REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K SRIVASTAVA Vs. STATE OF U P	October 30, 1979
A N NAYAR Vs. STATE OF U P	May 25, 1979
A P MATHUR Vs. MUNSHI SINGH	August 30, 1979
A P S COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME TAX	July 23, 1979
ABDUL GHAFFAR QURESHI Vs. RAGHUBIR SINGH	January 19, 1979
ABDUL HAMEED Vs. THE DISTRICT JUDGE KANPUR AND OTHERS	July 10, 1979
ABDUL RASHID Vs. FIRST ADDL DISTRICT JUDGE ALLAHABAD	December 6, 1979
ABDUL SALIM Vs. NAJIMA BEGUM	August 31, 1979
ABDUL SAMIM Vs. STATE OF U.P.	December 21, 1979
ABDUL SATTAR Vs. STATE	July 6, 1979
ABDUL WAHID Vs. STATE	December 21, 1979
ABDUR RAHMAN Vs. STATE	August 22, 1979
ABHEY RAM Vs. UMRAO SINGH CH	March 28, 1979
ABRAR HUSAIN Vs. ABDUL RAHIM	January 3, 1979
ACHUTANAND AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	January 4, 1979
ADARSH KISHORE Vs. KAMINI DEVI	August 20, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DALSUKHRAI JAIDAYAL	February 20, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JAMUNA DASS NEMI CHAND	October 15, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAKSHMI INDUSTRIES AND COLD STORAGE CO	October 18, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH	July 18, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAWALPINDI FLOUR MILLS P LIMITED	November 2, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RANI PRITAM KUNWAR	November 15, 1979
ADDL COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH	March 18, 1979
AFSARI BEGUM Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO	March 2, 1979
AFTAB AHMAD Vs. STATE OF UTTAR PRADESH	September 3, 1979
AGAN LAL AND ANOTHER Vs. STATE	February 12, 1979
AGRA UNIVERSITY PRESS PALIWAL PARK Vs. COMMISSIONER OF SALES TAX	April 12, 1979
AHMAD HUSAIN Vs. MOHAMMAD NABI	February 5, 1979
AHMAD KHAN Vs. CITY BOARD SHAHJAHANPUR	August 20, 1979
AHMADI BIBI Vs. MOHAMMAD MABOOD	July 2, 1979
AJAB SINGH Vs. DISTRICT MAGISTRATE MEERUT	August 23, 1979
AJAYPAL SINGH Vs. STATE OF U P	September 10, 1979
ALEY AHMAD ABDI AND ANOTHER Vs. TRIBHUWAN NATH SETH AND OTHERS	February 23, 1979
ALGOO Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR	February 28, 1979
ALLAHTALA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 20, 1979
ALLIED PRODUCTS DISTRIBUTORS Vs. ARUN KUMAR	January 4, 1979
ALOOP KAHAR Vs. MUSAFIR MALLAH	April 10, 1979
AMAR BIR SINGH Vs. DISTRICT JUDGE DEHRADUN	October 10, 1979
AMAR NATH MEHROTRA Vs. STATE OF UTTAR PRADESH	April 30, 1979
AMAR SINGH Vs. STATE	March 6, 1979
AMAR SINGH Vs. STATE	March 8, 1979
AMBIKA PD. SINGH Vs. DISTT. JUDGE AND OTHERS	August 16, 1979
AMRITDAS Vs. GOVIND SAHAI	April 19, 1979
ANAND DEO GIRI Vs. DISTRICT JUDGE ALLAHABAD	December 20, 1979
ANAR KHAN Vs. SHIAM BEHARI GUPTA	March 1, 1979
ANIS AHMAD Vs. DISTRICT MAGISTRATE, JAUNPUR, AND OTHERS	February 20, 1979
ANITA KUMARI AND OTHERS Vs. HAR PRASAD	August 22, 1979
ANOKHEY LAL Vs. DURGA SAHAI	April 30, 1979
ARUN KUMAR Vs. BAZPUR CO OPERATIVE SUGAR FACTORY	September 12, 1979
ARUN KUMAR Vs. DISTRICT JUDGE DEHRADUN	November 14, 1979
ARYA KUMAR GHOSH Vs. SECOND ADDL DISTRICT JUDGE ALLAHABAD	March 8, 1979
ARYA PRATINIDHI SABHA AND OTHERS Vs. ARVIND NIKETAN CHARTHAWAL AND ANOTHER	July 30, 1979
ASFAQ HUSAIN Vs. STATE OF UTTAR PRADESH	November 11, 1979
ASGHAR Vs. STATE	December 5, 1979
ASHOK KUMAR MISRA Vs. DISTRICT JUDGE ETAWAH	July 17, 1979
ASSTT COLLECTOR Vs. PADAMCHAND	October 19, 1979
ATARIA Vs. BOARD OF REVENUE	November 6, 1979
ATHARUL ISLAM Vs. STATE TRANSPORT AUTHORITY	August 30, 1979
ATMA SINGH Vs. A.D.J.	January 2, 1979
AUTAR SINGH Vs. STATE	July 3, 1979
AWADHRAJ Vs. DEBAI ANOTHER	September 7, 1979
AZHAR ULLAH KHAN Vs. STATE	February 14, 1979
AZHAR ULLAH KHAN Vs. STATE	December 14, 1979
B N GUPTA Vs. SURAJ BHAN	March 9, 1979
BABBAN MANI TEWARI Vs. RAM BARANS	April 18, 1979
BABBAN MANI TEWARI Vs. RANI BARANS	April 18, 1979
BABU LAL AGRAWALA Vs. TOWN AREA COMMITTEE SADABAD	March 9, 1979
BABUA BARE LAL Vs. GULZARI DEVI	April 13, 1979
BABULAL AND ANOTHER Vs. SUB DIVISIONAL OFFICER, SIKANDRARAO, ALIGARH AND OTHERS	October 6, 1979
BACHAYA Vs. STATE OF U P	February 5, 1979
BACHCHA AND OTHERS Vs. LALLU AND OTHERS	May 3, 1979
BADRI NATH SALNI AND ANOTHER Vs. NAND RAM LAXMI CHAND	February 26, 1979
BADRI PARSAD Vs. STATE	March 12, 1979
BADRI PRASAD Vs. STATE	February 28, 1979
BAHADUR SINGH Vs. HAR BHAGWAN	November 19, 1979
BAIJ NATH SINGH AND OTHERS Vs. AJODHYA SINGH AND ANOTHER	May 11, 1979
BAL KISHAN Vs. MANGI DEVI	July 13, 1979
BALESHWAR PANDEY Vs. DEPUTY DIRECTOR OF EDUCATION, GORAKHPUR AND OTHERS	July 18, 1979
BALLO MAL Vs. REGIONAL TRANSPORT AUTHORITY, AGRA REGION, AGRA AND OTHERS	April 12, 1979
BANARASI PRASAD Vs. JOINT DIRECTOR OF EDUCATION AND OTHERS	September 25, 1979
BANARSI LAL TULSIYAN Vs. COMMISSIONER OF INCOME TAX	September 20, 1979
BANNOBI Vs. MST AFROZZIA	January 3, 1979
BANSHI LAL Vs. STATE OF UTTAR PRADESH	November 29, 1979
BANSHRAJI AND ANOTHER Vs. PYARI DEVI	January 3, 1979
BANWARI LAL Vs. TULSI RAM	March 1, 1979
BANWARI LAL Vs. STATE	October 6, 1979
BANWARI LAL OM PRAKASH Vs. COMMISSIONER OF SALES TAX U P	September 11, 1979
BASAL MEDICAL STORES, AGRA AND OTHERS Vs. NAGAR MAHAPALIKA, AGRA AND ANOTHER	November 19, 1979
BASHISTH MANI TRIPATHI Vs. STATE OF UTTAR PRADESH AND OTHERS	February 26, 1979
BASU DEV SAHAI Vs. BRIJ MOHAN LAL	February 9, 1979
BATASA DEVI Vs. TARA DEVI	January 3, 1979
BEANT SINGH AND ANOTHER Vs. 5TH ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR	August 21, 1979
BECHU Vs. RAM BUJHARAT	March 9, 1979
BENI MADHAV Vs. SHIV GOVIND	January 5, 1979
BHAG SINGH DANG Vs. STATE BANK OF INDIA	May 11, 1979
BHAGAT SHYAM AND CO Vs. COMMISSIONER OF INCOME TAX	August 21, 1979
BHAGWAN DAS Vs. CHANDRA KALI	April 4, 1979
BHAGWAN DAS Vs. STATE AND ANOTHER	November 14, 1979
BHAGWAN INDUSTRIES Vs. U P S E BOARD LUCKNOW	March 29, 1979
BHAGWAN RAM TAMTA Vs. STATE	August 2, 1979
BHAGWAT SARAN AND OTHERS Vs. RAM KUMAR	May 18, 1979
BHAGWATI PRASAD Vs. STATE OF U P	August 3, 1979
BHAIRON PRASAD CHAURASIYA Vs. TARA DEVI	October 26, 1979
BHANU PRAKASH AJIT KUMAR Vs. VIDYA BHUSHAN	April 20, 1979
BHARAT MILK PRODUCTS Vs. COMMISSIONER OF INCOME TAX	October 18, 1979
BHARAT SINGH Vs. STATE	December 22, 1979
BHARTIYA UDYOG Vs. COMPETENT AUTHORITY IAC OF I T	July 4, 1979
BHATIA AGENCIES BASTI Vs. UNION OF INDIA	October 15, 1979
BHOLA Vs. STATE OF U P	April 23, 1979
BHOLA Vs. STATE	February 15, 1979
BHOLA NATH Vs. KISHAN LAL, AND ANOTHER	November 9, 1979
BHOORA Vs. STATE OF U.P.	October 16, 1979
BIBHUTI NARAYAN SINGH Vs. STATE AND OTHER	July 25, 1979
BIJENDRA KUMAR Vs. STATE	October 6, 1979
BINDULI Vs. RAM SAJIWAN AND A	September 17, 1979
BIPIN BEHARI Vs. STATE OF U P	July 5, 1979
BIRBAL Vs. D D C	May 8, 1979
BIRESHWAR MOOKERJI Vs. INSPECTING ASSISTANT COMMISSIONER OF WEALTH TAX	August 18, 1979
BISHAMBHAR NATH AGARWAL AND OTHERS Vs. MUNICIPAL BOARD, JHANSI	September 13, 1979
BISHAMBHAR NATH SWAROOP NARAIN Vs. COMMISSIONER OF INCOME TAX	August 3, 1979
BISHAN AND OTHERS Vs. THE LABOUR COURT, MEERUT AND OTHERS	March 1, 1979
BISMILLAH BEGUM Vs. DISTRICT JUDGE SAHARANPUR	February 21, 1979
BITIYA BANO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	July 31, 1979
BITTAN KUNWAR Vs. STATE OF UTTAR PRADESH	November 7, 1979
BOARD OF REVENUE Vs. AUTO SALES	July 4, 1979
BOARD OF REVENUE U P Vs. ELECTRONIC INDUSTRIES OF INDIA	July 10, 1979
BRAHMA PAL Vs. STATE	March 1, 1979
BRAHMAVATI Vs. RAMESH CHAND	February 12, 1979
BRAHMJIT SINGH Vs. MAHENDRA SINGH	October 17, 1979
BRIJ NARAIN TEWARI Vs. STATE OF UTTAR PRADESH	February 6, 1979
BRIJ RAJ PANDEY Vs. RAMANUJ	October 10, 1979
BRIJ RATAN LAL BHOOP KISHORE Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	August 18, 1979
BRIJENDRA SINGH Vs. ALIGARH ZILA SAHKARI BANK LTD. AND OTHERS	January 12, 1979
BRIJESHWAR TYAGI Vs. R.C. & E.C. MEERUT AND OTHERS	September 5, 1979
BUDHI SINGH Vs. STATE OF U.P. AND ANOTHER	April 26, 1979
BUDHMAL GUPTA Vs. VINOD GUPTA	September 4, 1979
BUDHOO Vs. STATE	August 30, 1979
BULLION AND AGRICULTURAL PRODUCE EXCHANGE PVT LTD Vs. FORWARD MARKETS COMMISSION BOMBAY	January 3, 1979
C B JOSHI Vs. GANGA DEVI	July 27, 1979
C M P DEGREE COLLEGE ALLAHABAD Vs. YAMUNA PRASAD PANDEY	January 10, 1979
CAMPHOR AND ALLIED PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	April 19, 1979
CENTRAL DISTILLERY AND CHEMICAL WORKS LTD Vs. STATE OF UTTAR PRADESH	July 4, 1979
CH MARGHOOH AHMAD Vs. STATE OF UTTAR PRADESH	January 4, 1979
CH. ANAND SINGH Vs. PHOOL CHAND AND OTHERS	March 6, 1979
CHAHAT KHAN Vs. STATE	December 11, 1979
CHAMPO DEVI Vs. GOPI RAM	March 29, 1979
CHAND BAI BAJORIA Vs. THE COLLECTOR, VARANASI	March 23, 1979
CHANDA DEVI Vs. TARA PAD SINHA	December 21, 1979
CHANDAN SINGH Vs. ATMA RAM AND OTHERS	February 21, 1979
CHANDAN SINGH GOSAIN Vs. STATE OF U P	August 3, 1979
CHANDERPAL Vs. STATE OF U.P.	February 20, 1979
CHANDRA BHASKARI TIWARI Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS	March 5, 1979
CHANDRA DEO PAL Vs. JHINAK AND OTHERS	February 20, 1979
CHANDRA KRISHNA Vs. COMMISSIONER OF INCOME TAX	October 19, 1979
CHANDRA METAL CO Vs. COMMISSIONER OF INCOME TAX	February 20, 1979
CHANDRA PAL SINGH Vs. D D C	May 11, 1979
CHANDRA PAL SINGH AND OTHERS Vs. SMT. BHAGWATI DEVI	March 8, 1979
CHANDRA PRAKASH Vs. SARDAR JAIMAL SINGH	December 21, 1979
CHANDRA PRAKASH GUPTA Vs. STATE OF U P	August 13, 1979
CHANDRABALI Vs. STATE	April 24, 1979
CHANDRABHAN SINGH Vs. PURAN CHAND	March 9, 1979
CHANDRAPAL Vs. STATE	March 9, 1979
CHANDRAWATI Vs. DISTRICT JUDGE PAURI	July 19, 1979
CHANDRAWATI DEVI Vs. SURENDRA PAL	September 5, 1979
CHANDRIKA PRASAD SRIVASTAVA Vs. RAJYAPAL, U.P. SHASAN, LUCKNOW AND ANOTHER	April 30, 1979
CHARAN DAS Vs. GAON SABHA	May 19, 1979
CHATAR SINGH Vs. SAHAYAK SANCHALAK	January 16, 1979
CHATTAR SINGH Vs. BOARD OF REVENUE	November 23, 1979
CHEDA SINGH Vs. GAON SABHA AND ANOTHER	February 28, 1979
CHHAKKAN Vs. ZAHEER HASAN	March 12, 1979
CHHATTAR PAL Vs. STATE OF U P	October 6, 1979
CHHEDI LAL Vs. STATE OF U P	September 14, 1979
CHHEDI LAL Vs. MUNICIPAL MEDICAL OFFICER OF HEALTH	June 1, 1979
CHHOTEY KHAN Vs. KHAIRATI LAL JAIN	December 6, 1979
CHHOTEY KHAN Vs. KHAIRATI LAL JAIN	December 21, 1979
CHHOTEY LAL Vs. STATE	November 15, 1979
CHHOTEY LAL PANDEY Vs. STATE	February 2, 1979
CHHOTEY SINGH Vs. STATE OF UTTAR PRADESH	April 24, 1979
CHIEF CONTROLLING REV Vs. A B PROJECT	July 4, 1979
CHINTA MANI Vs. STATE OF U. P. AND OTHERS	February 21, 1979
CHOLAR Vs. RAM PYARE	October 17, 1979
CHUNNI LAL Vs. MOHAMMAD ZAFAR	November 7, 1979
CITY BOARD MATHURA Vs. ASHOK KUMAR	January 9, 1979
COMMISSIONER OF GIFT TAX Vs. SERPAL C L	September 26, 1979
COMMISSIONER OF GIFT TAX Vs. S B SUGAR MILLS	August 3, 1979
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COMMERCIAL BANK LIMITED	July 26, 1979
COMMISSIONER OF INCOME TAX Vs. J K BANKERS	July 31, 1979
COMMISSIONER OF INCOME TAX Vs. KUNDAN SUGAR MILLS P LIMITED	July 13, 1979
COMMISSIONER OF INCOME TAX Vs. HARI OM COMPANY	July 13, 1979
COMMISSIONER OF INCOME TAX Vs. NEM KUMAR JAIN RATAN KUMAR	September 26, 1979
COMMISSIONER OF INCOME TAX Vs. SATYA NARAIN SURESH KUMAR	September 21, 1979
COMMISSIONER OF INCOME TAX Vs. U P HOTEL RESTAURANT LIMITED	September 24, 1979
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS COMPANY LIMITED	September 14, 1979
COMMISSIONER OF INCOME TAX Vs. HIND MOTOR CYCLE WORKS	September 17, 1979
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA BANERJEE SMT	September 13, 1979
COMMISSIONER OF INCOME TAX Vs. ISHWAR SINGH AND SONS	August 30, 1979
COMMISSIONER OF INCOME TAX Vs. L H SUGAR FACTORIES AND OIL MILLS P LIMITED	August 31, 1979
COMMISSIONER OF INCOME TAX Vs. MADAN LAL BHARGAVA	September 5, 1979
COMMISSIONER OF INCOME TAX Vs. MODI SPINNING AND MANUFACTURING MILLS COMPANY LIMITED	September 5, 1979
COMMISSIONER OF INCOME TAX Vs. HIND LAMPS LIMITED	August 28, 1979
COMMISSIONER OF INCOME TAX Vs. CHIRANJI LAL SHANTI SWARUP	April 13, 1979
COMMISSIONER OF INCOME TAX Vs. RELIABLE WATER SUPPLY SERVICE OF INDIA P LIMITED	January 23, 1979
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE CANE DEVELOPMENT UNION LIMITED	February 20, 1979
COMMISSIONER OF INCOME TAX Vs. RAZA BULAND SUGAR COMPANY LIMITED	October 29, 1979
COMMISSIONER OF INCOME TAX Vs. U P SHOE INDUSTRIES P LIMITED	October 31, 1979
COMMISSIONER OF INCOME TAX Vs. L H SUGAR FACTORIES AND OIL MILLS PRIVATE LIMITED	October 31, 1979
COMMISSIONER OF INCOME TAX Vs. MUIR MILLS CO LTD	November 2, 1979
COMMISSIONER OF INCOME TAX Vs. KANODIA WAREHOUSING CORPORATION	November 15, 1979
COMMISSIONER OF INCOME TAX Vs. TAJ GAS SERVICE	November 13, 1979
COMMISSIONER OF INCOME TAX Vs. J K BANKERS	November 13, 1979
COMMISSIONER OF INCOME TAX Vs. ELGIN MILLS COMPANY LIMITED	November 29, 1979
COMMISSIONER OF INCOME TAX Vs. INDIAN TURPENTINE AND ROSIN COMPANY LIMITED	November 30, 1979
COMMISSIONER OF INCOME TAX Vs. LUCKNOW DIOCESAN TRUST ASSOCIATION	November 30, 1979
COMMISSIONER OF INCOME TAX LUCKNOW Vs. L H SUGAR FACTORIES AND OIL MILLS P LIMITED	August 18, 1979
COMMISSIONER OF SALES TAX Vs. AGRAWAL AGENCIES	August 6, 1979
COMMISSIONER OF SALES TAX Vs. U P LEAR BOARD AGRA	August 7, 1979
COMMISSIONER OF SALES TAX Vs. DWARIKA DAS AND CO	August 2, 1979
COMMISSIONER OF SALES TAX Vs. BAJRANG GLASS WORKS	July 27, 1979
COMMISSIONER OF SALES TAX Vs. DAYAL SINGH KULFIWALA	July 12, 1979
COMMISSIONER OF SALES TAX Vs. ALSBAH ENTERPRISES	July 17, 1979
COMMISSIONER OF SALES TAX Vs. KWALITY RESTAURANT	July 10, 1979
COMMISSIONER OF SALES TAX Vs. SUNSHINE INDUSTRIES	August 23, 1979
COMMISSIONER OF SALES TAX Vs. PRAHLAD DAS AND SONS	October 6, 1979
COMMISSIONER OF SALES TAX Vs. PIONEER LEAR WORKS	November 22, 1979
COMMISSIONER OF SALES TAX Vs. MURARI BROTHERS	March 28, 1979
COMMISSIONER OF SALES TAX Vs. GULMOHAR INDUSTRIES	September 26, 1979
COMMISSIONER OF SALES TAX Vs. PREM MISTHAN BHANDAR	October 29, 1979
COMMISSIONER OF SALES TAX U P Vs. HIRA ICE CANDY	January 17, 1979
COMMISSIONER OF SALES TAX U P Vs. NIRANKARI ENGINEERING KANPUR	April 26, 1979
COMMISSIONER OF SALES TAX U P Vs. MUKTI NATH SINGH RAM LAKHAN SINGH	April 27, 1979
COMMISSIONER OF SALES TAX U P Vs. MURLI DHAR SHIV KUMAR	April 23, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SHYAM SUNDER LAL AGARWAL	April 24, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SHAKTI LACE FACTORY	April 18, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NEW CENTRAL JUTE MILLS CO LTD	April 19, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. INDRA PRASAD MOHAN LAL	April 26, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. KANKANI BRORS	April 25, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. VIJAY AND COMPANY	April 16, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MOHAN LAL SAHU	April 10, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. N D VINDSAR AND COMPANY	March 29, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. DHARMDAS NARESH CHAND	February 23, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MARTAND PHARMACY	February 28, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. VANASPATI TRADING COMPANY	March 7, 1979
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. AJANTA TILES	July 2, 1979
COMMISSIONER OF WEALTH TAX Vs. GINNI DEVI	July 18, 1979
COMMISSIONER OF WEALTH TAX Vs. J K JUTE MILLS COMPANY LIMITED	August 29, 1979
COMMISSIONER OF WEALTH TAX Vs. MUBARAKALI KHAN	December 12, 1979
COMMISSIONER OF WEALTH TAX Vs. GINNI DEVI	March 18, 1979
COMMISSIONER OF WEALTH-TAX Vs. SHEELA DEVI GOEL	December 4, 1979
COMMISSIONER SALES TAX Vs. GURU PRASAD SHYAM BABU	August 16, 1979
COMMISSIONER SALES TAX U P Vs. UMA SHANKER PERSAD AND CO	August 9, 1979
COMMISSIONER SALES TAX U P LUCKNOW Vs. DEOKI NANDAN PANDEY	July 19, 1979
COMMISSIONER SALES TAX U P LUCKNOW Vs. SANTOSH INDUSTRIES	March 27, 1979
COMMITTEE OF MANAGEMENT, HAR NARAIN INTER COLLEGE, GANJDUNDWARA, DISTRICT ETAH AND OTHERS Vs. THE DISTRICT INSPECTOR OF SCHOOLS, ETAH AND ANOTHER	April 10, 1979
CONTROLLER OF ESTATE DUTY Vs. KALAWATI TIWARI	October 19, 1979
CONTROLLER OF ESTATE DUTY Vs. SHYAM SUNDER JHUNJHUNUWALA	October 26, 1979
CONTROLLER OF ESTATE DUTY Vs. MANORAMA DEVI SMT	October 30, 1979
D S CHAUHAN Vs. SUPERINTENDENT ENTERTAINMENT TAX DEPARTMENT	November 29, 1979
DADHICH SINGH Vs. STATE OF U P	May 17, 1979
DADUA Vs. STATE	March 28, 1979
DAL CHAND SHARMA Vs. YAGYA DUTT GAUTAM AND OTHERS	July 9, 1979
DALIP SINGH Vs. SMT. DROPADI DEVI	February 16, 1979
DALLA Vs. STATE	March 1, 1979
DAMYANTI DEVI Vs. BRINDABAN	August 1, 1979
DARSHAN LAL Vs. INDRA KUMAR MEHTA AND A	December 5, 1979
DATA RAM Vs. STATE	April 11, 1979
DATA RAM AND ANOTHER Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS	March 7, 1979
DAULAT SINGH Vs. KHUSHAL SINGH	September 4, 1979
DAYA RAM AND ANOTHER Vs. STATE	August 18, 1979
DAYA SHANKAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS	March 27, 1979
DAYA SHANKER VIJAY KUMAR Vs. COMMISSIONER OF INCOME TAX	July 31, 1979
DE-SMET INDIA PRIVATE LTD Vs. B P INDUSTRIAL CORPORATION P LTD	December 21, 1979
DEEP CHAND Vs. WAQF HAJI KHUDABAKSHA	October 11, 1979
DEEP CHAND Vs. ABDUL GAFOOR	May 2, 1979
DEEP CHAND JAIN Vs. KASOOMBIRI LAL	September 17, 1979
DEEP CHAND SINGH PANWAR AND OTHERS Vs. ZILA PARISHAD, UTTAR KASHI AND ANOTHER	November 6, 1979
DEOKINANDAN Vs. STATE	January 23, 1979
DESRAJ Vs. RAM NARAIN	April 18, 1979
DEVA RAJ Vs. DISTRICT CANE OFFICER SAHRANPUR	April 12, 1979
DEVI DATTA SHARMA Vs. TEG SINGH AND OTHERS	August 1, 1979
DHANESHWAR SINGH CHAUHAN Vs. THE DISTRICT INSPECTOR OF SCHOOLS, BUDAUN AND OTHERS	July 11, 1979
DHANI RAM Vs. PARWATI	October 19, 1979
DHANWANTI Vs. RAMA	August 5, 1979
DHANWANTI DEVI Vs. SINGHASAN SINGH	April 10, 1979
DHANYA KUMAR JAIN Vs. COLLECTOR AND OTHERS	August 24, 1979
DHARA SINGH Vs. STATE	November 30, 1979
DHARAM SWARUP Vs. STATE OF UTTAR PRADESH	January 5, 1979
DHARMA SAMAJ SOCIETY ALIGARH Vs. RAM KISHAN DASS	May 7, 1979
DHIRENDRA NATH SINGH Vs. DISTRICT JUDGE ALLAHABAD	October 18, 1979
DHOOM SINGH Vs. STATE	January 9, 1979
DIN DAYAL Vs. DIN DAYAL	January 5, 1979
DINA NATH Vs. BITHAL NATH AND	November 20, 1979
DISTRICT CO OPERATIVE FEDERATION LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES	March 12, 1979
DISTRICT MAGISTRATE Vs. COMMISSIONER OF INCOME TAX	July 17, 1979
DIVISIONAL FOREST OFFICER, SOUTH, KHERI FOREST DIVISION Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND OTHERS	May 16, 1979
DOLARI DEVI Vs. U P STATE ELECTRICITY BOARD AND ORS	January 3, 1979
DR. K.C. AGRAWAL Vs. THE CHANCELLOR AGRA UNIVERSITY, LUCKNOW AND OTHERS	December 4, 1979
DULARI DEVI Vs. U P STATE ELECTRICITY BOARD	January 3, 1979
DURGA DUTTA CHUNNI LAL Vs. COMMISSIONER OF INCOME TAX	August 27, 1979
DURGA PRASAD ASTHAN Vs. SON VAN KHAN	July 13, 1979
FAKRUDDIN Vs. STATE	July 23, 1979
FAROOQ Vs. MOTI LAL	January 31, 1979
FATEH BAHADUR SINGH Vs. UNION OF INDIA AND OTHERS	May 14, 1979
FATEH SINGH ALIAS UDAI SINGH Vs. GIRJA SHANKER NAITHANI	July 2, 1979
FERTILIZER CORPORATION OF INDIA LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	October 19, 1979
FIDA HUSAIN Vs. AISHA KHATOON	March 20, 1979
FOOD CORPORATION OF INDIA Vs. KISHAN LAL AGARWAL	November 20, 1979
FOOD CORPORATION OF INDIA HAPUR Vs. ISHWAR SINGH BHARAT BHUSHAN BAROT	November 9, 1979
G N KHANNA Vs. COMMISSIONER OF WEALTH TAX	November 8, 1979
G. M. SIDDIQUI Vs. CANTONMENT BOARD, ALLAHABAD AND OTHERS	August 29, 1979
GAJANAND Vs. RAM ADHAR SINGH	July 12, 1979
GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX	October 31, 1979
GANGA SINGH Vs. STATE	August 23, 1979
GAON SABHA RAISON Vs. ADDITIONAL COLLECTOR	January 22, 1979
GARG ASSOCIATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 11, 1979
GARHWAL MOTOR OWNERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 2, 1979
GAU DIN Vs. DISTRICT MAGISTRATE BANDA	February 20, 1979
GAURI SAHAI GHISA RAM Vs. COMMISSIONER OF INCOME TAX	February 21, 1979
GAYA Vs. MOTI LAL	March 5, 1979
GAYA PRASAD Vs. PRESCRIBED AUTHORITY KALPI	January 1, 1979
GAYA PRASAD Vs. STATE	August 18, 1979
GAYA RAM CHANCHAL PRASAD Vs. STATE OF U P	August 21, 1979
GENDA SINGH Vs. STATE OF UTTAR PRADESH	April 19, 1979
GENERAL MANAGER NORTH EASTERN RAILWAY Vs. SURAJNATH DUBEY	September 11, 1979
GENERAL MANAGER, NORTHERN RAILWAY AND ORS. Vs. R.R. VERMA	May 15, 1979
GHANSHYAM SINGH Vs. STATE OF UTTAR PRADESH	February 28, 1979
GHAZANFAR RASHID Vs. BOARD H S AND I EDN U P FB"	May 1, 1979
GHISA LAL Vs. STATE	April 20, 1979
GINDORI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE, NAINITAL	February 28, 1979
GIRRAJ SINGH AND OTHERS Vs. THIRD ADDL. DISTRICT JUDGE, BAREILLY AND OTHERS	May 10, 1979
GITA RAM Vs. OFFICIAL RECEIVER AGRA	October 12, 1979
GOBARDHAN Vs. STATE	January 5, 1979
GOPAL KRISHAN Vs. MITHILESH KUMARI	April 26, 1979
GOPI MOHAN SAXENA Vs. STATE OF UTTAR PRADESH	January 12, 1979
GOVIND PRASAD Vs. BISSO MAL AND	January 12, 1979
GRAM SABHA PAULI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	July 5, 1979
GULSHAN KUMAR AND OTHERS Vs. CHARAN SINGH AND OTHERS	January 10, 1979
GURBACHAN SINGH Vs. 2ND ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND ANOTHER	August 2, 1979
GURUDEO PRASAD JAGANNATH PRASAD Vs. INCOME TAX OFFICER	October 17, 1979
GURUDUTT Vs. AMARNATH	April 27, 1979
GYAN CHAND Vs. STATE	July 2, 1979
GYASI RAM Vs. GYANI AND 14	August 30, 1979
H.D. MUKERJI AND OTHERS Vs. R. SARUP AND OTHERS	July 3, 1979
HABIB BUX Vs. STATE OF U P	March 8, 1979
HABIBUNNISA BEGUM Vs. LIFE INSURANCE CORPORATION	November 13, 1979
HAFIZ SHAFAT ALI Vs. STATE OF UTTAR PRADESH	March 22, 1979
HAJI MOHAMMAD NOOR Vs. SMT. KISHWARI. BEGUM AND OTHERS	January 30, 1979
HAJI SUKHAN Vs. BOARD OF REVENUE	July 4, 1979
HAKIMAN BIBI Vs. STATE OF U P	May 17, 1979
HALKE Vs. STATE OF U.P.	October 15, 1979
HAMID KHAN Vs. OFFICIAL RECEIVER	November 19, 1979
HANSRAJ Vs. GAON SABHA	October 29, 1979
HAQIQULLA Vs. NIAZ AHMAD	October 19, 1979
HAR PRATAP SINGH Vs. SATYA NARAIN MISRA	September 13, 1979
HARDEO PATHAK AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DIST. BALLIA AND ANOTHER	February 5, 1979
HARDISH MISHRA Vs. KASHI NATH CHAUBEY AND ANR.	May 24, 1979
HARGOVIND Vs. STATE OF UTTAR PRADESH	November 29, 1979
HARGOVIND SETHI Vs. STATE OF UTTAR PRADESH	July 30, 1979
HARI KRISHNA Vs. STATE	August 28, 1979
HARI MOHAN Vs. BINDBASNI PRASAD	April 26, 1979
HARI OM GOVIND Vs. DEPUTY DIRECTOR OF EDUCATION BAREILLY	October 5, 1979
HARI PRAKASH Vs. RAJA RAM GUPTA	January 1, 1979
HARI RAM GUPTA Vs. STATE OF U P	February 3, 1979
HARI SHANKER UPADHYA AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS	May 18, 1979
HARIHAR PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS	May 10, 1979
HARIHAR PRASAD PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	December 21, 1979
HARISH CHANDRA KR Vs. CONTROLLER OF ESTATE DUTY	July 17, 1979
HARNAM SINGH Vs. BHIKIMBAR SINGH	September 20, 1979
HARNAM SINGH Vs. AMAR NATH AHUJA	October 26, 1979
HARNARAIN AHIR AND OTHERS Vs. RAGHUBIR RAI	April 30, 1979
HARNARAIN SAHU Vs. BECHU LAL	March 2, 1979
HARPHOOL SINGH Vs. RANBIR SINGH	August 28, 1979
HARSINGH NARAIN SINGH Vs. STATE OF U P	January 16, 1979
HASAN IMDAD KHAN Vs. ADDL CIVIL JUDGE AZAMGARH	January 4, 1979
HASHIM HUSSAIN Vs. RUKAIYA BANO	March 9, 1979
HAZARI Vs. SURESH	February 4, 1979
HINDALCO PRAGATISHEEL MAZDOOR SABHA, AND OTHERS Vs. HINDUSTAN ALUMINIUM CORPORATION LTD.	April 9, 1979
HIRA LAL Vs. SHIV SHANKAR LAL	August 27, 1979
HIRA LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	December 21, 1979
HIRDAY NARAIN Vs. STATE	August 23, 1979
HISARIA PLASTIC PRODUCTS KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	September 21, 1979
HUB NARAIN SHARMA Vs. ZILA PARISHAD, ALLAHABAD	July 17, 1979
HUKUM SINGH Vs. STATE OF UTTAR PRADESH	November 16, 1979
IMAM BUX NIYAZI Vs. RENT CONTROL AND EVICTION OFFICER	November 5, 1979
IMAMUDDIN Vs. ASRAR AHMAD AND ANOTHER	April 20, 1979
IMRAN Vs. STATE	August 31, 1979
INCOME TAX OFFICER Vs. GARGIDIN JWALA PRASAD	March 1, 1979
INCOME TAX OFFICER Vs. S B SINGAR SINGH AND SONS	March 7, 1979
INCOME TAX OFFICER Vs. RANI RATNESH KUMARI	November 9, 1979
INDER KAUR Vs. C S TRIVEDI	April 17, 1979
INDRAJ SARUP Vs. U. P. ELECTRICITY BOARD, MORADABAD	July 26, 1979
INDRAPATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 17, 1979
INDU BHUSHAN DASS Vs. THE 1ST ADDL. DIST. JUDGE AND OTHERS	July 13, 1979
INDUSTRIAL CO Vs. SANTI KUMAR	March 19, 1979
IRSHAD HUSAIN KHAN Vs. OM PRAHLAD	August 29, 1979
ISHAQ Vs. BABU RAM	November 2, 1979
ISHWAR CHAND GUPTA Vs. STATE	October 25, 1979
ISHWAR DAYAL HINGWASIA Vs. MUNICIPAL BOARD RATH	December 18, 1979
ISHWAR DEO NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P	February 16, 1979
ISHWAR SINGH Vs. MAYA DEVI	March 23, 1979
ISHWARI Vs. STATE	October 29, 1979
ISHWARI PRASAD Vs. RAJNI DEVI	February 9, 1979
ISLAM Vs. STATE	October 18, 1979
ISMAIL Vs. DISTRICT JUDGE SAHARANPUR	July 5, 1979
ISRAR Vs. STATE	December 4, 1979
ITWARI Vs. BECHAN AND OTHERS	September 21, 1979
J P NATH Vs. MOHAMMAD KALIM	March 9, 1979
JAG LAL Vs. DY DIRECTOR OF CONSOLIDATION BASTI	January 9, 1979
JAG MOHAN Vs. JIANA	August 24, 1979
JAG NARAIN Vs. RAM DULARAY	January 3, 1979
JAGDAMBA PRASAD AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, AND OTHERS	April 27, 1979
JAGDISH CHANDRA Vs. STATE	September 12, 1979
JAGDISH CHANDRA VERMA Vs. NEETAM KUMARI	August 21, 1979
JAGDISH LALA Vs. COLLECTOR BUDAUN	July 4, 1979
JAGDISH PRASAD Vs. DISTRICT JUDGE, GHAZIABAD AND OTHERS	November 28, 1979
JAGDISH PRASAD GUPTA Vs. STATE OF U P	October 9, 1979
JAGI NARAYAN Vs. BACH KALIYA	September 1, 1979
JAI BHAGWAN Vs. DHARAM VIR	January 31, 1979
JAI DUTTA Vs. STATE OF U P	July 18, 1979
JAI KARAN Vs. STATE OF U P	March 6, 1979
JAI NARAIN PATHAK Vs. GANSEB PATHAK	August 31, 1979
JAI PRAKASH Vs. STATE	July 11, 1979
JAI PRAKASH NARAIN SHARMA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	August 3, 1979
JAI SINGH Vs. STATE	March 23, 1979
JAIN SHEVTAMBAR MAHA SABHA U.P. AND ANOTHER Vs. THE DISTRICT INSPECTOR OF SCHOOLS, MEERUT AND ANOTHER	April 19, 1979
JAIPAL Vs. STATE	July 16, 1979
JALIL AHMAD Vs. FOURTH ADDL DISTRICT JUDGE FARRUKHABAD	December 21, 1979
JAMBOO PARASAD JAIN Vs. MALTI PRABHA	January 24, 1979
JANESHWAR DEVI DUTT Vs. VED	September 12, 1979
JANKI PRASAD Vs. STATE OF U P	October 31, 1979
JANTA KALYAN COMMITTEE Vs. NAGAR MAHAPALIKA KANPUR	November 15, 1979
JASVIR BHAGIRATHI Vs. CHAINIKA VEENA	February 7, 1979
JIWAN SHANKER SHARMA Vs. STATE	March 5, 1979
JOGINDER SINGH Vs. TEERATH MAL	January 18, 1979
JUGGILAL KAMLAPAT COTTON SPG AND WVG MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER	August 1, 1979
JUIT LOHAR Vs. SHAHEED	February 21, 1979
JUJHAR SINGH AND OTHERS Vs. ADDL. DISTRICT JUDGE II AND OTHERS	April 17, 1979
JUPITER CHIT FUND PRIVATE LTD Vs. DWARIKA DHISH DAYAL	March 20, 1979
JUPITER CHIT FUND PVT LTD Vs. DWARKA DIESH	March 5, 1979
JYOTI SWARUP AGARWAL Vs. STATE OF U P	April 3, 1979
KAILASH NATH Vs. THE FIRST ADDITIONAL DIST. AND SESSIONS JUDGE AND OTHERS	September 27, 1979
KALAPNATH SINGH Vs. SHEO NATH RAI	May 18, 1979
KALE KHAN MOHD HANIF Vs. JHANSI BIDI MAZDOOR UNION	December 3, 1979
KALLU Vs. STATE OF U P	July 11, 1979
KALLU Vs. STATE	November 16, 1979
KALU RAM Vs. RAMMOO LAL	January 19, 1979
KAMANI KHARE Vs. RAM NARESH PANDEY	April 26, 1979
KAMESHWAR SINGH Vs. OM PRAKASH TYAGI	April 20, 1979
KAMLA DEVI Vs. ATMA RAM	March 29, 1979
KAMLA PRASAD SINGH Vs. RAMNATH	September 7, 1979
KAMLA SINGH Vs. BABU RAM	July 20, 1979
KAMTA OJHA AND ANOTHER Vs. STATE OF U. P. AND ANOTHER	December 18, 1979
KAMTU AND OTHERS Vs. SONWA	May 10, 1979
KANDERP NARAIN SINGH Vs. GANGA PRASAD	April 2, 1979
KANHAI SINGH AND OTHERS Vs. LACHMAN SINGH AND OTHERS	April 10, 1979
KANHAIYA Vs. STATE	June 27, 1979
KANHAIYA LAL Vs. PRESCRIBED AUTHORITY BULANDSHAHAR	November 22, 1979
KANTA DEVI JAIN Vs. ADDL DISTT AND SESSIONS JUDGE DEHRADUN	July 19, 1979
KARAMAT HUSSAIN AND SONS Vs. UNION OF INDIA	May 17, 1979
KARAN DHOBI Vs. SUNDER LAL	February 12, 1979
KASHI PRASAD MISRA Vs. RENT CONTROL AND EVICTION OFFICER	July 11, 1979
KASHI RAM Vs. STATE	September 20, 1979
KASHMIR SHAWLS INDUSTRIES Vs. COMMISSIONER SALES TAX U P LUCKNOW	September 7, 1979
KASTOOR CHAND SARRAF Vs. DISTRICT JUDGE	October 19, 1979
KATESHWAR NATH Vs. SOM NATH GANDHI	December 5, 1979
KEDAR LAL VERMA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	August 27, 1979
KEDAR NATH RAI Vs. U P STATE PUBLIC SERVICES TRIBUNAL	August 23, 1979
KEDAR PRASAD Vs. GANGA PRASAD	October 17, 1979
KEDAR SINGH Vs. ADDITIONAL DISTRICT JUDGE VARANASI	September 21, 1979
KESAR SINGH Vs. STATE OF U P	August 3, 1979
KESHEO SARAN Vs. JAGDISH SARAN	December 13, 1979
KEWAL RAM Vs. SUDRISHT NARAIN ANAND	February 13, 1979
KHUB CHAND AND ANOTHER Vs. NARESH KUMAR AND OTHERS	August 20, 1979
KHUDA DAD KHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 5, 1979
KHUNNAH M C Vs. UNION OF INDIA	March 6, 1979
KHUSHI RAM Vs. STATE	August 16, 1979
KHYALI ALIAS KHILLA Vs. STATE	November 14, 1979
KIRAN DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE	December 7, 1979
Kishan Lal Vs. State	January 5, 1979
KRISHAN SHARMA Vs. SHITAL PRASAD	May 9, 1979
KRISHNA CHAND SAXENA Vs. STATE OF U P	September 9, 1979
Krishna Chand Saxena Vs. State of U.P.and another	September 7, 1979
KRISHNA CHANDRA Vs. STATE	January 3, 1979
KRISHNA FINE ART PRINTERS Vs. RAM CHANDRA SHARMA	February 7, 1979
KRISHNA INDUSTRIAL CORPN P LIMITED Vs. COMMISSIONER OF INCOME TAX	July 19, 1979
KRISHNA MOHAN Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND	July 25, 1979
KRISHNA SWAROOP BHATNAGAR Vs. SATISH CHANDRA GUPTA	January 9, 1979
KUMARI MADHU JAIN Vs. CHANCELLOR, RUHILKHAUD UNIVERSITY AND OTHERS	January 19, 1979
KUNDAL LAL Vs. STATE	November 27, 1979
KUNJ BEHARI LAL LALTA PRASAD Vs. INCOME TAX OFFICER	August 20, 1979
KUNWAR BAHADUR Vs. STATE OF U. P.	May 15, 1979
KUNWAR BRIJ BHUSHAN Vs. DEHRADUN TEA COMPANY LTD. AND ORS.	April 12, 1979
KUNWAR KRISHNA Vs. PRESCRIBED AUTHORITY ORAI	December 12, 1979
LACHHI RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	January 31, 1979
LAIKUNNISSAH Vs. HARI PRASAD	April 24, 1979
LAKHAN LAL Vs. MUNICIPAL BOARD, JHANSI	September 27, 1979
LAKHMI CHANDRA Vs. BANKEY LAL	July 18, 1979
LAKHPAT RAI Vs. STATE OF U P	February 8, 1979
LAKNA AND ANOTHER Vs. BHAGWATI PRASAD GUPTA AND OTHERS	April 25, 1979
LAKSHMI DEVI Vs. RAM CHANDRA AGARWAL AND OTHERS	May 17, 1979
LAKSHMI PRASAD Vs. RAM GOPAL PANDIYA	September 7, 1979
LAL CHAND Vs. STATE OF U P	November 7, 1979
LAL GIRI Vs. BOARD OF REVENUE U P ALLAHABAD	November 7, 1979
LALA RAM BHAROSEY LAL Vs. GYAN SINGH	October 15, 1979
LALIT KISHORE TRIVEDI Vs. STATE OF U P	March 20, 1979
LALIT MOHAN MISRA AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	May 2, 1979
LALJI MAITRA Vs. SHYAM BEHARI	February 27, 1979
LALMAN Vs. SHIV NARESH	August 29, 1979
LALMAN Vs. NAGAR SWASTHYA ADHIKARI AND OTHERS	December 4, 1979
LAXMAN PRASAD Vs. SHYAM SWARUP CHANDAK	November 8, 1979
LAXMI KISHORE Vs. HAR PRASAD SHUKLA	October 29, 1979
LAXMI NARAIN AND ANOTHER Vs. THE DISTRICT JUDGE, JHANSI AND ANOTHER	March 23, 1979
LAXMI NARAIN GUPTA Vs. STATE OF U P	April 20, 1979
LAXMI PRAKASH PODDAR Vs. THIRD ADDITIONAL DISTRICT JUDGE KANPUR	November 16, 1979
LEELAWATI Vs. RAM SEWAK	March 20, 1979
LIT LIGHT AND CO Vs. COMMISSIONER OF INCOME TAX	October 16, 1979
LOCHAN Vs. DISTT MAGISTRATE COLLECTOR BAREILLY	March 29, 1979
M A SIDDIQUI Vs. UNION OF INDIA	November 19, 1979
M K INDUSTRIES Vs. UNION OF INDIA	March 9, 1979
M P SUGAR MILLS CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	July 31, 1979
M.A. AZIZ AND OTHERS Vs. MUNICIPAL BOARD, SAHASWAN	September 12, 1979
M/S. AJANTA TALKIES, ALLAHABAD Vs. DY. LABOUR COMMR. AND OTHERS	January 10, 1979
M/S. ESTRELA BATTERIES LTD. BOMBAY Vs. STATE OF UTTAR PRADESH AND OTHERS	January 5, 1979
M/S. GHAZIABAD LEATHER BOARD MFG. CO. AND OTHERS Vs. RAVINDRA PRAKASH	January 22, 1979
M/S. HINDUSTAN ALUMINIUM CORPORATION LIMITED, MIRZAPUR Vs. MURARI SINGH AND OTHERS	January 18, 1979
M/S. MESRA LAL RATAN LAL BENGANI Vs. M/S. RAM NARAIN GOPAL PRASAD OIL MILLS	January 10, 1979
MADAN SINGH Vs. STATE	August 18, 1979
MADHUSUDAN Vs. STATE	August 18, 1979
MADHYA BHARAT KHADI SANGH Vs. B K KAPOOR	March 20, 1979
MAGAN RAM YADAVA Vs. DY DIRECTOR OF EDUCATION	October 29, 1979
MAHA LAKSHMI SUGAR MILLS CO. LTD. Vs. LOKU RAM MULYA AND ANR.	May 10, 1979
MAHABIR JUTE MILLS LTD., SAHJANWA, GORAKHPUR Vs. UNION OF INDIA	April 25, 1979
MAHABIR SUGAR MILLS Vs. COMMISSIONER, GORAKHPUR	October 11, 1979
MAHADEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH	March 27, 1979
MAHARAJA DHARMENDRA PRATAP NARAIN SINGH Vs. STATE OF UTTAR PRADESH	April 13, 1979
MAHARANI RAJ LAXMI KUMARI DEVI Vs. CONTROLLER OF ESTATE DUTY	October 16, 1979
MAHBOOB AHMAD Vs. DISTRICT JUDGE SAHARANPUR	August 10, 1979
MAHDEI Vs. THE JOINT DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	August 13, 1979
MAHENDRA SINGH Vs. DEVI GIR AND OTHERS	May 3, 1979
MAHFOOZ ALI KHAN Vs. MOHAMMED AHSAN	May 15, 1979
MAHMOOD Vs. BALWANT SINGH	April 20, 1979
MAHMOOD HASAN Vs. STATE	August 1, 1979
MAKHAN Vs. STATE	January 11, 1979
MAKHBU LAL AYODHYA PRASAD Vs. COMMISSIONER OF INCOME TAX	July 18, 1979
MAN SINGH Vs. STATE	May 15, 1979
MANGI LAL Vs. ADDL DISTRICT AND SESSIONS JUDGE LUCKNOW	November 28, 1979
MANIK CHANDRA SHARMA AND OTHERS Vs. STATE OF U. P. AND OTHERS	December 7, 1979
MANJU RANI AND ORS. Vs. SARDAR MAN SINGH AND ANR.	January 16, 1979
MANSAB ALI Vs. ADDL DISTT JUDGE GHAZIABAD	January 3, 1979
MAQSOOD ALI Vs. SHAMSHER KHAN	March 1, 1979
MARDAN KHAN Vs. STATE OF U P	April 12, 1979
MARIUM Vs. MD SHAMSI ALAM	February 2, 1979
MATA BHIKH Vs. STATE	August 3, 1979
MATBER SINGH Vs. BHOLA DATT	March 5, 1979
MAULVI SYED HALEEMUDDIN Vs. MANTAZIR HUSSAIN	February 15, 1979
MILCO ICE-CREAM CO Vs. COMMISSIONER OF SALES TAX U P	May 3, 1979
MINI FERTILIZER PVT LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	March 2, 1979
MIRZA SAMIULLAH BAIG Vs. DISTRICT MAGISTRATE LUCKNOW	February 9, 1979
MIRZAPUR CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX	September 25, 1979
MISRI LAL Vs. RAJESHWAR PRASAD	March 22, 1979
MITHLESH PRAKASH Vs. RAM KIRPAL GUPTA	November 13, 1979
MITTHOO LAL Vs. GOPAL CHAND	February 3, 1979
MODI INDUSTRIES Vs. U P S E BOARD	May 16, 1979
MODI INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX	September 6, 1979
MOHAMMAD HANIF Vs. VIJAY PAL SINGH	April 13, 1979
MOHAMMAD ILLIYAS Vs. SYED ALI NAWAB	April 2, 1979
MOHAMMAD RIAZ Vs. STATE OF U P	October 17, 1979
MOHAMMAD SABIR Vs. MOHD. HUSAIN AND ANOTHER	April 27, 1979
MOHAMMAD SAJED QURESI Vs. SABIRA	August 6, 1979
MOHAMMAD SHAMIM Vs. NASEEM JAHAN BEGUM	September 23, 1979
MOHAMMAD YASIN Vs. STATE	November 22, 1979
MOHAMMED WASIM BEG Vs. STATE OF UTTAR PRADESH	November 2, 1979
MOHAN LAL AGARWAL Vs. PRESCRIBED AUTHORITY	August 9, 1979
MOHAN LAL MEHROTRA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI	August 21, 1979
MOHAN MEAKIN BREWERIES LTD Vs. STATE	March 9, 1979
MOHAN SINGH Vs. CHANDRIKA BARI	September 6, 1979
MOHAN SINGH Vs. DANVIR SINGH CHAUHAN	November 21, 1979
MOHD HANIF Vs. COMMISSIONER	February 19, 1979
MOHD ISHAQ Vs. MOHD QASIM	September 12, 1979
MOHD JAFAR IQBAL Vs. NAWAB BEGUM	March 6, 1979
MOHD NASEEM Vs. A R O R C AND E O AGRA	December 19, 1979
MOHD SHAMIM Vs. NASEEM JAHAN BEGUM	September 25, 1979
MOHD UMAR KHAN Vs. IDRIS MOHD GHANI	September 12, 1979
MOHD YAQUB Vs. STATE OF U P	July 30, 1979
MOHD. ALI Vs. INDER LAL	February 19, 1979
MOMEEN Vs. STATE	November 27, 1979
MOOL CHAND Vs. RAM PHOOL	October 1, 1979
MOOL CHAND Vs. RAM PHOOL	January 10, 1979
MOTI LAL CHANDDAMI LAL JAIN Vs. COMMISSIONER OF INCOME TAX	November 28, 1979
MOTILAL VISHWAKARMA Vs. GURU BACHAN SINGH AND ORS.	January 15, 1979
MUHAMMAD AZIZ Vs. STATE	February 5, 1979
MULK RAJ KAPOOR Vs. FIFTH ADDL DISTRICT AND SESSIONS JUDGE BAREILLY	January 2, 1979
MUMTAJ Vs. STATE	July 17, 1979
MUNICIPAL BOARD Vs. CHANDRAWATI	January 4, 1979
MUNICIPAL BOARD DEORIA Vs. RAI SURENDRA NATH SINHA	February 7, 1979
MUNICIPAL BOARD, MEERUT Vs. RAGHO RAM AND ANOTHER	November 13, 1979
MUNNI DEVI Vs. OM PAL	December 4, 1979
MUNNI DEVI Vs. SRI	December 4, 1979
Munni Lal Vs. State of U.P.and another	August 10, 1979
MUNNOO AND OTHERS Vs. SMT. CHAMPAKALI AND OTHERS	April 4, 1979
MURARI LAL Vs. SMT. ANWAR JAHAN BEGUM AND ANOTHER	February 16, 1979
N N SAMANTA Vs. UNION OF INDIA	March 2, 1979
N.N. MUKERJEE AND OTHERS Vs. STATE OF U.P. AND ANOTHER	February 16, 1979
N.R. SHEPHERD Vs. UNION OF INDIA AND OTHERS	August 31, 1979
NAFIS AGHA Vs. STATE	January 19, 1979
NAGAR MAHAPALIKA Vs. RAM PRAKASH	March 31, 1979
NAGAR MAHAPALIKA Vs. SRI RAM PANSARI	August 1, 1979
NAGAR MAHAPALIKA VARANASI Vs. I ADDL DISTT JUDGE VARANASI	September 17, 1979
NAGAR SWASTHY ADHIKARI, NAGAR PALIKA, AGRA Vs. BANSI LAL	July 17, 1979
NAGAR SWASTHYA ADHIKARI Vs. BABU KHAN	July 4, 1979
NAGAR SWASTHYA ADHIKARI Vs. NAIM CHAND	February 16, 1979
NAGAR SWASTHYA ADHIKARI, AGRA Vs. VIRENDRA MITTAL	July 17, 1979
NAGUA Vs. BRIJRAJ KISHORE	November 28, 1979
NAJMUL HASAN Vs. NOOR	November 12, 1979
NAND KISHORE Vs. LILA	July 23, 1979
NAND KISHORE Vs. CHARAN SINGH AND ANOTHER	December 5, 1979
NAND KISHORE MODI Vs. COMMISSIONER SALES TAX U P LUCKNOW	April 4, 1979
NAND LAL Vs. REOTI LAL	March 7, 1979
NAND LAL Vs. REOTI LAL	May 15, 1979
NAND RANI Vs. ADDITIONAL DISTRICT JUDGE MORADABAD	November 5, 1979
NANDA BALLABH GURURANI Vs. FOURTH ADDITIONAL DISTRICT JUDGE NAINITAL	February 16, 1979
NANDHA AND OTHERS Vs. DEPUTY CUSTODIAN GENERAL AND OTHERS	April 2, 1979
NANHEY Vs. KASTOORI DEVI	November 14, 1979
NANHOOMAL JYOTI PRASAD Vs. COMMISSIONER OF INCOME TAX	August 6, 1979
NANOO MAL SAXENA Vs. STATE	January 9, 1979
NAR SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE	August 1, 1979
NARAIN SWARUP JAIN Vs. STATE OF U P	July 23, 1979
NARENDRA KUMAR GARG Vs. SECRETARY, BHARTIYA COMMUNIST PARTY, BULANDSHAHAR AND OTHERS	July 27, 1979
NARENDRA TRACTOR Vs. OMKAR SINGH	April 10, 1979
Naresh Vs. State	July 24, 1979
NAROTTAM NARAIN Vs. JAGDISH SARAN AGARWAL AND OTHERS	March 8, 1979
NASEEM BEGAM Vs. ALAM ALI KHAN	March 28, 1979
NASRA BEGUM Vs. RIJWAN ALI	September 12, 1979
NATHI LAL Vs. STATE	October 26, 1979
NATHU RAM Vs. NAGAR PALIKA, ORAI	November 30, 1979
NATIONAL TEXTILE CORPORATION Vs. INDUSTRIAL TRIBUNAL	April 24, 1979
NATTHILAL KHANDELWAL Vs. DHARMENDRA KUMAR AGRAWAL	May 11, 1979
NAWABZADA MOHD ISHAQ KHAN Vs. DELHI IRON AND STEEL CO	May 1, 1979
NEPAL SINGH Vs. STATE	July 31, 1979
NIRANJAN LAL RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX	November 5, 1979
NIRANJANLAL BHARGAVA AND CO. Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS	March 22, 1979
NIYAZ AHMAD Vs. STATE OF U P	January 17, 1979
NOOR AHMAD KHAN Vs. NARGIS DUTT	March 29, 1979
NOOR HASSAN Vs. STATE	July 20, 1979
NORTH EASTERN RAILWAY AND OTHERS Vs. DURGA PRASAD	December 4, 1979
O L SINGH Vs. STATE	January 15, 1979
OM PRAKASH Vs. ANANDI DEVI	May 15, 1979
OM PRAKASH Vs. BHAGWATI DEVI	August 21, 1979
OM PRAKASH Vs. SALIG RAM	November 7, 1979
OM PRAKASH Vs. DISTRICT JUDGE BULANDSHAHR	November 20, 1979
OM PRAKASH Vs. STATE OF U.P. AND OTHERS	December 3, 1979
OM PRAKASH JAIN Vs. CHIRANJI LAL AND OTHERS	January 29, 1979
OMVIK ELECTRONICS PRIVATE LTD Vs. COMMISSIONER OF SALES TAX	September 25, 1979
ONKAR NATH KAPOOR Vs. UNION OF INDIA AND OTHERS	July 9, 1979
ORIENTAL FIRE AND GENERAL INSURANCECO Vs. MOHNI DEVI	December 21, 1979
ORIENTAL GLASS WORKS AND NINE OTHERS Vs. MUNICIPAL BOARD, FIROZABAD AND ANOTHER	September 14, 1979
P D SINGHANIA Vs. COMMISSIONER OF WEALTH TAX	July 12, 1979
P N BANERJEE Vs. COMMISSIONER OF WEALTH TAX	August 13, 1979
P R SEN GUPTA Vs. FAMILY PLANNING ASSOCIATION OF INDIA LUCKNOW	March 23, 1979
P.N. SINHA Vs. STATE OF U.P. AND OTHERS	January 30, 1979
PADAMPAT SINGHANIA Vs. CONTROLLER OF ESTATE DUTY	September 26, 1979
PANNA LAL Vs. STATE	December 18, 1979
PANNA SINGH Vs. STATE OF U P	July 24, 1979
PANNA SINGH Vs. STATE OF UTTAR PRADESH	January 1, 1979
PARAM HANS GUPTA Vs. STATE OF U. P. AND OTHERS	April 9, 1979
PARAS NATH Vs. UNION OF INDIA	July 10, 1979
PARMESHWAR DAS SETH Vs. STATE OF UTTAR PRADESH	November 23, 1979
PARMESHWAR DIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 2, 1979
PARSHADI AND OTHERS Vs. STATE	November 2, 1979
PARSHOTTAM LAL Vs. S T A TRIBUNAL	January 18, 1979
PARSHURAM SINGH Vs. SUB DIVISIONAL OFFICER SADAR BALLIA	December 20, 1979
PARSIDH NARAIN RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	April 12, 1979
PARVATI Vs. STATE	August 1, 1979
PATI RAM Vs. SUKHRAM	February 16, 1979
PATIT PAWANESHWAR MAHADEOJI Vs. NAGAR MAHAPALIKA	March 1, 1979
PHERU Vs. STATE	July 16, 1979
PHILIPS INDIA LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	December 14, 1979
PIONEER TRADING SYNDICATE Vs. COMMISSIONER OF INCOME TAX	July 4, 1979
PIR BUX Vs. STATE	November 29, 1979
POORAN SINGH Vs. STATE	December 13, 1979
PRABHU DAYAL Vs. RAM NIK LAL	February 3, 1979
PRABHU NATH SINGH Vs. SMT. MANIKRAJI DEVI	July 2, 1979
PRABHU SINGH Vs. DY D C	January 29, 1979
PRADEEP KUMAR Vs. STATE TRANSPORT TRIBUNAL	August 1, 1979
PRADUMAN KUMAR JAIN Vs. STATE	April 10, 1979
PRAKASH CHANDRA SHARMA Vs. KAUSHAL KISHORE	November 14, 1979
PRAKASH GLASS INDUSTRIES, AGRA Vs. THE DIRECTOR OF RAIL MOVEMENTS, CALCUTTA AND OTHERS	January 18, 1979
PRAMOD KUMAR Vs. STATE	April 20, 1979
PRATAP NARAIN AGARWAL Vs. RAM NARAIN AGARWAL	September 20, 1979
PREDYUMN NATH PANDEY Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS	April 12, 1979
PREM BALLABH BELWAL Vs. PRESCRIBED AUTHORITY AND OTHERS	January 4, 1979
PREM DAS AND ANOTHER Vs. UTTAM DAS	August 13, 1979
PREM KUMAR Vs. COMMISSIONER OF INCOME TAX	September 6, 1979
PREM SUNDER Vs. STATE OF U P	September 20, 1979
PREMIER COLONISERS Vs. COMMISSIONER OF INCOME TAX	December 3, 1979
PREMVATI Vs. HARNAM SINGH	December 20, 1979
PREMWATI Vs. MAHESH CHANDRA	September 25, 1979
PRINCIPAL SWAMI RAMA NAND MAHAVIDYALAYA INTER COLLEGE Vs. LEELAWATI	October 19, 1979
PUTANI LAL Vs. STATE	December 6, 1979
PUTTU Vs. STATE	March 29, 1979
PUTTU LAL Vs. STATE	July 24, 1979
PYAREY LAL Vs. NATHU LAL SHARMA AND OTHERS	April 18, 1979
R S AGARWAL Vs. MUNICIPAL BOARD BAREILLY	March 1, 1979
R.K. INDUSTRIES, KASHIPUR AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 3, 1979
RADHA DEVI Vs. PRESCRIBED AUTHORITY	December 11, 1979
RADHA KISHAN Vs. STATE	July 19, 1979
RADHA KRISHNA PANDEY Vs. UNIVERSITY OF GORAKHPUR AND ORS.	May 14, 1979
RADHA RAMAN Vs. BHOGI RAM	January 3, 1979
RADHEY LAL MANNIA LAL Vs. BIMAL KUMAR JAIN	March 1, 1979
Radhey Shyam Vs. Hirawati Devi	May 11, 1979
RADHEY SHYAM CHANDRIKA PRASAD Vs. COMMISSIONER OF INCOME TAX	September 10, 1979
RAFIQ AHMAD Vs. DISTRICT MAGISTRATE SAHARANPUR	July 5, 1979
RAGHUBAR DAYAL Vs. STATE OF U. P. AND OTHERS	July 4, 1979
RAGHUBIR Vs. STATE	October 25, 1979
RAGHUBIR SINGH Vs. STATE OF U P	August 6, 1979
RAGHUNATH PRASAD Vs. FIRM SEVA RAM TIKAM DAS	July 2, 1979
RAGHUNATH SINGH Vs. STATE OF U P	April 17, 1979
RAHMAT Vs. STATE	May 25, 1979
RAHMAT ULLAH ANSARI Vs. ROSHAN LAL	April 18, 1979
RAIS AHMAD Vs. STATE	April 27, 1979
RAJ BALI PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	March 27, 1979
RAJ BEHARI LAL Vs. SUGAR COMMISSIONER, U.P., LUCKNOW AND OTHERS	April 17, 1979
RAJ GOPAL MISRA Vs. PRESCRIBED AUTHORITY ROBERTSGANJ	September 10, 1979
RAJ KISHORE BHATNAGAR Vs. HAKIM ONKAR NATH	April 17, 1979
RAJ KISHORE TRIPATHI Vs. THE DISTRICT MANAGER, FOOD CORPORATION OF INDIA AND OTHERS	January 12, 1979
RAJ KUMAR SONI Vs. MOHAN MEAKIN BREWERIES LTD	April 16, 1979
RAJ KUMARI JAIN Vs. ADDL DISTRICT JUDGE BIJNOR	November 23, 1979
Raj Narain Vs. Jagat Narain and others	March 8, 1979
RAJ NARAIN JAIN Vs. FIRM SUKHA NAND RAM NARAIN	August 18, 1979
RAJA Vs. STATE OF U.P.	December 4, 1979
RAJA Vs. RADHEY AND OTHERS	May 11, 1979
RAJA JAGDAMBIKA PRATAP NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX	August 27, 1979
RAJA RAM Vs. BAHADUR	September 26, 1979
RAJDEI Vs. LAUTAN	July 26, 1979
RAJENDRA KUMAR Vs. DISTRICT JUDGE MEERUT	July 11, 1979
RAJENDRA KUMAR TIRKHA Vs. STATE OF U P	July 3, 1979
RAJENDRA SAHAI Vs. DILDAR AND OTHERS	May 14, 1979
RAJJAN LAL Vs. RUKMANI DEVI AND OTHERS	March 21, 1979
RAJJAN LAL Vs. SECOND ADDL DISTRICT JUDGE KANPUR	October 12, 1979
RAJPAL Vs. JAGVIR SINGH AND	September 11, 1979
RAJPATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	March 8, 1979
RAKAM SINGH Vs. STATE	April 10, 1979
RAM ADHAR Vs. LOCHAN AND ANOTHER	May 2, 1979
RAM ADHAR SINGH Vs. THE SUPERINTENDENT OF CENTRAL EXCISE, KASGANJ, ETAH AND ANOTHER	April 2, 1979
RAM ADHIN Vs. RAM PAL	November 16, 1979
RAM AUTAR ASHOK KUMAR Vs. COMMISSIONER OF SALES TAX	July 20, 1979
RAM BHAROSEY Vs. BHIKAM SINGH	November 21, 1979
RAM CHANDRA Vs. STATE	April 20, 1979
RAM CHARAN MOWAR Vs. VED PRAKASH	April 17, 1979
RAM DAS Vs. D D C	May 10, 1979
RAM DAS Vs. JATAN SWARUP	November 21, 1979
RAM DAS Vs. STATE	February 21, 1979
RAM DASS Vs. STATE	August 29, 1979
RAM DAYAL HARBILAS Vs. COMMISSIONER OF SALES TAX	February 22, 1979
RAM DEO Vs. DY. DIRECTOR CONSOLIDATION, ALLAHABAD AND OTHERS	August 18, 1979
RAM DHARI RAM Vs. STATE OF U P	January 3, 1979
RAM DULAREY Vs. STATE OF UTTAR PRADESH	January 16, 1979
RAM DULARI Vs. MAHADEO	March 24, 1979
RAM GOPAL Vs. SMT. PARBATI DEVI AND ORS.	March 23, 1979
RAM JATAN Vs. STATE	January 23, 1979
RAM KISHORE SHARMA Vs. GOPI NATH	March 21, 1979
RAM KUMAR Vs. OM NANDAN	July 24, 1979
RAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 5, 1979
RAM LAL AND SONS Vs. COMMISSIONER OF INCOME TAX	October 15, 1979
RAM LAL SINGH Vs. STATE OF U P	December 13, 1979
RAM MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX	August 24, 1979
RAM MURAT Vs. STATE	February 15, 1979
RAM NARAIN Vs. STATE	March 23, 1979
RAM NATH Vs. STATE	May 18, 1979
RAM NATH Vs. SAMPAT	March 7, 1979
RAM NATH Vs. STATE	June 18, 1979
RAM PRASAD AND ANOTHER Vs. URMILA DEVI AND OTHERS	July 2, 1979
RAM PRASAD MISRA Vs. DISTRICT JUDGE KANPUR	September 18, 1979
RAM PRASAD SHARMA Vs. COMMISSIONER OF INCOME TAX	July 23, 1979
RAM RAJ Vs. RAM KISHAN	December 31, 1979
RAM RATAN Vs. STATE	August 20, 1979
RAM RIKKHI DEI CHHABRA Vs. SITA RAM GUPTA AND OTHERS	May 2, 1979
RAM ROOP AND OTHERS Vs. BUDHIYA	March 21, 1979
RAM SAHAI Vs. ADDL DISTRICT JUDGE JHANSI	February 13, 1979
RAM SANEHI Vs. FIRST ADDL DISTRICT JUDGE FARRUKHABAD	May 9, 1979
RAM SHANKAR Vs. STATE OF U P	December 17, 1979
RAM SHANKER Vs. MAHATMA GANDHI H S SCHOOL	March 1, 1979
RAM SINGER Vs. UNION OF INDIA UOI	January 22, 1979
RAM SINGH Vs. QADAM SINGH	April 9, 1979
RAM SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX	November 13, 1979
RAM SWAROOP Vs. STATE	December 4, 1979
RAM SWARUP AND ANOTHER Vs. SMT. ANAR DEVI	April 17, 1979
RAMESH CHAND Vs. STATE	December 14, 1979
RAMESH CHANDRA Vs. STATE	September 12, 1979
RAMESH CHANDRA Vs. RAM RAKSHPAL	September 2, 1979
RAMESH CHANDRA Vs. STATE	October 9, 1979
RAMESHJI NIGAM Vs. DISTRICT JUDGE KANPUR	October 30, 1979
RAMESHWAR DAYAL GUPTA Vs. CHIEF INSPECTOR OF STAMPS	September 14, 1979
RAMJIWAN LAL Vs. COMMISSIONER OF INCOME TAX	October 15, 1979
RAMKUMARI DEVI AND OTHER Vs. BHAGELU CHAURASIA AND OTHERS	August 20, 1979
RAMPAL SINGH Vs. STATE	January 11, 1979
RAMPHAL SINGH Vs. IVTH A D J	January 2, 1979
RANG BAHADUR Vs. STATE	August 9, 1979
RANI DEVI Vs. TRILOK SINGH	April 2, 1979
RANJANA SAXENA Vs. VICE CHANCELLOR ROHILKHAND UNIVERSITY	March 1, 1979
RANJIT SINGH Vs. STATE	March 30, 1979
RASH Vs. STATE	July 24, 1979
RATAN LAL Vs. ADDL DISTRICT JUDGE BULANDSHAHAR	March 27, 1979
RATAN LAL Vs. RAMESH CHANDRA	January 10, 1979
RATAN LAL Vs. HARI SHANKER	December 11, 1979
RATAN SINGH Vs. STATE OF UTTAR PRADESH	August 21, 1979
RATNOO MAHABIR Vs. STATE	January 11, 1979
RAZA BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 17, 1979
REOTI PERSHAD Vs. AJAI PAL SINGH AND OTHERS	January 31, 1979
ROBERT EDMOND NESTOR Vs. STATE OF U P	October 15, 1979
ROHINI RAMAN Vs. III ADDITIONAL DISTRICT JUDGE	November 19, 1979
ROOP NARAIN Vs. RADHA MOHAN KATIYAR	September 14, 1979
ROSHAN LAL Vs. STATE	November 16, 1979
ROSHAN LAL AGARWAL Vs. M/S. GUPTA AYURVEDIC PHARMACY AND OTHERS	September 6, 1979
S C SRIVASTAVA Vs. STATE	November 11, 1979
S S TEWARI Vs. OM PRAKASH SRIVASTAVA	June 1, 1979
SADHU Vs. STATE	July 5, 1979
SADHURAM SAMARIYA Vs. RAGHUNANDAN ARUSIA	February 19, 1979
SAGAR MAL Vs. ABDUL HAMEED	December 18, 1979
SAGHIR AHMAD Vs. DISTRICT SUPPLY OFFICER AND OTHERS	April 20, 1979
SAINULLAH Vs. SMT. SAHIDUN	March 1, 1979
SAKAL SINGH Vs. DEVI	May 11, 1979
SALIG RAM Vs. GANGA DEI AND ANOTHER	March 28, 1979
SALIK RAM Vs. SITA DEVI	January 10, 1979
SAMAYIKM GANNA KARAMCHARI SANGH AND OTHERS Vs. THE CANE COMMISSIONER, U.P. LUCKNOW AND OTHERS	March 2, 1979
SAMI ULLAH Vs. MOHAMMAD ZAHOOR	April 18, 1979
SAMPAT DEVI Vs. SANTOSH KUMARI	July 18, 1979
SANT KUMAR TRIPATHI Vs. STATE OF UTTAR PRADESH	May 8, 1979
SANWAL DAS Vs. AMAR NATH SHASTRI	December 11, 1979
SARDAR MAHENDRA SINGH Vs. SEVENTH ADDL DISTRICT JUDGE BAREILLY	November 15, 1979
SARDAR SEWA SINGH Vs. HINDUSTAN LEVER LTD. AND ORS.	August 30, 1979
SARDAR SINGH AND SONS AND ANOTHER Vs. STATE OF UTTAR PRADESH, LUCKNOW AND OTHERS	March 21, 1979
SARJU PRASAD Vs. IV ADDL DISTT AND SESSIONS JUDGE BASTI	December 12, 1979
SARJU PRASAD Vs. U P STATE ELECTRICITY BOARD	May 17, 1979
SARNATH SINGH Vs. DEPUTY DIRECTOR OF EDUCATION V REGION, VARANASI AND OTHERS	November 6, 1979
SAROJ DEVI Vs. KRISHNA MURARI	November 29, 1979
SATISH KUMAR AGARWAL Vs. STATE	July 6, 1979
SATRUJEET Vs. DEPUTY DIRECTOR	March 7, 1979
SATYA CONFECTIONARY WORKS Vs. COMMISSIONER OF SALES TAX	July 12, 1979
SATYA NARAIN MISRA Vs. MAHABIR PRASAD	September 13, 1979
SATYA NARAIN SRI KISHAN KUMAR Vs. ARORA AND CO	April 24, 1979
SATYA PAL Vs. VED PRAKASH	December 21, 1979
SATYA PAL SINGH Vs. STATE OF UTTAR PRADESH	March 5, 1979
SATYA PRAKASH Vs. STATE	August 8, 1979
SATYA SINDHU PANDEY Vs. MOHAMMAD SHUAL ISLAM	March 19, 1979
SAVITRI DEVI Vs. KANHAIYA	July 20, 1979
SET NARAYAN LAL Vs. BANSH BAHADUR LAL AND OTHERS	February 15, 1979
SETH SATISH KUMAR MODI Vs. WEALTH TAX OFFICER	October 19, 1979
SEWAL RAM Vs. STATE	July 17, 1979
SHAFIQ Vs. DISTRICT JUDGE RAMPUR	May 8, 1979
SHAKIR HUSSAIN Vs. SHARIFUL HASAN	September 5, 1979
SHAKTI DHAR Vs. D D UPADHYAY	July 12, 1979
SHAKUNTALA BANERJI Vs. CONTROLLER OF ESTATE DUTY	October 30, 1979
SHAMBHU DAYAL Vs. STATE	April 27, 1979
SHAMSHUDDIN Vs. ZAIBUNNISA	April 10, 1979
SHANKAR AND OTHERS Vs. MANOHAR SINGH AND OTHERS	February 9, 1979
SHANTANU KUMAR Vs. STATE OF UTTAR PRADESH	August 22, 1979
SHANTI DEVI Vs. VINDHYACHAL PRASAD	December 13, 1979
SHANTI DEVI Vs. III ADDL. DISTRICT JUDGE, AGRA AND OTHERS	September 19, 1979
SHANTI DEVI AND ANOTHER Vs. KISHAN LAL	April 9, 1979
SHANTI SWARUP BHATNAGAR Vs. RENT CONTROL AND EVICTION OFFICER	May 17, 1979
SHARIF Vs. SURESH CHAND	February 28, 1979
SHARIF AHMAD Vs. DEPUTY REGISTRAR, CO OPERATIVE SOCIETIES, U.P. AT AGRA AND OTHERS	April 3, 1979
SHARMA AND CO Vs. STATE OF U P	May 18, 1979
SHEO BHAJAN Vs. GOKARAN	March 31, 1979
SHEO PAL Vs. HARI NANDAN	December 5, 1979
SHEO PRASAD Vs. STATE	November 28, 1979
SHEO SAMPAT Vs. KESHONATH MISRA	January 11, 1979
SHEO VARAN SINGH Vs. STATE OF U P	August 10, 1979
SHEOPAL Vs. LAKHPATA	April 19, 1979
SHERA Vs. CHHOTEY LAL	March 21, 1979
SHERVANI SUGAR SYNDICATE Vs. UNION OF INDIA	July 10, 1979
SHITLA PRASAD Vs. MATA SWAROOP	February 28, 1979
SHIV DATT MISRA Vs. STATE OF U P	February 2, 1979
SHIV RAKSHA MISRA Vs. STATE	November 23, 1979
SHIV RAM SINGH Vs. STATE OF U P	February 16, 1979
SHIV SWARUP Vs. MAHBOOB	November 27, 1979
SHREE DEVI Vs. INSURANCE CORPORATION OF INDIA AND OTHERS	March 21, 1979
SHRI BHARAT BHUSHAN JAIN Vs. B M SHAH	February 12, 1979
SHRI KANT Vs. LAL CHAND AND OTHERS	May 2, 1979
SHRI KRISHNA ALIAS JHALLA Vs. STATE	October 12, 1979
SHRI NARAIN Vs. STATE	November 20, 1979
SHYAM AND COMPANY Vs. COMMISSIONER OF SALES TAX	April 13, 1979
SHYAM BAHADUR Vs. STATE OF U P	March 2, 1979
SHYAM BEHARI LAL Vs. PATIRAM	July 28, 1979
SHYAM LAL Vs. STATE OF UTTAR PRADESH	October 25, 1979
SHYAMLAL GOEL Vs. THE VITH ADDL. DISTRICT JUDGE, MEERUT	September 18, 1979
SHYAMTA Vs. DANGRA	November 5, 1979
SIA RAM Vs. STATE	July 11, 1979
SIA RAM Vs. JAGAT NARAIN	December 5, 1979
SITA RAM Vs. BOARD OF REVENUE	July 4, 1979
SITA RAM Vs. GAURI SHANKAR	July 2, 1979
SITA RAM JWALA PRASAD Vs. COMMISSIONER OF SALES TAX	December 7, 1979
SITA RAM RAI Vs. ZILA PARISHAD AND OTHERS	August 28, 1979
SMT. GANGA DEVI Vs. RAMESH CHANDRA VERMA	November 16, 1979
SMT. INDER KAUR Vs. CHANDRA SHEKHAR TRIVEDI	July 17, 1979
SMT. KAILASH KUMARI Vs. STATE OF U. P. AND OTHERS	October 5, 1979
SMT. PRABHA WATI DEVI AND OTHERS Vs. STATE OF U. P. AND OTHERS	August 3, 1979
SMT. RADHA DEVI Vs. NAGAR MAHAPALIKA, VARANASI	February 6, 1979
SMT. RAJ GARG Vs. 3RD ADDL. DIST. AND SESSIONS JUDGE, BULANDSHAHR AND OTHERS	November 6, 1979
SMT. RAJ RANI MEHROTRA AND OTHERS Vs. 2ND ADDL. DISTT. JUDGE, ALLAHABAD AND OTHERS	September 27, 1979
SMT. RAMANANDI AND OTHERS Vs. 7TH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	December 17, 1979
SMT. RANI CHATURVEDI AND OTHERS Vs. SHIV NARAIN AND ANOTHER	September 20, 1979
SMT. SARASWATI MOHAN Vs. DISTRICT JUDGE AND OTHERS	December 17, 1979
SMT. SHARDA DEVI AND OTHERS Vs. KHUDAWAND TALA	January 25, 1979
SMT. SIYA PYARI Vs. THAKURJI AND ANOTHER	February 6, 1979
SOHAN LAL Vs. HODAL SINGH	January 31, 1979
SONPAL Vs. BITTO DEVI	March 8, 1979
SRI ABDUL QAYUM Vs. STATE	December 7, 1979
SRI GOVIND SUGAR MILLS LTD Vs. UNION OF INDIA	October 6, 1979
SRI KANT Vs. GAON SABHA	November 21, 1979
SRI MATHURA PRASAD Vs. SUB DIVISIONAL OFFICER HANDIA	December 6, 1979
SRI NATH Vs. DISTRICT JUDGE ALLAHABAD	November 26, 1979
SRI NATH Vs. PRESCRIBED AUTHORITY JAUNPUR	September 12, 1979
SRI RAM Vs. MULLO	March 12, 1979
SRI RAM Vs. MANGALIYA	December 3, 1979
SRIPAT Vs. HARIDWAR	November 30, 1979
SRIPAT Vs. HARIDWAR AND ORS.	October 30, 1979
SRIPAT SAHAI Vs. GANPAT SAHAI	January 29, 1979
STATE Vs. MUMTAZ HUSSAIN	January 15, 1979
STATE Vs. SARDAR DALIP SINGH MAJITHIA	April 2, 1979
STATE Vs. SHIVENDRA PRATAP SINGH	May 8, 1979
STATE Vs. JHANKAR	November 6, 1979
STATE OF MADHYA PRADESH Vs. GANGA DEVI	December 5, 1979
STATE OF U P Vs. SHANTI	April 7, 1979
STATE OF U P Vs. JANKI PRASAD	March 21, 1979
STATE OF U P Vs. PHOOLMATI	March 2, 1979
STATE OF U P Vs. HARI SHANKAR AGARWAL	October 25, 1979
STATE OF U. P. Vs. MOHD. ASSAN AND OTHERS	September 4, 1979
STATE OF U. P. Vs. GANDHI HIGHER SECONDARY SCHOOL, SAHAI AND OTHERS	February 6, 1979
STATE OF U.P. Vs. B.R. BHATIA AND ANOTHER, ACCUSED	September 14, 1979
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE RAMPUR	November 8, 1979
STATE OF UTTAR PRADESH Vs. RAM AUTAR	March 26, 1979
STERLING MACHINE TOOLS Vs. COMMISSIONER OF INCOME TAX	November 15, 1979
STERLING MACHINE TOOLS Vs. COMMISSIONER OF INCOME TAX	October 11, 1979
SUGAR DEALERS Vs. COMMISSIONER OF INCOME TAX	September 26, 1979
SUGHAR SINGH Vs. THE PRESCRIBED AUTHORITY AND OTHERS	February 22, 1979
SUKH LAL Vs. BRIJ BASI LAL	January 31, 1979
SUKH LAL Vs. GHASI RAM	March 30, 1979
SUKHDEO Vs. VTH ADDL. DISTRICT JUDGE AND OTHERS	September 19, 1979
SUMER CHAND Vs. ATMA RAM	February 12, 1979
SUNDAR Vs. SOBHAN	February 12, 1979
SURENDRA KUMAR Vs. KASTOORI DEVI	September 17, 1979
SURENDRA KUMAR GOEL Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P	April 20, 1979
SURENDRA PAL SINGH Vs. STATE OF U P	February 19, 1979
SURENDRA PRAKASH Vs. BANWARI LAL	May 2, 1979
SURENDRA SINGH Vs. DIVISIONAL ENGINEER TELEGRAPHS	July 3, 1979
SURENDRA SINGH CHOPRA Vs. TAJINDER KAUR	August 18, 1979
Surendra Singh Chopra Vs. Rajinder Kaur	August 18, 1979
SURESH CHANDRA Vs. DISTRICT JUDGE, NAINITAL AND OTHERS	February 21, 1979
SURESH CHANDRA Vs. STATE	May 4, 1979
SURESH CHANDRA AGARAWAL Vs. IST ADDITIONAL DISTRICT JUDGE AND OTHERS	February 19, 1979
SURESH CHANDRA JOSHI Vs. IST ADDL DISTT JUDGE NAINITAL	November 16, 1979
SUSHIL CHAND JAIN AND OTHERS Vs. GOVIND PRAKASH MITTAL AND OTHERS	February 22, 1979
SUSHIL KUMAR Vs. COMMISSIONER OF INCOME TAX	August 23, 1979
SWADESH PRESS Vs. THE	September 14, 1979
SWADESHI COTTON MILL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 27, 1979
SWADESHI COTTON MILLS CO. LTD., KANPUR Vs. THE LABOUR COURT (II). KANPUR AND ANOTHER	April 3, 1979
SWAMI KAILASHANAND Vs. INCOME TAX OFFICER	March 9, 1979
SWAMI KATH Vs. STATE	November 5, 1979
SYNTHETIC AND CHEMICALS LIMITED Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE	October 9, 1979
TAMESHWAR Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	April 6, 1979
TANNERY & FOOTWEAR CORPORATION OF INDIA LTD. Vs. STATE OF U. P. AND OTHERS	November 5, 1979
TARA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U. P. CAMP AT BUDAUN AND OTHERS	March 27, 1979
TARAI AND BHABAR SUGARCANE CO Vs. THE CO	February 16, 1979
TARAI DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX	July 11, 1979
TAUFIQ AHMAD AND OTHERS Vs. ZILA PARISHAD, MUZAFFARNAGAR AND OTHERS	September 3, 1979
TEJ SINGH Vs. CHHAIL BEHARI LAL	September 21, 1979
THAKUR PRASAD Vs. GUR PRASAD	January 12, 1979
THAKUR PRASAD Vs. BOARD OF REVENUE AND OTHERS	August 20, 1979
THAKURI DEVI Vs. COMMISSIONER OF WEALTH TAX	November 12, 1979
THAN SINGH Vs. STATE	March 2, 1979
THANEDAR SINGH Vs. STATE OF U P	October 26, 1979
THE CANTONMENT BOARD, MEERUT Vs. CHANDRA PRAKASH JAIN AND OTHERS	April 26, 1979
THE COLLECTOR, VARANASI Vs. AJIT PRATAP SINGH	March 21, 1979
THE COLLECTOR, VARANASI Vs. SURESH PRASAD AND OTHERS	July 12, 1979
THE NATHIMAL RAMSAI MAI EDWARD CORONATION COLLEGE ASSOCIATION, KHURJA, BULANDSHAHR AND OTHERS Vs. STATE OF U. P. AND OTHERS	September 6, 1979
THE PREM SPINNING & WEAVING MILLS CO. LTD. Vs. UNION OF INDIA	September 10, 1979
TIKAM RAM Vs. STATE	December 13, 1979
TILAK RAJ MEHRA Vs. STATE OF U P	January 9, 1979
TIRSU Vs. STATE	January 5, 1979
TOTA RAM Vs. SPECIAL JUDICIAL MAGISTRATE	February 28, 1979
Tota Ram and others Vs. Special Judicial Magistrate and another	February 21, 1979
TOWN AREA COMMITTEE Vs. DISTRICT MAGISTRATE BANDA	April 23, 1979
TRILOKI NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 22, 1979
U P GLASS WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 18, 1979
U P STATE Vs. BABA RAM BHARTI	November 8, 1979
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	July 12, 1979
UDAI SINGH Vs. STATE	November 28, 1979
UDIT NARAIN Vs. PAU	September 25, 1979
UMA DUTT Vs. STATE	December 4, 1979
UMA SHANKER Vs. STATE OF U P	September 21, 1979
UMESH CHANDRA Vs. KRISHNA MURARI LAL	March 29, 1979
UNION OF INDIA Vs. S MOHINDER SINGH	May 18, 1979
UNION OF INDIA Vs. FIRM CHHITARMAL RAM DAYAL	February 28, 1979
UNION OF INDIA Vs. KEDAR RAI	July 11, 1979
UNION OF INDIA Vs. DEORIA SUGAR MILLS	June 3, 1979
UNION OF INDIA Vs. RENT CONTROL AND EVICTION OFFICER	November 30, 1979
UNION OF INDIA Vs. THE ELGIN MILLS CO. LTD.	March 7, 1979
UNION OF INDIA Vs. SANTOSH CHANDRA CHANDA	September 24, 1979
UNION OF INDIA Vs. HIMACHAL CO	August 10, 1979
UNION OF INDIA Vs. CHANDRAMA TIWARI	May 10, 1979
UNION OF INDIA UOI Vs. SOBHRAJ BHAG CHAND	October 18, 1979
UNIVERSITY OF ALLAHABAD Vs. CIVIL JUDGE ALLAHABAD	January 1, 1979
VAIDEHI KUAR Vs. BANSHU	July 23, 1979
VICTORIA HIGH SCHOOL ASSOCIATION AGRA Vs. KRISHNA KANT SHARMA	January 29, 1979
VIDYA RAM SHARMA Vs. DIRECTOR OF EDUCATION, U.P. ALLAHABAD AND OTHERS	February 2, 1979
VIDYAWATI DEVI Vs. TULSI RAM SAXENA	January 19, 1979
VIJAY BAHADUR SINGH AND OTHERS Vs. CIVIL JUDGE, JALAUN AT ORAI AND OTHERS	July 4, 1979
VIJENDRA KUMAR Vs. STATE OF UTTAR PRADESH	October 6, 1979
VINAI KUMAR Vs. OM PRAKASH AND	October 12, 1979
VINOD CHANDRA GUPTA AND ANOTHER Vs. STATE OF U.P.	November 8, 1979
VIRENDRA KUMAR Vs. STATE OF U P	July 30, 1979
VISHWA NATH PRASAD Vs. DY DIRECTOR OF CONSOLIDATION	August 24, 1979
VISHWAMBHAR NATH Vs. COMMISSIONER OF SALES TAX U P	May 1, 1979
VISHWANATH SABHRAWAL Vs. ADDL. DISTRICT JUDGE, SAHARANPUR AND ANOTHER	February 7, 1979
VISHWANATH SETH Vs. COMMISSIONER OF INCOME TAX	December 3, 1979
VRINDABAN Vs. GAON SABHA OMRI KALAN	October 17, 1979
WAHID Vs. STATE	November 8, 1979
WAQF ALAL AULAD MOHALLA CHAHMIR AND ANOTHER Vs. RENT CONTROL OFFICER BUDAUN AND OTHERS	March 9, 1979
YADUNATH Vs. STATE	January 19, 1979
YASHODA DEVI Vs. UNION OF INDIA	May 16, 1979
YUGAL RAJ PURI Vs. BABU LAL AND OTHERS	April 9, 1979
ZAHOOR AHMAD AND OTHERS Vs. MUNFAIT ALI AND OTHERS	August 1, 1979
ZAHOOR HASAN Vs. ISMAIL	September 5, 1979
ZARGHAM ABBAS Vs. HARI CHAND	December 21, 1979
ZILA JANTA PARTY AND ANOTHER Vs. THE ADDITIONAL DISTRICT JUDGE, ALMORA AND OTHERS	August 2, 1979
ZILA PARISHAD ETAWAH Vs. MAUJILAL	September 26, 1979

Year 1979 of HIGH COURT OF ALLAHABAD

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