REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A M KHUSROO Vs. STATE	July 6, 1978
A MANIK RAJ Vs. STATE OF U P	February 9, 1978
ABDUL GANI Vs. UNION OF INDIA	February 3, 1978
Abdul Ghani Vs. Mahendra Kumar and others	September 18, 1978
ABDUL JABBAR Vs. CLAIMS COMMISSIONER	May 17, 1978
ABDUL RASHID KHAN Vs. STATE OF UTTAR PRADESH	December 4, 1978
Abdul Razzaq Vs. Izzat Ali	May 24, 1978
ABDUL SALAM Vs. DY COMMR PRATAPGARH	January 6, 1978
ABDUL WASEY Vs. STATE OF U P	February 27, 1978
ABDUR RAHIM Vs. DEPUTY DIRECTOR, CONSOLIDATION, MORADABAD AND OTHERS	December 5, 1978
Abid Ali Khan and others Vs. Fifth Addl.District Judge and others	July 11, 1978
ACHHAR SINGH Vs. DISTRICT JUDGE DEHRADUN	December 11, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAXMI KANT GUPTA.	January 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ATMA SINGH STEEL ROLLING MILLS	September 6, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM JAGDISH PRASAD	September 18, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ABBAS WAZIR P LIMITED	September 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. QUALITY SWEET HOUSE	September 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM	September 26, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIRENDRA SINGH	February 16, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADHO MAHESH SUGAR MILLS	March 2, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM NARAIN KISHAN GOPAL	March 6, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NATHIMAL BADRI PRASAD	March 9, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE UNION LIMITED	March 14, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MARDAN KHAN RAFIQ AHMAD KHAN	March 20, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAREILLY CORPORATION BANK LIMITED	March 23, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHYAMLAL MOTILAL KHURJA	March 23, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRASAD	March 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRIJ NANDAN PRASAD DEEN DAYAL	March 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM KRISHNA GUPTA	April 4, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANESH DAS	April 6, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LALTA PD RAM PRAKASH	April 7, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HARI SAH	April 7, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PURWAR V K	January 3, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN BANWARILAL	January 4, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHINDERPAL BHASIN SMT	January 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL TRADERS	February 10, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETHANI INDERMANI JATIA LATE	January 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SARAYA DISTILLERY	April 18, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. YASHWANT LAL	April 24, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SARAN ENGINEERING COMPANY LIMITED	April 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MEWA LAL SANKATHA PRASAD	April 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UTTAM KUMAR PRAMOD KUMAR	May 25, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MURLIDHAR MATHURA PRASAD	May 19, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH	July 10, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DISTRICT CO OPERATIVE BANK LIMITED	July 14, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VISHNU INDUSTRIAL ENTERPRISES	July 31, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FARRUKHABAD ELECTRIC SUPPLY COMPANY LIMITED	August 14, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHUNNI LAL	August 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KARACHI KAMPATWALA	August 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHEETALAYA	August 17, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. A K MISRA ITO	August 21, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KISHORE CHAND SHIV CHARANLAL	August 23, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BADRI NARAIN KASHI PRASAD	January 13, 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIKRAM COTTON MILLS LTD.	January 17, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. ASANAND TIKAM CHAND	February 10, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. BAREILLY CORPORATION BANK LTD	March 20, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. GOVIND PRASAD RAMESH CHAND AGARWAL	April 3, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. BAZPUR CO-OPERATIVE SUGAR FACTORY LTD	May 6, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. JAMNA DEVI	March 17, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS	February 13, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. BABOO LAL ROOP KISHORE	March 30, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. FRIENDS STRAW BOARD AND PAPER MART	March 23, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. LAXMI NIGAM	March 22, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM	March 22, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. RUP CHEMICALS P LTD	March 2, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. ETAWAH DISTRICT EXHIBITION AND CATTLE FAIR ASSOCIATION	February 21, 1978
ADDL COMMISSIONER OF INCOME TAX Vs. MADHAV DASS	December 1, 1978
ADDL. COMMISSIONER OF INCOME TAX Vs. U.P. CO-OPERATIVE FEDERATION LTD	March 23, 1978
ADDL. COMMISSIONER OF INCOME TAX Vs. ABDUL RAZAK SHER MOHAMMAD	January 20, 1978
ADIE MAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW	December 15, 1978
ADYA PD Vs. DURGA JI	May 15, 1978
AFTAB AHMAD Vs. STATE	March 8, 1978
AGRA CHAIN MFG CO Vs. COMMISSIONER OF INCOME TAX	April 7, 1978
Agra Nagar Mahapalika Vs. Leela Ram and others	May 17, 1978
AHMAD HUSAIN Vs. STATE OF U P	February 23, 1978
Ahmad Husain and Others Vs. State of U.P.and others	December 23, 1978
Ajai Kumar Vs. The Madhyamik Shiksha Parishad	July 10, 1978
AJAI SINGH Vs. NATHI LAL	March 6, 1978
AKHTAR SULTAN BEGAM Vs. THE PRESCRIBED AUTHORITY AND OTHERS	December 13, 1978
AKILA ALIAS AKKOO Vs. STATE OF U P	April 7, 1978
ALCO CHEMICAL LTD Vs. STATE OF UTTAR PRADESH	November 30, 1978
ALEY AHMAD ABDI Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND OTHERS	December 19, 1978
ALGOO RAM PRADHAN Vs. TEJAI RAM	February 24, 1978
Altaf Hussain Vs. Nasreen Zahra	September 11, 1978
AMAR NATH MURARILAL Vs. COMMISSIONER OF INCOME TAX	September 13, 1978
AMI SINGH ALIAS AMI CHAND Vs. PRAKASHWATI VARMA	September 2, 1978
Anand Prakash and another Vs. State of Uttar Pradesh and others	October 4, 1978
ANAND SWAROOP SINGH Vs. STATE OF UTTAR PRADESH	February 23, 1978
ANANDI NATH MUKHERJI Vs. 2ND ADDITIONAL DISTRICT JUDGE, LUCKNOW AND ORS.	August 10, 1978
ANDREW PRAKASH Vs. CANTONMENT BOARD	September 27, 1978
ANGAN LAL Vs. STATE	November 28, 1978
ANGANLAL Vs. STATE	October 20, 1978
ANIL KUMAR AGRAWAL Vs. COMMISSIONER OF INCOME TAX	March 22, 1978
Anwar Husain Vs. Smt. Hamidan	December 13, 1978
ARORA BROTHERS Vs. COMMISSIONER OF INCOME TAX & ORS.	April 3, 1978
ARUN KUMAR RAI Vs. BABU RAM RAI	October 17, 1978
ARYA VIR SAXENA Vs. STATE OF U P	April 22, 1978
ASHARFILAL RADHEY SHYAM Vs. COMMISSIONER INCOME TAX	January 24, 1978
ASHFAQ AHMAD AND ORS Vs. DY DIRECTOR OF CONSOLIDATION AND ORS	May 11, 1978
ASHOK KUMAR NIGAM Vs. NAGAR PALIKA	August 22, 1978
ASHOK KUMAR SINGH AND OTHERS Vs. STATE OF U. P. AND OTHERS	July 13, 1978
ASHOK KUMAR SRIVASTAVA Vs. STATE	March 8, 1978
Avadh Bihari Lal Vs. Addl. Civil Judge, Bulandshahar and another	September 25, 1978
AVADH PATI SINGH Vs. RAJ BAHADUR SINGH	March 27, 1978
AWADH BEHARI SINGH Vs. STATE	May 30, 1978
AYODHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	April 20, 1978
AYOOB HUSAIN Vs. MATIN ASHRAF	May 3, 1978
AZAD AHMAD Vs. STATE	February 23, 1978
B.K. SHARMA Vs. BATA SHOE COMPANY (P) LTD. AND OTHERS	March 16, 1978
BABOO LAL Vs. STATE	October 30, 1978
Baboo Lal Vs. Dakhini Din	August 8, 1978
BABOO RAM Vs. FIRST ADDL DISTRICT AND SESSIONS JUDGE BASTI AND	March 15, 1978
BABU Vs. IIND ADDITIONAL DISTRICT JUDGE, PILIBHIT AND ANOTHER	February 24, 1978
BABU LAL MATHURA PRASAD Vs. STATE OF U P	July 5, 1978
BABU RAM Vs. STATE OF U P	January 30, 1978
BADAL Vs. MAIKU	February 9, 1978
BADLOO Vs. KANDHAI	October 6, 1978
BADRI NARAIN KASHI PRASAD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 22, 1978
BADRI NARAIN KASHI PRASAD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	May 25, 1978
BADRI PRASAD RASTOGI Vs. STATE OF U P	December 8, 1978
BADRUL ISLAM Vs. STATE OF U P	September 29, 1978
BAHAL FARMING CO OPERATIVE SOCIETY Vs. STATE OF UTTAR PRADESH	May 12, 1978
BAHORI Vs. VIDYA RAM	March 2, 1978
BAIJ NATH PATHAK Vs. DISTRICT JUDGE JAUNPUR	July 12, 1978
BAIJ NATH SINGH Vs. STATE OF U P	April 4, 1978
Baij Nath Singh Vs. State of U.P.and others	July 24, 1978
Bal Govind Kaya and others Vs. Jamuna Prasad and others	August 30, 1978
Balbir Singh Vs. State of Uttar Pradesh and another	May 18, 1978
BALDEO SINGH Vs. STATE OF U P	April 19, 1978
BALDEV DAS Vs. RAM KHELAWAN	November 9, 1978
BALWANT SINGH Vs. VII ADDL DISTT JUDGE BAREILLY	February 23, 1978
Balwant Singh, Ex-Subedar Vs. Seventh Addl.District Judge, Bareilly and others	February 23, 1978
BANARSI DEVI Vs. C P SAXENA	September 18, 1978
BANKEY Vs. STATE OF U P	December 5, 1978
Bankey Lal and another Vs. Dharam Deo Lal and others	September 11, 1978
BANWARI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	October 6, 1978
BASANT LAL Vs. 8TH ADDITIONAL DISTRICT AND SESSIONS JUDGE, ALLAHABAD AND OTHERS	February 28, 1978
Basant Lal Vs. Dhanwanti and another	July 26, 1978
BASANT LAL Vs. STATE	December 4, 1978
BASANT LAL Vs. DWARKA PRASAD VARSHNEY	May 2, 1978
BASIN Vs. STATE	November 30, 1978
BEHARI LAL Vs. DHARAMVIR AND	May 2, 1978
BEHARI LAL Vs. RAMESH CHANDRA SHARMA	March 29, 1978
BEHARI LAL SEHPANWALA Vs. GOTHI DAMODA	May 8, 1978
BENI MADHO DUBEY Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR	May 18, 1978
BENI PRASAD Vs. UJJI	May 16, 1978
BENI PRASAD SIDHGOPAL Vs. COMMISSIONER OF INCOME TAX	September 6, 1978
BHAGANU Vs. KALLOO YADAVA AND	May 10, 1978
BHAGGAL Vs. MAHADEO	May 11, 1978
Bhagwan Dass and others Vs. State of U.P.	August 11, 1978
BHAGWAN DASS AND OTHERS Vs. NARESH CHANDRA	May 18, 1978
BHAGWAN DASS VENI Vs. RAJENDRA NARAIN BHATNAGAR	September 23, 1978
BHAGWAN DEI Vs. STATE OF UTTAR PRADESH	November 15, 1978
BHAGWAN SINGH Vs. STATE	September 27, 1978
BHAGWAT SARAN GOEL Vs. COMMISSIONER OF INCOME TAX	March 20, 1978
BHAGWATI SINGH Vs. BOARD OF REVENUE ALLAHABAD	February 1, 1978
BHAI LAL Vs. STATE OF U P	August 24, 1978
BHAI LAL Vs. SUPERINTENDING ENGINEER	September 11, 1978
Bhairodin Vs. Sri Pal	August 23, 1978
BHANWAR SINGH JAT Vs. COLLECTOR AND DISTRICT MAGISTRATE, MUZAFFARNAGAR	December 20, 1978
BHARAT HARI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX	September 18, 1978
BHARAT RAM GUPTA Vs. STATE OF U P	December 7, 1978
BHAURAM JAWAHIRMAL Vs. COMMISSIONER OF INCOME TAX	August 30, 1978
BHAWANI PRASAD GIRDHAR LAL AND CO Vs. INCOME TAX OFFICER	January 27, 1978
BHIKARI LAL; RAM KUMAR SARRAF Vs. ADDL COMMISSIONER OF INCOME TAX	January 25, 1978
BHOORA Vs. STATE	May 30, 1978
BHUNESHWARI SINGH Vs. STATE OF U. P. AND OTHERS	September 19, 1978
Bhura Vs. State of Uttar Pradesh and Others	December 18, 1978
BIBHUTI Vs. STATE	August 8, 1978
BIMAL KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX	January 20, 1978
BISHAMBHAR KRISHNA KOTHARI Vs. DEVI DUTT	August 25, 1978
BISHUN PAL SINGH Vs. STATE	July 17, 1978
BISHWANATH SINGH Vs. RAMDHWAJA SINGH	February 28, 1978
BITOLA KUER Vs. SRI RAM CHARAN	October 24, 1978
Bitta Devi Vs. Bimal Kumar	February 13, 1978
BITTAN DEVI Vs. ABDUL MAJID AND	May 1, 1978
BRAHM DUTT Vs. STATE	April 11, 1978
BRAHMA SHANKAR Vs. ADDL DISTRICT JUDGE BULANDSHAHR	August 7, 1978
Brij Bhushan Lal Sinha and others Vs. State of U.P. and others	September 2, 1978
BRIJ KALI DEVI Vs. RAMCHAND BISHAN SINGH	October 11, 1978
BRIJENDRA NATH SAXENA Vs. III ADDITIONAL DISTRICT JUDGE ALIGARH	October 18, 1978
BRITISH INDIA CORPORATION Vs. LABOUR COURT AND OTHERS	January 24, 1978
BUDH PAL SINGH Vs. FIFTH ADDL DISTRICT AND SESSIONS JUDGE BUDAUN	December 19, 1978
Budh Sen Vs. Smt. Rahiman	August 23, 1978
BUNDOO Vs. MAHRUL NISA	September 22, 1978
C P DHAWAN Vs. KAMAL KUMAR KAPOOR	May 18, 1978
CAMPHOR AND ALLIED PRODUCTS LTD Vs. ADDITIONAL REVISING AUTHORITY SALES TAX BAREILLY	July 11, 1978
CENTRAL WORKSHOP KARAMCHARI SANGH, KANPUR Vs. INDUSTRIAL TRIBUNAL I, 7TH STRATCHY ROAD, ALLAHABAD	May 26, 1978
CHANDAN SINGH Vs. STATE OF U.P. AND OTHERS	December 8, 1978
Chandra Bhushan Vs. State of U.P. and others	September 4, 1978
CHANDRA BHUSHAN KHANNA Vs. BRIJ NANDAN SINGH	May 25, 1978
CHANDRA KIRAN Vs. COMMISSIONER OF WEALTH TAX	January 27, 1978
CHANDRA PRAKASH AND ANOTHER Vs. STATE	October 3, 1978
CHANDRA RANI Vs. VIKRAM SINGH	November 28, 1978
CHANDRA SHEKHAR AND ORS. Vs. STATE AND OTHERS	October 17, 1978
CHANDRA SHEKHAR SHASTRI Vs. STATE	January 24, 1978
CHANDRAPAL Vs. ROOP RAM	November 17, 1978
CHANDRAPAL SINGH Vs. STATE OF U P	October 26, 1978
CHANDRASHEKHAR Vs. STATE	November 17, 1978
CHANDRASHEKHAR SHARMA Vs. STATE OF UTTAR PRADESH	February 14, 1978
CHANDRIKA Vs. STATE	October 20, 1978
CHAUTHI Vs. STATE	January 31, 1978
CHET RAM Vs. PRESCRIBED AUTHORITY ORAI	December 19, 1978
CHHATTAR SINGH Vs. STATE OF UTTAR PRADESH	October 19, 1978
CHHEDDU Vs. STATE	May 11, 1978
CHOB SINGH Vs. 1ST ADDITIONAL CIVIL JUDGE, ALIGARH AND ANOTHER	October 27, 1978
COLLECTOR VARANASI Vs. HARBALLABH NARAIN SINGH	October 6, 1978
COMILLA MOHAN Vs. ASSTT CONTROLLER OF ESTATE DUTY	August 28, 1978
COMMERCIAL ART PRESS Vs. COMMISSIONER OF INCOME TAX	August 25, 1978
COMMISIONER OF INCOME TAX Vs. SIDH GOPAL GAJANAND	February 6, 1978
COMMISSIONER OF GIFT TAX Vs. RAM KISHAN	August 24, 1978
COMMISSIONER OF GIFT TAX Vs. PADAMPAT SINGHANIA	December 1, 1978
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS COMPANY LIMITED	November 27, 1978
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL AND SONS	December 1, 1978
COMMISSIONER OF INCOME TAX Vs. PEAREY LAL RADHEY RAMAN	November 24, 1978
COMMISSIONER OF INCOME TAX Vs. KRISHI UDYOG EVAM SAURKUSHA PRADERSHINI	November 25, 1978
COMMISSIONER OF INCOME TAX Vs. BRIJMOHAN DAS LAXMAN DAS	December 22, 1978
COMMISSIONER OF INCOME TAX Vs. BHARAT COLD STORAGE	February 9, 1978
COMMISSIONER OF INCOME TAX Vs. ANAND PARKASH GOYAL	April 5, 1978
COMMISSIONER OF INCOME TAX Vs. HARISH CHAND	September 25, 1978
COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE CANE UNION FEDERATION LIMITED	September 18, 1978
COMMISSIONER OF INCOME TAX Vs. BRIJ RAMAN DAS	October 25, 1978
COMMISSIONER OF INCOME TAX Vs. KAPUR BROTHERS	October 26, 1978
COMMISSIONER OF INCOME TAX Vs. LONDON MACHINERY CO	October 26, 1978
COMMISSIONER OF INCOME TAX Vs. DULI SINGH AND SONS	November 3, 1978
COMMISSIONER OF INCOME TAX Vs. CHANDRA AGRO PRIVATE LIMITED	November 3, 1978
COMMISSIONER OF INCOME TAX Vs. KAILASH MOTORS	November 9, 1978
COMMISSIONER OF INCOME TAX Vs. NEEMAR RAM BADLU RAM	August 24, 1978
COMMISSIONER OF INCOME TAX Vs. JOKHI RAM BHAGWAN DAS	August 23, 1978
COMMISSIONER OF INCOME TAX Vs. TIKAM CHAND AGARWAL	August 25, 1978
COMMISSIONER OF INCOME TAX Vs. BRITISH INDIA CORPORATION	August 28, 1978
COMMISSIONER OF INCOME TAX Vs. NEM KUMAR JAIN	September 4, 1978
COMMISSIONER OF INCOME TAX Vs. GOPAL KRISHNA SINGHANIA	September 6, 1978
COMMISSIONER OF INCOME TAX Vs. RAM LAL VOHRA	May 19, 1978
COMMISSIONER OF INCOME TAX Vs. OM SONS	May 19, 1978
COMMISSIONER OF INCOME TAX Vs. DINESH PRAKASHAN MANDIR	July 12, 1978
COMMISSIONER OF INCOME TAX Vs. RAJ RANI DEVI SMT	July 10, 1978
COMMISSIONER OF INCOME TAX Vs. ASHA SOOD	July 14, 1978
COMMISSIONER OF INCOME TAX Vs. BAGRAJ AND CO	July 14, 1978
COMMISSIONER OF INCOME TAX Vs. KUNJI LAL DHANPAT RAI	July 14, 1978
COMMISSIONER OF INCOME TAX Vs. ZEEKOO SHOE FACTORY	July 19, 1978
COMMISSIONER OF INCOME TAX Vs. GYAN PRAKASH	July 19, 1978
COMMISSIONER OF INCOME TAX Vs. MANOO RAM RAM KARAN DASS	May 2, 1978
COMMISSIONER OF INCOME TAX Vs. BHAWANI PRASAD GIRDHARI LAL	April 19, 1978
COMMISSIONER OF INCOME TAX Vs. U P STATE WAREHOUSING CORPN	April 22, 1978
COMMISSIONER OF INCOME TAX Vs. LAXMI SUGAR AND OIL MILLS LIMITED	April 22, 1978
COMMISSIONER OF INCOME TAX Vs. UPPER DOAB SUGAR MILLS LIMITED	April 24, 1978
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD	April 25, 1978
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD DISTRICT CO OPERATIVE BANK	February 13, 1978
COMMISSIONER OF INCOME TAX Vs. BABU RAM RAM KISHAN	February 10, 1978
COMMISSIONER OF INCOME TAX Vs. UPPER DOAB SUGAR MILLS	January 25, 1978
COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN TRADING CO	January 2, 1978
COMMISSIONER OF INCOME TAX Vs. HARI RAM KHANNA	January 4, 1978
COMMISSIONER OF INCOME TAX Vs. MATHURA PRASAD ANNOOLAL	January 11, 1978
COMMISSIONER OF INCOME TAX Vs. JYOTI SWARUP AGARWAL	January 13, 1978
COMMISSIONER OF INCOME TAX Vs. MODI SPINNING AND WEAVING MILLS	February 24, 1978
COMMISSIONER OF INCOME TAX Vs. SANT BABA MOHAN SINGH	February 17, 1978
COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN TRADING CO NO 2	April 3, 1978
COMMISSIONER OF INCOME TAX Vs. GANESH TRADING CO	April 3, 1978
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD.	May 25, 1978
COMMISSIONER OF INCOME TAX Vs. SHIV NARAIN KARMENDRA NARAIN	April 4, 1978
COMMISSIONER OF SALES TAX Vs. BASIC SHOE FACTORY	May 17, 1978
COMMISSIONER OF SALES TAX Vs. MANGO MAL NANAK RAM	January 23, 1978
COMMISSIONER OF SALES TAX Vs. PATEL RAM BHAI AMBA LAL	February 8, 1978
COMMISSIONER OF SALES TAX Vs. TIKHAN LAL MELA RAM	February 3, 1978
COMMISSIONER OF SALES TAX Vs. BANSILAL BHASIN	February 3, 1978
COMMISSIONER OF SALES TAX Vs. TIGER PRODUCTS PVT LTD	April 22, 1978
COMMISSIONER OF SALES TAX Vs. RAM CHAND	April 20, 1978
COMMISSIONER OF SALES TAX Vs. CANTONMENT BOARD MEERUT	August 16, 1978
COMMISSIONER OF SALES TAX Vs. KAMTA PRESS	December 6, 1978
COMMISSIONER OF SALES TAX Vs. VINOD BAKERY	April 22, 1978
COMMISSIONER OF SALES TAX LUCKNOW Vs. MARWAH AND CO	September 6, 1978
COMMISSIONER OF SALES TAX U P Vs. HANUMAN TRADING COMPANY	October 6, 1978
COMMISSIONER OF SALES TAX U P Vs. JAGDISH PRASAD SATISH PRASAD	October 20, 1978
COMMISSIONER OF SALES TAX U P Vs. PUNJAB GRAMOPHONE HOUSE	August 8, 1978
COMMISSIONER OF SALES TAX U P Vs. KEDARI LAL BARSAIYA	August 11, 1978
COMMISSIONER OF SALES TAX U P Vs. MADAN SONS	August 16, 1978
COMMISSIONER OF SALES TAX U P Vs. MERIT INDUSTRIES	August 9, 1978
COMMISSIONER OF SALES TAX U P Vs. ABDUL KHALIQ MISTRI	August 29, 1978
COMMISSIONER OF SALES TAX U P Vs. SUBASH MILL STORES	August 23, 1978
COMMISSIONER OF SALES TAX U P Vs. SHARDA ELECTRIC BATTERY WORKS	July 26, 1978
COMMISSIONER OF SALES TAX U P Vs. H M ASHIQ	July 12, 1978
COMMISSIONER OF SALES TAX U P Vs. NARAIN DAS BAREY LAL	April 14, 1978
COMMISSIONER OF SALES TAX U P Vs. MUNSHI LAL HARI RAM	May 18, 1978
COMMISSIONER OF SALES TAX U P Vs. JAGAT SINGH LAJJA RAM	February 9, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. DHINGRA AND COMPANY	March 31, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. HIND STEEL WORKS	May 5, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SURVEY EQUIPMENT SUPPLYING AGENCY	April 20, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MOHAN LAL GOVERDHAN DAS	April 22, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. KRISHNA CHEMICALS	August 23, 1978
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. GRAMODYOG KARYALAYA	December 20, 1978
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. ANUP SANITARY STORES	April 21, 1978
COMMISSIONER OF WEALTH TAX Vs. CHUNNI LAL ANAND	April 22, 1978
COMMISSIONER OF WEALTH TAX Vs. PADAMPAT SINGHANIA	August 21, 1978
COMMISSIONER OF WEALTH TAX Vs. VIBHUTI NARAIN SINGH HIS HIGHNESS MAHARAJA	August 17, 1978
COMMISSIONER OF WEALTH TAX Vs. J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED	August 16, 1978
COMMISSIONER OF WEALTH TAX Vs. WAQUF K B SYED AHMAD HUSSAIN RIZVI	February 6, 1978
COMMISSIONER OF WEALTH TAX Vs. MAHATAB CHAND	January 25, 1978
COMMISSIONER OF WEALTH TAX Vs. VASIM ADIL KHAN	January 13, 1978
COMMISSIONER OF WEALTH TAX Vs. GOPAL KRISHNA SINGHANIA	January 13, 1978
COMMISSIONER OF WEALTH TAX Vs. VEENA DEVI	January 2, 1978
COMMISSIONER OF WEALTH TAX Vs. SUBASH CHAND	April 25, 1978
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA KUMAR JHUNJHUNWALA	September 7, 1978
COMMISSIONER SALES TAX LUCKNOW Vs. BHAGWAN AND CO	April 20, 1978
COMMISSIONER SALES TAX U P Vs. SCIENTIFIC IMPORTERS	April 22, 1978
COMMISSIONER SALES TAX U P Vs. P C MAJUMDAR AND CO LTD	May 3, 1978
COMMISSIONER SALES TAX U P Vs. SURAJ MAL JAGDISH NARAIN	August 31, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. BISHAMBHAR DUTT MOHAN LAL	September 13, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. DHANNA MAL PURSOTTAM DAS	September 14, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. P K RAJENDRA AND COMPANY	October 20, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. SADA NAND ARYA	November 6, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. SHEO SHANKER PRASAD	August 29, 1978
COMMISSIONER SALES TAX U P LUCKNOW Vs. RAM DAS KESHARWANI	March 31, 1978
COMMITTEE OF MANAGEMENT Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES	January 20, 1978
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	August 18, 1978
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI	October 5, 1978
COMMITTEE OF MANAGEMENT M G INTER COLLEGE MANAHPUR FARRUKHABAD Vs. DIRECTOR OF EDUCATION AND	January 30, 1978
COMMITTEE OF MANAGEMENT NONAPUR INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR	November 15, 1978
COMPETENT AUTHORITY Vs. L J JHONSON	May 19, 1978
CONSUMERS CO-OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF SALES TAX U P	May 17, 1978
CRYSTAL DAIRY PRODUCTS Vs. MUNICIPAL BOARD MEERUT	November 3, 1978
D S VICTOR Vs. DISTRICT JUDGE BAREILLY	July 27, 1978
DATA RAM Vs. ADDL CIVIL JUDGE BULANDSHAHR	February 14, 1978
DAU DAYAL BHATNAGAR Vs. RAZA TEXTILES LIMITED	October 19, 1978
DAYA RAM Vs. STATE OF U P	August 2, 1978
Dayal Chand Vs. Fifth Addl.District and Sessions Judge, Saharanpur and others	July 27, 1978
DAYAL SINGH KULFIWALE Vs. COMMISSIONER OF SALES TAX U P	August 24, 1978
DEBI PRASAD Vs. LACHHMAN SINGH	April 21, 1978
Deep Chand and others Vs. Deputy Director of Consolidation and another	December 15, 1978
DEEP SIKHA AGA Vs. RANI AGA AND	April 26, 1978
DELHI IRON SYNDICATE Vs. COMMISSIONER OF SALES TAX U P	August 1, 1978
DEPUTY LAL Vs. STATE OF U P	October 5, 1978
DEVENDRA DUTTA TEWARI Vs. CHANCELLOR SAMPURNAN AND SANSKRIT VISHWAVIDYALAY VARANASI AND	April 4, 1978
DEVI PRASAD Vs. STATE OF U P	January 13, 1978
DEVISUNDER Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 3, 1978
DEWAN DIGVIJAYA SINGH JUDEO Vs. PRESCRIBED AUTHORITY JALAUN	May 2, 1978
DHANI RAM Vs. STATE	September 19, 1978
DHANYA KUMAR JAIN Vs. RAJENDRA PRASAD	May 12, 1978
Dhir Singh Vs. Peer Bux and another	May 25, 1978
DILBAGH SINGH Vs. STATE OF U P	May 16, 1978
Divisional Personnel of ficer, Western Railway, Kota Vs. Amar Singh	May 17, 1978
DIWAN SINGH Vs. CIVIL JUDGE AGRA	November 23, 1978
DR. RAJ KUMARI SHARMA Vs. THE CHANCELLOR, MEERUT UNIVERSITY, LUCKNOW AND OTHERS	January 6, 1978
DR. SURESH CHAND Vs. BIHARI LAL BHATIA	March 2, 1978
DUKHI TELI Vs. Mahdei	May 4, 1978
DURGA BANSAL COLD STORAGE AND ICE FACTORY Vs. STATE OF UTTAR PRADESH	November 20, 1978
DURGA PRASAD Vs. SUBEDAR SINGH	April 25, 1978
DURGA PRASAD SINGH Vs. ADDITIONAL CIVIL JUDGE AZAMGARH	February 14, 1978
Dy. Director of Agriculture, Bareilly Vs. Rameshwar Dayal	August 23, 1978
E HILL AND CO P LTD Vs. COMMISSIONER OF INCOME TAX	October 30, 1978
FAQIR CHAND Vs. SURESH CHAND	January 13, 1978
FAQIR SINGH Vs. BHIM SINGH	May 24, 1978
FARID AHMAD Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH	May 2, 1978
FARRUKHABAD COLD STORAGE P LIMITED Vs. COMMISSIONER OF INCOME TAX	September 8, 1978
FATEH MOHAMMAD Vs. DISTRICT JUDGE SAHARANPUR	May 8, 1978
G D MUKERJI Vs. SHYAM LAL TEWARI	August 2, 1978
G P ASTHANA Vs. SHRI KISHAN	September 20, 1978
G P SIPPI Vs. VIJAI KUMAR SHUKLA	April 11, 1978
G.D. MUKHARJI Vs. STATE	November 17, 1978
GABBOO SINGH Vs. CIVIL JUDGE NAINITAL	May 5, 1978
GAJADHAR Vs. STATE	October 4, 1978
GAJANAND SUTWALA Vs. COMMISSIONER OF WEALTH TAX	February 3, 1978
GAJENDRA SINGH Vs. STATE OF U P	February 9, 1978
GAJRAJ PAL UPADHYA Vs. STATE OF U P	January 19, 1978
GAJRAM Vs. STATE	July 6, 1978
GANGA PRASAD Vs. CHEDI LAL	May 5, 1978
Ganga Prasad Gupta Vs. Smt. Saleha Khatoon and others	August 30, 1978
GANGA SINGH Vs. SALES TAX OFFICER & ORS	January 13, 1978
GAPPUMAL KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX	January 27, 1978
GAURI Vs. STATE OF U P	February 23, 1978
Gauri Charan Vs. State of U.P.and others	July 24, 1978
GAURI DEVI Vs. SALES TAX OFFICER	January 31, 1978
GAURI SHANKER MISRA Vs. SHIV SHANKER LAL	May 16, 1978
GAYADIN Vs. STATE OF UTTAR PRADESH	May 11, 1978
GEEP FLASHLIGHT INDUSTRIES LTD. Vs. UNION OF INDIA	November 29, 1978
GEETAM SINGH Vs. STATE OF U.P.	December 15, 1978
General Equipment Mart Vs. Union of India and another	October 5, 1978
GHAFOOR Vs. ADDL COMMISSIONER LUCKNOW	May 10, 1978
GHANSHYAM Vs. STATE	March 10, 1978
GHASITA Vs. BRAHMA WATI	October 27, 1978
GHULAM RASOOL RIAZ AHMAD Vs. STATE	September 18, 1978
GIRJA DEVI Vs. STATE OF UTTAR PRADESH	December 1, 1978
GIRRAJ Vs. STATE OF UTTAR PRADESH	November 9, 1978
Gobardhan Vs. State	January 5, 1978
GOKUL CHAND Vs. JAGDISH CHANDRA	May 2, 1978
GOMTI DEVI Vs. HARI SHANKER	April 27, 1978
Gopal Prasad Chaturvedi Vs. State of U.P. and others	May 26, 1978
GOPI NATH Vs. STATE	August 10, 1978
GOPI NATH Vs. STATE	August 16, 1978
Govind Dass and others Vs. Prescribed Authority Etc.and another	May 25, 1978
Govind Lal Chawla Vs. C.K. Sharma and others	May 19, 1978
Govind Ram Vs. Ganesh Ram and others	October 5, 1978
GOVND SUGAR MILLS LTD. Vs. UNION OF INDIA (UOI) AND ORS.	January 19, 1978
GULAB RAI Vs. VIJAI RANI TANDON	May 17, 1978
GULL MAL Vs. STATE	November 27, 1978
GURBACHAN KAUR Vs. SARDAR SWARAN SINGH	March 14, 1978
GURCHARAN SINGH Vs. STATE	October 24, 1978
GURU PRASAD Vs. STATE	February 7, 1978
GURU PRASAD Vs. RAM DULARI	September 26, 1978
GYAN THAPA Vs. DISTRICT JUDGE ALLAHABAD	October 5, 1978
H.S. BINDRA Vs. STATE	October 23, 1978
HAFIZAN DAI Vs. U P BOARD OF BASIC EDUCATION AND A	May 1, 1978
Hafizur Rehman and others Vs. Mohammad Askari and another	May 24, 1978
HAJI ABDUL HAMID Vs. COMMISSIONER OF INCOME TAX	September 8, 1978
HAJI RAHMATULLAH Vs. MOHD SADDIQ	May 29, 1978
HAJI WAHID ALI Vs. DISTRICT JUDGE SITAPUR	May 16, 1978
HAMID HUSAIN Vs. STATE OF U P	April 7, 1978
HANUMANT SINGH Vs. STATE OF UTTAR PRADESH	October 6, 1978
Har Prasad Vs. Prescribed Authority,Aligarh & Ors.	August 22, 1978
HAR SWAROOP MISRA Vs. STATE OF UTTAR PRADESH AND OTHERS	February 3, 1978
Hardeo Bux Singh Vs. First Addl.District and Sessions judge, gonda and others	December 18, 1978
HARGU CHARAN SRIVASTAVA Vs. COMMISSIONER OF INCOME TAX	December 6, 1978
HARI KISHAN Vs. NOTIFIED AUTHORITY UNDER THE INCOME TAX ACT	April 5, 1978
HARI LAL Vs. AMRIK SINGH	April 18, 1978
HARI SINGH Vs. UMRAO SINGH	May 5, 1978
HARI SINGH Vs. BRAHM NARAYAN MEHROTRA	April 4, 1978
HARISH CHANDRA Vs. STATE	February 21, 1978
HARISH CHANDRA Vs. STATE OF U P	February 18, 1978
Harish Chandra Arora Vs. State of Uttar Pradesh and Another	August 28, 1978
Harish Chandra Dwivedi Vs. First Addl.District and Sessions Judge, Allahabad and others.	August 10, 1978
HARISH CHANDRA MISRA Vs. RAILWAY MINISTER, UNION OF INDIA, RAIL BHAWAN, AND OTHERS	March 28, 1978
HASAN MUMTAZ Vs. COMMISSIONER OF INCOME TAX	July 20, 1978
HASEEN YUSUF Vs. SYED ASHIQ ALI	September 20, 1978
HILL E AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 30, 1978
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. ZILA PARISHAD MIRZAPUR	May 25, 1978
HINDUSTAN LEVER LIMITED Vs. GOVERNMENT OF UTTAR PRADESH	March 6, 1978
HINDUSTAN LEVER LTD. AND ANOTHER Vs. CHIEF FOOD INSPECTOR AND ANOTHER	December 21, 1978
HIRA SINGH Vs. 4TH ADDITIONAL DISTRICT JUDGE AND OTHERS	December 5, 1978
HORAM SINGH Vs. DISTRICT JUDGE	September 20, 1978
HUKUM SINGH Vs. STATE OF U. P. AND OTHERS	September 23, 1978
I.S. KHARE Vs. THE DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS	April 14, 1978
IDEAL TANNERY Vs. COMMISSIONER OF INCOME TAX	January 27, 1978
IMTIAZ BANO Vs. MASOOD AHMAD JAFRI	August 17, 1978
INCOME TAX OFFICER Vs. VINOD KRISHNA SOM PRAKASH	August 23, 1978
INDERDEO SINGH Vs. STATE OF UTTAR PRADESH	November 13, 1978
INDIAN FARMERS FERTILIZERS CORPORATION LTD Vs. RAMESH CHANDRA GROVER	August 16, 1978
INDIAN MOTOR TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX	March 30, 1978
INDRAJ Vs. SHANTI	March 27, 1978
INDRAPAL Vs. STATE	March 1, 1978
INTESCO RAW SILK COMPANY Vs. COMMISSIONER OF INCOME TAX	October 30, 1978
IQBAL KAUR Vs. CHIEF OF ARMY STAFF	May 26, 1978
IQBAL SINGH Vs. STATE	February 9, 1978
IRSHAD AHMAD Vs. STATE	May 18, 1978
ISHRAT Vs. STATE	November 3, 1978
ISHTIAQ HUSSAIN Vs. KRISHN	April 6, 1978
ISHWAR DAYAL Vs. DISTRICT MAGISTRATE MAINPURI	March 31, 1978
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 25, 1978
J M DUTTA Vs. STATE	January 31, 1978
J P SRIVASTAVA Vs. UNION OF INDIA AND	February 8, 1978
J S BANSAL Vs. STATE OF U P	May 1, 1978
J. K. JUTE MILLS CO. LTD Vs. INCOME TAX OFFICER & ANR.	January 31, 1978
J.N.S. RATHORE Vs. UNION OF INDIA AND OTHERS	October 6, 1978
JADUNATH SINGH Vs. STATE	February 6, 1978
JAGDEO Vs. CHHATTARDHARI	December 14, 1978
JAGDEO SINGH Vs. STATE	August 3, 1978
Jagdish and others Vs. State of Uttar Pradesh and others	December 8, 1978
JAGDISH PRASAD Vs. STATE OF U P	May 19, 1978
JAGDISH PRASAD Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE	May 19, 1978
JAGDISH PRASAD Vs. RAM SARAN	March 8, 1978
JAGDISH PRASAD Vs. DHARAM DAS	July 24, 1978
Jagdish Singh Vs. Additional District and Sessions Judge, Dehradun and others	May 19, 1978
JAI PRAKASH SINGH Vs. CENTRAL APPRENTICESHIP COUNCIL	December 13, 1978
JAI RAM SINGH Vs. STATE OF UTTAR PRADESH	July 11, 1978
Jai Shri Ram and others Vs. Shanker Prasad and others	May 17, 1978
JAI SINGH Vs. HANUMANT SINGH	October 6, 1978
JAIBIR Vs. STATE	October 25, 1978
JAINA TALKIES Vs. COMMISSIONER OF INCOME TAX	November 3, 1978
JAIPAL SINGH Vs. PREM ANAND AND ORS.	March 23, 1978
JAIPAL SINGH TYAGI Vs. VLTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT AND OTHERS	February 23, 1978
JAIRAJ SINGH Vs. DISTRICT MAGISTRATE	September 25, 1978
JAKHODIA BROTHERS Vs. COMMISSIONER OF INCOME TAX	April 18, 1978
JALIL AHMAD SHAFIQ AHMAD LATIF KHAN KARIM BUX Vs. STATE	December 22, 1978
JAMAL AHMAD Vs. STATE OF U P	October 3, 1978
Jamal Khan and another Vs. Haji Yusuf Ali and another	August 7, 1978
JAMIR AHMAD Vs. MADHAWANAND	November 29, 1978
JAMUNA OIL MILLS Vs. ADDL DISTRICT JUDGE ALLAHABAD	April 20, 1978
JANKI PD LAXMI NARAIN Vs. ADDL COMMISSIONER OF INCOME TAX	January 25, 1978
JANTA HIGHER SECONDARY SCHOOL SOCIETY Vs. ANIRUDH PRASAD D	January 13, 1978
JASWANT KUMAR Vs. STATE OF U.P. AND OTHERS	November 7, 1978
JASWANT SINGH Vs. STATE OF U P	May 3, 1978
JASWANT SINGH VERMA Vs. SUPERINTENDENT DISTRICT JAIL LUCKNOW	November 16, 1978
JITENDRA SINGH Vs. KAILASH CHANDRA VAISH	November 3, 1978
Jitendra Vir Singh Vs. State of U.P. and others	October 4, 1978
JOGI Vs. STATE	February 15, 1978
JOKHNA Vs. DY DIRECTOR OF CONSOLIDATION RAE BARELI	October 6, 1978
JWALA PRASAD SINGH Vs. DISTRICT JUDGE	November 13, 1978
JYOTI SAROOP Vs. STATE OF U.P.	February 23, 1978
K K ARORA Vs. BHAGWANT KAUR	May 25, 1978
K L TRIPATHI Vs. STATE BANK OF INDIA	February 2, 1978
K L VIJ Vs. STATE OF U P	January 4, 1978
K N SRIVASTAVA FOOD INSPECTOR Vs. RAM	January 19, 1978
KAILASH CHANDRA SONI Vs. STATE OF U P	January 31, 1978
KAILASH KUNWAR Vs. STATE OF U P	January 10, 1978
KAILASH NARAIN KHARE Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL OFFICER	August 7, 1978
KAILASH SETHI Vs. STATE	March 28, 1978
Kailash Singh Rajput Vs. Ram Prakash	August 11, 1978
KALKA PRASAD RAMLAL Vs. RAMMO MAL	March 8, 1978
KALLOO MIYAN Vs. SMT. CHAMPA DEVI	March 29, 1978
KALOO Vs. STATE	February 17, 1978
KALURAM JAIN Vs. MAHABIR PRASAD	April 18, 1978
KANHAIYA Vs. KASHI NATH TEWARI	December 7, 1978
KANHAIYA LAL GUPTA Vs. KAILASH BEHARI	October 30, 1978
KARAN SINGH Vs. THE FIRST ADDITIONAL DISTRICT AND SESSION JUDGE, BULAND SHAHR AND OTHERS	January 6, 1978
KASHI DUBE Vs. STATE	March 9, 1978
KASHIPUR SAHKARI GANNA VIKAS VA BIKRI SAMITI LTD Vs. UDEY RAJ SINGH	February 13, 1978
KASTOORI DEVI Vs. CHHEDA LAL SHARMA	March 9, 1978
KAUSHAL KISHORE Vs. CIVIL JUDGE JHANSI	November 9, 1978
KEDAR Vs. DISTRICT JUDGE AND ORS	April 28, 1978
KESHAV SARAN LAXMI NARAIN AND OTHERS Vs. PRESCRIBED AUTHORITY (MUNSIF) KASHIPUR, NAINITAL AND OTHERS	August 22, 1978
KHAJAN SINGH ASHOK KUMAR Vs. COMMISSIONER SALES TAX U P LUCKNOW	October 6, 1978
KHAKI PRASAD Vs. HARSINGPUR SADHAN SAHKARI SAMITI LTD	September 14, 1978
Khan Bahadur Aijaz Husain Vs. Ram Kishore and another	July 10, 1978
KHANNA COKE INDUSTRIES AND ANR. Vs. THE ASSISTANT COMMISSIONER (JUDICIAL), SALES TAX AND ANR.	May 18, 1978
KHEM SINGH Vs. NATHOO RAM SHARMA	February 15, 1978
KHEM SINGH Vs. NATHOO RAM SHARMA	February 5, 1978
KIRAT SINGH Vs. MADHO SINGH	September 29, 1978
KISHAN CHAND Vs. VLTH ADDITIONAL DISTRICT JUDGE, KANPUR AND ANOTHER	March 17, 1978
KISHAN LAL Vs. STATE OF U P	February 22, 1978
KISHAN LAL Vs. STATE	March 10, 1978
KISHAN LAL Vs. STATE	May 3, 1978
KISHAN SWARUP SHUKLA Vs. DEPUTY COLLECTOR SALES TAX-CUM-RECOVERY OFFICER AGRA	January 18, 1978
KISHORI Vs. STATE	May 18, 1978
KOTA BOX MANUFACTURING CO Vs. INCOME TAX OFFICER	April 5, 1978
KRISHAN KUMAR Vs. HAKIM MOHAMMA	April 14, 1978
KRISHNA Vs. STATE OF U P	April 12, 1978
KRISHNA Vs. STATE OF U P	December 4, 1978
KRISHNA DUTTA KALIA Vs. MOHD YASIN	December 15, 1978
KRISHNA GOPAL TRIVEDI Vs. DEPUTY DIRECTOR OF EDUCATION, LUCKNOW REGION AND ORS.	March 23, 1978
KRISHNA KUMAR Vs. PRESCRIBED AUTHORITY AND OTHERS	November 6, 1978
KRISHNA LAL Vs. STATE	May 3, 1978
KRISHNA LAL Vs. NARENDRA KUMAR JAIN	July 11, 1978
KRISHNA NAND Vs. COMMISSIONER OF WEALTH TAX	August 23, 1978
KRISHNA PRASAD Vs. PARAS NATH AND ONE ANOTHER	March 23, 1978
Kunwar Gopi Chand Vs. Nanak Chand	August 24, 1978
Kunwar Lal Vs. Bishwanath and others	August 21, 1978
L H SUGAR FACTORIES AND OIL MILLS (P) LIMITED Vs. COMMISSIONER OF INCOME-TAX	December 1, 1978
L H SUGAR FACTORIES AND OIL MILLS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 1, 1978
L KASHI NATH SETH Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD	November 22, 1978
LACHHMAN DASS Vs. MUNICIPAL BOARD MUZAFFA	March 8, 1978
Lachhman Singh Vs. State	September 18, 1978
LACHMAN SINGH Vs. STATE	September 18, 1978
LAHRI SINGH Vs. SECOND ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR AND ANOTHER	December 19, 1978
LAKHAN LAL Vs. LAKSHMI PUSTAKALAYA PUKHRAYAN	September 7, 1978
LAKSHMI KANT GUPTA Vs. INCOME TAX OFFICER	February 21, 1978
LAKSHMI NANDAN Vs. TRILOKI NATH	November 24, 1978
LAKSHMI NARAYAN JI MAHARAJ Vs. PRESCRIBED AUTHORITY (CEILING), ORAI AND OTHERS	November 20, 1978
LAKSHMI SUGAR AND OIL MILLS LTD Vs. UNION OF INDIA	December 19, 1978
LAL KRISHNA KUMAR PAL Vs. CIVIL JUDGE BASTI	July 18, 1978
LAL PARMATMA PRASAD LAL Vs. STATE OF UTTAR PRADESH	October 23, 1978
LALA TULSI RAM Vs. STATE	May 29, 1978
LALJI Vs. RAMJI SETH	February 9, 1978
LALLOO BHAI CHHAGAN LAL Vs. NAWAL AND	March 9, 1978
LALLU MAL Vs. COMMISSIONER OF INCOME TAX	September 7, 1978
LALTA DEVI Vs. BASDEO	February 27, 1978
LALTA PRASAD Vs. STATE OF U P	May 3, 1978
LATIF AHMAD Vs. AMTUL RAHMAN	May 10, 1978
LAXMI AND CO Vs. COMMISSIONER OF INCOME TAX	July 26, 1978
LAXMI STORES Vs. COMMISSIONER OF SALES TAX U P	September 2, 1978
LILAWATI Vs. LALA ROSHANLAL AND A	February 2, 1978
LIT LIGHT COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	September 25, 1978
LT COMMISSIONER SRI G D MUKHARJI Vs. STATE	November 17, 1978
M P SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX	April 7, 1978
M S THAKAR Vs. STATE OF U P	November 23, 1978
M.M.Singh Vs. Union of India and others	May 19, 1978
M/S. ATMA RAM RATAN LAL AND OTHERS Vs. STATE OF U P. AND OTHERS	September 21, 1978
M/S. ELGIN MILLS CO. LTD. (MILL NO. 1), KANPUR ETC. Vs. THE INDUSTRIAL TRIBUNAL (II) U.P., LUCKNOW AND OTHERS	May 26, 1978
M/S. INDIRA FINANCE CORPORATION Vs. PREM SHANKAR AWASTHI	September 15, 1978
M/S. MOTI LAL PADAM PAT SUGAR MILLS CO. PVT. LTD. KANPUR Vs. LABOUR COURT, KANPUR AND ANOTHER	May 19, 1978
M/S. MOTIL LAL CHAJJOO LAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE, KANPUR AND OTHERS	March 23, 1978
M/s. P.C. Bhandari Vs. M/s. New Victoria Mills	September 26, 1978
M/S. PANCHOO GOPAL KARMAKAR AND SONS Vs. THE STATE OF UTTAR PRADESH AND OTHERS	September 15, 1978
M/S. SANJAY MEDICAL STORES Vs. STATE OF UTTAR PRADESH	January 19, 1978
M/s. Shyam Glass Works Vs. State of U.P. and others	May 26, 1978
MADAN LAL Vs. RAM SWARUP	May 18, 1978
MADAN LAL JAIN Vs. SRI RAM	March 27, 1978
MADHUBALA Vs. JAGDISH CHANDRA	January 20, 1978
MADHUSUDAN DAYAL Vs. ANAND SWARUP	January 15, 1978
Madhusudan Dayal Vs. Anand Swarup	December 15, 1978
MAGANLAL DEVJI MEWAWALA Vs. SATYA NARAIN	May 23, 1978
MAHABIR PRASAD Vs. CHANDA DEVI	November 29, 1978
MAHABIR RICE AND DAL MILLS Vs. COMMISSIONER OF INCOME TAX	March 22, 1978
MAHABIR SINGH GAUR Vs. UNION OF INDIA AND OTHERS	March 9, 1978
MAHADEO Vs. CIVIL JUDGE BASTI	April 20, 1978
MAHANAND SINGH Vs. STATE OF UTTARPRADESH	March 28, 1978
MAHANT BHAGWAN DAS Vs. PRESCRIBED AUTHORITY CEILING KONCH	October 30, 1978
MAHANT JAGROOP GIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLTA	November 20, 1978
MAHARAJ SINGH Vs. STATE OF U P	July 10, 1978
MAHARAJA DHARMENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH	July 25, 1978
Mahavir and others Vs. The State of U.P. and others	September 25, 1978
MAHENDRA SEN JAIN Vs. RATANLAL	May 16, 1978
MAHENDRA SINGH Vs. KRISHNA DEVI	August 30, 1978
MAHENDRA SINGH Vs. STATE OF U P	December 18, 1978
MAHENDRA SINGH AND OTHERS Vs. STATE OF U. P. AND OTHERS	November 27, 1978
MAHESH CHANDRA Vs. STATE OF U P ORS	January 20, 1978
MAHESH SINGH Vs. S I JAGDISH SINGH	April 19, 1978
MAHIPAL SINGH Vs. PERGANA ADHIKARI	February 14, 1978
MAHMOOD KHAN Vs. AYUB KHAN	May 22, 1978
Maikoo Vs. Uma Shankar Bajpai	August 23, 1978
MAKKI MIAN Vs. CONTROLLER OF ESTATE DUTY	February 6, 1978
MALLO Vs. BAKHTAWAR	October 24, 1978
MANGAT RAM JAIN Vs. GOVERDHAN DASS TALWAR	January 13, 1978
MANGLA Vs. STATE OF U P	January 30, 1978
MANI KANT TIWARI Vs. BABU RAM DIXIT	January 5, 1978
MANIK CHAND GUPTA Vs. VIRENDRA KUMAR	November 22, 1978
MANJU TANDON Vs. KAPOOR T N DY SUPDT OF POLICE	January 31, 1978
MANOO LAL KEDARNATH Vs. UNION OF INDIA	April 18, 1978
MANSA DEVI MITHAL Vs. U P STATE WAREHOUSING CORPORATION	April 7, 1978
Marghoobur Rahman Vs. State of Uttar Pradesh and Others	December 18, 1978
MAROLIA AND SONS Vs. COMMISSIONER OF INCOME TAX	July 28, 1978
MATA DIN SHARMA Vs. DISTRICT JUDGE BANDA AND ORS.	March 31, 1978
MATHURA PRASAD Vs. VIKRAM JEET SINGH	February 9, 1978
MATHURA PRASAD Vs. THIRD ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ANOTHER	August 11, 1978
MATI BITTA DEVI Vs. BIMAL KUMAR	February 13, 1978
MATLOOB ALI Vs. I ADDL DISTT AND SESSIONS JUDGE BULANDSHAHR	May 19, 1978
MATOLI Vs. RUKMANI	May 1, 1978
MATOLI Vs. RUKMANI	January 25, 1978
MEGH SINGH Vs. STATE	November 24, 1978
Megh Singh Vs. State	September 24, 1978
MEHBOOB RAZA KHAN Vs. MOHD SHAH KHAN	September 18, 1978
METAL INDIA PRODUCTS Vs. COMMISSIONER OF INCOME TAX	April 5, 1978
MEWA DEVI Vs. STATE OF UTTAR PRADESH	April 12, 1978
MEWA LAL Vs. COMMISSIONER OF INCOME TAX	March 22, 1978
MILAP CHAND Vs. BADRI PRASAD	November 22, 1978
MITHILESH KUMARI Vs. COMMISSIONER OF INCOME TAX	November 20, 1978
MITHU LAL Vs. DISTRICT MAGISTRATE	November 30, 1978
MITTAN SINGH Vs. SATYAWATI DEVI	September 29, 1978
MOBARAK ALI KHAN AND SONS Vs. INCOME TAX OFFICER	April 25, 1978
MODERN TIN PRINTERS AND FABRICATORS Vs. COMMISSIONER OF SALES TAX U P	May 24, 1978
MODI SPINNING AND WEAVING MILLS CO Vs. LADHA RAM AND CO	April 3, 1978
MODI SUGAR MILLS LIMITED Vs. UNION OF INDIA	March 6, 1978
MOHAMMAD ABBAS Vs. STATE OF UTTAR PRADESH	November 14, 1978
MOHAMMAD ALI KHAN Vs. SPECIAL LAND ACQUISITION OFFICER LUCKNOW NAGAR MAHAPALIKA LUCKNOW AND	April 1, 1978
MOHAMMAD HAIDAR Vs. TAHIR FATMA	February 8, 1978
Mohammad Ibrahim Vs. State of Uttar Pradesh and others	August 23, 1978
MOHAMMAD ISHAQ Vs. ABDUL LATIF	December 20, 1978
MOHAMMAD MUZAFFAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR	February 10, 1978
Mohammad Muzaffar Vs. Third Addl.District Judge Muzaffarnagar and others	February 10, 1978
MOHAMMAD YAMIN Vs. STATE OF U P	August 31, 1978
MOHAMMED FASI Vs. ABDUL QYAYUM	May 9, 1978
MOHAMMED KHALIL Vs. COLLECTOR OF CUSTOMS (PREVENTIVE)	January 6, 1978
MOHAN AGARWAL Vs. UNION OF INDIA	April 22, 1978
MOHAN GOLDWATER BREWERIES LTD Vs. STATE OF UTTAR PRADESH	January 18, 1978
Mohan Meakin Breweries Ltd, Ghaziabad Vs. State of U.P.and others	April 27, 1978
MOHAN MEAKING BREWERIES LTD Vs. EXCISE INSPECTOR INCHARGE	October 30, 1978
MOHD AQIL Vs. ALIMULLA	April 10, 1978
MOHD AYUB AND SONS Vs. COMMISSIONER OF SALES TAX	January 12, 1978
MOHD HASAN Vs. STATE OF UTTAR PRADESH	July 5, 1978
MOHD SHAFI Vs. STATE	January 20, 1978
MOHD VAKIL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND	January 10, 1978
MOIN UDDIN Vs. DY DIRECTOR OF CONSOLIDATION	November 24, 1978
MOOL CHAND MAHESH CHAND Vs. COMMISSIONER OF INCOME TAX	March 15, 1978
MOTHER INDIA REFRIGERATION INDUSTRIES P. LTD. Vs. SUPERINTENDENT OF CENTRAL EXCISE	November 24, 1978
MOTI DAL MILLS AGRA Vs. SALES TAX OFFICER AGRA	July 17, 1978
MOTI RAM Vs. SUJALA DEVI	November 8, 1978
MULK RAJ Vs. COMMISSIONER OF INCOME TAX	August 18, 1978
MUNICIPAL BOARD JAUNPUR Vs. BRAHM KISHORE	January 13, 1978
MUNNA Vs. ABDUL HAMID ETC.	May 31, 1978
MUNNI NATH Vs. RAM SURAT	May 12, 1978
MUNOO LAL Vs. NAGAR SWASTHYA ADHIKARI	February 1, 1978
MURLI DHAR MISRA Vs. STATE	December 8, 1978
NAFIS AHMAD Vs. ABDUL RAHIM	September 14, 1978
NAGAR MAHAPALIKA Vs. A V DUBEY	March 21, 1978
NAGAR SWASTHIYA ADHIKARI Vs. BASANT	October 16, 1978
NAGAR SWASTHYA ADHIKARI Vs. VISHAMBHER NATH	September 6, 1978
NAIM KHAN Vs. STATE	February 15, 1978
NAKCHHED SINGH Vs. STATE OF U P	April 25, 1978
NAND KISHORE AND CO Vs. COMMISSIONER OF SALES TAX U P	April 14, 1978
Nand Kishore and others Vs. State Transport Appellate Tribunal and others	May 24, 1978
NAND KISHORE SHARRAF Vs. DISTRICT JUDGE MATHURA	October 30, 1978
NAND LAL Vs. UNION OF INDIA AND	April 28, 1978
NANHEY Vs. STATE	April 6, 1978
NARAUTI Vs. STATE	July 28, 1978
Narauti Vs. State	July 23, 1978
NARENDRA BABU Vs. VIDYA SAGAR AWASTHI	March 8, 1978
NARENDRA SINGH Vs. TULSI RAM	August 30, 1978
NARENDRA SINGH Vs. UNION OF INDIA	May 25, 1978
NARESH REFRIGERATION INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE, M O R I	November 24, 1978
NASIM Vs. STATE OF U P	August 17, 1978
NASIRUDDIN Vs. RAM SWARUP	August 21, 1978
NATHOO SINGH Vs. STATE OF U P	December 22, 1978
NATHU Vs. STATE	July 12, 1978
National chemical and pharmaceutical works ltd Ghaziabad, U P Vs. State of U.P.and others	February 15, 1978
NATIONAL TIMBER MART Vs. COMMISSIONER OF SALES TAX	May 10, 1978
NAZAKAT Vs. STATE	May 18, 1978
NEELAM DEVI Vs. KAILASH NATH TRIPATHI	February 8, 1978
NEERAJ Vs. STATE	January 13, 1978
Nihal Singh and others Vs. Sixth Addl.District Judge, Saharanpur and others	August 18, 1978
NIRANJAN Vs. U P STATE	October 23, 1978
Nirmal Chand Vs. Gaya Prasad Dikshit and another	August 24, 1978
NIRMAL DAL MILLS Vs. KRISHNA DEVI AND	January 3, 1978
NIRMAL SINGH Vs. STATE OF UTTAR PRADESH	October 20, 1978
NIYAZ AHMAD Vs. BOARD OF REVENUE U P ALL	January 4, 1978
O.P. CHOPRA Vs. SMT. SURJIT KAUR	July 14, 1978
OM PRAKASH Vs. MST. RAM SRI AND ANOTHER	December 14, 1978
OM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE	May 4, 1978
OM PRAKASH AND ANOTHER Vs. THE 1ST ADDITIONAL DISTRICT JUDGE, NAINITAL AND OTHERS	March 9, 1978
OM PRAKASH ARORA Vs. STATE OF U P	April 28, 1978
OM PRAKASH SRIVASTAVA Vs. DUDH NATH SRIVASTAVA	August 23, 1978
ONKAR SINGH Vs. POLICE OFFICERS PRASHASAN	December 20, 1978
ONKAR SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE	December 18, 1978
ORIENTAL ART GLORIES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	April 6, 1978
ORIENTAL FIRE AND GENERAL INSURANCECO Vs. DULI CHAND OMRAO LAL OIL MILLS KANPUR	November 16, 1978
P K PEHUJA Vs. CENTRAL BOARD OF DIRECT TAXES	April 6, 1978
P N DUBEY Vs. STATE OF UTTAR PRADESH	July 10, 1978
P N GULATI Vs. LABOUR OURT GORAKHPUR	April 18, 1978
P RODRICKS Vs. IIND ADDL DISTT AND SESSIONS JUDGE	October 5, 1978
PANNA LAL Vs. SHARAFAT ALI	October 24, 1978
PANNA LAL Vs. SAVITRI DEVI ARORA	March 14, 1978
PANNA LAL Vs. SRI G.B. KRISHNA KUMAR SRIVASTAVA AND ANOTHER	October 30, 1978
PARAS Vs. STATE	February 22, 1978
PARAS Vs. STATE	February 23, 1978
PARAS BHAN SADH Vs. COMMISSIONER OF INCOME TAX	March 15, 1978
PEARSON Vs. UNION OF INDIA	August 7, 1978
PHOOL CHAND ALIAS BUDH PRAKASH Vs. LALA NEEM CHAND	August 24, 1978
PHOOL CHANDRA Vs. SHYAM LAL	May 23, 1978
Phoolbasa Vs. State of U.P.and others	July 24, 1978
PHULGEND Vs. STATE	July 3, 1978
PHULIA Vs. KASHI NATH	February 9, 1978
PHULLU Vs. BUDAUN	June 1, 1978
PHULLU Vs. 5TH ADDL DISTT AND SESSIONS JUDGE	June 1, 1978
PHULWA Vs. STATE OF U P	April 13, 1978
Phundi Lal Vs. Civil Judge, Jhansi and others	August 11, 1978
POORAN CHAND Vs. DISTRICT JUDGE BAREILLY	August 31, 1978
Pooran Chand Seth Vs. Prabhat Kunwar	September 13, 1978
PRABHU DAYAL Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS	August 21, 1978
PRABHU DAYAL Vs. SATISH CHAND KHANDELWAL	April 28, 1978
PRAKASH CHAND Vs. SALES TAX OFFICER	January 25, 1978
PRAKASH KHANDSARI MILLS Vs. COMMISSIONER OF INCOME TAX	December 4, 1978
PRATAP BAHADUR YADAV Vs. DISTT MAGISTRATE ALLAHABAD	November 24, 1978
PRATAP SINGH Vs. DISTRICT JUDGE BANDA	September 15, 1978
PREETI Vs. RAVIND KR SHARMA	October 17, 1978
PREM BAHADUR Vs. BOARD OF REVENUE	December 14, 1978
PREM KUMARI JAIN Vs. DISTRICT JUDGE RAMPUR	November 27, 1978
PREM PAL GUPTA Vs. BABOO RAM GARG	January 4, 1978
PREMLATA Vs. RAM LUBHAYA	August 21, 1978
Premlata and others Vs. Ram Lubhoya and others	August 19, 1978
PRESOLITE OF INDIA LTD Vs. MUNSIF MAGISTRATE	January 9, 1978
PRIME PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 12, 1978
PRITAM SINGH Vs. ASSTT DIRECTOR OF CONSOLIDATION	January 2, 1978
PURAN SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS	January 6, 1978
PURENDRA NARAIN TRIPATHI Vs. STATE OF U P	April 13, 1978
PURSHOTTAM DAS Vs. STATE OF UTTAR PRADESH	February 10, 1978
Puttu Lal Vs. State	July 24, 1978
PYARE LAL Vs. STATE	February 14, 1978
PYARE LAL CHAUDHARI Vs. STATE OF U P	April 24, 1978
QAISER JAHAN BEGUM Vs. RIZWAN ULLAH KHAN	September 8, 1978
R L VORA Vs. RAILWAY BOARD	September 23, 1978
R S NIGAM Vs. STATE	February 2, 1978
R.K. GUPTA, OFFICIAL LIQUIDATOR, U.P. Vs. THE DISTRICT JUDGE, ALLAHABAD AND ANOTHER	January 2, 1978
RADHA KISHAN BAGLA Vs. COMMISSIONER OF SALES TAX	January 9, 1978
RADHEY LAL Vs. DISTRICT AND SESSIONS JUDGE, BULANDSHAHR AND ORS.	August 16, 1978
RADHEY LAL GUPTA Vs. STATE	November 24, 1978
RADHEY SHYAM SHRI KRISHNA Vs. COMMISSIONER OF INCOME TAX LUCKNOW	February 2, 1978
RAGHUNANDAN LAL Vs. DISTRICT JUDGE BULANDSHAHR	April 28, 1978
RAGHURAJ SINGH Vs. STATE OF UTTAR PRADESH	April 28, 1978
RAGHURAJ SINGH Vs. STATE OF U P	August 14, 1978
RAHIM BUX Vs. STATE OF U P	January 6, 1978
Rahim Uddin Vs. Ramzano and another	October 27, 1978
RAJ BEHARI LAL Vs. SUGAR COMMISSIONER, U.P., LUCKNOW AND OTHERS	September 15, 1978
RAJ JEWELLERS Vs. DIRECTOR OF INCOME TAX (INVESTIGATION)	February 5, 1978
RAJ KUMAR JAISWAL Vs. COMMISSIONER OF INCOME TAX	February 27, 1978
RAJ NARAIN Vs. STATE	February 20, 1978
RAJA HARI CHAND RAJ SINGH Vs. COMMISSIONER OF INCOME TAX	April 18, 1978
Raja Ram Vs. Rama Kant Singh	May 19, 1978
Raja Ram and Another Vs. Deputy Director of Consolidation, Agra and Others	December 14, 1978
RAJA RAM SINGH Vs. SHEO MANGAL SINGH	December 15, 1978
RAJA TIWARI Vs. RAM LAL TIWARI	February 16, 1978
RAJEEV KUMAR Vs. STATE OF UTTAR PRADESH	November 20, 1978
RAJEEV RATAN Vs. STATE OF U P	July 10, 1978
RAJENDRA NARAIN MEHROTRA AND ANOTHER Vs. 3RD ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	September 20, 1978
RAJENDRA PRAKASH RASTOGI Vs. U.P. STATE ROAD TRANSPORT	October 19, 1978
RAJENDRA PRASAD Vs. STATE OF UTTAR PRADESH	May 2, 1978
RAJENDRA SHANKAR TRIPATHI Vs. STATE OF U P	May 2, 1978
RAJENDRA SINGH Vs. STATE OF U P	March 2, 1978
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH	November 9, 1978
RAJESHWAR DAYAL AND ANOTHER Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS	March 5, 1978
RAJPAL AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX	March 23, 1978
RAKESH DWIVEDI Vs. INDRA GANDHI EX PRIME MINISTER OF INDIA	February 23, 1978
RAM ADHIN SINGH AND ORS. Vs. MURARI LAL AGRAWAL AND ORS.	July 21, 1978
RAM AGYA SINGH Vs. BHANU PRAKASH SRIVASTAVA	April 3, 1978
RAM AUTAR Vs. SUB DIVISIONAL OFFICER SITAPUR	January 13, 1978
RAM AUTAR Vs. KR SATYABIR	February 2, 1978
Ram Autar Gupta Vs. Hoshiyar Singh and another	August 29, 1978
RAM BABOO Vs. SHER SINGH	February 9, 1978
RAM BABU Vs. STATE	September 20, 1978
RAM BALI Vs. JAIPAL	May 8, 1978
RAM BRIKSH Vs. STATE	April 28, 1978
RAM CHANDRA Vs. MUNIR AHMED AND A	February 3, 1978
RAM CHANDRA Vs. STATE OF U.P. AND OTHERS	November 28, 1978
RAM CHARAN Vs. STATE OF U P	September 19, 1978
RAM DASS Vs. PRESCRIBED AUTHORITY JALAUN	November 3, 1978
Ram Dawar (since dead and therefore represented by his son Chandrajeet) and others Vs. D.D.C. Azamgarh and others	May 22, 1978
RAM DEVI Vs. PRAKASH NARAIN AND	May 8, 1978
RAM DITTA MAL Vs. RENT CONTROL AND EVICTION OF FICER MUZAFFARNAGAR AND	April 11, 1978
RAM DULAREY Vs. ADDL DISTRICT JUDGE	August 25, 1978
RAM GOPAL Vs. MAYA DEVI	November 15, 1978
RAM GOPAL Vs. RADHA KRISHNA	December 15, 1978
RAM GOPAL GUPTA Vs. DISTRICT JUDGE KANPUR AND	February 14, 1978
RAM JIWAN Vs. SRI NIWAS	May 19, 1978
RAM KALI Vs. SIA RAM	May 16, 1978
RAM KISHAN RAJENDRA KUMAR Vs. INCOME TAX OFFICER & ORS	April 3, 1978
RAM KRIPAL Vs. MUKAT LAL	January 30, 1978
RAM KUMAR Vs. FIRST ADDL DISTRICT JUDGE BAREILLY AND	May 15, 1978
RAM KUMAR DUBEY Vs. THE INSPECTOR	September 22, 1978
RAM KUMAR PHARMACEUTICAL WORKS Vs. COMMISSIONER OF INCOME TAX	July 12, 1978
RAM LAKHAN Vs. STATE	September 19, 1978
RAM LAL Vs. STATE OF U P	May 18, 1978
RAM LAL Vs. MAHURI AND A	May 8, 1978
RAM LAL Vs. 5TH ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS	March 17, 1978
RAM NAGINA CHAUDHARY Vs. STATE OF U P	July 13, 1978
RAM NARAIN RATHORE Vs. STATE	February 6, 1978
RAM NARAIN TEWARI Vs. STATE OF UTTAR PRADESH	June 2, 1978
RAM NARAYAN JAISWAL Vs. RAJESHWARI DEVI	January 24, 1978
RAM NATH Vs. STATE OF U P	February 10, 1978
RAM NATH MEHROTRA Vs. COMMISSIONER OF INCOME TAX	August 17, 1978
RAM NATH YADAV Vs. STATE OF U.P.	February 23, 1978
RAM NEWAZ Vs. CHABI NANDAN PANDEY	March 1, 1978
RAM PALAT SINGH Vs. SUKAJ BALI SINGH	December 6, 1978
RAM PRAKASH Vs. STATE	January 25, 1978
RAM PRASAD Vs. NATHAN SINGH AND	May 10, 1978
RAM RAN SINGH Vs. MOHAMMAD SHAFI	August 4, 1978
RAM SANEHI LAL Vs. DISTRICT JUDGE BANDA	July 27, 1978
RAM SARAN DASS SONDHI Vs. THE IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS	March 17, 1978
RAM SARAN DAUJI Vs. COMMISSIONER SALES TAX U P LUCKNOW	August 1, 1978
RAM SEWAK Vs. STATE OF U. P. AND OTHERS	April 11, 1978
RAM SINGH Vs. STATE	November 24, 1978
RAM SINGH AND ANOTHER Vs. SANTOSH KUMAR SINGH AND OTHERS	November 8, 1978
RAM SIYA Vs. STATE	March 31, 1978
RAM SOCH YADAV Vs. DIRECTOR OF PANCHAYAT RAJ U P LUCKNOW AND	March 22, 1978
RAM SUNDER SINGH Vs. RAM MOHAN SINGH	April 13, 1978
RAM SWARUP Vs. STATE	November 7, 1978
RAMA SHANKER Vs. COMMISSIONER, GORAKHPUR DIVISION AND OTHERS	October 18, 1978
RAMESH Vs. STATE	February 23, 1978
RAMESHWAR Vs. STATE OF U P	February 27, 1978
RAMESHWAR ALIAS RAMAI Vs. STATE OF U P	February 23, 1978
Rameshwar Prasad Vs. District Judge, Moradabad and Others	September 8, 1978
RAMJI Vs. STATE	April 13, 1978
RAMJI LAL AND SONS Vs. COMMISSIONER OF SALES TAX	May 19, 1978
Ranglal Medical Stores and others Vs. State	July 5, 1978
RANGLAL MEDICAL STROES Vs. STATE	July 5, 1978
RANI PREM KUNWAR Vs. DISTRICT JUDGE BAREILLY AND A	April 4, 1978
RANI RAJENDRA KUMARI BA Vs. WEALTH TAX OFFICER	February 1, 1978
RAO MADHO SINGH Vs. STATE OF U P	April 27, 1978
RATAN SINGH Vs. GEETA PRASAD	November 20, 1978
RATNA PRASAD Vs. ADDL DISTRICT JUDGE VIII ALLAHABAD AND	January 23, 1978
RAVINDRA KUMAR Vs. STATE OF U P	February 23, 1978
RAVINDRA PRATAP SAXENA Vs. MANAGER H R INTER COLLEGE KHALILABAD BASTI AND A	March 20, 1978
RAZA BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 14, 1978
REKHA KANYA MAHAVIDYALYA Vs. DISTRICT JUDGE, VARANASI AND OTHERS	March 30, 1978
RENUSAGAR POWER CO LTD Vs. INCOME TAX OFFICER	July 19, 1978
RENUSAGAR POWER CO. LTD Vs. INCOME TAX OFFICER & ORS	March 19, 1978
RIAZ AHMAD Vs. STATE	November 22, 1978
ROHTASH Vs. HARDAS SINGH	February 17, 1978
ROJAN ALI Vs. DIVISIONAL FOREST OFFICER	December 5, 1978
RUBY NOVELTIES GLASS HOUSE Vs. COMMISSIONER OF SALES TAX	March 31, 1978
RUKMANI BAHU Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	May 26, 1978
S C AGRAWAL Vs. STATE OF U P	November 23, 1978
S HARNAM SINGH Vs. PUNJAB AND SIND BANK LTD	May 18, 1978
S P AGARWAL Vs. R R UPADHYA	January 18, 1978
S P KACKAR Vs. VIITH ADDL DISTT JUDGE MEERUT	March 1, 1978
S. M. IBRAHIM & ORS. Vs. DEPUTY COLLECTOR SALES TAX, COLLECTION & ANR.	January 12, 1978
S.N.Singh, Major Vs. Cantonment Board, Varanasi and others	September 7, 1978
S.P.Kackar Vs. Fourth Addl.District Judge, Meerut and others	March 1, 1978
SAFI DEVI Vs. MAHADEO PRASAD	January 4, 1978
SAHU RAM Vs. STATE OF UTTAR PRADESH	January 30, 1978
SAKSERIA INTER COLLEGE GAUR DISTRICT BASTI Vs. STATE OF U. P. AND OTHERS	September 21, 1978
SALIGRAM Vs. COMMISSIONER OF INCOME TAX	March 10, 1978
SALLOMAL Vs. NAINA BAI	July 12, 1978
Sallomal Vs. Badri Prasad and others	July 12, 1978
SANA ULLAH Vs. ASHOK KAPIL	December 4, 1978
SANT KUMAR CAPT Vs. COMMISSIONER OF INCOME TAX	July 12, 1978
SANT SINGH Vs. DISTRICT JUDGE BALLIA	August 17, 1978
SARAYA SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	May 11, 1978
SARAYA SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	November 3, 1978
SARDAR FINANCE CORPORATION Vs. STATE OF U P	February 1, 1978
SARDAR FINANCE CORPORATION Vs. STATE OF U P	February 2, 1978
SARDAR GURBACHAN SINGH AND ORS. Vs. MUNICIPAL BOARD, AMROHA AND ORS.	February 15, 1978
SARDAR MAHESH SINGH Vs. JAGDISH SINGH AND ORS.	April 19, 1978
Sardar Ratan Singh Vs. Khudavand Hayyul Qayyum	August 2, 1978
Sardar Sampuran Singh Vs. Prem Singh	September 8, 1978
SARDAR SINGH Vs. STATE OF U P	December 14, 1978
SARU SMELTING AND REFINING CORPORATION P LIMITED Vs. COMMISSIONER OF INCOME TAX	January 11, 1978
SATENDRA KUMAR GUPTA Vs. A B SHOREWAL	May 8, 1978
SATENDRA KUMAR GUPTA Vs. A B SHOREWAL	May 5, 1978
SATGUR PRASAD Vs. RAM SEWAK JAISWAL	October 24, 1978
SATISH PRAKASH AJAY KUMAR Vs. ASSISTANT SUGARCANE COMMISSIONER SAHARANPUR AND	March 29, 1978
SATNAM SINGH Vs. STATE OF UTTAR PRADESH	November 24, 1978
SATYA BHAMA Vs. STATE OF U P	December 7, 1978
SATYA NARAIN Vs. ASHOK KUMAR	September 25, 1978
Satya Narain Agarwal Vs. Government of India and others	January 18, 1978
Satya Narain Singh and others Vs. Laudhar and another	May 24, 1978
SAVITRI DEVI Vs. STATE OF U P	October 20, 1978
SAYEED UDDIN Vs. STATE OF U P	March 15, 1978
SECURITY PRINTERS OF INDIA P. LTD. Vs. DEPUTY SECRETARY, GOVERNMENT OF INDIA	October 26, 1978
SETH HIRA LAL Vs. STATE OF UTTAR PRADESH	May 8, 1978
SETHA RAM DHANVIR SINGH Vs. COMMISSIONER OF INCOME TAX	September 27, 1978
SEWAK RAM Vs. STATE OF U P	November 20, 1978
SHAH T N P LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	July 27, 1978
SHAKUNTALA DEVI BHARTIYA Vs. TAX RECOVERY OFFICER	January 6, 1978
SHANKER LAL MURLIDHAR Vs. COMMISSIONER OF SALES TAX U P	May 10, 1978
SHANKER SWARUP SAXENA Vs. ALLAHABAD DIST CO-OPERATIVE BANK LTD	January 13, 1978
SHANTANAND GIRI Vs. FIRST ADDL DISTRICT JUDGE GHAZIPUR	November 21, 1978
SHANTI DEVI Vs. STATE OF U P	February 2, 1978
SHANTI PRASAD Vs. STATE	February 9, 1978
SHAREEF AHMAD Vs. COMMISSIONER OF WEALTH TAX	February 16, 1978
SHAUKAT Vs. STATE OF U P	May 11, 1978
SHAUKAT ALI Vs. STATE	September 18, 1978
SHEIKH MINZAR HUSSAIN Vs. MOHD ASGHAR	April 24, 1978
SHEO CHANDRA PATHAK Vs. STATE OF UTTAR PRADESH	February 20, 1978
Sheo Kumar Vs. State of U.P. and others	May 25, 1978
SHEO MANGAL LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 13, 1978
SHEO MURAT Vs. STATE OF U. P.	April 6, 1978
SHEO NATH Vs. STATE OF UTTAR PRADESH	April 19, 1978
SHEO PERSHAN SINGH Vs. STATE OF UTTAR PRADESH	November 27, 1978
SHEO PRASAD Vs. DISTRICT MAGISTRATE BASTI	January 3, 1978
Sheo Prasad Vs. State of U.P.and others	February 14, 1978
SHEODAHIN Vs. RAM SWARUP AND	May 11, 1978
SHEORAJ SINGH Vs. STATE	January 2, 1978
SHER SINGH Vs. HIRA LAL AND	January 10, 1978
SHESH NATH CHAUBE Vs. STATE	May 1, 1978
SHIAM BABU Vs. VI ADDL DISTT AND SESSIONS JUDGE MEERUT	September 19, 1978
SHIAM BABU Vs. SIXTH ADDL. DISTRICT AND SESSIONS JUDGE, MEERUT AND ORS.	May 29, 1978
Shiam Babu Vs. Sixth Addl.District and Sessions Judge, Meerut and others	September 29, 1978
SHISHU GYAN MANDIR Vs. NARSINGH RAI AND OTHERS	January 4, 1978
SHITAL PD PATEL Vs. RAJA RAM	April 13, 1978
SHITAL SINGH Vs. STATE OF U P	March 1, 1978
SHIV CHARAN LAL Vs. STATE	December 5, 1978
SHIV KUMAR MISHRA Vs. STATE OF U P	February 6, 1978
SHIV NATH SINGH Vs. STATE	January 30, 1978
SHIV RAJ SINGH SIROHI Vs. THE IIIRD. ADDITIONAL DISTRICT JUDGE, MEERUT, AND OTHERS	January 4, 1978
SHIV SWAROOP AGNIHOTRI Vs. STATE OF U P	February 10, 1978
Shiva Sahai and Ors. Vs. State of Uttar Pradesh	July 24, 1978
SHOBHA SHARMA Vs. KESHAV NARAIN	April 27, 1978
SHREE GOPAL MOTORS Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW	September 14, 1978
SHRI K. K. GUPTA Vs. UNION OF INDIA AND OTHERS	August 29, 1978
SHRI RADHA JI BIRAJMAN MANDIR AND OTHERS Vs. DISTRICT JUDGE, BANDA AND OTHERS	November 30, 1978
SHRI RADHA KISHANJI MAHARAJ Vs. RA	February 21, 1978
SHRI RAM Vs. BOARD OF REVENUE U P	March 21, 1978
SHRIPATI SINGHANIA Vs. COMMISSIONER OF INCOME TAX	March 9, 1978
SHRIRAM RASTOGI Vs. FIRST ADDL DISTRICT JUDGE GONDA	May 2, 1978
SHYAM BABU Vs. DISTRICT JUDGE MORADABAD AND O	January 19, 1978
SHYAM GLASS WORKS Vs. STATE OF UTTAR PRADESH	May 26, 1978
Shyam Narayan Srivastata Vs. Shail Srivastava and another	July 28, 1978
SHYAM SUNDER KANODIA Vs. STATE OF U P	January 13, 1978
SHYAMA CHARAN SRIVASTAVA Vs. STATE OF U P	December 14, 1978
SHYAMA DEVI Vs. FIRM RAMJAS ROLLING MILLS	July 10, 1978
SHYAMVIR SINGH Vs. STATE OF U P	March 1, 1978
SIA RAM GUPTA Vs. U P STATE ELECTRICITY BOARD	December 22, 1978
SIDH NARAIN Vs. STATE OF U P	July 11, 1978
SINGH ENGINEERING WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 16, 1978
SINGHAL AND CO Vs. STATE OF U P	March 2, 1978
SIPAHI LAL Vs. STATE	March 10, 1978
SMT CHANDRA WATI DEVI Vs. THE DISTRICT JUDGE, ALLAHABAD AND OTHERS	December 21, 1978
SMT. ALLABADI AND OTHERS Vs. HAJI RAMZANI AND OTHER	October 30, 1978
Smt. Amina Begam Vs. Ram Prakash	September 2, 1978
Smt. Batual Fatima Vs. Mohd. Qasim	December 7, 1978
SMT. JAGWATI DEVI Vs. STATE OF U. P. AND OTHERS	November 23, 1978
SMT. JOKHNA Vs. DEPUTY DIRECTOR OF CONSOLIDATION , RAIBARELI AND ORS.	December 6, 1978
SMT. KAILASHWATI DEVI Vs. THE DISTRICT JUDGE, NAINITAL AND ANOTHER	March 27, 1978
SMT. MAHFOOZAN AND OTHERS Vs. THE IVTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	March 15, 1978
SMT. RAJ BANSHI DEVI AND OTHERS Vs. DISTRICT JUDGE BALLIA AND OTHERS	March 17, 1978
Smt. Ram Kali Vs. Sia Ram and others	May 24, 1978
SMT. RATTAN PRASAD Vs. ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	January 24, 1978
Smt. Sarjoo and others Vs. Pandit Ayodhya Prasad and others	July 14, 1978
Smt. Shyam Dulari Vs. Bhagwan Das and others	November 8, 1978
SMT. SUMITRA MALHOTRA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS	March 20, 1978
SMT. SUSHMA DIXIT Vs. DIRECTOR OF TECHNICAL EDUCATION, U. P., KANPUR AND OTHERS	March 30, 1978
SOHAN LAL DIST DEORIA Vs. UNION OF INDIA	November 9, 1978
SRI KANT Vs. STATE	November 21, 1978
SRI KRISHNA Vs. VINOD KUMAR	February 10, 1978
SRI KRISHNA Vs. VINOD KUMAR AND	February 2, 1978
STATE Vs. N C JAIN	April 28, 1978
STATE Vs. ABDUL GHANI	April 21, 1978
STATE Vs. SOHAN LAL	January 2, 1978
STATE OF U P Vs. ZAHOOR SON OF NOOR KHAN	April 28, 1978
STATE OF U P Vs. SATYA P	May 4, 1978
STATE OF U P Vs. L J JHONSON	February 10, 1978
STATE OF U P Vs. RAMPUR ZILA SAHKARI BANK LTD	March 9, 1978
STATE OF U P Vs. RAJA BABU	April 5, 1978
STATE OF U P Vs. HINDUSTAN CONSTRUCTION CO LTD	September 14, 1978
STATE OF U P Vs. AGARWAL SPIRIT SUPPLY CO	October 6, 1978
STATE OF U P Vs. RAM BABU MISRA	December 18, 1978
State of U.P Vs. M/s. Agarwal Spirit Supply Co	October 6, 1978
State of Uttar Pradesh Vs. Swami Radha Krishna Virajman Mandir and another	September 20, 1978
STATE OF UTTAR PRADESH Vs. SAMAR SINGH INTER COLLEGE JALAUN	November 15, 1978
STATE OF UTTAR PRADESH Vs. L J JHONSON	October 30, 1978
STATE OF UTTAR PRADESH Vs. RAM	May 16, 1978
STATE OF UTTAR PRADESH Vs. JAI PAL SINGH NARESH	July 18, 1978
STATE OF UTTAR PRADESH AND ANOTHER Vs. L.J. THONSON AND ANOTHER	February 10, 1978
STATE OF UTTAR PRADESH AND OTHERS Vs. LALAI	May 17, 1978
STERLING MACHINE TOOLS Vs. COMMISSIONER OF SALES TAX U P	August 23, 1978
SUBAS RAI Vs. STATE	October 30, 1978
SUBHASH CHANDRA Vs. STATE	March 13, 1978
SUBHASH SETHI Vs. STATE	February 22, 1978
SUBODH CHANDRA DAS Vs. SATISH CHANDRA DAS	April 25, 1978
SUDARSHAN AND CO Vs. COMMISSIONER OF INCOME TAX	April 18, 1978
SUJAN SINGH Vs. STATE OF U.P.	November 15, 1978
SUKHBIR Vs. PRESCRIBED AUTHORITY	October 25, 1978
SUKHBIR SINGH JAIN Vs. DISTRICT JUDGE MUZAFFARNAGAR	October 18, 1978
SUKHLAL Vs. SMT. SHANTI DEVI BHAGAT	October 30, 1978
SUKHVANSH NARAIN SINGH Vs. COLLECTOR MEERUT	January 20, 1978
SUMER CHAND Vs. STATE OF UTTAR PRADESH AND OTHERS	November 30, 1978
SUNDAR LAL JAIN Vs. COMMISSIONER OF INCOME TAX	August 22, 1978
SUNDARI DEVI Vs. GANGA RAM	December 6, 1978
SUNDER LAL Vs. YAQOOB ALI	November 13, 1978
SUNEHRO AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	November 21, 1978
SURESH KUMAR BAHRI Vs. STATE	August 2, 1978
SURESH PAL SINGH Vs. STATE OF UTTAR PRADESH	November 24, 1978
SURESH TEXTILES Vs. INCOME TAX APPELLATE TRIBUNAL	March 30, 1978
SURJAN SINGH Vs. STATE OF U P	March 16, 1978
SURJAN SINGH Vs. SHARDA DEVI	December 14, 1978
SURJIDEVI KUNJILAL JAIPURIA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	April 24, 1978
SURYA NATH TEWARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND	April 12, 1978
SUSHIL KUMAR AGARAWAL Vs. SHRI A. PRASAD AND ANOTHER	October 5, 1978
SUSHILA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 15, 1978
SUVARNA ANAND ALIAS GONI Vs. RAM CHANDRA SHARMA	April 7, 1978
SWADESHI COTTON MILLS CO LTD Vs. COMMISSION OF INCOME TAX	March 30, 1978
SWADESHI COTTOR. MILLS CO. LTD., JUHI, KANPUR Vs. THE LABOUR COURT II, KANPUR AND OTHERS	January 6, 1978
SWAMI DAYANAND SNATAK MAHAVIDYALAYA DEORIA Vs. STATE OF UTTAR PRADESH	November 29, 1978
SWARN KAUR Vs. DEPUTY DIRECTOR OF EDUCATION	December 5, 1978
SYED MAQSOOD ALI Vs. ZAHARA BEGUM	May 12, 1978
SYED MOHD MOHSIN RIZVI Vs. STATE OF U P	November 23, 1978
SYED NAZIR HAIDER Vs. GAJRAJ	December 6, 1978
SYED ZAKIR HUSAIN Vs. STATE OF U P	February 8, 1978
SYMONDS AND CO PVT LIMITED Vs. MAHARANIDIN	April 7, 1978
T.H. ZAIDI Vs. SMT. SHAKUNTALA DEVI AND ORS.	July 20, 1978
Tara Chand and another Vs. Shyam Lal	September 2, 1978
TARA SINGH Vs. STATE OF U P	November 9, 1978
TELU Vs. STATE	April 5, 1978
THE ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS Vs. NADIR RAZA NAQVI	January 13, 1978
THE DIRECTOR, POSTAL SERVICES AND OTHERS Vs. OUDH BEHARI SINGH AND ANOTHER	August 29, 1978
THE DISTRICT CO Vs. THE REGISTRAR, CO	November 22, 1978
The National Small Industries Vs. Bishambhar Nath and others	September 15, 1978
TOTA RAM AND ORS. Vs. SPECIAL JUDICIAL MAGISTRATE AND ANR.	February 28, 1978
TRIBHUWAN DUTT Vs. CIVIL JUDGE BAHRAICH	May 25, 1978
TRILOK SINGH Vs. STATE OF UTTAR PRADESH	September 8, 1978
TRILOKI NATH Vs. KANHIYA LAL	March 16, 1978
U P CO OPERATIVE UNION LTD Vs. ADDL COMMISSIONER OF INCOME TAX	March 14, 1978
U P STATE CEMENT CORPORATION LTD Vs. COMMISSIONER OF SALES TAX U P	August 30, 1978
U. P. CO Vs. STATE OF U. P. AND OTHERS	January 30, 1978
U.P.State Road Transport Corporation Vs. State of Uttar Pradesh and Others	February 17, 1978
UDAI NARAIN Vs. STATE	April 22, 1978
UDAI PRATAP COLLEGE VARANASI Vs. KAUSHLESH PRASAD SINGH	November 24, 1978
Udho and others Vs. Smt. Khimian and others	May 26, 1978
UJAGAR SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX	March 10, 1978
UMA NATH MISRA Vs. STATE OF U P	August 21, 1978
UMA SHANKAR SHARMA Vs. STATE OF U P	January 10, 1978
UMRAO INDUSTRIAL CORPORATION PRIVATE LIMITED Vs. UNION OF INDIA	January 5, 1978
UNION OF INDIA Vs. KALI CHARAN	April 10, 1978
UNION OF INDIA Vs. MAHA DEO MILLS	May 18, 1978
UNION OF INDIA Vs. MANKESHWAR PRASAD SRIVASTAVA	December 18, 1978
UNION OF INDIA Vs. KRISHAN PAL SINGH	December 22, 1978
UNION OF INDIA Vs. NOOR JAHAN	September 23, 1978
Union of India Vs. Girja Shankar Srivastava	December 7, 1978
Union of India Vs. Durga Prasad	May 23, 1978
UNION OF INDIA Vs. RAM DEO	November 22, 1978
UNION OF INDIA AND OTHERS Vs. RAGHUBIR SARAN	September 18, 1978
UPPER DOAB SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 4, 1978
UTTAR PRADESH MADHYAMIK SHIKSHAK SANGH AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	December 22, 1978
VEDBRAT Vs. STATE OF U. P. AND ANOTHER	April 19, 1978
Vedehi Saran Vs. Municipal Board, Konch	August 30, 1978
VIDYAWATI Vs. CHAWALI DEVI	August 4, 1978
VIDYAWATI Vs. STATE OF UTTAR PRADESH	November 21, 1978
VIJAI SHANKER LAL Vs. THAKUR RADHA KRISHNA JI VIRAJMAN	December 18, 1978
VIJAYPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX	January 24, 1978
VIKRAM SINGH Vs. STATE	March 17, 1978
VINOD CHANDRA DUBEY Vs. IX ADDL DISTT AND SESSIONS JUDGE ALLAHABAD	August 11, 1978
Vir Narain Tyagi Vs. State of U.P. and others	September 7, 1978
VIR SINGH Vs. ADDL CIVIL AND SMALL CAUSES JUDGE	April 5, 1978
Virendra Singh Vs. Phoolmati	August 7, 1978
VIRENDRA TYAGI Vs. SAHU RADHEY SHYAM	November 20, 1978
VISHNU AWATAR Vs. STATE	September 22, 1978
VISHNU KUMAR DWIVEDI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION UTTAR PRADESH	February 3, 1978
Vishwa Nath Singh Vs. State of U.P.and others	September 4, 1978
VISHWANATH LOHIA Vs. ALLAHABAD BANK	August 4, 1978
VRIJ VALLABH AGARWAL Vs. SHANTI TRIPATHI AND	January 5, 1978
WAHID KHAN Vs. SARWARI	December 11, 1978
WALI MOHAMMAD KHAN Vs. STATE	October 18, 1978
WEALTH TAX OFFICER KANPUR Vs. KANOH	April 4, 1978
YUGAL KISHORE SRIVASTAVA Vs. RADHEY SHYAM AND OTHERS	January 24, 1978
ZABARDIN Vs. RAGHUNATH PRASAD	May 12, 1978

Year 1978 of HIGH COURT OF ALLAHABAD

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