REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL HABIB Vs. STATE	August 16, 1973
ABDUL KARIM Vs. SMT. PREMWATI AND OTHERS	October 16, 1973
ABDUL MAJEED Vs. REGIONAL TRANSPORT AUTHORITY JHANSI	November 13, 1973
ABDUL QADIR Vs. STATE	December 7, 1973
ABDUL SATTAR Vs. CHHAJI LAL	May 10, 1973
ABDUL WAHID Vs. TRIBHUWAN PATI	August 24, 1973
ABDUL WAHID KHAN Vs. RENT CONTROL AND EVICTION OFFICER, ETAWAH AND ANOTHER	September 13, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TRIVENI DEVI SMT	August 14, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRIJLAL GUPTA	May 17, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UTTAM KUMAR PROMOD KUMAR	October 20, 1973
AFTAB ALI Vs. NAWAB BEGUM	April 5, 1973
AFZAL AHMAD NAQVI Vs. KUNJ BEHARI	January 5, 1973
AGARWAL AND BRORS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	November 29, 1973
AGRICULTURAL INDUSTRIAL SYNDICATE LTD Vs. STATE	December 4, 1973
AHMAD KHAN Vs. SHAHANSHAH JEHAN BEGUM	May 2, 1973
AHMAD KHAN AND ORS. Vs. SMT. SHAHANSHAH JEHAN BEGUM	February 5, 1973
AJIT SINGH Vs. STATE	May 3, 1973
AKBAR Vs. STATE OF U.P.	November 23, 1973
ALIGARH MUSLIM UNIVERSITY ALIGARH THROUGH ITS REGISTRAR Vs. MUNSIF, KOIL, ALIGARH AND OTHERS	March 13, 1973
ALLADIN AND OTHERS Vs. STATE AND ANOTHER	September 13, 1973
ALLAHABAD THEATRES PVT LTD Vs. KUSUM KUMARI	September 10, 1973
ANEG SINGH AND OTHERS Vs. RAM NATH AND OTHERS	April 9, 1973
ANIL KUMAR SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD	January 10, 1973
ANIRUDH SINGH Vs. SUB DIVISIONAL MAGISTRATE CHANDAULI AND OTHERS	March 9, 1973
ASHIQ HUSAIN Vs. ASSISTANT CUSTODIAN GENERAL EVACUEE PROPERTY AT JAISALMER	January 29, 1973
ASSISTANT CUSTODIAN Vs. MATA PRASAD AND OTHERS	August 10, 1973
B.L. RASTOGI AND OTHERS Vs. RAILWAY BOARD, NEW DELHI AND OTHERS	January 17, 1973
BABOO LAL Vs. STATE	May 2, 1973
BABU SINGH Vs. RETURNING OFFICER FOR EJECTIONS	November 27, 1973
BADRI PD AND SONS Vs. COMMISSIONER OF INCOME TAX	September 12, 1973
BADRI SINGH Vs. STATE	September 4, 1973
BAKHAT RAM TAKHAT RAM Vs. STATE OF UTTAR PRADESH	January 29, 1973
BALJIT SINGH Vs. T RANJIT SINGH	January 12, 1973
BANARAS CHEMICAL FACTORY Vs. COMMISSIONER OF INCOME TAX	August 17, 1973
BANSIDHAR SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION, 4TH REGION U.P. LUCKNOW AND OTHERS	July 20, 1973
BANWARI LAL Vs. PILIBHIT CO OPERATIVE DEVELOPMENT FEDERATION LTD	July 17, 1973
BASTI RAM ROOP CHAND Vs. RADHEY SHYAM GULAB CHAND	April 27, 1973
BASTI SUGAR MILLS CO LTD Vs. UNION OF INDIA	April 9, 1973
BENI SINGH AND ANOTHER Vs. COMMISSIONER, LUCKNOW DIVISION AND 2 OTHERS	April 19, 1973
BHAGWAT CHARAN Vs. STATE OF UTTAR PRADESH	February 13, 1973
BHAGWATI SINGH Vs. BOARD OF REVENUE, AT ALLAHABAD AND OTHERS	February 21, 1973
BHUPAL Vs. MAM CHAND	February 4, 1973
BHUPAL AND ORS. Vs. MAM CHAND AND ORS.	April 2, 1973
BHUREY Vs. PIR BUX AND OTHERS	January 29, 1973
BIHARI Vs. STATE OF U P	February 16, 1973
BIJENDRA Vs. STATE	January 7, 1973
BIMAL KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX	March 29, 1973
BRIJ BAHADUR LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL	February 21, 1973
BRIJ BHUSHAN LAL BANSAL Vs. NATHU RAM	April 23, 1973
BRIJ LAL AND OTHERS Vs. STATE	October 10, 1973
CALTEX INDIA LTD Vs. MESSRS KEJRIWAL AND SONS	September 3, 1973
CAWNPORE SUGAR WORKS LTD. AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	April 3, 1973
CHAMBA SINGH Vs. STATE OF U P	February 20, 1973
CHAMPA Vs. STATE	August 24, 1973
CHANDRAWATI Vs. T KALLU	January 5, 1973
CHEDA LAL JHA Vs. UNION OF INDIA AND OTHERS	February 7, 1973
CHHEDILAL SINGH Vs. SRIMATI BHANUMATI	February 15, 1973
CHHOTE LAL Vs. ASTBHUJA AND OTHERS	January 25, 1973
CHITRAKETU SINGH Vs. STATE OF U P	January 30, 1973
CHUNNI LAL Vs. STATE	April 23, 1973
COLLECTOR DEHRADUN Vs. DAYA RAM	November 27, 1973
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT AUTOMOBILES	November 28, 1973
COMMISSIONER OF INCOME TAX Vs. SUGAR DEALERS	December 11, 1973
COMMISSIONER OF INCOME TAX Vs. AJODHYA PRASAD GOPI NATH	December 17, 1973
COMMISSIONER OF INCOME TAX Vs. GUPTA H C	October 18, 1973
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR BINDAL	September 19, 1973
COMMISSIONER OF INCOME TAX Vs. NEEKA LAL JAI NARAIN	September 21, 1973
COMMISSIONER OF INCOME TAX Vs. POONAM CHAND TRILOK CHAND	November 1, 1973
COMMISSIONER OF INCOME TAX Vs. MEERUT BIDI FACTORY	November 5, 1973
COMMISSIONER OF INCOME TAX Vs. GOVIND NARAIN	August 17, 1973
COMMISSIONER OF INCOME TAX Vs. JANANAMANDAL LIMITED	August 14, 1973
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL	September 11, 1973
COMMISSIONER OF INCOME TAX Vs. LAKSHMI RATAN COTTON MILLS LIMITED	September 13, 1973
COMMISSIONER OF INCOME TAX Vs. SUNDERLAL LATE	September 4, 1973
COMMISSIONER OF INCOME TAX Vs. VIRMANI INDUSTRIES P LIMITED	April 25, 1973
COMMISSIONER OF INCOME TAX Vs. LAXMI SUGAR AND OIL MILLS LIMITED	April 26, 1973
COMMISSIONER OF INCOME TAX Vs. LAXMI RATTAN COTTON MILLS COMPANY LIMITED	April 4, 1973
COMMISSIONER OF INCOME TAX Vs. VIKRAM COTTON MILLS LIMITED	May 8, 1973
COMMISSIONER OF INCOME TAX Vs. NARESH CHANDRA BHARGAVA	April 6, 1973
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE CANE DEVELOPMENT UNION LIMITED	January 25, 1973
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DAS SITA RAM	January 3, 1973
COMMISSIONER OF INCOME TAX Vs. KHAN N	February 16, 1973
COMMISSIONER OF INCOME TAX Vs. BASARMAL RATAN DASS	February 1, 1973
COMMISSIONER OF INCOME TAX Vs. RAM LAXMAN SUGAR MILLS	March 2, 1973
COMMISSIONER OF SALES TAX Vs. ASHWINI AND COMPANY	April 17, 1973
COMMISSIONER OF SALES TAX Vs. JAMUNA PRASAD	December 12, 1973
COMMISSIONER OF SALES TAX Vs. HAMIDULLAH AND SONS	August 6, 1973
COMMISSIONER OF SALES TAX Vs. BHARAT TRADERS	October 10, 1973
COMMISSIONER OF SALES TAX U P Vs. SURAJMAL RAJENDRA PRAKASH	August 3, 1973
COMMISSIONER OF SALES TAX U P Vs. RAM ASREY LAL RAGHUNANDAN PRASAD	August 8, 1973
COMMISSIONER OF SALES TAX U P Vs. SHEO NATH RAI KANHAIYA LAL	March 16, 1973
COMMISSIONER OF SALES TAX U P Vs. NAVEEN TRADERS	March 27, 1973
COMMISSIONER OF SALES TAX U P Vs. RATAN LAL GANGA NATH	January 22, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. AGRIMAL RAJA RAM MUZAFFARNAGAR	April 20, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MOHD YASIN	July 18, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NAND KISHORE GAURI SHANKER	September 10, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. JINDAL BRORS	August 20, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NIRANJAN LAL AND CO	August 30, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. KAILASH MEDICAL HALL	December 20, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. VAISH GLASS WORKS	November 14, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. OM IRON FOUNDRY AGRA	November 14, 1973
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. INDIAN NATIONAL INDUSTRIES	November 14, 1973
COMMISSIONER OF SALES TAX UTTAR PRADESH Vs. SATYANARAIN SINGH JAUNPUR	October 18, 1973
COMMISSIONER OF WEALTH TAX Vs. CHANDER SEN	August 17, 1973
COMMISSIONER SALES TAX U P LUCKNOW Vs. CHANDOK TRADERS ALLAHABAD	July 12, 1973
COMMISSIONER SALES TAX U P LUCKNOW Vs. A S INDUSTRIES	July 12, 1973
COMMISSIONER SALES TAX U P LUCKNOW Vs. DHANI RAM BALI RAM	March 16, 1973
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. KAPIL DEO KISHUN DEO	March 14, 1973
COMMITTEE OF MANAGEMENT CLUTTERBUCK GANJ INTERMEDIATE COLLEGE BAREILLY Vs. STATE OF UTTAR PRADESH	March 13, 1973
D.D. KUMARIA Vs. DIVISIONAL SUPERINTENDENT, NORTHERN RAILWAY, HAZRATGANJ, LUCKNOW AND ANOTHER	December 3, 1973
DARBARI LAL Vs. SMT. SHANTI DEVI	September 4, 1973
DARBARI SINGH Vs. CHANDRA KALI	September 18, 1973
DAUJI MAHARAJ BIRAJMAN MANDIR Vs. SHIKSHA SUDHAR SAMITI NAIMISHARANYA	October 22, 1973
DAYA RAM Vs. GURCHARAN DAS	August 10, 1973
DAYAWATI DEVI Vs. MUNSIF	July 24, 1973
DEBI PRASAD Vs. STATE	November 8, 1973
DEEP NARAIN AND OTHERS Vs. D.D.C., DEORIA AND OTHERS	August 8, 1973
DELHI CLOTH AND GENERAL MILLS CO. LTD. AND OTHERS Vs. EXCISE COMMISSIONER, U.P. ALLAHABAD AND OTHERS	March 29, 1973
DEO NARAIN AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	May 9, 1973
DEORAJ SINGH CHAUHAN AND OTHERS Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS	September 17, 1973
DESH RAJ Vs. STATE	March 29, 1973
DEVI CHARAN MOHAN DASS Vs. COMMISSIONER OF SALES TAX	August 6, 1973
DHANNOO Vs. PATRAM AND OTHERS	October 9, 1973
DHARAM CHAND JAIN Vs. J.N. MISRA AND OTHERS	August 1, 1973
DILIP KUMAR Vs. GOVT OF U P	January 31, 1973
DINAI Vs. STATE	September 10, 1973
DISTRICT CO OPERATIVE DEVELOPMENT FEDERATION LTD Vs. RAM SAMUJH TEWARI	April 9, 1973
DISTRICT, MEDICAL OFFICER OF HEALTH, CITY BOARD, MUSSOORIE DEHRADUN Vs. ASRAR SINGH	September 4, 1973
DR. JOKHAN PRASAD SHUKLA AND OTHERS Vs. SMT. LAKSHMI DEVI	October 9, 1973
DROPADI DEVI Vs. RAM DAS	December 5, 1973
EHSANUL HAQ Vs. MOHD UMAR	February 12, 1973
EJAZ AHMAD ALIAS MUNNOO Vs. DISTRICT MAGISTRATE AZAMGARH AND ANOTHER	September 25, 1973
F.C. PASRICHA AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	April 5, 1973
FARIDA AND OTHERS Vs. STATE OF U.P. AND OTHERS	September 12, 1973
FATEH SINGH Vs. BADAN SINGH	January 19, 1973
FIRM PARSHURAM RAMESHWAR LAL Vs. STATE OF UTTAR PRADESH	December 5, 1973
GAJANAND SUTWALA Vs. COMMISSIONER OF INCOME TAX	March 28, 1973
GANESH PRASAD Vs. STATE OF U.P.	November 17, 1973
GANGA DEVI AND ANOTHER Vs. JIWA RAM AND OTHERS	May 14, 1973
GANGA PRASAD Vs. SAHDEO PRASAD	April 12, 1973
GANGA PRASAD Vs. SRI ASADULLAH	November 15, 1973
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX	April 10, 1973
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX	April 9, 1973
GAON SABHA JHINJHAK Vs. STATE OF U P	March 5, 1973
GAON SABHA, BHAGWANPUR Vs. TEHSILDAR AND ASTT. COLLECTOR REQUISITIONING AUTHORITY TEHSIL AND OTHERS	July 18, 1973
GAON SABHA, KANERI Vs. SANMAN SINGH AND OTHERS	September 10, 1973
GARGI DIN JWALA PRASAD Vs. COMMISSIONER OF INCOME TAX	August 8, 1973
GAURI SHANKER Vs. SALES TAX OFFICER JHANSI	December 19, 1973
GAYATRI PRASAD Vs. THE BOARD OF REVENUE AND OTHERS	March 29, 1973
GENERAL ELECTRIC COMPANY OF INDIA LTD Vs. SALES TAX OFFICER SECTOR IV KANPUR	March 1, 1973
GHULAM NABI Vs. UNION OF INDIA AND OTHERS	October 10, 1973
GINDORI BIBI Vs. TAXING OFFICER	February 26, 1973
GLAXO LABORATORIES INDIA LIMITED Vs. GLAXO STAFF ASSOCIATION	October 10, 1973
GODRAJ DHANJI SHAH GANDHI Vs. MUNICIPAL BOARD AND ANOTHER	March 2, 1973
GOPAL KRISHNA GUPTA Vs. UNION OFINDIA	November 8, 1973
GRAM SABHA, KUDRA Vs. NOOR MOHD. KHAN	October 8, 1973
GYAN SINGH Vs. BEDI SINGH AND OTHERS	May 8, 1973
H.N. KAPUR AND COMPANY PVT. LTD. Vs. STATE OF U.P. AND OTHERS	March 13, 1973
H.N. SRIVASTAVA Vs. STATE OF U.P.	August 7, 1973
HAJI ISMAIL NOOR MOHAMMAD AND COMPANY Vs. STATE OF UTTAR PRADESH	January 3, 1973
HAKIM SINGH Vs. SHIV SAGAR	April 13, 1973
HANIF Vs. STATE	May 3, 1973
HANUMAN RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	May 2, 1973
HAR NARAIN ASHOK KUMAR AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	October 16, 1973
HAR PRASAD SINGH Vs. RAM SWARUP	March 6, 1973
HARI BABU Vs. COMMISSIONER OF INCOME TAX	February 26, 1973
HARI PRASAD Vs. OM PRAKASH	April 9, 1973
HARI SHANKAR Vs. NARENDRA PRATAP BAHADUR SINGH	March 5, 1973
HARI SHANKAR Vs. U P STATE ELECTRICITY BOARD	September 21, 1973
HARI SHANKER AND OTHERS Vs. RAM HANKAR AND OTHERS	August 7, 1973
HARINARAIN CHHOTEY LAL Vs. COMMISSIONER OF SALES TAX U P	August 3, 1973
HARISH CHANDRA Vs. STATE	February 22, 1973
HASAN AHMAD KHAN Vs. COMMISSIONER OF WEALTH TAX	September 5, 1973
HASHIM HUSAIN Vs. AHMAD RAZA	August 23, 1973
HASRAT AND ANOTHER Vs. HARIDWAR AND ANOTHER	January 19, 1973
HAZARI AND OTHER Vs. STATE	May 11, 1973
IDA ALIAS IDA BUX Vs. BOARD OF REVENUES, U.P. AND OTHERS	March 13, 1973
INCOME TAX OFFICER Vs. RAZA TEXTILES LIMITED	March 24, 1973
INDERJEET SINGH Vs. PRESCRIBED AUTHORITY MORADABADS	September 12, 1973
INDODAN MILK PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX U P	July 20, 1973
INDRA PAL GUPTA Vs. THE MANAGING COMMITTEE, MODEL INTER COLLEGE, THORA, DISTRICT BULAND SHAHR AND OTHERS	January 2, 1973
INDU BALA PANDEY Vs. STATE OF U P	August 5, 1973
J K WOOLLEN MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 9, 1973
JAFRA KHATOON Vs. DISTRICT MAGISTRATE ALLAHABAD	February 13, 1973
JAGANANDAN Vs. STATE OF UTTAR PRADESH AND ORS	January 31, 1973
JAGANANDAN Vs. STATE OF UTTAR PRADESH AND OTHERS	January 25, 1973
JAGANNATH Vs. STATE OF UTTAR PRADESH	December 12, 1973
JAGANNATH PRASAD SRIVASTAVA Vs. STATE OF U.P. AND OTHERS	April 23, 1973
JAGANNATH RAMESHWAR PRASAD Vs. INCOME TAX OFFICER	January 25, 1973
JAGAT PRAKASH Vs. STATE	April 3, 1973
JAGAT SINGH Vs. KARAN SINGH	December 4, 1973
JAGAT SINGH Vs. KARAN SINGH AND ORS.	April 12, 1973
JAGDISH CHAND PANT Vs. STATE OF UTTAR PRADESH AND ANOTHER	February 19, 1973
JAGDISH KUMAR BAJPAI Vs. STATE	August 8, 1973
JAGDISH NARAIN SINGH Vs. STATE OF UTTAR PRADESH	January 11, 1973
JAGDISH PRASAD Vs. COMMISSIONER OF INCOME TAX	February 15, 1973
JAI PRAKASH Vs. PRAMOD KUMAR	February 12, 1973
JAI SINGH Vs. STATE	April 2, 1973
JAMAL UDDIN Vs. MOSQUE AT MASHAKGANJ	January 10, 1973
JAMALUDDIN Vs. ASIMULLAH	July 24, 1973
JAMUNA DASS Vs. BOARD OF REVENUE	April 13, 1973
JIWA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 28, 1973
JUGAL KISHORE Vs. COMMISSIONER OF INCOME TAX	January 4, 1973
JUGGILAL KAMLAPAT BANKERS Vs. COMMISSIONER OF INCOME TAX	November 28, 1973
KALI CHARAN AND ANOTHER Vs. STATE OF U.P.	March 15, 1973
KALIKA Vs. JAGDEI	October 23, 1973
KALLOO MAL VISHESHWAR PRASAD Vs. SECRETARY TO GOVERNMENT OF U P	November 5, 1973
KANHAYA Vs. HARIMOHAN	August 14, 1973
KANTI SARAN Vs. L BABU RAM AND	September 5, 1973
KASHI NATH Vs. GENERAL MANAGER, N.E. RAILWAY, GORAKHPUR AND ANOTHER	May 25, 1973
KASHI NATH BHATT Vs. ATMA RAM	March 7, 1973
KEDAR NATH AND OTHERS Vs. MUKTESHWAR TEWARI AND OTHERS	May 8, 1973
KEDAR NATH SINGH Vs. BINDA BUX SINGH	July 30, 1973
KHALIL AHMAD Vs. UNION OF INDIA AND OTHERS	August 22, 1973
KHUDAI Vs. RAM PHAL AND OTHERS	April 12, 1973
KHURSHED ALI KHAN AND ANOTHER Vs. MST. SHAFQAT BEGAM	February 1, 1973
KILBURN AND CO LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	February 19, 1973
KISHAN DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION U P	March 28, 1973
KISHORI DEVI Vs. BABU SINGH	September 13, 1973
KR. RAM PRATAP NARAIN SINGH AND ANOTHER Vs. STATE	December 21, 1973
KRISHNA BALLABH MISRA Vs. STATE	October 9, 1973
KUNDAN LAL BEHARI LAL Vs. COMMISSIONER OF WEALTH TAX	February 15, 1973
KUNDAN SINGH MILLS AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	August 14, 1973
KUSUM KUMARI KM Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P	February 27, 1973
LACHMAN D CHABLANI Vs. UNION OFINDIA	March 8, 1973
LAKSHMI KANT MALVIYA Vs. STATE OF U.P.	April 19, 1973
LAL BAHADUR Vs. STATE OF U P	November 7, 1973
LALA SRI KRISHNA DASS Vs. PHOOL KUMARI	January 12, 1973
LATIF Vs. SHAKOORA	January 18, 1973
LAXMI PRASAD Vs. SHIV PAL	May 17, 1973
LAXMI TRADING COMPANY Vs. STATE OF UTTAR PRADESH, LUCKNOW	April 6, 1973
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF U P	May 2, 1973
LOKMAN DAS AND ANOTHER Vs. ISHWARI SINGH AND ANOTHER	August 27, 1973
M M SALES AND EXPORTS INDIA PVT LTD Vs. STATE OF UTTAR PRADESH	September 4, 1973
M/S. STAR PAPER MILLS LTD. SAHARANPUR Vs. THE STATE OF U.P. AND ANOTHER	February 2, 1973
MADAN SINGH RAWAT Vs. RAMESHWAR DAYAL SAXENA	December 10, 1973
MADHO PRASAD Vs. SHAMBHOO NATH	January 23, 1973
MAHABIR PRASAD Vs. STATE	May 18, 1973
MAHESH PRASAD Vs. BABU RAM	September 28, 1973
MAIYADIN Vs. STATE	January 31, 1973
MAM CHAND Vs. STATE OF UTTAR PRADESH, THROUGH THE SECRETARY TO GOVERNMENT, IRRIGATION DEPARTMENT, LUCKNOW AND OTHERS	November 19, 1973
MAN SINGH Vs. BIR SAHAI	January 19, 1973
MANAGING COMMITTEE Vs. INDRA PAL GUPTA AND OTHERS	March 14, 1973
MAZBOOT SINGH AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION U.P. AT ETAWAH AND OTHERS	September 28, 1973
MAZID Vs. STATE AND ANOTHER	March 14, 1973
MEWA LAL Vs. PRESCRIBED AUTHORITY AND OTHERS	November 14, 1973
MEWA LAL KEWAL KISHORE Vs. COMMISSIONER OF SALES TAX	August 10, 1973
MIRZA BAGAR HUSAIN Vs. STATE	March 27, 1973
MIRZA HAIDER HUSAIN Vs. NAGAR MAHAPALIKA LUCKNOW THROUGH MUKHYA NAGAR ADHIKARI	September 10, 1973
MISHRI LAL Vs. STATE OF U.P.	August 23, 1973
MODERN INDUSTRIES Vs. STATE OF UTTAR PRADESH	May 2, 1973
MOHAMMAD DIN Vs. H C ASTHAN	May 2, 1973
MOHAMMAD HABIB Vs. STATE	May 7, 1973
MOHAMMAD HANIF Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	January 22, 1973
MOHAMMAD ISRAIL AND ORS. Vs. STATE OF U.P. AND ORS.	January 5, 1973
MOHAN Vs. DIRECTOR OF CONSOLIDATION U P KANPUR	February 23, 1973
MOHAR ALI AND OTHERS Vs. STATE OF U.P.	November 14, 1973
MOTI CHAND Vs. STATE OF U.P.	November 17, 1973
MOTI LAL AND SONS Vs. COMMISSIONER OF INCOME TAX	July 17, 1973
MST. JAI RAJI Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	April 13, 1973
MULAYAM SINGH Vs. BOARD OF REVENUE	January 2, 1973
MUNICIPAL BOARD CHANDAUSI Vs. LILADHAR	August 10, 1973
MUNICIPAL BOARD GHAZIABAD Vs. SETH JAI PRAKASH	October 31, 1973
MUNNI DEVI Vs. SATGUR DAYAL TANDON	January 3, 1973
MURLIDHAR AGARWAL Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW AND OTHERS	August 31, 1973
MUSHTAQ HUSSAIN Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD	May 8, 1973
NABIUL RAHMAN Vs. STATE OF U.P. AND ANOTHER	February 20, 1973
NAGAR MAHAPALIKA Vs. GOPAL	August 17, 1973
NAGAR MAHAPALIKA ETC. Vs. NOOR MOHAMMAD	September 12, 1973
NAGAR MAHAPALIKA, ALLAHABAD Vs. AMAR PAL SINGH	July 24, 1973
NANAK CHAND KHANNA Vs. UNION OFINDIA	December 12, 1973
NANHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR	May 15, 1973
NARAIN FOOD PRODUCTS LTD Vs. TIKAM CHAND	March 23, 1973
NARAIN VEGETABLE PRODUCTS Vs. STATE OF UTTAR PRADESH	March 26, 1973
NARBDESHWAR TEWARI Vs. INDRA MANI TRIPATHI AND OTHERS	September 5, 1973
NATHU RAM Vs. DIRECTOR OF CONSOLIDATION	May 2, 1973
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. E Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION WORKERS UNION AND OTHERS	August 28, 1973
NAWAB SINGH AND OTHERS Vs. STATE	May 9, 1973
NEPAL SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS	March 13, 1973
NIAZ KHAN Vs. STATE OF U P	March 22, 1973
NIRANJAN PRASAD AGRAWAL Vs. S.K. AZAD	September 28, 1973
OM PRAKASH Vs. ANAR SINGH	February 20, 1973
OM PRAKASH GOEL Vs. LAKSHMIRATAN ENGR. WORKS LTD. AND OTHERS	February 15, 1973
OM PRAKASH JAISWAL ALIAS LALLOO Vs. THE STATE OF U.P.	September 11, 1973
OM PRAKASH SHARMA Vs. SURENDRA KUMAR AND OTHERS	August 8, 1973
OMRAO INDUSTRIAL CORPORATION PVT LTD Vs. SALES TAX OFFICER KANPUR	November 12, 1973
ONKAR NATH TEWARI Vs. RAM ANJOREMISHRA AND ORS.	July 10, 1973
PAN SINGH AND OTHER Vs. DHAN SINGH AND OTHERS	April 18, 1973
PARSIDH NARAIN PANDEY Vs. KALAPNATH AND ANR.	May 25, 1973
PARSIDH NARAIN PANDEY Vs. KALAPNATH	May 28, 1973
PRABHU LAL Vs. SPECIAL LAND ACQUISITION OFFICER	April 18, 1973
PRAG VANASPATI PRODUCTS Vs. KANCHAN PAL AND OTHERS	May 25, 1973
PRATAPVEER KAKKAR Vs. COMMISSIONER OF INCOME TAX	May 18, 1973
PRAYAG DAS Vs. CIVIL JUDGE BULANDSHAHR	March 14, 1973
PREM CHANDRA Vs. STATE	April 17, 1973
PREM NARAIN SRIVASTAVA Vs. CAWNPORE CHEMICAL WORKS PVT LIMITED	April 5, 1973
PREM SINGH Vs. HUKAM SINGH	October 10, 1973
PRITPAL SINGH Vs. STATE OF UTTAR PRADESH THROUGH REGIONAL TRANSPORT OFFICER, LUCKNOW AND OTHERS	January 23, 1973
PURSHOTTAM DAYAL VARSHNEY Vs. COMMISSIONER OF INCOME TAX	May 16, 1973
PYARE LAL Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	July 11, 1973
QASIMUDDIN Vs. ASSISTANT SUGAR COMMISSIONER	September 20, 1973
R L ARORA Vs. STATE OF U P	August 31, 1973
RADHA KRISHNA Vs. STATE OF U P	April 30, 1973
RAGHUNATH PRASAD Vs. STATE	October 22, 1973
RAI RANJEET SINGH Vs. BIND BAHADUR SINGH	March 9, 1973
RAJ BAHADUR BHATNAGAR Vs. COMMISSIONER OF INCOME TAX	September 12, 1973
RAJ BAHADUR BHATNAGAR Vs. COMMISSIONER OF INCOME TAX	September 17, 1973
RAJ BAHADUR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	July 24, 1973
RAJ DEI Vs. RAM PAL AND OTHERS	December 6, 1973
RAJ KUMAR Vs. PATI RAM AND OPPOSITE PARTIES	October 15, 1973
RAJA RAM SONAR Vs. SMT. DURGA DEVI AGARWAL	February 19, 1973
RAJA VIJAI KUMAR Vs. STATE	September 3, 1973
RAJENDRA PRASAD RAI Vs. RAJDEVA RAI	December 20, 1973
RAJENDRA SHANKER NIGAM Vs. STATE OF U.P. AND OTHERS	February 15, 1973
RAJJAB ALI Vs. STATE	July 23, 1973
RAJVIR SINGH Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	October 19, 1973
RAM AUTAR Vs. STATE OF U P	February 6, 1973
RAM AUTAR SANTOSH KUMAR LTD Vs. B B SAXENA DISTRICT MAGISTRATE MORADABAD	October 19, 1973
RAM BABOO LAL Vs. HARISH CHANDRA BURMAN	August 22, 1973
RAM BILAS PANDEY Vs. STATE OF U.P. AND ANOTHER	November 5, 1973
RAM CHANDRA PRASAD Vs. STATE OF U.P. AND OTHERS	August 23, 1973
RAM HET Vs. THE GANESH FLOUR MILLS AND OTHERS	January 10, 1973
RAM KALAP SINGH Vs. STATE	March 12, 1973
RAM KUMAR Vs. BOARD OF REVENUE AND OTHERS	April 25, 1973
RAM LAL Vs. STATE OF UTTAR PRADESH	March 30, 1973
RAM LAL BHOLA NATH Vs. UNION OF INDIA	November 28, 1973
RAM LAXMAN JANKI TRUST Vs. COMMISSIONER OF INCOME TAX	February 12, 1973
RAM MURAT AND OTHERS Vs. STATE AND ANOTHER	May 2, 1973
RAM MURTY GUPTA Vs. SURESH CHANDRA AGRAWAL	May 21, 1973
RAM NARAIN Vs. SATTAR KHAN	October 31, 1973
RAM NATH GUPTA Vs. STATE OF U.P. AND OTHERS	May 8, 1973
RAM NEWAS Vs. STATE	October 24, 1973
RAM NIRANJAN SINGH AND ANOTHER Vs. RAM AWADH SINGH AND OTHERS	September 11, 1973
RAM PARI Vs. SITA RAM PANDEY	March 30, 1973
RAM PIYARI Vs. LALA RAM NARAIN	January 2, 1973
RAM PRASAD RAI Vs. RAGHUNATH PRASAD	May 17, 1973
RAM RATI Vs. GRAM SAMAJ JEHWA	November 8, 1973
RAM SARAN AND OTHERS Vs. STATE	January 11, 1973
RAM SINGH Vs. SALIG RAM	December 5, 1973
RAM SWARUP GUPTA Vs. BEHARI LAL BALDEO PRASAD	February 23, 1973
RAMESHWAR PRASAD KISHAN GOPAL AND OTHERS Vs. STATE OF U.P., THROUGH THE SECRETARY EXCISE DEPARTMENT	April 12, 1973
RATAN SINGH Vs. STATE	August 20, 1973
RATAN SINGH Vs. STATE OF U P	January 24, 1973
RAZA TEXTILES LIMITED Vs. COMMISSIONER OF SALES TAX	September 28, 1973
REGIONAL DEPUTY DIRECTOR OF EDUCATION AND OTHERS Vs. MANAGING COMMITTEE OF SHANKAR ANGLO VEDIC INTERMEDIATE COLLEGE, BHARTHANA AND ANOTHER	April 25, 1973
REKHA SINGH Vs. STATE OF U P	May 4, 1973
RELIABLE WATER SUPPLY SERVICE OF INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P	April 12, 1973
ROOP CHAND Vs. DIN DAYAL AND ANOTHER	January 5, 1973
ROOP NARAIN AND ANOTHER Vs. RAM CHANDRA AND OTHERS	May 8, 1973
RUPO DEVI Vs. RAMESH CHAND	March 5, 1973
S C TYAGI Vs. N C GUPTA	August 22, 1973
S.M. BANERJI Vs. STATE OF U.P., AND ANOTHER	July 19, 1973
SAHITYA PRESS Vs. COMMISSIONER OF INCOME TAX	July 13, 1973
SAIDUDDIN Vs. STATE	April 10, 1973
SALES TAX OFFICER KANPUR Vs. OFFICIAL LIQUIDATOR ALLAHABAD	May 16, 1973
SAMAJ BIRI CO Vs. STATE OF UTTAR PRADESH	July 13, 1973
SAMARJUT SINGH Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW	May 16, 1973
SANKATHA SINGH Vs. RAHMAT ULLAH	April 19, 1973
SANT BUX SINGH Vs. SALES TAX OFFICER JAUNPUR	August 17, 1973
SARFARAZ AHMAD KHAN Vs. ELECTION TRIBUNAL AND OTHERS	April 4, 1973
SARJOO PRASAD Vs. STATE OF UTTAR PRADESH	May 9, 1973
SARSOWATI DEVI Vs. COMMISSIONER OF SALES TAX	August 6, 1973
SATISH CHANDRA Vs. STATE	April 24, 1973
SATISH CHANDRA KUDESIA, EXCISE INSPECTOR Vs. EXCISE COMMISSIONER, U.P., ALLAHABAD AND ANOTHER	September 12, 1973
SATISH CHANDRA NIRMESH KUMAR Vs. ADDITIONAL JUDGE REVISIONS SALES TAX U P BAREILLY	November 26, 1973
SATWANT SINGH GREWAL Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD	May 15, 1973
SETH BANARSI DAS GUPTA Vs. COMMISSIONER OF INCOME TAX (CENTRAL) AND ANR.	February 16, 1973
SHABBIR HASAN KHAN Vs. UNION OFINDIA	March 30, 1973
SHADI LAL AND SONS SHAMLI Vs. COMMISSIONER OF INCOME TAX	March 2, 1973
SHANKAR DEO NIGAM Vs. SAVITRI DEVI	March 22, 1973
SHANKAR LAL AGARWAL Vs. STATE OF U.P. AND OTHERS	September 18, 1973
SHANKER LAL SHAH Vs. MUNICIPAL BOARD	August 29, 1973
Shatstta Prasad Vs. Collector, Nainital and Others	January 18, 1973
SHEIKH MOHD. YAMIN AND OTHERS Vs. THE U.P. SUNNI CENTRAL BOARD OF WAQFS AND OTHERS	December 9, 1973
SHEIKH RIYAZUL HAQ, MAZHARUL HAQ, MOMINA KHATOON Vs. ABDUR RAHMAN AND SHEIKH BECHAI	May 14, 1973
SHEKH ROZAN Vs. JAG BAHAL SINGH	April 16, 1973
SHEO BALAK Vs. SYED MOJIZ ABBAS	July 18, 1973
SHEO JI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P	September 28, 1973
SHEO NARAIN LAL AND ANOTHER Vs. STATE	March 5, 1973
SHEO NATH Vs. STATE	November 1, 1973
SHEO NATH SETH Vs. KRISHNA KUMARI DEVI	May 4, 1973
SHRI CHAND GUPTA Vs. MADAN LAL	May 10, 1973
SHYAM LAL Vs. SHYAM NARAIN	January 2, 1973
SHYAM RATTI Vs. KHALIL	March 15, 1973
SIBTE HASAN Vs. STATE OF UTTAR PRADESH	September 5, 1973
SIHORI Vs. STATE	October 20, 1973
SITAL DAS Vs. STATE OF UTTAR PRADESH	August 8, 1973
SITARAM Vs. GANESH DAS	January 4, 1973
SMT. ANANDI DEVI Vs. SHYAM KISHORE AND ANOTHER	August 31, 1973
SMT. BHAGWATI DEVI Vs. THE PRESIDENT OF INDIA THROUGH THE UNDER SECRETARY AND ANOTHER	September 11, 1973
SMT. BHURI Vs. SUNDER AND OTHERS	February 2, 1973
SMT. DANO Vs. SHANER LAL AND ANOTHER	September 18, 1973
SMT. DHANAU Vs. SRI JAGARNATH SINGH AND OTHERS	April 18, 1973
SMT. LUXMI DEVI Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF FINANCE, NEW DELHI AND ANOTHER	November 2, 1973
SMT. NANKI Vs. SMT. RAM DEI	April 7, 1973
SMT. PRABHA GUPTA Vs. M/S. KRISHNA DAS BISHAMBHAR DAS AND OTHERS	February 22, 1973
SMT. PREM LATA AGARWALA Vs. KAMLA KANT AND OTHERS	February 12, 1973
SMT. SAVITRI DEVI Vs. STATE OF U.P. AND ANOTHER	September 3, 1973
SMT. SURA Vs. MEWA LAL ETC.	July 26, 1973
SONPATTI Vs. BOARD OF REVENUE U P	March 14, 1973
SRI GANESH PRASAD Vs. SRI GANESH PRASAD	December 3, 1973
SRI RAM CHANDRA RAM Vs. STATE OF U P	October 31, 1973
SRI THAKURJI INSTALLED IN TEMPLE IN VILLAGE SONWANI AND OTHERS Vs. STATE OF U.P. AND OTHERS	September 19, 1973
SRIDEVI Vs. STATE	September 19, 1973
SRIMATI MUNIA Vs. BOARD OF REVENUE U P ALLAHABAD	April 5, 1973
SRIPAL SINGH KR Vs. COMMISSIONER OF INCOME TAX	April 18, 1973
SRIPAT Vs. VISHWANATH	February 22, 1973
STATE Vs. KRISHNA CHANDRA AGNIHOTRI	February 28, 1973
STATE Vs. PREM SHANKER SHARMA	October 31, 1973
STATE Vs. BHULLAN	August 27, 1973
STATE OF U P Vs. BABULAL	January 3, 1973
STATE OF U P Vs. DHAN SINGH	March 24, 1973
STATE OF U P Vs. RAM BH	November 2, 1973
STATE OF U P Vs. REISHMA DEVI	November 21, 1973
STATE OF U P Vs. ATMA RAM CHAUHAN	May 21, 1973
STATE OF U P Vs. PURENDRA PRAKASH SRIVASTAVA	September 6, 1973
STATE OF U.P. Vs. SUMESHAR AND ANOTHER	October 31, 1973
STATE OF U.P. Vs. KAMLA PRASAD KHETAN AND OTHER	December 20, 1973
STATE OF U.P. Vs. KAMLA PRASAD AND ANOTHER	May 24, 1973
STATE OF U.P. AND ANOTHER Vs. RAM KRISHNA	July 30, 1973
STATE OF U.P. AND OTHERS Vs. RAJENDRA SHANKER NIGAM AND OTHERS	May 4, 1973
STATE OF U.P. AND OTHERS Vs. VINKATESHWAR SINGH	October 11, 1973
STATE OF UTTAR PRADESH AND ANOTHER Vs. KRISHNA CHANDRA GUPTA AND OTHERS	May 2, 1973
STATE OF UTTAR PRADESH THROUGH, THE PROVIDENT FUND INSPECTOR, U.P. Vs. LALA RAM GOPAL GUPTA AND OTHERS	January 4, 1973
STATE OF UTTER PRADESH AND OTHERS Vs. DEEWAN CHAND	February 16, 1973
SUB DIVISIONAL OFFICER MATHURA Vs. SHIWALI	February 27, 1973
SUBHANA Vs. DY DIRECTOR OF CONSOLIDATION	February 1, 1973
SULTAN SHAH Vs. STATE	April 10, 1973
SUMARIA Vs. STATE	May 18, 1973
SUMER CHAND JAIN Vs. ZILA PARISHAD AND OTHERS	October 10, 1973
SUMER CHAND PATI RAM Vs. KRISHI UTPADAN MANDI SAMITI	March 29, 1973
SURAJ NATH SINGH Vs. STATE OF UTTAR PRADESH	May 8, 1973
SURESHWAR PRASAD KHANNA AND OTHERS Vs. REGIONAL TRANSPORT AUTHORITY, BAREILLY AND ANOTHER	November 17, 1973
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 19, 1973
SWAMI DEVANAND INTER COLLEGE MATHLAR DEORIA Vs. DY DIRECTOR OF EDUCATION GORAKHPUR	May 15, 1973
SYED AJAZ ALL KHAN Vs. MOHAMMAD RAFIA	December 12, 1973
SYNTHETICS AND CHEMICALS LTD. Vs. STATE OF U.P. AND OTHERS	March 24, 1973
TAMESHWAR Vs. SHEO PUJAN	September 12, 1973
TARA CHAND Vs. STATE	January 23, 1973
TEEN MOORTI FINANCIERS Vs. NANAK CHAND	February 21, 1973
TEJ CHADDHA Vs. SIDESHWARI	March 14, 1973
TEJ SHANKER CHAUBEY Vs. TEJ NARAIN SINGH	January 10, 1973
TEJ SINGH Vs. STATE OF U P	September 17, 1973
THAKUR DAS SHYAM SUNDER Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	April 19, 1973
THE UNION OF INDIA Vs. GAYA PRASAD	January 15, 1973
THE UNION OF INDIA, THROUGH THE MINISTRY OF RAILWAYS, GOVT, OF INDIA, NEW DELHI AND OTHERS Vs. SHRI MAHABIR PRASAD SRIVASTAVA	January 3, 1973
TRIBHUWAN DUTT MISRA Vs. DISTRICT DEPUTY DIRECTOR CONSOLIDATION	January 3, 1973
TRILOK CHAND Vs. CHIEF CONTROLLING REVENUE AUTHORITY	May 11, 1973
TRINE HOIST THOMSEN Vs. CHILDRENS NATIONAL INSTITUTE	January 6, 1973
U P GLASS WORKS LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW	April 19, 1973
U P STATE WAREHOUSING CORPORATION Vs. INCOME TAX OFFICER	November 30, 1973
UMA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 2, 1973
UMA SHANKER MISRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND	September 18, 1973
UNION OF INDIA Vs. SHEO SHANKER SITARAM	November 30, 1973
UNION OF INDIA Vs. PARMESHWAR DAYAL AND CO	November 13, 1973
UNION OF INDIA Vs. RAM NATH AND CO	September 19, 1973
UNION OF INDIA Vs. CHHAGAN	March 15, 1973
UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI Vs. SHYAM SUNDER SHARMA AND ANOTHER	September 24, 1973
UNION OF INDIA UOI Vs. KUNDAN LAL ANAND	November 16, 1973
VIDYAPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX	May 16, 1973
VIJAY PRAKASH GAUR Vs. STATE	October 19, 1973
VIRANWALI Vs. HARBANS SINGH	November 28, 1973
VIRENDRA KUMAR AGARWAL Vs. M.L. KULSHRESHTHA AND OTHERS	July 19, 1973
VISHWANATH MISRA Vs. THE STATE GOVERNMENT OF U.P. AND OTHERS	February 27, 1973
VYAS TEWARI Vs. STATE	March 12, 1973
WASIQ ALI Vs. DIRECTOR OF CONSOLIDATION AGRA	March 27, 1973
WEBBING AND BELTING FACTORY (PVT.) LTD., GHAZIABAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ALLAHABAD AND OTHERS	August 10, 1973
ZILA SAHKARI FEDERATION LTD. Vs. REGIONAL PROVIDENT FUND COMMR., U.P. AT KAUPUR AND ANOTHER	September 12, 1973

Year 1973 of HIGH COURT OF ALLAHABAD

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