REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P SHARMA Vs. STATE	February 20, 1980
ABDUL AZIZ AND OTHERS Vs. ABDUL MAJID AND ANOTHER	July 16, 1980
ABDUL GHAFOOR Vs. NEW INDIA ASSURANCE CO	July 24, 1980
ABDUL JABBAR Vs. 2ND ADDITIONAL DISTRICT JUDGE ORAI	April 24, 1980
ABDUL LATIF Vs. THE STATE OF U.P.	October 29, 1980
ABDUL MAJID Vs. NAGAR PALIKA BHADOHI	April 11, 1980
ABDUL QAYUM KHAN Vs. STATE OF U. P. AND OTHERS	April 4, 1980
ABDUL RAHMAN Vs. SUGRA BEGUM	January 18, 1980
ABDUL RAHMAN KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 1, 1980
ABDUL SALAM Vs. BOARD OF REVENUE	April 21, 1980
ABDUL SALIM Vs. ALLAH TALA MALIK WAQF ALAI	January 30, 1980
ABHINANDAN KUMAR JAIN Vs. 4TH ADDL DISTRICT JUDGE	April 2, 1980
ADARSH KANYA UCHCHTAR MADHYAMIK VIDYALAYA, DARANAGAR, VARANASI AND OTHERS Vs. JANKI SINGH AND ANOTHER	July 3, 1980
ADARSH NAGAR CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF U P	December 12, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GLASS MINIATURE BULB INDUSTRIES	July 7, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAMBA D D AND CO	September 10, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. U P STATE AGRO INDUSTRIAL CORPORATION LIMITED	September 16, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALLAHABAD DISTRICT CO OPERATIVE BANK LIMITED	May 2, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PREM KUMAR RASTOGI	February 5, 1980
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. U P STATE AGRO INDUSTRIAL CORPORATION LTD	November 4, 1980
ADDL COMMISSIONER OF INCOME-TAX Vs. D D LAMBA AND CO	September 10, 1980
ADDL COMMISSIONER OF INCOME-TAX Vs. ETAWAH DISTRICT EXHIBITION AND CATTLE FAIR ASSOCIATION	July 7, 1980
ADDL COMMISSIONER OF INCOME-TAX Vs. RAM KRIPAL TRIPATHI	March 28, 1980
ADYA PRASAD DUBEY Vs. THE STATE OF U.P. AND ANOTHER	August 18, 1980
ADYA SARAN Vs. ASSISTANT DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR	August 6, 1980
AGRA METAL PERFORATORS Vs. COMMISSIONER SALES TAX	July 7, 1980
AGRA UNIVERSITY (THROUGH ITS REGISTRAR) Vs. ANIL PRAKASH	November 21, 1980
AHIBARAN SINGH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS, ETAWAH AND OTHERS	June 30, 1980
AINA DEVI Vs. BACHAN SINGH	January 7, 1980
AJAB SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, MEERUT AND OTHERS	September 9, 1980
AJIT KUMAR Vs. DISTRICT JUDGE RAMPUR	October 20, 1980
AJODHYA PRASAD Vs. GANGOTRI PRASAD	September 4, 1980
ALI KHAN Vs. RAM PRASAD	October 24, 1980
AMAIYA KUMAR MUKERJEE Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD	February 28, 1980
AMAR SINGH Vs. STATE OF U P	April 2, 1980
AMBIKA Vs. STATE	February 19, 1980
AMINUDDIN Vs. STATE	January 18, 1980
AMIR AHAMAD Vs. STATE	February 28, 1980
ANAND SWARUP Vs. THIRD ADDL DISTRICT JUDGE MUZAFFARNAGAR	March 19, 1980
ANANT SINGH Vs. COMMISSIONER ALLAHABAD DIVISION	March 7, 1980
ANGAD PANDEY Vs. TOWN AREA COMMITTEE	August 18, 1980
ANIL CHANDRA CHATTERJI AND ANOTHER Vs. RAJ KISHORE AGARWAL AND ANOTHER	January 17, 1980
ANIL SINGH Vs. STATE	April 17, 1980
ANJULA Vs. MILAN KUMAR	December 23, 1980
ANNAPURNA BISCUIT MANUFACTURING CO Vs. STATE OF UTTAR PRADESH	October 22, 1980
ANUP SINGH Vs. OM PRAKASH	December 16, 1980
ANUPAM SRIVASTAVA Vs. PRINCIPAL, ALLAHABAD AGRICULTURAL INSTITUTE, NAINI, ALLAHABAD AND ANOTHER	October 6, 1980
ANWAR ALI Vs. ABDUL HALIM	September 22, 1980
ARJUN LAL Vs. 3RD ADDL DISTRICT JUDGE	November 20, 1980
ARYA CHEMICALS Vs. STATE OF U P	October 27, 1980
ARYA INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS	July 1, 1980
ARYA KANYA PATHSHALA ASSOCIATION Vs. GIRDHARI LAL VAISH HALWAI	January 10, 1980
ARYA PRATINIDHI SABHA Vs. SUB DIVISIONAL MAGISTRATE	July 10, 1980
ARYAVARTA INTERMEDIATE COLLEGE, BHAISAULI, FATEHPUR, THROUGH MANAGER AND ANOTHER Vs. DISTRICT IN INSPECTOR OF SCHOOLS, FATEHPUR AND OTHERS	May 2, 1980
ASHA DEVI Vs. VI ADDITIONAL DISTRICT JUDGE	January 24, 1980
ASHARFI DEVI Vs. SIXTH ADDL DISTRICT JUDGE	December 4, 1980
ASHOK KUMAR Vs. GAON SABHA RATAULI	September 10, 1980
ASHOK KUMAR Vs. STATE OF U.P.	August 4, 1980
ASHOK KUMAR Vs. NARAIN SINGH AND OTHERS	January 24, 1980
ASHOK PRAPAN SHARMA Vs. STATE OF UTTAR PRADESH	November 14, 1980
ATAL SINGH Vs. KESHO RAM	November 24, 1980
AVINASH GLASS WORKS Vs. DIRECTOR MOVEMENT RAILWAYS RAILWAY BOARD CALCUTTA	September 9, 1980
AWADESH Vs. STATE	March 17, 1980
AYASHA ARSHAD Vs. MANAGER, RAM DEI DEVI KANYA HIGHER SECONDARY SCHOOL, ALINAGAR, GORAKHPUR AND OTHERS	May 2, 1980
AYODHYA PRASAD GUPTA AND ANOTHER Vs. STATE	April 17, 1980
AZIZ FATIMA Vs. MUNSHI KHAN	April 9, 1980
BABOO Vs. STATE OF U P	August 18, 1980
BABOO RAM Vs. STATE OF U P	July 2, 1980
BABOOL SINGH Vs. STATE OF U P	January 7, 1980
BABU ALI ALIAS MUNAWWAR Vs. STATE OF U P	December 5, 1980
BABU KHAN Vs. THE STATE OF U.P.	August 8, 1980
BABU LAL Vs. I ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS	December 4, 1980
BABU LAL Vs. STATE OF U P	December 11, 1980
BABU RAM SINGHAL Vs. STATE OF U. P.	September 2, 1980
BACHCHU LAL IN JAIL Vs. UNION OF INDIA UOI	April 25, 1980
BADRI AHIR AND OTHERS Vs. SAHDEO AHIR	August 14, 1980
BADURNNISA Vs. COMMISSIONER OF WEALTH TAX	February 19, 1980
BAIJ NATH PRASAD Vs. UNION OF INDIA	February 6, 1980
BAIJU Vs. D.D.C. AND OTHERS	August 29, 1980
BAIKUNTH NATH MEHROTRA Vs. III ADDITIONAL DISTRICT JUDGE AGRA	January 8, 1980
BAITAL SINGH Vs. STATE OF U.P.	September 2, 1980
BALA SUNDARI Vs. KAILASH BEHARI	September 20, 1980
BALA SUNDRI Vs. KAILASH BEHARI	September 25, 1980
BALAK RAM Vs. DISTRICT JUDGE GONDA	July 25, 1980
BALBHADRA PANDEY Vs. DISTRICT MAGISTRATE AZAMGARH	October 23, 1980
BALDEO PRASAD Vs. III ADDITIONAL DISTRICT AND SESSIONS JUDGE	February 29, 1980
BALRAM Vs. PRAKASH CHANDRA AGARWAL	April 17, 1980
BALWANT Vs. STATE OF U P	March 27, 1980
BALWANT VIDYAPEETH RURAL INSTITUTE, AGRA AND ANOTHER Vs. CHANCELLOR, AGRA UNIVERSITY, AND OTHERS	December 5, 1980
BANARAS EDUCATION SOCIETY, VARANASI AND ANOTHER Vs. 5TH ADDITIONAL DISTRICT AND SESSIONS JUDGE, VARANASI AND OTHERS	May 5, 1980
BANNI Vs. MUZAFFAR HASAN	January 23, 1980
BANSILAL SAHU Vs. PRESCRIBED AUTHORITY	January 18, 1980
BANWARI LAL Vs. CHAMMAN LAL BHATIA	November 12, 1980
BANWARI LAL SAHU Vs. THE IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD AND OTHERS	August 19, 1980
BARU Vs. PRAKASH	February 27, 1980
BASANTI DEVI Vs. BUDHU SINGH	December 4, 1980
BASHIR MOHAMMAD Vs. HASAN BANO	August 14, 1980
BATASHI Vs. SHYAM BEHARI	January 30, 1980
BATOHI YADAV AND ANOTHER Vs. STATE OF U.P. AND OTHERS	November 5, 1980
BEDI Vs. STATE OF U P	April 24, 1980
BEHARI LAL KAPOOR Vs. STATE AND OTHERS	February 25, 1980
BHAGWAN DAS Vs. ROSHAN LAL	July 18, 1980
BHAGWAN DASS Vs. FOURTH ADDL DISTRICT JUDGE MEERUT	March 10, 1980
BHAGWAT SINGH AND OTHERS Vs. SUDAMA SINGH AND OTHERS	March 6, 1980
BHAGWAUNA AND OTHERS Vs. SHEIKH ANWARUZZAMAN AND OTHERS	January 25, 1980
BHAIRO LAL BATHWAL AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	April 23, 1980
BHAJAN LAL Vs. STATE	January 11, 1980
BHIKHAM Vs. STATE	September 3, 1980
BHOLA AND ORS. Vs. SATE OF U.P.	September 9, 1980
BHOOP SINGH AND OTHERS Vs. SMT. PARWATI DEVI	July 3, 1980
BHOOREY SINGH Vs. STATE OF U.P.	January 10, 1980
BHURI Vs. BALWANT SINGH	February 5, 1980
BIBBO Vs. SHEIKH BARIK ALI	January 8, 1980
BIJLI COTTON MILLS (PVT ) LTD Vs. INDUSTRIAL TRIBUNAL (I), ALLAHABAD	December 5, 1980
BIPAT Vs. 1ST ADDL DIST JUDGE GONDA	January 2, 1980
BIRBAL Vs. STATE	February 8, 1980
BIRBAL SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	February 5, 1980
BISHNI DEVI Vs. BAHADUR SINGH	January 9, 1980
BISHWANATH SINGH Vs. UMA NATH SINGH	April 21, 1980
BRAHMADEO PRASAD TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND ANOTHER	November 4, 1980
BRAJ BIHARI LAL Vs. STATE	November 12, 1980
BRIJ KISHORE Vs. TAHSILDAR AND ASSISTANT COLLECTOR	February 12, 1980
BRIJPAL SINGH AND OTHERS Vs. RAM SWARUP SINGH AND OTHERS	February 29, 1980
BRITISH INDIA CORPORATION LTD Vs. COMMISSIONER OF SALES TAX	February 28, 1980
BUDHA SINGH Vs. MAIKU LAL AND ANOTHER	May 8, 1980
BUDHOO TELI Vs. RAM SURAT TEWARI	September 15, 1980
BUNIYAD ALI Vs. RAFIQ AHMAD AND OTHERS	January 24, 1980
CHAMAN LAL Vs. STATE OF U P	February 5, 1980
CHAMAN SINGH Vs. STATE OF U. P. AND OTHERS	January 4, 1980
CHANDAN SINGH Vs. UNION OF INDIA	December 19, 1980
CHANDAUSI CHEMICALS Vs. COMMISSIONER SALES TAX	March 19, 1980
CHANDIKA Vs. SUKHNANDAN	June 30, 1980
CHANDRA BHAN Vs. STATE	July 28, 1980
CHANDRA RAM Vs. STATE	February 28, 1980
CHANDRA SHEKHAR Vs. STATE	January 7, 1980
CHANDRA SHEKHAR DWIVEDI Vs. KHADDI	December 24, 1980
CHANDRIKA PRASAD Vs. RAM CHANDRA TIWARI	July 23, 1980
CHATURI Vs. THE STATE OF U.P.	September 4, 1980
CHHADAMMI LAL Vs. SATISH CHANDER	September 2, 1980
CHHAMMAN KHAN Vs. ALLAH DEE	August 1, 1980
CHHATRAPAL Vs. STATE	February 10, 1980
CHHEDI LAL Vs. HAJI ABDUL MAJID	January 9, 1980
CHHOTEY SINGH YADAVA Vs. STATE OF U. P. AND OTHERS	August 7, 1980
CHHUTTAN LAL Vs. SHANTI PRAKASH	October 24, 1980
CHITTARMAL RAM DAYAL Vs. COMMISSIONER OF SALES TAX	February 7, 1980
CHOHAL SINGH Vs. STATE	January 30, 1980
CHUNNI LAL Vs. STATE OF U.P.	November 14, 1980
CITY BOARD, MATHURA Vs. KUNDAN LAL AND OTHERS	January 21, 1980
COMMISSIONER OF GIFT TAX Vs. JAGANNATH PRASAD PANDEY	April 10, 1980
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS AGRAWAL	April 11, 1980
COMMISSIONER OF INCOME TAX Vs. ORIENTAL MOTOR CAR CO P LIMITED	February 4, 1980
COMMISSIONER OF INCOME TAX Vs. MUIR SUGAR MILLS COMPANY LIMITED	February 8, 1980
COMMISSIONER OF INCOME TAX Vs. KAILASHPAT JUTHA LAL	March 7, 1980
COMMISSIONER OF INCOME TAX Vs. RADHASWAMI SATSANGH	July 7, 1980
COMMISSIONER OF INCOME TAX Vs. GLORIOUS SHOE FACTORY	October 24, 1980
COMMISSIONER OF INCOME-TAX Vs. GUPTA BROTHERS	July 7, 1980
COMMISSIONER OF INCOME-TAX Vs. GAURI SHANKAR AGRAWAL	July 7, 1980
COMMISSIONER OF INCOME-TAX Vs. JAGJIT KAUR	July 7, 1980
COMMISSIONER OF INCOME-TAX Vs. MOHINDER SINGH	July 7, 1980
COMMISSIONER OF INCOME-TAX Vs. NITYANAND DEOKINANDAN	November 5, 1980
COMMISSIONER OF INCOME-TAX Vs. J K COTTON SPINNING AND WEAVING MILLS CO	January 23, 1980
COMMISSIONER OF INCOME-TAX Vs. KRISHNA STEELS	January 23, 1980
COMMISSIONER OF INCOME-TAX Vs. LACHHMAN DAS MATHURA DAS	January 28, 1980
COMMISSIONER OF INCOME-TAX Vs. PARTAP VEER KAKKAR	May 2, 1980
COMMISSIONER OF SALES TAX Vs. BOMBAY MACHINERY CO	March 11, 1980
COMMISSIONER OF SALES TAX Vs. QUALITY ICE CREAM CO	February 29, 1980
COMMISSIONER OF SALES TAX Vs. MOTI AND JAWAHAR	February 22, 1980
COMMISSIONER OF SALES TAX Vs. ONKAR NATH JAGDISH PRASAD	October 22, 1980
COMMISSIONER OF SALES TAX Vs. GANESHI LAL AND SONS	December 24, 1980
COMMISSIONER OF WEALTH TAX Vs. PADAMPAT SINGHANIA	August 12, 1980
COMMISSIONER OF WEALTH-TAX Vs. PREETILATA DEVI	March 5, 1980
COMMISSIONER SALES TAX Vs. JULLUNDUR MOTOR AGENCY	February 29, 1980
COMMISSIONER SALES TAX Vs. SAHARANPUR CHEMICAL INDUSTRIES	March 6, 1980
COMMISSIONER SALES TAX Vs. CHAND STORES	February 18, 1980
COMMISSIONER SALES TAX Vs. H M INDUSTRIES	January 21, 1980
COMMISSIONER SALES TAX Vs. LAKSHMI RATAN ENGINEERING WORKS LTD	August 12, 1980
COMMISSIONER SALES TAX Vs. KAMAL ENGINEERING WORKS	September 30, 1980
COMMISSIONER SALES TAX Vs. STEEL ENGINEERING CORPORATION	December 16, 1980
COMMISSIONER SALES TAX Vs. PALI RAM LAXMI NARAIN	January 7, 1980
COMMISSIONER SALES TAX Vs. KOHINOOR INDIA PVT LTD	January 4, 1980
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. FADRAL CHEMICAL WORKS LTD	March 12, 1980
COMMITTEE OF MANAGEMENT Vs. DEPUTY DIRECTOR OF EDUCATION	June 30, 1980
COMMITTEE OF MANAGEMENT OF MAHARAAJA PRATAP INTER COLLEGE, RAM DAYALGANJ, JAUNPUR AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR	September 23, 1980
COMMITTEE OF MANAGEMENT OF SHRI GANDHI MAHA VIDYALAYA (HIGHER SECONDARY SCHOOL), MALAYANGAR MALAP, DIST. BALLIA AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA AND ANOTHER	September 17, 1980
COMMITTEE OF MANAGEMENT OF SRI MAHRAJ SINGH ADARSH VIDYALAYA Vs. STATE OF UTTAR PRADESH	October 29, 1980
COMMITTEE OF MANAGEMENT SHRI BALDEO DEGREE COLLEGE Vs. CHANCELLOR GORAKHPUR UNIVERSITY	February 19, 1980
COMMITTEE OF MANAGEMENT, ADARSH INTER COLLEGE MANIKPUR Vs. DIRECTOR OF EDUCATION, HIGHER SECONDARY, U.P. LUCKNOW AND OTHERS	December 8, 1980
COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS, FARRUKHABAD AND OTHERS	November 2, 1980
COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE, KARNI, FARRUKHABAD Vs. DISTRICT INSPECTOR OF SCHOOLS, FARRUKHABAD AND OTHERS	November 24, 1980
COMMITTEE OF MANAGEMENT, NONAPUR INTER COLLEGE, KANPUR Vs. THE DISTRICT INSPECTOR OF SCHOOLS, KANPUR AND ANOTHER	August 19, 1980
COMMITTEE OF MANAGEMENT, SHRI BHAVNATH INTER COLLEGE AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS	October 8, 1980
COMMITTEE OF MANAGEMENT, SUBHADRA KUMAR INTERMEDIATE COLLEGE, BASNI, DISTRICT VARANASI Vs. THE DIRECTOR OF EDUCATION, U.P. ALLAHABAD AND OTHERS	September 11, 1980
COMMITTEE OF MANAGEMENT. SRI PARAM HANSH INTERMEDIATE COLLEGE, HANUMANNAGAR, AZAMGARH Vs. ADDL. DIRECTOR OF EDUCATION, U.P. ALLAHABAD AND OTHERS	December 4, 1980
COMMITTEE OR MANAGEMENT OF M L M L INTER COLLEGE, FAIZABAD Vs. DISTRICT INSPECTOR OF SCHOOLS, FAIZABAD	January 15, 1980
CONTROLLER OF ESTATE DUTY Vs. JAGDISH PRASAD	February 6, 1980
CONTROLLER OF ESTATE DUTY Vs. KALAWATI DEVI SMT	April 28, 1980
CONTROLLER OF ESTATE DUTY Vs. LAXMI BAI SMT	March 28, 1980
D P TITUS Vs. L W LYALL	April 25, 1980
DAL CHAND Vs. BABU RAM	July 11, 1980
DAL CHAND AND OTHERS Vs. GAON SABHA, DAULATPUR AND OTHERS	April 24, 1980
DALBIR Vs. STATE OF U P	September 19, 1980
DALIP SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	September 5, 1980
DASS HITACHI P LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT SALES TAX	September 18, 1980
DAULAT Vs. STATE	November 10, 1980
DAYA CHAND DIXIT Vs. DIRECTOR OF TECHNICAL EDUCATION AND OTHERS	September 10, 1980
DAYA RAM Vs. STATE OF U P	March 28, 1980
DAYA SHANKAR Vs. BACHI	January 4, 1980
DEEP CHAND SHYAM SUNDER Vs. COMMISSIONER OF INCOME TAX	March 28, 1980
DEVENDRA KUMAR Vs. THIRD ADDL DISTRICT JUDGE MEERUT	July 4, 1980
DEVESH KUMAR VIRESH KUMAR ALIGARH Vs. FIFTH ADDL DISTRICT JUDGE ALIGARH	July 14, 1980
DEVI DATT Vs. STATE OF U.P.	October 21, 1980
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1980
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME-TAX	July 7, 1980
DHAN SINGH Vs. BABOO RAM	October 27, 1980
DHARAM PAL KHINDARIA Vs. DEEP CHAND DAGA	September 18, 1980
DHARAMPAL AND CO AGRA Vs. FIRM KILA GATLA RAM CHANDRA RAO AND CO VIZIANAGRAM	January 29, 1980
DHARAMPAL SINGH Vs. FOURTH ADDL DISTRICT JUDGE MEERUT	June 30, 1980
DHARAMVIR SINGH TYAGI Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS	April 14, 1980
DINA NATH Vs. THE MUNICIPAL BOARD, RAMPUR AND ANOTHER	July 16, 1980
DINESH MOHAN Vs. DISTRICT JUDGE, DEHRADUN AND ANOTHER	February 6, 1980
DIWAKAR SINGH Vs. STATE OF U. P. AND OTHERS	April 25, 1980
DOODH NATH LAL Vs. STATE OF U P	November 5, 1980
DOST MOHAMMAD Vs. SAGHIR AHMAD	August 1, 1980
DOST MOHAMMAD Vs. STATE	January 25, 1980
DR. CHANDRAKANT VIR CHAKRA Vs. ACTING PRINCIPAL M.L.N. MEDICAL COLLEGE, ALLAHABAD AND OTHERS	December 23, 1980
DR. U.N, ROY Vs. HIS EXCELLENCY, SRI G. D. TAPASE (THE EX	October 10, 1980
DURGA PRASAD Vs. STATE	September 17, 1980
DWARKA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P	October 9, 1980
EMKAY GLASS WORKS AND OTHERS Vs. THE STATE OF U.P. AND OTHERS	October 10, 1980
FAIZABAD TAILORING WORKERS UNION Vs. INDUSTRIAL TRIBUNAL II, U P , LUCKNOW	April 16, 1980
FAQIR RAM Vs. FAILU	January 18, 1980
FAROOQ Vs. STATE	July 4, 1980
FATMABIBI Vs. IRFANA BEGAM	April 11, 1980
FIRM DEVESH KUMAR VIRESH KUMAR ALIGARH Vs. 5TH ADDL DISTRICT JUDGE ALIGARH	July 14, 1980
FIRM JAIMNI DASS AND SONS Vs. STATE OF UTTAR PRADESH	April 14, 1980
FIRM MOHAN LAL VINOD KUMAR Vs. MAHABIR RAM AND OTHERS	February 1, 1980
GAFOOR Vs. ABDUL RASHID	July 15, 1980
GAJANAND SOOTWALA Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 1 KANPUR AND OTHERS	December 9, 1980
GANESH PRASAD Vs. BADRI PRASAD BHOLANATH	July 3, 1980
GANESHI LAL AND SONS Vs. INCOME TAX OFFICER	June 30, 1980
GANGA DEVI Vs. DISTRICT JUDGE GHAZIABAD	February 6, 1980
GANGA DIN Vs. STATE OF U P	February 12, 1980
GANGA DIN Vs. DISTRICT JUDGE PRATAPGARH	October 28, 1980
GANGA ELECTRICALS Vs. STATE	November 3, 1980
GANGA PRASAD Vs. STATE OF U.P.	July 16, 1980
GANGA PRASAD MAHESHWARI Vs. COMMISSIONER OF INCOME TAX	October 6, 1980
GANGADHAR RAMCHAND OIL MILLS Vs. SALES TAX OFFICER	February 4, 1980
GAON SABHA RAKSHAHA GHAZIPUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 2, 1980
GAURI SHANKAR Vs. STATE	October 29, 1980
GAYA LAL Vs. DISTRICT JUDGE, MATHURA	July 8, 1980
GAYATRI DEVI Vs. DISTRICT JUDGE GORAKHPUR	October 30, 1980
GHANA NANDA Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR	October 29, 1980
GHANSHIAM SINGH Vs. STATE	July 14, 1980
GHANSHYAM DASS Vs. DR. SHIVA /SHANKAR LAL AND OTHERS	January 2, 1980
GHARIB DASS Vs. STATE AND ANOTHER	November 14, 1980
GHASITA Vs. STATE AND ANOTHER	December 12, 1980
GHAZANFAR ALI KHAN Vs. STATE OF U P	November 17, 1980
GHURAHU Vs. SHEO RATAN	June 30, 1980
GIRDHAR PANDEY Vs. ADDL DISTRICT JUDGE AZAMGARH	August 14, 1980
GIRISH CHANDRA GUPTA Vs. THE STATE OF U.P. AND ANOTHER	July 3, 1980
GIRJA SHANKER SINGH Vs. RAM SINGH	March 17, 1980
GITA DEVI Vs. MUNDER DEVI	April 21, 1980
GOKUL RAM Vs. BOARD OF REVENUE U P	July 7, 1980
GOPI CHAND Vs. STATE	November 11, 1980
GOVIND PRASAD Vs. CONTROLLER OF ESTATE DUTY	November 3, 1980
GOVIND RAM SAHGAL Vs. STATE OF UTTAR PRADESH	October 1, 1980
GOVIND SWARUP PANDEY Vs. AUTHORISED CONTROLLER, ADARSH INTER COLLEGE, MANIKPUR, BANDA AND ANOTHER	November 24, 1980
GUGGAN Vs. BOARD OF REVENUE	September 23, 1980
GULAB SINGH AND OTHERS Vs. 1ST ADDL. DISTT. JUDGE, BAREILLY AND OTHERS	March 21, 1980
GULZAR Vs. NIZAM	September 22, 1980
GUPTA RICE MILLS Vs. COMMISSIONER OF INCOME TAX	February 8, 1980
GUR CHARAN Vs. RAM KHILAWAN	June 30, 1980
GURBIR KAUR Vs. STATE OF U P	February 25, 1980
GYAN BHARTI MONTESSORY SCHOOL Vs. IV ADDL DISTRICT JUDGE MATHURA	July 28, 1980
GYANENDRA KUMAR GUPTA Vs. STATE	July 25, 1980
GYANI DEVI Vs. STATE OF U. P. AND ANOTHER	January 17, 1980
H.G. GHATA Vs. BANARAS HINDU UNIVERSITY	January 4, 1980
HABIB AHMAD Vs. THE STATE AND ANOTHER	August 20, 1980
HAJI MOHAMMAD AND ANOTHER Vs. GANESH AND ANOTHER	September 5, 1980
HAJI MOHD. AYUB AND OTHERS Vs. MUNICIPAL BOARD, BALRAMPUR, DIST. GONDA AND OTHERS	September 16, 1980
HAKAM SINGH Vs. COMMISSIONER OF INCOME TAX	January 1, 1980
HAMEED Vs. STATE	February 25, 1980
HAMID SON OF NATHOO Vs. THE STATE OF U.P.	August 25, 1980
HANSRAJ Vs. BOARD OF REVENUE	April 24, 1980
HANUMAN BAKSH Vs. DEODUTT	July 3, 1980
HAR GOPAL JAISWAL Vs. CANTONMENT BOARD KANPUR	July 28, 1980
Har Pd and another Vs. State	February 29, 1980
HAR PRASAD Vs. STATE	February 29, 1980
HAR PRASAD SINGH Vs. STATE OF U P	January 4, 1980
HARAK CHAND FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX	December 22, 1980
HARGOVIND SETH, MIRZAPUR AND OTHERS Vs. STATE OF U.P. AND ANOTHER	March 19, 1980
HARI BANS BAHADUR Vs. STATE	January 11, 1980
HARI KRISHNA CHATURVEDI Vs. DEPUTY DIRECTOR OF EDUCATION, VII REGION GORAKHPUR AND OTHERS	July 23, 1980
HARI NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	July 4, 1980
HARI NARAIN MANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	October 30, 1980
HARI OM Vs. STATE OF U.P.	November 20, 1980
HARNARAIN SAHU Vs. BECHU LAL	October 6, 1980
HARPAL SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION MEERUT	July 28, 1980
HARPHOOL SINGH Vs. RANBIR SINGH	August 28, 1980
HAUSILA Vs. STATE	January 1, 1980
HAZARI SINGH Vs. THE STATE OF U.P.	November 28, 1980
HIND LAMPS LTD Vs. STATE OF UTTAR PRADESH	March 7, 1980
HINDU NATIONAL SCHOOL MANAGEMENT TRUST SOCIETY Vs. DEPUTY DIRECTOR OF EDUCATION	July 9, 1980
HIRA Vs. STATE	July 28, 1980
HIRA LAL Vs. STATE OF U P	December 1, 1980
HIRA LAL GAUR Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS	September 26, 1980
HOTI LAL Vs. STATE OF U.P. AND ANOTHER	December 3, 1980
HUB LAL Vs. BHUDEO PRASAD SHARMA	February 8, 1980
HUBRAJI Vs. AUTHORISED CHIEF SETTLEMENT COMMISSIONER U P BIHAR	January 4, 1980
HUKUM SINGH Vs. PRESCRIBED AUTHORITY MUZAFFARNAGAR	October 23, 1980
IBRAHIM HUSSAIN AND OTHERS Vs. STATE OF U.P.	November 17, 1980
Idrisan Vs. Meharban Ali and others	December 5, 1980
IFTEKHAR HUSAIN Vs. HAMEEDA BEGUM	September 2, 1980
IMAM BUX Vs. STATE	May 21, 1980
IN RE : INDIA FINANCIAL ASSOCIATION OF SEVENTH DAY ADVENTIST OF ANNA NAGAR, MADRAS. Vs. ABC	February 12, 1980
INCOME TAX OFFICER Vs. SITA RAM	April 4, 1980
INDIAN EXPLOSIVES LIMITED Vs. STATE OF U P	July 11, 1980
INDODAN MILK PRODUCTS Vs. STATE OF U P	April 11, 1980
INDRA PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 9, 1980
INDRAJIT SINGH Vs. HARIHAR NARAIN CHAUBE	March 19, 1980
INDRASAN Vs. LUCKNOW NAGAR MAHAPALIKA	July 10, 1980
INDRASAN PRASAD Vs. STATE	January 7, 1980
IQBAL NATH BALI Vs. 4TH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	February 18, 1980
ISHWAR DAYAL SAXENA Vs. SAVITRI DEVI	January 4, 1980
ISHWARI SINGH Vs. STATE OF U P	September 10, 1980
ISHWARPAL Vs. STATE	July 18, 1980
J C TONDON Vs. MUNNA LAL	September 17, 1980
J K COTTON SPINNING AND WEAVING MILLS CO LTD , KANPUR Vs. STATE OF UTTAR PRADESH	July 21, 1980
JAFROO Vs. STATE	December 10, 1980
JAG NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 27, 1980
JAGAN NATH Vs. HAR PAL SINGH	January 10, 1980
JAGARNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	July 25, 1980
JAGAT PRASAD Vs. UNION OF INDIA	February 4, 1980
JAGDAMBA PRASAD SINGH Vs. PRAHLAD SINGH	April 7, 1980
JAGDISH KUMAR KHANNA Vs. SHAKUNTALA DEVI	February 25, 1980
JAGDISH PRASAD GUPTA Vs. KANTI DEVI	September 23, 1980
JAGGU Vs. PATANDIN AND OTHER	January 30, 1980
JAGGU AND SIX OTHERS Vs. ZILA PARISHAD GONDA AND OTHERS	August 12, 1980
JAGVIR Vs. THE STATE OF U.P.	November 4, 1980
JAI PRAKASH TRIPATHI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P., ALLAHABAD AND ANOTHER	July 24, 1980
JAIPAL Vs. STATE OF U.P.	November 25, 1980
JAMUNA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA	September 11, 1980
JANAK PRASAD MISRA Vs. III ADDL DISTRICT JUDGE BIJNOR	April 8, 1980
JANARDAN PRASAD Vs. GIRJA PRASAD SETH	November 26, 1980
JANKI SARAN Vs. STATE OF U P	April 29, 1980
JANMJAY Vs. STATE OF UTTAR PRADESH	April 29, 1980
JASWANT SINGH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	January 9, 1980
JAYANT BAJPAI Vs. DISTRICT JUDGE KANPUR	May 5, 1980
JEEP FLASHLIGHT INDUSTRIES LTD Vs. UNION OF INDIA UOI	October 9, 1980
JHINAK SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, AZAMGARH AND ANOTHER	January 9, 1980
JITENDRA PAL Vs. THE STATE OF U.P.	November 28, 1980
JOG RAJ Vs. MOHD YUNUS KHAN	February 29, 1980
JOHN M L Vs. INCOME TAX OFFICER	April 8, 1980
JOKHAN Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD	January 24, 1980
JUGAL KISHORE Vs. STATE	September 9, 1980
JUGGI LAL KAMLAPAT BANKERS Vs. COMMISSIONER OF INCOME TAX	February 25, 1980
JWALA PRASAD Vs. STATE OF U.P.	July 10, 1980
K C ROY CHOUDHURY Vs. THIRD ADDL DISTRICT JUDGE ALLAHABAD	February 22, 1980
KAILASH CHANDRA AGARWAL Vs. SUBHASH CHAND SATISH CHAND VIYOPARI	November 3, 1980
KAILASH CHANDRA NIGAM Vs. SMT. GAYATRI DEVI	February 25, 1980
KAILASH PRASAD NAIK Vs. MOHAN LAL SEHGAL	April 16, 1980
KALAVATI Vs. AUSAN	January 25, 1980
KALAWATI Vs. BOARD OF REVENUE U P	September 3, 1980
KALAWATI DEVI Vs. INCOME TAX OFFICE	May 2, 1980
KALEEM ULLAH KHAN Vs. JAGDISH SARAN	September 8, 1980
KALI PRASAD Vs. PRESCRIBED AUTHORITY (S. D. O.), PRATAPGARH AND ANOTHER	January 11, 1980
KALIKA SINGH Vs. STATE OF UTTAR PRADESH	December 3, 1980
KALLOO Vs. STATE OF U.P.	October 8, 1980
KALLUMAL Vs. STATE	March 14, 1980
KALWA Vs. STATE OF U P	February 18, 1980
KALWA Vs. STATE AND ANOTHER	November 13, 1980
KAMAL KISHOR SINGH Vs. STATE OF U P	January 9, 1980
KAMLA KANT MISRA Vs. STATE OF U P	September 18, 1980
KAMLA PRASAD AGARWAL Vs. SAVITRI DEVI	July 31, 1980
KAMLESH KUMAR GUPTA Vs. FIRST ADDL DISTRICT AND SESSIONS JUDGE	September 12, 1980
KANHAIYA LAL SETH AND OTHERS Vs. TOWN AREA MALLAWAN, TAHSIL BILGRAM, DISTRICT HARDOI	November 12, 1980
KAPIL DEO NARAIN RAI Vs. SARABJIT RAI	October 7, 1980
KAPILDAO OJHA Vs. UNION OF INDIA	November 14, 1980
KAPOOR CHAND JAIN Vs. DISTRICT JUDGE MATHURA	April 14, 1980
KARAM CHAND Vs. STATE OF UTTAR PRADESH	April 22, 1980
KARAM HUSSAIN Vs. STATE	December 5, 1980
KARORI MAL Vs. EIGHTH ADDL DISTRICT JUDGE KANPUR	July 31, 1980
KARUNA SHANKER Vs. STATE OF U.P.	December 11, 1980
KASHI RAM Vs. SIXTH ADDL DISTRICT JUDGE SAHARANPUR	July 10, 1980
KEDAR NATH Vs. STATE	April 23, 1980
KESHAR BAI Vs. DISTRICT JUDGE MATHURA	May 6, 1980
KESHAR BAI Vs. DISTRICT JUDGE MATHURA	February 11, 1980
KHALIL AHMAD Vs. ADDITIONAL COLLECTOR, ALLAHABAD AND OTHERS	August 4, 1980
KHARAG SINGH Vs. STATE	April 8, 1980
KHEDAN LAL AND SONS Vs. STATE OF U P	August 18, 1980
KHEDAN LAL AND SONS Vs. STATE OF UTTAR PRADESH	August 12, 1980
KHUBI SINGH YADAV Vs. DISTRICT JUDGE ALLAHABAD	January 21, 1980
KISHAN CHAND Vs. STATE OF U.P. AND ANOTHER	October 8, 1980
KISHAN LAL Vs. SUNDER DAS	October 22, 1980
KISHORE Vs. STATE OF U.P.	December 8, 1980
KRIPA RAM Vs. STATE	December 19, 1980
KRIPA SHANKAR SHARMA Vs. SHEO CHARAN LAL SHARMA AND ORS.	August 29, 1980
KRISHNA KANT TEWARI Vs. STATE OF U P	April 18, 1980
KRISHNA KUMAR GUPTA Vs. NAGAR SWASTHYA ADHIKARI AND OTHERS	December 24, 1980
KRISHNA KUMAR ROY Vs. STATE OF U P	December 17, 1980
KRISHNA KUMARI SHARMA Vs. BIKRAM DEV SHARMA	January 11, 1980
KRISHNA NARAIN KATIYAR Vs. DISTRICT BASIC EDUCATION OFFICER, KANPUR AND ANOTHER	September 9, 1980
KRISHNA NEW HINDUSTHAN TRANSPORT CO. AND OTHERS Vs. KAPURI DEVI AND ANOTHER	January 2, 1980
KRISHNA PAL SINGH Vs. GOVERNMENT OF U.P. AND OTHERS	March 31, 1980
KRISHNA SINGH Vs. STATE OF U. P. AND OTHERS	May 2, 1980
KU AAMINA SAADAT ALI Vs. MUNICIPAL BOARD BAHRAICH	April 18, 1980
KUBER SINGH Vs. STATE OF U P	May 6, 1980
KUNDAN LAL Vs. SURENDRA NATH	January 14, 1980
KUNWAR SUKHENDRA PAL SINGH AND ANOTHER Vs. DISTRICT JUDGE, ETAH AND OTHERS	January 1, 1980
KUNWAR SURAJ AUTAR Vs. CHANCELLOR ROHILKHAND UNIVERSITY AND OTHERS	September 12, 1980
KUNWARJI SARAN SINGH Vs. ADDL DISTRICT JUDGE VARANASI	August 8, 1980
L H SUGAR FACTORIES AND OIL MILLS Vs. COMMISSIONER OF INCOME-TAX	January 28, 1980
LACHHIYA ALIAS LAXMI PRASAD Vs. STATE	July 31, 1980
LADHA RAM Vs. KANPUR NAGAR MAHAPALIKA	August 6, 1980
LAKHAN Vs. STATE	November 14, 1980
LAKHVINDER SINGH Vs. STATE OF U.P.	September 24, 1980
LAKSHMI INDUSTRIES AND COLD STORAGE COMPANY P LTD Vs. STATE OF U P	April 15, 1980
LAKSHMI NARAIN Vs. STATE OF U P	August 8, 1980
LAKSHMI PRASAD GUPTA Vs. IST ADDITIONAL DISTRICT JUDGE GORAKHPUR	April 8, 1980
LAL CHAND Vs. YOGESH CHANDRA RAJVEDI ETC.	June 30, 1980
LALA RAM PRASAD Vs. STATE	April 9, 1980
LALA SHANTI SWARUP Vs. DISTRICT JUDGE BULANDSHAHR	November 18, 1980
LALA SHKI RAM Vs. CANTONMENT BOARD DEHRADUN	August 14, 1980
Lalai Vs. State	November 18, 1980
LALLU RAM Vs. STATE OF U.P.	February 5, 1980
LALMAN Vs. SHIV NARESH	August 29, 1980
LAXMI NARAIN ANAND PRAKASH Vs. COMMISSIONER OF SALES TAX LUCKNOW	January 18, 1980
LEKHRAJ Vs. CHINTAMANI	February 25, 1980
LEKHRAJ AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS	August 4, 1980
LIFE INSURANCE CORPORATION Vs. BHAGWATI PRASAD AND OTHERS	August 29, 1980
LOK KALYAN SAMITI Vs. RAJENDRA PRASAD SINGH	June 30, 1980
LOK NATH Vs. BOARD OF REVENUE	June 30, 1980
LUTAWAN Vs. THE STATE OF U.P.	October 27, 1980
LUXCO ELECTRONICS Vs. COMMISSIONER OF SALES TAX	December 12, 1980
M P RAIS Vs. CONTROLLER OF ESTATE DUTY	April 10, 1980
M P SINGH Vs. STATE OF U P	March 20, 1980
M/S. BOMBAY, T.V. CENTRE, DEHRADUN Vs. THE ADDITIONAL DISTRICT AND SESSIONS JUDGE, DEHRADUN AND OTHERS	February 7, 1980
M/S. DEEP CHAND NEM CHAND JAIN AND OTHERS Vs. PRESCRIBED AUTHORITY A. D. M. (E), SAHARANPUR AND OTHERS	August 14, 1980
M/S. GUR NARAIN JAGAT NARAIN AND CO., LUCKNOW Vs. M/S. MOTOR & GENERAL SALES LTD., LUCKNOW AND OTHERS	February 19, 1980
M/S. PAWAN ENTERPRISES COLD STORAGE HIRA PATTI AND ANOTHER Vs. KRIPA NARAIN	August 4, 1980
M/S. RAM SWARUP KAILASH NARAIN Vs. KRISHI UTPADAN MANDI SAMITI	February 25, 1980
MADAN GOPAL Vs. BALAK RAM	February 27, 1980
MADAN LAL Vs. BOARD OF REVENUE U P	October 9, 1980
MADAN LAL MALHOTRA Vs. DEVI DASS	January 7, 1980
MADAN MOHAN Vs. J S GUPTA	July 17, 1980
MADAN MOHAN Vs. STATE OF U P	April 16, 1980
MADAN PAL SINGH AND ANOTHER Vs. ADDITIONAL DISTRICT MAGISTRATE (FINANCE ARBITRATOR), MEERUT AND OTHERS	September 26, 1980
MADHO SINGH Vs. BALISTER SINGH	July 30, 1980
MADHUBALA Vs. BUDHIYA	March 14, 1980
MADHUBALA Vs. BUDHIYA	March 4, 1980
MADORA BIBI Vs. MOHD MATEEN	January 11, 1980
MAHABIR Vs. STATE OF U P	November 21, 1980
MAHABIR PRASAD CHHATRI Vs. MADHO PRASAD TANDON	October 27, 1980
MAHABIR SAHAI Vs. PRESCRIBED AUTHORITY	September 29, 1980
MAHABIR SINGH Vs. ILAM KAUR	December 17, 1980
MAHARAJ KUMARI VIMLA DEVI Vs. RENT CONTROL AND EVICTION OFFICER	March 31, 1980
MAHAVIR SINGH Vs. STATE	April 23, 1980
MAHBOOB AHMAD Vs. ZULFIQAR ULLAH AND OTHERS	May 2, 1980
MAHENDRA JUNG RANA Vs. PAN SINGH NEGI	February 4, 1980
MAHENDRA PAL Vs. UP	March 31, 1980
MAHENDRA SINGH Vs. THE STATE OF U.P.	September 5, 1980
MAHENDRA SINGH Vs. STATE OF U P	December 23, 1980
Mahesh Chandra Misra Vs. State	January 9, 1980
MAHESH PANDEY AND 15 OTHERS Vs. VICE	September 25, 1980
MAHESHWARI OIL MILL Vs. GIRJANATH DURGA SARAN	February 26, 1980
MAHMOOD Vs. STATE OF U.P.	November 27, 1980
MALIK MOHAMMAD Vs. V ADDITIONAL DISTRICT JUDGE ALIGARH	October 10, 1980
MALKHAN SINGH Vs. RAGHUBIR SINGH	November 20, 1980
MAN SHANKER Vs. NANHEY LAL	May 2, 1980
MAN SINGH Vs. STATE OF U.P.	December 10, 1980
MANAGING COMMITTEE OF GOVIND BALLABH PANT DEGREE COLLEGE AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	September 10, 1980
MANAGING COMMITTEE SHRI KASHI RAJ MAHAYIDYALAYA INTERMEDIATE COLLEGE, AURAI, VARANASI Vs. STATE OF U.P. AND OTHERS	December 5, 1980
MANAGING COMMITTEE, DAYANAND INTER COLLEGE, GORAKHPUR, (THROUGH SRI UMA SHANKAR, MANAGER) AND ANOTHER Vs. THE DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	April 21, 1980
MANAGING COMMITTEE, SWAMI VIVEKANAND HIGHER SECONDARY SCHOOL, RAE Vs. DISTRICT INSPECTOR OF SCHOOLS	March 28, 1980
MANDHATA SINGH AND OTHERS Vs. U.P. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND ANOTHER	April 30, 1980
MANGALI Vs. BOARD OF REVENUE U P	April 8, 1980
MANGRU Vs. RAM LAKHAN	January 24, 1980
MANGTA Vs. STATE OF U.P.	December 1, 1980
MANI RAM Vs. STATE	July 16, 1980
MANNI LAL Vs. RAVI KUMAR	April 30, 1980
MANOHAR LAL Vs. VALERIOR CAWNPORE PVT LTD	March 5, 1980
MANSA TEWARI Vs. SUBH NARAIN	December 5, 1980
MANSHA RAM AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS	January 1, 1980
MAULANA AZIZUL HAQ KAUSAR NAQVI Vs. STATE	January 21, 1980
MEHAR SINGH Vs. REGISTRAR, CO	July 29, 1980
MEHARBAN SINGH Vs. STATE	July 1, 1980
MEHARBAN SINGH AND ORS Vs. STATE	July 1, 1980
MEHRUNNISA Vs. IMTIAZ KHAN	July 18, 1980
MEHTAB AHMED Vs. STATE OF U.P.	February 21, 1980
MELA RAM Vs. SADHU RAM	September 25, 1980
MEWA LAL Vs. DAL SINGAR	May 5, 1980
MEWA LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	April 14, 1980
MINDHAI Vs. STATE	December 18, 1980
MINERAL SALES CORPORATION Vs. COMMISSIONER OF SALES TAX	February 7, 1980
MISRI LAL Vs. II ADDL DISTRICT JUDGE ALLAHABAD	December 11, 1980
MITHU LAL Vs. CHUNNI KUNWAR	January 18, 1980
MODI INDUSTRIES LTD., MODINAGAR, GHAZIABAD Vs. UNION OF INDIA AND OTHERS	December 7, 1980
MODI STEEL UNITS Vs. EMPLOYEES STATE INSURANCE COURT S D M	December 8, 1980
MOHAMMAD ALI Vs. STATE OF U.P.	August 11, 1980
MOHAMMAD AYUB KHAN Vs. II ADDITIONAL DISTRICT AND SESSIONS JUDGE	July 25, 1980
MOHAMMAD DEEN Vs. NAGAR MAHAPALIKA, VARANASI	April 17, 1980
MOHAMMAD IBRAHIM AZIMULLA Vs. COMMISSIONER OF INCOME TAX	August 1, 1980
MOHAMMAD IRSHAD Vs. STATE	November 13, 1980
MOHAMMAD JAN KHAN Vs. RIAZ AHMAD KHAN	December 15, 1980
MOHAMMAD YASIN Vs. STATE OF U.P.	January 21, 1980
MOHAN Vs. STATE	September 23, 1980
MOHAN LAL VERMA Vs. NAGAR SWASTHYA ADHIKARI, KANPUR AND STATE OF U.P.	February 1, 1980
MOHD IBRAHIM AZIMULLA Vs. COMMISSIONER OF INCOME-TAX	August 1, 1980
MOHD. HANEEF Vs. HAJI NOOR MOHAMMAD	March 14, 1980
MOHD. SHARIF AND OTHERS Vs. 2ND ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS	August 5, 1980
MOKIMUDDIN Vs. ADDITIONAL DISTRICT JUDGE AGRA	July 31, 1980
MOLVI ABU NAEEM MOHAMMAD IBRAHIM Vs. BASHIR AHMAD	July 3, 1980
MOTOR SALES SERVICE STATION Vs. PRESIDING OFFICER LABOUR COURT	March 27, 1980
MST NADRI BEGUM Vs. MST NASRAT BIBI	January 2, 1980
MST. SUBHRAJI Vs. DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS	January 24, 1980
MST. UMRAI Vs. RAM NIRANJAN AND OTHERS	February 18, 1980
MUKHTIAR SINGH Vs. DHARAMPAL SINGH	December 1, 1980
MUNI LAL Vs. DEVI AND OTHERS	January 9, 1980
MUNICIPAL BOARD Vs. ABDUL HAMEED	October 9, 1980
MUNICIPAL BOARD KASGANJ Vs. UDAIBIR SINGH	August 6, 1980
MUNICIPAL BOARD, GORAKHPUR Vs. GOBARDHAN DAS RAGHUNATH PRASAD	April 21, 1980
MUNNA LAL Vs. STATE	September 5, 1980
MUNNAN ALIAS MUNNAR Vs. STATE	July 8, 1980
MUNNI DEVI Vs. HEM PRAKASH	September 25, 1980
MUNNI LAL Vs. THE II ADDITIONAL DISTRICT JUDGE, GHAZIPUR AND OTHERS	July 22, 1980
MUNNI LAL SHARMA Vs. EXECUTIVE ENGINEER U P ELECTRICITY BOARD	September 23, 1980
MUNSHI LAL VARMA Vs. ADDL DISTRICT JUDGE DEHRADUN	February 28, 1980
MUNSHI MASTER Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MAINPURI AND ANOTHER	December 18, 1980
MURTAZA HUSSAIN Vs. STATE OF U P	April 16, 1980
MUSADDI LAL AGARWAL Vs. STATE OF UTTAR PRADESH	January 15, 1980
NABI AHMAD AND OTHERS Vs. UNION OF INDIA NEW DELHI AND ANOTHER	July 31, 1980
NABI HASAN ALIAS NATHTHU Vs. STATE	January 24, 1980
NAGAR MAHAPALIKA, KANPUR Vs. PUNJAB ASSOCIATION	September 5, 1980
NAGAR SWASTHYA ADHIKARI Vs. RAM AUTAR	September 17, 1980
NAGAR SWASTHYA ADHIKARI Vs. RAM AUTAR AND ANR	September 11, 1980
NAGAR SWASTHYA ADHIKARI, AGRA Vs. SHOBHA RAM	August 7, 1980
Nagar Swasthya Adhikari, Nagar Mahapalika, Kanpur Vs. Sunder Lal And Mangat Ram alias Mangatu Ram.	November 28, 1980
NANDOO Vs. BUDHOO	January 25, 1980
NANDOO Vs. BUDHOO	February 25, 1980
NANHOO MAL JYOTY PRASAD Vs. COMMISSIONER OF INCOME TAX	January 4, 1980
NARAYANI DEVI Vs. PHOOL CHAND	November 17, 1980
NARENDRA DEV Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TEGNOLOGY, PANT NAGAR AND ANOTHER	October 27, 1980
NARENDRA KUMAR Vs. BOARD OF REVENUE AT ALLAHABAD	March 14, 1980
NARENDRA KUMAR PAWAN KUMAR Vs. NAGAR PALIKA SULTANPUR	September 5, 1980
NARENDRA SHAH Vs. ADDITIONAL DISTRICT JUDGE ALMORA	February 22, 1980
NARENDRA SINGH CHAUHAN Vs. SMT. DROPADI DEVI AND OTHERS	October 29, 1980
NARESH Vs. STATE	April 17, 1980
NARESH CHANDRA Vs. STATE	February 28, 1980
NARESH KUMAR Vs. STATE OF U P	July 16, 1980
NASIM Vs. STATE OF U P	December 4, 1980
NATH EDUCATIONAL SOCIETY, SIRSA, ALLAHABAD AND OTHERS Vs. THE ADDITIONAL MUNSIF ALLAHABAD AND OTHERS	April 7, 1980
NATHA SINGH Vs. HEET SINGH	July 7, 1980
NATHI LAL Vs. RAMJI LAL	September 2, 1980
NATHURAM Vs. THE STATE OF U.P.	October 8, 1980
NATIONAL INSURANCE CO LTD Vs. NARENDRA KUMAR	February 28, 1980
NATIONAL INSURANCE COMPANY LTD. Vs. RENT CONTROL AND EVICTION OFFICER, MEERUT AND OTHERS	March 20, 1980
NAURANGI Vs. SATYA NARAYAN	September 12, 1980
NAV SAHITYA PRAKASH Vs. ANAND KUMAR	July 16, 1980
NAWAB HUSAIN Vs. MANGAL SEN AND ANOTHER	January 9, 1980
NEKASEY LAL Vs. KEDAR SINGH	November 26, 1980
NEW INDIA ASSURANCE CO. LTD. Vs. GHASITI DEVI AND ANOTHER	July 3, 1980
NIRENDRA NATH CHAKRAVARTY Vs. UNION OF INDIA AND OTHERS	April 23, 1980
NIRHJHIN KURMI AND OTHERS Vs. GRAM SAMAJ AND ANOTHER	January 21, 1980
NIRUPA SINGH Vs. AUTHORISED CONTROLLER, T.D. COLLEGE, JAUNPUR AND OTHERS	January 9, 1980
NISAR AHMAD AND ANOTHER Vs. 4TH ADDITIONAL DISTRICT JUDGE AND OTHERS	February 8, 1980
NONIDHI RAM ANAND Vs. ADDL DISTRICT AND SESSIONS JUDGE	January 30, 1980
OM PRAKASH Vs. SUSHILA DEVI	February 22, 1980
OM PRAKASH Vs. NARENDRA PRAKASH RASTOGI	February 8, 1980
OM PRAKASH Vs. STATE OF U P	December 17, 1980
OM PRAKASH Vs. HAR BHAJAN SINGH	July 23, 1980
ONKAR Vs. BABU RAM	September 25, 1980
ONKAR SINGH Vs. DISTRICT JUDGE NAINITAL	October 8, 1980
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SATYA DEO DUBEY	July 7, 1980
P C BAGLA POST GRADUATE COLLEGE HATHRAS Vs. VICE CHANCELLOR AGRA UNIVERSITY	April 9, 1980
PADAM CHANDRA Vs. STATE	December 24, 1980
PADMAWATI Vs. DISTRICT JUDGE DEHRADUN	November 28, 1980
PADUM NATH SINGH Vs. STATE	April 30, 1980
PANCHAM Vs. STATE	September 11, 1980
PANCHARANTI Vs. SWAMI NATH	April 4, 1980
PANNA LAL Vs. SUMAN	August 11, 1980
PARAMOUNT STUDIO Vs. UNION OF INDIA UOI	November 11, 1980
PARAMOUNT TRADING CORPORATION Vs. INCOME TAX OFFICER	February 19, 1980
PARAS RAM Vs. SUKHDEO PRASAD	July 4, 1980
PARASHRAM Vs. NAGAR MAHAPALIKA KANPUR	December 12, 1980
PARSANNA Vs. CHOBAL	July 10, 1980
PATOLI Vs. STATE OF U.P.	December 9, 1980
PAUSHARI SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	March 14, 1980
PHEROO Vs. UMRAO	July 28, 1980
PIONEER LIMITED Vs. STATE OF U P	April 15, 1980
PITAM Vs. STATE	April 4, 1980
POORAN CHAND Vs. PRAVIN GUPTA	October 30, 1980
POORANMAL Vs. THE STATE OF U.P.	July 18, 1980
PRABANDHAK SAMITI C. B. R. I. JUNIOR HIGH SCHOOL, ROORKEE AND ANOTHER Vs. CIVIL JUDGE, ROORKEE, SAHARANPUR AND OTHERS	November 18, 1980
PRABHU DAYAL KUKREJA Vs. MUNICIPAL BOARD KOUCH	November 21, 1980
PRADEEP KUMAR PATHAK Vs. STATE	July 23, 1980
PRAG ICE AND OIL MILLS FIRM ALIGARH Vs. UNION OF INDIA UOI	January 30, 1980
PRAKASH NARAIN Vs. SURENDRA MOHAN	April 1, 1980
PRAKASH NARAIN Vs. ADDITIONAL DISTRICT JUDGE	October 28, 1980
PRAKASH NARAIN Vs. COMMISSIONER OF INCOME TAX	October 24, 1980
PRAMOD KUMAR Vs. UNIVERSITY OF ALLAHABAD	August 11, 1980
PRATAP RAI Vs. BOARD OF REVENUE AND OTHERS	March 5, 1980
PREM KUMAR Vs. FOURTH ADDL DISTRICT JUDGE MEERUT	September 12, 1980
PREM KUMAR Vs. SHYAM BEHARI	July 2, 1980
PREM NARAIN Vs. STATE OF UTTAR PRADESH	January 24, 1980
PREM SINGH Vs. STATE OF U P	March 28, 1980
PREMWATI DEVI Vs. MUNICIPAL BOARD ALIGARH	May 6, 1980
PUKHAN Vs. STATE	April 7, 1980
PURAN Vs. UNION INDIA AND OTHERS	May 1, 1980
PURSHOTAM LAL Vs. INDER KISHAN KHANNA	October 21, 1980
PYARE LAL Vs. 3RD ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	April 17, 1980
PYARE LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, BIJNOR AND OTHERS	February 23, 1980
R K GUPTA Vs. STATE	April 1, 1980
R S G CONDUITS AND TUBES P LIMITED Vs. COMMISSIONER OF INCOME TAX	October 6, 1980
RADHA BALLABH TANDON Vs. CO	August 20, 1980
RADHA DEVI DALMIYA Vs. COMMISSIONER OF INCOME-TAX	March 14, 1980
RADHA KISHAN Vs. STATE OF U P	November 12, 1980
RADHEY SHYAM Vs. 4TH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS	February 13, 1980
RADHEY SHYAM SINGH Vs. STATE OF U.P. AND OTHERS	April 8, 1980
RAFI UDDIN Vs. IV ADDITIONAL DISTRICT JUDGE BASTI	September 8, 1980
RAGHUBIR SINGH Vs. TOWN AREA COMMITTEE KANKAR KHERA MEERUT	October 25, 1980
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH	January 15, 1980
RAGHUBIR SINGH AND ANOTHER Vs. DISTRICT JUDGE, FATEHPUR AND OTHERS	April 7, 1980
RAGHUNANDAN SINGH TYAGI Vs. STATE OF U. P. AND OTHERS	February 20, 1980
RAGHUNATH PRASAD Vs. KESARI DEVI	January 8, 1980
RAHAT ALI Vs. DAYA SHANKAR	February 15, 1980
RAHMAT ULLAH ANSARI, ETC. Vs. ROSHAN LAL AND OTHERS ETC.	April 18, 1980
RAHUL Vs. MADHYAMIK SHIKSHA PRISHAD, U.P. ALLAHABAD AND OTHERS	August 11, 1980
RAJ BAHADUR CHAND Vs. PRAGATI SHEEL SHIKSHA SAMITI	January 8, 1980
RAJ BAHADUR SINGH Vs. STATE OF U P	July 2, 1980
RAJ BAHADUR SINGH Vs. MAHADEO PRASAD HALWAI	April 25, 1980
RAJ KUMAR Vs. STATE OF U P	October 29, 1980
RAJ KUMAR JAIN Vs. JAGWATI DEVI	January 23, 1980
RAJ PALI YADAV AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANOTHER	August 12, 1980
RAJA RAM Vs. DAULAT RAM	January 18, 1980
RAJA RAM PANDEY Vs. STATE	February 27, 1980
RAJDEO DUBEY Vs. STATE OF U. P. AND OTHERS	March 25, 1980
RAJEEV KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX	January 29, 1980
RAJENDRA Vs. THE CIVIL JUDGE, BULANDSHAHR AND OTHERS	July 17, 1980
RAJENDRA KUMAR GARG Vs. FOURTH ADDL DISTRICT JUDGE BULANDSHAHAR	January 30, 1980
RAJENDRA PRATAP Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 4, 1980
RAJESH Vs. STATE	September 5, 1980
RAJESH KUMAR SHARMA Vs. STATE OF U.P. AND OTHERS	February 21, 1980
RAJESHWARI DEVI SRIVASTAVA Vs. DISTRICT JUDGE KANPUR	July 23, 1980
RAJJAN Vs. STATE	February 27, 1980
RAJJOO Vs. STATE	March 14, 1980
RAJMANI Vs. NAGAR MAHAPALIKA, ALLAHABAD	April 1, 1980
RAJPAL Vs. DHARAMAVATI	February 28, 1980
RAJPAL SINGH Vs. BANARSI DASS PUSHKAR DAYAL	December 15, 1980
RAKESH PRATAP SINGH Vs. STATE OF U. P. AND OTHERS	April 23, 1980
RAM ADHAR Vs. STATE	February 5, 1980
RAM ASREY RAM Vs. 3RD ADDL DISTT JUDGE GORAKHPUR	April 7, 1980
RAM AUTAR Vs. STATE OF U P	November 25, 1980
RAM AUTAR Vs. STATE	April 28, 1980
RAM BABU Vs. STATE OF U P	September 24, 1980
RAM BAHADUR Vs. STATE	February 5, 1980
RAM BHAROSEY LAL Vs. STATE	September 30, 1980
RAM BUX Vs. RAM KARAN	September 16, 1980
RAM CHANDRA Vs. STATE	April 30, 1980
RAM CHANDRA DIXIT Vs. DEPUTY REGISTRAR, CO	October 3, 1980
RAM CHANDRA SAXENA Vs. STATE OF U P	December 10, 1980
RAM CHANDRA SHARMA Vs. STATE OF U.P. AND OTHERS	February 12, 1980
RAM CHARAN KASERA Vs. COMMISSIONER OF SALES TAX	March 27, 1980
RAM DAS SHARMA KAUSHIK Vs. STATE	October 8, 1980
RAM DAYAL Vs. STATE OF U.P. AND ORS.	September 26, 1980
RAM DIN Vs. STATE OF U P	October 4, 1980
RAM DULAR Vs. STATE OF U P	April 21, 1980
RAM DULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P ALLAHABAD	April 22, 1980
RAM DULAREY GUPTA Vs. STATE OF U.P. AND OTHERS	October 8, 1980
RAM DUTT PATHAK Vs. DISTRICT JUDGE, NAINITAL AND OTHERS	January 2, 1980
RAM GOPAL Vs. KAILASH NARAIN MISRA	April 9, 1980
RAM GOPAL Vs. MAN CHAND	November 20, 1980
RAM JAS Vs. SURENDRA NATH	January 28, 1980
RAM JIAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 25, 1980
RAM KALI Vs. IIIRD ADDL DISTT JUDGE BULANDSHAHAR	January 9, 1980
RAM KEWAL SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION, VII REGION, GORAKHPUR AND OTHERS	December 24, 1980
RAM KISHAN Vs. STATE OF U.P.	September 2, 1980
RAM KISHAN KHANDELWAL AND ANOTHER Vs. R. S. RATHORE AND OTHERS	August 14, 1980
RAM KRIPAL Vs. STATE OF U P	March 21, 1980
RAM KRIPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND	December 24, 1980
RAM KRISHNA KAPOOR Vs. PURSHOTTAM DAS PODDAR	August 8, 1980
RAM KRISHNA SINGH Vs. ARJUN SINGH	October 31, 1980
RAM KRTSHAN AGARWAL Vs. STATE OF UTTAR PRADESH	March 14, 1980
RAM KUMAR Vs. GRAM SAMAJ	February 7, 1980
RAM KUMAR DIXIT Vs. DEPUTY DIRECTOR OF EDUCATION BAREILLY	January 9, 1980
RAM LAKHAN VED PRAKASH Vs. COMMISSIONER SALES TAX	October 4, 1980
RAM LAL Vs. THE STATE OF U.P.	August 20, 1980
RAM MEHAR Vs. MUKHTAR SINGH	February 7, 1980
RAM MOHAN BAJPAI Vs. 5TH ADDITIONAL DISTRICT JUDGE KANPUR	March 14, 1980
RAM MOHAN LAL BRIJ BHUSHAN LAL Vs. UNION OF INDIA	April 15, 1980
RAM NARAIN Vs. NARAINI DEVI	July 14, 1980
RAM NARAIN Vs. THE STATE OF U.P.	November 20, 1980
RAM NARAIN ETC. Vs. STATE AND OTHERS	October 10, 1980
RAM NARAIN PATHAK Vs. URMILA DEVI	February 26, 1980
RAM NARESH TRIPATHI Vs. SECOND ADDITIONAL CIVIL JUDGE KANPUR	September 4, 1980
RAM NATH Vs. BOARD OF REVENUE U P	January 1, 1980
RAM NAYAN Vs. STATE	September 4, 1980
RAM NAYAN SHUKLA Vs. DISTRICT BASIC EDUCATION OFFICER, GORAKHPUR AND ANOTHER	November 27, 1980
RAM PHAL Vs. SHEO MANGAL AND OTHERS	May 7, 1980
RAM PRAKASH GUPTA Vs. STATE OF U P	October 1, 1980
RAM PRASAD Vs. MAGAN SINGH	October 1, 1980
RAM PRASAD Vs. VIIITH ADDITIONAL DISTRICT JUDGE MEERUT	August 5, 1980
RAM PRASAD AND OTHERS Vs. ABDUL KHALIQ AND OTHERS	March 11, 1980
RAM PRASAD SINGH Vs. STATE OF U P	April 1, 1980
RAM PRATAP SINGH Vs. STATE OF U. P. AND OTHERS	April 10, 1980
RAM RAJ Vs. STATE OF U.P.	November 14, 1980
RAM RATAN Vs. RAM KUNWAR	July 24, 1980
RAM RATAN Vs. ASHVANI KUMAR SINGH	December 18, 1980
RAM RATAN MISRA Vs. BITTAN KAUR	April 15, 1980
RAM RIT Vs. D. D. C. AND OTHERS	June 30, 1980
RAM SANEHI Vs. MATHURA	November 28, 1980
RAM SANEHI AND OTHERS Vs. STATE	January 4, 1980
RAM SEWAK Vs. THE BOARD OF REVENUE AND OTHERS	May 5, 1980
RAM SEWAK JAISWAL Vs. ABDUL MAJEED	March 21, 1980
RAM SEWAL Vs. STATE OF U.P.	July 25, 1980
RAM SHANKAR Vs. STATE OF UTTAR PRADESH	November 27, 1980
RAM SHANKAR GUPTA Vs. AGRA UNIVERSITY AGRA AND ANOTHER	December 24, 1980
RAM SHREE Vs. KHADIJA BIBI	May 1, 1980
RAM SINGH Vs. STATE OF UTTAR PRADESH	February 22, 1980
RAM SINGH Vs. BUDH SEN	September 26, 1980
RAM SINGH Vs. DISTRICT JUDGE JALAUN	November 12, 1980
Ram Singh Vs. District Judge, Varanasi and others	February 22, 1980
RAM SRI Vs. DHANPAT	July 31, 1980
RAM SURAT Vs. STATE	July 24, 1980
RAM SWARUP KAUSHAL Vs. UNION OF INDIA UOI	July 10, 1980
RAM TEJ PANDEY Vs. STATE OF U.P. AND OTHERS	August 19, 1980
RAM VEER Vs. STATE	September 23, 1980
RAMA DEVI Vs. IV ADDITIONAL DISTRICT JUDGE AGARA	February 7, 1980
RAMA SHANKAR PANDEY AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS	September 9, 1980
RAMDEO Vs. D D C	February 13, 1980
RAMDEV AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION. GORAKHPUR AND OTHERS	July 2, 1980
RAMDHAN SINGH Vs. STATE OF U.P.	November 18, 1980
RAMDHARI Vs. STATE	February 7, 1980
RAMESH CHAND Vs. STATE OF U.P.	April 23, 1980
Ramesh Chand Vs. State of U.P.and others	December 8, 1980
RAMESH CHANDRA Vs. GULAB RAI	March 11, 1980
RAMESH CHANDRA SINGH Vs. THE UNION OF INDIA	October 31, 1980
RAMESHWAR DAYAL Vs. DISTRICT JUDGE ALLAHABAD	December 18, 1980
RAMESHWAR DAYAL Vs. STATE OF U.P.	August 21, 1980
RAMESHWAR DAYAL Vs. STATE OF U.P.	August 18, 1980
RAMESHWAR DAYAL SHARMA Vs. ABDUL ALIM	February 27, 1980
RAMESHWAR PRASAD Vs. COMMISSIONER OF WEALTH TAX	March 27, 1980
RAMESHWAR PRASAD Vs. ANAND BEHARI LAL	January 5, 1980
RAMESHWARI DEVI Vs. SHYAM LAL	February 27, 1980
RAMJI DAS LAXMAN DAS Vs. COMMISSIONER OF INCOME TAX	January 10, 1980
RAMJI UPADHYAYA Vs. MADHO PD SHARMA	March 21, 1980
RANENDRA NATH TEWARI Vs. THIRD ADDL DISTRICT JUDGE ALLAHABAD	November 27, 1980
RANG NATH Vs. DISTRICT JUDGE VARANASI	December 16, 1980
RANI RAJENDRA KUMARI BA Vs. INCOME TAX OFFICER	March 7, 1980
RANVIR SINGH Vs. STATE OF U P	May 6, 1980
RANVIR SINGH Vs. DISTRICT JUDGE ETAH	December 4, 1980
RASHID AHMAD Vs. RASHIDAN	August 8, 1980
RASHID AHMED Vs. MOHAMMAD JALIL ASHRAF	February 26, 1980
RASHID JAMEEL Vs. FOURTH ADDL DISTRICT JUDGE SAHARANPUR	July 9, 1980
RAZA AHMAD Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE, BAREILLY AND OTHERS	January 8, 1980
REOTI Vs. STATE OF U.P.	September 3, 1980
RIASAT KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW	July 9, 1980
RICHARD ALLEN MENDA Vs. STATE	February 20, 1980
RICHHPAL SINGH Vs. STATE OF U. P. AND OTHERS	April 14, 1980
RIYASAT ALI Vs. STATE OF U.P.	November 26, 1980
ROHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MATHURA	September 19, 1980
ROHAN SINGH SISODIA Vs. NATHI LAL	October 10, 1980
ROOP SINGH BHADORIA Vs. MOOLCHAND BEHARILAL AND ORS.	October 4, 1980
ROSHANPUR SUGAR WORKS Vs. BOARD OF REVENUE U P	August 5, 1980
RUDRI PRASAD Vs. JAGAT NARAIN	March 26, 1980
RUSTUM LAL Vs. DISTRICT JUDGE ALLAHABAD	September 22, 1980
S ABEL Vs. DISTRICT JUDGE	February 25, 1980
S B SINGH Vs. UNION OF INDIA	February 4, 1980
S K AGARWAL Vs. TAX RECOVERY OFFICER	February 15, 1980
S P SRIVASTAVA Vs. PREM LATA SRIVASTAVA	March 11, 1980
S.S. TYAGI Vs. THE IST ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS	October 25, 1980
SABHA CHAND Vs. NARAYAN SINGH	December 12, 1980
SABIR HUSAIN Vs. NISAR AHMAD AND OTHERS	April 22, 1980
SABNAPTI Vs. BOARD OF REVENUE, U. P. ALLAHABAD	January 9, 1980
SADAF ENTERPRISES Vs. REGIONAL DIRECTOR, EMPLOYEES STATE CORPORATION, KANPUR	November 20, 1980
SADDIQ Vs. STATE	October 3, 1980
SADHU Vs. STATE	July 17, 1980
SAHAIS LABORATORY PVT LTD Vs. STATE OF U P	July 3, 1980
SAHDEO Vs. BOARD OF REVENUE	September 16, 1980
SAHDEO AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AT ALLAHABAD AND OTHERS	September 5, 1980
SAHODARA DEVI Vs. BOARD OF REVENUE	December 4, 1980
SAHU GOVIND PRASAD Vs. WEALTH TAX OFFICER	January 2, 1980
SALAMATULLAH Vs. PRESCRIBED AUTHORITY	April 23, 1980
SANJAY GANDHI Vs. V D KESHARI	February 5, 1980
SANTI DUBEY Vs. THE REGIONAL INSPECTRESS OF GIRLS SCHOOLS, VARANASI AND OTHERS	March 31, 1980
SANTOSH ANAND Vs. ANAND PRAKASH	January 7, 1980
Santosh Kumar Capoor Vs. State of U.P.	December 17, 1980
SANTOSH KUMAR KESHARWANI Vs. II ADDITIONAL DISTRICT JUDGE ALLAHABAD	October 6, 1980
SANTOSH KUMAR MEHROTRA AND OTHERS Vs. THE DIRECTOR OF LOCAL BODIES, U. P. AND ANOTHER	March 11, 1980
SANTUL Vs. BAIJNATH	April 11, 1980
SARAN PAL Vs. KELA DEVI	April 1, 1980
SARDAR GURBACHAN SINGH AND ORS. Vs. MUNICIPAL BOARD, AMROHA AND ORS.	January 9, 1980
SARDAR GURMUKH SINGH Vs. TAX RECOVERY OFFICER	December 16, 1980
SARLA CHOPRA Vs. DIRECTOR OF EDUCATION ALLAHABAD	September 12, 1980
SARWARI BEGUM Vs. DISTRICT JUDGE MORADABAD	November 12, 1980
SATISH CHANDRA CHUABEY Vs. DISTRICT INSPECTOR OF SCHOOLS	February 13, 1980
SATYA DEV Vs. BEHARIJI MAHARAJ BIRAJMAN MANDIR	February 11, 1980
SATYA NARAIN Vs. THE STATE OF U.P.	July 21, 1980
SAVITRI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE GORAKHPUR	November 26, 1980
SAVITRI DEVI Vs. II ADDL DISTRICT JUDGE KANPUR	August 19, 1980
SETH PURAN CHAND HUF Vs. INCOME TAX APPELLATE TRIBUNAL	January 29, 1980
SHABBIR MALIHABADI Vs. STATE OF U P	October 6, 1980
SHAILENDRA KUMAR GUPTA Vs. STATE	February 5, 1980
SHAKIL Vs. STATE OF U.P.	July 15, 1980
SHAMBHOO NATH MEHROTRA Vs. NAWAL KISHORE AGARWAL	November 12, 1980
SHAMBHU SARAN RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 8, 1980
SHAMIM HASHMI Vs. ADDL DISTRICT JUDGE ALLAHABAD	February 6, 1980
SHANTI LAL CHADDHA Vs. AMRAWATI	July 23, 1980
SHANTI MOHAN AND OTHERS Vs. NIRANJAN SINGH AND ANOTHER	July 15, 1980
SHANTI SWARUP ETC. Vs. 3RD ADDL. DISTRICT JUDGE AND OTHERS	January 29, 1980
SHARDA Vs. STATE	July 15, 1980
SHEEL GROVER Vs. CHIEF JUDICIAL MAGISTRATE, NAINITAL AND OTHERS	September 2, 1980
SHEEL WATI Vs. RAM NANDANI	November 12, 1980
SHEO BIBHUTI SINGH Vs. BOARD OF REVENUE U P ALLAHABAD	January 11, 1980
SHEO KISHAN DASS Vs. PRESCRIBED AUTHORITY	March 31, 1980
SHEO PRASAD SHUKLA Vs. DISTRICT PANCHAYAT RAJ OFFICER, BASTI AND OTHERS	January 15, 1980
SHEO RATAN Vs. DEV NAND	February 7, 1980
SHEONANDAN Vs. TEJA	September 22, 1980
SHERVANI SUGAR SYNDICATE P LIMITED Vs. COMMISSIONER OF INCOME TAX	March 26, 1980
SHIA CENTRAL BOARD OF WAQF Vs. STATE OF U P	March 5, 1980
SHIKSHAK BANDHU KARYALAYA Vs. COMMISSIONER OF SALES TAX	April 17, 1980
SHIV BALAK SINGH Vs. RAM KISHORE	January 2, 1980
SHIV DUTT SINGH Vs. RAM DASS	February 13, 1980
SHIV KUMAR AGRAWAL Vs. BADRI PRASAD AGRAWAL	April 10, 1980
SHIV NARAIN AGARWAL Vs. COMMISSIONER OF INCOME TAX	July 7, 1980
SHIV NARAIN SHARMA Vs. LAL RAM	December 12, 1980
SHIV RAJ SINGH Vs. STATE OF U P	February 28, 1980
SHIV RAM SINGH Vs. PURSHUTTOM DAS	January 11, 1980
SHRI CHANDRA Vs. STATE OF UTTAR PRADESH AND OTHERS	April 9, 1980
SHRI KANT CHAUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS	February 7, 1980
SHRI RAM Vs. RAM PRAKASH SRIVASTAVA	October 7, 1980
SHUBH KUMAR MALHOTRA Vs. THIRD ADDL DISTRICT JUDGE BAREILLY	December 8, 1980
SHYAM LAL TIWARI Vs. 7TH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	July 25, 1980
SHYAM NARAIN PANDEY AND ANOTHER Vs. ASSISTANT DISTRICT REGISTRAR, CO	April 15, 1980
SHYAMA DEVI AND OTHERS Vs. MUNICIPAL BOARD, DEORIA	August 7, 1980
SINGHAL ENGINEERING CO Vs. STATE OF U P	April 25, 1980
SITA DEVI Vs. STATE	April 28, 1980
SITA RAM Vs. FATINGAN	November 14, 1980
SITA RAM Vs. STATE	August 20, 1980
SITA RAM Vs. STATE OF U.P.	November 17, 1980
SITA RAM AND ANOTHER Vs. JAI NARAIN KURMI AND ANOTHER	January 2, 1980
SMT. HIRA DEI Vs. STATE OF U. P. AND OTHERS	January 28, 1980
SMT. KAMALA DEVI Vs. STATE AND OTHERS	October 1, 1980
SMT. LAKSHMI DEVI Vs. STATE OF U. P. AND OTHERS	April 4, 1980
SMT. MAYA DEVI Vs. VIIITH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	December 23, 1980
SMT. MEENA DEVI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U. P. ALLAHABAD AND OTHERS	September 17, 1980
SMT. RAM SRI DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE,ALIGARH AND OTHERS	November 20, 1980
SMT. SAVITRI DEVI Vs. RAM KRISHNA AND OTHERS	October 8, 1980
SOHAN LAL Vs. ADDL DISTRICT JUDGE DEHRADUN	November 13, 1980
SOHAN LAL Vs. LALA MANGI LAL	February 13, 1980
SOHAN LAL OM PRAKASH Vs. MUNICIPAL BOARD, BISALPUR	February 12, 1980
SORAN Vs. STATE	April 21, 1980
SRI CHAND Vs. RAMRATI DEVI	January 8, 1980
SRI KANT DWIVEDI Vs. THIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE, HARDOI AND OTHERS	April 15, 1980
SRI KRISHNA DHARAMSHALA TRUST VARANASI Vs. NAGAR MAHAPALIKA VARANASI	December 10, 1980
SRI NARAIN SACHAN Vs. STATE OF U P	October 21, 1980
SRIRAM BACHAN Vs. GENERAL MANAGER, N E RAILWAY, GORAKHPUR	February 22, 1980
STATE Vs. B M THAPER	April 23, 1980
STATE Vs. AZIMULLA	March 20, 1980
STATE BANK OF INDIA Vs. ZILA PARISHAD GORAKHPUR	August 21, 1980
STATE OF U P Vs. CIVIL JUDGE MUZAFFARNAGAR	September 3, 1980
STATE OF U P Vs. SINGHAL AND CO	July 4, 1980
STATE OF U P Vs. DISTRICT JUDGE	July 23, 1980
STATE OF U P Vs. NOOR ALI	September 29, 1980
STATE OF U P Vs. PEER BUX	November 14, 1980
STATE OF U P Vs. Puttu	November 20, 1980
STATE OF U P Vs. DISTRICT JUDGE BIJNOR	November 24, 1980
STATE OF U P Vs. UNION OF INDIA UOI	April 3, 1980
STATE OF U P Vs. RAM DHANI PANDEY	April 22, 1980
STATE OF U P Vs. HAZARI LAL GUPTA	April 30, 1980
STATE OF U P Vs. VISHWANATH KAPOOR	January 14, 1980
STATE OF U P Vs. MANA SINGH	January 24, 1980
STATE OF U P Vs. LAXMI	January 1, 1980
STATE OF U. P. Vs. DISTRICT JUDGE, RAMPUR AND OTHERS	July 31, 1980
STATE OF U. P. Vs. IIND ADDL. DIST. JUDGE, RAMPUR AND OTHERS	August 20, 1980
STATE OF U.P. Vs. THE DISTRICT JUDGE, UNNAO AND OTHERS	April 9, 1980
State of U.P. Vs. Ram Dhani Pandey and others	March 22, 1980
STATE OF UTTAR PRADESH Vs. SECOND ADDL DISTRICT JUDGE FARRUKHABAD	March 18, 1980
STATE OF UTTAR PRADESH Vs. PHILIPS MEHROTRA	August 20, 1980
STATE OF UTTAR PRADESH AND ANOTHER Vs. CHANDRA BHAL SINGH	February 13, 1980
SUBEDAR Vs. STATE OF U.P.	December 10, 1980
SUBHASH CHANDRA SARVESH KUMAR Vs. COMMISSIONER OF INCOME TAX	March 6, 1980
SUDERSHAN LAL Vs. THE STATE OF U.P.	December 24, 1980
SUDHIR SHARMA Vs. S T A T	July 2, 1980
SUKHLAL Vs. STATE OF U.P.	November 14, 1980
SULHAR Vs. YASHPAL	March 6, 1980
SULOCHANA Vs. RAM KUMAR CHAUHAN	November 28, 1980
SULOCHANA DEVI Vs. RAMKUMAR CHAUHAN	December 11, 1980
SULTAN AHMAD Vs. RASHID AHMAD AND ORS	April 28, 1980
SUMER CHAND AND ANOTHER Vs. STATE	January 24, 1980
SUNDER LAL Vs. BITOLA KUNWAR	April 10, 1980
SUNDER LAL Vs. STATE OF U P	January 23, 1980
SUNDRA RANI Vs. KRISHNA GOPAL	November 18, 1980
SURAJ BHAN Vs. GAJ RAJ SINGH	August 29, 1980
SURAJ SINGH Vs. SOHAN LAL	July 10, 1980
SURENDRA NATH DUBEY Vs. SHAKUNTALA DEVI	January 16, 1980
SURESH CHAND SINHA Vs. JWALA DEVI VIDYA MANDIR ANAND BAGH	August 6, 1980
SUSHIL KUMAR Vs. INCOME TAX OFFICER	March 11, 1980
SUSHIL KUMAR SRIVASTAVA Vs. PRINCIPAL INDUSTRIAL TRAINING INSTITUTE FAIZABAD	January 11, 1980
SUSHILA DEVI Vs. PREM KUMAR	November 26, 1980
SUSHILA DEVI SHARMA Vs. COMMISSIONER OF INCOME-TAX	January 8, 1980
SWADESHI COTTON MILLS CO LTD Vs. LABOUR COURT	December 19, 1980
SWADESHI COTTON MILLS LTD Vs. SWADESHI POLYTEX	September 15, 1980
SWADESHI POLYTEX LTD Vs. INCOME-TAX OFFICER SPECIAL WARD	June 30, 1980
SWAMI NATH Vs. SHEO RATAN	November 20, 1980
SWAMI PRASAD Vs. STATE	April 14, 1980
SYED FARZAND ALI Vs. NASIR BEG	February 28, 1980
SYED MANZOOR HUSSAIN Vs. HAKIM ALI AHMAD	April 29, 1980
TARIF HASAN Vs. RAFIQ AHMED	December 4, 1980
TASLEEM AHMAD AND ANOTHER Vs. ZILA PARISHAD, BIJNOR AND OTHERS	November 5, 1980
TEEPU Vs. STATE	July 24, 1980
TEJ BHAN MADAN Vs. 2ND ADDITIONAL DISTRICT JUDGE ALLAHABAD	July 10, 1980
TEJ SINGH Vs. STATE OF U P	November 11, 1980
TEJDHARI Vs. BAUL	October 30, 1980
TEJPAL SINGH Vs. STATE	March 31, 1980
THAKUR ABHAI SINGH Vs. SANJAY SINGH	January 28, 1980
THE COMMITTEE OF MANAGEMENT OF JANTA INTER COLLEGE FATEHAHAD, DIST. AGRA AND ANOTHER Vs. THE DISTRICT INSPECTOR OF SCHOOLS, AGRA AND ANOTHER	April 17, 1980
THE COMMITTEE OF MANAGEMENT, DISTRICT CO Vs. THE REGISTRAR, CO	February 29, 1980
THE SECRETARY HOME DEPT., GOVT. OF MAHARASHTRA, SACHIVALAYA, BOMBAY Vs. BANSIDHAR AND OTHERS	February 26, 1980
THE STATE OF U.P. Vs. MOOL CHAND	November 26, 1980
TIKAM CHAND Vs. STATE	January 8, 1980
TIRANGI LAL Vs. STATE	November 14, 1980
TRILOK CHAND JAIN Vs. DISTRICT JUDGE SAHARANPUR	July 1, 1980
TULA Vs. STATE	February 11, 1980
U P AGRICULTURAL UNIVERSITY Vs. S C GUPTA	August 8, 1980
U P HOTEL AND RESTAURANTS LTD Vs. COMMISSIONER OF INCOME-TAX	October 28, 1980
U P STATE ELECTRICITY BOARD Vs. NETRA PAL SINGH	July 21, 1980
U P STATE ELECTRICITY BOARD Vs. VIJAI PICTURES	March 27, 1980
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX	June 30, 1980
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX	February 7, 1980
UDIT Vs. STATE	February 26, 1980
UGGAR SEN Vs. STATE OF U.P. AND ANOTHER	August 21, 1980
UMA RAI AND SEVEN OTHERS Vs. STATE OF U.P. AND OTHERS	March 20, 1980
UMA SHANKER Vs. STATE	July 3, 1980
UMA SUNDARI VARMA Vs. COMMITTEE OF MANAGEMENT OF BALIKA UCHCHATTAR MADHYAMIC VIDYALAYA, JAUNPUR AND OTHERS	May 1, 1980
UMARDARAZ Vs. STATE	November 17, 1980
UNION NORTHERN RAILWAY Vs. FIRM ANIS KHAN	September 18, 1980
UNION OF INDIA Vs. R R ANASARI	April 10, 1980
UNION OF INDIA Vs. CHIEF JUDICIAL MAGISTRATE, GHAZIABAD AND OTHERS	February 13, 1980
UNION OF INDIA UOI Vs. H M KAMALUDDIN ANSARI AND CO	January 24, 1980
UNION OF INDIA UOI Vs. SIR SHADI LAL SUGAR AND GENERAL MILLS LTD	July 15, 1980
UNION OF INDIA UOI Vs. AMAR SINGH	October 1, 1980
UPAYUKT (DEPUTY COMMISSIONER) KENDRIYA VIDYALAYA SANSTHAN NEHURU HOUSE, NEW DELHI Vs. SHEO BHUSHAN TRIPATBI AND OTHERS	June 30, 1980
UPPER GANGES SUGAR MILLS LTD., SACHERA, DISTRICT BIJNOR Vs. NOTIFIED AREA COMMITTEE, SACHERA, DISTT. BIJNOR AND OTHERS	December 12, 1980
UPPER INDIA PAPER MILLS CO LTD Vs. UNION OF INDIA UOI	February 15, 1980
UTTAM NARAIN SINGH Vs. STATE OF U. P. AND OTHERS	April 28, 1980
UTTAM SINGH Vs. BOARD OF REVENUE U P	September 23, 1980
VASUDEO SINGH Vs. STATE	March 10, 1980
VEDPAL SINGH Vs. GANNA SAH VIKAS SAMITI	October 10, 1980
VEER PAL SINGH AND OTHERS Vs. STATE OF U. P. AND OTHERS	July 2, 1980
VIDHYA DHAR Vs. STATE	December 12, 1980
VIDYA PRAKASH SRIVASTAVA Vs. TRIBHUAN NATH MISRA	November 21, 1980
VIDYA SAGAR SHARMA Vs. ANAND SWARUP DUBLISH	November 11, 1980
VIJAI SINGH Vs. RAM LAKHAN	December 9, 1980
VIJAY KUMAR Vs. BOARD OF TECHNICAL EDUCATION, U.P AND OTHERS	November 21, 1980
VIJAY KUMAR AND ANOTHER Vs. MUNICIPAL BOARD, BANDA AND OTHERS	December 11, 1980
VINAY KUMAR SHUKLA Vs. DISTRICT SUPPLY OFFICER	February 19, 1980
VINDOOR BAI Vs. CONTROLLER OF ESTATE DUTY	July 7, 1980
VIRENDRA KUMAR Vs. CHARANJIT LAL	September 15, 1980
VIRENDRA KUMAR AGARWAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 12, 1980
VIRENDRA MOHAN Vs. ADDITIONAL DISTRICT JUDGE BASTI	February 28, 1980
VIRENDRA SINGH Vs. STATE OF UTTAR PRADESH	February 5, 1980
VISHNU DATT SHARMA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	November 12, 1980
VISHRAM Vs. STATE OF U.P.	January 29, 1980
VISHWANATH SINGH Vs. STATE OF U.P.	August 11, 1980
Vishwanath Singh Vs. Deputy Director of Consolidation and others	November 5, 1980
WAQF ALAL NAFS ALAL AULAD Vs. NAWAB SHER	February 28, 1980
WORKMEN, SOMAIYA ORGANICS (INDIA) LTD Vs. SOMAIYA ORGANICS INDIA LTD , BARABANKI	October 3, 1980
YADAV LAL Vs. THE STATE OF U.P.	July 3, 1980
YASIN BONE MILLS Vs. STATE OF U P	January 25, 1980
ZAMEER AHMAD Vs. STATE OF U P	November 21, 1980
ZILA BASIC SHIKSHA SAMITI Vs. VTH ADDL DISTRICT JUDGE BAREILLY	December 9, 1980
ZILA PARISHAD, DEHRADUN Vs. VOLTAS LIMITED	July 9, 1980
ZILA PARISHAD, MUZAFFARNAGAR Vs. ADDL. COMMISSIONER, MEERUT DIVISION, AND ANOTHER	November 3, 1980

Year 1980 of HIGH COURT OF ALLAHABAD

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