REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL GAFFAR Vs. STATE OF U P	January 29, 1974
ABDUL HAMEED Vs. MOHD ISHAQ	April 26, 1974
ABDUL JABBAR Vs. SARDAR BHAGWAN SINGH AND OTHERS	November 28, 1974
ABDUL RASHID Vs. SRI SITARAMJI MAHARAJ BRAJMAN	April 17, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHERWANI CHARITABLE TRUST	April 3, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUMTAZ SILK CENTRE	May 24, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. WAZIR MOHAMMAD K S M AND SONS	August 5, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SWATANTRA CONFECTIONERY WORKS	August 17, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. B N BHAGI	December 5, 1974
AHMAD HUSAIN Vs. UMA DEVI SHUKLA	February 22, 1974
AINUNNISA Vs. MUKHTAR AHMAD	May 6, 1974
ALAMGIR AND OTHERS Vs. ASSISTANT CUSTODIAN, EVACUEE PROPERTY, VARANASI AND OTHERS	July 25, 1974
ALGOO AND ANOTHER Vs. SHARDA DIN AND OTHERS	February 5, 1974
ALL HASSAN Vs. STATE	January 8, 1974
AMAR CHAND OJHA Vs. SALES TAX OFFICER KHERI	March 29, 1974
AMRISH KUMAR SHARMA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	April 4, 1974
AMRIT RAI ASHA RAM Vs. ADDITIONAL JUDGE REVISIONS SALES TAX	October 31, 1974
ANAND KISHORE Vs. STATE	March 4, 1974
ANGHAILA HOUSING PVT. LTD. AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	August 14, 1974
ANNAPURNA BISCUIT MFG CO Vs. STATE OF U P	October 8, 1974
ARUN KUMAR SARRAF Vs. COMMISSIONER OF INCOME TAX	February 25, 1974
ASA NAND Vs. BALDEV RAJ	April 26, 1974
ASHOK KUMAR Vs. KANHIAYA LAL	March 19, 1974
AUTAR KRISHNA Vs. GAON SABHA	December 19, 1974
AVADESH KUMAR Vs. BOARD OF REVENUE	July 23, 1974
Avdhesh Kumar Dixit, Dilshad Vs. State of U.P.	August 1, 1974
B RAGHUNANDAN SARAN Vs. KANTA DEVI	September 27, 1974
B.P. SRIVASTAVA Vs. DEPUTY MANAGING DIRECTOR, U.P. STATE WAREHOUSING CORPORATION, ISA NAGAR PALACE, NEW HYDERABAD, LUCKNOW	July 24, 1974
BABOO RAM Vs. ISHRAT ALI	March 12, 1974
BACHCHA RAM AND OTHERS Vs. PRITAM DASS	February 27, 1974
BADRI PANDEY AND ANOTHER Vs. RAM CHANDRA AND OTHERS	December 18, 1974
BAJRANG LAL Vs. COMMISSIONER OF INCOME TAX	February 1, 1974
BALDEO Vs. DY DIR OF CONSOLIDATION U P LUCKNOW IN CAMP AT BARABANKI	May 21, 1974
BANSAL STEELSONS CO. PRIVATE LTD. Vs. UNION OF INDIA AND OTHERS	January 18, 1974
BANWARI NATHOO Vs. STATE OF U P	October 31, 1974
BASANT INDUSTRIES Vs. COMMISSIONER OF SALES TAX	December 6, 1974
BASDEO Vs. BOARD OF REVENUE	May 23, 1974
BASHIR AHMAD Vs. SHRIMATI RASHIDA KHATOON	September 19, 1974
BENI RAM Vs. GAON SABHA	May 23, 1974
BHADUR SINGH Vs. DISTRICT JUDGE RAMPUR	February 11, 1974
BHAGWAN OIL AND POTATO CHIPS FACTORY Vs. STATE OF UTTAR PRADESH	August 20, 1974
BHAGWAT PRASAD AND CO Vs. COMMISSIONER OF INCOME TAX	April 18, 1974
BHARAT MAHEY Vs. STATE OF U P	December 18, 1974
BHAWANI PRASAD Vs. RAM DEO	May 17, 1974
BHIKHA LAL Vs. MUNNA LAL	April 11, 1974
BHOLA Vs. STATE	March 25, 1974
BHOLA NATH KESARI Vs. DIRECTOR OF STATE LOTTERIES	April 22, 1974
BHOOREY KHAN GLASS BANGLE FACTORY Vs. COMMISSIONER SALES TAX U P LUCKNOW	April 2, 1974
BIJLI COTTON MILLS Vs. TAX RECOVERY OFFICER	September 13, 1974
BISBAMBER SAHAI AND ORS. Vs. STATE OF UTTAR PRADESH AND ANR.	April 19, 1974
BISHAMBER DAS DEVI DAYAL Vs. COMMISSIONER OF INCOME TAX	September 3, 1974
BISHESHWAR PRASAD GAUTAM Vs. R K AGARWAL	May 22, 1974
BRIJ TRANSPORT COMPANY (P) LTD Vs. BRIJ BHUSHAN LAL AND OTHERS	January 11, 1974
BRIJENDER PAL AND ANOTHER Vs. STATE OF UTTAR PRADESH	September 5, 1974
BRINDABAN Vs. RAM LAKHAN LALJI AND MAHADEOJI	January 21, 1974
BUDH SINGH Vs. MUKUND MURARI LAL	April 4, 1974
CENTRAL DISTILLARY AND CHEMICAL WORKS Vs. INSPECTOR OF CENTRAL EXCISE M.O.R. AND ANR.	April 17, 1974
CHANDRIKA PRASAD Vs. SUKHDIBYA DEVI	August 16, 1974
CHARAN SINGH Vs. IQBALPUR CO OPERATIVE CANE DEVELOPMENT UNION LTD	October 7, 1974
CHARAN SINGH ATTAR SINGH Vs. SUB DIVISIONAL OFFICER SIKANDRABAD	February 27, 1974
CHATURBHUJ SHARMA Vs. DURGA DAYAL	August 22, 1974
CHAUBE HARI HAR NARAIN AND OTHERS Vs. SHIVA JI MAHARAJ AND ANOTHER	July 9, 1974
CHHEDI LAL KARIA Vs. WHEELERS DISTRIBUTORS PRIVATE LIMITED, ALLAHABAD AND OTHERS	September 18, 1974
CHUMMAN LAL AND ANOTHER Vs. BHAGWANI AND ANOTHER	April 19, 1974
CO Vs. STATE OF U.P. AND OTHERS	March 20, 1974
COMMISSIONER OF GIFT TAX Vs. MAHARAJA PATESHWARI PD SINGH	March 19, 1974
COMMISSIONER OF GIFT TAX Vs. SARDAR WAZIR SINGH	April 30, 1974
COMMISSIONER OF INCOME TAX Vs. MANGAL SAIN K L	May 2, 1974
COMMISSIONER OF INCOME TAX Vs. MUSADDI LAL SINGH	May 2, 1974
COMMISSIONER OF INCOME TAX Vs. VIJAI LAXMI SUGAR MILLS LIMITED	May 2, 1974
COMMISSIONER OF INCOME TAX Vs. INDIA HOTEL NAINITAL	April 18, 1974
COMMISSIONER OF INCOME TAX Vs. AWASTHI DR P N	March 6, 1974
COMMISSIONER OF INCOME TAX Vs. RAM NAND RAM KISHAN	February 14, 1974
COMMISSIONER OF INCOME TAX Vs. NADIR ALI AND COMPANY	February 14, 1974
COMMISSIONER OF INCOME TAX Vs. DATA RAM SATPAL	February 21, 1974
COMMISSIONER OF INCOME TAX Vs. RAM ACHAL RAM SEWAK	February 22, 1974
COMMISSIONER OF INCOME TAX Vs. LALIT MOHAN	February 15, 1974
COMMISSIONER OF INCOME TAX Vs. FAIZUDDIN	February 16, 1974
COMMISSIONER OF INCOME TAX Vs. RAM BARAN RAM NATH	February 1, 1974
COMMISSIONER OF INCOME TAX Vs. KEDAR NATH RAM NATH	August 19, 1974
COMMISSIONER OF INCOME TAX Vs. LAKSHMI RATAN COTTON MILLS COMPANY LIMITED	July 11, 1974
COMMISSIONER OF INCOME TAX Vs. NAWAB	May 22, 1974
COMMISSIONER OF INCOME TAX Vs. M P SUGAR MILLS P LIMITED	July 9, 1974
COMMISSIONER OF INCOME TAX Vs. D S AND N S BIST	May 16, 1974
COMMISSIONER OF INCOME TAX Vs. MOHAN SINGH TH	May 16, 1974
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING AND WEAVING MILLS LIMITED	May 13, 1974
COMMISSIONER OF INCOME TAX Vs. KANODIA COLD STORAGE	May 7, 1974
COMMISSIONER OF INCOME TAX Vs. SHIV SHANKER LAL RAM NATH	October 9, 1974
COMMISSIONER OF INCOME TAX Vs. SHADILAL SUGAR AND GENERAL MILLS	November 12, 1974
COMMISSIONER OF INCOME TAX Vs. KUNJ BEHARI SHYAM LAL	September 16, 1974
COMMISSIONER OF INCOME TAX Vs. U P TANNERY CO P LIMITED	September 17, 1974
COMMISSIONER OF INCOME TAX Vs. RAMESHWARDAS RAM NARAIN	December 4, 1974
COMMISSIONER OF INCOME TAX Vs. BABU RAM AJIT PRASAD	December 4, 1974
COMMISSIONER OF SALES TAX Vs. FATEH CHAND MAHAJAN	October 4, 1974
COMMISSIONER OF SALES TAX Vs. THAKUR PRASAD RAM NATH	September 11, 1974
COMMISSIONER OF SALES TAX Vs. SHYAM LAL DINA NATH	April 30, 1974
COMMISSIONER OF SALES TAX Vs. JAMUNA OIL MILLS	March 4, 1974
COMMISSIONER OF SALES TAX Vs. MOHD FAROOQ	March 29, 1974
COMMISSIONER OF SALES TAX U P Vs. DHANNAMAL RAM GOPAL	March 22, 1974
COMMISSIONER OF SALES TAX U P Vs. BHAG SINGH KHANDSARI	May 20, 1974
COMMISSIONER OF SALES TAX U P Vs. RAMESH PRASAD BATUK PRASAD	September 13, 1974
COMMISSIONER OF SALES TAX U P Vs. SUNHARI LAL JAIN	September 26, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. IMPORT ASSOCIATION ALLAHABAD	September 20, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. CO-OPERATIVE MARKETING SOCIETY	September 20, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. PRAG ICE AND OIL MILLS	September 11, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SRI KRISHNA RAM CHANDRA	October 9, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NAINI GLASS WORKS	October 14, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MANGO MAL NANAK RAM	February 22, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. JAI SHRI PRODUCTS VARANASI	February 14, 1974
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. TATA IRON AND STEEL COMPANY LTD	September 20, 1974
COMMISSIONER SALES TAX U P Vs. INDIAN TRADERS	September 12, 1974
COMMISSIONER SALES TAX U P LUCKNOW Vs. MITTAL RADIOS ROURKEE	September 24, 1974
COMMISSIONER SALES TAX U P LUCKNOW Vs. KHERA SHOE CO	April 25, 1974
CONTROLLER OF ESTATE DUTY Vs. THANWAR DASS	January 7, 1974
DAHI LAXMI DAL FACTORY Vs. INCOME TAX OFFICER	September 16, 1974
DAYA RAM SHARMA Vs. U P STATE	August 23, 1974
Daya Ram Sharma Vs. U.P.State and another	July 23, 1974
DEEP CHANDRA AND CO Vs. COMMISSIONER OF INCOME TAX	December 2, 1974
DEPUTY INSPECTOR GENERAL OF POLICE AND ANOTHER Vs. RAM AQBAL TEWARI	August 1, 1974
DEVI SARAN Vs. STATE	March 13, 1974
DHANI RAM Vs. STATE	February 6, 1974
DIRECTOR OF TECHNICAL EDUCATION U P KANPUR Vs. JOHN MOHAMMAD	August 26, 1974
DR. BALDEO SHARMA AND ANR. Vs. AMRITDHARA PHARMACY (P.) LTD. AND ORS.	February 13, 1974
DR. S.S. MISRA, PROFESSOR OF PHARMACOLOGY, S.N. MEDICAL COLLEGE, AGRA Vs. STATE OF UTTAR PRADESH AND OTHERS	February 7, 1974
DUKHI Vs. BOARD OF REVENUE	July 30, 1974
DWARKADHEESH CHARITABLE TRUST Vs. INCOME TAX OFFICER	April 3, 1974
EIMAL KISHORE PALIWAL Vs. STATE OF U P	November 8, 1974
ELGIN MILLS COMPNY LTD. Vs. UNION OF INDIA (UOI) AND ORS.	January 17, 1974
FAZAL AZIM Vs. STATE OF UTTAR PRADESH	January 10, 1974
FIRM NARAINDAS PITAMCHAND Vs. FIRM SHANKER LAL MOHANDAS	January 18, 1974
G N VERMA Vs. HARGOVIND DAYAL	May 22, 1974
G. S. BEDI AND OTHERS, KANPUR Vs. THE SALES TAX OFFICER, KANPUR & ORS.	November 1, 1974
GAJRAJ Vs. RAMADHAR	May 23, 1974
GAJRAJ Vs. COLLECTOR SINGH	September 24, 1974
GANESH PRASAD VARMA Vs. GOVERDHAN DASS	November 21, 1974
GANGA CHARAN Vs. BANS BAHADUR SINGH	May 20, 1974
GANGADHAR Vs. RAGHUBAR DAYAL	July 24, 1974
GAURI SHANKER SRIVASTAVA Vs. STATE OF U P	December 6, 1974
GEORGE ELWIN KING Vs. RESERVE BANK OF INDIA FOREIGN EXCHANGE CONTROL BOMBAY	April 18, 1974
GHANSHIAM SINGH Vs. HAR PIAREY	March 6, 1974
GHIRRAO LAL SRIVASTAVA Vs. STATE OF U.P. AND OTHERS	July 26, 1974
GIRI NARAIN RAJU Vs. OFFICER COMMANDING, AIR FORCE STATION, ALLAHABAD & OTHERS	October 15, 1974
GOAN PANCHAYAT Vs. MUNNA LAL GARG	August 19, 1974
GONDA KSHETRYA SAHKARI SAMITI LTD. Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES	December 4, 1974
GOPAL RAI SHRI RAM Vs. COMMISSIONER O SALES TAX U P	May 17, 1974
GOPI Vs. STATE	March 13, 1974
GYANENDRA MANI TRIPATHI Vs. HINDUSTAN AERONAUTICS LTD. AND OTHERS	October 1, 1974
HAJI RAMZAN ALI AND SONS Vs. STATE OF U P	November 4, 1974
HARI KRISHNA Vs. COMMISSIONER OF INCOME TAX	May 14, 1974
HARI KUMAR LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND OTHERS	April 16, 1974
HARI MOHAN LAL Vs. SATYA DEO SINGH AND OTHERS	March 12, 1974
Hari Nandan Agrawal and another Vs. S.N. Pandita and others	July 26, 1974
HARI SHANKAR GOPAL HARI Vs. COMMISSIONER OF INCOME TAX	March 25, 1974
HET RAM Vs. RAM KUNWARI	September 13, 1974
Het Ram and ors Vs. State	January 15, 1974
HIND LAMPS LTD. Vs. UNION OF INDIA	May 14, 1974
HINDUSTAN SAFETY GLASS WORKS P LTD Vs. STATE OF UTTAR PRADESH	May 16, 1974
HORI LAL Vs. STATE OF U P	May 22, 1974
HUKAM CHAND Vs. STATE OF UTTAR PRADESH	April 16, 1974
I N SRIVASTAVA Vs. UNION OF INDIA	November 20, 1974
IBRAHIM Vs. STATE	May 1, 1974
INCOME TAX APPELLATE TRIBUNAL ALLAHABAD Vs. MADAN MOHAN	March 27, 1974
INDIA TOBACCO COMPANY LTD. Vs. MUNICIPAL BOARD	July 22, 1974
INDIAN HUME PIPE COMPANY LTD Vs. STATE OF UTTAR PRADESH	May 10, 1974
INDIAN INSTITUTE OF TECHNOLOGY KALYANPUR KANPUR Vs. STATE OF UTTAR PRADESH	February 12, 1974
ISHWARI PRASAD Vs. CHANDRA BHAN AND OTHERS	August 23, 1974
J K SYNTHETICS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	May 7, 1974
J K SYNTHETICS LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER	September 17, 1974
JACKARD MACHINERY WORKS Vs. COMMISSIONER OF SALES TAX	October 14, 1974
JAFCO TRADERS AGRA Vs. STATE OF U P	December 13, 1974
JAGAT DHARI Vs. ZILA PARISHAD PRATAPGARH	May 6, 1974
JAGDISH CHANDRA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER	November 7, 1974
JAGDISH PRASAD PANDEY Vs. COLLECTOR DEPUTY DIRECTOR OF CONSOLIDATION	November 1, 1974
JAGDISH SWARUP GUPTA Vs. STATE OF UTTAR PRADESH	March 21, 1974
JAGDISHKUMAR AGRAWAL Vs. STATE OF U P	February 25, 1974
JAGGANNATH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI	November 5, 1974
JAGGOO Vs. SARDAR GURMUKH SINGH	January 24, 1974
JAGJIWAN RAI Vs. HARI KUNWAR RAI	December 10, 1974
JAI BALLABH Vs. STATE OF U.P	December 6, 1974
JAMALUDDIN Vs. STATE	April 4, 1974
JAMIL HASAN Vs. STATE	February 21, 1974
JANARDAN PRASAD GUPTA Vs. O P CHAKARVARTY	March 5, 1974
JANARDAN SINGH Vs. TEJ BAHADUR SINGH	February 13, 1974
JANKAR SINGH Vs. GAON SABHA	February 11, 1974
JANKI DEVI Vs. MANNILAL	September 13, 1974
JASWANT SUGAR MILLS CO LIMITED Vs. LABOUR COURT	November 26, 1974
JAWAHAR LAL GUPTA Vs. RAMESHWAR CHAUBE	September 4, 1974
JAYNA TIME INDUSTRIES PVT LTD Vs. INDUSTRIAL TRIBUNAL III	September 23, 1974
JEET MAL RAM GOPAL Vs. ADDITIONAL JUDGE REVISIONS SALES TAX ALIGARH RANGE ALIGARH	September 13, 1974
JWALA PRASAD Vs. ZILA PARISHAD, AGRA AND OTHERS	May 2, 1974
K D KALRA AND CO LUCKNOW Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW	December 18, 1974
KAILASH CHANDRA Vs. OM PRAKASH SHARMA	March 6, 1974
KAILASH NATH KASHI NATH Vs. SALES TAX OFFICER BAREILLY	April 19, 1974
KAILASH NATH MEHROTRA Vs. U.P. UPBHOKTA SAHKARI SANGH LTD.	January 9, 1974
KALAWATI DEVI Vs. COMMISSIONER OF INCOME TAX	September 12, 1974
KALICHARAN SATISH CHANDRA Vs. UTTAR PRADESH STATE	September 6, 1974
KALLU RAM Vs. STATE OF UTTAR PRADESH	March 26, 1974
KAMLA PRASAD, ADHYAKSH, SAHKARI SAMITI Vs. STATE OF UTTAR PRADESH AND OTHERS	September 27, 1974
KAMLAWATI RAIZADA Vs. CONTROLLER OF ESTATE DUTY	December 6, 1974
KANHAIYA AND OTHERS Vs. SHEIKH RAMZAN AND OTHERS	September 17, 1974
KANHAIYA LAL AND OTHERS Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS	January 29, 1974
KANHAIYA LAL ARYA Vs. BALDEO TEWARI	July 30, 1974
KARAM CHAND THAPAR AND BROS COAL SALES LTD Vs. STATE OF U P	October 8, 1974
KATER SINGH Vs. JAHAN SINGH	April 5, 1974
KESHAW DUTT DWIVEDI AND ORS Vs. PRESCRIBED AUTHORITY	October 16, 1974
KHALIL AHMAD Vs. ADDITIONAL DISTRICT JUDGE GORAKHPUR	February 27, 1974
KHAZANCHI PAPER AND BOARD MILL Vs. SUPDT. OF CENTRAL EXCISE	October 4, 1974
KHUNNOO LALL AND SONS Vs. UNION OFINDIA	January 4, 1974
KOHINOOR (INDIA) PVT. LTD., VARANASI Vs. STATE OF U.P. AND ANOTHER	January 8, 1974
KRANTI KUMAR Vs. STATE OF U P	April 25, 1974
KRISHNA SINGH Vs. HARI DUTTA	July 31, 1974
KRISHNAWATI DEVI Vs. LALA HARJAS MAL MISRA	February 7, 1974
KUMARI RAVI KANTA DEVI Vs. ASHOK KUMAR JAIN	August 16, 1974
KUNJ BEHARI LAL Vs. SALES TAX OFFICER MORADABAD	October 7, 1974
LAJJA RAM MAHESH DUTT Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW	August 21, 1974
LAKHPATI SINGH Vs. RAGHUNATH SINGH	February 7, 1974
LAKSHMAN SWAROOP SHARMA Vs. STATE OF UTTAR PRADESH AND OTHERS	February 25, 1974
LAKSHMI DUTT Vs. GOPAL DUTT	March 27, 1974
LAL JI Vs. STATE OF UTTAR PRADESH	April 10, 1974
LALA KISHAN LAL Vs. IV ADDL. DISTT. AND SESSIONS JUDGE	December 2, 1974
LALA LAKSHMIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX	March 28, 1974
LAXMI NARAIN Vs. JIA LAL JAIN	October 16, 1974
LAXMI PAPER MART Vs. STATE OF UTTAR PRADESH	August 21, 1974
M S PEARL SOUND ENGINEER Vs. POORAN CHAND	December 20, 1974
M.A. CHAWDHARY Vs. UNION OF INDIA AND OTHERS	July 12, 1974
MADAN STUDIO Vs. ASSISTANT COMMISSIONER J IV SALES TAX VARANASI RANGE VARANASI	December 11, 1974
MAHBOPB ULLAH Vs. JWALA PRASAD KAJRIWAL	April 9, 1974
MAHENDRA KUMAR AND OTHERS Vs. RAMESHWARI DEVI AND OTHERS	September 5, 1974
MAHENDRA SINGH Vs. II ADDL. DISTT. JUDGE	December 17, 1974
MAILINDRA SINGH Vs. NAIB TEHSILDAR RECOVERY AND COLLECTOR KASHIPUR	April 3, 1974
MAKHDOOM KHAN Vs. DISTRICT MAGISTRATE, MORADABAD AND OTHERS	February 15, 1974
MAN MOHAN Vs. STATE OF U P	September 6, 1974
MANAGEMENT MARWARI PRIMARY VIDYALAYA Vs. S D M DEORIA	November 20, 1974
MANN SERVICE STATION, CHHUMALPUR, DEHRADUN Vs. EXCISE COMMISSIONER, U. P., ALLAHABAD AND ANOTHER	September 10, 1974
MANNI Vs. STATE	March 6, 1974
MANOHAR LAL AHUJA Vs. INCOME TAX OFFICER	October 14, 1974
MANOHAR SINGH DHARI SINGH Vs. ASSISTANT CANE COMMISSIONER CUM	April 3, 1974
MAQSOODUL HAQ Vs. STATE OF U P	December 11, 1974
MASOOM BANOO Vs. HARI SINGH	January 18, 1974
MASTAN CHAND Vs. DISTRICT JUDGE MUZAFFARNAGAR	December 20, 1974
MIRZA KISHWAR BEG Vs. BOARD OF REVENUE, U. P., ALLAHABAD AND OTHERS	September 20, 1974
MIRZAPUR ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF U P	March 28, 1974
MODI SPINNING AND WEAVING MILLS Vs. INCOME TAX OFFICER	October 28, 1974
MOHAMMAD AYYUB Vs. ZAIBUL NISSA	January 22, 1974
MOHAMMAD FARUQ Vs. STATE OF U. P. THROUGH COLLECTOR, AZAMGARH AND OTHERS	May 22, 1974
MOHAMMAD ISHAQ Vs. COMMISSIONER ALLAHABAD DIVISION	December 5, 1974
MOHAMMAD YASIN Vs. AMAR NATH AND OTHERS	May 9, 1974
MOHAN LAL Vs. STATE	March 28, 1974
MOHD AFAQ Vs. COMMISSIONER ALLAHABAD DIVISION	April 15, 1974
MOHD HANIF Vs. STATE OF UTTAR PRADESH	April 24, 1974
MOHD. DAUD Vs. KAMAR JAHAN	December 5, 1974
MOHINDAR KAUR Vs. CENTRAL GOVERNMENT	October 29, 1974
MOTI LAL Vs. STATE OF U P , SECRETARY FOOD AND CIVIL SUPPLIES, LUCKNOW AND OTHERS	April 5, 1974
MOTI LAL RAJPUT Vs. STATE OF U.P. AND OTHERS	July 25, 1974
MOTILAL PADAMPAT SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX	April 30, 1974
MOTOR TRANSPORTERS ASSOCIATION Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR	May 15, 1974
MST. SITAWATI Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	March 12, 1974
MSTSUKHDEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 13, 1974
MULAIM SINGH Vs. STATE	May 22, 1974
MUNICIPAL BOARD, BAREILLY Vs. BHARAT OIL COMPANY AND OTHERS	September 16, 1974
MUNNA LAL GARG Vs. THE COLLECTOR, HAMIRPUR AND OTHERS	April 9, 1974
MUNNAN KHAN Vs. MEWA RAM	August 21, 1974
NAGAR MAHAPALIKA VARANASI Vs. DURGA SHANKAR	July 17, 1974
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. GOKUL PD. SINGH	December 17, 1974
NAGRAT PAINTS Vs. UNION OF INDIA (UOI)	March 28, 1974
NANAK Vs. STATE OF U P	July 18, 1974
NARENDRA KUMAR JAIN Vs. STATE OF UTTAR PRADESH	December 16, 1974
NARENDRA NARAIN MISRA Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY	August 13, 1974
NATHU Vs. SUB-DIVISIONAL MAGISTRATE	December 5, 1974
NEELAM SHARMA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND	December 2, 1974
NEM CHAND Vs. UNION OF INDIA	December 20, 1974
NEMI CHAND VIMAL CHAND Vs. COMMISSIONER OF SALES TAX U P	April 16, 1974
NORTH-EASTERN RAILWAY EMPLOYEES UNION Vs. REGISTRAR OF TRADE UNION	February 5, 1974
OM PRAKASH Vs. BHAGWAN	November 5, 1974
OM PRAKASH Vs. MADAN GOPAL GUPTA	October 16, 1974
OM PRAKASH SAXENA Vs. RAJA BABU SAXENA	February 25, 1974
OM PRAKESH Vs. STATE OF UTTAR PRADESH	August 17, 1974
OM SHANTI SWARUP Vs. PRASANNA KUMAR	October 9, 1974
P C GUPTA Vs. STATE	April 25, 1974
P M NATARAJAN Vs. KRISHNA CHANDRA GUPTA	July 30, 1974
P N LAL Vs. GENERAL MANAGER, N E, RAILWAY, GORAKHPUR	August 28, 1974
PADAMPAT SINGHANIA Vs. CONTROLLER OF ESTATE DUTY ASST	March 4, 1974
PAHALWAN BEG Vs. MURAD BEG	August 22, 1974
PARASRAM AND OTHERS Vs. DISTRICT JUDGE, MORADABAD AND OTHERS	May 22, 1974
PHIJLLO Vs. SANGAT	April 11, 1974
PHOOL WATI Vs. GUR SAHAI	February 25, 1974
PITAMBER Vs. STATE	April 18, 1974
PRADIP TANDON Vs. STATE OF U P	August 5, 1974
PRAG DAS Vs. P C AGARWAL	August 30, 1974
PRAHLAD SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	July 17, 1974
PRAKASH Vs. SUB DIVISIONAL OFFICER	December 6, 1974
PRATAP CHANDRA Vs. INCOME TAX OFFICER	April 22, 1974
PRATAP NARAIN Vs. JUGGILAL KAMLAPAT IRON AND STEEL CO LTD	August 19, 1974
PREM SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 1, 1974
PUNJAB AND SIND BANK LTD Vs. HARI RAM SAWHNEY	November 6, 1974
PURSHOTTAM NATH KAPOOR Vs. NATHA AHIR	April 17, 1974
PUSHP RAJ TANEJA AND OTHERS Vs. THE UNION OF INDIA AND ANOTHER	April 22, 1974
QUEENS COLLEGE KANETRA Vs. COLLECTOR VARANASI	February 15, 1974
R K BERRY Vs. STATE OF U P AND OTHERS	February 6, 1974
R N GUPTA Vs. SARLA KHANDELWAL	April 25, 1974
R. C. GARG Vs. UNION OF INDIA THROUGH MILITARY ESTATES OFFICER, AGRA AND ANOTHER	September 20, 1974
R. S. SAKSENA Vs. STATE OF U. P. AND ORS.	February 2, 1974
R.D. RAM NATH AND CO. Vs. GIRDHARI LAL	September 16, 1974
RADHA CHARAN DAS Vs. TH MOHINI BEHARIJI MAHARAJ	May 23, 1974
RADHA KRISHNA MEHRA Vs. STATE OF UTTAR PRADESH	October 10, 1974
RADHEY KRISHNA RAMJI PRASAD OIL MILLS Vs. COMMISSIONER OF SALES TAX U P	September 24, 1974
RADHEY SHYAM MISRA Vs. DIVISIONAL PERSONNEL OFFICER N. E. RLY., LUCKNOW AND OTHERS	October 7, 1974
RADIUS ZAMAN KHAN Vs. ASSISTANT DEVELOPMENT OFFICER, (PANCHAYAT) VIKASH KHAND CHHAJLEIT (KANTH) DISTRICT MORADABAD AND OTHERS	February 8, 1974
RAGHUNANDAN PRASAD Vs. UNION OF INDIA AND OTHERS	September 11, 1974
RAGHUNATH DAS PRAHLAD DAS Vs. COMMISSIONER OF INCOME TAX	January 11, 1974
RAGHURAJ SINGH Vs. DISTRICT MAGISTRATE	November 1, 1974
RAJ NARAIN Vs. INDIRA NEHRU GANDHI	March 20, 1974
RAJ NARAIN TIWARI Vs. COMMISSIONER OF SALES TAX	March 26, 1974
RAJA RAM Vs. STATE OF U.P.	December 2, 1974
RAJA ZUTSHI Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING AND OTHERS	October 9, 1974
RAM BAHADUR Vs. STATE	September 30, 1974
RAM BHAROSE LAL Vs. SUKHDEI	March 6, 1974
RAM DAYAL CHHOTEY LAL Vs. SALES TAX OFFICER SHAHJAHANPUR	April 16, 1974
RAM GOPAL Vs. UNION OF INDIA	January 24, 1974
RAM JAG MISIR Vs. DIRECTOR OF CONSOLIDATION U P	September 13, 1974
RAM KISHORE Vs. KAMTA PRASAD AND OTHERS	August 26, 1974
RAM KRIPAL SHARMA Vs. STATE OF U P	May 24, 1974
RAM NARAIN CHOUBEY Vs. GANGADHAR CHOUBEY	February 25, 1974
RAM PADARATH Vs. UNION OFINDIA	May 6, 1974
RAM PRAKASH Vs. SHYAM NARAIN GUPTA AND OTHERS	December 5, 1974
RAM RAKSH PAL AGARWAL Vs. TOWN AREA COMMITTEE, NAWABGANJ, DISTRICT BAREILLY, THROUGH ITS CHAIRMAN AND ANOTHER	March 29, 1974
RAM SAHAI Vs. STATE	April 4, 1974
RAM SAROOP RAIZADA Vs. DR. MADAN MOHAN MISRA	April 2, 1974
RAM SEWAK Vs. STATE OF U P	April 4, 1974
RAM SHANKER Vs. STATE	October 31, 1974
RAM SWAMP JAIN Vs. SRI JANKI DEVI BHAGAT TRUST	February 25, 1974
RAMAKANT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P	September 16, 1974
RAMESHWAR PRASAD Vs. STATE	August 30, 1974
RASHTRIYA METAL MANUFACTURING WORKS Vs. DISTRICT MAGISTRATE/COLLECTOR MORADABAD	September 3, 1974
RATAN NARAIN MULLA Vs. CHIEF SECRETARY GOVT OF U P	September 24, 1974
RAVI KIRAN JAIN Vs. BAR COUNCIL OF U P	January 30, 1974
RAVI KIRAN JAIN Vs. BAR COUNCIL OF U P	December 18, 1974
RIAZAT HUSSAIN Vs. COMMISSIONER ALLAHABAD DIVISION	September 24, 1974
ROSHAN LAL Vs. UNION OF INDIA	November 8, 1974
ROSHANLAL Vs. STATE	November 8, 1974
ROSHANLAL Vs. RAMADEVI	August 22, 1974
RUDRA PRATAP Vs. BOARD OF REVENUE U P	April 4, 1974
S B AGARWAL Vs. STATE OF U P	March 21, 1974
S S BARGAVA Vs. ALLAHABAD POLYTECHNIC	March 1, 1974
S. K. SARKAR Vs. RAM WATI	April 8, 1974
S.N. ROLLING MILLS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND ORS.	August 5, 1974
SABBIR AHMAD Vs. NAIMULLAH JOLAHA	September 19, 1974
SANYUKTA PRANTIYA ARYA PRATINIDHI SABHA UTTAR PRADESH Vs. MEWA LAL GUPTA	November 20, 1974
SARDAR JAS KARAN SINGH Vs. STATE	January 11, 1974
SARJOO PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR	August 7, 1974
SARUP LAL Vs. RADHA MANOHARJI MAHARAJ	August 13, 1974
SATISH CHANDRA MITAL Vs. STATE OF U.P. AND OTHERS	September 27, 1974
SCIENTIFIC AND INDUSTRIAL RESEARCH AND OTHERS Vs. SHRI HARISH GOEL	July 24, 1974
SECRETARY REGIONAL TRANSPORT AUTHORITY ALLAHABAD Vs. MAHMOOD AHMAD	July 11, 1974
SETH LOONKARAN SETHIYA Vs. IVAN E JOHN	April 15, 1974
SHABBAR ALI KHAN Vs. MARDAN ALI KHAN	March 14, 1974
SHADI LAL SUGAR AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 17, 1974
SHAKIR HUSSAIN Vs. SIRAJ BEG	January 8, 1974
SHALIMAR FURNISHERS Vs. STATE OF UTTAR PRADESH	May 17, 1974
SHAMBHU NATH TEWARI Vs. STATE OF UTTAR PRADESH	August 6, 1974
SHAMSHUL HASAN Vs. KUBER NATH	September 26, 1974
SHANKER REFRIGERATION CO Vs. COMMISSIONER OF INCOME TAX	July 9, 1974
SHARDA PRASAD Vs. COMMISSIONER OF INCOME TAX	February 7, 1974
SHEO NARAIN JUGDISH NARAIN Vs. STATE OF UTTAR PRADESH	January 29, 1974
SHER SINGH Vs. PIRTHI SINGH	November 12, 1974
SHINING INDUSTRIES Vs. SHRI KRISHNA INDUSTRIES	May 3, 1974
SHITAL PRASAD Vs. DHAN KUMAR	January 21, 1974
SHITAL SINGH Vs. STATE	August 9, 1974
SHITLA PRASAD Vs. BANS BAHORE	January 31, 1974
SHIV SINGH Vs. STATE	May 6, 1974
SHIVA SHANKER SINGH Vs. BOARD OF REVENUE	May 22, 1974
SHOBHA RAM Vs. INAMUL HAQ	January 18, 1974
SHOLAMAL ZALIM SINGH Vs. COMMISSIONER OF SALES TAX U P	March 27, 1974
SHRI OM PRAKASH Vs. THE STATE OF U.P. AND OTHERS,	August 17, 1974
SHRIMATI DAYA WATI Vs. COLLECTOR SAHARANPUR OPPOSITE PARTIES	February 7, 1974
SHYAM ENAMEL WORKS Vs. COMMISSIONER OF SALES TAX	October 16, 1974
SHYAM MANOHAR MEETAL Vs. KAILASH NATH MEETAL	August 20, 1974
SHYAM SUNDER LAL Vs. SAHKARI SAMITI LTD	December 6, 1974
SHYAMO DEI Vs. DURGA PRASAD MUKHTAR AND OTHERS	July 29, 1974
SINDHIYA DEVI Vs. STATE OF U P	May 20, 1974
SQUADRON LEADER GIRI NARAYANA RAJU Vs. OFFICER COMMANDING 48 SQUADRON	March 5, 1974
SRI AULVIN V SINGH Vs. CHANDRAWATI	March 15, 1974
SRI MALIK FAQIR CHAND Vs. SALES TAX OFFICER AGRA	April 3, 1974
SRI RAM HARI AGARWAL Vs. STATE OF UTTAR PRADESH	December 20, 1974
SRINATH DAS Vs. INCOME TAX APPELLATE TRIBUNAL	July 19, 1974
STATE OF U P Vs. PREM SHANKAR	July 30, 1974
STATE OF U P Vs. RAIS AHMAD	November 5, 1974
STATE OF U P Vs. JAWAHAR LAL BHARGAVA	September 6, 1974
STATE OF U P Vs. MATA PRASAD	February 19, 1974
STATE OF U P Vs. NANAK CHAND	January 22, 1974
STATE OF U P Vs. RAM CHARAN	January 15, 1974
STATE OF U P Vs. SANTOSH KUMAR CAPOOR	January 17, 1974
STATE OF U P Vs. BANS RAJ SINGH	January 17, 1974
STATE OF U. P. Vs. NISAR AHMAD	December 12, 1974
STATE OF U. P. Vs. MAUZAM BANJARA	September 26, 1974
STATE OF U. P. AND OTHERS Vs. MAN BAHAI LAL SRIVASTAVA	September 13, 1974
STATE OF U.P. Vs. JAWAHAR LAL BHARGAVA AND ANOTHER	February 25, 1974
STATE OF U.P. AND ANOTHER Vs. AJUDHIA DISTILLERY AND ANOTHER	May 13, 1974
STATE OF U.P. AND OTHERS Vs. JAGANNATH PRASAD VARSHNEY	April 2, 1974
STATE OF U.P. THROUGH THE SECRETARY TO GOVT. U.P. Vs. S.M. BANERJI AND ANOTHER	January 17, 1974
STATE OF UTTAR PRADESH Vs. JAI SINGH DIXIT	November 11, 1974
STATE OF UTTAR PRADESH Vs. TILAK SINGH	August 29, 1974
STATE OF UTTAR PRADESH AND ANOTHER Vs. BRIJNANDAN KANSAL	August 7, 1974
SUBHAN Vs. STATE	January 2, 1974
SUBHASH OIL INDUSTRIES Vs. STATE OF U P	April 19, 1974
SUKHDEI Vs. NAIPAL RAM JAGANNATH PRASAD	April 18, 1974
SUKHDEO Vs. JAGDHARI	June 13, 1974
SUKHDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P	April 17, 1974
SURJIDEVI KUNJILAL JAIPURIA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	January 1, 1974
SURYALAL MAKAND LAL Vs. STATE OF U P	May 9, 1974
SWADESHI COTTON MILLS APPELLANT Vs. STATE OF UTTAR PRADESH	October 7, 1974
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 12, 1974
SYED MOHD IBNE ALI Vs. ZANAB BEGUM	January 1, 1974
TAJAMMUL HUSAIN Vs. MIR KHAN	February 22, 1974
TARA CHAND GUPTA RAM SAJIWAN MTSRA Vs. STATE OF U P	September 27, 1974
TARAN SHANKER SINGH Vs. ELECTION COMMISSIONER OF INDIA	February 14, 1974
TARKESHWAR NATH AGARWAL Vs. COMMISSIONER OF SALES TAX	March 18, 1974
THAKUR PRASAD SINGH Vs. STATE OF U.P. AND OTHERS	January 29, 1974
TIKA Vs. STATE OF UTTAR PRADESH	May 15, 1974
TONDI Vs. STATE OF U P	March 13, 1974
TOWN AREA COMMITTEE Vs. PRABHU DAYAL	July 12, 1974
TRILOK CHAND Vs. SYED AZHAR HUSAIN AND OTHERS	May 9, 1974
U P STATE AGRO INDUSTRIAL CORPORATION LIMITED Vs. INCOME TAX OFFICER	July 26, 1974
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW AND ETHERS	July 23, 1974
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. STATE TRANSPORT APPELLATE TRIBUNAL	January 24, 1974
UDAI BHAN SINGH Vs. BOARD OF REVENUE U P ALLAHABAD	February 1, 1974
UDAI NARAIN BAJPAI Vs. KUSUM BAJPAI	August 12, 1974
UMA SHANKER Vs. SALIG RAM	May 22, 1974
UMA SHANKER Vs. COLLECTOR	January 31, 1974
UNION OF INDIA Vs. RAM CHANDRA	December 17, 1974
UNION OF INDIA Vs. KRISHNA PRASAD KATIYAR	January 10, 1974
UNION OF INDIA AND OTHERS Vs. SRI M.A. CHAUDHARY	November 18, 1974
UNITED CHEMICAL AGENCY Vs. R K SINGH ITO	May 28, 1974
UNITED PROVINCIAL TRANSPORT CO. THROUGH SHRI GIRDHAR GOPAL GULATI AND OTHERS Vs. STATE OF U. P. AND OTHERS	September 24, 1974
URMIL BAHRI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL	November 22, 1974
UTTAM BHATTA CO Vs. BABU RAM	April 4, 1974
V P TYAGI Vs. RAM SINGH	September 3, 1974
VIJAI DEVI Vs. RAM SWARUP	October 1, 1974
VIJAY KUMAR KEDIA Vs. CONTROLLER OF ESTATE DUTY	July 11, 1974
VINAYA CHANDRA MISRA Vs. SACHINDRA KUMAR SARKAR	April 10, 1974
VISHNU DAS Vs. STATE OF UTTAR PRADESH	May 24, 1974
VISHNU KUMAR BHARADWAJ Vs. STATE OF UTTAR PRADESH AND OTHERS	April 22, 1974
WHEELERS DISTRIBUTORS P LTD Vs. STATE OF UTTAR PRADESH	February 6, 1974
ZAHEER AHMED BUDHANVI Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS	April 17, 1974

Year 1974 of HIGH COURT OF ALLAHABAD

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