUDDIN Vs. UNION OF INDIA UOI
|
August 18, 1981 |
|
NOOR JAHAN BEGUM Vs. ABRAR AHMAD KHAN
|
December 22, 1981 |
|
NOOR MOHAMMAD KHAN Vs. RASHID AHMAD
|
March 6, 1981 |
|
NOORULLAH GAZANFARULLAH Vs. EMPLOYEES STATE INSURANCE CORPORATION, KANPUR
|
September 11, 1981 |
|
NORTHLAND DEVELOPMENT AND HOTELS CORPORATION Vs. CITY BANK
|
November 17, 1981 |
|
O P SHUKLA AND Vs. M L N MEDICAL COLLEGE ALLAHABAD
|
October 19, 1981 |
|
OM PRAKASH AGARWAL Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
March 11, 1981 |
|
OM PRAKASH NIGAM Vs. VED PRAKASH GUPTA
|
September 3, 1981 |
|
OM PRAKASH SINGHAL Vs. SHEELA BHATIA
|
July 6, 1981 |
|
OM PRAKASH SINGHAL Vs. SANT RAM BHATIA (DECEASED) REPRESS RATED BY HIS HEIRS AND LEGAL REPRESENTATIVES AND OTHERS
|
July 6, 1981 |
|
OMEGA SPORTS AND RADIO WORKS Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1981 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. GHANSHYAM DAS
|
November 5, 1981 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. KRISHNA DEVI
|
September 24, 1981 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. RAM SUNDER DUBEY
|
December 17, 1981 |
|
OUDH SUGAR MILL LTD Vs. UNION OF INDIA UOI
|
April 13, 1981 |
|
PANNA LAL Vs. STATE OF U P
|
December 15, 1981 |
|
PARAS NATH Vs. STATE
|
November 30, 1981 |
|
PARSU RAM PANDEY Vs. DISTRICT MAGISTRATE
|
September 14, 1981 |
|
PARVATI DEVI Vs. STATE OF U P
|
September 30, 1981 |
|
PASADWA Vs. III ADDITIONAL DISTRICT JUDGE BANDA
|
March 3, 1981 |
|
PASUPATI SINGH Vs. IST ADDITIONAL DISTRICT JUDGE BALLIA
|
January 13, 1981 |
|
PATI RAM Vs. STATE
|
September 22, 1981 |
|
PEERZADA AHMAD SALEEM KHAN Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
|
November 13, 1981 |
|
PERA KHATIKA Vs. LAL BEHARI
|
November 18, 1981 |
|
PHOOL CHAND UPADHAYA Vs. STATE
|
February 24, 1981 |
|
PHUGGI LAL AND ANR. Vs. U.P. STATE ROAD TRANSPORT CORPORATION
|
January 16, 1981 |
|
PIRTHI Vs. BUDH SINGH
|
October 13, 1981 |
|
PITAMBAR DATT Vs. DISTRICT JUDGE ALMORA
|
January 12, 1981 |
|
PLASTIPACK PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
|
March 12, 1981 |
|
PRABANDH SAMITI LADY PARSAN KAUR INTER COLLEGE BASIDILA, SARDARNAGAR GORAKHPUR AND OTHERS Vs. SAUDAGAR PRASAD YADAV
|
February 27, 1981 |
|
PRABHU DAYAL Vs. STATE
|
May 8, 1981 |
|
PRAG DATT Vs. SARASWATI DEVI
|
July 8, 1981 |
|
PRAG DATT Vs. SARASWATI DEVI
|
August 7, 1981 |
|
PRAMOD KUMAR Vs. STATE
|
January 20, 1981 |
|
PRAMOD SARASWAT Vs. SRI ASHOK KUMAR SARASWAT
|
September 7, 1981 |
|
PRATAP NARAIN JAUHARIA AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 1, 1981 |
|
PREM CHAND Vs. STATE OF U P
|
August 7, 1981 |
|
PREM CHANDRA CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS
|
January 30, 1981 |
|
PREM SINGH Vs. STATE
|
June 26, 1981 |
|
PREMA DEVI Vs. DEPUTY COLLECTOR COLLECTION SALES TAX
|
November 19, 1981 |
|
PRIAMBADA TIWARI Vs. J M G
|
May 7, 1981 |
|
PURAN SINGH Vs. STATE OF U P
|
December 14, 1981 |
|
PUTTI LAL Vs. PARAGI AND OTHERS
|
November 18, 1981 |
|
QUDRAT ULLAH Vs. MOHAMMAD YASIN
|
November 12, 1981 |
|
QUDRAT ULLAH Vs. MOHAMMAD YASIN
|
December 11, 1981 |
|
R G PAPER AND STRAW BOARD Vs. UNION OF INDIA UOI
|
August 25, 1981 |
|
R P AGRAWAL Vs. URMILA DEVI
|
December 2, 1981 |
|
RADHA CHARAM SHARMA Vs. U P CO OP FEDERATION
|
January 23, 1981 |
|
RADHEY LAL Vs. STATE OF U.P.
|
September 28, 1981 |
|
RADHEY SHAYAM VAISH Vs. 3RD ADDITIONAL DISTRICT JUDGE, MIRZAPUR AND OTHERS
|
May 7, 1981 |
|
RADHEY SHYAM Vs. DISTRICT JUDGE ALLAHABAD
|
February 13, 1981 |
|
RADHEY SHYAM Vs. SURESH PRASAD BHARGAVA
|
September 17, 1981 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
January 7, 1981 |
|
RAGHUBIR SINGH Vs. STATE OF U P
|
January 15, 1981 |
|
RAHMAT ALI Vs. STATE OF U.P.
|
January 9, 1981 |
|
RAI CHAND CHHAJAR Vs. DISTRICT JUDGE MIRZAPUR
|
August 20, 1981 |
|
RAJ KUMAR Vs. STATE OF U.P. AND OTHERS
|
August 10, 1981 |
|
RAJ KUMARI GOPIKA Vs. STATE OF UTTAR PRADESH
|
February 28, 1981 |
|
RAJ NARAIN Vs. HARI SHANKER
|
May 7, 1981 |
|
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 30, 1981 |
|
RAJ NARAIN PRATAP NARAIN Vs. U P STATE ELECTRICITY BOARD
|
September 11, 1981 |
|
RAJ NARAIN SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
September 7, 1981 |
|
RAJA RAM GUPTA Vs. STATE
|
December 8, 1981 |
|
RAJDEO Vs. BOARD OF REVENUE
|
February 23, 1981 |
|
RAJENDRA Vs. STATE OF U.P.
|
July 28, 1981 |
|
RAJENDRA GOSAIN Vs. SUPERINTENDENT DISTRICT JAIL
|
February 13, 1981 |
|
RAJENDRA KUMAR Vs. RAMESHWAR DASS MITTAL
|
July 28, 1981 |
|
RAJENDRA PRASAD Vs. STATE OF U P
|
February 12, 1981 |
|
RAJENDRA PRASAD AGARWAL Vs. INCOME TAX OFFICER
|
December 18, 1981 |
|
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
February 26, 1981 |
|
RAJENDRA SWARUP SHARMA Vs. DELHI TRANSPORT UNDERTAKING
|
August 18, 1981 |
|
RAJESHWAR Vs. BOARD OF REVENUE U P
|
November 25, 1981 |
|
RAJESHWAR CHAUDHARY Vs. GORAKHPUR UNIVERSITY
|
February 27, 1981 |
|
RAJESHWAR PRASAD GOYAL Vs. MOTI LAL GOYAL
|
September 7, 1981 |
|
RAJESHWAR PRASAD SHASTRI Vs. BEHARI LAL INTER COLLEGE, DANKAUR AND OTHERS
|
November 11, 1981 |
|
RAJIV YADAV Vs. STATE OF U P
|
February 10, 1981 |
|
RAJUL Vs. STATE OF UTTAR PRADESH
|
December 22, 1981 |
|
RAKESH CHANDRA TODARIYA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
|
September 9, 1981 |
|
RAM ADHAR Vs. STATE
|
May 7, 1981 |
|
RAM ADHAR Vs. RAMA KIRAT TIWARI
|
July 31, 1981 |
|
RAM AWADH Vs. KRISHNA NAND LAL
|
July 28, 1981 |
|
RAM AWADH SINGH Vs. SAGAR SINGH
|
August 14, 1981 |
|
RAM BAJ SINGH Vs. BABULAL
|
September 2, 1981 |
|
RAM BILAS Vs. STATE
|
December 4, 1981 |
|
RAM BILAS SINGH Vs. STATE OF U P
|
September 25, 1981 |
|
RAM CHANDAR Vs. STATE
|
May 13, 1981 |
|
RAM CHANDER Vs. STATE OF U.P.
|
February 19, 1981 |
|
RAM CHANDRA Vs. STATE
|
February 2, 1981 |
|
RAM CHANDRA Vs. SOORAJ SRI
|
November 30, 1981 |
|
RAM CHARAN Vs. DY DIRECTOR OF CONSOLIDATION
|
July 7, 1981 |
|
RAM CHARAN Vs. NYAYA PANCHAYAT ADALAT
|
May 11, 1981 |
|
RAM CHARAN AND 12 OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, MATHURA AND OTHERS
|
February 20, 1981 |
|
RAM DHAKELI Vs. SUKHRANI
|
July 31, 1981 |
|
RAM GOPAL Vs. PRABHU
|
September 17, 1981 |
|
RAM GOPAL Vs. DISTRICT JUDGE BANDA
|
August 13, 1981 |
|
RAM HARAKH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
May 6, 1981 |
|
RAM JANAK SINGH AND ANR. Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
|
November 5, 1981 |
|
RAM KHELAWAN MISRA Vs. STATE OF U P
|
November 17, 1981 |
|
RAM KISHORE PANDEY Vs. GOVERNMENT OF INDIA
|
September 30, 1981 |
|
RAM KREET Vs. STATE OF U P
|
January 16, 1981 |
|
RAM KRISHNA AVASTHI Vs. BHAWANI DUTT UPRETI
|
December 17, 1981 |
|
RAM KUMAR Vs. STATE OF U P
|
January 29, 1981 |
|
RAM KUMAR Vs. STATE OF U P
|
December 4, 1981 |
|
RAM LAKHAN Vs. RAM SAMUJH
|
December 24, 1981 |
|
RAM LAKHAN TEWARI Vs. RAM SAMUJH TEWARI
|
February 24, 1981 |
|
RAM MURAT Vs. MATA SARAN
|
December 14, 1981 |
|
RAM MURTI SINGH Vs. GYANENDRA KUMAR ARYA
|
September 10, 1981 |
|
RAM NATH Vs. STATE
|
November 3, 1981 |
|
RAM NAWAL Vs. STATE
|
August 17, 1981 |
|
RAM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 16, 1981 |
|
RAM PAL SINGH Vs. STATE OF U P
|
October 23, 1981 |
|
RAM PATI DEVI Vs. DISTRICT JUDGE BALLIA
|
December 8, 1981 |
|
RAM PRASAD Vs. STATE OF U.P.
|
December 5, 1981 |
|
RAM PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 28, 1981 |
|
RAM PRIYA SARAN Vs. GHAN SHAM DAS
|
November 14, 1981 |
|
RAM PYARE Vs. MAHADEO
|
September 8, 1981 |
|
RAM SARAN Vs. STATE
|
January 16, 1981 |
|
RAM SEWAK Vs. RAM CHARAN
|
November 27, 1981 |
|
RAM SINGH Vs. RANA SINGH
|
March 11, 1981 |
|
RAM SINGH Vs. STATE OF U.P.
|
January 7, 1981 |
|
RAM SWARUP Vs. STATE OF U.P.
|
January 22, 1981 |
|
RAMA DEVI SHAKYA Vs. FIRST ADDL DISTRICT JUDGE
|
March 12, 1981 |
|
RAMA KANT Vs. SURYA NATH NAGAR
|
January 16, 1981 |
|
RAMA KANT SHUKLA Vs. STATE
|
May 19, 1981 |
|
RAMASHRAYA YADAV Vs. STATE OF UTTAR PRADESH
|
December 4, 1981 |
|
RAMESH Vs. STATE
|
November 11, 1981 |
|
RAMESH CHAND GUPTA Vs. AUTOMOBILE FINANCING CORPN
|
August 3, 1981 |
|
RAMESH MISRA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
August 14, 1981 |
|
RAMESHWAR Vs. MURTA KUNWAR
|
November 23, 1981 |
|
RAMESHWAR PRASAD Vs. STATE
|
January 1, 1981 |
|
RAMJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
January 30, 1981 |
|
RAMJI Vs. THE STATE OF U.P. AND ANOTHER
|
March 2, 1981 |
|
RAMJI PANDEY Vs. STATE OF UTTAR PRADESH
|
May 11, 1981 |
|
RAMJI RAM Vs. KRISHNAWATI DEVI
|
July 29, 1981 |
|
RAMNARAIN Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1981 |
|
RAMPHER Vs. STATE
|
February 2, 1981 |
|
RAMPUR ENGINEERING CO LTD Vs. STATE
|
August 10, 1981 |
|
RANI PREM KUNWAR Vs. STATE OF UTTAR PRADESH
|
October 21, 1981 |
|
RASHID Vs. MST BATULAN BIBI
|
November 16, 1981 |
|
RASHID AHMAD KHAN Vs. BOARD OF REVENUE U P
|
May 22, 1981 |
|
RATTAN LAL VED PRAKASH Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1981 |
|
RAVINDRA KUMAR BHAN Vs. SEVENTH ADDL DISTRICT JUDGE KANPUR
|
January 7, 1981 |
|
ROOM SINGH Vs. STATE OF U.P.
|
May 14, 1981 |
|
ROSHAN LAL Vs. STATE OF U.P.
|
December 21, 1981 |
|
ROSHAN SINGH Vs. RAJ PAL SINGH
|
March 10, 1981 |
|
ROSHAN TRANSPORT AND FORWARDING AGENCY Vs. COLLECTOR KANPUR
|
November 25, 1981 |
|
S C SHUKLA AND BROS Vs. UNION OF INDIA UOI
|
September 23, 1981 |
|
S DEVENDRA SINGH Vs. CONTROLLER OF ESTATE DUTY
|
October 19, 1981 |
|
S N ENGINEERING CORPORATION Vs. COMMISSIONER OF SALES TAX
|
August 14, 1981 |
|
S P GAUR Vs. S P GAUR
|
December 15, 1981 |
|
S S VERMA Vs. STATE OF UTTAR PRADESH
|
January 13, 1981 |
|
S. K. SINGH Vs. U. P. PUBLIC SERVICE TRIBUNAL II, LUCKNOW AND ANOTHER
|
March 12, 1981 |
|
SABBIR HASSAN Vs. STATE OF U.P.
|
February 23, 1981 |
|
SADAN SINGH Vs. RESHAM
|
July 27, 1981 |
|
SADANAND TRIPATHI Vs. STATE OF UTTAR PRADESH
|
October 23, 1981 |
|
SADHAN AHKARI SAMITI, SHIVPURI, AZAMGARH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 6, 1981 |
|
SAGWA SINGH Vs. STATE OF U.P.
|
January 21, 1981 |
|
SAHAB LAL SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE
|
August 10, 1981 |
|
SAHDEI DEVI AND ORS. Vs. SMT. KACHURA DEVI
|
August 27, 1981 |
|
SAKINA Vs. NOOR JAHAN BEGUM
|
December 3, 1981 |
|
SALAMAT Vs. STATE OF U P
|
December 7, 1981 |
|
SALIG RAM Vs. STATE
|
December 14, 1981 |
|
SANJAY AUTOMOBILES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 23, 1981 |
|
SANT PRASAD AND OTHERS Vs. REGISTRAR, CO OPERATIVE SOCIETIES, U. P. LUCKNOW AND OTHERS
|
September 14, 1981 |
|
SANTOKH SINGH Vs. STATE OF U P
|
January 1, 1981 |
|
SARASWATI DEVI Vs. B C KUNDU
|
May 8, 1981 |
|
SARDAR HARBANS SINGH Vs. CIVIL JUDGE NAINITAL
|
February 19, 1981 |
|
SARDAR HAWELA SINGH Vs. HARBANS LAL SURENDRA PAL
|
October 23, 1981 |
|
Sardar Ujagar Singh Vs. State of U.P.
|
January 21, 1981 |
|
SARJIT SINGH KUNWAR Vs. DALIP SINGH
|
August 20, 1981 |
|
SARJU SINGH Vs. CHANDRIKA PANDEY
|
November 16, 1981 |
|
SARNAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 2, 1981 |
|
SARVESH CHANDRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U. P. ALLAHABAD AND OTHERS
|
August 5, 1981 |
|
SATISH CHAND JAIN Vs. DISTRICT MAGISTRATE SAHARANPUR
|
November 18, 1981 |
|
SATISH KUMAR (MINOR) THROUGH HIS FATHER AND NATURAL GUARDIAN Vs. SECRETARY. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND ANOTHER
|
August 3, 1981 |
|
SATISH KUMAR RAO Vs. GORAKHPUR UNIVERSITY
|
September 1, 1981 |
|
SATNAM Vs. SURENDRA KAUR
|
September 4, 1981 |
|
SATNARAIN SINGH Vs. STATE OF U P
|
November 20, 1981 |
|
SATYA NARAIN Vs. ADDITIONAL DISTRICT JUDGE, JALUAN AND OTHERS
|
March 11, 1981 |
|
SATYA NARAIN PARASHER Vs. III ADDITIONAL DISTRICT JUDGE ETAH
|
January 28, 1981 |
|
SATYA NARAYAN PARASHER Vs. IIIRD ADDL DISTRICT JUDGE ETAH
|
January 18, 1981 |
|
SATYA PRAKASH SAHU Vs. DISTRICT JUDGE ALLAHABAD
|
May 18, 1981 |
|
SATYAWATI Vs. RAMESHWAR DAYAL
|
December 10, 1981 |
|
SAVITRI DEVI Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
|
November 24, 1981 |
|
SHADI LAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1981 |
|
SHAILENDRA KUMAR SINGH Vs. AVADH UNIVERSITY FAIZABAD
|
April 2, 1981 |
|
SHAILENDRA KUMAR SINGH Vs. AVADH UNIVERSITY FAIZABAD
|
February 4, 1981 |
|
SHAKUNTALA DEVI Vs. FOURTH ADDL DISTRICT JUDGE MEERUT
|
February 10, 1981 |
|
SHAMBHOO NATH SHARMA Vs. THE DISTRICT JUDGE, KANPUR AND ANOTHER
|
January 29, 1981 |
|
SHAMPOO ALIAS SURENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
November 5, 1981 |
|
SHANKER DASS DURGA PRASAD Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
January 21, 1981 |
|
SHANKER DAYAL ALIAS BHOLA Vs. STATE
|
February 23, 1981 |
|
SHANKER LAL KEDAR NATH Vs. COMMISSIONER OF SALES TAX
|
September 11, 1981 |
|
SHANTI DEVI Vs. RAHMATUALLAH ALIAS IQBAL AHSANI
|
May 8, 1981 |
|
SHANTI SWARUP GUPTA Vs. NAGAR PALIKA GHAZIABAD
|
September 18, 1981 |
|
SHARAD KUMAR MISHRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND ORS.
|
October 20, 1981 |
|
SHARBATI DEVI Vs. VTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
January 21, 1981 |
|
SHARIF AHMAD Vs. STATE OF U P
|
February 10, 1981 |
|
SHASHI KANT MALL Vs. VICE-CHANCELLOR
|
September 15, 1981 |
|
SHAUKAT TRADING COMPANY PRIVATE LIMITED Vs. TAX RECOVERY OFFICER
|
August 11, 1981 |
|
SHEELA JAIN Vs. IST ADDITIONAL DISTRICT JUDGE NAINITAL
|
February 27, 1981 |
|
SHEESH PAL Vs. THE STATE
|
May 13, 1981 |
|
SHEO KUMAR SAXENA Vs. ZILA SAHKARI VIKAS SANGH GONDA
|
October 16, 1981 |
|
SHEO LAL VERMA Vs. SUDAMIYA
|
February 18, 1981 |
|
SHEO NARAIN SINGH Vs. STATE OF U P
|
January 16, 1981 |
|
SHEO NATH SINGH Vs. STATE OF U P
|
August 13, 1981 |
|
SHEO PRASAD Vs. STATE OF U P
|
January 29, 1981 |
|
SHEO RAM Vs. STATE OF UTTAR PRADESH
|
January 16, 1981 |
|
SHER SINGH Vs. MOHD ISMAIL
|
January 9, 1981 |
|
SHESH NATH Vs. PARBATI
|
November 18, 1981 |
|
SHITLA PRASAD Vs. KISHUNI DEVI
|
March 3, 1981 |
|
SHITLA PRASAD Vs. ALLAHABAD FINANCE CORPORATION
|
July 17, 1981 |
|
SHIV MANGAL SINGH Vs. REGISTRAR CO OP SOC
|
September 14, 1981 |
|
Shiv Narain Chaudhary Vs. M/s. Naug and Company, Allahabad
|
August 26, 1981 |
|
SHIV OM KUMAR AND ORS. Vs. SURENDRA NATH SHARMA AND ORS.
|
September 16, 1981 |
|
SHIV VIR SINGH SANGER Vs. STATE
|
September 22, 1981 |
|
SHRI DAU DAYAL Vs. ADDITIONAL DISTRICT JUDGE, ALIGARH
|
August 6, 1981 |
|
SHRI DHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
|
January 23, 1981 |
|
SHRI KANHAIYA LAL Vs. STATE OF U.P.
|
February 11, 1981 |
|
SHRI PAL JAIN Vs. RAJ KUMAR JAIN
|
July 13, 1981 |
|
SHUBHWANT RAI JAIN Vs. STATE OF UTTAR PRADESH
|
May 22, 1981 |
|
SHYAM NARAIN SINGH Vs. KAILASH PATI RAI
|
February 2, 1981 |
|
SHYAM SINGH BAGI Vs. SECOND ADDL DISTRICT AND SESSIONS JUDGE SHAHJAHANPUR
|
January 22, 1981 |
|
SHYAM SUNDER Vs. STATE OF U.P. AND ANOTHER
|
July 29, 1981 |
|
SIR SHADILAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
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August 10, 1981 |
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SITA GOEL Vs. FIFTH ADDL DISTRICT JUDGE MEERUT
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August 11, 1981 |
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SITA RAM Vs. STATE
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January 9, 1981 |
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SITA RAM Vs. STATE OF U.P.
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July 23, 1981 |
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SITA RAM Vs. STATE OF U.P.
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January 20, 1981 |
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SITA RAM GUPTA Vs. UNION OF INDIA
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October 22, 1981 |
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SITA RAM SAHU Vs. STATE OF UTTAR PRADESH
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February 19, 1981 |
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SIYARAM SHAKYA Vs. STATE OF U.P. AND ORS.
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August 5, 1981 |
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SMT. ANGOORI DEVI Vs. THE PRESCRIBED AUTHORITY, ALIGARH AND OTHERS
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February 5, 1981 |
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SMT. RAM KALI DEVI AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
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July 14, 1981 |
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SMT. RAM SHREE DEVI Vs. LIAQAT HUSSAIN
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August 27, 1981 |
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SMT. VISHNU DEVI Vs. DURBAL ALIAS KAUSHAL KISHORE SINGH AND OTHERS
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July 17, 1981 |
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SOHAN LAL Vs. VITH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
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July 13, 1981 |
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SOHAN LAL Vs. CHUNNI SINGH AND
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March 6, 1981 |
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SOHAN LAL Vs. RAGHUNATH PRASAD
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March 13, 1981 |
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SRI NATH AGRAWAL Vs. SRI NATH
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August 7, 1981 |
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STATE Vs. CHHINGA
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December 11, 1981 |
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STATE Vs. JAN MOHAMMAD
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February 23, 1981 |
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STATE Vs. BHOLA NATH GUPTA
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September 7, 1981 |
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STATE Vs. SARAJUDDIN
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August 6, 1981 |
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STATE OF U P Vs. IIIRD ADDL DISTRICT AND SESSIONS JUDGE VARANASI
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January 8, 1981 |
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STATE OF U P Vs. CIVIL JUDGE JHANSI
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January 20, 1981 |
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STATE OF U P Vs. ABDUL MAZID KHAN
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January 16, 1981 |
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STATE OF U P Vs. HINDUSTAN CONSTRUCTION CO LTD
|
March 9, 1981 |
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STATE OF U P Vs. III ADDL DISTRICT JUDGE
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July 14, 1981 |
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STATE OF U P Vs. D N SHUKLA
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November 27, 1981 |
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STATE OF U P Vs. GURMEET SINGH PAL
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October 23, 1981 |
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STATE OF U P Vs. SATISH TANDON
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November 17, 1981 |
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STATE OF U P Vs. PRESCRIBED AUTHORITY KICCHA RUDRAPUR NAINITAL
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November 13, 1981 |
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STATE OF U P Vs. SALVATION ARMY
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November 13, 1981 |
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STATE OF U P Vs. ADDL DISTT JUDGE MATHURA
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August 5, 1981 |
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STATE OF U P Vs. SURAJ KUMAR GUPTA
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December 16, 1981 |
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STATE OF U P Vs. AFTAB AHMAD KHAN
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December 23, 1981 |
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STATE OF U.P. Vs. RAM PRASAD CHAUDHARY
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January 23, 1981 |
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STATE OF U.P. Vs. MEHBOOB
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November 18, 1981 |
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STATE OF U.P. Vs. SHYAM MANOHAR
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November 18, 1981 |
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STATE OF U.P. Vs. ASLAM
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August 5, 1981 |
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STATE OF U.P. AND ORS. Vs. QAMAR ABBAS ABBASI
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December 17, 1981 |
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STATE OF UTTAR PRADESH Vs. HUKUM CHAND
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December 16, 1981 |
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STATE OF UTTAR PRADESH Vs. HAR PAL SINGH
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November 12, 1981 |
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STATE OF UTTAR PRADESH Vs. VIKRAM NATH
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November 2, 1981 |
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STATE OF UTTAR PRADESH Vs. JAINTI PRASAD
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October 21, 1981 |
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STATE OF UTTAR PRADESH Vs. BITTAN RANI
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October 21, 1981 |
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STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE VARANASI AND
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May 7, 1981 |
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STATE ROAD TRANSPORT CORPORATION Vs. BHAI LAL
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August 3, 1981 |
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SUBHASH CHANDRA Vs. STATE
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January 16, 1981 |
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SUBHASH CHANDRA GUPTA Vs. STATE OF UTTAR PRADESH
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May 7, 1981 |
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SUBHASH CHANDRA SAXENA Vs. PRESCRIBED AUTHORITY RENT CONTROL CUM IIND ADDL CIVIL JUDGE
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March 5, 1981 |
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SUDAMA SINGH Vs. STATE OF UTTAR PRADESH
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July 29, 1981 |
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SUDAMA SINGH Vs. STATE OF UTTAR PRADESH AND ANR.
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May 29, 1981 |
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SUDARSHAN SINGH Vs. STATE OF U P
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August 14, 1981 |
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SUDDHI RAM BADOLA Vs. MANAGING COMMITTEE INTERMEDIATE COLLEGE
|
August 7, 1981 |
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SUDHIR KUMAR SAXENA Vs. ANAND KUMAR CHAUDHARY AND ORS.
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December 21, 1981 |
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SUKHDEO Vs. PHOOL CHAND
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July 6, 1981 |
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SUMERIA Vs. STATE OF UTTAR PRADESH
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August 17, 1981 |
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SUMITRA DEVI Vs. ARJUN
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October 1, 1981 |
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SUNIL KUMAR Vs. STATE
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January 13, 1981 |
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SUNIL TANEJA Vs. PRINCIPAL G S V MEDICAL COLLEGE KANPUR
|
September 17, 1981 |
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SUNITA Vs. SHYAM KALI
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January 10, 1981 |
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SURAJ BALI Vs. STATE
|
August 18, 1981 |
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SURAJ BHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
December 16, 1981 |
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SURAJ BHAN GUPTA Vs. STATE OF UTTAR PRADESH
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July 10, 1981 |
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SURAJDEO Vs. BOARD OF REVENUE U P ALLAHABAD
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August 25, 1981 |
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SURAJPATI Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
February 24, 1981 |
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SURENDRA PAL SINGH Vs. STATE
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August 31, 1981 |
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SURENDRA SHANKER AWASTHI Vs. STATE OF U. P. AND OTHERS
|
August 21, 1981 |
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SURENDRA SINGH Vs. SUKHRAM DAS
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February 17, 1981 |
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SURESH CHAND Vs. STATE OF U.P.
|
February 16, 1981 |
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SURYA BHAN Vs. FOURTH ADDL DISTRICT AND SESSIONS JUDGE SAHARANPUR
|
January 6, 1981 |
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SURYA DEV SINGH Vs. DISTRICT JUDGE AZAMGARH
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February 12, 1981 |
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SURYA DEV SINGH Vs. DISTRICT LODGEAND ORS.
|
February 18, 1981 |
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SUSHIL KUMAR Vs. RAM CHANDRA
|
November 18, 1981 |
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SWAMINATH SINGH Vs. STATE OF U.P.
|
May 20, 1981 |
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SYED MUKHTAR AHMAD Vs. MOONIS FATMA AND A
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May 22, 1981 |
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TEJA SINGH Vs. V J JACOB
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September 29, 1981 |
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THAKUR MADAN PAL SINGH Vs. TAHSILDAR
|
November 11, 1981 |
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THAKUR PRASAD Vs. STATE
|
July 16, 1981 |
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THAKUR PRASAD PANDEY Vs. DEPUTY DIRECTOR CONSOLIDATION AZAMGARH
|
January 12, 1981 |
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THAKURI Vs. STATE OF U P
|
November 20, 1981 |
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TIKOLI KUNWAR Vs. STATE OF U P
|
May 22, 1981 |
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TRIVENI SHEET GLASS WORKS LTD Vs. UNION OF INDIA UOI
|
February 25, 1981 |
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TULSI RAM AJEET KUMAR Vs. STATE OF U P
|
December 23, 1981 |
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U P STATE ELECTRICITY BOARD Vs. JHAGRESHWAR PRASAD
|
November 18, 1981 |
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U P STATE POAD TRANSPORT CORPORATION Vs. PT RAJA RAM SHUKLA
|
July 9, 1981 |
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UDAIVEER SINGH Vs. D M FARRUKHABAD
|
January 23, 1981 |
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UJAGAR SINGH Vs. STATE OF U P
|
January 21, 1981 |
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UMA SHANKER Vs. STATE OF U P
|
December 22, 1981 |
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UMA SINGH Vs. VIRENDRA KUMAR A
|
May 7, 1981 |
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UNION CARBIDE INDIA LTD Vs. COMMISSIONER SALES TAX
|
July 28, 1981 |
|
UNION OF INDIA Vs. TRILOKI NATH
|
March 3, 1981 |
|
UNION OF INDIA AND ANOTHER Vs. BABBAN SINGH
|
July 29, 1981 |
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UNION OF INDIA UOI Vs. VINOD PRAKASH SINGH
|
August 18, 1981 |
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URMILA TIWARI Vs. STATE OF U.P. AND ANR.
|
December 9, 1981 |
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USHA AGARWAL Vs. COMMISSIONER OF WEALTH-TAX
|
August 10, 1981 |
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Usman Vs. Munneer Hazzam and others
|
January 21, 1981 |
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V K RAJ INDUSTRIES, ALIGARH Vs. LABOUR COURT (I) UTTAR PRADESH AT KANPUR
|
May 18, 1981 |
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VAKIL UDDIN Vs. STATE
|
March 13, 1981 |
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VANDANA SINHA Vs. YOGENDRA SINHA
|
November 2, 1981 |
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VASHISTHA NARAIN KARVARIA Vs. STATE OF UTTAR PRADESH
|
July 6, 1981 |
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VED PAL SINGH Vs. VICE
|
July 21, 1981 |
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VED PRAKASH Vs. STATE OF U P
|
December 17, 1981 |
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VED PRAKASH GUPTA Vs. DISTRICT JUDGE MEERUT
|
November 9, 1981 |
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VICTORY TRANSPORT CO PVT LTD Vs. DISTRICT JUDGE GHAZIABAD
|
September 10, 1981 |
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VIDYA DEVI Vs. NAND KUMAR
|
February 12, 1981 |
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VIJAI GOPAL Vs. NANAK
|
August 31, 1981 |
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VIJAI NARAIN SINGH Vs. REGISTRAR FIRMS, SOCIETIES, CHITS REGISTRATION, U.P. LUCKNOW AND OTHERS
|
March 14, 1981 |
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VIJAI SINGH Vs. STATE OF U.P.
|
January 30, 1981 |
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VIJAY KARAN BISARIA AND ANOTHER Vs. CHANCELLOR, BUNDELKHAND UNIVERSITY, JHANSI AND OTHERS
|
August 12, 1981 |
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VINAYAK GOYAL Vs. PREM PRAKASH GOYAL
|
May 18, 1981 |
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VINOD KUMAR Vs. U P STATE SUGAR CORPORATION LTD
|
August 10, 1981 |
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VINOD KUMAR Vs. UNIVERSITY OF ALLAHABAD AND ANOTHER
|
August 11, 1981 |
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VIRENDRA KUMAR NAYAK Vs. SUPERINTENDENT OF NAINI CENTRAL JAIL
|
September 17, 1981 |
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VIRENDRA SINGH Vs. STATE OF U P
|
January 22, 1981 |
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VISHNU DAYAL JHUNJHUNWALLA Vs. UNION OF INDIA UOI
|
December 18, 1981 |
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VISHNU DEO PODDAR Vs. IST ADDL DISTT JUDGE ETAH
|
September 14, 1981 |
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VISHNU DUTT Vs. STATE OF U.P. AND ANOTHER
|
May 11, 1981 |
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VISHNU PRASAD Vs. STATE OF UTTER PARDESH
|
September 4, 1981 |
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VISHWANATH GUPTA Vs. PARBATI DEVI
|
September 22, 1981 |
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VISHWANATH PANDEY AND OTHERS Vs. FIRST ADDITIONAL DISTRICT JUDGE, GHAZIPUR AND OTHERS
|
November 13, 1981 |
|
VISHWANATH SINGH Vs. MOHAN LAL BANSAL
|
December 11, 1981 |
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VITTIKS PHARMA Vs. SMT. JAI DEVI SHUKLA AND ORS.
|
May 3, 1981 |
|
WAKF ALLAHTALA Vs. PRESCRIBED AUTHORITY
|
March 3, 1981 |
|
WALI MOHAMMAD Vs. STATE
|
February 12, 1981 |
|
WASEEM ALIAS MOHD WASEEM Vs. STATE
|
September 21, 1981 |
|
YADAV MEDICAL STORE ALLAHABAD Vs. STATE OF UTTAR PRADESH
|
January 8, 1981 |
|
YADRAM Vs. STATE OF U P
|
November 19, 1981 |
|
YOGENDRA NATH Vs. STATE OF U.P
|
July 7, 1981 |
|
ZAMIR ALI Vs. STATE OF U P
|
September 10, 1981 |
|
ZILA SAHKARI BANK LTD. BAREILLY Vs. ZILA PARISHAD, BAREILLY AND OTHERS
|
January 6, 1981 |
|
ZULFIQAR HUSSAIN Vs. STATE OF U P
|
July 29, 1981 |
LOGIN