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A B SHORAWAL Vs. L K ADVANI MINISTER FOR INFORMATION AND BROADCASTING
|
June 3, 1977 |
|
AAS MOHAMMAD Vs. STATE
|
November 25, 1977 |
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ABDUL HAMEED Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
July 29, 1977 |
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ABDUL LATIF KHAN Vs. NORTH EASTERN RAILWAY
|
July 15, 1977 |
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ABDUL RAHMAN Vs. RAMESHWAR PRASAD
|
April 7, 1977 |
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ABDUL SAMI Vs. MOHAMMAD ASHFAQ
|
August 2, 1977 |
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ABDUL SHAKOOR Vs. SETH CHAMPALAL
|
May 20, 1977 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PREM KUMAR RASTOGI
|
August 5, 1977 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JAI JAWAN RADIOS
|
March 24, 1977 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANNOO LAL DAMODAR DASS
|
January 17, 1977 |
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ADDL COMMISSIONER OF INCOME TAX Vs. LAXMI NIGAM
|
November 9, 1977 |
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AFAQ RASOOL AND ANR. Vs. THE NAGAR MAHAPALIKA AND ORS.
|
September 8, 1977 |
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AJAI MAN SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE RAMPUR AND OTHERS
|
November 2, 1977 |
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AJODHIYA PRASAD Vs. UNION OF INDIA
|
January 10, 1977 |
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AJODHYA Vs. THE STATE
|
April 13, 1977 |
|
AKBAR ALI Vs. STATE OF U P
|
October 5, 1977 |
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ALI HASAN Vs. HAJI KALLOO
|
December 17, 1977 |
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AMARNATH Vs. CHAMP
|
December 14, 1977 |
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AMBA SHANKER UPADHYAYA Vs. STATE
|
November 30, 1977 |
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AMIR SINGH Vs. OM PRAKASH
|
July 10, 1977 |
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AMOL SINGH Vs. MOHAN LAL
|
December 5, 1977 |
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ANAND SARAN ANUP SARAN Vs. COMMISSIONER OF SALES TAX
|
July 15, 1977 |
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ANGOORI DEVI ALIAS KAPOORI DEVI Vs. STATE OF U.P.
|
March 10, 1977 |
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ANIS MIYAN Vs. THE JUDGE SMALL CAUSE COURT BAREILLY AND OTHERS
|
November 24, 1977 |
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ARSHAD ALI KHAN Vs. STATE OF U P
|
October 13, 1977 |
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ARUN KUMAR Vs. CHANDRAWATI AGRAWAL
|
September 12, 1977 |
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ASHA DEVI JAUHARI Vs. SHARDA DEVI
|
September 2, 1977 |
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ASHARFI LAL Vs. STATE OF UTTAR PRADESH
|
November 21, 1977 |
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ASHARFI LAL Vs. BOARD OF REVENUE
|
July 8, 1977 |
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ASHOK RANJAN SAXENA Vs. VISHWA BHARTI
|
August 30, 1977 |
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ASHOK STORES Vs. COMMISSIONER SALES TAX
|
April 22, 1977 |
|
ATAR SINGH Vs. UNION OF INDIA
|
April 11, 1977 |
|
ATAR SINGH Vs. STATE
|
April 11, 1977 |
|
ATMA RAM Vs. STATE
|
March 31, 1977 |
|
AVTAR SINGH Vs. STATE OF UTTAR PRADESH
|
December 16, 1977 |
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AZHARUDDIN Vs. SYED ZAHID HUSAIN
|
May 30, 1977 |
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B S SAXENA Vs. STATE
|
October 11, 1977 |
|
BABU Vs. STATE OF U P
|
November 29, 1977 |
|
BABU LAL Vs. STATE OF U P
|
July 12, 1977 |
|
BABU LAL Vs. STATE
|
March 25, 1977 |
|
BABU LAL Vs. STATE
|
March 3, 1977 |
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BABU RAJNARAIN SINGH Vs. GANESH BIND
|
September 30, 1977 |
|
BABU RAM Vs. ARJUN LAL
|
August 26, 1977 |
|
BABULAL JIWANRAM AND CO Vs. COMMISSIONER OF WEALTH TAX
|
March 14, 1977 |
|
BACHCHA LAL Vs. STATE OF RAJASTHAN
|
March 11, 1977 |
|
BADSAH KHAN Vs. STATE
|
March 8, 1977 |
|
BAHORI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS
|
January 31, 1977 |
|
BAIJ NATH Vs. BINDA
|
November 30, 1977 |
|
BAJENDRA Vs. STATE
|
January 17, 1977 |
|
BAL KISHAN Vs. STATE OF U.P.
|
January 7, 1977 |
|
BAL KRISHNA Vs. UNION OF INDIA
|
January 7, 1977 |
|
Baldeo Raj Nagpal Vs. D.N.Arora
|
December 7, 1977 |
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BALDEO SAHAI ISHWAR CHAND Vs. COMMISSIONER OF SALES TAX U P
|
April 26, 1977 |
|
BALRAJ SURI Vs. CITY BOARD MUS
|
May 20, 1977 |
|
BALRAJ SURI Vs. STATE OF U P
|
December 2, 1977 |
|
BALWANT SINGH TALWAR Vs. PRESCRIBED AUTHORITY DEHRADUN AND ANR.
|
August 5, 1977 |
|
BANKEY BEHARI Vs. GOPAL DAS
|
November 4, 1977 |
|
BANKEY BEHARI Vs. GOPAL DAS
|
April 28, 1977 |
|
BANWARI LAL MADAN MOHAN Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1977 |
|
BARKOO ALIAS SHITLA Vs. STATE OF U P
|
October 4, 1977 |
|
BASDEO Vs. SWAMI BHAGNANANA AND ANR.
|
January 17, 1977 |
|
BASHIR KHAN Vs. SMT. QAMURUNNISA AND ORS.
|
April 13, 1977 |
|
BASHIR UDDIN Vs. DISTRICT JUDGE BULANDSHAHAR AND
|
November 16, 1977 |
|
BEHARI LAL PALERIA Vs. STATE
|
October 24, 1977 |
|
BENI MADHO MISHRA Vs. BUDHA DEV BAZAZ
|
April 22, 1977 |
|
BENI PRASAD Vs. STATE OF UTTAR PRADESH
|
February 23, 1977 |
|
BEOPAR SAHAYAT P LTD Vs. VISHWANATH
|
September 12, 1977 |
|
BHAGWANA AND ANR. Vs. STATE OF U.P.
|
November 8, 1977 |
|
BHAGWAT SARAN RASTOGI Vs. TOWN AREA COMMITTE
|
August 1, 1977 |
|
BHAGWATI DIN TEWARI Vs. U P STATE
|
October 13, 1977 |
|
BHAGYAWATI MITTAL Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
October 5, 1977 |
|
BHAIYA JI Vs. JAGESHWAR DAYAL BAJPAI
|
December 1, 1977 |
|
BHARAT ALIAS BHARAT SINGH Vs. STATE OF U.P.
|
March 4, 1977 |
|
BHARON PRASAD Vs. REGIONAL TRANSPORT AUTHORITY
|
August 26, 1977 |
|
BHAWANI DAS AND ANOTHER Vs. KAYESTHA PATHSHALA, ALLAHABAD
|
March 15, 1977 |
|
BHONDAL Vs. UNION OFINDIA
|
March 25, 1977 |
|
BHUNESHWAR PRASAD Vs. DEPUTY DIRECTOR OF EDUCATION
|
March 23, 1977 |
|
BHUWAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
|
January 31, 1977 |
|
BIBHUTI Vs. KASHI RAM AND ANR.
|
August 19, 1977 |
|
BIJLI COTTON MILLS (PVT.) LTD. Vs. SECRETARY, NATIONAL TEXTILE CORPORATION
|
March 10, 1977 |
|
BILAL Vs. STATE
|
March 25, 1977 |
|
BISHAMBHAR DASS Vs. ANGURI
|
December 1, 1977 |
|
BISHAN DATT Vs. MOHAN CHANDRA
|
December 8, 1977 |
|
BRIJ KISHORE RAI Vs. LAKHAN TEWARI
|
August 25, 1977 |
|
BRIJ MOHAN CHATURVEDI Vs. XTH ADDL DIST JUDGE
|
September 1, 1977 |
|
BRIJ MOHAN DAS GOYAL Vs. NIDHI BAI
|
July 6, 1977 |
|
BRIJ NATH RAI Vs. STATE
|
November 17, 1977 |
|
BRIJENDRA BAHADUR Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1977 |
|
BUDH SEN Vs. SHEEL CHANDRA AGARWAL
|
August 9, 1977 |
|
BUDHANI Vs. NYAYA PANCHAYAT CHANDAPUR
|
November 15, 1977 |
|
BUNDOO Vs. AKB
|
December 21, 1977 |
|
CAWNPORE TEXTILES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 13, 1977 |
|
CENTRAL FOOD STORAGE KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
July 27, 1977 |
|
CHAND KHATTAR Vs. REGIONAL TRANSPORT AUTHORITY DEBRA DUN
|
February 14, 1977 |
|
CHANDRA BHAN HUKUM CHAND Vs. SALES TAX OFFICER MUZAFFARNAGAR
|
August 26, 1977 |
|
CHANDRA BHAN SINGH Vs. STATE
|
October 5, 1977 |
|
CHANDRA DEO PANDEY Vs. SHEO DAS PANDEY
|
March 15, 1977 |
|
CHANDRA DEO SINGH Vs. STATE OF UTTAR PRADESH
|
January 31, 1977 |
|
CHANDRA KANTA DEVI Vs. STATE OF U P
|
March 1, 1977 |
|
CHANDRAPAL SINGH Vs. STATE OF U P
|
January 25, 1977 |
|
CHEDDI SINGH Vs. STATE
|
February 4, 1977 |
|
CHETANYA RAJ SINGH Vs. SECOND ADDL CIVIL JUDGE ALIGARH AND
|
January 28, 1977 |
|
CHHEDANA Vs. MAST RAM SINGH
|
August 1, 1977 |
|
CHHEDI SINGH Vs. STATE
|
February 14, 1977 |
|
CHHEDILAL Vs. KAMLA
|
October 24, 1977 |
|
CHIMMAN LAL SHAH Vs. STATE OF U.P. AND ORS.
|
April 12, 1977 |
|
Chinia Devi and another Vs. Dayanath Gupta and others
|
May 16, 1977 |
|
CHIRAUNJI LAL PACHAURI Vs. STATE
|
August 1, 1977 |
|
CHOTTA Vs. OM PRAKASH
|
December 7, 1977 |
|
COMMANDMANT 508 ARMY BASE WORKSHOP Vs. P B REDDY AND A
|
March 9, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. HAR SAHAI MAL GULZARI MAL
|
April 14, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. RAM LAL KISHORI LAL
|
April 19, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ NARAIN TEWARI
|
April 20, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. LALLUMAL RAMESH CHAND
|
March 25, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. KOHLI KHAN BHANDAR
|
March 25, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. VINDESHWARI TRADING CORPORATION
|
December 1, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA M K
|
December 16, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENATAL EMPORIUM
|
October 13, 1977 |
|
COMMISSIONER OF SALES TAX Vs. SOHAN LAL B K KATHINAIYA
|
October 3, 1977 |
|
COMMISSIONER OF SALES TAX Vs. MUKUND LAL AND SONS
|
November 20, 1977 |
|
COMMISSIONER OF SALES TAX Vs. KRISHNA PHOTO SERVICES
|
December 15, 1977 |
|
COMMISSIONER OF SALES TAX Vs. KEDAR NATH BEHARI LAL
|
December 15, 1977 |
|
COMMISSIONER OF SALES TAX Vs. GURDAS MAL DAYA RAM
|
March 30, 1977 |
|
COMMISSIONER OF SALES TAX Vs. MAKHANLAI CHAINSUKH DAS
|
July 29, 1977 |
|
COMMISSIONER OF SALES TAX Vs. NAV PRABHAT SHOE FACTORY
|
July 27, 1977 |
|
COMMISSIONER OF SALES TAX Vs. JAIN TRUNK STORES
|
July 28, 1977 |
|
COMMISSIONER OF SALES TAX Vs. JIWAN SINGH RIKHI RAM
|
July 20, 1977 |
|
COMMISSIONER OF SALES TAX Vs. NANAK CHAND AND CO
|
July 25, 1977 |
|
COMMISSIONER OF SALES TAX Vs. RADHEY SHYAM PRASHARI
|
March 24, 1977 |
|
COMMISSIONER OF SALES TAX Vs. BANAWRAILAL SHRI KRISHNA
|
August 1, 1977 |
|
COMMISSIONER OF SALES TAX U P Vs. BRIJ LAL MAHENDRA KUMAR PIPAL SHAH
|
December 16, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJA JAI INDER BAHADUR SINGH
|
December 15, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. LAXMIPAT SINGHANIA
|
May 19, 1977 |
|
COMMISSIONER SALES TAX U P Vs. POPULAR PHOTO COMPANY
|
March 31, 1977 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. GENERAL MANAGER NORRN RAILWAY GORAKHPUR
|
April 18, 1977 |
|
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT AND A
|
December 14, 1977 |
|
COMMITTEE OF MANAGEMENT, COLVIN TALUQDARS COLLEGE Vs. CHANDRA MOHAN ASTHANA
|
July 19, 1977 |
|
DAKHINI PRASAD SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
October 28, 1977 |
|
DAUD KHAN AND OTHERS Vs. THE DISTRICT JUDGE BULANDSHAHR AND OTHERS
|
November 17, 1977 |
|
DAUJI AGRAWAL Vs. UNION OFINDIA
|
January 11, 1977 |
|
DAULA Vs. ALEY NAIR
|
December 5, 1977 |
|
DAYAL KAUR Vs. BIN
|
December 2, 1977 |
|
DEBI PRASAD Vs. JIA LAL
|
July 21, 1977 |
|
DEEN DAYAL Vs. STATE
|
September 23, 1977 |
|
DEEP CHANDRA Vs. LALA RAGHURAJ SWARUP
|
March 24, 1977 |
|
DEEPCHAND VERMA Vs. THE DISTRICT JUDGE, DEHRADUN AND OTHERS
|
October 31, 1977 |
|
DEORLA KASLA DIET CO-OPERATIVE BANK LTD Vs. STATE OF UTTAR PRADESH
|
April 8, 1977 |
|
DEVA RAJ Vs. U P STATE ELECTRICITY BOARD LUCKNOW
|
April 13, 1977 |
|
DEVENDRA NATH Vs. IV ADDITIONAL DISTRICT JUDGE AND ORS.
|
August 18, 1977 |
|
DEVI CHAND MEHRA Vs. HAR SWARUP AND
|
November 18, 1977 |
|
DEVI SINGH KAMBOJ Vs. STATE OF U P
|
August 24, 1977 |
|
DHANI RAM Vs. DY DIRECTOR OF CONSOLIDATION
|
July 5, 1977 |
|
DHARAM PAL KUKRETY Vs. CHIEF OF ARMY STAFF
|
March 9, 1977 |
|
DHRUV KUMAR Vs. THE DISTRICT JUDGE, MATHURA AND OTHERS
|
October 25, 1977 |
|
DISTRICT JHANSI STATE Vs. JAIDEO KRISHNA AND
|
February 18, 1977 |
|
DIWAN CHAND Vs. HANS RAJ
|
December 21, 1977 |
|
DR. A.C. SAXENA AND OTHERS Vs. DR. PRAHLAD KUMAR AND OTHERS
|
January 11, 1977 |
|
DURGA DAS JOGENDRA KUMAR Vs. UP ARANYAPAL
|
December 14, 1977 |
|
DURGA SAHAI DIXIT Vs. RAMESH CHANDRA AND
|
January 25, 1977 |
|
ELGIN MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER
|
May 17, 1977 |
|
FAIYAZUDDIN Vs. STATE
|
August 26, 1977 |
|
FAKHRA BEGAM Vs. STATE OF UTTAR PRADESH
|
April 11, 1977 |
|
FATEH SINGH Vs. STATE OF UTTAR PRADESH
|
August 29, 1977 |
|
FOOD INSPECTOR NAGAR PALIKA, GHAZIABAD Vs. BODEY AND OTHERS
|
October 24, 1977 |
|
GAJRAM SINGH Vs. STATE
|
November 25, 1977 |
|
GANGA PRASAD Vs. ZILA ABKARI ADHIKARI BANDA
|
August 11, 1977 |
|
GANGA PRASAD Vs. RAM SARAN
|
July 11, 1977 |
|
GANGA PRASAD Vs. MUNICIPAL BOARD
|
April 21, 1977 |
|
GANGA SARAN SHARMA Vs. CHANCELLOR MEERUT UNIVERSITY AND A
|
December 3, 1977 |
|
GANGA SUGAR CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1977 |
|
GANPAT SINGH Vs. SHER BAHADUR SINGH
|
September 19, 1977 |
|
GAYA PRASAD Vs. STATE
|
August 19, 1977 |
|
GEEP FLASHLIGHT INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 31, 1977 |
|
GHANA RAM Vs. STATE OF UTTAR PRADESH
|
May 19, 1977 |
|
GHASI RAM Vs. STATE OF U P
|
May 20, 1977 |
|
GHASITU SINGH Vs. DEVENDRA KUMAR AND OTHERS
|
August 30, 1977 |
|
GHASU Vs. NATTHA PASI
|
December 2, 1977 |
|
GIRDHAR PRASAD Vs. JOINT DIRECTOR OF CONSOLIDATION
|
September 12, 1977 |
|
GIRISH DUTT CHANDOLA Vs. DISTRICT MAGISTRATE MERRUT
|
August 1, 1977 |
|
GIRJA SHANKER AND ORS. Vs. PATI RAM AND ORS.
|
January 10, 1977 |
|
GOPAL KRISHNA Vs. LAL KISHAN
|
September 8, 1977 |
|
GOPI CHAND Vs. SMT. CHANDRA MUKHI DEVI
|
August 26, 1977 |
|
GOPI KRISHNA TEWARI Vs. STATE OF U P
|
March 10, 1977 |
|
GOPI NATH AND SONS Vs. UNION OFINDIA
|
October 14, 1977 |
|
GOPI NATH GOEL Vs. FIRST ADDITIONAL DISTRICT JUDGE AND ANR.
|
April 25, 1977 |
|
GOPINATH GOEL Vs. FIRST ADDL DIST JUDGE MEERUT
|
March 25, 1977 |
|
GOVIND SHARAN Vs. STATE OF UTTAR PRADESH
|
August 23, 1977 |
|
GULAB CHITRA MANDIR MAHABA Vs. MUNICIPAL BOARD MAHOBA
|
February 23, 1977 |
|
GUR BUX SINGH Vs. STATE
|
April 7, 1977 |
|
GYAN DEO SHARMA Vs. STATE OF U P
|
July 27, 1977 |
|
GYASI RAM Vs. RAM CHANDRA SINGH
|
July 6, 1977 |
|
H.J. AMIN AND ANR. Vs. STATE AND ORS.
|
January 10, 1977 |
|
HAFIZ ALI KHAN Vs. MOHD ISHAQ
|
May 12, 1977 |
|
HAJI ISLAM QURESHI Vs. DIRECTOR OF EDUCATION U P ALLAHADAD AND
|
December 17, 1977 |
|
HAJI NIZAMUDDIN Vs. STATE OF U P
|
September 13, 1977 |
|
HAMEED SHAH Vs. STATE
|
March 2, 1977 |
|
HAR PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUNGE KANPUR AND OTHERS
|
October 25, 1977 |
|
HAR PRASAD SINGH AND ORS. Vs. RAM SWARUP AND ORS.
|
May 3, 1977 |
|
HAR SARAN KAKKAR Vs. ADDITIONAL DIRECTOR OF EDUCATION U P ALLAHABAD AND
|
December 3, 1977 |
|
HARBILAS AND ORS. Vs. STATE OF U.P. AND ANR.
|
May 13, 1977 |
|
HARI BANS TEWARI Vs. HARI S
|
February 10, 1977 |
|
HARI GOVIND PRASAD PANDEY Vs. JUDICIAL MAGISTRATE I BULANDSHAHAR
|
January 28, 1977 |
|
HARI SHANKAR Vs. DURGA DEVI
|
March 31, 1977 |
|
HARI SHANKER Vs. STATE
|
November 17, 1977 |
|
HARI SHANKER VERMA Vs. FOURTH ADDL DISTRICT JUDGE AGRA
|
August 12, 1977 |
|
HARI SINGH AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
October 28, 1977 |
|
HARIHAR PRASAD Vs. UDAIBIR SINGH
|
August 8, 1977 |
|
HAUSILA BUX SINGH Vs. STATE OF U P
|
July 20, 1977 |
|
HAVALDAR SINGH Vs. ADITYA SINGH
|
December 16, 1977 |
|
HIRDAY RAM Vs. HARBHAJAN SINGH KOCHAR
|
March 23, 1977 |
|
HOLA RAM Vs. GENERAL MANAGER NORTHERN RAILWAY
|
December 7, 1977 |
|
HOSHIARI DEVI Vs. TAJVIR SINGH
|
January 12, 1977 |
|
HUKAN CHAND GOYAL Vs. STATE OF U P
|
November 18, 1977 |
|
IDRIS KHAN Vs. ASGHAR ALI KHAN
|
October 5, 1977 |
|
INDRA NARAIN SAXENA Vs. IVTH ADDL. DIST. AND SESSIONS JUDGE,LUCKNOW AND OTHERS
|
January 5, 1977 |
|
IQBAL AHMED Vs. COMPETENT AUTHORITY AND
|
February 8, 1977 |
|
IQBAL BAHADUR VIDYARTHI Vs. DISTRICT JUDGE
|
January 17, 1977 |
|
IQBAL SINGH Vs. RAM NARAIN
|
April 6, 1977 |
|
IRFAN AHMAD Vs. I ADDL. DISTT. JUDGE
|
March 28, 1977 |
|
ISHWAR DEVI Vs. REOTI RAMAN
|
November 30, 1977 |
|
ISLAM KHAN Vs. MUNIR
|
November 25, 1977 |
|
IZHAR AHMAD Vs. STATE
|
August 30, 1977 |
|
J C MALIK Vs. UNION OF INDIA
|
December 9, 1977 |
|
J K COTTON SPINNING AND WEAVING MILLS CO LTD Vs. STATE OF U P AND ANR
|
February 23, 1977 |
|
J S CHAUHAN Vs. STATE OF UTTAR PRADESH
|
October 10, 1977 |
|
JADUNATH PRASAD Vs. STATE
|
December 7, 1977 |
|
JAGANNATH Vs. DISTRICT JUDGE MATHURA
|
May 20, 1977 |
|
JAGANNATH PRASAD Vs. SANT HARDASRAM SEVASHRAM
|
November 30, 1977 |
|
JAGDEO Vs. STATE AND ANOTHER
|
January 3, 1977 |
|
JAGDISH PRASAD GUPTA Vs. SANKTA PRASAD
|
July 21, 1977 |
|
JAGDISHWAR SAHAI Vs. SURJAN SINGH PAL
|
August 19, 1977 |
|
JAI NARAIN Vs. STATE OF U P
|
September 22, 1977 |
|
JAI RAM DUBEY Vs. SHRI PRAKASH SINGH
|
March 30, 1977 |
|
JAMAIT RAM PURASWANI Vs. H G SHUKLA
|
April 19, 1977 |
|
JAMSHED Vs. STATE OF U P
|
November 7, 1977 |
|
JAN DAOOD AND CO Vs. INCOME TAX OFFICER
|
February 18, 1977 |
|
JANGALI SINGH Vs. THE SUB-DIVISIONAL OFFICER AND ANR.
|
July 7, 1977 |
|
JAYATA PRASAD SINGH Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
|
July 6, 1977 |
|
JHANDOO Vs. STATE OF UTTAR PRADESH
|
May 19, 1977 |
|
JHANDU SINGH Vs. DISTRICT JUDGE FATEHPUR AND
|
January 13, 1977 |
|
JHANSI SAHKARI KRAYA VIKRAYA SAMITI Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
July 27, 1977 |
|
JHAU LAL Vs. NAGAR MAHAPALIKA LUCKNOW
|
April 6, 1977 |
|
JILEY SINGH Vs. THE ADDITIONAL DISTRICT JUDGE, MEERUT
|
February 7, 1977 |
|
JOKHAN Vs. BRAHMA
|
February 7, 1977 |
|
JUGGILAL KAMLAPAT BANKERS Vs. WEALTH TAX OFFICER
|
October 4, 1977 |
|
K S BHATNAGAR Vs. DIVISIONAL SUPERINTENDANT
|
November 18, 1977 |
|
KAILASH BUX SINGH Vs. GAURI SHANKAR AND
|
August 9, 1977 |
|
KAILASH CHAND AND ANR. Vs. III ADDL. DISTT. JUDGE AND ORS.
|
February 2, 1977 |
|
KAILASH CHANDRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 26, 1977 |
|
KAILASHWATI Vs. STATE OF U P
|
September 12, 1977 |
|
KALE CHEMICAL CORPORATION Vs. ADDITIONAL JUDGE REVISIONS SALES TAX KANPUR RANGE KANPUR
|
December 12, 1977 |
|
KALI SINGH Vs. STATE
|
November 3, 1977 |
|
KALPANATH SINGH SURESH SINGH Vs. COMMISSIONER OF SALES TAX
|
October 11, 1977 |
|
KALYANI CHAUDHARI Vs. STATE OF U P
|
December 27, 1977 |
|
KAMTA Vs. STATE
|
August 23, 1977 |
|
KAMTA Vs. STATE
|
October 4, 1977 |
|
KANHAIYA BUX AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
|
April 21, 1977 |
|
KANPUR SALT REFINERY Vs. STATE OF UTTAR PRADESH
|
February 22, 1977 |
|
KAPTAN SINGH Vs. KALYAN SINGH AND
|
April 21, 1977 |
|
KARAN SINGH Vs. STATE OF U P
|
May 18, 1977 |
|
KARTAR SINGH Vs. STATE
|
February 9, 1977 |
|
KASHI NATH TEWARI Vs. MANGROO LAL
|
December 17, 1977 |
|
KATRA EDUCATION SOCIETY Vs. INCOME TAX OFFICER
|
April 28, 1977 |
|
KAZI JALIL ABBASI Vs. STATE OF U P
|
November 15, 1977 |
|
KEDAR Vs. STATE
|
February 22, 1977 |
|
KEDAR Vs. STATE
|
August 29, 1977 |
|
KEDAR NATH GUPTA Vs. SINT. BASANTI DEVI AND OTHERS
|
September 20, 1977 |
|
KEDARNATH Vs. STATE
|
November 30, 1977 |
|
KESHO PRASAD Vs. STATE OF U.P.
|
August 22, 1977 |
|
KEWAL RAM Vs. STATE
|
August 24, 1977 |
|
KHADI GRAMODYOG TRUST GRAMODYOG MANDAL Vs. RAM CHANDRAJI
|
April 19, 1977 |
|
KHAZAN SINGH Vs. SUB DIVISIONAL OFFICER ALIGARH
|
November 14, 1977 |
|
KHER SURGLCAL AND ALLIED PRODUCTS (P) LTD Vs. COMMISSIONER OF
INCOME TAX
|
October 6, 1977 |
|
KHUDDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGAR
|
November 25, 1977 |
|
KHUSI LAL Vs. STATE
|
March 3, 1977 |
|
KISHAN INTERMEDIATE COLLEGE, DIST, MATHURA Vs. DEEN DAYAL GAUTAM AND ANR.
|
December 19, 1977 |
|
KISHORE JOO Vs. GUMAN BEHARI JOO DEO
|
October 6, 1977 |
|
KRISHAN KUMAR AHLUWALIA Vs. DISTRICT JUDGE, UTTAR KHAND
|
March 31, 1977 |
|
KRISHI FARM NEHRU UCHHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P.
|
March 2, 1977 |
|
KRISHNA DEVI Vs. STATE OF U.P.
|
July 23, 1977 |
|
KRISHNA KUMAR Vs. U.P. RAJYA SAHKARI BHOOMI VIKAS BANK LTD., LUCKNOW AND OTHER
|
August 17, 1977 |
|
KRISHNA KUMAR DIXIT AND ANR. Vs. DISTRICT JUDGE AND ORS.
|
April 13, 1977 |
|
KRISHNA MURARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 23, 1977 |
|
KUNJ BEHARI RATHI Vs. JAGDISH PRASAD AND ANR.
|
February 3, 1977 |
|
KUNTI DEVI Vs. RADHEY SHYAM
|
September 9, 1977 |
|
L K NELSON Vs. DISTRICT JUDGE HARDOI
|
September 29, 1977 |
|
LAIK AHMED Vs. SURJO AND
|
December 15, 1977 |
|
LAKSHMI DEVI Vs. KALA DEVI
|
April 1, 1977 |
|
LAXMI Vs. STATE OF UTTAR PRADESH
|
October 31, 1977 |
|
LAXMI PRASAD Vs. DISTRICT JUDGE BANDA
|
May 13, 1977 |
|
Life Insurance Corporation of India, Kanpur Vs. State of Uttar Pradesh
|
March 25, 1977 |
|
LIQUIDATOR OF THE OILS AND ALLIED PRODUCTS LTD Vs. NAND LAL KHANNA
|
October 6, 1977 |
|
M R BISWAS Vs. P P TIGGA
|
December 2, 1977 |
|
M R BISWAS Vs. P P TIGGA
|
October 2, 1977 |
|
M/s. Gopi Nath and Sons Vs. The Union of India and others
|
October 14, 1977 |
|
Madari Lal Vs. State and others
|
February 22, 1977 |
|
MAHABIR Vs. DAYAWATI
|
May 7, 1977 |
|
Mahabir Singh Verma Vs. Managing Committee, Adarsh Inter College
|
May 4, 1977 |
|
MAHADEO PRASAD RAIS Vs. INCOME TAX OFFICER
|
December 21, 1977 |
|
MAHARAJA MAHIPAL SINGH Vs. FIRST TEMPORARY CIVIL JUDGE HAMIRPUR AND
|
September 27, 1977 |
|
MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
|
May 18, 1977 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
December 12, 1977 |
|
MAHESH KUMAR Vs. STATE
|
November 25, 1977 |
|
MAHESH PRASAD KANODIA Vs. RAM KUMAR MITTAL AND OTHERS
|
October 24, 1977 |
|
MAIKU Vs. STATE
|
May 31, 1977 |
|
MALTI SINGH Vs. STATE OF U P
|
August 18, 1977 |
|
MANGALI SINGH Vs. PRESCRIBED AUTHORITY AND
|
March 28, 1977 |
|
MANGI RAM Vs. JYOTI PRASAD
|
February 28, 1977 |
|
MANNI LAL KEDIA Vs. COMMISSIONER OF INCOME TAX ANR
|
March 23, 1977 |
|
MANZOOR Vs. STATE OF U.P.
|
October 13, 1977 |
|
MAQSOOD MOHAMMAD Vs. STATE OF UTTAR PRADESH
|
February 22, 1977 |
|
MASHKOOR HASAN KHAN AND ORS. Vs. ZILA PARISHAD
|
July 11, 1977 |
|
MATA PRASAD Vs. UNION OFINDIA
|
December 7, 1977 |
|
MEERA RANI Vs. STATE OF UTTAR PRADESH
|
November 29, 1977 |
|
MEGH RAJ AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
March 25, 1977 |
|
MEHROTRA ENTERPRISES Vs. STATE OF U P
|
August 25, 1977 |
|
MITTHAN LAL Vs. PARWATI
|
February 3, 1977 |
|
MOHAMMAD YUNUS Vs. THIRD ADDL DISTRICT JUDGE MIRZAPUR
|
August 31, 1977 |
|
MOHAN Vs. STATE OF U.P.
|
September 12, 1977 |
|
MOHAN BRERWEIES LTD Vs. STATE OF UTTAR PRADESH
|
January 31, 1977 |
|
MOHAN LAL Vs. JOINT DIRECTOR OF CONSOLIDATION AGRA
|
July 5, 1977 |
|
MOHD AJMAL Vs. FIRM INDIAN CHEMICAL CO
|
September 19, 1977 |
|
MOHD AKBAR HUSAIN Vs. DISTRICT JUDGE ALLAHABAD
|
July 18, 1977 |
|
MOHD HAFIZ Vs. STATE
|
May 31, 1977 |
|
MOHD MUSTAFA Vs. MANSOOR
|
January 18, 1977 |
|
MOHD YASIM KHAN Vs. UNION OF INDIA
|
September 26, 1977 |
|
MOHD YASIN KHAN Vs. STATE
|
September 26, 1977 |
|
MOHD. ZUBAIR AHMAD Vs. TOWN AREA COMMITTEE
|
January 11, 1977 |
|
MOHINDER PAL Vs. DISTRICT JUDGE, BIJNOR AND OTHERS
|
August 1, 1977 |
|
MOIN UDDIN Vs. DY DIRECTOR OF CONSOLIDATION
|
September 22, 1977 |
|
MOKHA SINGH Vs. STATE OF U.P. AND ORS.
|
July 21, 1977 |
|
MOTI LAL Vs. STATE
|
February 3, 1977 |
|
MUKTANAND CHATURVEDI Vs. STATE OF UTTAR PRADESH
|
September 30, 1977 |
|
MUMTAZ AHMAD Vs. DISTRICT JUDGE KANPUR AND ORS.
|
July 4, 1977 |
|
MUNICIPAL BOARD BINDKI AND OTHERS Vs. NARAIN VERMA AND ANOTHER
|
November 17, 1977 |
|
MUNICIPAL BOARD JAHANGIRABAD Vs. JAMSHED ALI KHAN
|
September 21, 1977 |
|
MUNICIPAL BOARD MAINPURI Vs. KRISHNA MURA
|
January 3, 1977 |
|
MUNNI DEVI Vs. STATE OF U P
|
April 19, 1977 |
|
MUNNI LAL Vs. THE IIND ADDITIONAL DISTRICT JUDGE, BANDA AND OTHERS
|
August 24, 1977 |
|
MUNNI LAL JINDAL Vs. LAXMI NARAIN
|
October 5, 1977 |
|
MUNNU LAL Vs. NAGAR MAHAPALIKA
|
May 19, 1977 |
|
MURARI LAL Vs. RAMAN LAL
|
September 23, 1977 |
|
MURARI LAL AND ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
|
July 13, 1977 |
|
MURLI DHAR Vs. SMT. RAM PIARI NIGAM
|
December 12, 1977 |
|
N D OJHA Vs. UNION OFINDIA
|
January 6, 1977 |
|
NAFIS AHMED Vs. STATE
|
March 24, 1977 |
|
NAGAR MAHAPALIKA Vs. MUSHIR AHMAD
|
October 3, 1977 |
|
NAGAR MAHAPALIKA LUCKNOW Vs. P GURNANI
|
July 13, 1977 |
|
NAGAR PALIKA RAE BARELI Vs. JANKI
|
March 30, 1977 |
|
NAGAR SWASTHYA ADHIKARI Vs. CHAKKHAN SINGH
|
September 19, 1977 |
|
NAGRATH PAINTS PRIVATE LIMITED Vs. UNION OF INDIA
|
December 5, 1977 |
|
NAKALI Vs. STATE
|
December 6, 1977 |
|
NANAK SARAN Vs. SANT LAL SETH
|
October 7, 1977 |
|
NANDAN IRON AND METAL INDUSTRIES Vs. UNION OF INDIA (UOI) AND ORS.
|
October 4, 1977 |
|
NANDJEE SAHU Vs. MANGAL BACHIA AND
|
February 7, 1977 |
|
NARENDRA PRAKASH TYAGI Vs. KAMLESH KUMARI
|
February 24, 1977 |
|
NARESH CHAND AGRAWAL Vs. OM PRAKASH AGRAWAL
|
March 4, 1977 |
|
NARESH CHANDRA AGARWAL Vs. STATE
|
August 11, 1977 |
|
NATIONAL OVERSEAS CORPORATION Vs. ADDL. JUDGE REVISIONS SALES TAX
|
October 10, 1977 |
|
NATTHI Vs. STATE
|
February 9, 1977 |
|
NEELIMA ARORA Vs. UNION OFINDIA
|
August 22, 1977 |
|
NEKSU Vs. STATE
|
April 12, 1977 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. R. N. CHATURVEDI
|
December 20, 1977 |
|
NEWSPAPERS LTD Vs. RATNA SHANKAR PRASAD
|
April 4, 1977 |
|
NIFIKIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 28, 1977 |
|
NIRMAL KAPOOR Vs. FIRST ADDL DISTRICT JUDGE AGRA AND
|
December 21, 1977 |
|
NOOR KHAN Vs. BOARD OF REVENUE
|
May 20, 1977 |
|
O P BHANTI Vs. RAM NAGINA
|
May 11, 1977 |
|
OM PRAKASH Vs. STATE
|
August 25, 1977 |
|
OM PRAKASH Vs. VITH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
October 28, 1977 |
|
OM PRAKASH AGARWAL Vs. DISTRICT SUPPLY OFFICER
|
December 21, 1977 |
|
P MASSEY Vs. DIRECTOR BASIC EDUCATION STATE GOVERNMENT OF U P AND
|
January 12, 1977 |
|
P N GULATI Vs. PRESIDING OFFICER, LABOUR COURT, GORAKHPUR
|
April 18, 1977 |
|
P.K. GHOSH AND CO. AND ORS. Vs. STATE OF U.P.
|
February 1, 1977 |
|
P.N. TEWARI Vs. VIIITH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ORS.
|
May 13, 1977 |
|
PANDEY K D Vs. COMMISSIONER OF WEALTH TAX
|
April 8, 1977 |
|
PANNA LAL SHARMA Vs. FIRST ADDL DISTRICT AND SESSIONS JUDGE BULANDSHAHR AND
|
March 1, 1977 |
|
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
December 7, 1977 |
|
PARASURAM Vs. D D C
|
January 28, 1977 |
|
PARI BAI Vs. BHAGAT RAM
|
August 19, 1977 |
|
PARMESHWARI Vs. STATE
|
October 24, 1977 |
|
PARSU RAM SINGH Vs. STATE OF UTTAR PRADESH
|
January 18, 1977 |
|
PARSURAM Vs. RADHEY SHYAM
|
July 11, 1977 |
|
PEAREY LAL Vs. SUB DIVISIONAL OFFICER BUDHANA
|
December 21, 1977 |
|
PHOOL CHAND Vs. STATE OF UTTAR PRADESH
|
December 21, 1977 |
|
PITMO Vs. SHYAM SINGH
|
December 21, 1977 |
|
PIYAREY LAL Vs. STATE
|
January 4, 1977 |
|
POORAN Vs. STATE
|
February 1, 1977 |
|
POSAKI Vs. STATE
|
March 22, 1977 |
|
POYSHA INDUSTRIAL CO LTD Vs. COMMISSIONER OF SALES TAX
|
July 19, 1977 |
|
PRABANDHAK SHRI AGARSEN KANYA UCHYATAR MADHYAMIK VIDYALAYA AZAMGARH Vs. BARAN RAM AND
|
December 7, 1977 |
|
PRABHOO Vs. DOODH NATH
|
December 2, 1977 |
|
PRABHU NARAIN SINGH Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI AND A
|
April 14, 1977 |
|
PRAMOD KUMAR TIWARI Vs. BADRI NARAIN PANDEY
|
July 7, 1977 |
|
Prem Chand Vs. Pushpawati Devi and others
|
May 4, 1977 |
|
PREM DEVI Vs. SALES TAX OFFICER SHRI R N UPADHYAYA SECTOR-7 KANPUR
|
August 11, 1977 |
|
PREM PRAKASH GUPTA Vs. UNION OFINDIA
|
July 6, 1977 |
|
PREMIER INSURANCE CO LTD Vs. VIDYAWATI
|
December 5, 1977 |
|
PREMWATI Vs. SHANTI DEVI
|
February 10, 1977 |
|
PUTAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
|
March 26, 1977 |
|
QAISER JAHAN BEGUM Vs. RIZWAN ULLAH KHAN AND A
|
September 8, 1977 |
|
R B LACHHMANDAS SUGAR AND GENERAL MILLS P LTD Vs. STATE OF U P
|
September 26, 1977 |
|
R K GUPTA Vs. STATE OF UTTAR PRADESH
|
March 22, 1977 |
|
R M GUPTA Vs. II ADDITIONAL DISTRICT JUDGE LUCKNOW
|
May 20, 1977 |
|
RADHA KRISHNA Vs. U P STATE
|
November 14, 1977 |
|
RADHEY SHIAM Vs. GUR PRASAD SERMA
|
August 25, 1977 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
February 28, 1977 |
|
RADHEY SHYAM CHAUBE Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR AND
|
November 30, 1977 |
|
RAGHUBAR Vs. STATE
|
February 7, 1977 |
|
RAGHUBAR DATT JOSHI Vs. STATE OF UTTAR PRADESH
|
September 8, 1977 |
|
RAGHUBAR DAYAL AND ORS. Vs. THE DISTT. JUDGE, KANPUR AND ORS.
|
February 3, 1977 |
|
RAGHUBIR Vs. STATE OF U P
|
November 30, 1977 |
|
RAGHUBIR SAHAI BHATNAGAR Vs. BHAKT SAJJAN
|
October 28, 1977 |
|
RAGHUNANDAN RAM RAM ADHAR ANOTHER Vs. INCOME TAX SETTLEMENT COMMISSION OTHERS
|
October 12, 1977 |
|
RAGHUNATH SINGH Vs. THE PRESCRIBED AUTHORITY, GHAZIABAD, MEERUT AND ANR.
|
May 6, 1977 |
|
RAGHURAJ SINGH Vs. STATE OF U.P.
|
January 12, 1977 |
|
RAJ BAHADUR SINGH Vs. GAURA ALIAS RAM PIARI
|
February 14, 1977 |
|
RAJ KISHORE Vs. STATE
|
February 9, 1977 |
|
RAJ RANI Vs. YAD RAM AND
|
April 20, 1977 |
|
RAJA RAM Vs. STATE OF UTTAR PRADESH
|
September 29, 1977 |
|
RAJENDRA PAL Vs. STATE OF UTTAR PRADESH
|
July 5, 1977 |
|
RAJENDRA SINGH Vs. RADHEY SHYAM AND
|
September 30, 1977 |
|
RAJPAT Vs. JAGANNATH MISRA
|
March 8, 1977 |
|
RAM AJOR PANDEY Vs. MAHAJAN UCHHATAR MADHYAMIK VIDAYALAYA AND
|
December 16, 1977 |
|
RAM ASREY Vs. STATE
|
February 10, 1977 |
|
RAM ASREY AND HORI LAL Vs. STATE
|
November 12, 1977 |
|
RAM AUTARS Vs. STATE OF U P
|
February 21, 1977 |
|
RAM BABU Vs. THE STATE
|
July 20, 1977 |
|
RAM BAHADUR Vs. STATE
|
July 15, 1977 |
|
RAM BAHADUR KHARE Vs. MADHURI KHARE
|
August 1, 1977 |
|
RAM BILAS TEWARI Vs. SHIV RANI
|
May 20, 1977 |
|
RAM CHANDER DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
|
September 30, 1977 |
|
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
|
July 25, 1977 |
|
RAM CHANDRA Vs. STATE
|
August 26, 1977 |
|
RAM CHANDRA SINGH Vs. RAM SARAN
|
December 7, 1977 |
|
RAM CHARAN Vs. BOARD OF REVENUE
|
April 18, 1977 |
|
RAM DAS RAM PRAKASH Vs. NAGAR MAHAPALIKA
|
September 22, 1977 |
|
RAM DAYAL Vs. STATE OF U P
|
September 26, 1977 |
|
RAM DEO SINGH Vs. EXECUTIVE ENGINEER P W D
|
May 19, 1977 |
|
RAM DIN Vs. STATE OF UTTAR PRADESH
|
November 23, 1977 |
|
RAM GOPAL Vs. MAYA DEVI
|
November 3, 1977 |
|
RAM JIWAN SINGH Vs. KAMLESH KUMAR
|
March 2, 1977 |
|
Ram Kishan Vs. Distt.Judge, Kanpur and others
|
May 7, 1977 |
|
RAM KRISHNA Vs. YUNUS
|
May 18, 1977 |
|
RAM KRISHNA GUPTA Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1977 |
|
RAM LAL Vs. UNION OF INDIA
|
November 24, 1977 |
|
RAM LOCHAN Vs. STATE
|
December 8, 1977 |
|
RAM LUBHAYA VOHRA Vs. STATE
|
March 8, 1977 |
|
RAM NATH Vs. DISTRICT JUDGE, VARANASI AND ORS.
|
August 3, 1977 |
|
RAM NATH MOURYA Vs. RAM ROOP TEWARI AND OTHERS
|
September 30, 1977 |
|
RAM NIWAS Vs. ZAFAR ABBAS
|
October 10, 1977 |
|
RAM PAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
November 17, 1977 |
|
RAM PEARY Vs. GAURI
|
April 20, 1977 |
|
RAM PEARY Vs. GAURI
|
March 28, 1977 |
|
RAM PIYARI Vs. BUDH SEN
|
May 19, 1977 |
|
RAM PRAKASH Vs. MOOLCHAND GUPTA
|
March 2, 1977 |
|
RAM PRAKASH AND SONS Vs. SALES TAX OFFICER
|
January 28, 1977 |
|
RAM PRASAD PANDEY Vs. JAGMOHAN LAL SHUKLA
|
March 25, 1977 |
|
Ram Pratap Narain Singh Vs. Munsif Magistrate and others
|
February 28, 1977 |
|
RAM RAJ AND ORS. Vs. STATE AND ORS.
|
February 24, 1977 |
|
RAM SINGH AND SONS ENGINEERING WORKS Vs. STATE OF UTTAR PRADESH
|
January 4, 1977 |
|
RAM SURAT Vs. SHITLA PRASAD
|
November 1, 1977 |
|
RAM SWARUP Vs. STATE
|
February 14, 1977 |
|
RAM SWARUP Vs. STATE OF U.P.
|
February 9, 1977 |
|
RAMA NAND Vs. STATE
|
October 26, 1977 |
|
RAMCHAND AND SONS SUGAR MILLS Vs. STATE OF U P
|
December 5, 1977 |
|
Ramesh Pal Singh Vs. Parininiksha Adhukari, Mainpuri Distt.Co-Operative Bank Ltd.and Another
|
November 3, 1977 |
|
RAMESHWAR DAYAL VAISH Vs. MANI LAL TRIPATHI
|
April 19, 1977 |
|
RAMESHWAR SINGH Vs. STATE OF UTTAR PRADESH
|
July 20, 1977 |
|
RAMJI LAL Vs. RAM SANEHI LAL PANDEY
|
August 9, 1977 |
|
RAMJI LAL Vs. SH. G.K. VERMA, ADDITIONAL DISTRICT
|
April 4, 1977 |
|
RAMJI MAL GOVIND RAM Vs. COMMISSIONER SALES TAX
|
April 6, 1977 |
|
RAMJIDAS Vs. STATE OF U P
|
October 12, 1977 |
|
RAMU Vs. STATE
|
August 23, 1977 |
|
RATAN UDYOG Vs. INCOME TAX OFFICER
|
March 24, 1977 |
|
RAZA TEXTILES LTD Vs. ADDL. JUDGE REVISIONS SALES TAX
|
June 21, 1977 |
|
REGISTRAR OF COMPANIES Vs. KT. FINANCIERS PRIVATE LTD.
|
February 8, 1977 |
|
RIZWAN AHMAD AND ANOTHER Vs. NARENDRA KUMAR GUPTA AND OTHERS
|
October 4, 1977 |
|
ROOP KISHORE SETH Vs. STATE OF U P
|
July 29, 1977 |
|
ROSHAN LAL Vs. STATE
|
August 26, 1977 |
|
S B INDUSTRIES FREEGUNJ Vs. UNITED BANK OF INDIA
|
August 30, 1977 |
|
S D SAIGAL Vs. VIDYA VIJAN
|
August 2, 1977 |
|
S N MISRA Vs. B L RASTOGI
|
September 22, 1977 |
|
S P JAIN Vs. STATE OF U P
|
January 31, 1977 |
|
S S CHAUDHARY Vs. STATE OF UTTAR PRADESH
|
November 1, 1977 |
|
S. HALEEMUDDIN RAHAT MALSEY Vs. U.P. STATE
|
February 9, 1977 |
|
SAFDAR HUSAIN Vs. UNION OFINDIA
|
August 20, 1977 |
|
SAGHIR AHMAD Vs. STATE OF U.P. AND ORS.
|
January 21, 1977 |
|
SAMIULLAH Vs. MOHAMMAD ZAMIL KHAN
|
August 8, 1977 |
|
SANGAM LAL Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1977 |
|
SANT LAL Vs. STATE OF UTTAR PRADESH
|
March 1, 1977 |
|
SANUAL WILLIAM Vs. BIPIN BEHARI LAL
|
July 11, 1977 |
|
SARDAR BALBIR SINGH Vs. ATMA RAM SRIVASTAVA
|
January 27, 1977 |
|
SARDAR TRILOK SINGH Vs. SATYA DEO TRIPATHI
|
February 21, 1977 |
|
SARVADAMAN RAI Vs. DALGANJAN RAI
|
July 15, 1977 |
|
SATYA NARAIN Vs. STATE
|
April 7, 1977 |
|
SATYA VIR SINGH Vs. KEWAL RAM
|
September 12, 1977 |
|
SAYEED AHMED Vs. STATE
|
December 14, 1977 |
|
SETH BANARSI DAS GUPTA Vs. INCOME TAX OFFICER
|
April 29, 1977 |
|
SHAHJAHAN Vs. STATE
|
November 18, 1977 |
|
SHAKUNTALA DEVI Vs. BANWARI LAL
|
August 12, 1977 |
|
SHAMBHU DAYAL Vs. DISTRICT JUDGE RAE BARELI
|
January 4, 1977 |
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SHAMSHUDDIN Vs. STATE OF U P
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December 15, 1977 |
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SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
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August 1, 1977 |
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SHANTI DEVI Vs. PT AMAH NATH SHASTARI
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August 17, 1977 |
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SHANTI DEVI Vs. DR. ATMA DEV AND OTHERS
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August 28, 1977 |
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SHARAD CHAND AND ANOTHER Vs. MUNICIPAL BOARD AND ANOTHER
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January 3, 1977 |
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SHASHI KANT RAI Vs. REGIONAL TRANSPORT AUTHORITY VARANASI REGION
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November 30, 1977 |
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SHEO PRASAD AND ORS. Vs. STATE AND ANR.
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February 3, 1977 |
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SHEO SHANKAR Vs. RATAN CHAND JAIN AND A
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December 20, 1977 |
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SHEORAJI Vs. GRAM SABHA PAKRI NAGAUPUR
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September 14, 1977 |
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SHER SINGH Vs. STATE
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October 6, 1977 |
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SHIV BEHARI SHARMA Vs. ADDL DISTRICT JUDGE KANPUR AND
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October 26, 1977 |
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SHIV NARAIN CHAUDHARI Vs. COMMISSIONER OF WEALTH TAX
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April 11, 1977 |
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SHIV PRATAP SINGH Vs. PREM NARAIN JAISWAL
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August 10, 1977 |
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SHIV SHIV TEWARI Vs. GANESH PRASAD MISRA
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August 19, 1977 |
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SHRI RAM SHAH Vs. MASTAN SINGH
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August 10, 1977 |
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SHUSHMA GIRI Vs. NINTH ADDL DIST JUDGE ALLAHABAD
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February 17, 1977 |
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SHYAM KUMARI Vs. EJAZ AHMAD ANSARI
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April 27, 1977 |
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SHYAM LAL Vs. STATE
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April 8, 1977 |
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Shyam Lal Gupta Vs. Deputy Director of Education, Meerut and others
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November 1, 1977 |
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SHYAM MANOHAR LAL Vs. FOURTH ADDL DIST AND SESSIONS JUDGE
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August 19, 1977 |
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SHYAM NARAIN AHIR Vs. GANESH RAI
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December 3, 1977 |
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SHYAM SINGH NEGI Vs. DISTRICT JUDGE
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April 27, 1977 |
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SIDH NATH SHUKLA Vs. ROOP RANI
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January 18, 1977 |
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SIMILESH KUMAR Vs. GAON SABHA USKAR GHAZIAPUR
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April 5, 1977 |
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SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. S AHMAD
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August 22, 1977 |
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SIR SHADI LAL DISTILLERY AND CHEMICAL WORKS MUZAFFARNAGAR Vs. STATE OF U P
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April 11, 1977 |
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SITAL PRASAD Vs. AFSARI BEGUM
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April 29, 1977 |
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Smt. Deepika Alizabeth Couto Vs. Gabriel Anthony Couto
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October 3, 1977 |
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SMT. DEVKI DEVI TIWARI AND ORS. Vs. RAGHUNATH SAHAI CHATROTH AND ORS.
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August 29, 1977 |
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SMT. ISRARAN BEGUM Vs. IST ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
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October 28, 1977 |
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SMT. KRISHNAWATI AND OTHERS Vs. DISTRICT JUDGE MAINPURI AND OTHERS
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November 24, 1977 |
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SMT. MARIAM AND OTHERS Vs. AKBAR KHAN AND OTHERS
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November 30, 1977 |
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SMT. MAYA SRIVASTAVA Vs. DISTRICT JUDGE AND ORS.
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February 10, 1977 |
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SMT. SHANSI DEVI Vs. LALTA PRASAD SHUKLA AND OTHERS
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October 5, 1977 |
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SMT. SHANTI DEVI Vs. DR. ATMA DEV SHARMA AND ORS.
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August 25, 1977 |
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SMT. URMILA RANI TELANG Vs. THE III ADDITIONAL DISTRICT JUDGE ETAH AND ANOTHER
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September 27, 1977 |
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SOHAN LAL KAPAI Vs. DR. RAKESH CHAND LOHIA AND OTHERS
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December 19, 1977 |
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SOHANLAL BURMAN Vs. STATE OF U P
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March 14, 1977 |
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SOLA MAL JALIM SINGH Vs. COMMISSIONER OF SALES TAX
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March 27, 1977 |
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SRI NIWAS SHUKLA Vs. DINESH BAL DUBEY
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July 25, 1977 |
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SRI RAM KRISHNA MISSION Vs. PARAMANAND
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February 10, 1977 |
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SRI S A JAWWAD Vs. MAQSOOD JAHAN BEGUM
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November 8, 1977 |
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STATE Vs. RADHEY
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November 17, 1977 |
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STATE Vs. ABDUL MALIK
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December 2, 1977 |
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STATE Vs. RAM SWARUP
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December 5, 1977 |
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STATE Vs. BALJEET
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December 20, 1977 |
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STATE Vs. RAKHA
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December 12, 1977 |
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STATE Vs. SHABBIR
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September 12, 1977 |
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STATE ELECTRICITY BOARD U P BANDA Vs. PRAKASH TALKIES
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March 22, 1977 |
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STATE OF U P Vs. BHOLA RAM AND A
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February 10, 1977 |
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STATE OF U P Vs. RAJ BAHADUR
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February 24, 1977 |
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STATE OF U P Vs. SWAMI DAYAL
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August 9, 1977 |
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STATE OF U P Vs. KUNWAR TRIVIKRAM NARAIN SINGH
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July 8, 1977 |
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STATE OF U P Vs. KARAN SINGH
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September 22, 1977 |
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STATE OF U.P. Vs. UTTAM CHAND
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January 31, 1977 |
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STATE OF U.P. Vs. RAJ BAHADUR AND ORS.
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July 24, 1977 |
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STATE OF U.P. AND ORS. Vs. L.J. JHONSON AND ORS.
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December 25, 1977 |
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STATE OF UTTAR PRADESH Vs. SWAMI DAYAL
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June 9, 1977 |
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STEEL ENTERPRISES PVT.LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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September 2, 1977 |
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SUBHASH CHANDRA JAIN Vs. VIDYUT JAIN
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August 19, 1977 |
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SUDAMA PRASAD GUPTA Vs. STATE
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April 26, 1977 |
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SUGGI DEVI Vs. ADDL DISTRICT AND SESSIONS JUDGE MIRZAPUR AND
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December 13, 1977 |
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SUKHA Vs. UNION OF INDIA
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August 11, 1977 |
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SUNIL KUMAR MUKHERJI Vs. KABIRAJ BINDU MADHO BHATTACHARYA AND
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November 18, 1977 |
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SURAJ KUMAR PANDEY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
November 30, 1977 |
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SURAJ PAL Vs. ZILA PARISHAD BANDA
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November 26, 1977 |
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SURESH CHANDRA Vs. STATE OF U P
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August 8, 1977 |
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SURYA MANI TEWARI Vs. STATE OF U P
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January 10, 1977 |
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SUSHIL CHANDRA Vs. BHOOP KUNWAR
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April 18, 1977 |
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SUSHIL KUMAR AGARWAL Vs. A. PRASAD AND ANOTHER
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November 18, 1977 |
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SWAMI DIN Vs. STATE OF UTTAR PRADESH
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July 26, 1977 |
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SWAMI NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
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February 7, 1977 |
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SWARAN KUMAR Vs. PARME
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March 1, 1977 |
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SYED HALEEMUDDIN BAHAT MAULAEY Vs. STATE OF UTTAR PRADESH
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February 9, 1977 |
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SYED MOHD IDRIS Vs. FIRST ADDITIONAL DISTRICT JUDGE
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January 6, 1977 |
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TAHSILDAR Vs. SHYAM LAL
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February 25, 1977 |
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TARA CHAND Vs. STATE
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August 23, 1977 |
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TEJ NARAIN Vs. STATE
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November 23, 1977 |
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THE SUPERINTENDENT OF POLICE AND ORS. Vs. PADAM SINGH AND ORS.
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August 24, 1977 |
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TILAK SINGH Vs. STATE
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January 21, 1977 |
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TOWN AREA COMMITTEE Vs. RAJENDRA KUMAR
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October 31, 1977 |
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TRIBHUWAN SINGH Vs. STATE
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March 23, 1977 |
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TRILOK SINGH Vs. JAMUNA DEVI
|
November 1, 1977 |
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TULSHI RAM Vs. STATE
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July 27, 1977 |
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TUNGAL RAM Vs. LEELAWATI
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September 13, 1977 |
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U P STATE ELECTRICITY BOARD Vs. MAHMOOD HASAN KHAN
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August 20, 1977 |
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U P STATE ELECTRICITY BOARD Vs. LAKSHMI DEVI SEHGAL
|
May 2, 1977 |
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U P STATE ROAD CORPORATION Vs. STATE OF U P
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July 20, 1977 |
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U P STATE ROAD TRANSPORT CORPORATION MEERUT Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
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May 18, 1977 |
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U.P. STATE Vs. RAM NATH JAIDKA AND ORS.
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July 26, 1977 |
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UDAI BIR SINGH Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES ETAH
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April 29, 1977 |
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UDAI PRATAP Vs. U P STATE FINANCIAL CORPORATION VARANASI BRANCH AND
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November 23, 1977 |
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UMA SHANKAR DIXIT Vs. STATE OF U P
|
August 24, 1977 |
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UNION OF INDIA Vs. SAHAB SINGH
|
February 9, 1977 |
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UNION OF INDIA Vs. RATAN
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December 14, 1977 |
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UNION OF INDIA AND ORS. Vs. RAJENDRA PRASAD SRIVASTAVA
|
March 4, 1977 |
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UTTAR PRADESH CINEMA EXHIBITORS FEDERATION Vs. STATE OF UTTAR PRADESH
|
March 23, 1977 |
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UTTAR PRADESH STATE ELECTRICITY BOARD Vs. GOEL ELECTRIC STORES, CHANDIGARH
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May 12, 1977 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
|
December 20, 1977 |
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VED PARKASH Vs. THE IIIRD ADDITIONAL DISTRICT JUDGE, MAINPURI AND OTHERS
|
May 19, 1977 |
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VIBHUTI SINGH Vs. DAMARI LAL
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December 14, 1977 |
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VIDYA RAM Vs. STATE
|
February 15, 1977 |
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VIDYA SAGAR SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT AND A
|
December 17, 1977 |
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VIMAL KISHORE KHANNA Vs. GANESH BEHARI AND ORS.
|
September 6, 1977 |
|
VINEET KUMAR Vs. BHAGWANDEI
|
April 5, 1977 |
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VINEET KUMAR Vs. BHAGWAN DEI
|
September 2, 1977 |
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VIRENDRA PAL SINGH Vs. STATE OF U.P. AND ORS.
|
September 13, 1977 |
|
VISHWA BANDHU GUPTA Vs. STATE OF UTTAR PRADESH
|
December 8, 1977 |
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VISHWA NATH Vs. MAHARAJI
|
March 23, 1977 |
|
WAQAR AHMAD Vs. STATE OF U P
|
December 6, 1977 |
|
YADAV RAM Vs. LAMAN SINGH BISHT
|
November 1, 1977 |
|
YASPAL OBEROI Vs. DISTRICT JUDGE, KAMAON, NAINITAL
|
January 11, 1977 |
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ZAKIR Vs. MOHAMMAD HUSSAIN KHAN
|
May 17, 1977 |
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ZAKIR Vs. MOHAMMAD HUSSAIN KHAN
|
May 11, 1977 |
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ZILA PARISHAD Vs. K C SAXENA
|
September 6, 1977 |
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ZILA PARISHAD, KANPUR AND ANOTHER Vs. RAM BHAROSEY AWASTHI
|
May 2, 1977 |