REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL HAKIM Vs. STATE	September 2, 1972
ABDUL HAMID Vs. ASGHARI	May 2, 1972
ABDUL HAMID Vs. KARIM BUX	December 26, 1972
ABDUL JUNAID Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	February 16, 1972
ABDUL RASHEED Vs. BASHIR HUSSAIN	July 11, 1972
ABDUL WAHAB Vs. THE DISTRICT MAGISTRATE BASTI AND ORS.	September 4, 1972
ABIDA KHATUN Vs. GENERAL MANAGER DIESEL LOCOMOTIVE	May 15, 1972
ACHAIBAR SINGH Vs. RAM MURAT	March 25, 1972
ACHOHAIBAR Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR	September 20, 1972
ADITYA NARAIN MISRA Vs. STATE OF U.P. AND ANOTHER	May 16, 1972
AFTAB HUSAIN Vs. TAYABBA BEGAM	May 1, 1972
AJAI KUMAR ASHOK KUMAR Vs. SALES TAX OFFICER SECTOR II KANPUR	July 18, 1972
AJIT KUMAR BHATTACHARYA Vs. SMT. RUKMANI DEVI	January 3, 1972
AKHTAR KHAN Vs. BOARD OF REVENUE AND ORS.	January 5, 1972
ALOPI PRASAD AND SONS PVT LTD Vs. HARISH CHANDRA	September 22, 1972
AMAR SINGH Vs. BISHWANATH SINGH	February 10, 1972
AMBIKA SINGH Vs. STATE OF UTTTAR PRADESH	January 13, 1972
ANANT LAL GOEL Vs. PREM SHANKER AGARWAL	April 26, 1972
ANANT RAM Vs. STATE OF U.P. AND ANR.	August 11, 1972
ANCHOR PRESSINGS P LIMITED Vs. COMMISSIONER OF INCOME TAX	September 23, 1972
ANIRUDH SINGH Vs. SUB DIVISIONAL MAGISTRATE CHANDAULI AND ORS	March 9, 1972
ANWAR KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 19, 1972
ASCHARAJLAL RAM PARKASH Vs. COMMISSIONER OF INCOME TAX	January 17, 1972
ATA ULLAH KHAN Vs. STATE OF UTTAR PRADESH AND ORS.	March 7, 1972
BABU KHAN Vs. SHIVA KUMAR	February 22, 1972
BABU KHAN Vs. NAGAR MAHAPALIKA LUCKNOW	March 30, 1972
BABU LAL KEDIA Vs. INCOME TAX OFFICER	October 26, 1972
BABU NANDAN Vs. BOARD OF REVENUE	March 24, 1972
BABU SINGH Vs. PARMAL AND ORS.	August 9, 1972
BACHCHA Vs. LAKHPALI DEVI	January 12, 1972
BADRI Vs. STATE OF UTTAR PRADESH	September 19, 1972
BALAK RAM Vs. STATE	October 24, 1972
BALRAJ VIRMANI Vs. COMMISSIONER OF INCOME TAX	October 5, 1972
BANGALI MAL BHARGAVA Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW	April 7, 1972
BANGALI MAL BHARGAVA Vs. COMMISSIONER OF SALES TAX	July 4, 1972
BANSRAJ KAHAR Vs. KAUSHAL KISHORE SARAN SINGH	March 24, 1972
BANSRAJ RAI Vs. STATE OF U.P. AND OTHERS	September 15, 1972
BANTA SINGH Vs. DY DIRECTOR OF CONSOLIDATION	December 22, 1972
BASHIR AHMAD Vs. ZAINABUN NISAN	December 15, 1972
BASHIR AHMAD KHAN Vs. STATE AND ANR.	July 18, 1972
BEER SINGH Vs. STATE	September 27, 1972
BENI CHAND Vs. KAMLA RNNWAR	September 13, 1972
BHAGWATI PRASAD Vs. SHANKER LAL	March 20, 1972
BHAGWATI PRASAD BIRLA Vs. STATE OF U.P. AND ORS.	May 16, 1972
BHAGWATI PRASAD HAJELA Vs. BISHAMBHAR NATH SINGH KAPOOR	April 24, 1972
BHARAT OIL CO. AND ORS. Vs. STATE OF U.P. AND ORS.	September 26, 1972
BHARIT Vs. BOARD OF REVENUE U P AT ALLAHABAD	September 15, 1972
BHIKHA LAL Vs. MUNNA LAL	October 30, 1972
BHOLA KOERI Vs. LAXMI DEVI	July 29, 1972
BHOPAL Vs. SUB DIVISIONAL OFFICER	July 14, 1972
BIJAI BAHADUR Vs. MAHABIR PRASAD	September 28, 1972
BIJAI BAHADUR AND ORS. Vs. SMT. JAGRANI AND ORS.	August 21, 1972
BISHAMBHAR NATH TRIVEDI Vs. SUB	March 13, 1972
BITTI DEVI Vs. RAMESHWAR DAYAL	July 12, 1972
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P Vs. GOPAL NARAIN SINGH	November 10, 1972
BRAHIM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	August 28, 1972
BRAHMA DUTT Vs. PARIPURNA NAND FAMILY	February 14, 1972
BRIJ BHUSHAN MITTAL Vs. MANNOO LAL MITTAL	September 12, 1972
BRINDABAN Vs. STATE OF UTTAR PRADESH	October 6, 1972
BUDHAN Vs. LALA HARBANS LAL	August 9, 1972
BUDHU AHIR Vs. ISHWAR CHAND PANDEY	February 24, 1972
BUSINESS CO OPERATION LTD Vs. STATE OF U P	November 2, 1972
CALTEX (INDIA) LTD. Vs. KEJRIWAL & SONS AND ORS.	March 9, 1972
CARLTON HOTEL P LIMITED Vs. COMMISSIONER OF INCOME TAX	May 18, 1972
CET Vs. LAXMIPAT SINGHANIA	February 9, 1972
CHANDAN SINGH Vs. STATE AND ANR.	July 6, 1972
CHANDRADEO PANDEY Vs. SUKHDEO RAI	May 19, 1972
CHAUBE SHIVAJI RAO Vs. KEWAL RAM (DIED) AND AFTER HIM JIAL DASS AND ORS.	January 13, 1972
CHHABINATH SINGH AND ANOTHER Vs. BHAGWATI SINGH AND OTHERS	March 27, 1972
CHHEDI Vs. INDRAPATI	April 25, 1972
CHHOTEY LAL Vs. JHANDEY LAL	March 10, 1972
CHHOTEY MIAN Vs. STATE	December 7, 1972
CHIEF INSPECTOR OF STAMPS Vs. ZILA PARISHAD UNNAO	September 4, 1972
CHIRANJI LAL Vs. THE COLLECTOR AND OTHERS	December 7, 1972
CHITRA TALKIES Vs. DURGA DASS MEHTA	April 21, 1972
CHULAI RAM Vs. INCOME TAX OFFICER	September 7, 1972
CHUNNI Vs. SULLAHAR	February 22, 1972
CHUNNU Vs. STATE	April 17, 1972
CITY BOARD OF MUSSOORIE Vs. AMOLAK RAM OBERAI	July 12, 1972
COL. SUJAN SINGH Vs. STATE	April 7, 1972
COMMISSIONER OF INCOME TAX Vs. BABU RAM CHANDER BHAN	February 23, 1972
COMMISSIONER OF INCOME TAX Vs. CHHADAMI LAL JAIN TRUST	February 24, 1972
COMMISSIONER OF INCOME TAX Vs. MOTILAL BANKERS	January 3, 1972
COMMISSIONER OF INCOME TAX Vs. DWARKA PRASAD SUBHASH CHANDRA	January 7, 1972
COMMISSIONER OF INCOME TAX Vs. RAM DAYAL VARMA	January 10, 1972
COMMISSIONER OF INCOME TAX Vs. DOON BUILDERS	February 2, 1972
COMMISSIONER OF INCOME TAX Vs. LAKSHMIPATI SINGHANIA	April 13, 1972
COMMISSIONER OF INCOME TAX Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED	March 13, 1972
COMMISSIONER OF INCOME TAX Vs. M K BROTHERS P LIMITED	September 6, 1972
COMMISSIONER OF INCOME TAX Vs. MANSA RAM AND SONS	September 15, 1972
COMMISSIONER OF INCOME TAX Vs. HARNAM SINGH AND CO	October 5, 1972
COMMISSIONER OF INCOME TAX Vs. SHEO NATH PRASAD HARI KISHAN	May 4, 1972
COMMISSIONER OF INCOME TAX Vs. GLOBE ENGINEERS P LIMITED	May 5, 1972
COMMISSIONER OF INCOME TAX Vs. BENI PRASAD TANDON	August 10, 1972
COMMISSIONER OF INCOME TAX Vs. BRITISH INDIA CORPORATION P LIMITED	July 21, 1972
COMMISSIONER OF INCOME TAX Vs. RAGHUNANDAN PRASAD MOHAN LAL	July 25, 1972
COMMISSIONER OF INCOME TAX KANPUR Vs. NATHIMAL GAYA LAL	August 11, 1972
COMMISSIONER OF SALES TAX Vs. DAMODAR DASS	January 31, 1972
COMMISSIONER OF SALES TAX Vs. RAM KUMAR NAND KUMAR	November 22, 1972
COMMISSIONER OF SALES TAX LUCKNOW Vs. ROSHAN LAL BALRAM	January 10, 1972
COMMISSIONER OF SALES TAX LUCKNOW Vs. VERMA HOSIERY RAKABGANJ LUCKNOW	April 10, 1972
COMMISSIONER OF SALES TAX U P Vs. JAG MOHAN NATH AGRA	March 13, 1972
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. AGRAWAL COMMERCIAL CORPORATION KANPUR	September 15, 1972
COMMISSIONER OF WEALTH TAX Vs. LAXMIPAT SINGHANIA	August 30, 1972
COMMISSIONER OF WEALTH TAX Vs. RANI KANIZ ABID SMT	January 25, 1972
COMMISSIONER OF WEALTH TAX Vs. PADAMPAT SINGHANIA	February 9, 1972
COMMISSIONER SALES TAX LUCKNOW Vs. B C M FRANKLIN AND CO	October 9, 1972
COMMISSIONER SALES TAX LUCKNOW Vs. MUKAT LAL OM PRAKASH	October 19, 1972
COMMISSIONER SALES TAX U P LUCKNOW Vs. LUCKNOW CO-OPERATIVE MILK SUPPLY UNION LTD	February 10, 1972
COMMISSIONER, SALES TAX Vs. B M WOOD WORKS : NO 2	September 27, 1972
CONTROLLER OF ESTATE DUTY Vs. RAMESH CHAND GUPTA	July 18, 1972
D.S. BIST AND SONS Vs. COMMISSIONER OF SALES TAX	May 17, 1972
DARBARI AND ANR. Vs. STATE AND ANR.	September 22, 1972
DARBARI SINGH SAINI Vs. BOARD OF REVENUE U P AT ALLAHABAD	April 12, 1972
DAULAT SINGH AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.	February 16, 1972
DAYALI DEVI Vs. J M MITRA CAPTAIN	October 19, 1972
DESH RAJ Vs. LAL SAHAI SINGH	December 13, 1972
DEVAN MAN MOHAN LAL Vs. V L PIARY LAL	March 8, 1972
DEVAN MAN MOHAN LAL Vs. L. PIARY LAL AND ANR.	August 3, 1972
DEVI PRASAD AND OTHERS Vs. STATE OF U.P.	November 29, 1972
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 9, 1972
DHAN SINGH Vs. JT DIRECTOR OF CONSOLIDATION U P LUCKNOW	December 20, 1972
DHARAM DAS Vs. BISHUN NARAIN	September 8, 1972
DHARAM NATH Vs. STATE OF U.P. AND OTHERS	July 17, 1972
DHARAMVIR KASHYAP Vs. STATE OF U P	September 5, 1972
DHYAN SINGH Vs. INDRA PAL SINGH	December 22, 1972
DIAMOND SUGAR MILLS LTD. AND ANR. Vs. THE STATE OF UTTAR PRADESH AND ORS.	September 11, 1972
DILAWAR SINGH Vs. GRAM SAMAJ	May 29, 1972
DISTRICT CO OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES	October 30, 1972
DISTRICT CO OPERATIVE DEVELOPMENT FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX	January 6, 1972
DR. SITA RAM AGARWAL AND OTHERS Vs. STATE OF U.P.	October 6, 1972
DURGA PRASAD Vs. LILAWATI	April 7, 1972
DWARIKA DAS SARRAF AND ANR. Vs. DWARKA PRASAD	March 13, 1972
ENGINEERING TRADERS Vs. STATE OF UTTAR PRADESH	November 21, 1972
FAKEER BUX Vs. SAIRA BEGUM	January 5, 1972
FANNI LAL Vs. SMT. CHIRONJA	February 24, 1972
FATEH SINGH Vs. BOARD OF REVENUE AND ORS.	May 19, 1972
FIDA HUSAIN Vs. SENIOR SUPERINTENDENT OF POLICE	September 22, 1972
FIDA HUSSAIN Vs. IMAMAT HUSAIN	December 22, 1972
FIRM MUNSHI LAL HARI OM RAJ NANDI Vs. BANKEY LAL HIRA LAL	September 21, 1972
G B SINGH Vs. UNION OF INDIA	October 6, 1972
GADDAR MAL DAU DAYAL Vs. COMMISSIONER SALES TAX U P LUCKNOW	January 28, 1972
GANESH Vs. RAM LALAJI MAHRAI BIRAIMAN MANDIR	November 15, 1972
GANESH PRASAD Vs. SMT. SARASWATI DEVI AND OTHERS	December 21, 1972
GANGA DIN Vs. KRISHNA DUTT	February 17, 1972
GANGA RAM Vs. TRIBENI RAI	December 5, 1972
GANGA SINGH Vs. DHARAM PAL	December 21, 1972
GANGADEEP Vs. KANHAIYA LAL	January 24, 1972
GANPAT SINGH ALIAS GANNA SINGH AND OTHERS Vs. COMMISSIONER AND DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS	November 20, 1972
GAON SABHA BARA Vs. COLLECTOR GHAZIPUR	January 31, 1972
GARHWAL MOTOR OWNERS UNION LTD Vs. LABOUR COURT	September 1, 1972
GAURI RAM Vs. STATE OF U P	July 29, 1972
GAURI SHANKAR Vs. STATE OF U.P. AND ORS.	January 4, 1972
GIRWAR SINGH NIRMAL Vs. PREMAVATI	January 12, 1972
GOKALCHAND SRI CHAND Vs. UNION OFINDIA	March 9, 1972
GRAM SAMAJ VILLAGE MADAPUR Vs. HARI RAM AND OTHERS	December 1, 1972
GYANI Vs. STATE AND ORS.	June 6, 1972
HAJI KUTUBUDDIN Vs. ALLAH BANDA	December 8, 1972
HAJI KUTUBUDDIN Vs. ALLAH BANDA	August 12, 1972
HAJI NABI BUX ALIAS NANHE Vs. COMMISSIONER, BAREILLY AND OTHERS	December 19, 1972
HAJI NAZIR AHMAD Vs. TOWN AREA KHERI AND ANR.	March 27, 1972
HANUMAN SINGH Vs. STATE OF U.P. AND ORS.	April 5, 1972
HARDAYAL Vs. DISTRICT JUDGE JHANSI	March 24, 1972
HARI PRASAD SHARMA Vs. THE MUNICIPAL BOARD, THROUGH ITS PRESIDENT AND ORS.	September 8, 1972
HARI RAM SHARMA Vs. GOVERNMENT OF U P	February 16, 1972
HARI RATAN SWARUP AND ANR. Vs. NIZAMUDDIN AND ORS.	February 21, 1972
HARI SHANKER Vs. SHRI BALI	August 16, 1972
HARISH LAL AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	March 27, 1972
HARSH NARAIN ALIAS HAKSHU Vs. THE DISTRICT MAGISTRATE AND ANR.	July 21, 1972
HIMALAYA TRANSPORT AND FORWARDING AGENCY Vs. STATE OF U P	May 11, 1972
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. U P STATE ELECTRICITY BOARD	September 27, 1972
HIRA LAL AYODHYA PRASAD Vs. SALES TAX OFFICER SHAHJAHANPUR	July 18, 1972
HIRA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	January 5, 1972
HUKUM SINGH Vs. DISTRICT JUDGE, BULANDSHAHR AND OTHERS	November 16, 1972
HULAS RAI TULSI RAM OIL MILLS Vs. STATE OF UTTAR PRADESH	May 19, 1972
IDRISUL QADAR UFAQ Vs. STATE	October 6, 1972
INDIA LEAR HOUSE Vs. SALES TAX OFFICER AGRA	May 18, 1972
INDIAN IRON AND STEEL CO LTD Vs. SALES TAX OFFICER SECTOR 4 KANPUR	May 15, 1972
INDRA NARAIN SRIVASTAVA Vs. CHIEF MECHANICAL ENGINEER, U.P. GOVERNMENT ROADWAYS CENTRAL WORKSHOP, KANPUR	March 13, 1972
INDRA SHANTA CARD BOARD MANUFACTURING CO. Vs. SON PAL AND ANR.	August 3, 1972
INDU BHUSHAN GUPTA Vs. STATE OF U P	July 6, 1972
INDUSTRIAL CHEMICAL CORPORATION GHAZIABAD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	April 7, 1972
J K BANKERS Vs. COMMISSIONER OF INCOME TAX	April 24, 1972
J K HOSIERY FACTORY Vs. COMMISSIONER OF INCOME TAX	August 4, 1972
J K OIL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX U P	March 29, 1972
J P SRIVASTAVA AND SONS KANPUR LIMITED Vs. COMMISSIONER OF INCOME TAX U P	April 26, 1972
JADDAN Vs. STATE	September 25, 1972
JAGANNATH KAPOOR Vs. PREMIER CREDIT AND INSTALMENT CORPORATION P LTD	November 2, 1972
JAGANNATH KAPOOR AND ANR. Vs. PREMIER CREDIT AND INSTALMENT CORPORATION (P) LTD.	February 11, 1972
JAGAR NATH Vs. CHHEDI DHOBI	December 12, 1972
JAGDAMBA AND ORS. Vs. BOARD OF REVENUE AND ORS.	March 25, 1972
JAGDISH LAL Vs. MUNICIPAL BOARD BAHRAICH	October 24, 1972
JAGDISH SARAN Vs. BRIJ RAJ KISHORE	March 8, 1972
JAGDISH SHAH Vs. THE STATE OF U.P. AND OTHERS	October 3, 1972
JAGESHWAR Vs. STATE	February 17, 1972
JAI NARAIN DASS Vs. ZUBEDA KHATOON	July 3, 1972
JAI NARAIN PANDEY Vs. LALLAN TIWARI	December 1, 1972
JAI SHANKER AND ANOTHER Vs. GRAM SAMAJ, MAUZA AKRABAD THROUGH ITS PRADHAN AND OTHERS	October 27, 1972
JAIPAL SINGH NARESH Vs. STATE OF U.P. AND OTHERS	November 23, 1972
JAIRAM SINGH Vs. SETTLEMENT OFFICER CONSOLIDATION	August 11, 1972
JANGI LAL AND OTHERS Vs. RAM RAJ AND OTHERS	September 29, 1972
JHURAI LAL Vs. MOHIN DAS BOSE	March 20, 1972
JOGENDRA BAHADUR Vs. SENIOR SUPERINTENDENT OF POST OFFICES, ALLAHABAD AND OTHERS	July 17, 1972
JUPITER BATTERY WORKS Vs. COMMISSIONER SALES TAX UTTAR PRADESH	February 7, 1972
K T WIRE PRODUCTS Vs. UNION OF INDIA	July 14, 1972
KACKKAR M C DR Vs. COMMISSIONER OF INCOME TAX	August 30, 1972
KAILASH CHAND Vs. BHUPAL NATH	December 4, 1972
KAILASHPATI SINGHANIA Vs. RAM GOPAL GUPTA	August 25, 1972
KAMAL AHMAD AND ANR. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	July 18, 1972
KAMLA DEVI Vs. RAJENDRA PAL SINGH	February 16, 1972
KAMLA JAISWAL Vs. NAGAR MAHAPALIKA, ALLD THROUGH MUKHYA NAGAR ADHIKARI	January 4, 1972
KANAHI Vs. ROOP RAM	November 14, 1972
KANHAIYA Vs. DHANESHWARI	March 17, 1972
KANODIA BRORS Vs. COMMISSIONER OF SALES TAX U P	September 14, 1972
KAPOOR CHAND Vs. KAILASH CHAND	March 16, 1972
KATKI DEVI Vs. RAMESHWAR PRASAD ALIAS BUDHAI	February 16, 1972
KEDAR NATH Vs. BADRI PRASAD	March 29, 1972
KESHO DEO RAJGARHIA Vs. SMT. RATIA AND ORS.	January 3, 1972
KESHO RAM Vs. BOARD OF REVENUE U P ALLAHABAD	January 18, 1972
KHADIM HUSAIN Vs. STATE OF U P	October 9, 1972
KHAIRULLAH Vs. BADRL	December 13, 1972
KHALIL AHMAD Vs. MANAGER ABDUL KARIM KHAN HIGHER SECONDARY SCHOOL AMROHA DIST MORADABAD	December 15, 1972
KHUDA BAKSH AND ORS. Vs. GRAM SAMAJ BAROTHA AND ANR.	April 11, 1972
KISHAN CHAND AGARWAL Vs. CITY MAGISTRATE	April 4, 1972
KISHAN SINGH Vs. BABU SINGH	September 26, 1972
KR. KISHORI SARAN AND OTHERS Vs. GAURI SHANKAR AND OTHERS	August 22, 1972
KRISHI UTPADAN MANDI SAMITI Vs. THE TOWN AREA COMMITTEE AND ORS.	April 7, 1972
KRISHNA DUTTA Vs. VISHWANATH	April 18, 1972
KUNDAN SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX	October 3, 1972
KUNJ BEHARI LAL GUPTA Vs. SHIVJI MAHARAJ BIRAJMAN MANDIR	February 4, 1972
KUNWAR BHOPAL SINGH Vs. SHEORAJ SINGH	October 23, 1972
L.P. JAIN AND OTHERS Vs. STATE OF U.P.	November 16, 1972
LAKSHMAN PRAKASH Vs. COMMISSIONER OF INCOME TAX	August 4, 1972
LAKSHMI DHAR Vs. STATE GOVERNMENT OF UTTAR PRADESH AND OTHERS	December 14, 1972
LAKSHMIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX	April 25, 1972
LALA BADRI PRASAD Vs. GOURI SHANKER	March 25, 1972
LALA SRI RAM Vs. DHANI RAM GUPTA	May 11, 1972
LALLU Vs. BOARD OF REVENUE U P ALLAHABAD	October 3, 1972
LALSA AND ORS. Vs. STATE OF U.P. AND ORS.	April 21, 1972
M BUTT Vs. STATE	September 26, 1972
M/S. JADO RAM HIRA LAL Vs. THE PRESCRIBED AUTHORITY AND ANOTHER	December 20, 1972
MADAN GOPAL GUPTA Vs. AGRA UNIVERSITY	September 28, 1972
MADHO MAHESH SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	August 4, 1972
MADHVI SIROTHIA Vs. N N SIROTHIA	April 13, 1972
MAHABIR PRASAD Vs. PEER BUX	May 18, 1972
MAHABIR SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	January 4, 1972
MAHANT VISHWANATH DASS Vs. PANCHAM AND ANR.	August 9, 1972
MAHARAJA DHARMENDRA PRASAD SINGH Vs. STATE OF UTTAR PRADESH	January 3, 1972
MAHASHAKTI OIL MILL Vs. COMMISSIONER SALES TAX U P LUCKNOW	January 31, 1972
MAHATMA GANDHI HIGHER SECONDARY SCHOOL, MALIHABAD, DISTRICT LUCKNOW THROUGH ITS MANAGER SRI AHMAD WALI KHAN Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY, EDUCATION DEPARTMENT, CIVIL SECRETARIAT, LUCKNOW	November 15, 1972
MAHENDRA KUMAR Vs. BOARD OF REVENUE AND ORS.	March 8, 1972
MAHENDRA PRATAP KAPUR Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO LTD	March 17, 1972
MAHESH CHANDRA KAPOOR Vs. STATE OF UTTAR PRADESH	October 9, 1972
MALKHAN AND ANR. Vs. RAM NATH AND ORS.	September 5, 1972
MANAGER, SHANTA NAND SWATANTRA BHARAT INTER COLLEGE AND ANOTHER Vs. KAMLA RAI AND ANOTHER	September 4, 1972
MANDI SAMITI Vs. LAL PRATAP SINGH AND ORS.	May 15, 1972
MANGAL SEN Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.	April 12, 1972
MANGLA AND SONS Vs. STATE OF U P	August 29, 1972
MARWARI SABHA PILAKHWA Vs. KANHAYA LAL	October 17, 1972
MASIUDDIN NAIMUDDIN Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD	March 7, 1972
MATHURA DATTA JOSHI Vs. KESHAV DATTA	January 17, 1972
MAYA RAM Vs. RAM DAYAL AND OTHERS	October 7, 1972
MEWA LAL Vs. TARA RANI	March 21, 1972
MEWA RAM Vs. STATE OF U.P.	August 11, 1972
MIRZA AFZAL BEG Vs. PRABHU DAYAL	July 19, 1972
MODI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 25, 1972
MOHAMMAD EKRAM KHAN AND SONS Vs. SALES TAX OFFICER SECTOR 3 VARANASI	July 18, 1972
MOHAMMAD QADAR KHAN Vs. STATE OF U.P. AND ANR.	May 4, 1972
MOHAMMAD TALHA AND OTHERS Vs. MUNICIPAL BOARD, KANNAUJ, DISTT, FARRUKHABAD AND OTHERS	November 28, 1972
MOHAMMAD YAKUB AND SONS Vs. SALES TAX OFFICER FATEHGARH	July 14, 1972
MOHAMMADOO KHAN Vs. GHULAM RASUL	February 11, 1972
MOHD ILYAS Vs. DISTRICT JUDGE BUDAUN	May 18, 1972
MOLHAR SINGH Vs. RAGHUNATH	February 21, 1972
MOTI LAL CHHADAMI LAL JAIN Vs. COMMISSIONER OF INCOME TAX	February 24, 1972
MRS. A. STANLEY BANJAMIN Vs. THE D. S. CENTRAL RAILWAY, JHANSI	November 24, 1972
MUKANDA Vs. BALJOR SINGH	July 19, 1972
MUMTAZ ALI Vs. MOHD SHARIF KHAN	April 6, 1972
MUNICIPAL BOARD ALIGARH Vs. ASFIA BEGUM	July 31, 1972
MUNICIPAL BOARD FARRUKHABAD Vs. BABU RAM	May 10, 1972
MUNICIPAL BOARD MATHURA Vs. ABDUL HAMEED	September 22, 1972
MUNNU Vs. SCAT SHANTI DEVI	January 17, 1972
MUSADDI LAL BISHAN CHAND Vs. STATE OF U.P. AND OTHERS	November 9, 1972
MUSHIYAT ULLAH Vs. ABDUL WAHAB	April 20, 1972
MUSTAFA KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 8, 1972
N.K. AGARWAL Vs. HANUMAN MILLS P. LTD.	December 13, 1972
NAGAR MAHAPALIKA Vs. PARMESHWAR	August 25, 1972
NAGAR SWASTHA ADHIKARI Vs. GAYA PRASAD	August 8, 1972
NAGAR SWASTHYA ADHIKARI MUNICIPAL BOARD Vs. GOPI CHAND	February 18, 1972
NAND SINGH TANEJA AND SONS Vs. COMMISSIONER OF INCOME TAX	October 4, 1972
NANHUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 24, 1972
NANKU Vs. STATE	February 24, 1972
NARAIN KUMAR Vs. ONKAR NATH AGARWAL	September 29, 1972
NARENDRA LAL Vs. COMMISSIONER OF INCOME TAX	December 6, 1972
NATIONAL PLASTIC AND ALLIED INDUSTRIES LNCKNOW Vs. UNION OFINDIA	March 21, 1972
NAZIR KHAN Vs. GANESH PIASAD	April 26, 1972
NAZIRA BEGUM Vs. SYED ALI ZAHEER	May 18, 1972
NEKH RAM Vs. TAHSILDAR AURAIYA AND OTHERS	December 15, 1972
NEW KASHMIR AND ORIENTAL TRANSPORT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 7, 1972
NIRANIAN SHUKLA Vs. SHANKER SHUKLA	February 22, 1972
NIRANJAN LAL Vs. UNION OFINDIA	December 12, 1972
NITYA NAND KULSRESTH AND ANOTHER Vs. BOARD OF REVENUE, U. P. THROUGH ITS SECRETARY AND OTHERS	May 16, 1972
NOOR MOHD Vs. SRI NANWA	May 8, 1972
NORTHERN INDIA GENERAL INSURANCE CO LTD Vs. KANWARJIT SINGH SOBTI	October 30, 1972
OM PRAKASH AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.	March 28, 1972
P C KAPOOR Vs. COMMISSIONER OF INCOME TAX	December 6, 1972
P D JAISWAL Vs. REGIONAL TRANSPORT AUTHORITY ALLAHABAD	April 7, 1972
P.C. CHATURVEDI Vs. SMT. HARBANS KAUR	February 7, 1972
PANDOHI Vs. MAHADEO AND OTHERS	November 29, 1972
PARAS NATH MISRA Vs. U P STATE INDUSTRIAL TRIBUNAL	July 12, 1972
PARASRAM Vs. NARAINI DEVI	January 20, 1972
PHAGGOO MAL Vs. SMT. CHANDRAWATI	September 5, 1972
PITAMBER LAL GUPTA Vs. DISTRICT MAGISTRATE ETAWAH AND OTHERS	November 28, 1972
PRAKASH TRADING COMPANY Vs. COMMISSIONER OF SALES TAX U P	February 11, 1972
PRATAP NARAIN Vs. STATE	December 2, 1972
PRAYAG DASS AGARWAL Vs. CONTROLLER OF ESTATE DUTY ASST	September 6, 1972
PREM CHAND Vs. ONKAR DUTT SHARMA	March 7, 1972
PREM NATH KHANNA Vs. UNION OFINDIA	October 30, 1972
PRITAM SINGH AND ORS. Vs. STATE	April 13, 1972
PROMOD KUMAR MITTAL Vs. STATE OF U.P. AND OTHERS	November 10, 1972
PULIANI D C Vs. COMMISSIONER OF INCOME TAX	August 9, 1972
PURSHOTTAM Vs. SHEO PRASAD AND ORS.	March 6, 1972
PUTTOO LAL Vs. RAM SEWAK	July 14, 1972
PYARE LAL Vs. STATE OF U.P. AND ANOTHER	November 29, 1972
QABOOL SINGH Vs. BOARD OF REVENUE	May 4, 1972
R.K. SHARMA Vs. STATE	November 15, 1972
RADHEY AHIR Vs. STATE OF U.P.	August 3, 1972
RADHEYLAL Vs. KALAWATI	December 21, 1972
RAGHUBAR DAYAL Vs. STATE OF U P	June 16, 1972
RAGHUNATH PRASAD Vs. URMILA DEVI	September 14, 1972
RAJ KISHORE MISRA Vs. ZILA PARISHAD UNNAO	March 21, 1972
RAJ KUMAR SHARWAN KUMAR Vs. STATE OF UTTAR PRADESH	October 9, 1972
RAJA BAHADUR BHAGWATI PRASAD SINGH Vs. STATE OF U P	May 16, 1972
RAJA JAGAT RANVIR MAHESH PRASAD SINGH Vs. BAQRIDEN	August 29, 1972
RAJA JAGDAMBIKA PRATAP NARAIN SINGH Vs. STATE OF UTTAR PRADESH	May 19, 1972
RAJA RAM Vs. BHAGWAN DAS	July 24, 1972
RAJA SUKHNANDAN Vs. STATE OF U P	March 13, 1972
RAJENDRA NATH TEWARI Vs. BOARD OF REVENUE U P AT ALLAHABAD	March 10, 1972
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH	April 28, 1972
RAJESHWAR MANI TRIPATHI Vs. SAHKARI SAMITI	February 24, 1972
RAKESH KUMAR Vs. THE BOARD OF REVENUE AND ORS.	March 24, 1972
RAKESHRI PRASAD HAJELA Vs. SMT. BITTO AND OTHERS	January 24, 1972
RAM ASREY BAISWAR Vs. REGISTRAR, CANE CO	November 16, 1972
RAM ASREY LAL Vs. UNION OF INDIA (UOI)	March 8, 1972
RAM BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 19, 1972
RAM BILAS Vs. PERSON AND PROPERTY OF SURESHCHANDRA	December 6, 1972
RAM CHANDRA AND ORS. Vs. DHARAM PAL AND ORS.	February 22, 1972
RAM DAYAL Vs. L. MISRI LAL AND ORS.	February 9, 1972
RAM DHANI Vs. JANKI RAI SINGH	January 31, 1972
RAM JIWAN Vs. STATE OF U.P.	August 18, 1972
RAM KHILAWAN Vs. BANSHI	August 25, 1972
RAM KISHORE Vs. KESHO RAM	February 18, 1972
RAM LAL PODDAR Vs. TAHSILDAR NANPARA DISTRICT BAHRAICH	March 15, 1972
RAM LOTAN SINGH AND MANNI LAL SINGH Vs. VIDYA DEBI	March 22, 1972
RAM NARAIN Vs. SMT. MANKI	August 18, 1972
RAM NARAYAN RAM Vs. RAM DHANI RAM AND OTHERS	November 24, 1972
RAM NIRANJAN AND ANOTHER Vs. BHAWANI PRASAD AND OTHERS	October 26, 1972
RAM PATTI DEVI Vs. BOARD OF REVENUE U P ALLAHABAD	November 29, 1972
RAM PIARI Vs. BOARD OF REVENUE U P ALLAHABAD	July 18, 1972
RAM PRASAD Vs. STATE BANK OF BIKANER	March 21, 1972
RAM PYARE Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 9, 1972
RAM SAHAI Vs. MATA DIN	March 24, 1972
RAM SAHAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP AT PRATAPGARH AND	January 20, 1972
RAM SAHAI AND ANR. Vs. MATA DIN AND ORS.	April 5, 1972
RAM SANEHI Vs. DISTRICT MAGISTRATE AND ORS.	August 16, 1972
RAM SEWAK HARI OM Vs. SALES TAX OFFICER MAINPURI	August 22, 1972
RAM SHANKER Vs. STATE	March 21, 1972
RAM SWARUP DUBE AND ANOTHER Vs. DISTRICT ASSISTANT REGISTRAR CO	November 2, 1972
RAMAKANT BINDAL Vs. STATE OF U P	August 9, 1972
RAMANAND Vs. PREMVATI	April 5, 1972
RAMDHARI Vs. JODHAN	August 1, 1972
RAMESH CHAND Vs. BOARD OF REVENUE	September 25, 1972
RAMESH KUMAR Vs. BUDH RAM SHARMA	July 21, 1972
RAMESHWAR DAYAL Vs. HARISH CHANDRA AND ORS.	October 24, 1972
RAMJI MEHROTRA Vs. COMMISSIONER OF WEALTH TAX	November 13, 1972
RAMJI SINGH Vs. STATE OF U P	March 25, 1972
RAMNATH SINGH Vs. RAM BAHADUR SINGH	December 15, 1972
RAMUN AND ORS. Vs. PARMANAND AND ORS.	May 18, 1972
RANI RAJENDRA KUMARI BA Vs. INCOME TAX OFFICER	April 12, 1972
RASIK BEHARI Vs. STATE OF UTTAR PRADESH	September 29, 1972
RATAN LAL GUPTA Vs. MOHD. RAMZANI AND OTHERS	November 2, 1972
RATAN SINGH Vs. MUSADDI LAL	July 20, 1972
RAVINDRA KUMAR Vs. RAM CHAND KOHLI	November 30, 1972
RENT CONTROL AND EVICTION OFFICER ALLAHABAD Vs. M M LALORAYA	April 21, 1972
RENUSAGAR POWER CO LTD Vs. STATE OF U P	May 2, 1972
RIAZ UDDIN Vs. STATE OF U P	October 27, 1972
S.P. VERMA Vs. REGIONAL DIRECTOR	May 18, 1972
SADHAN SAHKARI SAMITI, DAKORE THROUGH ITS CHAIRMAN SRI RAGHUVANSHI LAL GUPTA AND OTHERS Vs. DISTRICT ASSISTANT REGISTRAR, CO	October 27, 1972
SAEED AHMED Vs. SYED QAMAK ALI	July 19, 1972
SAJJAN SINGH Vs. RAMESHWAR SAHAI	January 28, 1972
SAKHAWAT Vs. STATE	September 22, 1972
SALES TAX COMMISSIONER Vs. LACHMAN SINGH	October 2, 1972
SALES TAX COMMISSIONER U P LUCKNOW Vs. LACHMAN SINGH	February 10, 1972
SALES TAX OFFICER SECTOR V KANPUR Vs. PRIME PRODUCTS LTD	March 6, 1972
SALIK RAM ADYA PRASAD Vs. RAM LAKHAN	March 21, 1972
SANT BABA MOHAN SINGH Vs. COMMISSIONER OF INCOME TAX	January 10, 1972
SARDAR MUNNI LAL Vs. PT HAR PRASAD AND ANOTHER	October 13, 1972
SARJU BAI Vs. GANGO BAI	April 10, 1972
SARJU KOERI AND ANR. Vs. MUKTESHWAR PANDEY AND ORS.	February 25, 1972
SATISH CHANDRA NARMESH KUMAR Vs. COMMISSIONER OF SALES TAX U P	September 23, 1972
SATYA PAL VERMA Vs. INCOME TAX OFFICER	September 28, 1972
SETH BAL GOPAL DAS Vs. STATE AND OTHERS	October 31, 1972
SETH BANARSI DAS GUPTA Vs. COMMISSIONER OF INCOME TAX	May 5, 1972
SHAHJAHAN BEGUM Vs. ZAHIRUL HASAN	February 25, 1972
SHAHZAD SINGH AND OTHERS Vs. PHEKU SINGH AND OTHERS	August 8, 1972
SHAKRA BEGUM Vs. AHMAD HASAN AND ANR.	February 1, 1972
SHAMBHU RATAN SHAILENDRA KUMAR Vs. COMMISSIONER SALES TAX U P	February 2, 1972
SHAMIM AHMAD ALVI Vs. AZIZUL RAHMAN KHAN	March 11, 1972
SHANKER DAYAL AGARWALA Vs. STATE OF U P	December 4, 1972
SHANTI PRASAD Vs. AKHTAR AND ANR.	March 31, 1972
SHANTI PRASAD GUPTA Vs. STATE OF U P	July 14, 1972
SHEKHAR CHAND Vs. R RADHEY SHYAM	May 11, 1972
SHEO NARAIN Vs. RADHEY SHYAM	September 6, 1972
SHEO PAT RAI AND OTHERS Vs. STATE OF UTTAR PRADESH	August 29, 1972
SHEO SHANKAR Vs. SUB DIVISIONAL MAGISTRATE	December 12, 1972
SHEPHALI CHATTERJEE Vs. KAMALA BANERJEE	August 17, 1972
SHITLA Vs. STATE OF U.P.	August 17, 1972
SHIV NARAIN Vs. CHANDRIKA PRASAD	April 18, 1972
SHRI BAIDYA NATH AYURVED BHAWAN P LTD Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH	September 8, 1972
SHRI GAUR DHAN CO OPERATIVE HOUSING SOCIETY LTD Vs. COLLECTOR AND DISTRICT MAGISTRATE MATHURA	May 16, 1972
SHRI RAM Vs. SAHADEO PRASAD	April 13, 1972
SHYAM BEHARI LAL Vs. THE GENERAL MANAGER, NORTH EASTERN RAILWAY, GORAKHPUR	September 18, 1972
SHYAM MANOHAR SHYAM SUNDER Vs. COMMISSIONER SALES TAX U P	September 19, 1972
SHYAM SUNDER Vs. SIYA RAM	July 28, 1972
SIA DULARI Vs. BHAGWATI	August 22, 1972
SITARAM SHARAN Vs. JOHRI MAL	February 3, 1972
SIYA RAM Vs. STATE OF UTTAR PRADESH	May 8, 1972
SK. AFTAB HUSAIN AND ANR. Vs. SMT. TAYABBA BEGAM AND ANR.	January 5, 1972
SMT. AMBIKA RANA AND ORS. Vs. SUB-DIVISIONAL OFFICER AND ORS.	May 18, 1972
SMT. AMIYA DEVI AND ANR. Vs. RENT CONTROL OFFICERS AND ANR.	September 1, 1972
SMT. AMNA AND ANR. Vs. STATE	August 25, 1972
SMT. GANGA DEVI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS	November 24, 1972
SMT. HALEEMAN Vs. ABDUL SATTAR AND ANR.	February 4, 1972
SMT. KHEMA KUNWAR Vs. HEMRAJ SINGH AND OTHERS	December 8, 1972
SMT. KRISHNA DEVI Vs. BOARD OF REVENUE AND ORS.	April 20, 1972
SMT. LACHMA DEVI AND ORS. Vs. BOARD OF REVENUE AND ORS.	September 1, 1972
SMT. MURADAN Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	November 15, 1972
SMT. RAM KAUR AND ORS. Vs. COMMISSIONER, AGRA DIVISION AND ORS.	July 11, 1972
SORAN SINGH Vs. THE BOARD OF REVENUE	September 25, 1972
SRI BASHIR AHMAD Vs. THE SETTLEMENT OFFICER CONSOLIDATION GHAZIPUR AND ORS.	September 26, 1972
SRI GOVIND Vs. STATE OF U P	November 30, 1972
SRI R. P. BAHRI Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND ORS.	September 26, 1972
STANDARD CHEMICAL CO PRIVATE LIMITED Vs. INCOME TAX OFFICER COMPANY CIRCLE A WARD KANPUR	February 2, 1972
STATE Vs. SURAJ BALI	April 14, 1972
STATE Vs. S D GUPTA	July 19, 1972
STATE Vs. S N DIKSHIT	September 14, 1972
STATE Vs. MAHMOOD BUTT	September 26, 1972
STATE Vs. JATI RAM	November 27, 1972
STATE Vs. MIRZA BASHIR BEG	October 13, 1972
STATE Vs. JAGDISH AND ORS.	August 8, 1972
STATE Vs. RAM ADHAR	September 2, 1972
STATE Vs. JITTU AND ORS.	September 12, 1972
STATE Vs. MAHENDRA	December 18, 1972
STATE Vs. ABDUL RAZZAK	August 16, 1972
STATE Vs. RAKHA	December 12, 1972
STATE OF U P Vs. BHARAT NATH SETH	October 27, 1972
STATE OF U P Vs. GAURI SHANKER	October 30, 1972
STATE OF U P Vs. VIDHYA WATI	December 8, 1972
STATE OF U P Vs. MANAGING COMMITTEE ARYA KANYA INTER COLLEGE JHANSI	December 12, 1972
STATE OF U P Vs. L RAMA GOPAL GUPTA	December 5, 1972
STATE OF U P Vs. RAJENDRA SINGH	December 20, 1972
STATE OF U P Vs. PREM SPINNING AND WEAVING MILLS CO	October 5, 1972
STATE OF U P Vs. D K DASS VIDHI	September 11, 1972
STATE OF U P Vs. HORI LAL	May 10, 1972
STATE OF U P Vs. JAGDISH T LALWANI	July 1, 1972
STATE OF U P Vs. WALI MOHAMMAD	April 6, 1972
STATE OF U P Vs. RAGHUBIR SAHAI	April 7, 1972
STATE OF U P Vs. MANMOHAN NAUITAYAL	April 28, 1972
STATE OF U P Vs. CHADDHA SRICHAND AND CO	February 18, 1972
STATE OF U.P. Vs. ONKAR	May 11, 1972
STATE OF U.P. Vs. KIRORI MAL	May 15, 1972
STATE OF U.P. Vs. PYARE LAL	April 28, 1972
STATE OF U.P. AND ORS. Vs. TOWN AREA CHHIBRA MAU AND ORS.	March 20, 1972
STATE OF U.P. AND ORS. Vs. OM PRAKASH AND ANR.	September 19, 1972
STATE OF U.P. AND ORS. Vs. TOWN AREA CHHIBRA MAU AND ORS.	March 29, 1972
STATE OF UTTAR PRADESH Vs. SRI BHOLA NATH SRIVASTAVA	February 24, 1972
STATE OF UTTAR PRADESH Vs. HINDUSTAN LEVER LTD	February 8, 1972
STATE OF UTTAR PRADESH Vs. SURAJ BHAN PANDE	April 3, 1972
STATE OF UTTAR PRADESH Vs. MOOL CHAND WAHI	March 24, 1972
STATE OF UTTAR PRADESH Vs. MUNNA	May 18, 1972
STATE OF UTTAR PRADESH Vs. BENARAS ELECTRIC LIGHT AND POWER CO LTD	August 8, 1972
STATE OF UTTAR PRADESH Vs. AHSAN ALI	September 29, 1972
STATE OF UTTAR PRADESH Vs. JWALA PRASAD SHEO GOVIND	December 12, 1972
STATE OF UTTAR PRADESH Vs. KOTAK AND CO	December 14, 1972
SUBEDAR DALIP SINGH Vs. STATE OF U.P. AND OTHERS	April 21, 1972
SUBEDAR DALIP SINGH KARKI Vs. STATE OF U.P. AND OTHERS	December 15, 1972
SUBHASH CHANDRA Vs. STATE OF U P	October 27, 1972
SUKHRAJ Vs. RAM BALI	August 3, 1972
SUNIL KUMAR JAIN Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND	May 17, 1972
SUPRIYA Vs. VASUDEV DANG	April 19, 1972
SURAI BHAN Vs. EXECUTIVE ENGINEER	September 27, 1972
SURAJ BAHADUR SAXENA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS, NEW DELHI	November 21, 1972
SURAJ PAL SINGH Vs. GHARAM SINGH	November 29, 1972
SURAJ PRASAD Vs. KUSUMLATA SINHA	September 22, 1972
SURAJ PRASAD AGARWAL Vs. COMMISSIONER OF WEALTH TAX	February 16, 1972
SURAL PAL Vs. MEERA ALIAS MERHIA	August 2, 1972
SURENDRA KUMAR ASTHANA Vs. KAMLESH ASTHANA	July 8, 1972
SURESH CHANDRA Vs. PUTTU LAL	January 19, 1972
SURTAN SINGH Vs. STATE OF UTTAR PRADESH AND ORS.	March 9, 1972
SUSHILA NARENDRAJIT SINGH Vs. STATE OF UTTAR PRADESH	April 13, 1972
SWAMI DIN Vs. STATE	October 6, 1972
SYED ALI AND ANR. Vs. STATE	September 26, 1972
SYED IQBAL HUSAIN Vs. RAMESHWAR DAYAL	February 1, 1972
TARA SINGH Vs. MAHESHWARI DATT	July 17, 1972
THAKUR PD. Vs. BOARD OF REVENUE AND ORS.	October 10, 1972
THE COLLECTOR Vs. ALOPI NATH AND ORS.	August 30, 1972
THE DISTRICT LAND ACQUISITION OFFICER ALIGARH AND OTHERS Vs. LALA RAM KISHORE MITAL AND OTHERS	November 13, 1972
THE NOTIFIED AREA COMMITTEE, GARH MUKTESHWAR THROUGH ITS SECRETARY, SRI KHAZAN SINGH Vs. THE ADDL. COMMISSIONER, MEERUT DIVISION, MEERUT AND OTHERS	December 6, 1972
THE PUNJAB AND SIND BANK LTD. Vs. MAHENDRA KUMAR AND ORS.	October 5, 1972
THE STATE OF U. P. Vs. SRI ADITYA NARAIN MISRA AND ANOTHER	November 1, 1972
TILHAR SAHKARI KRAYA VIKRAYA SAMITI LTD., TILHAR Vs. RAM SWARUP	October 4, 1972
TREVOR OSCAR HALPIN AND OTHERS Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI AND OTHERS	July 25, 1972
Triambak Pati Tripathi Vs. The Board of High School and Intermediate Education, U. P., Allahabad	March 9, 1972
TRILOKI NATH Vs. RAM GOPAL AND OTHERS	December 12, 1972
UMAR KHAN Vs. STATE	August 16, 1972
UMRAOLAL SHEO RATAN DAS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	October 9, 1972
UNION OF INDIA Vs. CHAND PUTLI	October 12, 1972
UNION OF INDIA Vs. AD HOC CLAIMS COMMISSIONER	November 17, 1972
UNION OF INDIA Vs. BULLION AND AGRICULTURAL PRODUCE EXCHANGE LTD	September 1, 1972
UNION OF INDIA Vs. SHERVANI SUGAR SYNDICATE	October 5, 1972
UNION OF INDIA Vs. B K OJHA	January 25, 1972
UNION OF INDIA (UOI) Vs. KM. SHARIFULNISHAN BEGUM AND ANR.	January 19, 1972
UNION OF INDIA AND OTHERS Vs. NAR BAHADUR	March 17, 1972
UNION OF INDIA, THROUGH THE SECRETARY AND OTHERS Vs. UNION CARBIDE INDIA LTD.	February 22, 1972
UNITED TIMBER CORPORATION Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW	February 18, 1972
UNIVERSITY OF LUCKNOW THROUGH THE VICE Vs. STATE OF UTTAR PRADESH THROUGH THE SECRETARY, LOCAL SELF GOVERNMENT, U.P. CIVIL SECRETARIAT, LUCKNOW AND OTHERS	February 9, 1972
VIJAY KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY L.S.G.E.D CIVIL SECRETT., LUCKNOW AND ANOTHER	April 13, 1972
VISHWA MITRA CHHADDA Vs. AMRIT KAUR	March 16, 1972
VISHWA NATH TRIPATHI Vs. BOARD OF REVENUE, U.P. AT LUCKNOW AND OTHERS	February 21, 1972
WESTERN INDIA MATCH CO. LTD. Vs. NEW JOTHI MATCH INDUSTRIES AND OTHERS	December 19, 1972
YUSUF Vs. STATE OF U P	August 30, 1972

Year 1972 of HIGH COURT OF ALLAHABAD

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