REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A-ONE ENGINEERS AND BUILDERS Vs. NAGAR MAHAPALIKA	April 25, 1975
A.A. CALTON Vs. THE DIRECTOR OF EDUCATION. U.P. AND OTHERS	August 19, 1975
A.K. BANERJI AND ANOTHER Vs. UNION OF INDIA AND ANOTHER	February 7, 1975
ABDUL Vs. ABDUL RAZZAQ	August 27, 1975
ABDUL HAMEED KHAN Vs. MUJEED UL HASAN	February 14, 1975
ABDUL SHAKOOR Vs. LATEEF UDDIN	December 10, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NIRANJAN LAL BHARGAVA TRUST	December 11, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHATUR SINGH TARAGI	September 25, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DILSUKH RAI MADHO PRASAD	February 3, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNA SUBH KARAN	February 3, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHAMAN LAL PUNJABI	February 3, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KISHAN SINGH CHAND	January 16, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MODERN IRON WORKS	January 22, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HIND LAMPS P LIMITED	January 22, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HORILAL KUNJ BEHARI LAL	January 22, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DISTRICT BRICK KILN OWNERS ASSOCIATION	February 24, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ONKAR SARAN	March 21, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE CANE UNION	April 10, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JIWAN LAL SHAH	May 22, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SYMONDS DISTRIBUTORS P LIMITED	July 11, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIKRAM COTTON MILLS LTD	July 17, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX LUCKNOW Vs. MALLA RAM KARAM CHAND	February 19, 1975
ADDITIONAL COMMISSIONER OF INCOME-TAX, KANPUR Vs. MESSRS ANANTRAM VISHWANATH, KANPUR	September 3, 1975
ADDITIONAL COMMISSIONER OF INCOME-TAX, LUCKNOW Vs. HARI PRASAD GUPTA, VARANASI	January 9, 1975
ADDITIONAL COMMISSIONER OF WEALTH TAX Vs. SHAKUNTALA BANERJI	February 17, 1975
ADDL COMMISSIONER OF INCOME TAX Vs. HASTKALA PITAL UDYOG SAHKARI SAMITI LIMITED	February 17, 1975
ADDL COMMISSIONER OF INCOME TAX Vs. RAM KARAM BAREILLY	February 19, 1975
ADVANCE INSURANCE CO LTD Vs. MILL STORES CO OPPOSITE PARTY	May 9, 1975
AGRA UNIVERSITY Vs. ASHOK KUMAR ARORA	August 27, 1975
AIJAZ AHMAD Vs. NIYAZ AHMAD KHAN	March 25, 1975
AJODHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 3, 1975
AKHILESH CHAND VARSHNEY Vs. BHAGWATI DEVI	May 6, 1975
ALI HUSAIN Vs. STATE	October 8, 1975
ALLAHABAD CANNING CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER, U P	November 17, 1975
ANJANI NANDAN MISRA Vs. STATE AND A	September 9, 1975
ANWAR UDDIN Vs. STATE	November 14, 1975
ARUN KUMAR Vs. DISTRICT JUDGE ORAI	July 22, 1975
ARYA AYURVEDIC TRUST MACHHODARI PARK VARANASI Vs. BOARD OF REVENUE U P ALLAHABAD	April 25, 1975
ARYA KANYA VIDYALAYA SOCIETY Vs. STATE OF U P	September 19, 1975
ARYA PRITINIDHI SABHA Vs. POORAN	February 12, 1975
ASADYAR KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	January 30, 1975
ASHIQ ALI KHAN Vs. DISTRICT JUDGE, RAMPUR AND ANOTHER	January 3, 1975
Ashok Kumar and Arun Kumar Vs. State	April 8, 1975
AVADH BEHARI LAL Vs. STATE	December 23, 1975
AVDHESH SINGH Vs. BIKARMA AHIR	February 28, 1975
AWADH NARAIN RAI Vs. ABDUL HAFIZ	April 7, 1975
AWASTHI U S Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	July 11, 1975
B K SHARMA Vs. STATE OF UTTAR PRADESH	November 27, 1975
BABOO Vs. STATE OF U P	August 27, 1975
BABU Vs. MUNICIPAL BOARD KHERI	April 17, 1975
BABU FAZAL HAQ Vs. LALA DATA RAM	January 22, 1975
Babu Ram Vs. Munau and others	November 18, 1975
Babu Singh and another Vs. Deputy Director of Consolidation and others	October 24, 1975
BACHCHA LAL Vs. LALJI	November 7, 1975
BACHCHA RAM Vs. STATE	December 15, 1975
BADRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P	February 4, 1975
BADRI BARAI Vs. BISHWA NATH BAJPAI	May 8, 1975
BADRI VISHAL TANDON Vs. ASSISTANT CED	April 15, 1975
BAHAL SINGH ARYA Vs. PRADESHIK CO OPERATIVE FEDERATION	January 3, 1975
BALBIR SINGH Vs. STATE	December 9, 1975
BALBIR SINGH Vs. INDRA KUMAR	March 7, 1975
Balbir Singh Vs. State	September 12, 1975
BALDEO Vs. STATE	March 25, 1975
BALLABH DAS Vs. STATE	December 19, 1975
BALLABH DAS AGARWAL Vs. THE DISTRICT MAGISTRATE, GBAZIPUR AND ANOTHER	January 17, 1975
BALLEY Vs. RAMA SHANKER LAL	May 14, 1975
BALWANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 19, 1975
BALWANT SINGH TALWAR Vs. SWAMI BALA NAND	August 27, 1975
BANKETSWAR SHUKLA Vs. STATE OF U P	December 5, 1975
BANS NARAIN YADAV Vs. STATE OF U P	October 15, 1975
BANSAL STEELSONS CO. PRIVATE LIMITED Vs. THE UNION OF INDIA (UOI) AND ORS.	January 18, 1975
BANSGOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR	October 22, 1975
BANSHI LAL Vs. COLLECTOR, MORADABAD AND OTHERS	March 14, 1975
BAREY LALLA Vs. STATE	September 26, 1975
BASANT LAL Vs. STATE OF U P	April 4, 1975
BAZPUR CO OPERATIVE SUGAR FACTORY LTD Vs. COMMISSIONER OF INCOME TAX	November 25, 1975
BEHARI Vs. STATE OF U P	September 9, 1975
BEHARI LAL MOTI LAL Vs. STATE OF UTTAR PRADESH	March 24, 1975
BHAGWAN Vs. STATE	September 8, 1975
BHAGWAN SINGH Vs. NAGAR SWASTHA ADHIKARI	August 26, 1975
BHAGWAN SWARUP MATHUR Vs. DISTRICT MAGISTRATE ALIGARH	January 30, 1975
BHAGWANTI Vs. JIUTI	February 27, 1975
BHAGWATI OIL MILLS Vs. COMMISSIONER OF SALES TAX	January 8, 1975
BHAGWATI PRASAD KAMBOJ Vs. VICE CHANCELLOR AGRA UNIVERSITY	February 13, 1975
BHAIYALAL Vs. STATE OF U.P.	August 11, 1975
BHARAT AUTO WORKS GOLGHAR GORAKHPUR Vs. COMMISSIONER OF INCOME TAX	November 10, 1975
BHOLA NATH Vs. PYARE LAL	April 25, 1975
BHURE KHAN Vs. KUNDAN LAL	August 26, 1975
Bindeshwari Bux Singh and another Vs. Dy.Director of Consolidation, U.P., Lucknow and others	November 11, 1975
BISHESHWAR DAYAL Vs. SALIG RAM	March 31, 1975
BITTHAL Vs. STATE	October 21, 1975
BRIJ KISHORE Vs. MUSHTARI KHATOON	October 28, 1975
BRIJ LAL AND ANOTHER Vs. STATE OF U. P. AND OTHERS	February 10, 1975
BRIJ RAMAN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX	April 23, 1975
BRIJENDRA SINGH Vs. BRIJ KUMAR GUPTA	July 22, 1975
CH BIRBAL SINGH Vs. HARPHOOL KHAN	July 9, 1975
CH. CHHOTU RAM COLLEGE MANAGING COMMITTEE, MUZAFFARNAGAR, THROUGH SRI VED PAL SINGH, SECRETARY OF THE COMMITTEE AND ANOTHER Vs. MEERUT UNIVERSITY, MEERUT AND OTHERS	August 4, 1975
CHAKARPUR SUGAR WORKS Vs. UNION OFINDIA	March 10, 1975
CHAMPA KUNWAR TRUST Vs. DISTRICT JUDGE RAMPUR	October 6, 1975
CHANDA RANI Vs. STATE OF UTTAR PRADESH	July 22, 1975
CHANDI PRASAD Vs. OM PRAKASH KANODIA	July 25, 1975
CHANDRA DUTT SENANI Vs. STATE	March 6, 1975
CHANDRA KUMARI Vs. DY DIR OF CONSOLIDATION U P LUCKNOW AND	October 27, 1975
CHANDRA PATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION. RAI BARELI CAMP AT ALLAHABAD AND OTHERS	January 10, 1975
CHANDRA SHEKHAR Vs. ADDITIONAL DISTRICT JUDGE	July 28, 1975
CHANDRADHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY VARANASI	November 27, 1975
CHANDRAPATI TRIPATHI Vs. SURYAMANI	March 19, 1975
CHEDDU Vs. ABUL HASAN	March 13, 1975
CHET RAM Vs. STATE	November 13, 1975
CHHOTEY LAL SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	March 5, 1975
CHUNNOO LAL Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD	April 9, 1975
COLLECTOR AND DISTRICT MAGISTRATE VARANASI Vs. MATARU RAM	January 13, 1975
COMMISSIONER OF INCOME TAX Vs. SRI RAI DINESH CHANDRA	February 17, 1975
COMMISSIONER OF INCOME TAX Vs. SETH PURAN CHAND	February 17, 1975
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE GIRDHARI LAL	February 3, 1975
COMMISSIONER OF INCOME TAX Vs. DEVENDRA SINGH S	March 31, 1975
COMMISSIONER OF INCOME TAX Vs. BADAL RAM LAXMI NARAIN	March 20, 1975
COMMISSIONER OF INCOME TAX Vs. L RAMCHANDRA CHARITABLE TRUST	July 9, 1975
COMMISSIONER OF INCOME TAX Vs. U P TANNERY CO P LIMITED	July 11, 1975
COMMISSIONER OF INCOME TAX Vs. SURAJPAL SINGH	July 11, 1975
COMMISSIONER OF INCOME TAX Vs. MOTI CHANDRA KANPUR	July 9, 1975
COMMISSIONER OF INCOME TAX Vs. DHOOMILAI JAGANNATH	November 7, 1975
COMMISSIONER OF INCOME TAX Vs. SHRI SHANKAR PRASAD BANKA.	November 7, 1975
COMMISSIONER OF INCOME TAX, LUCKNOW-I, LUCKNOW Vs. M/S. PREM SPINNING AND WEAVING MILLS CO. LTD.	November 7, 1975
COMMISSIONER OF INCOME-TAX, KANPUR Vs. SHANKAR DAS DURGA DAS, MEERUT	October 24, 1975
COMMISSIONER OF SALES TAX Vs. VANGUARD ROLLING SHUTTERS AND STEEL WORKS	September 30, 1975
COMMISSIONER OF SALES TAX Vs. TAJ AND CO	April 25, 1975
COMMISSIONER OF SALES TAX U P Vs. NIHAL SHOE FACTORY	October 21, 1975
COMMISSIONER OF SALES TAX U P Vs. KRAYA BIKRAYA SAMITI	October 27, 1975
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. TEJ AND CO	April 25, 1975
COMMISSIONER OF WEALTH TAX Vs. B K SHARMA	July 11, 1975
COMMISSIONER OF WEALTH-TAX Vs. KR. T. N. SINGH	October 22, 1975
COMMISSIONER SALES TAX U P Vs. RAM SINGH AND SONS ENGINEERING WORKS U P	January 29, 1975
COMMISSIONER SALES TAX U P Vs. MANGALA EMPORIUM	November 28, 1975
CONTROLLER OF ESTATE DUTY Vs. SATISH CHANDRA	March 18, 1975
D N MUNSHI Vs. SINGH N B	December 17, 1975
D P BUDHARAJA Vs. UNION OF INDIA	February 10, 1975
D P MITTAL Vs. RENT CONTROL AND EVICTION OF FICER MEERUT AND	November 24, 1975
D S AWASTHI Vs. VIRENDRA SWAROOP	May 19, 1975
DALIP SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD CAMP	December 5, 1975
DAMBAR SINGH SARASWAT Vs. THE DISTRICT INSPECTOR OF SCHOOLS, ALIGARH AND ORS.	September 29, 1975
DASSU Vs. MANITRA	September 19, 1975
DEVABRATA BHATTACHARYA Vs. FIRST ADDITIONAL DISTRICT JUDGE ALLAHABAD	April 16, 1975
DEVABRATA BHATTACHARYA Vs. I ADDITIONAL DISTRICT JUDGE AND ORS	April 16, 1975
DEVI DAYAL Vs. DISTRICT JUDGE, LUCKNOW	September 19, 1975
DEVI SINGH Vs. BRIJ BASI	February 6, 1975
DHAN SAHAI SINGH VERMA Vs. ZILA PANOHAYAT RAJ ADHIKARI BULANDSHAHER	September 1, 1975
DHARAM NARAIN Vs. ADDITIONAL DISTRICT MAGISTRATE KANPUR	February 14, 1975
DHARMENDRA NATH Vs. JAGDISH PRAKASH	October 6, 1975
DHATA INTERMEDIATE COLLEGE Vs. BRAHMA NAND SINGH	October 8, 1975
DINESH CHANDRA GARG Vs. DISTRICT MAGISTRATE MEERUT	December 22, 1975
DINESH CHANDRA GUPTA Vs. KASHI NATH SETH	April 10, 1975
DISTRICT MAGISTRATE MEERUT Vs. JAGDISH SARAN RASTOGI	November 17, 1975
DISTRICT MAGISTRATE MEERUT Vs. JAGDISH SARAN R	November 27, 1975
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA AGRA Vs. STATE OF U P	August 14, 1975
DIWAN CHAND Vs. STATE OF U P	October 8, 1975
DR. ANANDJEE Vs. DR. K.L. SHRIMALI AND OTHERS	September 5, 1975
DWARIKA DAS AGRAWAL Vs. HAR PRASAD AGRAWAL AND A	December 9, 1975
DWARIKA YADAV Vs. STATE	May 13, 1975
DWARIKADHISH JI Vs. STATE OF U P	January 29, 1975
ELECTRICITY BOARD U P STATE Vs. SHEO NATH SINGH	September 8, 1975
ELGIN MILLS CO LTD Vs. NAGAR MAHAPALIKA KANPUR	July 22, 1975
ELGIN MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 18, 1975
EMPLOYEES STATE INSURANCE CORPORATION Vs. U P HOTEL AND RESTAURANTS LTD	January 31, 1975
ENGINEERING TRADERS Vs. STATE OF UTTAR PRADESH	November 13, 1975
ESTRELA BATTERIES LTD Vs. MODI INDUSTRIES LTD	December 1, 1975
FATEH CHAND BHUREMAL Vs. COMMISSIONER SALES TAX	May 23, 1975
FIRM RAMDEO ONKARMAL Vs. STATE	May 22, 1975
G C GHILDAYAL Vs. ADDITIONAL DISTRICT JUDGE NO 4 ALLAHABAD	May 22, 1975
G C GHILDAYAL Vs. DISTRICT JUDGE ALLAHABAD	March 5, 1975
GANESH DAS RAM GOPAL Vs. MUNSIF SOUTH LUCKNOW	September 23, 1975
Ganga Prasad ML A and others Vs. State	April 7, 1975
GANGA SINGH Vs. ADMINISTRATOR, DIST CO-OPERATIVE FEDERATION, LTD , GHAZIPUR	March 3, 1975
GANGA SINGH Vs. MOHD SHAH KHAN	August 27, 1975
Gauhar Khan and others Vs. Deputy Director of Consolidation, U.P. and others	April 25, 1975
GENERAL MANAGER N E RAILWAY GORAKHPUR Vs. JAMAIT RAM KHATNANI	February 5, 1975
GHANA NAND Vs. STATE	October 9, 1975
GHASI RAM Vs. JAGAT NARAIN	October 21, 1975
GHULAM ABBAS AND OTHERS Vs. CITY MAGISTRATE, VARANASI AND OTHERS	August 8, 1975
GHURPATARI Vs. SAMPATI	December 12, 1975
GIRDHARI DASS AND SONS Vs. COMMISSIONER OF INCOME TAX	April 29, 1975
GOCHAR KRISHIK INTER COLLEGE DISTRICT SAHARANPUR Vs. DEPUTY DIRECTOR OF EDUCATION	March 21, 1975
GORAKH NATH YAGNIK Vs. STATE OF U P	April 1, 1975
GROUP INDUSTRIES PRIVATE LTD Vs. STATE OF U P	January 28, 1975
GULAB Vs. STATE	December 9, 1975
GULAB CHAND Vs. STATE OF U P	January 24, 1975
GULAB DEVI Vs. BHOLA RAM	September 18, 1975
GULAB SINGH Vs. PRINCIPAL SRI RAMJI DAS	January 24, 1975
GUR DAYAL PRASAD Vs. L RAGHUNATH PRASAD	September 24, 1975
GYAN SINGH Vs. DISTRICT MAGISTRATE BIJNOR	April 23, 1975
GYANENDRA NATH AWASTHI AND ORS. Vs. STATE AND ORS.	September 30, 1975
H K SRIVASTAVA Vs. MEERUT UNIVERSITV	October 9, 1975
Haji Abdul Samad Vs. Jalal Uddin and others	November 1, 1975
HAJI ABDUL SAMAD Vs. JALALUDDIN	November 7, 1975
HAMMER METAL KARMCHARI UNION Vs. METAL INDIA PRODUCTS	February 4, 1975
HAR SARUP Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	February 13, 1975
HARI Vs. UNION OF INDIA	August 25, 1975
HARI COLD STORAGE AND GEN MILLS CO PVT LTD Vs. STATE OF U P	July 11, 1975
HARI PRASAD DUBEY `TYAGI Vs. DISTRICT MAGISTRATE, FARRUKHABAD, U.P. AND OTHERS	March 14, 1975
HARI SHANKAR TRIPATHI Vs. SHEO HARAKH	February 10, 1975
HARI SHANKER Vs. STATE OF UTTAR PRADESH AND OTHERS	October 8, 1975
HASMAT ULLAH Vs. DISTRICT MAGISTRATE BASTI	August 11, 1975
HAVALDAR SINGH Vs. U P SHIKSHA NIDESHAK	October 29, 1975
HAZARI LAL Vs. GULZARILAL	January 8, 1975
HEERAMAN Vs. STATE OF U P	March 13, 1975
HIGH WAY AUTOMOBILES PETROL AND HIGH SPEED DIESEL OIL AGENT Vs. EXCISE COMMISSIONER ALLAHABAD	February 25, 1975
HIRA LAL Vs. DISTRICT MAGISTRATE ETAH	March 19, 1975
HIRA LAL Vs. DY. DIRECTOR OF CONSOLIDATION	March 20, 1975
IMAMAN Vs. UNION OFINDIA	August 7, 1975
INDIAN DRUGS AND PHARMACEUTICALS LTD. Vs. GOVERNMENT OF U.P. AND OTHERS	January 31, 1975
INDIAN EXPLOSIVES LTD Vs. COMMISSIONER SALES TAX U P	August 27, 1975
INDRA DEV Vs. MEERUT UNIVERSITY MEERUT	September 24, 1975
INDRAPAL SINGH Vs. STATE OF U P	August 8, 1975
INDRO Vs. MANOHAR	August 28, 1975
IQBAL AHMED Vs. KETKI DEVI	July 31, 1975
ISHRAT ALL KHAN, PRESIDENT, MUNICIPAL BOARD, RAMPUR Vs. STATE OF U.P. AND OTHERS	February 25, 1975
J K SPINNING AND WEAVING MILLS CO Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	May 6, 1975
J K SYNTHETICS LIMITED Vs. BAJPAI O S ITO	July 17, 1975
JADO RAI Vs. ONKAR PRASAD	May 1, 1975
JAGANNATH WAHAL Vs. U.P. STATE ROAD TRANSPORT CORPORATION	April 22, 1975
JAGDISH Vs. RAJENDRA	February 24, 1975
JAGDISH PRASAD TRIPATHI Vs. STATE OF UTTAR PRADESH	January 21, 1975
JAI PAL SINGH NARESH Vs. STATE OF U P	August 6, 1975
JAI SINGH Vs. STATE	September 12, 1975
JAIRAJI Vs. FIRM JAGARNATH PRASAD	August 22, 1975
JANG BAHADUR SINGH Vs. RAM NIHORE SINGH	April 2, 1975
JANKI PRASAD SAXENA Vs. TARA KRISHNA CHATURVEDI	April 25, 1975
JANKI SUGAR MILLS CO LTD Vs. UNION OFINDIA	November 21, 1975
JASODA Vs. STATE	May 14, 1975
JASWANT SUGAR MILLS LTD., MEERUT Vs. COMMISSIONER OF INCOME-TAX, DELHI (CENTRAL), NEW DELHI	October 21, 1975
Jawahar Lal Srivastava Vs. Commissioner Allahabad Division and others	March 21, 1975
JIWAN DAS Vs. SARLA DEVI	November 10, 1975
K.B. Agarwala Vs. Smt. Chandrawati and others	August 8, 1975
K.P. SUI Vs. STATE OF U.P.	April 8, 1975
KAILASH CHAND Vs. LALTA PRASAD OPPOSITE PARTY	August 22, 1975
KALI CHARAN GUPTA Vs. PRAG DEVI NND	April 22, 1975
KALI CHARAN GUPTA Vs. COLLECTOR, CUM-DISTRICT MAGISTRATE	April 15, 1975
KALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND	December 12, 1975
KAMLA TOWN TRUST Vs. COMMISSIONER OF INCOME TAX	February 20, 1975
KAMLAPAT MOTILAL Vs. COMMISSIONER OF INCOME TAX	May 6, 1975
KASHI PRASAD & SONS Vs. STATE OF UTTAR PRADESH	December 18, 1975
KASHINATH SETH Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD	May 19, 1975
KASHMIRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	May 6, 1975
KATWARU Vs. STATE	September 30, 1975
KAUSHAL KISHORE KHULLER Vs. STATE OF UTTAR PRADESH	February 24, 1975
KESHAV PRASAD Vs. DISTRICT JUDGE VARANASI	February 5, 1975
KHALIL Vs. STATE	July 25, 1975
KILHATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 4, 1975
Kiran Behari Lal Saxena Vs. State of U.P.	July 10, 1975
KISHANLAL Vs. STATE OF U P	November 26, 1975
KRIPA RAM Vs. V ADDITIONAL DISTRICT JUDGE MEERUT	August 7, 1975
KRISHNA COAL CONCERN IN RE MISHRA COAL CONCERN Vs. SALES TAX OFFICER BALLIA	August 27, 1975
KRISHNA COOPERATIVE FARMING SOCIETY Vs. STATE OF UTTAR PRADESH	January 1, 1975
KRISHNA GOPAL Vs. COMMISSIONER OF INCOME TAX	August 26, 1975
KRISHNA KUMAR SRIVASTAVA Vs. ARYA VIDYA SABHA KASHI	January 3, 1975
KRISHNA LAL GULATI Vs. STATE	April 29, 1975
KRISHNA MURARI SRIVASTAVA Vs. COLLECTOR AGRA	January 29, 1975
KRISHNA NARAIN Vs. STATE OF UTTAR PRADESH	September 17, 1975
Krisna Rao Palne Vs. Pramila Bai and others	January 6, 1975
KSHETRAPAL SINGH Vs. STATE OF UTTAR PRADESH	October 22, 1975
KUAR KISHORI RAZDAN Vs. STATE OF UTTAR PRADESH	July 10, 1975
KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 18, 1975
L HARNARAIN MAL BAHAL Vs. COMMISSIONER OF INCOME TAX	April 20, 1975
L R BROTHERS Vs. COMMISSIONER OF INCOME-TAX, ALLAHABAD	February 4, 1975
LADLY PRASAD Vs. RAM SHAH BILLA	September 26, 1975
LAKSHM BRAHMAN Vs. UNION OF INDIA	July 10, 1975
LAKSHMI BRAHMAN Vs. STATE	July 10, 1975
LAL BEHARI Vs. NIRMAL SINGH	September 16, 1975
LALA RAM NARAIN Vs. GANESHI LAL	January 27, 1975
LALAI SINGH YADAV Vs. STATE OF UTTAR PRADESH	May 20, 1975
LAXMAN SWARUP KULSHRESHTHA Vs. SHEELAWATI DEVI	October 10, 1975
LAXMI NARAIN Vs. RAM DULARI	April 14, 1975
LAXMI NARIAIN Vs. DISTRICT MAGISTRATE KANPUR	August 7, 1975
LAXMI RATAN COTTON MILLS Vs. S K BHATNAGAR	May 16, 1975
LILADHAR Vs. SIARAM	November 14, 1975
LUKHUR Vs. STATE	August 11, 1975
LUTAI Vs. STATE	November 11, 1975
LUXMI DEVI SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX	April 23, 1975
M G MITHAL Vs. STATE OF U P	April 7, 1975
M P MEHROTRA Vs. S N MISRA	May 2, 1975
M P MISHRA Vs. SANGAM LAL AGARWAL	April 22, 1975
M S KHALSA Vs. CHIRANJI LAL	December 11, 1975
M.L. SINGHAL Vs. THE MEERUT UNIVERSITY, MEERUT AND OTHERS	September 13, 1975
M/S. BHARAT AUTO WORKS, GOLGHAR, GORAKHPUR Vs. THE COMMISSIONER OF INCOME TAX U.P. -1, LUCKNOW.	October 11, 1975
M/S. GEMINI LEATHER STORES Vs. THE COMMISSIONER OF INCOME TAX, U.P. LUCKNOW.	July 17, 1975
MADAN LAL Vs. KESAR DEVI	April 25, 1975
MADAN MOHAN SARAN AND ANOTHER Vs. HONBLE THE CHIEF JUSTICE AND OTHERS	January 20, 1975
MAHABIR PRASAD Vs. STATE	September 22, 1975
MAHADEO NATH Vs. MEENA DEVI	July 23, 1975
MAHENDRA BAL VIDYALAYA SOCIETY Vs. STATE OF U P	August 22, 1975
MAHENDRA NATH Vs. BAIKUNTHI DEVI	October 28, 1975
MAHENDRA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	November 17, 1975
MAHENDRA SINGH Vs. STATE OF U P	September 16, 1975
MAHENDRA SINGH Vs. SECOND ADDITIONAL DISTRICT JUDGE JHANSI	April 29, 1975
MAHESH CHANDRA Vs. PARMESHWAR DIN GUPTA	July 31, 1975
MAHESH NANDAN Vs. COLLECTOR OF CUSTOMS ALLAHABAD AND	November 25, 1975
MAHESH PRASAD SRIVASTAVA Vs. ABDUL KHAIR AND ORS	January 5, 1975
MAHRAJ NARAIN KHANNA Vs. ADDITIONAL DISTRICT JUDGE MORADABAD	November 10, 1975
MAHRUN NISA Vs. ABBAS HAJJAM	July 24, 1975
MAIDHAN GUPTA Vs. STATE OF U P	September 3, 1975
MAKHAN LAL Vs. CHANDRAVATI	August 8, 1975
MAN SINGH Vs. BISHAMBAR SINGH	May 2, 1975
MANAGING COMMITTEE OF THE DIGAMBAR COLLEGE DIBAI Vs. VICE CHANCELLOR MEERUT UNIVERSITY	April 21, 1975
MANGAL RAM BHAGAT Vs. STATE	May 8, 1975
MANGAL SINGH Vs. DALVINDRA KAUR	May 16, 1975
MANGOO LAL Vs. STATE	April 7, 1975
MANORATH PANDE Vs. RAM NATH SAH	May 14, 1975
MANSA RAM Vs. STATE	March 24, 1975
MARKANDEY SINGH Vs. STATE	September 12, 1975
MARKENDEY AND OTHERS Vs. STATE AND ANOTHER	March 13, 1975
MASOOD Vs. BIKRAM SINGH	February 3, 1975
MATHURA PRASAD THEKEDAR N RLY BAREILLY IN Vs. RAGHUWAR DAYAL	January 2, 1975
MAZHARUL HAQ Vs. STATE OF U P	September 4, 1975
MIDHAI LAL Vs. S.D.O.	March 19, 1975
MIRZAPUR KENDRIYA UPBHOKTA SAHKARI SAMITI Vs. COMMISSIONER OF SALES TAX	February 20, 1975
MISHRI LAL GUPTA Vs. STATE OF UTTAR PRADESH	September 29, 1975
MOHAMMAD HANEEF Vs. ANISA KHATOON	September 4, 1975
MOHAMMAD MATIN Vs. ADDITIONAL DISTRICT JUDGE KANPUR	March 13, 1975
MOHAN DHOBI Vs. KASTOORI DEVI	August 19, 1975
MOHAN LAL AND CO Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	July 15, 1975
MOHD YAQUB Vs. MOHD RAZA	April 3, 1975
MOHD. UMAR Vs. DISTRICT JUDGE	July 22, 1975
MOTI LAL RAM KISHAN Vs. COMMISSIONER OF INCOME TAX	July 30, 1975
MOTILAL Vs. STATE OF U P	February 13, 1975
MOTILAL BHIMRAJ CHARITY TRUST KANPUR Vs. STATE OF UTTAR PRADESH	March 4, 1975
MOTOR AND GENERAL FINANCE LIMITED Vs. MEEDU	November 26, 1975
MUBARAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 7, 1975
MUKHTAR HUSAIN Vs. FATTU	July 23, 1975
MUNICIPAL BOARD HATHRAS Vs. UNION OFINDIA	February 13, 1975
MUNICIPAL MEDICAL OFFICER OF HEALTH, MUNICIPALITY OF FAIZABAD Vs. SHIVA PUJAN	October 31, 1975
MUNNALAL GUPTA Vs. U P FINANCIAL CORPORATION AND ANTHER	May 7, 1975
MURARI LAL Vs. STATE OF U P	July 10, 1975
Musaddi and others Vs. Jangi and others	April 23, 1975
N.K. AGARWAL Vs. HANUMAN MILLS PRIVATE LTD.	April 25, 1975
N.N. MUKHERJEE AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 7, 1975
NAFISUN NISA Vs. MOHD ISHAQUE	February 13, 1975
NAGAR MAHAPALIKA AGRA Vs. KALAWATI DEVI	May 12, 1975
NAGAR MAHAPALIKA LUCKNOW Vs. VED PRAKASH	September 25, 1975
NAGAR SWASTHA ADHIKARI NAGAR MAHAPALIKA Vs. DALIP	January 30, 1975
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. DAUJI RAM	October 3, 1975
NANAK Vs. BASANTA	July 14, 1975
NANNO MAL Vs. SHER MOHAMMAD KHAN	December 19, 1975
NAR SINGH DAS AND BROTHERS Vs. STATE OF U P	March 31, 1975
NARANG DAIRY PRODUCTS CO., GHAZIPUR, LUCKNOW AND ANOTHER Vs. ZILA PARISHAD, LUCKNOW AND ANOTHER	February 5, 1975
NATHOO KHAN Vs. STATE OF U P	July 31, 1975
NATHU LAL Vs. STATE	August 7, 1975
NATHU RAM GUPTA Vs. DIRECTOR OF SECONDARY EDUCATION	March 25, 1975
NAWAB SHAHRUKH JAHAN BEGAM Vs. SAIYED ENAYAT HUSAIN KHAN	April 30, 1975
NAWAB SINGH Vs. KANHAI	March 20, 1975
NEERA Vs. KISHAN SWARUP	March 20, 1975
NEW INDIA ASSURANCE CO LTD Vs. URMILA BAHRI	April 30, 1975
NIDHAI LAL Vs. S D O BISALPUR DT PILIBHIT	March 19, 1975
NISHAN Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW IN CAMP AT HARDOI	July 18, 1975
NOOR ILAHI Vs. MOHD UMAR AND A	December 1, 1975
OFFICIAL LIQUIDATOR Vs. SWARUP COLD STORAGE	August 5, 1975
OM ENGINEERING CO P LTD Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW	July 14, 1975
Om Prakash Vs. State	November 11, 1975
P S DUDIALA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIES RESEARCH	July 30, 1975
P SRIDHAR Vs. STATE OF U P	April 23, 1975
P.C. LAL Vs. CHIEF JUSTICE, HIGH COURT	July 14, 1975
P.S. MATHUR Vs. STATE OF UTTAR PRADESH	February 21, 1975
PALAK DHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	May 8, 1975
PANNA LAL Vs. STATE OF UTTAR PRADESH	February 25, 1975
PARAM HANS TRIPATHI Vs. MAHAJAN DEGREE COLLEGE BALBUZURG CHAURI CHAURA DIST GORAKHPUR	January 17, 1975
PIONEER CONSOLIDATED CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 19, 1975
POORAN SINGH Vs. TOWN AREA COMMITTEE BABUGARH	October 31, 1975
PRABHU MAL Vs. STATE OF U P	April 10, 1975
PRABODH KUMAR Vs. STATE TRANSPORT AUTHORITY	November 11, 1975
PRADEEP KUMAR Vs. CHIEF CONTROLLER OF EXPLOSIVES NAGPUR	September 24, 1975
PRADEEP SINGH JAIN Vs. STATE OF UTTAR PRADESH AND OTHERS	July 31, 1975
PRAG NARAIN Vs. BRAHMADATT	July 8, 1975
PRAKASH CHANDRA Vs. CHAMPA DEVI	January 6, 1975
PRATAP VEER KAKKAR Vs. COMMISSIONER OF INCOME TAX	May 2, 1975
PREM NARAIN Vs. STATE OF U P	April 22, 1975
PREM POTTERIES Vs. DISTRICT INDUSTRIES OFFICER BULANDSHAHR	October 22, 1975
PRITPAL SINGH Vs. DISTRICT MAGISTRATE KANPUR	January 17, 1975
PURSHOTAM SARUP JOHARI Vs. STATE OF U. P. AND OTHERS	July 15, 1975
PURTABPUR COMPANY LTD Vs. C P SINGH	July 30, 1975
R L MITRA Vs. MINOTI MAZUMDAR	April 30, 1975
RADHEY RAM SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION	November 20, 1975
RADHIKA LAL Vs. STATE OF U P	May 7, 1975
RAJ KUMAR Vs. STATE OF U P	January 9, 1975
RAJA RAM DAYALU Vs. VIMLA RANI	March 4, 1975
RAJA SHRI YADVENDRA DUTT DUBE Vs. DISTRICT SPORTS ASSOCIATION	February 3, 1975
RAJANLAL Vs. STATE	September 10, 1975
Rajesh Pachauri Vs. State of U.P.and others	November 14, 1975
RAJJOO MAL Vs. STATE	September 22, 1975
RAJNI KANT VERMA Vs. STATE OF U P	January 6, 1975
RAKCHA Vs. UNION OF INDIA	September 8, 1975
RAM Vs. STATE	September 29, 1975
RAM ASREY MISRA Vs. STATE OF U P	September 19, 1975
RAM AUTAR Vs. SAVITRI DEVI	April 16, 1975
RAM AVADH Vs. KEDAR NATH	April 29, 1975
RAM BAHAL PANDEY Vs. RAM NAND GUPTA	May 20, 1975
Ram Bhawan and others Vs. Dy.Director of Consolidation and others	November 21, 1975
RAM CHANDER PRASAD Vs. MUKHTESHWAR NATH	August 4, 1975
RAM CHANDRA PANDEY Vs. STATE OF UTTAR PRADESH AND ANOTHER	February 12, 1975
RAM CHARAN Vs. MURLI	February 5, 1975
RAM DULARE Vs. BATUL BIBI	September 26, 1975
RAM HARSH MISRA Vs. SUKHAD RAJ SINGH	April 25, 1975
RAM KHELARI GOKUL CHAND Vs. DEPUTY REGIONAL FOOD CONTROLLER AGRA	January 17, 1975
RAM KUMAR Vs. JAGDISH PRASAD	February 20, 1975
RAM KUMAR Vs. BABU RAM GUPTA	May 12, 1975
Ram Kumar Vs. State	January 1, 1975
RAM LAGAN Vs. HARI OM	July 25, 1975
RAM LAL Vs. RENT CONTROL AND EVICTION OFFICER	July 24, 1975
RAM LAL SINGH Vs. DISTRICT JUDGE FATEHPUR	March 5, 1975
RAM MANI DEVI Vs. RENT CONTROL AND EVICTION OFFICER	January 22, 1975
RAM MILAN Vs. SHER BAHADUR	October 20, 1975
RAM MURTI Vs. STATE	July 28, 1975
RAM NAGINA SINGH Vs. THAKUR RAM JANKI	July 23, 1975
RAM NATH Vs. MUNNA	November 26, 1975
RAM NATH Vs. MUNICIPAL BOARD HAPUR	December 19, 1975
Ram Nath Vs. State of U.P.and others	March 18, 1975
Ram Nath Gupta and others Vs. Second Additional District Judge and others	January 8, 1975
RAM NIWAS Vs. MUNICIPAL BOARD NAWABGANJ	December 2, 1975
RAM PAL SINGH Vs. STATE OF U P	September 9, 1975
RAM PAL SINGH Vs. STATE OF UTTAR PRADESH	February 20, 1975
RAM PAL SINGH Vs. SUPERINTENDENT, POST OFFICES, SITAPUR DIVISION, SITAPUR	October 23, 1975
RAM PRASAD Vs. STATE	December 16, 1975
RAM PRASAD Vs. UNION OF INDIA	December 16, 1975
RAM PRATAP SUNAR Vs. THAKUR PRASAD	August 19, 1975
RAM RATAN Vs. STATE	September 3, 1975
RAM SEWAK Vs. NATHOO SINGH	January 7, 1975
RAM SHANKAR Vs. BIDHEY KHAN AND ANOTHER	November 16, 1975
RAM SUHAWAN Vs. UNION OF INDIA	September 16, 1975
RAM SUHAWAN Vs. STATE	September 16, 1975
RAM SURAT Vs. STATE OF U P	November 21, 1975
RAMA NAND SHARMA Vs. STATE	December 4, 1975
RAMA ROLLER FLOUR MILLS MEERUT Vs. REGIONAL FOOD CONTROLLER MEERUT	November 17, 1975
RAMA SHANKER Vs. BIDHEY KHAN	November 26, 1975
RAMADHIN SINGH Vs. STATE OF UTTAR PRADESH	March 12, 1975
RAMDEI VIDYA VARDHINI PARISHAD Vs. DIRECTOR OF EDUCATION	May 8, 1975
RAMESH CHANDRA AGARWAL Vs. DISTRICT MAGISTRATE AGRA	February 12, 1975
RAMESH CHANDRA SHARMA Vs. DIRECTOR OF HARIJAN AND SOCIAL WELFARE U P	March 10, 1975
RAMESHWAR PRASAD AGARWAL Vs. FIRST ADDL DIST JUDGE ALLAHABAD	July 25, 1975
RAMKRIPAL SINGH Vs. DY DIR OF CONSOLIDATION U P LUCKNOW IN CAMP AT SULTANPUR	May 9, 1975
RAMPA DEVI Vs. BISHAMBHAR NATH PURI	July 24, 1975
RAMWATI Vs. UDAI SINGH	November 11, 1975
Ramwati Devi Vs. Onkar Chand Gupta	April 14, 1975
RANA RUDRA PRATAP JUNG BAHADUR Vs. STATE OF U P	March 14, 1975
RANG NATH RAI AND ANOTHER Vs. STATE OF U.P. AND OTHERS	September 29, 1975
Ranjit Singh and others Vs. Ram Nath Singh and others	April 3, 1975
RASOOL Vs. STATE	March 14, 1975
RAVINDRA NATH TANDON Vs. ARUN KUMAR GUPTA	August 28, 1975
RAZA BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 4, 1975
RUDRA NATH MISHRA Vs. KASHI NATH MISRA	January 7, 1975
RUPAN Vs. STATE OF UTTAR PRADESH	September 22, 1975
S K CHATTERJI Vs. HIRALAL	December 11, 1975
S N GHOSH Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD	May 21, 1975
S.M. KAMAL AND OTHERS Vs. STATE OF U.P. AND OTHERS	September 4, 1975
S.N. PANDEY Vs. STATE	February 20, 1975
S.N. VARMA Vs. THE STATE OF UTTAR PRADESH AND ANOTHER	April 22, 1975
S.P. CHADHA Vs. STATE OF U.P.	February 14, 1975
SAHIBUDDIN AND SONS Vs. COMMISSIONER OF SALES TAX U P	August 4, 1975
SAHKARI KRAYA VIKRAYA SAMITI LTD Vs. RAM KUMAR	January 10, 1975
SAI CHANDRA TRADES Vs. UNION OFINDIA	August 22, 1975
SALIK CHAND Vs. MOHAN LAL	May 12, 1975
SAMPATI Vs. RAM KARAN	February 7, 1975
SAMSUDDIN Vs. DIRECTOR OF CONSOLIDATION	January 30, 1975
SANATAN DHARAM MAHA MANDAL Vs. GULLO DEVI AND	December 10, 1975
SANKATHA PRASAD Vs. ABDUL AZIZ KHAN	September 3, 1975
SANT KUMAR BANSAL Vs. STATE OF U P	January 1, 1975
SANTOSH KUMAR TIKMANI Vs. JAFAR ALI, DISTRICT MAGISTRATE	April 10, 1975
SANTOSH KUMARI Vs. ASHOK KUMAR	November 25, 1975
SARAN BHATNAGAR Vs. ADDITIONAL DISTRICT JUDGE	February 25, 1975
SARDARI LAL Vs. UNION OF INDIA	September 30, 1975
SARJOO Vs. BABADIN	April 23, 1975
SARLA DEVI Vs. CONTROLLER OF ESTATE DUTY	February 20, 1975
Satish and others Vs. State	May 18, 1975
SATYA PRAKASH Vs. TRILOK CHAND	January 24, 1975
SAVITRI DEVI Vs. JAI NARAIN	September 3, 1975
SAVITRI DEVI Vs. JAGDISH NARAIN	November 11, 1975
SAWAN MAL Vs. BHAWANI DASS	May 15, 1975
SHABBIR AHMAD Vs. STATE	September 11, 1975
SHAFIQ UDDIN Vs. PYARE LAL	September 17, 1975
SHAKOORAN BIBI Vs. RAM DAS	July 11, 1975
SHAMBHO NATH Vs. RADHEY SHYAM	January 20, 1975
SHAMBHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 8, 1975
SHAMBHU NATH SETH Vs. MADAN LAL	November 7, 1975
SHANKER Vs. SUKHAI	August 25, 1975
SHANKER LAL JAKODIA Vs. RAM KISHAN BALDEO PRASAD	October 31, 1975
SHARMA AND CO Vs. STATE OF U P	April 16, 1975
SHEO BABU Vs. STATE	December 5, 1975
SHEO BABU Vs. UNION OF INDIA	December 5, 1975
SHEO BRAT LAL GUPTA Vs. STATE OF UTTAR PRADESH	April 15, 1975
SHEO KRIPAL SHARMA Vs. STATE OF U P	January 29, 1975
SHEO MAHENDRA KUMAR Vs. STATE OF UTTAR PRADESH	May 12, 1975
SHEO MURAT UPADHAYA Vs. STATE	February 14, 1975
SHITLA PRASAD Vs. M SAIDULLAH	April 3, 1975
SHIV CHARAN DAS Vs. RUKMANI DEVI	March 31, 1975
SHOB NATH Vs. STATE	January 29, 1975
SHRI KRISHNA LAL JAIN Vs. MANI RAM	January 17, 1975
SHRI RAM SARAN Vs. C I T LUCKNOW	November 12, 1975
SHRI RAM SARAN Vs. COMMISSIONER OF INCOME TAXLUCKNOW.	November 12, 1975
SHRI RAM SARAN Vs. COMMISSIONER OF INCOME TAXLUCKNOW.	December 11, 1975
SHYAM COLD STORAGE Vs. SALES TAX OFFICER SHAHJAHANPUR	July 15, 1975
SHYAM LAL Vs. ADITYA PRASAD JALAN	May 16, 1975
SHYAM LAL SHARMA Vs. STATE	August 14, 1975
Shyam Narain Mishra Vs. State of U.P.	August 8, 1975
SHYAM PRAKASH Vs. PRESCRIBED AUTHORITY	April 21, 1975
SHYAMRAJ Vs. RAJ BALI	January 3, 1975
SINGH ENGINEERING WORKS PVT. LTD. Vs. KANDHAI	January 5, 1975
SITA RAM Vs. MOTI LAL	July 11, 1975
SITA RAM RAJA RAM Vs. COMMISSIONER OF SALES TAX U P	September 3, 1975
SITARAM JWALA PRASAD Vs. STATE OF U P	January 15, 1975
SOBARAN SINGH Vs. STATE OF U P	January 1, 1975
SOHAN Vs. ABDUL HAMEED KHAN	September 11, 1975
SOHAN SINGH Vs. MAIKU LAL	August 11, 1975
SRI NATH JHA Vs. MAHESH BAHADUR MATHUR	December 12, 1975
SRI RAM CHARAN DAS Vs. PYARE LAL	January 3, 1975
SRIDHAR DUBEY Vs. UNION OF INDIA	March 12, 1975
SRIMATI BHOJ KUNWAR Vs. RAM KUMAR AGARWAL	April 9, 1975
SRIVASTAVA K C Vs. CONTROLLER OF ESTATE DUTY	January 3, 1975
ST JOSEPH HIGHER SECONDARY SCHOOL MEERUT CANTT Vs. RAVI SHANKAR SHARMA	December 5, 1975
STATE Vs. HARIHAR SHUKLA	November 21, 1975
STATE Vs. SANT PRAKASH	April 29, 1975
STATE BANK OF INDIA Vs. HIRA LAL DIKSHIT	March 19, 1975
STATE OF U P Vs. SAEED AHMAD AND CO	March 17, 1975
STATE OF U P Vs. KANHAIYA LAL	May 19, 1975
STATE OF U P Vs. RAM SRI	May 23, 1975
STATE OF U P Vs. JAI RAM	August 11, 1975
STATE OF U P Vs. SHASHI KANT RAI	December 22, 1975
STATE OF U P Vs. RAJA RAM	September 18, 1975
STATE OF U.P. Vs. RAGHUNATH SINGH AND OTHERS	August 8, 1975
State of U.P. Vs. Chandra Bhan	January 1, 1975
STATE OF UTTAR PRADESH Vs. D N SHARMA	May 7, 1975
SUGAN CHAND JAIN Vs. PRADEEP KUMAR	December 3, 1975
SUGRIVA SINGH Vs. GULAB SINGH	February 10, 1975
SUKH MANGAL SINGH Vs. JHABRA AND	December 5, 1975
SUNDER LAL KUNJ BEHARI LAL PURANGANJ, PILIBHIT Vs. COMMISSIONER OF SALES TAX.	September 5, 1975
SUPERINTENDING ENGINEER U P E BOARD Vs. B B SINGH	January 17, 1975
SURAJ BHAN VERMA Vs. HARI OM AND ANOTHER	May 21, 1975
SURAJ PAL GUPTA Vs. DISTRICT JUDGE ALIGARH	November 21, 1975
SURENDRA KAUR Vs. SINGH ENGINEERING WORKS (P.) LTD.	April 3, 1975
SURESH PRAKASH Vs. KRISHNA SWARUP	September 11, 1975
SWADESHI CLOTH DEALERS LTD Vs. COMMISSIONER OF INCOME TAX	May 15, 1975
SWADESHI CLOTH DEALERS LTD , GENERALGANJ, KANPUR Vs. COMMISSIONER OF INCOME TAX	August 26, 1975
SWADESHI COTTON MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER	November 14, 1975
SYED MOHAMMAD HASHIM AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	August 28, 1975
SYED NASEEM HAIDER Vs. STATE OF UTTAR PRADESH AND OTHERS	November 6, 1975
T S BAJPAI Vs. K K GANGULY	November 11, 1975
THAKUR RADHA KRISHNAJI MAHARAJ Vs. RAM PRASAD PANDEY	January 22, 1975
THE ADDITIONAL COMMISSIONER OF INCOME TAX, LUCKNOW Vs. SHRI HARI PRASAD GUPTA, VARANASI.	September 1, 1975
THE COMMISSIONER OF INCOME TAX, DELHI, (CENTRAL) NEW DELHI Vs. SETH BANARSI DAS GUPTA, MEERUT.	September 25, 1975
THE COMMISSIONER OF INCOME TAX, KANPUR Vs. M/S. STANDARD CHEMICAL COMPANY PRIVATE LTD.	November 7, 1975
THE COMMISSIONER OF INCOME TAX, LUCKNOW Vs. M/S. JUGAL KISHORE GIRDHARI LAL, ALLAHABAD.	March 2, 1975
THE UNION OF INDIA, NEW DELHI AND OTHERS Vs. ANAND SWAROOP	October 6, 1975
THE UTTAR PRADESH ENGINEERS ASSOCIATION AND OTHERS Vs. THE STATE OF UTTAR PRADESH AND OTHERS	September 22, 1975
TOPANDAS CHANDUMAL HINGORANI Vs. THE STATE GOVERNMENT AND OTHERS	September 29, 1975
TOTA RAM Vs. STATE	November 28, 1975
TRIJUGI NARAIN SHUKLA Vs. STATE OF U.P. AND ANOTHER	July 29, 1975
TULSIRAM RAGHURAM Vs. KRISHI UTPADAN MANDI SAMITI	November 12, 1975
U P HARDWARE STORE Vs. COMMISSIONER OF INCOME TAX	November 11, 1975
U P RAJYA SADAK PARIVAHAN NIGAM Vs. NAND LAL YADAV	July 25, 1975
U P SMALL INDUSTRIES CORPORATION LTD , Vs. STATE OF UTTAR PRADESH	March 6, 1975
U P STATE ELECTRICITY BOARD LUCKNOW Vs. MAHABIR PRASAD SRIVASTAVA	December 10, 1975
U R AGARWAL Vs. BRAHM SINGH	September 17, 1975
UMA KANT PANDEY Vs. COMMISSIONER OF INCOME TAX	July 18, 1975
UMAR HAYAT KHAN Vs. DISTRICT MAGISTRATE ETAH	March 31, 1975
UMESH CHANDRA MALVIYA Vs. RAM KRISHNA PURWAR	April 10, 1975
UNION CARBIDE INDIA LTD. AND OTHERS Vs. GOVERNMENT OF U.P. AND OTHERS	February 12, 1975
UNION OF INDIA Vs. PRABHU NARAIN	February 12, 1975
UNION OF INDIA Vs. UTTAR PRADESH SARRAFS ASSOCIATION AND O	August 14, 1975
UTTER BHARAT WOOLLENS MILLS, PVT LTD , Vs. SHYAM LAL SHARMA	May 23, 1975
V D TRIPATHI Vs. VIJAI SHANKER DWIVEDI	March 17, 1975
V E TRESSLER Vs. JAGDISH PRASAD AGRAWAL	December 4, 1975
VEER PRATAP SINGH ALIAS GANDHI Vs. COMMISSIONER JHANSI DIVISION	December 2, 1975
VIDYA NAND Vs. STATE OF U P	December 19, 1975
VIJAI KUMAR ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX	March 18, 1975
VISHAMBAR NATH Vs. DEPUTY DIRECTOR CONSOLIDATION VARANASI	December 4, 1975
VISHESHWAR PATHAK Vs. STATE	August 18, 1975
VISHNU DUTT AND 47 OTHERS Vs. THE STATE OF U.P. AND OTHERS	November 4, 1975
VISHWA NATH SINGH Vs. DUDH NATH SINGH	October 31, 1975
WAZIR KHANAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 13, 1975
WORKMEN OF SAHARANPUR ELECTRIC SUPPLY CO LTD Vs. SAHARANPUR ELECTRIC SUPPLY CO LTD	October 8, 1975
ZILA PARISHAD LUCKNOW Vs. RAM KHELAWAN	November 14, 1975

Year 1975 of HIGH COURT OF ALLAHABAD

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