REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.S.H.P. ASSOCIATION AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION, AGRA REGION, AGRA	December 17, 1976
ABDUL HAKEEM Vs. UNION OF INDIA	March 25, 1976
ABDUL HAMEED Vs. VII ADDL DISTT AND SESSIONS JUDGE KANPUR AND A	March 2, 1976
ABDUL MOID Vs. STATE	September 23, 1976
ABDUL QAYUM Vs. STATE	January 12, 1976
ABDUL RASHID Vs. REGIONAL TRANSPORT AUTHORITY	March 31, 1976
ABDUL WAHAB Vs. DISTRICT JUDGE, MEERUT AND ORS.	April 13, 1976
ABHINANDAN LAL Vs. IIND ADDITIONAL DIST JUDGE ETAH	September 15, 1976
ACHAL SINGH Vs. COMMISSIONER OF SALES TAX	May 17, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GAURI VISHWANATH DAL MILLS	May 19, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SWADESHI CLOTH DEALERS LTD	April 16, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHABIR RICE AND DAL MILLS	April 27, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETH DEVI CHAND AND SONS	May 21, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MODI ROLLING SHUTTER INDUSTRIES	April 7, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAXMI NIGAM	April 7, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FARRUKHABAD COLD STORAGE P LIMITED	September 16, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KAMLAPAT MOTI LAL	September 23, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALLAHABAD MILLING CO	October 7, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIMLA MALI SMT	November 4, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. M/S. LAKSHMI SUGAR MILLS.	November 16, 1976
ADHIN SINGH Vs. ADHIN SINGH	May 10, 1976
AHUJA S K Vs. CENTRAL BOARD OF DIRECT TAXES	May 11, 1976
AIR GASES MAZDOOR SANGH Vs. INDIAN AIR GASES LTD	December 20, 1976
AJAB SINGH Vs. GOCBAR KRISHI INTERMEDIATE COLLEGE AND OTHERS	April 28, 1976
AKHLAQ ALI KHAN Vs. NARENDRA	January 21, 1976
AKHTAR ALI Vs. STATE	December 1, 1976
AKHTAR HASAN Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR	December 17, 1976
ALEY AHMAD ABIDI Vs. DIST INSPECTOR OF SCHOOLS ALLAHABAD	October 15, 1976
ALLAH DIN Vs. RUKMANI DEVI	July 20, 1976
ALLAHABAD BANK LTD Vs. RANA SHEO AMBER SINGH	March 11, 1976
ALLEEMUDDIN AND ANR. Vs. HAJI BASHIR AHMAD AND ORS.	August 23, 1976
AMAR NATH MEHROTRA Vs. DISTRICT JUDGE ALLAHABAD	May 19, 1976
AMIR HUSAIN AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	April 26, 1976
AMJAD ALI NAZIR ALI Vs. COMMISSIONER OF INCOME TAX	April 29, 1976
ANAND SARAN ANOOP SARAN Vs. COMMISSIONER OF SALES TAX	August 27, 1976
ANAND SWARUP MISRA Vs. INDIAN TURPENTINE AND ROSIN CO	December 1, 1976
ANMOL SINGH Vs. STATE OF UTTAR PRADESH	December 22, 1976
ANUGARH NARAIN SINGH Vs. COMMISSIONER ALLD DIVISION AND	January 21, 1976
ASHARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P AND	February 11, 1976
ASHOK CINEMA CHOUK, LUCKNOW Vs. STATE OF UTTAR PRADESH	February 16, 1976
ASHOK KUMAR Vs. GAYA LAL	September 1, 1976
ASHOK KUMAR SINHA Vs. LUCKNOW UNIVERSITY LUCKNOW	October 11, 1976
AWADESH NARAIN PANDEY Vs. CENTRAL BANK OF INDIA	July 7, 1976
AYUB ALI KHAN Vs. HASEENA BANO	August 31, 1976
B K BOSE Vs. COURT OF PRESCRIBED AUTHORITY ALLAHABAD	October 4, 1976
B P TANDON Vs. NAWAB MEHDI ALI KHAN	September 6, 1976
B.L. KAPOOR Vs. STATE OF U.P. AND ANOTHER	January 20, 1976
BABOO ALIAS AKBAR HUSAIN Vs. STATE	November 18, 1976
BABU LAL PATHAK AND ORS. Vs. CHIEF JUDICIAL MAGISTRATE AND ORS.	August 11, 1976
BABU RAM Vs. MOHAMMAD ALI AND ORS.	November 10, 1976
BABU RAM Vs. RAM NATH AND A	May 20, 1976
BABU RAM GUPTA AND ANOTHER Vs. STATE	November 22, 1976
BADAN SINGH Vs. STATE OF U P	March 31, 1976
BADSHAH ALI Vs. COMMISSIONER LUCKNOW DIVISION	March 11, 1976
BAIJNATH SINGH Vs. BOARD OF REVENUE U P ALLAHABAD	November 9, 1976
BAL KRISHNA Vs. VIJAI LAXMI KHANNA	December 17, 1976
BAL MUKUND AGRAWAL Vs. DISTRICT JUDGE AND ORS.	December 23, 1976
BALA CHARAN AND ORS. Vs. STATE OF UTTAR PRADESH THROUGH THE DEPUTY COMMISSIONER AND ORS.	May 11, 1976
BALBIR SINGH Vs. KALAWATI	March 1, 1976
BALESHWAR PRASAD SRIVASTAVA Vs. SITA DEVI	March 10, 1976
BALI RAM ALIAS BALLI Vs. UNION OF INDIA	December 23, 1976
BALI RAM ALIAS BALLI AND ORS Vs. STATE	December 23, 1976
BAMESH CHANDER Vs. STATE OF UTTAR PRADESH	May 13, 1976
BANARSIDAS GUPTA Vs. COMMISSIONER, ROHILKHAND DIVISION, BAREILLY AND OTHERS	January 6, 1976
BANNEY KHAN Vs. CHIEF INSPECTOR OF STAMP U P	May 21, 1976
BANWARI DAS GANPAT LAL Vs. COMMISSIONER OF SALES TAX	February 23, 1976
BAQAR ALI Vs. STATE	April 27, 1976
BHADRA KUMAR JAIN Vs. STATE	October 18, 1976
BHAGWAT PRASAD Vs. DAMODAR DAS	February 10, 1976
BHAGWATI DEVI Vs. RADHEY SHYAM AND	July 26, 1976
BHAGWATI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 12, 1976
BHAHMAWATI DEVI Vs. STATE OF U P	November 22, 1976
BHAIRO NATH UCHTAR MADHYAMIK VIDYALAYA Vs. MARKANDEY SINGH	July 9, 1976
BHAJANLAL GANGA NATH Vs. JAGDISH PRASAD	September 27, 1976
BHANWAR SINGH Vs. STATE	November 22, 1976
BHAWANI SHANKAR LAL SRIVASTAVA Vs. SAMIULLAH KHAN AND	March 8, 1976
BHOLA RAM AND SONS Vs. UNION OF INDIA (UOI) AND ORS.	October 27, 1976
BINDBASNI Vs. STATE OF U P	March 31, 1976
Bishan Dass Vs. State	October 4, 1976
Bishwanath Vs. Tilakdhari and others	July 23, 1976
BRIJ BEHARI DAS Vs. STATE OF UTTAR PRADESH	January 20, 1976
BRIJ BEHARI LAL SAXENA Vs. UNION OFINDIA	May 3, 1976
Brij Lal Vs. State	May 3, 1976
BRIJ MOHAN Vs. STATE OF U P	January 19, 1976
BRIJRAJ SINGH Vs. STATE	November 24, 1976
BRITISH INDIA ORPORATION LTD Vs. STATE OF U P	April 23, 1976
BUDH SAGAR Vs. RAJESHWAR	August 6, 1976
CH ANANT RAM KATIYAR Vs. PRESCRIBED AUTHORITY AGRA AND A	February 13, 1976
CHABBEL DASS AND CO SULTANPUR Vs. STATE OF U P	July 23, 1976
CHAMELI DEVI Vs. MEWA	May 21, 1976
CHAND PRAKASH NATH MISRA Vs. PREM SUNDARI AND A	December 6, 1976
CHANDRA KUMAR SAH Vs. DISTRICT JUDGE	January 9, 1976
CHANDRA MUKHI DEVI Vs. NAGAR MAHAPALIKA LALBAGH	May 4, 1976
CHANDRA NATH Vs. MOOL CHAND	March 10, 1976
Chandra Sahai and others Vs. Rama Shankar	April 29, 1976
CHANDRA SEN JAIN Vs. DISTRIT JUDGE	April 14, 1976
CHANGI Vs. MANNI	December 20, 1976
CHANNU RAM HEM RAJ AND OTHERS Vs. STATE OF U.P. AND ANOTHER	April 5, 1976
CHARAA SINGH Vs. STATE	December 22, 1976
CHAUBEY SUSHIL CHANDRA Vs. RAJ BAHADUR	September 20, 1976
CHAUDHARAIN ALIAS SUNDAR DEVI Vs. MAHABIR PRASAD	September 1, 1976
CHEEKAY PHARMACY DISTRIBUTORS AMROHA Vs. INCOME TAX OFFICER B WARD MORADABAD	January 5, 1976
CHHABINATH RAI Vs. PRINCIPAL ADARSH HIGHER SECONDARY SCHOOL GHAZIPUR AND	January 28, 1976
CHHAKKI LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE MAINPURI	October 11, 1976
CHHIDDOO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 17, 1976
CHHOTE LAL JAISWAL Vs. SALES TAX OFFICER GORAKHPUR	December 3, 1976
CHHOTEY LAL Vs. UNION OFINDIA	August 19, 1976
CHHOTEYLAL LOHIYA Vs. BINDRA PRASAD	August 13, 1976
CHOKHEY LAL Vs. GANESHI LAL	March 19, 1976
CHUNNI LAL GOYAL S\|O SRI BAL MUKUND R\|O MOTI KATRA AGRA Vs. STATE OF U P	January 14, 1976
COMMISSIONER OF INCOME TAX Vs. G L TEXTILES	January 6, 1976
COMMISSIONER OF INCOME TAX Vs. SAYEED AHMAD SHARIF AHMAD	February 17, 1976
COMMISSIONER OF INCOME TAX Vs. RAM CHAND AND SONS	May 11, 1976
COMMISSIONER OF INCOME TAX Vs. MANGIRAM GOPI CHAND	April 16, 1976
COMMISSIONER OF INCOME TAX Vs. JWALA PD RADHA KISHAN	April 23, 1976
COMMISSIONER OF INCOME TAX Vs. MIR SUBHA HARI BHAKTA	July 7, 1976
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL MADAN MOHAN	July 7, 1976
COMMISSIONER OF INCOME TAX Vs. RAGHUNANDAN SARAN	August 23, 1976
COMMISSIONER OF INCOME TAX Vs. SAHARANPUR ELECTRIC SUPPLY COMPANY LIMITED	August 27, 1976
COMMISSIONER OF INCOME TAX Vs. LAHORE WATCH CO	October 7, 1976
COMMISSIONER OF INCOME TAX Vs. MOTILAL PADAMPAT SUGAR MILLS CO P LIMITED	October 20, 1976
COMMISSIONER OF INCOME TAX Vs. RAJA MOHAMMAD MUSTAFA ALI KHAN	October 14, 1976
COMMISSIONER OF INCOME TAX Vs. KUNJ BEHARI LAL GUPTA	December 1, 1976
COMMISSIONER OF INCOME TAX Vs. M/S. KHARAG SEN JWALA PD.	July 5, 1976
COMMISSIONER OF INCOME TAX Vs. M/S. BRIJ RATAN LAL BOOP KISHORE.	May 21, 1976
COMMISSIONER OF INCOME-TAX Vs. CHANDRA & CO.	February 17, 1976
COMMISSIONER OF INCOME-TAX Vs. MIR SUBHA HARI BHAKTA	March 7, 1976
COMMISSIONER OF INCOME-TAX, DELHI-I, NEW DELHI Vs. HANSRAJ GUPTA CO (P ) LTD DELHI	March 26, 1976
COMMISSIONER OF SALES TAX Vs. KIRAN METAL MANUFACTURING WORKS.	September 23, 1976
COMMISSIONER OF SALES TAX Vs. BAKHTAWAR SINGH BHAWAR SINGH	September 2, 1976
COMMISSIONER OF SALES TAX Vs. PILOT SHOE FACTORY	September 28, 1976
COMMISSIONER OF SALES TAX Vs. SACHA RAM RAM LAKHAN	September 16, 1976
COMMISSIONER OF SALES TAX Vs. HAR DAHAI MAL GULZARI LAL	July 20, 1976
COMMISSIONER OF SALES TAX Vs. MATHURA DAS RAM SARAN DAS	July 9, 1976
COMMISSIONER OF SALES TAX Vs. JANTA BISCUIT FACTORY	August 4, 1976
COMMISSIONER OF SALES TAX Vs. HAR PRASAD AYODHYA PRASAD	August 2, 1976
COMMISSIONER OF SALES TAX Vs. CHWALA STORES	April 26, 1976
COMMISSIONER OF SALES TAX Vs. KANPUR ENGINEERING STORES	January 30, 1976
COMMISSIONER OF SALES TAX Vs. NIAZIA ELECTRIC WORKS	January 5, 1976
COMMISSIONER OF SALES TAX Vs. LAKHI MAL	March 1, 1976
COMMISSIONER OF SALES TAX Vs. SHAH KAMRAJ SUMER MAL	March 2, 1976
COMMISSIONER OF SALES TAX Vs. GULAB CHAND PHOOL CHAND	April 2, 1976
COMMISSIONER OF SALES TAX Vs. HARI BHAGWAN BASDEO	March 23, 1976
COMMISSIONER OF SALES TAX U P Vs. MURLI DHAR SHYAM SARAN	February 2, 1976
COMMISSIONER OF SALES TAX U P Vs. JASSU RAM BAKERY DEALER	August 2, 1976
COMMISSIONER OF SALES TAX U P Vs. AGRAWAL TIN SUPPLY COMPANY	July 23, 1976
COMMISSIONER OF SALES TAX U P Vs. MEWALAL KEWAL KISHORE	July 27, 1976
COMMISSIONER OF SALES TAX U P Vs. SHAHID HUSAIN RAKESH KUMAR	July 9, 1976
COMMISSIONER OF SALES TAX U P Vs. RAJAN CANE CRUSHER	May 19, 1976
COMMISSIONER OF SALES TAX U P Vs. DIWARI LAL GANGA PRASAD	September 20, 1976
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. HARISH CHANDRA	September 16, 1976
COMMISSIONER OF SALES TAX UTTAR PRADESH Vs. RAMJI PRASAD AGARWAL	September 10, 1976
COMMISSIONER OF SALES-TAX, U.P., LUCKNOW Vs. M/S. SHYAM LAL AND SONS.	April 8, 1976
COMMISSIONER OF WEALTH TAX Vs. GAUR HARI SINGHANIA DR	October 6, 1976
COMMISSIONER OF WEALTH TAX Vs. SRIPAT SINGHANIA	December 14, 1976
COMMISSIONER OF WEALTH TAX Vs. SHEO KUMAR GUPTA	July 6, 1976
COMMISSIONER OF WEALTH TAX Vs. RAM NARAIN AGRAWAL	March 26, 1976
COMMISSIONER SALES TAX U P Vs. CHAWLA STORES	April 26, 1976
COMMISSIONER SALES TAX UTTAR PRADESH Vs. TIKA RAM ARHTI	July 28, 1976
COMMISSIONER SALES TAX UTTAR PRADESH Vs. BECHU RAM KISHORILAL	January 29, 1976
COMMISSIONER SALES-TAX, U.P., LUCKNOW Vs. M/S. MEHBOOBA BEGAM.	April 2, 1976
CONTROLLER OF ESTATE DUTY Vs. CHAMAN LAL BERY	May 19, 1976
DAYA RAM Vs. CHIRAUNJI LAL	November 19, 1976
DAYAWATI Vs. CHAMPA RAM	March 30, 1976
DEBI PRASAD Vs. ADDL DISTRICT JUDGE MUZAFFARNAGAR	February 25, 1976
DEEP CHAND Vs. BABU RAM	May 21, 1976
DEEP NARAIN SINGH Vs. STATE OF U P	April 27, 1976
Deo Nath Vs. City Board, Shahjahanpur and others	October 28, 1976
DEORIA SUGAR MILLS LTD Vs. DEPUTY LABOUR COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD	May 5, 1976
DEORIA SUGAR MILLS LTD Vs. STATE OF U P	April 28, 1976
DEOTA DEEN Vs. STATE OF UTTAR PRADESH	February 20, 1976
DEVIPRASAD GUPTA Vs. ABDUL KHALIQ	August 30, 1976
DEWAN KIRPA RAM RADHA KISHAN Vs. HARI KISHAN DASS	May 11, 1976
DHARAM DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	August 25, 1976
DILDAR HUSAIN Vs. ALI HUSAIN	April 30, 1976
DILDAR KHAN Vs. STATE OF U P	March 23, 1976
DINA NATH Vs. STATE	December 8, 1976
DINESH CHANDRA SRIVASTAVA Vs. STATE OF U P	October 26, 1976
DINESH KUMAR Vs. STATE OF U P	December 3, 1976
DIVISIONAL ENGINEER HEAD QUARTERS Vs. DURGESH KUMAR	April 27, 1976
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY AND Vs. R B HANIFI	May 4, 1976
DR. JATENDRA KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE, MORADABAD	July 23, 1976
DR. M.D. MISRA Vs. SMT. VEERA RAFI	October 6, 1976
DULEY SINGH Vs. STATE OF U P	October 20, 1976
DULI SINGH Vs. STATE OF U P	November 15, 1976
DULLAN PRASAD Vs. RAJESHWARI BIBI	October 14, 1976
DURGA DEVI Vs. DISTRICT AND SESSIONS JUDGE DEHRADUN	July 27, 1976
DWARAKA PRASAD BHARDWAJ Vs. STATE OF U P	May 19, 1976
DWARIKA Vs. SUB-DIVISIONAL OFFICER AND ORS.	April 23, 1976
DWARIKA PRASAD Vs. SAVITRI DEVI	February 23, 1976
E E DAYAL Vs. PHOOL MANI DAYAL	August 30, 1976
FAKHRUDDIN Vs. STATE	February 6, 1976
FIDA ALI Vs. AMROHA SAHKARI KRAYA VIKARAYA SAMITI LTD	August 12, 1976
G V MASSEY Vs. E C DANIEL	March 9, 1976
GAJADHAR SINGH Vs. HANWANT SINGH	November 11, 1976
GAJEY PAL SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD	November 16, 1976
GANDHI ASHRAM Vs. DISTRICT JUDGE, MUZAFFARNAGAR	August 24, 1976
GANESH Vs. STATE	February 13, 1976
GANESH SHANKAR DWIVEDI Vs. VICE CHANCELLOR KANPUR UNIVERSITY AND	February 25, 1976
GANESHI LAL Vs. RASOOL FATIMA	May 13, 1976
GANGA PRASAD SARRAF Vs. SUKRA	November 17, 1976
GANGA RAM Vs. UNION OF INDIA	August 20, 1976
GAYA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ETAH	July 21, 1976
GHANSHYAM DAS CHAUDHARY Vs. HARGOVIND TAMOLI	February 10, 1976
Ghanshyam Dass Chaudhary Vs. Hargovind Tewari and another	February 2, 1976
GHARAM PRASAD MUKHTAR Vs. LALA RAJ NARAIN AND OTHERS	August 25, 1976
GHOSH H B Vs. COMMISSIONER OF INCOME TAX	May 20, 1976
GIRISH CHANDRA Vs. UNION OF INDIA	October 5, 1976
GIRJA SHANKER Vs. PA	January 10, 1976
GOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI AND	July 29, 1976
GOPAL Vs. STATE	October 8, 1976
GOPI NATH MADAN MOHAN AND ANR. Vs. KISHORIA AND ORS.	November 23, 1976
GUDARI Vs. UNION OF INDIA	October 20, 1976
GUDARI AND ORS Vs. STATE	October 20, 1976
GULAB CHAND PANDEY Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI	November 25, 1976
GULAB SINGH Vs. STATE	November 23, 1976
Gulzar Singh Vs. Bal Kishan Singh	October 8, 1976
GUPTA COLD STORAGE Vs. INCOME TAX OFFICER	December 17, 1976
GYASA Vs. RISALO	August 25, 1976
HAJI ABDUL SAMAD Vs. JALAL UDDIN AND OTHERS	November 7, 1976
HAKIM ALI AND ANR. Vs. BOARD OF REVENUE AND ORS.	November 17, 1976
HANS GOPAL Vs. SURESH CHANDRA SAHAI	August 8, 1976
HANUMAN RAM AUDAN RAM Vs. COMMISSIONER OF INCOME TAX	August 26, 1976
HAR BILAS SHARMA Vs. FIRST ADDITIONAL DISTRICT JUDGE MATHURA	October 13, 1976
HAR PAL Vs. STATE OF U P	November 15, 1976
HARBANS SINGH Vs. DISTRICT JUDGE BALLIA	August 26, 1976
HARDAYAL Vs. UNION OF INDIA	March 8, 1976
HARI LAL ARYA Vs. STATE OF U P	December 15, 1976
HARI NARAIN Vs. WILLIAMS	February 2, 1976
HARI OIL MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	July 6, 1976
HARI RAM Vs. SIYA RAM	December 22, 1976
HARI SHANKAR Vs. STATE	November 8, 1976
HARI SHANKAR JAIN Vs. EXECUTIVE ENGINEER RURAL ELECTRIFICATION DIVISION	October 11, 1976
HARI SHANKER GAURI SHANKER Vs. COMMISSIONER OF INCOME TAX	April 27, 1976
HARI SHANKER TIWARI Vs. UNION OF INDIA	November 19, 1976
HARICHAND RATTAN CHAND AND CO Vs. COMMISSIONER OF SALES TAX U P	July 22, 1976
HARISH CHANDRA Vs. CHANDRA SHEKHAR	January 27, 1976
HARISH CHANDRA Vs. STATE OF U.P.	December 21, 1976
HARNAM DAS Vs. STATE OF U.P.	December 15, 1976
HEM LATA JOSHI Vs. J P KULSHRESHTHA	September 21, 1976
HET RAM Vs. STATE	March 31, 1976
HET RAM AND ANR. Vs. STATE	December 23, 1976
HINCH NARAIA AND ORS. Vs. STATE OF UTTAR PRADESH	December 21, 1976
HIND LAMPS LTD. Vs. UNION OF INDIA	December 16, 1976
HINDU KANYA PATHSHALA INTER COLLEGE Vs. RAM SWAROOP GOEL	April 29, 1976
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. STATE OF UTTAR PRADESH	November 17, 1976
HIRA LAL Vs. RANJIT SINGH	April 8, 1976
I T C LIMITED Vs. UNION OF INDIA	December 16, 1976
I.P. TYAGI, FOOD INSPECTOR Vs. STATE AND ANOTHER	October 13, 1976
IBRAT HUSAIN Vs. FOURTH ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR	October 13, 1976
IMAMUDDIN Vs. BOARD OF REVENUE U P ALLAHABAD	December 9, 1976
INDER DEO SINGH Vs. UNION OF INDIA	April 27, 1976
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. GOVERNMENT OF U P	April 22, 1976
INDUSTRIAL WEAVERS COOPERATIVE SOCIETY LTD Vs. COLLECTOR HARDOI	March 22, 1976
J K OIL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 13, 1976
J K RAYON WORKERS UNION Vs. J K RAYON CO LTD	April 23, 1976
J M DUTTA Vs. STATE	November 5, 1976
J P KULSHRESHTHA Vs. CHANCELLOR ALLAHABAD UNIVERSITY LUCKNOW	January 12, 1976
J. N. SINGH AND CO PVT. LTD. Vs. S. N. SAXENA AND OTHERS	January 29, 1976
J.K. SYNTHETICS LTD. Vs. R.D. SAXENA, DIRECTOR OF INVESTIGATION AND ORS.	April 16, 1976
J.P. DWIVEDI Vs. CHIEF ENGINEER, P.W.D. AND ORS.	May 17, 1976
JAGANNATH BAGLA AND OTHERS Vs. STATE OF U.P. THROUGH THE DISTRICT MAGISTRATE, KANPUR	February 17, 1976
JAGANNATH PRASAD Vs. COMMISSIONER OF INCOME TAX	September 23, 1976
JAGARNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P CAMP AT GORAKHPUR	May 11, 1976
JAGAT NARAIN SRIVASTAVA Vs. SITA RAM SHARMA	July 27, 1976
JAGAT NATH WAHAL Vs. U P STATE ROAD TRANSPORT CORPORATION	November 5, 1976
JAGDAMBA AND ORS. Vs. GRAM SAMAJ AND ANR.	July 16, 1976
JAGDISH CHANDRA YADAV Vs. I ADDITIONAL DISTRICT JUDGE ALLAHABAD	September 3, 1976
JAGDISH NARAIN BHATNAGAR Vs. ADDITIONAL DISTRICT JUDGE I BAREILLY	January 19, 1976
JAGDISH PRASAD Vs. UNION OF INDIA (UOI) AND ORS.	November 30, 1976
JAI GOPAL Vs. STATE	May 3, 1976
JAI PRAKASH MITTAL Vs. STATE	July 22, 1976
JALAUN DISTRICT COOPERATIVE BANK LTD Vs. DY REGISTRAR COOPERATIVE SOCIETIES	April 13, 1976
JAMSHED Vs. STATE OF U P	January 9, 1976
JAMUNA DAS RAM KISHAN Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH	May 20, 1976
JAMUNA OIL MILLS ALLAHABAD Vs. PRADEEP TANDON	May 5, 1976
JAMUNA PRASAD JAISWAL Vs. K K ROY	February 12, 1976
JASWANT SINGH Vs. STATE OF UTTAR PRADESH	July 10, 1976
JASWANT SINGH Vs. CANTONMENT BOARD MEERUT	November 19, 1976
Jaswant Singh Vs. State	November 2, 1976
JAYANTI PRASAD Vs. TRILOK CHAND JAIN AND	July 12, 1976
JEETAM SINGH Vs. STATE	July 19, 1976
JHANDESHWAR PRASAD DWIVEDI Vs. CHIEF ENGINEER P W D U P LUCKNOW	May 17, 1976
JITAI Vs. STATE	December 3, 1976
K C SACHDEVA Vs. STATE	January 12, 1976
KAILASH CHAND JAIN Vs. THE STATE OF U.P. AND ANOTHER	August 20, 1976
KALI CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	July 8, 1976
KALIKA Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	May 18, 1976
KAMAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX	May 17, 1976
KAMALA SHANKER UPADHYA Vs. STATE ELECTRICITY BOARD U P	August 11, 1976
KAMTA PRASAD Vs. BEHARI LAL	October 27, 1976
KANPUR NATIONAL SUPPLY CO., KANPUR Vs. COMMISSIONER OF INCOME-TAX, KANPUR.	January 8, 1976
KANT SHASTRI Vs. STATE OF U P	October 12, 1976
KAPOOR CHAND Vs. HAZARI LAL	November 10, 1976
KARAM CHAND Vs. BALMUKUND AND	March 29, 1976
KEAHAVA PRASAD GUPTA ALIAS BABU LAI GUPTA AND ANR. Vs. TARKESHWAR RAM	October 14, 1976
KEDAR NATH Vs. RAJA RAM	April 14, 1976
KESHO DEO Vs. STATE OF U.P.	August 16, 1976
KHACHAR MAL Vs. STATE OF U P	May 20, 1976
KHARAK SINGH Vs. CHETAN PRAKASH	July 19, 1976
KISHAN LAL Vs. STATE	January 5, 1976
KISHORE Vs. KALLI	December 10, 1976
KM. BILQUEES BEGUM Vs. 1ST ADDITIONAL DISTRICT JUDGE, KANPUR	August 27, 1976
KRISHAN CHANDRA NARAIN JAUHARI Vs. STATE OF U P	May 21, 1976
KRISHNA BRICKS FIELD Vs. SALES TAX COMMISSIONER	August 16, 1976
KRISHNA MISRA Vs. STATE OF U P	April 13, 1976
KRISHNA RAO PALNE Vs. PRAMILA BAI	January 6, 1976
KUSHAL PAL SINGH Vs. STATE OF U P	December 10, 1976
Lajjaram Lalam Vs. State of Uttar Pradesh and others	September 27, 1976
Lakhan Singh and others Vs. State	September 23, 1976
LAKSHMI SHANKER MISRA Vs. FIRST ADDL DISTRICT JUDGE ALLAHABAD AND	September 7, 1976
LAKSHMIRATAN COTTON MILLS Vs. ADDL. COMMISSIONER OF INCOME-TAX.	August 13, 1976
LALA SRI RAM Vs. DHANI RAM GUPTA	April 16, 1976
LALJI TANDON Vs. UNION OFINDIA	February 4, 1976
LALLAN YADAV Vs. THE SECOND ADDITIONAL DISTRICT JUDGE, ALLAHABAD	August 12, 1976
Lallan Yadav Vs. Krishna Devi	April 29, 1976
LALLU SINGH Vs. STATE	March 8, 1976
LALMAN Vs. STATE OF UTTAR PRADESH	February 16, 1976
LAXMI NARAIN Vs. JHABBOO	April 1, 1976
LIFE INSURANCE CORPORATION OF INDIA Vs. SECOND ADDITIONAL DISTRICT JUDGE	March 23, 1976
LIFE INSURANCE CORPORATION OF INDIA Vs. THE DISTRICT JUDGE, DEHRA DUN	July 20, 1976
LILAWATI Vs. ADDL DISTT JUDGE MUZAFFAR NAGAR AND	April 6, 1976
LOTAN Vs. UNION OF INDIA	May 10, 1976
M P CHAUDHARY Vs. STATE OF UTTAR PRADESH	February 26, 1976
M/S. BANARSI DAS, GANPAT LAL Vs. THE COMMISSIONER OF SALES-TAX.	February 23, 1976
M/S. DAMROO LAL RAJJU LAL, LALITPUR, JHANSI Vs. THE C.S.T., U.P., LUCKNOW.	April 7, 1976
M/s. Uttarakhand Forest Co., Niranjanpur, Dehradun Vs. State of U.P. and others	April 12, 1976
MADAN KUMAR Vs. HARI NARAIN AGRAWAL	August 3, 1976
MADAN LAL DUA Vs. III ADDL. DISTT. JUDGE AND ORS.	September 27, 1976
MADHO PRASAD Vs. COMMISSIONER OF INCOME TAX	August 12, 1976
MAHABIR PRASAD Vs. THE IIND ADDITIONAL DISTRICT JUDGE, MUZZAFARNAGAR	October 27, 1976
MAHABIR PRASAD AMRIT LAL Vs. COMMISSIONER OF SALES TAX	February 26, 1976
MAHADEO Vs. UMARAJ DEAD	March 19, 1976
MAHADEV RAM BY L. R. S. Vs. SMT. BINDA DEVI	August 24, 1976
MAHAVIR PRASAD AMRIT LAL Vs. COMMISSIONER OF SALES TAX U P	February 26, 1976
MAIKU LAL Vs. DWARIKA PRASAD AND A	February 27, 1976
MAJJA CHAUDHURI Vs. SOHAN LAL	February 18, 1976
MANGAL Vs. STATE OF U P	December 22, 1976
MANGAL PRASAD Vs. KRISHNA KUMAR MAHESHWARI	November 19, 1976
MANMOHAN SINGH Vs. MAHINDRA KAUR	March 25, 1976
MANOHAR LAL Vs. RAJESHWARI DEVI	March 31, 1976
MANUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH	March 18, 1976
MASTER SHIVARAJ SINGH Vs. BANKEY LAL	March 12, 1976
MATA BADAL PANDEY Vs. BOARD OF REVENUE	March 24, 1976
MATH SAUNA Vs. KEDAR NATH	July 9, 1976
MATREJA AND CO Vs. COMMISSIONER OF INCOME TAX	July 26, 1976
Mayawati Vs. Dharam Pal Sharma and another	September 22, 1976
MIRZA ABID KAZIM HUSAIN Vs. MIRZA NASIR HUSSAIN	April 1, 1976
MISRA V P Vs. COMMISSIONER OF INCOME TAX	September 1, 1976
MITHAN LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	January 5, 1976
MODI INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	April 22, 1976
MOHAMMAD AYUB AND SONS Vs. COMMISSIONER OF SALES TAX	March 12, 1976
MOHAMMAD HABIB Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	November 24, 1976
MOHAMMAD KHAN HANIF KHAN Vs. SHAMIM BEGUM	May 17, 1976
MOHAMMAD MOBIN AND ANOTHER Vs. MOORAJ MAL AND ANOTHER	March 10, 1976
MOHAMMAD NAZIR Vs. HAJI ABDUL SHAKUR	April 8, 1976
MOHAMMAD NAZIRUL HAQ Vs. DEPUTY TRANSPORT COMMISSIONER	July 30, 1976
MOHAMMAD SAYEED Vs. STATE	April 1, 1976
MOHAMMAD SHARIF MOHAMMAD AMEEER MORADABAD Vs. ASSISTANT SUGAR COMMISSIONER HALDWANI	November 22, 1976
Mohan Lal and others Vs. State of U.P.	October 8, 1976
MOHAR SINGH Vs. SUB DIVISIONAL OFFICER ATRAULI	March 19, 1976
MOHD AYUB Vs. MOHD SHARIF	August 26, 1976
MOHD SADIK Vs. STATE	February 19, 1976
Mohd Shafi Khan Vs. State of U.P.	October 8, 1976
MOHD YAQOOB KHAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY	September 9, 1976
MOHTA TRADING CO. Vs. COMMISSIONER OF SALES TAX, U.P., LUCKNOW	January 5, 1976
MUFTI MOHAMMAD ASHFAQ Vs. RASHKEY JAHAN	September 6, 1976
MUNICIPAL BOARD FAIZABAD Vs. EDWARD MEDICAL HALL FAIZABAD	March 12, 1976
MUNICIPAL BOARD MAINPURI Vs. RAJA RAM	July 8, 1976
MURARI LAL AGARWAL Vs. MITHAN LAL	December 8, 1976
MURLI Vs. STATE OF U.P.	December 6, 1976
MURLI SHARAN SAHAI SINHA Vs. STATE OF U P	August 5, 1976
MURLI SHARAN SAHAI SINHA Vs. STATE OF UTTAR PRADESH	August 8, 1976
Murli Sharan Saliai Sinha Vs. State of Uttar Pradesh and others	August 5, 1976
N.Kaushal Vs. State	May 4, 1976
Nagar Mahapalika Vs. Kanhaiyalal	August 24, 1976
NAGAR MAHAPALIKA KANPUR Vs. SHRI RAM MAHADEO PRASAD	March 12, 1976
NAGAR SWASTH ADHIKARI Vs. SHEO CHARAN	August 3, 1976
NAGAR SWASTHYA ADHIKARI Vs. KANHAIYA LAL	August 24, 1976
NAN BACHCHAN Vs. SITA RAM	April 16, 1976
NANKOO AND ORS. Vs. STATE	March 21, 1976
NARAIN DASS AND ORS. Vs. STATE	August 6, 1976
NARAIN SINGH Vs. LALA RAJENDRA LAL	August 26, 1976
NATHOO Vs. STATE AND SMT. BHOORI	October 19, 1976
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. STATE OF U P	May 19, 1976
NATIONAL INSURANCE COMPANY LTD Vs. VINOD KUMAR BANSAL	September 6, 1976
Nawab Mohammad Azhar Ullah Khan and another Vs. State	October 28, 1976
NAZAR ALI AND ANR. Vs. STATE	November 9, 1976
Nekiram Vs. State	October 11, 1976
NEMI CHAND JAIN Vs. STATE	September 20, 1976
NEW BANK OF INDIA LTD Vs. STATE OF U P	October 13, 1976
NIREN KUMAR DAS Vs. DISTRICT JUDGE PILIBHIT	October 10, 1976
NIREN KUMAR DAS Vs. THE DISTRICT JUDGE AND ORS.	October 8, 1976
NIRMALA KANTA Vs. MULK RAJ KOHLI	November 24, 1976
NISAR AHMAD Vs. RENT CONTROL AND EVICTION OFFICER KANPUR	March 25, 1976
NOOR HASAN Vs. UNION OF INDIA	November 18, 1976
O C M LTD Vs. INCOME TAX OFFICER	September 28, 1976
O P SAINI Vs. STATE OF UTTAR PRADESH	October 28, 1976
OFFICIAL LIQUIDATOR Vs. G C MUKHERJEE	April 8, 1976
OFFICIAL RECEIVER MUZAFFARNAGAR Vs. CHANDRA SHEKHAR	October 6, 1976
OM PRAKASE GUPTA Vs. STATE OF U P	May 7, 1976
OM PRAKASH GUPTA Vs. STATE OF U P	January 16, 1976
OM PRAKASH GUPTA Vs. UNION OF INDIA	October 26, 1976
ONKAR NATH ASRAWAL Vs. STATE	January 9, 1976
ONKAR NATH DUBEY Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	October 11, 1976
ONKAR SINGH Vs. STATE	February 17, 1976
P C CHATURVEDI Vs. BAR COUNCIL OF U P	December 14, 1976
P C GUPTA Vs. JITENDRA NATH AND	May 21, 1976
P L KUREEL TALIB MANKAB VIDHAN PARISHAD Vs. BENI PRASAD	February 6, 1976
P.N. AGNIHOTRI Vs. UNION OF INDIA AND ANOTHER	April 28, 1976
PARAMOUNT TRADING CORPORATION Vs. COMMISSIONER OF SALES TAX U P	February 23, 1976
PARGAN CHANDRA Vs. STATE OF U P	November 22, 1976
PARMAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT	July 9, 1976
PARMANAND Vs. JAGDISH PRASAD ALIAS LALWA	May 7, 1976
PARMESHWARI DEVI Vs. JAGDISH SHARMA	July 30, 1976
PARMESHWARI DEVI Vs. II ADDL DISTRICT JUDGE MEERUT	August 22, 1976
PARMESHWARI DEVI Vs. SECOND ADDL DISTRICT JUDGE MEERUT	August 23, 1976
PARUL DEBI Vs. ASHOK RAJ MUDALIAR	February 4, 1976
PATAN DIN Vs. RAJ SINGH	May 19, 1976
Phool Chand Vs. State of U.P.and others	February 16, 1976
PHOOL CHAND Vs. BOARD OF REVENUE U P ALLAHABAD	October 12, 1976
PHOOL CHAND BAJRANG LAL Vs. INCOME TAX OFFICER	November 24, 1976
PHOOL CHAND VARSHNEY Vs. COMMISSIONER OF INCOME TAX LUCKNOW	January 23, 1976
PLASTIC PRODUCTS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	February 6, 1976
POORAN SINGH Vs. TOWN AREA COMMITTEE	August 25, 1976
POORAN SINGH S/O OF SUNDER SINGH, RESIDENT OF 22, GURDWARA QUARTER, CHOPLA GARH MUKTESHWAR, DISTRICT MEERUT Vs. TOWN AREA COMMITTEE, BABUGARH, DISTRICT MEERUT, THROUGH ITS CHAIRMAN	October 31, 1976
PRABANDH SAMITI Vs. STATE OF UTTAR PRADESH	March 5, 1976
PRABANDHA SAMITI T J P ARYA KANNYA INTER COLLEGE ETAWAH Vs. STATE OF U P	March 25, 1976
PRABHANDHAK SAMITI Vs. ZILA VIDYALAYA NIRIKSHAK ALLAHABAD	September 28, 1976
Prabhu Dayal Vs. Lala Ram and others	September 17, 1976
PRABHU NATH UPADHYA Vs. ADDITIONAL DISTRICT JUDGE (IV), ALLAHABAD	August 30, 1976
PRAG NARAIN Vs. STATE	October 26, 1976
PRAKASH NARAIN AWASTHI Vs. STATE OF U P	February 27, 1976
PRALILAD RAI Vs. THIRD ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR AND	September 3, 1976
PRAVIN LILADHAR DHOLAKIA Vs. C T A PILLAI	January 8, 1976
PRECISION INSTRUMENTS PRIVATE LIMITED Vs. UNION OF INDIA	May 19, 1976
PREM CHAR AN Vs. STATE OF U P	January 9, 1976
PREM SHANKER Vs. STATE	December 22, 1976
PREMPIARI Vs. DUKHI	February 19, 1976
PRIYA KUMAR CHATTERJEE Vs. STATE OF UTTAR PRADESH	November 11, 1976
PRODUCE EXCHANGE CORPORATION LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	August 23, 1976
PULLOO Vs. DY DIRECTOR OF CONSOLIDATION U P	March 12, 1976
PURAN KAUR AND ORS. Vs. STATE OF U.P. THROUGH COLLECTOR AND ORS.	July 29, 1976
PURSHOTTAM DASS Vs. VIII ADDITIONAL DISTRICT AND SESSIONS JUDGE	February 2, 1976
QAMARUDDIN Vs. KAMTA PRASAD	August 13, 1976
R N CHAUDHARY Vs. MUNICIPAL BOARD SHAHJAHANPUR	November 3, 1976
R.B. LACHHMANDAS SUGAR AND GENERAL MILLS (P) LTD. AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.	May 13, 1976
RAGHAVENDRA SINGH Vs. STATE OF U P	January 21, 1976
RAGHO PRASAD Vs. B PRATAP NARAIN AGRAWAL	May 4, 1976
RAGHUBIR Vs. DEVENDRA KUMAR ARORA	May 5, 1976
RAGHUBIR SARAN BHATNAGAR Vs. DISTRICT JUDGE BIJNOR AND A	July 8, 1976
RAGHUNATH Vs. KEDAR NATH	February 12, 1976
RAJ KUMAR KOTWAJ Vs. COMMISSIONER OF SALES TAX U P	October 27, 1976
RAJ KUMAR SHRAWAN KUMAR Vs. CENTRAL BOARD OF DIRECT TAXES	November 10, 1976
RAJ NARAIN JAIN Vs. FOURTH ADDITIONAL DISTRICT JUDGE ALLAHABAD AND A	May 21, 1976
RAJ SINGH Vs. RAM NIVAS	September 8, 1976
RAJ SINGH Vs. STATE	November 19, 1976
RAJA RAM Vs. NAGAR MAHAPALIKA KANPUR AND	August 11, 1976
RAJA RAM Vs. UNION OF INDIA	July 29, 1976
RAJA RAM KANAUJI Vs. DISTRICT INSPECTOR OF SCHOOLS	April 6, 1976
RAJA RAM RAJA BABU Vs. STATE OF U P	November 16, 1976
RAJENDRA PRAKASH Vs. THE IIIRD ADDITIONAL DISTRICT JUDGE. SAHARANPUR	November 10, 1976
Rajendra Tripathi Vs. Deputy Director of Education, Gorakhpur and others	April 12, 1976
RAJESHWAR SWARUP GUPTA Vs. STATE OF UTTAR PRADESH	February 10, 1976
RAKESH KUMAR AND ANR. Vs. STATE	November 26, 1976
RAM ADHIN Vs. SHYAMA DEVI	October 27, 1976
RAM ASREY LAL Vs. DISTRICT JUDGE AND ORS.	August 20, 1976
RAM BABOO YADAVA Vs. STATE OF UTTAR PRADESH	August 10, 1976
RAM BILAS RASTOGI Vs. RAM MOHAN SRIVASTAVA	February 13, 1976
RAM CHANDRA Vs. STATE OF UTTAR PRADESH	August 25, 1976
RAM CHANDRA SHIV SHANKER Vs. COMMISSIONER OF SALES TAX	January 6, 1976
RAM CHARAN DAS Vs. BRIJ MOH	January 16, 1976
RAM DAS DEOKINANDAN PRASAD, HINDU UNDIVIDED FAMILY, RESIDENT OF MOHALLA SEKHPUR, GORAKHPUR Vs. SECRETARY (BEING NOTIFIED AUTHORITY U/S. 132(II) OF THE INCOME	March 26, 1976
RAM DASS Vs. DEBI PRASAD	November 17, 1976
RAM DHANI Vs. PURSHOTTAM LAL SRIVASTAVA	January 5, 1976
RAM DULAR Vs. SMT. PRABHU DELAQD AND ANR.	November 17, 1976
RAM GARIB SINGH Vs. BHAGAUTI DIN SINGH	April 29, 1976
RAM JANM RAM Vs. STATE OF UTTAR PRADESH	October 18, 1976
Ram Kali Vs. Prescribed Authority, Sultanpur and others	April 13, 1976
Ram Kishan Vs. District Judge, Banda and others	August 30, 1976
RAM KISHAN AGARWAL Vs. STATE OF U P	February 16, 1976
RAM KRISHNA RAM GOPAL Vs. COMMISSIONER OF INCOME TAX	August 10, 1976
RAM KUMAR Vs. GOPALI	February 12, 1976
RAM KUMAR Vs. UNION OF	September 27, 1976
RAM KUMAR Vs. STATE THROUGH GANGA NATH	November 1, 1976
Ram Lachhan and another Vs. State	September 10, 1976
RAM LAKHAN Vs. RAM GOVIND	November 15, 1976
RAM LAKHAN SARAN Vs. SUNNI CENTRAL BOARD OF WAQF U P LUCKNOW	August 4, 1976
RAM LAL Vs. C.I.T., U.P.	March 11, 1976
RAM LAL Vs. KEDAR NATH	December 9, 1976
RAM LAL AND ANR. Vs. STATE AND ANR.	November 24, 1976
Ram Murti Lal and another Vs. Jagannath Prasad and others	April 7, 1976
RAM NARAIN SHARMA Vs. V ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD	July 20, 1976
RAM OUDH TEWARI Vs. SHYAM NARAIN	May 21, 1976
RAM PADARATH Vs. JAGDAMBA PRASAD AND ANR.	May 20, 1976
RAM PAL SINGH Vs. BHAGELU	July 15, 1976
RAM PAL SINGH Vs. KHANDEY	January 7, 1976
RAM PIARI Vs. NARENDRA	March 12, 1976
RAM PRAKASH KAMLESH KUMAR Vs. COMMISSIONER OF SALES TAX	February 10, 1976
RAM PRATAP SINGH Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION CUM COLLECTOR ALLAHABAD AND	August 5, 1976
RAM SANEHI Vs. STATE OF U.P. AND OTHERS	November 18, 1976
RAM SARAN DAS Vs. SHANTI DEVI	May 11, 1976
RAM SINGH Vs. STATE	November 19, 1976
Ram Suhawan Vs. State	September 16, 1976
RAM SURAT TEWARI Vs. STATE OF UTTAR PRADESH	April 14, 1976
RAM SWAROOP Vs. WEALTH TAX COMMISSIONER.	October 4, 1976
RAM SWARUP Vs. UNION OF INDIA	November 12, 1976
RAM UJAGIR CHAUDHARY Vs. STATE OF UTTAR PRADESH	February 27, 1976
RAMA GUPTA Vs. K K ROY	February 12, 1976
RAMESH ALIAS LALLA AND ANR. Vs. STATE	May 14, 1976
RAMESH CHAND BOSE Vs. GOPESHWAR PD SHARMA	March 11, 1976
RAMESH CHANDRA Vs. HARI SHANKAR	November 3, 1976
RAMESH CHANDRA Vs. RANDHIR SINGH	December 7, 1976
RAMESH CHANDRA Vs. UNION OF INDIA	December 21, 1976
RAMESH CHANDRA AND ANR. Vs. STATE	December 21, 1976
RAMESH CHANDRA SRIVASTAVA Vs. STATE OF U P	January 12, 1976
RAMESHWAR DAYAL Vs. BRAHIMAN EDUCATIONAL BOARD	July 13, 1976
Rameshwar Prasad and others Vs. Registrar, High Court of Judicature at Allahabad and others	April 7, 1976
RAMSEY PHARMA PRIVATE LTD. Vs. SUPERINTENDENT, CENTRAL EXCISE	September 8, 1976
RAMU ALIAS RAM BHAROSE Vs. UNION OF INDIA	January 12, 1976
RAMZAN ALI Vs. STATE OF U P	December 1, 1976
RANG LAL Vs. STATE OF UTTAR PRADESH	August 26, 1976
RANJIT SINGH CHAURASIA Vs. UNION OFINDIA	March 9, 1976
RAS MOHAN Vs. SHIV NATH CHAURASIA	September 23, 1976
RASUL BUX Vs. STATE OF U.P. AND ORS.	July 19, 1976
REGISTRAR OF COMPANIES Vs. M.K. BROTHERS (PRIVATE) LTD.	February 2, 1976
RISHI KUMAR GUPTA Vs. NANOOMAL YADAV	January 5, 1976
Rizwan Ahmad Vs. State	November 1, 1976
ROOP NARAIN RAM CHANDRA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	January 29, 1976
S GUPTA Vs. STATE	January 14, 1976
S P CHAURASIA Vs. DISTRICT MAGISTRATE BANDA AND	November 9, 1976
S.P. CHAURASIA Vs. DISTRICT MAGISTRATE AND ANR.	November 19, 1976
S.P. DHARINI Vs. STATE OF UTTAR PRADESH AND OTHERS	March 5, 1976
SAEED AHMAD SAREEF AHMAD, KANPUR Vs. COMMISSIONER OF INCOME-TAX, KANPUR.	July 9, 1976
SAHKARI GANNA KRAYA VIKRAYA EVAM PRAKRIYATMAK SAMITI LTD Vs. ASSISTANT SUGAR COMMISSIONER BAREILLY	November 18, 1976
SALIG RAM Vs. UMA SHANKER	May 14, 1976
SALIU GOPI NATH Vs. STATE OF UTTAR PRADESH	July 6, 1976
SANKATHA PRASAD MISHRA Vs. STATE OF U P	October 5, 1976
Santoo Vs. State	August 31, 1976
SANTOSH KUMAR AGARWAL Vs. TAX RECOVERY OFFICER	December 16, 1976
SANTOSH KUMARI Vs. OM PRAKASH CHOPRA	September 8, 1976
SARASWATI VYAS Vs. PRATAP NARAIN VYAS	July 26, 1976
SARDAR BALBIR SINGH Vs. ATMA RAM SRIVASTAVA	November 30, 1976
SARJU DEVI Vs. PRESCRIBED AUTHORITY KANPUR	October 27, 1976
SATYA NARAIN Vs. RAM MANOHAR	October 5, 1976
SATYA PRAKASH MALVIYA Vs. STAE OF U P	May 4, 1976
Shabbir Ahmad Vs. Syed Tauqikul Hasan	April 16, 1976
SHAH ALAM Vs. STATE OF U.P.	December 20, 1976
SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY CO LTD Vs. DISTRICT MAGISTRATE MEERUT	November 22, 1976
SHAKOOR Vs. STATE OF UTTAR PRADESH	December 14, 1976
SHAKUNTALA BANERJI Vs. CONTROLLER OF ESTATE DUTY ASST	January 30, 1976
SHAMBHU NATH TANDON Vs. IX ADDL DISTT AND SESSIONS JUDGE ALLAHABAD	July 23, 1976
Shanti Kaur and others Vs. Haseen Jalian Begum and others	August 6, 1976
Sharda Prasad Vs. Ram Asray	May 6, 1976
SHASHANK SHEKHAR MISHRA Vs. UNION OF INDIA	January 28, 1976
SHAUKAT ALI Vs. STATE OF U P	March 2, 1976
SHAUKAT ALI Vs. SADAQAT ALI	September 20, 1976
Sheo Chand Vs. State	August 24, 1976
SHEOMURAT RAM Vs. SAVITRI	December 22, 1976
SHER BAHADUR SINGH Vs. UNION OF INDIA	January 25, 1976
SHER SINGH Vs. STATE	November 9, 1976
SHISHPAL SINGH Vs. DILAWAR SINGH AND A	January 29, 1976
SHIV MANGAL Vs. BOARD OF REVENUE U P ALLAHABAD AND	September 13, 1976
SHIV SHARAN LAL S/O RAM CHARAN LAL AND ORS. Vs. STATE OF U.P. AND ORS.	July 26, 1976
SHIVRAJ SINGH Vs. STATE	August 24, 1976
Shobhey Vs. State	January 30, 1976
SHRI RAM Vs. SECOND ADDL DIST JUDGE MEERUT AND	April 15, 1976
SHYAM DASS Vs. THIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE BUDAUN AND	July 23, 1976
SHYAM LAL Vs. DISTRICT PANCHAYAT RAJ OFFICER UNNAO	May 11, 1976
SHYAM MURARI LAL SAXENA Vs. DISTRICT MAGISTRATE	January 30, 1976
SHYAM NARAIN KHANNA Vs. PRESCRIBED AUTHORITY ADDITIONAL DISTRICT MAGISTRATE	April 15, 1976
Shyam Sundar and another Vs. Kunj Behari	September 8, 1976
SITA RAM Vs. BOARD OF REVENUE U P ALLAHABAD	September 23, 1976
SMT LAXMI DEVI Vs. HIS HIGHNESS MAHARAJA VIBHUTI NARAIN SINGH	April 13, 1976
SMT. RANI DEVI Vs. DISTRICT JUDGE, FATEHPUR	October 27, 1976
SMT. VIDYA WATI Vs. HAR PYARI	April 20, 1976
SOMDUTT Vs. STATE OF UTTAR PRADESH	May 20, 1976
SOMPAL Vs. STATE	July 30, 1976
Soorajpal Vs. State	February 4, 1976
SRIDHAR GUPTA Vs. UNION OF INDIA	November 18, 1976
STATE Vs. MADAN MOHAN KHANNA	September 10, 1976
STATE Vs. PURSHOTTAM PRASAD JAISWAL AND	September 10, 1976
STATE Vs. MOHIBULLAH	November 26, 1976
STATE OF PUNJAB Vs. R P KAPOOR	February 9, 1976
STATE OF U P Vs. RAM DASS	February 18, 1976
STATE OF U P Vs. PURSHOTTAM SWARUP JOHARI	March 5, 1976
STATE OF U P Vs. KALUWA	July 27, 1976
STATE OF U P Vs. MADHO KUMAR SWARUP	April 12, 1976
STATE OF U P Vs. CHANDRA GUPTA AND CO	May 4, 1976
STATE OF U P Vs. MAHANT AVAIDH NATH	May 3, 1976
STATE OF U P Vs. UNION OF INDIA	November 15, 1976
STATE OF U.P. Vs. LAT BUX SINGH AND OTHERS	August 25, 1976
State of U.P. Vs. Gore Lal	October 10, 1976
STATE OF U.P. Vs. AZIZ	November 15, 1976
STATE OF UTTAR PRADESH Vs. BABU LAL	October 8, 1976
STATE OF UTTAR PRADESH Vs. GORE LAL	October 8, 1976
STATE OF UTTAR PRADESH Vs. SWAMI SARAN SAKSENA	May 7, 1976
SUDAMA DEVI Vs. K K ROY	February 12, 1976
SUGRIVE PRASAD PANDEY Vs. DIST INSPECTOR OF SCHOOL	April 16, 1976
SUKHA Vs. HARI SINGH	October 6, 1976
SUKHBASI LAL Vs. STATE	March 3, 1976
SUKHBASI LAL Vs. UNION OF INDIA	March 3, 1976
SUKHDEO YADAV Vs. HARI SHANKARLAL	February 13, 1976
SULTAN AND ORS. Vs. D.D.C. AND ORS.	April 26, 1976
SUNDER LAL Vs. NAGAR SWASTHYA ADHIKARI	September 16, 1976
SUPERINTENDENT, CUSTOMS AND CENTRAL EXCISE AND ORS. Vs. BHAGWATI PD. AND ORS.	August 23, 1976
SURENDRA Vs. STATE	January 5, 1976
SURENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 4, 1976
SURESH CHAND Vs. HARI RAM	April 7, 1976
SWADESHI COTTON MILLS CO LTD Vs. MUNICIPAL BOARD AZAMGARH	March 26, 1976
SWADESHI COTTON MILLS, JUHI KANPUR Vs. LABOUR COURT U P II, KANPUR	April 1, 1976
Swaran Anand and others Vs. Chief Judicial Magistrate and another	October 11, 1976
SWARN ANAND Vs. CHIEF JUDICIAL MAGISTRATE	October 11, 1976
SYED AHMAD Vs. RAIS AHMED	July 29, 1976
SYED IRSHAD HUSSAIN RIZVI AND ANR. Vs. SMT. HAMEEDA KHATOON	September 2, 1976
TARACHAND KHANDELWAL Vs. PRESCRIBED AUTHORITY AGRA	April 16, 1976
TARAK PRASAD GHOSH Vs. SHANTI LATA DEVI AND	March 18, 1976
TARAWATI Vs. AMBIKA PRASAD DIXIT	February 11, 1976
TAROK PRASAD GHOSH Vs. SHANTI LATA DEVI	April 6, 1976
Tej Bahadur Singh Vs. State of U.P.and another	August 31, 1976
TEK CHAND Vs. STATE	March 23, 1976
THAKUR PRASAD Vs. KISHORA OPPOSITE PARTY	August 6, 1976
THAROO MAL Vs. PURAN CHAND PANDEY, COMMISSIONER, ROHILKHAND DIVISION	December 1, 1976
THE COMMISSIONER OF INCOME TAX, KANPUR Vs. M/S. GLOBE ENGINEERS, MODI NAGAR, MEERUT.	July 16, 1976
THE COMMISSIONER OF INCOME TAX, U.P. II, LUCKNOW Vs. M/S. NATHIMAL GAYALAL, KOSHIKALAN.	January 29, 1976
THE SUPERINTENDENT, CUSTOMS AND CENTRAL EXCISE AND ORS. Vs. CHANDROO ALIAS RAM CHANDRA	August 23, 1976
TIKA RAM Vs. UNION OF INDIA	April 21, 1976
Tilak Raj Vs. Sardar Devendra Singh	September 9, 1976
TRILOK CHAND Vs. STATE	December 15, 1976
TRILOK GRAND Vs. UNION OF INDIA	December 15, 1976
U P Vs. K P SUI	March 22, 1976
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT TRIBUNAL U P LUCKNOW	July 22, 1976
U P SUNNI CENTRAL BOARD OF WAQF Vs. HASAN JEHAN BEGUM	July 9, 1976
UDAI BHAN SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES	April 13, 1976
UDAI BHAN SINGH Vs. SUB DIVISIONAL O	January 9, 1976
UDAI NARAIN RAI Vs. DISTRICT JUDGE BALLIA AND	May 11, 1976
UDHO RAM Vs. UNION OF INDIA	December 20, 1976
UDHO RAM Vs. STATE	December 20, 1976
ULFAT RAI Vs. MAHABIR PRASAD	September 3, 1976
ULLAH KHAN AND ANR. Vs. STATE	October 28, 1976
UMA DATT MISHRA AND ANR. Vs. THE COLLECTOR AND ORS.	April 23, 1976
UMMAID ALI Vs. UNION OF INDIA	November 16, 1976
UMRAO SINGH Vs. SANTA SINGH AND ORS.	October 7, 1976
UNION OF INDIA Vs. FIRM BANSHIDHAR PREMSUKH DASS	March 24, 1976
UNION OF INDIA Vs. ISRAR AHMAD	April 24, 1976
UNION OF INDIA Vs. PRAKASH OJHA	November 11, 1976
UNION OF INDIA UOI Vs. R D DIXIT	September 17, 1976
USHA SALES LTD., NEW DELHI Vs. ADDITIONAL DISTRICT JUDGE, I BAREILLY AND ORS.	March 25, 1976
V.D.Shukla Vs. Ram Chandra	November 1, 1976
V.N. CHAUBEY AND ANOTHER Vs. DIVISIONAL COMMERCIAL SUPERINTENDENT N.E. RAILWAY AND OTHERS	April 20, 1976
V.P. ANAND AND SONS AND ANR. Vs. STATE OF U.P. AND ANR.	April 30, 1976
VARAND MAL Vs. GOPAL DASS	July 8, 1976
Vidhyadhar Misra Vs. State of Uttar Pradesh and another	February 25, 1976
VIDYA SAGAR Vs. RAM DAS	February 27, 1976
VIJAY KUMAR MISRA Vs. DISTRICT JUDGE	February 20, 1976
VIJAYALAKSHMI RICE MILL CONTRACTORS COMPANY Vs. STATE OF ANDHRA PRADESH	May 7, 1976
VIKRAM SINGH Vs. A D M E AND	October 14, 1976
VIRENDRA SWARUP Vs. STATE OF U. P. AND OTHERS	December 20, 1976
WASUL HASAN Vs. STATE OF U P	April 14, 1976
WORKMEN OF PRAKASH TALKIES, LUCKNOW Vs. PRESIDING OFFICER, LABOUR COURT LUCKNOW	January 29, 1976
YOGENDRA VIKRAM SINGH Vs. KRISHNA KUMAR SINGH	April 27, 1976
ZAHOOR AHMAD ANSARI Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD	October 4, 1976
ZILA BASIC SHIKSHA ADHIKARI, ALLAHABAD Vs. GAYATRI PRASAD	July 30, 1976

Year 1976 of HIGH COURT OF ALLAHABAD

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