REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL ALIM Vs. CONTROLLER OF ESTATE DUTY	September 23, 1971
ABDUL AZIZ Vs. STATE	September 20, 1971
ABDUL BAQI Vs. CHAITANYA SWARUP	January 21, 1971
ABDUL HAI Vs. STATE	February 3, 1971
ABDUL JALIL Vs. HAJI ABDUL JALIL	December 15, 1971
ABDUL RASHID ANSARI Vs. SYED MAHMOOD HUSSAIN AND OTHERS	May 4, 1971
ABU SAAD Vs. STATE OF UTTAR PRADESH AND HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH THE REGISTRAR	April 12, 1971
ADARSH KANYA UCHCHATTAR MADHYAMIK VIDYALAYA KANPUR Vs. STATE OF UTTAR PRADESH	September 13, 1971
AFZAI AHMAD AND OTHERS Vs. DISTT. OFFICER (COLLECTOR, ALLAHABAD) AND ANOTHER	September 21, 1971
AGRAWAL ENGINEERING STORES Vs. STATE OF UTTAR PRADESH	February 11, 1971
AGRAWAL ENGINEERING STORES Vs. STATE OF UTTAR PRADESH	May 7, 1971
AJAI SINGH CHIRANGI LAL Vs. DISTRICT MAGISTRATE PILIBHIT	July 28, 1971
AJIT KUMAR SINGH Vs. REGIONAL TRANSPORT AUTHORITY KANPUR	October 26, 1971
AJODHYA PANDEY Vs. BABOO MANGAL AND OTHERS	February 25, 1971
AJODHYA PRASAD Vs. THE PREMIER INSURANCE CO. LTD.	March 22, 1971
ALAUDDIN Vs. HAMID KHAN	January 13, 1971
ALLAHABAD DISTRICT CO OPERATIVE BANK LIMITED Vs. UNION OF INDIA	May 21, 1971
ALOKE MITRA Vs. CONTROLLER OF ESTATE DUTY	May 20, 1971
AMAR NATH CHAND PRAKASH Vs. BHARAT HEAVY ELECTRICALS LIMITED	November 3, 1971
AMBIKA PRASAD Vs. KAMLA PRASAD	May 12, 1971
AMINA KHATOON Vs. JOHRA BIBI	January 19, 1971
AMIR UDDIN AND OTHERS Vs. IBRAHIM KHAN	February 3, 1971
AMRESH CHANDRA PANDEY Vs. FIRM KALYAN MAI DHARAM NARAIN SARAF	September 17, 1971
ANAND PRAKASH MITTAL AND OTHERS Vs. UPPER DOAB SUGAR MILLS LTD., SHAMLI MUZAFFARNAGAR AND OTHERS	May 18, 1971
ANIRUDH KUMAR Vs. RAM KISHAN	March 18, 1971
ANNAPURNA BISCUITS MANUFACTURING COMPANY KANPUR Vs. STATE OF UTTAR PRADESH	November 11, 1971
ARSHAD WALIULLAH Vs. CONTROLLER OF ESTATE DUTY	August 20, 1971
ASHARFI DEVI Vs. PREM CHAND	March 4, 1971
ASHARFI LAL Vs. BOARD OF REVENUE U P AT ALLAHABAD	February 22, 1971
ASHARFI LAL Vs. THE BOARD OF REVENUE AND ORS.	December 15, 1971
ASHRAF ALI KHAN Vs. MUNSIF WEST ALLAHABAD	February 18, 1971
ASHWANI KUMAR MAKSUDAN LAL Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	January 8, 1971
ASSISTANT CUSTODIAN GENERAL EVACUEE PROPERTY U P LUCKNOW Vs. ALI ABBAS	August 27, 1971
ATMA RAM Vs. DR. GIRDHARI LAL AND ANR.	October 7, 1971
AUSAN SINGH Vs. DISTRICT MAGISTRATE ETAWAH AND ANOTHER	September 13, 1971
AZAZ AHMAD Vs. KRISHAN PAINT AND CHEMICAL COMPANY AND OTHERS	May 17, 1971
AZIZ AHMAD KHAN Vs. ATTHAR HUSAIN	February 18, 1971
AZIZ ALAM AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	April 5, 1971
B M LAMBA Vs. STATE OF UTTAR PRADESH	March 15, 1971
B M TRIPATHI Vs. STATE OF U P	January 14, 1971
BABU Vs. STATE	November 27, 1971
BABU RAM VERMA Vs. STATE OF UTTAR PRADESH	February 12, 1971
BABU RAM VISHNOI Vs. COMMISSIONER OF SALES TAX	September 7, 1971
BABU SINGH Vs. CHAMPA DEVI	February 9, 1971
BACHE RAM Vs. SUB DIVISIONAL MAGISTRATE AND ORS.	December 15, 1971
BACHI RAM Vs. BACHI RAM AND OTHERS	February 10, 1971
BADRI PRASAD JAGAN PRASAD Vs. COMMISSIONER OF INCOME TAX	February 4, 1971
BAIJNATH HARI SHANKER Vs. COMMISSIONER OF INCOME TAX	August 23, 1971
BAIKUNTH NATH Vs. DHURI MALL	September 23, 1971
BAITULLAH AND OTHERS Vs. SMT. LAL MUNNI AND OTHERS	October 8, 1971
BALESHWAR DAYAL Vs. STATE OF U P	April 1, 1971
BALMUKUND Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	August 12, 1971
BANSHIDHAR Vs. DHIRJADHARI	May 20, 1971
BARU Vs. PHULLA AND OTHERS	January 27, 1971
BEHARI LAL MATANHELIA Vs. CONTROLLER OF ESTATE DUTY	July 28, 1971
BEHARI LAL RAM CHARAN KOTHI Vs. INCOME TAX OFFICER	May 20, 1971
BEHARI LAL RAMCHARAN KOTHI Vs. INCOME TAX OFFICER	November 25, 1971
BENI RAM Vs. STATE OF UP AND ANOTHER	March 16, 1971
BHAGWAN DASS Vs. PARMESHWAR	April 16, 1971
BHAGWAN SINGH Vs. SURJIT KAUR	September 24, 1971
BHAGWAT Vs. STATE	February 5, 1971
BHAGWATI DEVI Vs. PRESIDENT OF INDIA THROUGH THE UNDER SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND ANOTHER	November 26, 1971
BHARAT NEPAL KASTH BHANDAR Vs. COMMISSIONER OF INCOME TAX	May 12, 1971
BHAU RAM JAWAHARMAL Vs. COMMISSIONER OF INCOME TAX	March 23, 1971
BHOPAL SINGH AND ORS. Vs. STATE OF U.P.	November 27, 1971
BIBI AHMADI BEGUM Vs. CONTROLLER OF ESTATE DUTY	March 18, 1971
BIMLA RANI KOHLI Vs. BANDU MOTOR FINANCE PRIVATE LTD	February 3, 1971
BINDRABAN DAS Vs. NAGAR SWASTHYA ADHIKARI	February 24, 1971
BIR SINGH Vs. KESHO RAM	January 12, 1971
BIRENDRA PAL SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE	September 23, 1971
BIRI SINGH Vs. STATE	April 16, 1971
BISHAMBHAR AND OTHERS Vs. TOWN AREA COMMITTEE, KHARKHAUDA AND ANOTHER	May 7, 1971
BISHAN SWARUP Vs. COMMISSIONER OF INCOME TAX	March 30, 1971
BISHEN CHAND AND ANR. Vs. LAKHAN AND ANR.	November 25, 1971
BISHESHAR DAYAL Vs. STATE OF UP	April 27, 1971
BITTO Vs. STATE OF U P	January 5, 1971
BRIJ BEHARI LAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR AND OTHERS	May 4, 1971
BRIJ BHUSHAN SINGH Vs. MAHARAJA KUMAR KAMAL SINGH AND ANOTHER	February 9, 1971
BRIJ LAL Vs. STATE	November 1, 1971
BRITISH INDIA CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	November 25, 1971
BUDDHU SINGH AND OTHERS Vs. CHET RAM AND OTHERS	February 25, 1971
CAWNPORE SUGAR WORKS LTD Vs. B P MOHINDRA	April 13, 1971
CENTRAL BANK OF INDIA Vs. SMT. LAXMI DEVI AND OTHERS	March 26, 1971
CENTRAL REGIONAL WORKSHOP KARAMCHARI SANGH Vs. STATE OF UTTAR PRADESH AND OTHERS	July 29, 1971
CHAMAN LAL Vs. SUDHIR CHANDRA	September 23, 1971
CHANDRA SHEKHAR Vs. DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP SULTANPUR	April 23, 1971
CHANDRIKA PRASAD Vs. SUKHDIBYA DEVI	August 16, 1971
CHANGE LAL Vs. WAQF KHUDAWAND TALA AND ANR.	December 6, 1971
CHAUHANA Vs. GAYA PRASAD	February 19, 1971
CHAWLA O S Vs. CONTROLLER OF ESTATE DUTY ASST	December 23, 1971
CHEDDA LAL Vs. SUB DIVISIONAL OFFICER MAINPURI	April 8, 1971
CHHEDILAL SINGH Vs. SRIMATI BHANUMATI	January 25, 1971
CHHOTEY LAL Vs. THE STATE	March 23, 1971
CHHOTEY LAL Vs. STATE	November 12, 1971
CHHOTEY LAL MISRA Vs. DISTRICT MAGISTRATE AND COLLECTOR	February 9, 1971
CHIEF COMMERCIAL SUPERINTENDENT, NORTH EASTERN RAILWAY Vs. GORAKH NATH UPADHYAYA AND OTHERS	September 14, 1971
CHIRANJI LAL AND OTHERS Vs. SMT. KRISHNA DEVI AND OTHERS	May 5, 1971
CHITRA CINEMA Vs. COMMISSIONER OF INCOME TAX	August 11, 1971
CO-OPERATIVE MARKETING SOCIETY LTD Vs. COMMISSIONER SALES TAX U P	November 17, 1971
COLLECTOR CENTRAL EXCISE ALLAHABAD Vs. L KASHI NATH JEWELLERS	December 9, 1971
COMMERCIAL ART PRESS Vs. COMMISSIONER OF INCOME TAX	September 21, 1971
COMMISSIONER OF GIFT TAX Vs. MAHARAJA PATESHWARI PRASAD SINGH	March 10, 1971
COMMISSIONER OF INCOME TAX Vs. BANARSI SHAH CHARAN SINGH	March 4, 1971
COMMISSIONER OF INCOME TAX Vs. H R SUGAR FACTORY	March 4, 1971
COMMISSIONER OF INCOME TAX Vs. RATAN LAL MOHANLAL	March 4, 1971
COMMISSIONER OF INCOME TAX Vs. GUPTA AND SONS M L	March 2, 1971
COMMISSIONER OF INCOME TAX Vs. HARI OM CO	March 18, 1971
COMMISSIONER OF INCOME TAX Vs. BHARAT BHANDAR	March 24, 1971
COMMISSIONER OF INCOME TAX Vs. MITHAN LAL RAM CHANDRA	March 25, 1971
COMMISSIONER OF INCOME TAX Vs. MANOHAR LAL AND CO	March 27, 1971
COMMISSIONER OF INCOME TAX Vs. BAGLA BROTHERS	February 19, 1971
COMMISSIONER OF INCOME TAX Vs. BURHWAL SUGAR MILLS COMPANY LIMITED	February 12, 1971
COMMISSIONER OF INCOME TAX Vs. CAWNPORE TEXTILES LIMITED	February 12, 1971
COMMISSIONER OF INCOME TAX Vs. SHADIRAM BALMUKAND	February 22, 1971
COMMISSIONER OF INCOME TAX Vs. JANKI SUGAR MILLS COMPANY LIMITED	February 26, 1971
COMMISSIONER OF INCOME TAX Vs. BABOO RAM LACHMAN DASS	January 10, 1971
COMMISSIONER OF INCOME TAX Vs. SECURITY PRINTERS OF INDIA P LIMITED	August 9, 1971
COMMISSIONER OF INCOME TAX Vs. RADHA SWAMI BANK	August 3, 1971
COMMISSIONER OF INCOME TAX Vs. GOPAL KRISHNA SINGHANIA	July 28, 1971
COMMISSIONER OF INCOME TAX Vs. HIRA LAL MITTAL AND SONS	May 20, 1971
COMMISSIONER OF INCOME TAX Vs. SAROJ AGARWAL SMT	May 21, 1971
COMMISSIONER OF INCOME TAX Vs. SHIV HARI CO P LIMITED	July 6, 1971
COMMISSIONER OF INCOME TAX Vs. RAM MURTI	July 8, 1971
COMMISSIONER OF INCOME TAX Vs. NEW PUNJAB CALCUTTA TRANSPORT CO P LIMITED	April 23, 1971
COMMISSIONER OF INCOME TAX Vs. RAJA MOHAMMAD AMIR AHMAD KHAN	April 8, 1971
COMMISSIONER OF INCOME TAX Vs. JHAGRU RAM KUNDA NAND	April 20, 1971
COMMISSIONER OF INCOME TAX Vs. BRIJ TRANSPORT COMPANY LIMITED	April 21, 1971
COMMISSIONER OF INCOME TAX Vs. K M O U LIMITED	May 13, 1971
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL	May 13, 1971
COMMISSIONER OF INCOME TAX Vs. RAIZADA K L	April 29, 1971
COMMISSIONER OF INCOME TAX Vs. AJAIPAT SINGHANIA	May 7, 1971
COMMISSIONER OF INCOME TAX Vs. ROOP NARAIN RAM CHANDRA P LIMITED	September 15, 1971
COMMISSIONER OF INCOME TAX Vs. NET RAM RAM SWARUP	October 15, 1971
COMMISSIONER OF INCOME TAX Vs. SATYA NARAIN PODDAR	November 11, 1971
COMMISSIONER OF INCOME TAX Vs. RAMPUR TIMBER AND TURNERY COMPANY LIMITED	November 12, 1971
COMMISSIONER OF INCOME TAX Vs. DAYA CHAND JAIN VAIDYA	October 28, 1971
COMMISSIONER OF INCOME TAX Vs. HIND LAMPS LIMITED	December 23, 1971
COMMISSIONER OF INCOME TAX Vs. BANKEY LAL HIRA LAL	December 23, 1971
COMMISSIONER OF INCOME TAX Vs. SHADILAL SUGAR AND GENERAL MILLS LIMITED	December 23, 1971
COMMISSIONER OF INCOME TAX Vs. SHANTI MEATTLE SMT	December 27, 1971
COMMISSIONER OF SALES TAX Vs. SWADESHI COTTON MILLS LTD	August 25, 1971
COMMISSIONER OF SALES TAX Vs. BISHRAM TIWARI	February 8, 1971
COMMISSIONER OF SALES TAX U P Vs. ASHOK ELASTIC WORKS PATTHEGALI VARANASI	February 11, 1971
COMMISSIONER OF WEALTH TAX Vs. RANI KRISHNA DEVI	April 23, 1971
COMMISSIONER OF WEALTH TAX Vs. GULAB RAI GOVIND PRASAD	November 25, 1971
COMMISSIONER OF WEALTH TAX Vs. PADAMPAT SINGHANIA	December 3, 1971
COMMISSIONER SALES TAX Vs. TATA OIL MILLS	September 13, 1971
COMMISSIONER SALES TAX Vs. B M WOOD WORKS : NO 1	February 19, 1971
COMMISSIONER SALES TAX Vs. BAIJNATH JAGAN NATH	February 8, 1971
COMMISSIONER SALES TAX U P Vs. RAM NIWAS PUSKAR DUTT FAIZABAD	March 29, 1971
COMMISSIONER SALES TAX U P LUCKNOW Vs. SHAMBHO SARAN NAIK	August 24, 1971
COMMITTEE OF MANAGEMENT OF MEERUT WHOLESALE CENTRAL CONSUMERS CO Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, MEERUT AND ANOTHER	February 9, 1971
CONTROLLER OF ESTATE DUTY Vs. KOCHHAR T N	October 29, 1971
CONTROLLER OF ESTATE DUTY U P LUCKNOW Vs. ANARI DEVI HALWASIYA LUCKNOW	September 20, 1971
DAHDEO SINGH Vs. JAGDISH SINGH AND OTHERS	May 5, 1971
DAYA NAND. V.D.T. KRISHI VIDYALAYA, UNNAO AND OTHERS Vs. RADHEY SHYAM SRIVASTAVA	May 3, 1971
DEBI PRASAD Vs. MAIKA	November 18, 1971
DEO NARAIN SINGH Vs. ADITYA PRASAD	February 3, 1971
DEO SHARMA PT Vs. INCOME TAX OFFICER	May 13, 1971
DEPUTY REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW Vs. CHAUDHARI SARFARAZ UN ZAMAN	July 14, 1971
DEV VIDYALAYA INTER COLLEGE Vs. C M BHATIA	March 29, 1971
DEVENDRA KUMAR GUPTA Vs. PILOKHRI BRICK KILN	July 6, 1971
DEVI PRASAD Vs. BALLA RAM	February 2, 1971
DEWAN CHAND AND ANR. Vs. SMT. PHOOLA RANI	November 26, 1971
DHINGRA MECHANICAL WORKS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	November 2, 1971
DIDWANIA AND CO P LTD Vs. JAGDISH NARAIN INDRANARAIN	February 18, 1971
DILIP KUMAR Vs. CH. RAM SARAN VAKIL	July 15, 1971
DIRECTOR OF EDUCATION Vs. RAWAT PRAKASH PANDEY	January 19, 1971
DISTRICT CO OPERATIVE FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX	September 13, 1971
DISTRICT MEDICAL OFFICER OF HEALTH Vs. BINDA PRASAD	November 10, 1971
DR. SACHCHIDANAND SWAROOP Vs. KESRI SINGH YADAV AND ANOTHER	May 7, 1971
DURGA PRASAD Vs. STATE	February 8, 1971
DYER MEAKIN BREWERIES Vs. COMMISSIONER OF SALES TAX U P	April 2, 1971
FAROOQ AHMAD Vs. MUNESHWAR BUX SINGH	April 29, 1971
FAROOQ AHMAD Vs. U.P. SACHIV, STATE GOVT. OF U.P. AND ORS.	November 23, 1971
FAZLUR RAHMAN Vs. INCOME TAX OFFICER	December 15, 1971
FIRM LAXMI DUTT ROOP CHAND Vs. UNION OFINDIA	February 9, 1971
FIRM ROSHAK LAL GULZARI LAL Vs. FIRM RAMESH CHAND VINOD CHAND	December 14, 1971
G C MATHUR Vs. U P SAHKARI GANNA SAMITI SANGH LUCK NOW	May 18, 1971
G D GAIHA Vs. COMMITTEE OF MANAGEMENT OF MEERUT	July 20, 1971
GAINDAN LAL MISRA Vs. MISRI LAL MISRA AND OTHERS	May 5, 1971
GAJADHAR Vs. STATE	March 17, 1971
GANGA GLASS WORKS PRIVATE LTD Vs. STATE OF U P	March 22, 1971
GANGA SAHAI Vs. STATE	October 27, 1971
GAON SABHA VILLAGE KHURHAT Vs. DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP AT VARANASI	January 31, 1971
GARIB DASS Vs. STATE OF UTTAR PRADESH	September 8, 1971
GAURI SHANKER PREM PRAKASH Vs. COMMISSIONER SALES TAX U P	August 26, 1971
GHASIRAM MISRA Vs. STATE OF U.P. AND ORS.	November 8, 1971
GOBARDHAN SINGH Vs. BARSATI	December 16, 1971
GOEL INDUSTRIES PVT LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	July 12, 1971
GOPAL JALAN Vs. COMMISSIONER OF INCOME TAX	March 23, 1971
GOPAL NARAIN Vs. KANCHANLAL	April 23, 1971
GOPAL PRASAD Vs. DEO DUTT AND OTHERS	March 25, 1971
GOPI NATH HARI KISHAN Vs. COMMISSIONER OF INCOME TAX	March 29, 1971
GORE BAHADUR GURUM Vs. STATE	February 19, 1971
GOVIND DAS Vs. BOARD OF REVENUE U P LUCKNOW	April 28, 1971
GOVIND JEE KHARE Vs. STATE OF UTTAR PRADESH	August 18, 1971
GOVIND SINGH BHAGWAN SINGH Vs. INCOME TAX OFFICER	May 3, 1971
GRIFTAR ALLA BUX Vs. STATE	November 29, 1971
GUDDAN Vs. BOARD OF REVENUE U P	February 25, 1971
GULSHAN TRADING COMPANY Vs. STATE OF UTTAR PRADESH	February 25, 1971
GUM RAM Vs. KODAI	February 15, 1971
GUPTA DR S M Vs. COMMISSIONER OF INCOME TAX	April 20, 1971
GUR PRASAD SRIVASTAVA Vs. STATE	May 28, 1971
GURDUTTA SINGH Vs. STATE OF UP AND OTHERS	August 17, 1971
H T CHEMICAL LABORATORIES Vs. STATE OF U P	August 2, 1971
H.C. KAUSHAL Vs. STATE OF UTTAR PRADESH THROUGH THE SECRETARY IRRIGATION (KA) VIBHAG U.P. AND ANOTHER	January 12, 1971
HAFIZ MIYAN MANZOOR ALI SHAH Vs. PEER BUX AND OTHERS	July 5, 1971
HAJI ABDUL HAMEED Vs. COMMISSIONER OF INCOME TAX	January 19, 1971
HAJI ABDUL SHAKOOR KHAN Vs. SMT. GHISSO BIBI	March 16, 1971
HAMID HUSSAIN Vs. CONTROLLER OF ESTATE DUTY	August 20, 1971
HARI CHAND RATTAN CHAND AND CO Vs. SALES TAX OFFICER SECTOR III KANPUR	February 10, 1971
HARI HAR BHAGWAN DIN Vs. STATE	February 12, 1971
HARI SINGH Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS	March 24, 1971
HARMAL Vs. STATE	January 15, 1971
HINDUSTAN INDUSTRIES AND MACHINE MFG. CO. (P) LTD. AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 20, 1971
HINDUSTAN SUGAR MILLS LTD Vs. STATE OF U P	May 21, 1971
HIRA LAL AND OTHERS Vs. CH. GUR PRASAD AND ANOTHER	May 5, 1971
HUKAM CHAND MAHENDRA KUMAR Vs. COMMISSIONER OF SALES TAX U P	September 16, 1971
ICE AND GENERAL MILLS Vs. INCOME TAX OFFICER	January 18, 1971
ILLIYAS KHAN Vs. BHULLAN SINGH	November 25, 1971
INCOME TAX OFFICER Vs. KHANJAN LAL	August 27, 1971
IQBAL HASAN Vs. SUNNI CENTRAL BOARD	July 24, 1971
IRFAN AHMAD Vs. NABIL AHMAD KHAN	May 7, 1971
ISHERDAS SAHNI AND BROTHERS Vs. DISTRICT MAGISTRATE LUCKNOW	April 20, 1971
ISHWAR DAS KUNGOOMAL Vs. COMMISSIONER OF INCOME TAX	March 2, 1971
ISHWRI KHETAN SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	February 26, 1971
ISLAM SHAH Vs. WALL MOHAMMAD KHAN	February 11, 1971
ISRAR AHMAD Vs. SANT RAM	March 26, 1971
J D N V CHELLAM Vs. RAILWAY BOARD	January 8, 1971
JAGANNATH Vs. MUNICIPAL BOARD KOTDWARA	March 9, 1971
JAGANNATH SHARMA AND OTHERS Vs. STATE OF U.P.	April 30, 1971
JAGDISH NARAIN Vs. UNION OF INDIA AND OTHERS	October 15, 1971
JAGDISH SAHAI Vs. STATE OF U.P. AND OTHERS	January 12, 1971
JAI DUTT JOSHI Vs. LAXMI DUTT BHATT	August 23, 1971
JALPA SAHAI Vs. TRIBHUNATH AND OTHERS	November 16, 1971
JAN MOHAMAD KHAN Vs. MAHMOOD ALI KHAN	February 20, 1971
JANG BAHADUR AND OTHERS Vs. STATE	April 23, 1971
JASWANT Vs. STATE	January 29, 1971
JASWANT SINGH AND OTHERS Vs. THE STATE OF UTTAR PRADESH AND OTHERS	March 30, 1971
JEEWAN NATH WAHAL Vs. STATE TRANSPORT AUTHORITY U P LUCKNOW	April 28, 1971
JOGENDRA SINGH BAHADUR Vs. B BALBHADDAR NARAIN MALL	January 20, 1971
K KUMAR Vs. ONKAR NATH	August 17, 1971
K L SEHGAL Vs. COMMISSIONER ALLAHABAD	March 16, 1971
K L SHAH Vs. HARI DUTT	September 7, 1971
KACHERU Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS	October 6, 1971
KALADHAR PRASAD CHATURVEDI Vs. COMMISSIONER OF INCOME TAX	March 2, 1971
KALI CHARAN Vs. GANESH PRASAD	May 11, 1971
KALI NATH Vs. COMMISSIONER OF INCOME TAX	July 29, 1971
KALICHARAN GUPTA Vs. PRAG DEVI	October 5, 1971
KALLU Vs. GULZARI SINGH AND OTHERS	July 16, 1971
KALUA Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	July 22, 1971
KAMTA Vs. GAYA PRASAD	August 24, 1971
KAMTA PRASAD Vs. OM WATI	July 5, 1971
KANDHAI Vs. DISTRICT OPERATING SUPERINTENDENT SAFETY N E RAILWAY DISTRICT OFFICES HAZRATGANJ LUCKNOW	January 25, 1971
KANHAIYA LAL Vs. STATE	March 16, 1971
KANHAIYA LAL Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS	September 21, 1971
KANHAIYA LAL Vs. SMT. MUNNI DEVI	July 27, 1971
KANHAIYA LAL DUBEY Vs. AWINASH TALWAR	November 24, 1971
KANPUR SUGAR SUPPLY CO Vs. HARSUKH LAL	May 10, 1971
KANYAL DAS Vs. HAR PRASAD	November 24, 1971
KARAN SINGH Vs. STATE OF U.P.	April 30, 1971
KARIM ULLAH Vs. PHOOL CHAND	December 15, 1971
KARUNA SHANKER DUBE Vs. KRISHNA KANT SHUKLA	July 29, 1971
KASTURI LAL HAR LAL Vs. STATE OF U P	September 15, 1971
KESHAR SINGH Vs. STATE OF U.P. AND ORS.	December 22, 1971
KHUSHAL SINGH Vs. UNION OF INDIA	January 22, 1971
KHYALI RAM Vs. STATE OF U P	February 25, 1971
KIRAN BAHADUR SINGH Vs. HARIKRISHAN MATHUR	December 1, 1971
KM. RADHA KISHORI Vs. JOINT DIRECTOR OF CONSOLIDATION AND ORS.	December 3, 1971
KODAI RAM Vs. RAM SUNDER TEWARI	December 22, 1971
KOMAL CHARAN Vs. STATE OF UTTAR PRADESH	April 30, 1971
KRISHI UTPADAN MANDI SAMITI Vs. JAI NARAIN HANUMAN BUX AND ORS.	December 9, 1971
KRISHNA BRICK FIELD Vs. STATE OF UTTAR PRADESH	May 17, 1971
KRISHNA SINGH Vs. MATHURA AHIR	November 2, 1971
KRISHNA SWARUP GUPTA Vs. STATE OF UTTAR PRADESH, LUCKNOW THROUGH THE CHIEF SECRETARY U.P. GOVERNMENT. LUCKNOW AND OTHERS	November 3, 1971
KULSUMUNNISA Vs. AHMADI BEGUM	July 13, 1971
KUMARI PREM LATA MISRA Vs. SRIPAT, COMMISSIONER LUCKNOW DIVISION, LUCKNOW AND OTHERS	September 2, 1971
KUNDAN KISHANLAL Vs. BOARD OF REVENUE U P AT ALLAHABAD	August 5, 1971
KUNJ BEHARI LAL Vs. ANU SACHIVA U.P. SASAN PANCHAYAT RAJ DEPARTMENT AND ORS.	November 25, 1971
KUNJI LAL AND OTHERS Vs. STATE OF UP AND OTHERS	September 7, 1971
KUSUM KUMARI Vs. UNION OF INDIA	April 20, 1971
L H SUGAR FACTORIES AND OIL MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	July 28, 1971
L KASHI NATH Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD	August 10, 1971
LACHHMAN PRASAD Vs. MEGHU	November 9, 1971
LAKSHMI DEVI Vs. ONKARILAL	October 15, 1971
LAKSHMI PRASAD SHARMA Vs. THAKUR MAHADEO JI	August 4, 1971
LAL BEHARI SINGH AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, UP LUCKNOW IN CAMP AT FAIZABAD AND OTHERS	July 26, 1971
LAL CHAND AND ANR. Vs. THE ASSESSING AUTHORITY AND ANR.	November 26, 1971
LALAI SINGH YADAV Vs. STATE OF U P	January 19, 1971
LALAI SINGH YADAV Vs. STATE OF UTTAR PRADESH	May 14, 1971
LALJI AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	August 11, 1971
LAXMI DEVI Vs. CHANDRAMANI DEVI	April 13, 1971
LAXMI SUGAR AND OIL MILLS Vs. COMMISSIONER OF INCOME TAX	July 28, 1971
LOHA COMMITTEE Vs. UNION OFINDIA	February 9, 1971
LURKHUR Vs. JHURI AND ORS.	January 20, 1971
LYNATTE CAROLINE MARIA MANS FORD Vs. GRANVILLE JACOBS	August 16, 1971
M C GOEL Vs. STATE OF UTTAR PRADESH	March 30, 1971
M M LCSAHNI Vs. UNION OFINDIA	April 23, 1971
M. BUTT AND OTHERS Vs. STATE	October 12, 1971
M.A. KHAN Vs. DIVISIONAL PERSONNEL OFFICER, N.R. AND ANOTHER	August 12, 1971
M/S. KESAR SUGAR WORKS LTD. Vs. STATE OF U.P. AND OTHERS	March 29, 1971
M/S. MOTI LAL PANNALAL AND OTHERS Vs. PREVENTIVE INTELLIGENCE OFFICER AND OTHERS	October 5, 1971
MADAN GOPAL SINGH Vs. STATE OF UTTAR PRADESH	January 12, 1971
MADHAV PD JATIA Vs. COMMISSIONER OF INCOME TAX	September 22, 1971
MADHO PRASAD Vs. SHAKUNTALA DEVI	October 5, 1971
MAHABIR PRASAD Vs. SHAMSHUDDIN ANSARI	March 2, 1971
MAHABIR PRASAD SHARMA Vs. STATE TRANSPORT	February 5, 1971
MAHABIR PRASAD VARMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	August 3, 1971
MAHABIR SINGH AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	July 28, 1971
MAHADEO PANDEY Vs. BENSRAJI	March 30, 1971
MAHANT INDRESH CHARAN DAS Vs. STATE OF UTTAR PRADESH	January 18, 1971
MAHESH Vs. STATE,	March 2, 1971
MAJOR RAMESHWAR SAHAI Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW, CAMP AT MEERUT AND OTHERS	October 7, 1971
MAKKHAN LAL AND OTHERS Vs. STATE OF UP AND OTHERS	August 23, 1971
MAM CHAND Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	April 21, 1971
MAMCHAND Vs. STATE	August 16, 1971
MANAGING COMMITTEE TEMPLE SRI BANKEY BEHARI JI Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	November 3, 1971
MANGAL PRASAD Vs. SIRDAR TARA SINGH	January 11, 1971
MANGAL SEN Vs. STATE OF U P	November 25, 1971
MANOHAR DAS Vs. BOARD OF REVENUE U P	April 23, 1971
MANOHAR OIL MILLS Vs. BHAWANI DIN BHAGWAN DIN	January 21, 1971
MANSOOR Vs. THE STATE OF UP	January 25, 1971
MASOOD AHMAD Vs. STATE OF U P	April 1, 1971
MATHURA DISTT. BRICKS MANUFACTURING ASSOCIATION AND OTHERS Vs. COLLECTOR, MATHURA AND OTHERS	October 29, 1971
MATHURA PRASAD SHARMA Vs. PARMESHTHI DAS	March 10, 1971
MATRUMAL DHANNA LAL Vs. INCOME TAX OFFICER	March 31, 1971
MEENA MUKERJI Vs. CHANCELLOR ALLAHABAD UNIVERSITY	November 3, 1971
MEHARBAN Vs. BUDDHI	February 12, 1971
MIRZAPUR ELECTRIC SUPPLY CO LTD Vs. U P STATE ELECTRICITY BOARD LUCKNOW	August 17, 1971
MODERN WOOD WORKS Vs. COMMISSIONER OF INCOME TAX	December 23, 1971
MOHAMMAD ABU ZAFAR MOHAMMAD IBRAHIM Vs. ISRAR AHMAD	February 22, 1971
MOHAMMAD AYYUB Vs. MST. ZAIBUL NISSA	June 4, 1971
MOHAMMAD ILIYAS Vs. SHRI RAM	July 9, 1971
MOHAMMAD RAZA AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	October 5, 1971
MOHAN LAL Vs. LADLI PRASAD	January 29, 1971
MOHAN LAL VERMA Vs. THE STATE OF UTTAR PRADESH AND ANR.	December 20, 1971
MOHD YASIN Vs. ABDUL WADOOD	August 19, 1971
MOHD. AKHTAR Vs. STATE OF U.P.	December 16, 1971
MOHD. YASIN AND ORS. Vs. ABDUL WADOOD AND ORS.	March 19, 1971
MOHINDER SINGH Vs. CONTROLLER OF ESTATE DUTY	December 23, 1971
MOINUDDIN Vs. MOHAMMAD IMAM UDDIN ASHRAF	May 17, 1971
MOORTI SHREE BEHARI Vs. PREM DAS	November 12, 1971
MOTI LAL SHYAM SUNDER Vs. COMMISSIONER OF INCOME TAX	April 22, 1971
MOTOR SALES LUCKNOW Vs. COMMISSIONER OF INCOME TAX	October 5, 1971
MST. KAILASHI Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	November 1, 1971
MUKHTIAR SINGH SODHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER, UTTAR PRADESH	November 6, 1971
MUNICIPAL BOARD Vs. OM PRAKASH KABARI	November 1, 1971
MUNICIPAL BOARD, MIRZAPUR Vs. THE RESIDENT ENGINEER, MIRZAPUR ELECTRIC SUPPLY CO.	August 18, 1971
MURARI LAL Vs. SMT. GURDEI AND OTHERS	July 27, 1971
MURLI DHAR UPADHYAYA Vs. THE UNIVERSITY OF GORAKHPUR AND ORS.	March 18, 1971
MURSAN SAHKARI SANGH LTD. Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES	September 10, 1971
N.C. KAPOOR Vs. DIVISIONAL FOREST OFFICER AND ANR.	December 13, 1971
N.D. TYAGI Vs. DIRECTOR INTELLIGENCE BUREAU, MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA, NEW DELHI AND OTHERS	March 27, 1971
NANAK CHAND Vs. GOSWAMI PREETAM LAL	November 30, 1971
NANAK CHAND Vs. STATE	September 9, 1971
NAND LAL LURKOO Vs. STATE OF U P	November 2, 1971
NANHI DEVI Vs. COMMISSIONER OF INCOME TAX	February 26, 1971
NANHOO Vs. BOARD OF REVENUE	December 7, 1971
NARENDRA BAHADUR SINGH Vs. CHIEF INSPECTOR OF STAMPS U P	May 6, 1971
NARENDRA KUMAR VARSHNEY Vs. STATE OF UTTAR PRADESH	July 12, 1971
NAROTAM RAM Vs. NAROTAM PRASAD AND OTHERS	October 14, 1971
NAROTTAM SINGH Vs. SHEOPAL SINGH AND ANOTHER	July 15, 1971
NATHOO Vs. THE STATE	May 20, 1971
NATHU RAM Vs. BABU RAM	July 30, 1971
NATIONAL ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX	November 17, 1971
NATIONAL SECURITY ASSURANCE CO LTD Vs. S N JAGGI	January 5, 1971
NAWABZADA MUHAMMAD ISHAQ KHAN Vs. SMT. SHIVA RANI	April 1, 1971
NEEL KAMAL TALKIES Vs. COMMISSIONER OF INCOME TAX	September 13, 1971
NEW SWADESHI SUGAR MILLS LTD Vs. TAX OFFICER ZILA PARISHAD ALLAHABAD	August 24, 1971
NIRANJAN LAL BHARGAVA TRUST, ALLAHABAD Vs. STATE OF U.P. AND OTHERS	December 9, 1971
NIRMAL DASS KHATURIA Vs. STATE TRANSPORT APPELLATETRIBUNAL U P LUCKNOW	December 17, 1971
NIRMAL SINGH Vs. AHIBARAN	January 18, 1971
OFFICIAL RECEIVER VARANASI Vs. JAGARDEO	February 26, 1971
OM GIR Vs. STATE OF U P	February 4, 1971
OM PRAKASH SHARMA Vs. STATE	February 2, 1971
ONKAR NATH JAIN Vs. U P CO OPERATIVE CANE UNIONS FEDERATION LTD	March 22, 1971
P K BANERJI Vs. COMMISSIONER OF WEALTH TAX	March 15, 1971
PADAM CHAND GARG Vs. ATAR SINGH RIKSHAWALA	August 20, 1971
PADAM LAL BHATIA Vs. DIR CONSOLIDATION U P LUCKNOW CAMP BASTI	August 26, 1971
PAHUNCHI LAL Vs. MAN SINGH	February 8, 1971
PARAMJIT SINGH Vs. STATE OF UP AND ANOTHER	August 28, 1971
PARBATI DEVI Vs. STATE OF U P AND RAM NARAIN	October 11, 1971
PARSADI HARIJAN Vs. THE BOARD OF REVENUE U.P. ALLAHABAD AND OTHERS	August 10, 1971
PARWATI DEVI Vs. H.R. SUGAR FACTORY (P) LTD.	August 24, 1971
PHOLL CHAND Vs. JAGDISH PRASAD AND OTHERS	April 2, 1971
PHOOL CHAND GAJANAND Vs. COMMISSIONER OF INCOME TAX	November 6, 1971
PHULJHARI DEVI Vs. MITHAI LAL	May 17, 1971
PIAREY LAL Vs. CHIEF INSPECTOR	February 25, 1971
PIONEER CONSOLIDATED CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 26, 1971
PRABHU DAYAL Vs. LEELA DHAR	November 25, 1971
PRAGI LAL AND OTHERS Vs. UNION OF INDIA AND ANOTHER	October 26, 1971
PRAHLAD MANI TRIPATHI Vs. S.G. SHAHID AND ANOTHER	September 10, 1971
PRAKASH OJHA Vs. UNION OF INDIA	May 18, 1971
PRAKASH POTTERY INDUSTRIES CHUNAR Vs. DISTRICT MAGISTRATE MIRZAPUR	September 16, 1971
PRASAD AND OTHERS Vs. KANHAIYA LAL	April 26, 1971
PRATAP NARAIN AND ANR. Vs. STATE	December 2, 1971
PREM NARAIN Vs. HIRDAY NARAIN	July 29, 1971
PRITAM SINGH Vs. THE COLLECTOR, BIJNOR	July 13, 1971
PT. DEBI SEWAK AND OTHERS Vs. YAGYA DATTA AND OTHERS	October 26, 1971
PUNNI Vs. STATE OF U P	January 5, 1971
PUTTAN Vs. STATE	April 22, 1971
R S SIAL Vs. STATE OF U P	January 12, 1971
R.R. STEELS AND ALLOYS LTD. Vs. UNION OF INDIA AND OTHERS	May 13, 1971
RADHA KISHUN JI MAHARAJ AND ANR. Vs. SMT. IMARTI AND ORS.	November 29, 1971
RADHA VINOD SINGH AND ANOTHER Vs. BIKARAMA MISRA AND OTHERS	July 20, 1971
RAGHUBIR SINGH Vs. KAN SINGH AND OTHERS	April 13, 1971
RAGHUNANDAN PRASAD Vs. THE MUNICIPAL BOARD PILKHUWA	October 29, 1971
RAGHURAJ SINGH TYAGI Vs. STATE OF U P	January 8, 1971
RAI BAHADUR LAL Vs. GOVT OF UTTAR PRADESH	November 4, 1971
RAI BAHADUR SETH GUJAR MAL MODI Vs. COMMISSIONER OF INCOME TAX	December 15, 1971
RAJ BALI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 17, 1971
RAJ NARAIN Vs. INDIRA GANDHI	September 14, 1971
RAJ NARAIN PANDEY Vs. COMMISSIONER UNNAO	January 5, 1971
RAJA JAGDAMBIKA PRATAP NARAIN SINGH Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY	January 29, 1971
RAJA RAM Vs. MATA PRASAD	October 27, 1971
RAJA VISHWANATH PRATAP SINGH Vs. COMMISSIONER OF WEALTH TAX	April 22, 1971
RAJAN SINGH PRADHAN Vs. ADDITIONAL DISTRICT MAGISTRATE E AGRA	December 8, 1971
RAJENDRA PRASAD GUPTA Vs. KRISHAN MURARI LAL	August 12, 1971
RAJIENDRA NATH SHUKLA Vs. SHIVA NATH SHUKLA	March 4, 1971
RAM BANDHAN Vs. GUDDAR RAM	February 16, 1971
RAM CHAND KOHLI AND ANR. Vs. STATE OF U.P. AND ORS.	December 20, 1971
RAM CHANDRA Vs. BACHCHU LAL	May 14, 1971
RAM DAS CHHEDI Vs. STATE	March 27, 1971
RAM DASS SUKHI RAM Vs. STATE OF UTTAR PRADESH	August 26, 1971
RAM DULARE YADAV Vs. STATE OF U P	January 29, 1971
RAM KRISHNA Vs. STATE OF U.P. THROUGH THE COLLECTOR	February 24, 1971
RAM LAL GUPTA Vs. STATE OF U P	November 5, 1971
RAM MANORATH Vs. STATE	January 6, 1971
RAM NARAIN LAXMAN PRASAD Vs. INCOME TAX OFFICER	May 20, 1971
RAM PRAKASH ALIAS FATTOO Vs. STATE	May 12, 1971
RAM PRASAD PATHAK Vs. AGRA NAGAR MAHAPALIKA	November 22, 1971
RAM SAHAI Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS	July 28, 1971
RAM SAHAI Vs. KHUDABAND KARIM JALLEY JALALHU	February 1, 1971
RAM SARAN LAL Vs. STATE OF UP AND OTHERS	April 30, 1971
RAM SHANKAR MISRA Vs. STATE	April 30, 1971
RAM SINGH Vs. STATE	March 10, 1971
RAM SUKH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW IN CAMP AT FIAZABAD AND	January 8, 1971
RAM SWARATH SINGH Vs. COMMISSIONER OF SALES TAX U P	April 27, 1971
RAM SWARUP AND ANR. Vs. THE STATE	March 26, 1971
RAM SWARUP AND ANR. Vs. STATE	October 13, 1971
RAMA SHANKER Vs. PARMESHWARI KUMARI AND OTHERS	April 13, 1971
RAMA VIDYARTHI Vs. STATE OF U P	February 17, 1971
RAMCHAND AND SONS SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	March 15, 1971
RAMESHWAR DUTTA SHARMA Vs. ZILA PARISHAD, MUZAFFARNAGAR AND ANOTHER	March 17, 1971
RAMESHWAR PRASAD SHARMA Vs. SOM PRAKASH	November 8, 1971
RAMLAL KISHORE LAL Vs. COMMISSIONER OF INCOME TAX	March 10, 1971
RAMNATH DUBEY Vs. COMMISSIONER SALES TAX UTTAR PRADESH	September 3, 1971
RANJIT SINGH Vs. STATE	March 10, 1971
RATAN LAL Vs. SRIMATI CHAUHANA	February 4, 1971
RATAN LAL SHAH Vs. FIRM LALMAN DAS CHHADAMMA LAL AND ANOTHER	November 30, 1971
RATAN SINGH AND ORS. Vs. AFLI SINGH MALGUZAR AND ORS.	March 10, 1971
RATI BHAN SINGH Vs. RAMCHANDRA	January 6, 1971
RAZA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 23, 1971
REGIONAL TRANSPORT AUTHORITY Vs. SRI RAM	February 8, 1971
RIAZ UDDIN AND OTHERS Vs. STATE OF UP AND OTHERS	January 20, 1971
ROOP NARAIN RAMCHANDRA P LIMITED Vs. COMMISSIONER OF INCOME TAX	March 15, 1971
RUDRA PAL SINGH Vs. RAM PAL SINGH	July 28, 1971
S M MURAD ALL QURESHI Vs. CANTONMENT BOARD VARANASI	February 5, 1971
S. GURDIT SINGH Vs. H.C. RAJPAL AND ANOTHER	February 9, 1971
S. HASIM RAZA ABIDI Vs. VED PRAKASH AND STATE	September 3, 1971
SADHOO LAL MOTILAL Vs. STATE OF MADHYA PRADESH	September 2, 1971
SAEED AHMAD Vs. MURLI DHAR	January 20, 1971
SAHAB SINGH AND OTHERS Vs. RAMESHWAR AND OTHERS	September 1, 1971
SAHADEO Vs. SHANTA PRASAD MISRA	March 31, 1971
SAHARANPUR ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 30, 1971
SAHEBDIN Vs. JHULAI GADARIA	April 7, 1971
SAMAJ BIDI CO. Vs. STATE OF UTTAR PRADESH	September 21, 1971
SANTOKHI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS	July 22, 1971
SARASWATHI PRESS Vs. NAND RAM	April 30, 1971
SARASWATI DEVI Vs. SARJOO PRASAD	July 13, 1971
SARBATI DEVI Vs. SRI RAM PRASAD	February 1, 1971
SATISH CHANDRA GUPTA Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	July 6, 1971
SATRAM DAS AND OTHERS Vs. MUNSIF BUDAUN AND OTHERS	July 23, 1971
SATYAWATI DEVI Vs. RAM JI SRIVASTAVA	April 30, 1971
SATYAWATI DEVI Vs. RAM JI SRIVASTAVA	April 8, 1971
SAVITRI AGRAWAL Vs. K K BOSE	November 17, 1971
SETH SHIV PRASAD Vs. COMMISSIONER OF INCOME TAX	March 23, 1971
SHABBIR KHAN Vs. MOHD ISMAIL KHAN	October 5, 1971
SHADI RAM GANGA PRASAD Vs. STATE OF UTTAR PRADESH	January 11, 1971
SHADILAL SUGAR AND GENERAL MILLS LIMITED Vs. UNION OF INDIA	April 22, 1971
SHAMIM REHMANEY Vs. ZINAT DEHALVI	January 5, 1971
SHAMSHER ALI Vs. SMT. MOHINI JAGTIANI	November 1, 1971
SHAMSHER BAHADUR MEHROTRA Vs. INCOME TAX OFFICER	November 27, 1971
SHANKER LAL CHATURVEDI Vs. GINNIA DEVI PODDAR	December 23, 1971
SHANKER SINGH RAWAT Vs. STATE OF UTTAR PRADESH AND OTHERS	March 17, 1971
SHANTI MISRA AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.	October 13, 1971
SHANTI MISRA AND OTHERS Vs. NEW INDIA INSURANCE CO. LTD. AND OTHERS	August 26, 1971
SHARAT CHAND MISRA Vs. THE STATE OF U. P. AND OTHERS	May 21, 1971
SHARDA SHARMA Vs. GULAB DEVI DHWON	September 3, 1971
SHARMA AND CO Vs. INCOME TAX OFFICER	September 22, 1971
SHEO AGHAL MISHRA Vs. RAM BALI MISHRA AND ANOTHER	July 21, 1971
SHERVANI SUGAR SYNDICATE PRIVATE LTD Vs. UNION OFINDIA	May 20, 1971
SHESH NARAIN Vs. STATE	February 1, 1971
SHIETLA DIN Vs. EXECUTIVE ENGINEER	January 18, 1971
SHIV NARAIN Vs. SALES TAX OFFICER MUZAFFARNAGAR	September 7, 1971
SHIVA NATH AND ANOTHER Vs. RAM KISHAN	January 4, 1971
SHIVA PRASAD Vs. STATE	February 24, 1971
SHRI CHANDI DATT MISRA Vs. THE CANE COMMISSIONER, U. P. LUCKNOW AND ORS.	January 15, 1971
SHRI KRISHNA Vs. STATE OF UP	May 11, 1971
SHRINATH KHANDELWAL Vs. BISHWANATH PRASAD	July 16, 1971
SHYAM BABU Vs. DISTRICT JUDGE, MORADABAD AND OTHERS	January 19, 1971
SHYAM GLASS WORKS, SASNI Vs. THE INSPECTOR, CENTRAL EXCISE SASNI AND OTHERS	August 17, 1971
SHYAM LAL Vs. MURLIDHAR	January 28, 1971
SHYAM LAL ALIAS SHYAMA Vs. STATE	January 1, 1971
SIDHE NATH Vs. PREM CLUB	July 7, 1971
SINGHAL ELECTRIC WORKS Vs. COMMISSIONER SALES TAX U P	August 3, 1971
SMT. INDRAWATI Vs. THE LAKSHMI COMMERCIAL BANK AND OTHERS	May 11, 1971
SMT. JAMILA KHATOON AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, UP LUCKNOW CAMP AT MORADABAD AND OTHERS	May 21, 1971
SMT. KAILASO Vs. BOARD OF REVENUE AND ORS.	November 27, 1971
SMT. KHATOON IQBAL BEGUM AND ANOTHER Vs. STATE OF U.P. AND OTHERS	September 2, 1971
SMT. KRISHNA DEVI AND ANOTHER Vs. STATE OF UP AND OTHERS	July 6, 1971
SMT. MAUNA DEVI Vs. V.C. JHURIA	April 8, 1971
SMT. NEMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW CAMP AT PILIBHIT AND OTHERS	September 9, 1971
SMT. OMWATI Vs. UNION OF INDIA (UOI)	November 16, 1971
SMT. RAJESHWARI Vs. DY. DIRECTOR OF CONSOLIDATION, UP LUCKNOW CAMP MIRZAPUR AND OTHERS	January 4, 1971
SMT. SHYAM KISHORI DEVI AND OTHERS Vs. SMT. SHYAM KALI AND OTHERS	April 5, 1971
SMT. VIDYAWATI RATHORE Vs. BOARD OF REVENUE AND OTHERS	November 30, 1971
SOHAN LAL SAH Vs. ARUNA SAH	April 15, 1971
SOMAIYA ORGANICS INDIA LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY	December 23, 1971
SRI KRISHNA Vs. M/S. RAMBILAS KEDARNATH AND OTHERS	February 25, 1971
SRIKRISHNA NARAIN AWASTHI Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA, DIVISIONAL OFFICER KANPUR 1 AND OTHERS	April 15, 1971
SRIVASTAVA AND SONS J P Vs. COMMISSIONER OF INCOME TAX	May 20, 1971
STATE Vs. HARI SHANKAR	April 30, 1971
STATE Vs. INDERSAIN AHUJA	August 24, 1971
STATE Vs. ULFATIA	December 8, 1971
STATE OF U P Vs. RAJ KUMAR JAIN	December 9, 1971
STATE OF U P Vs. MOTI LAL GUPTA	October 8, 1971
STATE OF U P Vs. GANGA RAM	October 13, 1971
STATE OF U P Vs. MOHAMMAD AMIN	October 26, 1971
STATE OF U P Vs. SHAMSUL HUDA	January 18, 1971
STATE OF U.P. Vs. BASISTH NARAIN SINGH	November 4, 1971
STATE OF U.P. Vs. RAJENDRA SINGH SACHAN	November 26, 1971
STATE OF U.P. Vs. SHRI RAM GUPTA	December 23, 1971
STATE OF UTTAR PRADESH Vs. ADDITIONAL CIVIL JUDGE JHANSI	February 9, 1971
STATE OF UTTAR PRADESH Vs. INTER STATE TRANSPORT	May 21, 1971
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE TRIBUNAL BAREILLY	May 5, 1971
STATE OF UTTAR PRADESH Vs. DARSHAN LAL	April 1, 1971
STATE OF UTTAR PRADESH Vs. ABHILAS CHANDRA AND ANOTHER	April 29, 1971
SUDARSAN SINGH Vs. GOVIND	July 27, 1971
SUKH DEVI Vs. STATE OF UTTAR PRADESH	December 6, 1971
SULTAN SINGH Vs. ASSISTANT REGISTRAR INCHARGE JHANSI DIVISION JHANSI	March 19, 1971
SUNDER LAL Vs. KUNWAR SEN AND OTHERS	April 30, 1971
SURAJ PRASAD GUPTA Vs. CHARTERED BANK	January 21, 1971
SURENDRA KUMAR AGARWALA Vs. STATE	November 17, 1971
SURESH CHANDRA VERMA Vs. VICE	August 20, 1971
SWADESH LEATHER STORE Vs. SALES TAX OFFICER SECTOR IV AGRA	March 31, 1971
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX	July 7, 1971
SYMONDS DISTRIBUTORS P LIMITED Vs. COMMISSIONER OF INCOME TAX	July 7, 1971
TAJPAL Vs. MANGOO	January 8, 1971
TANKAN LAL Vs. ZILA PARISHAD	April 15, 1971
TARA CHAND HOTI LAL BABU RAM Vs. INCOME TAX OFFICER	July 29, 1971
THAKUR DASS Vs. CHAGAN LAL	April 26, 1971
THE ORIENTAL FIRE AND GENERAL INS. CO. LTD. Vs. GOVIND SINGH AND ORS.	November 25, 1971
TILAK INTERMEDIATE COLLEGE. PRATAPGARH THROUGH ITS PRESIDENT Vs. VIDYA SHANKAR PATHAK AND OTHERS	March 31, 1971
TRILOK SINGH Vs. SAVITRI DEVI	April 27, 1971
TRISHUL DHARI PRASAD Vs. BISHUN DEO SINGH	January 12, 1971
TULSA SINGH Vs. BOARD OF REVENUE U P	March 24, 1971
TURABUDDIN HAJI NIAZ AHMAD Vs. COMMISSIONER MEERUT DIVISION MEERUT	August 10, 1971
U P CO OPERATIVE FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 22, 1971
U P STATE Vs. MOHAN LAL	April 29, 1971
UMA SHANKER SRIVASTAVA Vs. S N MISRA	August 24, 1971
UNION CARBIDE INDIA LTD Vs. UNION OF INDIA	April 15, 1971
UNION OF INDIA Vs. MESSRS PAUL SCIENTIFIC AND CHEMICAL CORPORATION MANUFACTURERS AND IMPORTERS	July 27, 1971
UNION OF INDIA Vs. GHAZIABAD RAILWAY STATION	February 18, 1971
UNION OF INDIA Vs. BHAGAT RAM	November 5, 1971
UNION OF INDIA THROUGH THE GENERAL MANAGER Vs. NAGAR MAHAPALIKA, ALLAHABAD THROUGH THE MUKHYA NAGAR ADHIKARI	October 13, 1971
UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF DEFENCE DELHI Vs. SHAKTINANDAN SETH	February 26, 1971
UNION OF INDIA, RAILWAY DEPARTMENT Vs. NAU RATAN MAL JAIN	August 26, 1971
UP SUNNI CENTRAL BOARD OF WAQF AND OTHERS Vs. KHURSHEED-HAIDER AND OTHERS	May 5, 1971
UROOJ ABBAS Vs. STATE OF UTTAR PRADESH	September 24, 1971
UTTAR PRADESH GOVERNMENT THROUGH COLLECTOR, HARDOI AND OTHERS Vs. NAZIR AHMAD	May 14, 1971
VAISH COLLEGE SOCIETY SHAMLI Vs. SRI LAKSHMI NARAIN	December 3, 1971
VED PRAKASH MOTHERS Vs. DULI CHAND	September 7, 1971
VIDYADHAR RAI Vs. KHARA NAND RAI	November 16, 1971
VIJAY LAXMI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 22, 1971
VISHIN DAS Vs. STATE OF U.P. THROUGH SECRETARY, LABOUR DEPTT. AND OTHERS	March 18, 1971
VITHAL DAS Vs. CONTROLLER OF ESTATE DUTY	July 15, 1971
WESTERN INDIA MATCH CO LTD Vs. RAMESHWAR PRASAD	February 22, 1971
WHEELER AND CO P LTD Vs. INCOME TAX OFFICER	December 15, 1971
ZAFAR ALI ALIAS ACHCHAN Vs. TAUSIK HASAN	January 29, 1971
ZAHIRUDDIN Vs. STATE OF U P	October 27, 1971
ZILA PARISHAD BUDAUN Vs. STATE AND ANOTHER	February 12, 1971
ZILLA PARISHAD Vs. AMI CHAND	October 26, 1971
ZUBEDA BEGUM Vs. UNION OFINDIA	February 25, 1971

Year 1971 of HIGH COURT OF ALLAHABAD

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address