|
ABBAS ALI MEERZA Vs. CONTROLLER OF ESTATE DUTY
|
February 27, 1970 |
|
ABDUL LATIF KHAN DIED AND AFTER HIM SMT. MUKKA BIBI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW CAMP AT FATEHPUR AND OTHERS
|
September 10, 1970 |
|
ABDUL RAZZAQ AND ANOTHER Vs. DEPUTY DIRECTOR (CONSOLIDATION) UP LUCKNOW CAMP AT AZAMGARH AND OTHERS
|
August 21, 1970 |
|
ABDUL SAMAD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 9, 1970 |
|
ABDUL WAHID Vs. STATE OF UTTAR PRADESH
|
April 2, 1970 |
|
ABHAI RAM GOPI NATH Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1970 |
|
ABUL KHAIR Vs. CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
February 25, 1970 |
|
ADITYA VIR SINGH Vs. THE COLLECTOR, BIJNOR AND ANOTHER
|
August 27, 1970 |
|
AGARWAL BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
February 25, 1970 |
|
AGARWAL BROTHERS Vs. INCOME TAX OFFICER
|
March 12, 1970 |
|
AGRICULTURAL AND INDUSTRIAL SYNDICATE LTD Vs. STATE OF U P
|
July 27, 1970 |
|
AJAI KUMAR BHARGAVA AND OTHERS Vs. GIRJA SHANKAR DWIVEDI
|
January 15, 1970 |
|
AKBAR KHAN Vs. BOARD OF REVENUE U.P. AND OTHERS
|
November 6, 1970 |
|
AMAR NATH MEHROTRA Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
September 18, 1970 |
|
AMAR SINGH Vs. GAON SABHA AND OTHERS
|
October 16, 1970 |
|
AMRISH CHANDRA SURENDRA KUMAR Vs. COMMISSIONER SALES TAX
|
March 20, 1970 |
|
ANIL KUMAR GUPTA Vs. OFFICIAL LIQUIDATOR
|
April 6, 1970 |
|
ANUJ KUMAR AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION UP LUCKNOW CAMP AT SAHARANPUR AND ANOTHER
|
September 2, 1970 |
|
ANWARUL HAQ Vs. ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
November 16, 1970 |
|
ARJUN SINGH Vs. VIRENDRA NATH AND ANR.
|
January 2, 1970 |
|
ASHARFI LAL AND OTHERS Vs. STATE
|
May 8, 1970 |
|
ASHARFUNISA BEGUM Vs. DY DIRECTOR OF CONSOLIDATION CAMP AT HARDOI
|
September 2, 1970 |
|
ASSISTANT CUSTODIAN EVACUEE PROPERTY Vs. MATA PRASAD AND OTHERS
|
September 30, 1970 |
|
AUTOMOBILE KARMCHARI SANGH THROUGH ITS SECRETARY SRI RAM PRAKASH MISRA AND OTHERS Vs. INDUSTRIAL TRIBUNAL (II) LUCKNOW AND OTHERS
|
September 3, 1970 |
|
B P MISRA Vs. UNION OFINDIA
|
April 23, 1970 |
|
B P SINHA Vs. SOM NATH
|
July 16, 1970 |
|
BABU RAM Vs. STATE OF UP AND ANOTHER
|
September 14, 1970 |
|
BADAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 9, 1970 |
|
BADRI Vs. STATE OF U.P.
|
March 31, 1970 |
|
BADRI PRASAD Vs. STATE OF UP AND OTHERS
|
September 3, 1970 |
|
BAIJNATH Vs. LAKSHMI NARAIN
|
November 26, 1970 |
|
BALBIR SINGH Vs. STATE OF UP
|
September 3, 1970 |
|
BALBODH AND OTHERS Vs. MAHABIR AND OTHERS
|
May 14, 1970 |
|
BALESHWAR NATH BHARGAVA Vs. VISHUN DATT TYAGI
|
March 9, 1970 |
|
BASANT LAL AND ANOTHER Vs. HIRA LAL AND OTHERS
|
July 22, 1970 |
|
BECHAN LAL AND OTHERS Vs. STATE
|
February 5, 1970 |
|
BHAGIRATHI DEVI KUMAR RANI Vs. AGRL INCOME TAX REVISION BOARD
|
April 16, 1970 |
|
BHAGWAN SWARUP Vs. MUNICIPAL BOARD UJHANI
|
May 22, 1970 |
|
BHAGWAT NARAIN SHUKLA Vs. NATHU RAM TIWARI AND OTHERS
|
December 7, 1970 |
|
BHAGWATI SINGH Vs. ASSTT ENGINEER
|
April 20, 1970 |
|
BHAIYA LAL SHARMA Vs. SALES TAX OFFICER HARDOI
|
February 11, 1970 |
|
BHAOO SINGH Vs. SMT. RAM DEVI AND OTHERS
|
September 18, 1970 |
|
BHAROSI LAL Vs. STATE
|
February 23, 1970 |
|
BHONDOO Vs. UDATOO
|
January 16, 1970 |
|
BIJAI RAM AND ANOTHER Vs. SHYAM SUNDER AND OTHERS
|
November 26, 1970 |
|
BIJLI COTTON MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 20, 1970 |
|
BIKRAM AND OTHERS Vs. STATE
|
March 20, 1970 |
|
BISHAMBHAR NATH Vs. RAGHUNATH PRASAD SHARMA
|
August 31, 1970 |
|
BISHAMBHAR NATH AND OTHERS Vs. DIRECTOR OF CONSOLIDATION, UP, AT HARDOI AND OTHERS
|
March 3, 1970 |
|
BOARD OF REVENUE U P ALLAHABAD Vs. SARAYA SUGAR FACTORY GORAKHPUR
|
September 1, 1970 |
|
BRIJ BHUSHAN LAL Vs. MUNICIPAL BOARD, MUZAFFARNAGAR
|
December 14, 1970 |
|
BRIJ BHUSHAN LAL AND ANOTHER Vs. SHIV VRATT SHARMA
|
August 7, 1970 |
|
BRIJ GOPAL SHARMA AND OTHERS Vs. JAGDISH NATH SHARMA AND OTHERS
|
July 30, 1970 |
|
BRIJ MOHAN LAL RAMESHWAR LAL Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1970 |
|
BULAKI DAS GUPTA AND OTHERS Vs. BABA JAMUNA DAS
|
September 16, 1970 |
|
C L DHAWAN AND ANOTHER Vs. UTTAM CHAND CHAWLA
|
February 3, 1970 |
|
C.L. DHAWAN AND ANOTHER Vs. UTTAM CHAND CHAWLA
|
March 2, 1970 |
|
CHAMAN LAL Vs. BRIJ MOHAN SINGHAL
|
October 20, 1970 |
|
CHANAN SINGH Vs. HARI SINGH
|
August 7, 1970 |
|
CHANDRA BHAN Vs. RAM SWARUP AND ANOTHER
|
March 13, 1970 |
|
CHANDRA KALI Vs. SITARAM
|
January 16, 1970 |
|
CHANDRA PRAKASH Vs. STATE
|
November 26, 1970 |
|
CHANDRABHAN SINGH Vs. STATE
|
March 20, 1970 |
|
CHANDRABHAN SINGH AND OTHERS Vs. STATE
|
April 13, 1970 |
|
CHANDROO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OHTERS
|
July 27, 1970 |
|
CHAUDHARI MOHD. SHAFI Vs. SHAKIR ALI KHAN AND OTHERS
|
August 8, 1970 |
|
CHET RAM AND ANOTHER Vs. DIRECTOR OF CONSOLIDATION, CAMP AT ETAWAH AND OTHERS
|
September 8, 1970 |
|
CHHITARMAL RAM DAYAL Vs. COMMISSIONER SALES TAX
|
September 24, 1970 |
|
CHIEF INSPECTOR OF STAMPS Vs. FIRM RAMESHWAR PRASAD MAHBOOB HASAN AND OTHERS
|
May 14, 1970 |
|
CHIEF INSPECTOR OF STAMPS ALLAHABAD Vs. MURLIDHAR KANODIA KANPUR
|
October 3, 1970 |
|
Chief Inspector of Stamps, Allahabad Vs. Murlidhar Kanodia, Kanpur
|
March 10, 1970 |
|
CHINTAMANI GHOSH TRUST Vs. COMMISSIONER OF WEALTH TAX
|
July 10, 1970 |
|
CHINTAMANI GHOSH TRUST Vs. COMMISSIONER OF WEALTH TAX
|
November 17, 1970 |
|
CHUNNI LAL AND OTHERS Vs. CHIEF SETTLEMENT COMMISSIONER AND OTHERS
|
January 27, 1970 |
|
CITY BOARD MUSSOORIE Vs. STATE ELECTRICITY BOARD
|
August 13, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. MOTOR GENERAL SALES P LIMITED
|
August 20, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. RAJA JAGDISH PRATAP SAHI
|
July 7, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV NATH PRASAD
|
March 18, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. BABBAN PANDEY
|
January 22, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. ATHERTON WEST AND COMPANY LIMITED
|
November 10, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. TRIVENI DEVI SMT
|
September 24, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. HIRDEY NARAIN YOGENDRA PRAKASH
|
September 11, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. B R SONS P LIMITED
|
December 10, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. TIRETH PRAKASH
|
December 3, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH MOTORS
|
November 17, 1970 |
|
COMMISSIONER OF SALES TAX Vs. BRIJVASI TRADERS
|
February 26, 1970 |
|
COMMISSIONER OF SALES TAX Vs. SAMPAT RAM JAIN
|
May 14, 1970 |
|
COMMISSIONER OF SALES TAX Vs. J.K. JUTE MILLS LTD.
|
April 20, 1970 |
|
COMMISSIONER OF SALES TAX U P Vs. AGRAWAL TRADING COMPANY
|
August 27, 1970 |
|
COMMISSIONER OF SALES TAX U P Vs. JANTA FURNITURE MART
|
December 22, 1970 |
|
COMMISSIONER OF SALES TAX U P Vs. DEVI DAS GANPAT LAL ALIGARH
|
October 21, 1970 |
|
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. CHANDRA OIL MILLS ALLAHABAD
|
November 20, 1970 |
|
COMMISSIONER OF WEALTH TAX Vs. SETH VIJAI KUMAR ESTATE
|
September 8, 1970 |
|
COMMISSIONER SALES TAX Vs. ASHA HANDLOOM
|
November 24, 1970 |
|
COMMISSIONER SALES TAX Vs. BHOLA NATH LAXMI NARAIN
|
August 27, 1970 |
|
COMMISSIONER SALES TAX Vs. RAM BABU AND COMPANY
|
April 20, 1970 |
|
COMMISSIONER SALES TAX Vs. SARIN TEXTILE MILLS
|
April 30, 1970 |
|
COMMISSIONER SALES TAX Vs. PRADEEP PRODUCTS
|
January 1, 1970 |
|
COMMISSIONER SALES TAX Vs. GANGA RAM GHUREY LAL
|
February 13, 1970 |
|
COMMISSIONER SALES TAX U P Vs. BALWANT SINGH JAG ROSHAN LAL
|
February 18, 1970 |
|
COMMISSIONER SALES TAX U P Vs. FREE INDIA CYCLE INDUSTRIES
|
February 26, 1970 |
|
COMMISSIONER SALES TAX U P Vs. AJAY METAL PRODUCTS
|
February 23, 1970 |
|
COMMISSIONER SALES TAX U P Vs. SUGAN CHAND SHYAM LAL
|
May 21, 1970 |
|
COMMISSIONER SALES TAX U P Vs. B S METAL PRINTING AND PRESSING WORKS AGRA
|
September 1, 1970 |
|
COMMISSIONER SALES TAX U P Vs. RAM SARAN JAGANNATH
|
October 20, 1970 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. PARSON TOOLS AND PLANTS KANPUR
|
January 1, 1970 |
|
COMMISSIONER SALES TAX UTTAR PRADESH Vs. BRIJ KISHORE SATISH CHANDRA
|
August 28, 1970 |
|
COMMISSIONER SALES TAX UTTAR PRADESH Vs. EDUCATIONAL SUPPLYING CO LTD
|
April 16, 1970 |
|
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. KANPUR UDYOG BHANDAR
|
February 18, 1970 |
|
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. MANOHAR GLASS WORKS
|
February 2, 1970 |
|
COMMISSIONER, SALES TAX Vs. AURAIYA CHAMBERS OF COMMERCE
|
August 21, 1970 |
|
COMMISSIONER, SALES TAX Vs. AURAIYA CHAMBERS OF COMMERCE
|
July 14, 1970 |
|
COMMITTEE OF MANAGEMENT OF MEERUT WHOLESALE CONTRAL CONSUMERS CO OP SOC LTD Vs. DEPUTY REGISTRAR CO OP SOC MEERUT
|
February 9, 1970 |
|
DAULAT RAM SINGH Vs. SWAMI DAYAL AND ANOTHER
|
January 23, 1970 |
|
DEBI GHULAM AND ANOTHER Vs. STATE
|
December 9, 1970 |
|
DEEWAN CHAND Vs. STATE OF U.P. AND ORS.
|
February 11, 1970 |
|
DEEWAN CHAND Vs. STATE OF U P
|
February 1, 1970 |
|
DELIGHT STORES Vs. INCOME TAX OFFICER
|
November 13, 1970 |
|
DHARAMPAL Vs. STATE
|
October 6, 1970 |
|
DHIRAJ MAL Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1970 |
|
DINA NATH LASSIWALA Vs. STATE OF U P
|
November 13, 1970 |
|
DIPTI SINGH AND OTHERS Vs. STATE
|
December 12, 1970 |
|
DISTRICT CO-OPERATIVE DEVELOPMENT FEDERATION LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
March 27, 1970 |
|
DR. D.N. SHASTRI Vs. THE DISTRICT MAGISTRATE AND ANOTHER
|
December 8, 1970 |
|
DR. P.N. KULSHRESHTHA Vs. STATE OF U.P. AND ANOTHER
|
November 20, 1970 |
|
DR. SHIV KUMAR GARG Vs. SMT. BHUDEVI AND OTHERS
|
October 23, 1970 |
|
DWARIKA DHISH JI MAHARAJ Vs. RAM SAJIWAN TRIPATHI
|
August 28, 1970 |
|
FARZAND ALI Vs. SHAUKAT ALI
|
January 8, 1970 |
|
FOOTER MAL MEGH RAJ Vs. COMMISSIONER SALES TAX
|
September 29, 1970 |
|
G.D. BHARGAVA Vs. REGISTRAR OF COMPANIES
|
March 11, 1970 |
|
GANESH DAS Vs. DARSHAN PRASAD AND OTHERS
|
March 2, 1970 |
|
GANESH FLOUR MILLS CO LTD Vs. LABOUR COURT
|
September 22, 1970 |
|
GANESH SUGAR MILLS LTD. Vs. COMMISSIONER, GORAKHPUR DIVISION, GORAKHPUR AND OTHERS
|
May 19, 1970 |
|
GANESHI LAL AND SONS Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH
|
April 16, 1970 |
|
GANGA RAM Vs. PHULWATI
|
April 3, 1970 |
|
GANGA RAM Vs. HIRA LAL
|
February 5, 1970 |
|
GANGA RAM Vs. SMT. PHULWATI
|
March 4, 1970 |
|
GANGA SARAN AND ORS. Vs. NARYAN DAS
|
March 16, 1970 |
|
GANGA SUGAR CORPORATION LTD Vs. SUKHBIR SINGHS
|
August 7, 1970 |
|
GAON SABHA Vs. LACHHAMI NARAIN
|
December 3, 1970 |
|
GAURI SHANKER PANDEY AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 22, 1970 |
|
GENERAL MANAGER U P GOVT ROADWAYS BAREILLY REGION Vs. STATE TRANSPORT APPELLATE TRIBUNAL UTTAR PRADESH
|
January 30, 1970 |
|
GIRDHARI Vs. DY. DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
|
September 16, 1970 |
|
GIRDHARI LAL GIAN CHAND Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1970 |
|
GOMTI AND ANOTHER Vs. SUB-DIVISIONAL MAGISTRATE, BANSI, BASTI AND OTHERS
|
September 29, 1970 |
|
GOPAL RAJ SWARUP Vs. COMMISSIONER OF WEALTH TAX
|
January 29, 1970 |
|
GOVIND PRASAD AND ANOTHER Vs. STATE
|
April 22, 1970 |
|
GOVIND RAM PALIWAL Vs. RADHA MOHAN
|
December 8, 1970 |
|
GOVIND RAO Vs. KANHAIYA LAL
|
October 11, 1970 |
|
GRAM SABHA AND ANOTHER Vs. GAURI SHANKER PRASAD SAHU AND OTHERS
|
November 4, 1970 |
|
GULABCHAND MUNISHKISORE Vs. COMMISSIONER OF SALES TAX U P
|
January 13, 1970 |
|
GURNA MAL Vs. THE STATE OF UTTAR PRADESH AND ANR.
|
March 3, 1970 |
|
GYAN PRAKASH Vs. TRILOKI PRAKASH
|
March 12, 1970 |
|
H.H. MAHARAJA VIBHUTI NARAIN SINGH Vs. COMMISSIONER OF WEALTH TAX
|
July 13, 1970 |
|
HAKIM SINGH Vs. STATE AND ANOTHER
|
December 22, 1970 |
|
HAKIM ZIAUL ISLAM Vs. MOHD RAFI
|
December 15, 1970 |
|
HAR BUX SINGH AND OTHERS Vs. GRAM SABHA, KURMIDIH AND OTHERS
|
February 20, 1970 |
|
HAR NARAIN SINGH AND ANOTHER Vs. STATE
|
August 7, 1970 |
|
HAR SHARAN VARMA Vs. TRIBHUVAN NARAIN SINGH CHIEF MINISTER U P
|
November 4, 1970 |
|
HARI BHAN Vs. KRISHEN GOPAL AND OTHERS
|
April 24, 1970 |
|
HARI RAM Vs. THE DEPUTY DIRECTOR AND OTHERS
|
December 23, 1970 |
|
HARIKISHAN ALIAS TOTEY Vs. STATE
|
September 10, 1970 |
|
HASMAT ALI Vs. SURAYAI BEGUM
|
November 20, 1970 |
|
HERAMBA NATH MUKHERJEE Vs. BIR CHARAN BAPULY
|
August 6, 1970 |
|
HINDUSTAN METAL WORKS HATHRAS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
August 31, 1970 |
|
HIRAKALI Vs. RAM ASREY AWASTHI
|
July 23, 1970 |
|
HONBLE CHIEF JUSTICE SRI B MALIK Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1970 |
|
INAYAT ULLAH Vs. MUZAFFAR HUSSAIN AND ANOTHER
|
April 22, 1970 |
|
INCOME TAX OFFICER Vs. RAM PRASAD HARISH CHANDRA
|
November 25, 1970 |
|
INDIAN CERAMIC HOUSE Vs. SALES TAX OFFICER
|
October 20, 1970 |
|
INDIAN CERAMIC HOUSE AGRA Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
February 13, 1970 |
|
INDIAN HUME PIPE COMPANY LTD Vs. STATE OF UTTAR PRADESH
|
September 29, 1970 |
|
INDUSTRIAL GASES LTD Vs. GANESH FLOUR MILLS CO LTD
|
November 10, 1970 |
|
IQBAL NARAIN SRIVASTAVA Vs. STATE OF U P
|
December 10, 1970 |
|
J K COTTON MANUFACTURERS LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
April 29, 1970 |
|
J K COTTON SPG AND WVG MILLS COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
August 18, 1970 |
|
J K HOSIERY FACTORY Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1970 |
|
J K JUTE MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1970 |
|
JAGANNATH JIWAN PRAKASH AND OTHERS Vs. STATE OF UP AND OTHERS
|
August 18, 1970 |
|
JAGANNATH TEWARI Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 11, 1970 |
|
JAGAT RAM SETH Vs. RAI BAHADUR D.D. JAIN AND OTHERS
|
October 21, 1970 |
|
JAGDEO AND ANOTHER Vs. LAUHAR AND OTHERS
|
April 29, 1970 |
|
JAGDISH Vs. TULSI RAM
|
August 4, 1970 |
|
JAGDISH KUMAR BAJPAI AND OTHERS Vs. STATE,
|
September 10, 1970 |
|
JAI PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 27, 1970 |
|
JAI SINGH Vs. STATE,
|
August 1, 1970 |
|
JAIN TRANSPORT AND GENERAL TRADING CO. Vs. STATE OF UP
|
November 6, 1970 |
|
JASRAM Vs. BOARD OF REVENUE UP AT ALLAHABAD AND OTHERS
|
July 7, 1970 |
|
JASWANT RAI CHURAMANI Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1970 |
|
JESSA RAM FATEH CHAND R B Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1970 |
|
JHANDOO Vs. RAMESH CHANDRA
|
April 29, 1970 |
|
JUGAL KISHORE JAI PRAKASH Vs. COMMISSIONER OF INCOME TAX
|
May 22, 1970 |
|
JWALA PRASAD Vs. VARMA S N FORMERLY ADDITIONAL DISTRICT MAGISTRATE
|
July 27, 1970 |
|
JWALA PRASAD RADHA KISHAN Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1970 |
|
K. G. K. (POST GRADUATE) COLLEGE, MANAGING COMMITTEE THROUGH SRI S. N. KHANNA, ITS PRESIDENT AND ANR. Vs. VICE
|
October 21, 1970 |
|
KALAP DIN AND OTHERS Vs. STATE
|
May 4, 1970 |
|
KALLU KHAN Vs. MOHAMMED MEHDI MUTWALLI
|
April 30, 1970 |
|
KAMPAL SHARMA AND OTHERS Vs. THE ADDL. COMMISSIONER, AGRA AND OTHERS
|
July 7, 1970 |
|
KANCHAN DEVI Vs. OFFICIAL LIQUIDATOR
|
April 29, 1970 |
|
KARAMENDRA NARAIN AJAI NARAIN Vs. COMMISSIONER OF SALES TAX U P
|
March 3, 1970 |
|
KASHI NATH SINGH Vs. DISTRICT MAGISTRATE AND COLLECTOR, MIRZAPUR AND OTHERS
|
March 26, 1970 |
|
KASHI RAM Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1970 |
|
KEDAR NATH Vs. AMBIKA PRASAD
|
August 1, 1970 |
|
KHURSHED BAGH CO OPERATIVE HOUSING SOCIETY LTD Vs. SATYA DEVI
|
December 22, 1970 |
|
KHURSHED BAGH CO-OPERATIVE HOUSING SOCIETY LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
September 23, 1970 |
|
KISHAN LAL Vs. LALA RAM BABOO
|
August 12, 1970 |
|
KISHAN SINGH Vs. THAKUR LAL
|
August 26, 1970 |
|
KM. SHAHIDA BEGUM AND ANOTHER Vs. DELHI IRON AND STEEL CO. LTD. AND ANOTHER
|
December 14, 1970 |
|
KORES INDIA LIMITED Vs. STATE OF UTTAR PRADESH
|
February 20, 1970 |
|
KRISHNA CHANDRA Vs. STATE OF UTTAR PRADESH LUCKNOW
|
November 19, 1970 |
|
KRISHNA MURARI LAL Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW (CAMPETAH) AND OTHERS
|
July 28, 1970 |
|
KUNWAR AYURVEDIC PHARMACY Vs. STATE OF UTTAR PRADESH
|
November 30, 1970 |
|
LAJPAT RAI MALHOTRA Vs. FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER, NORTHERN RAILWAY AND ORS.
|
April 23, 1970 |
|
LAKHAN Vs. THE DIRECTOR OF CONSOLIDATION, U.P. BALLIA AND OTHERS
|
January 21, 1970 |
|
LAKSHMI NARAIN Vs. STATE OF UP AND OTHERS
|
August 26, 1970 |
|
LALJI PANDEY AND OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
March 2, 1970 |
|
LALLAN MISIR Vs. SMT. LALITA KUNWAR
|
August 22, 1970 |
|
LAXMI INDUSTRIES AND COLD STORAGE COMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
May 8, 1970 |
|
LAXMI NARAIN Vs. STATE OF U.P.
|
December 23, 1970 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. THE ADDL. COMMISSIONER, MEERUT AND OTHERS
|
April 9, 1970 |
|
M/S. KHEDAN LAL AND SONS, THOUGH SRI VISHWA NATH PRASAD JAISWAL Vs. THE STATE OF UP AND OTHERS
|
January 30, 1970 |
|
M/S. MATHURA PRASAD SHRI PRAKASH Vs. ZILA PARISHAD, FARRUKHABAD
|
September 2, 1970 |
|
M/S. POORAN CHAND AND SONS Vs. CITY BOARD, MUSSOORIE AND ANOTHER
|
September 25, 1970 |
|
M/S. STAR PAPER MILLS LTD., SAHARANPUR Vs. STATE OF U.P. AND ANOTHER
|
July 6, 1970 |
|
M/S. THE NEW VICTORIA MILLS CO. LTD. Vs. THE SUPERINTENDENT (T.I.) CENTRAL EXCISE, KANPUR AND OTHERS
|
September 29, 1970 |
|
MADHWA NAND AND OTHERS Vs. THE BOARD OF REVENUE AND OTHERS
|
April 30, 1970 |
|
MAHABIR AND OTHERS Vs. RAJENDRA PRASAD AND OTHERS
|
August 22, 1970 |
|
MAHABIR PRASAD JAGDISH PRASAD VARANASI Vs. COMMISSIONER OF SALES TAX U P
|
July 13, 1970 |
|
MAHABIR PRASAD JAIN Vs. SMT. PUSHPA MALA
|
November 4, 1970 |
|
MAHADEO PRASAD RAIS Vs. INCOME TAX OFFICER
|
November 10, 1970 |
|
MAHADEO PRASAD SHANKER LAL Vs. JUDGE REVISIONS SALES TAX VARANASI RANGE VARANASI
|
March 11, 1970 |
|
MAHADEO RAM RAM JATAN Vs. COMMISSIONER OF SALES TAX U P
|
February 23, 1970 |
|
MAHANTH RAMA KANT DAS Vs. DEPUTY DIIECTOR OF CONSOLIDATION
|
April 17, 1970 |
|
MAHARAJA PATESHWARI PD SINGH Vs. COMMISSIONER OF WEALTH TAX
|
February 5, 1970 |
|
MAHESH Vs. STATE
|
December 23, 1970 |
|
MAHESH PRASAD SRIVASTAVA Vs. ABDUL KHAIR AND OTHERS
|
February 25, 1970 |
|
MAHESH PRASAD SRIVASTAVA Vs. ABDUL KHAIR
|
August 18, 1970 |
|
MAINA DEVI KHEMKA Vs. STATE OF U P
|
October 28, 1970 |
|
MAK AND CO Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
March 3, 1970 |
|
MAKESHAR DUBE AND ORS. Vs. SHEO DUTT KOERI AND ORS.
|
May 22, 1970 |
|
MANGAL SEN Vs. SMT. KRISHNA DEVI
|
May 22, 1970 |
|
MANGALA PRASAD JAISWAL Vs. DISTRICT MAGISTRATE
|
September 8, 1970 |
|
MANGAT RAM Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL AND ORS.
|
October 14, 1970 |
|
MANIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
|
August 5, 1970 |
|
MANZURUL HAQ Vs. HAKIM MOHSIN ALI
|
May 14, 1970 |
|
MEGH RAJ AND OTHERS Vs. RAM KRISHAN AND OTHERS
|
October 19, 1970 |
|
MEGHU Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 6, 1970 |
|
MEHRUNNISA Vs. NOOR MOHAMMAD
|
July 21, 1970 |
|
MIRCHI Vs. DY. DIRECTOR OF CONSOLIDATION UP LUCKNOW CAMP AND OTHERS
|
November 9, 1970 |
|
MITTAR SINGH Vs. SARJEET AND OTHERS
|
January 9, 1970 |
|
MOHAMMAD ISMAIL Vs. LALA CHATTAR SAIN
|
February 26, 1970 |
|
MOHAMMAD MUSTAFA Vs. HAJI BANDE KARIM
|
April 22, 1970 |
|
MOHAMMAD MUSTAFA Vs. COMMISSIONER OF GIFT TAX
|
January 1, 1970 |
|
MOHAMMAD SHAFI Vs. GRAM SABHA BISAULI
|
May 20, 1970 |
|
MOHAN LAL KHEMKA Vs. COMMISSIONER OF INCOME TAX
|
May 20, 1970 |
|
MOHD SHAFIQ Vs. TAHSILDAR SADAR RAE BARELI
|
April 14, 1970 |
|
MOTHER INDIA REFRIGERATION INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1970 |
|
MOTI LAL PADAMPAT SUGAR MILLS CO PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
January 15, 1970 |
|
MOTILAL Vs. PREVENTIVE INTELLIGENCE OFFICER CENTRAL EXCISE AND CUSTOMS
|
October 14, 1970 |
|
MRITUNJAI SINGH Vs. STATE OF U P
|
August 28, 1970 |
|
MRITUNJAI SINGH Vs. STATE OF U.P. AND ORS.
|
August 20, 1970 |
|
MST. RAM PIARI Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 6, 1970 |
|
MUMTAZ KHAN Vs. STATE
|
March 13, 1970 |
|
MUNICIPAL BOARD Vs. MALUK DAS GUPTA
|
November 2, 1970 |
|
MUNICIPAL BOARD, ALIGARH Vs. AMAR JEET SINGH CHOPRA
|
July 14, 1970 |
|
MUNICIPAL BOARD, MEERUT Vs. MAHA KUNWAR
|
April 21, 1970 |
|
MUNNALAL MURLIDHAR Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1970 |
|
MUNNI LAL Vs. STATE
|
April 7, 1970 |
|
MUNSHI LAL NIYARIA Vs. LALA KEDAR NATH AND ANOTHER
|
September 4, 1970 |
|
MURARI LAL AGRAWAL AND SONS Vs. ASSISTANT COMMISSIONER JUDICIAL SALES TAX
|
July 22, 1970 |
|
MURLI AND OTHERS Vs. STATE
|
November 25, 1970 |
|
MUSAFIR SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, UP, LUCKNOW AND OTHERS
|
September 9, 1970 |
|
MUSSADI Vs. STATE
|
December 14, 1970 |
|
NAGAR MAHAPALIKA Vs. DAULAT RAM
|
April 14, 1970 |
|
NAGAR MAHAPALIKA LUCKNOW Vs. RAM DHANI
|
February 3, 1970 |
|
NAGAR SWASTHA ADHIKARI NAGAR MAHAPALIKA Vs. MANGALIA
|
July 15, 1970 |
|
NAGAR SWASTHA ADHIKARI, NAGAR MAHAPALIKA Vs. MANGALIA
|
December 8, 1970 |
|
NANAK SARAN SRIVASTAVA Vs. STATE OF U. P. AND ORS.
|
September 15, 1970 |
|
NAND KISHORE AND ANOTHER Vs. THE RENT CONTROL AND EVICTION OFFICER, MEERUT AND OTHERS
|
August 17, 1970 |
|
NAND LAL AND OTHERS Vs. STATE OF UP AND OTHERS
|
January 20, 1970 |
|
NANUA AND OHTERS Vs. STATE AND LACHHAMAN
|
March 18, 1970 |
|
NARENDRA BAHADUR SRIVASTAVA Vs. PUBLIC SERVICE COMMISSION U. P. AND ORS.
|
September 2, 1970 |
|
NARENDRA NATH Vs. SHRI CHANDRA AND OTHERS
|
August 17, 1970 |
|
NATHU Vs. DEPUTY DIRECTOR OF CONSOLE DATION, JAUNPUR AND OTHERS
|
March 26, 1970 |
|
NATHU SINGH AND OTHERS Vs. DULAR SINGH AND OTHERS
|
May 13, 1970 |
|
NEMI CHAND VIMAL CHAND Vs. COMMISSIONER SALES TAX UTTAR PRADESH
|
August 27, 1970 |
|
NIRANJAN LAL BHARGAVA TRUST Vs. NAGAR MAHAPALIKA ALLAHABAD
|
January 29, 1970 |
|
NIRMALA CHHABRA Vs. ADDL DISTRICT JUDGE LUCKNOW
|
January 28, 1970 |
|
NOOR MOHAMMAD Vs. SMT. INSHA ALLAH JAHAN BEGAM DIED AND AFTER HIM MOHD. YUSUF AND OTHERS
|
October 22, 1970 |
|
NOTIFIED AREA COMMITTEE Vs. SRI RAM SINGHASAN PRASAD KALWAR
|
April 28, 1970 |
|
OFFICIAL LIQUIDATOR Vs. BHAGWAT SARAN GARG
|
April 7, 1970 |
|
OM PRAKASH Vs. DIVISIONAL SUPERINTENDENT, NORTHERN RLY.
|
January 12, 1970 |
|
OM PRAKASH Vs. DIVISIONAL SUPERINTENDENT NORTHERN ELY
|
December 1, 1970 |
|
PAL SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UP AND OTHERS
|
November 5, 1970 |
|
PANNA LAL AND OTHERS Vs. GYANESHWAR NATH GUPTA
|
March 27, 1970 |
|
PARAS Vs. THE REQUISITIONING AUTHORITY AND ANOTHER
|
February 9, 1970 |
|
PARASNATH THAKUR PRASAD Vs. HARI NARAYAN TEWARI AND ORS.
|
July 13, 1970 |
|
PARASNATH THAKUR PRASAD Vs. HARI NARAYAN TEWARI
|
March 7, 1970 |
|
PARSOTTAM Vs. NAROTTAM AND ANOTHER
|
March 11, 1970 |
|
PARWEZ ALAM Vs. STATE OF UP AND OTHERS
|
February 26, 1970 |
|
PREM CHANDRA SATISH CHANDRA Vs. COLLECTOR OF CENTRAL EXCISE
|
September 22, 1970 |
|
PREM NARAIN KAPOOR AND OTHERS Vs. SUDHRISHT NARAIN ANAD AND OTHERS
|
February 11, 1970 |
|
PREM PAL MITAL Vs. PUBLIC SERVICE COMMISSION, U. P. AND ORS.
|
March 9, 1970 |
|
PREM PRAKASH VIRMANI Vs. STATE GOVERNMENT AND ORS.
|
April 7, 1970 |
|
PREM RAJ AND ANOTHER Vs. STATE
|
October 12, 1970 |
|
PREM SHANKER BHARGAVA Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 18, 1970 |
|
PREMIER MOTORS (P.) LTD. Vs. ASHOK TANDON
|
December 18, 1970 |
|
PREMIER MOTORS P LTD Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW
|
February 19, 1970 |
|
PRITI LATA SAMANTA Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1970 |
|
PUTTI AND OTHERS Vs. DIRECTOR OF CONSOLIDATION AND OTHERS
|
March 16, 1970 |
|
QUALITY MARKED FOOTWEAR MANUFACTURERS CO-OPERATIVE ASSOCIATION LTD Vs. COMMISSIONER OF SALES TAX U P
|
January 29, 1970 |
|
R S RAIZADA Vs. STATE OF U P
|
April 24, 1970 |
|
RADHEY SHYAM Vs. STATE OF U P
|
March 31, 1970 |
|
RADHEY SHYAM Vs. THE STATE OF U.P. AND ORS.
|
April 21, 1970 |
|
RAHMATULLAH KHAN Vs. HAJI ALLAUDDIN
|
September 16, 1970 |
|
RAJ KUMAR Vs. GOPI NATH VARMAN
|
December 4, 1970 |
|
RAJA MOHAMMAD AZAM KHAN Vs. STATE OF UTTAR PRADESH
|
January 30, 1970 |
|
RAJA RAM OM PRAKASH Vs. UNION OF INDIA (UOI) AND ANR.
|
December 16, 1970 |
|
RAJA SHEO PAT SINGH DIED AND AFTER HIM KUNWAR VIRENDRA PRATAP SINGH AND ORS. Vs. SYED SARAFAT HUSSAIN AND ORS.
|
April 29, 1970 |
|
RAJENDRA LAL Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1970 |
|
RAJENDRA PRASAD Vs. JIWAN SINGH AND ANOTHER
|
December 14, 1970 |
|
RAKESH KUMAR Vs. RAMESH CHANDRA AND OTHER
|
February 1, 1970 |
|
RAKESH KUMAR Vs. RAMESH CHANDRA AND OTHER
|
January 2, 1970 |
|
RAM AGYAN SINGH Vs. MURLIDHAR AGARWAL AND ANOTHER
|
November 25, 1970 |
|
RAM ARORA Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1970 |
|
RAM AVTAR SHARMA PT Vs. PT CHAKRADHAR SARAN SHARMA
|
October 21, 1970 |
|
RAM BHUSHAN Vs. KALU RAM CHAKRAVARTY
|
October 12, 1970 |
|
RAM DAS JAISWAL Vs. INCOME TAX OFFICER
|
March 2, 1970 |
|
RAM DEO NONIA AND OTHERS Vs. SHEO KUMAR SHUKLA AND OTHERS
|
July 8, 1970 |
|
RAM GOPAL Vs. BADRI PRASAD AND OTHERS
|
January 20, 1970 |
|
RAM JUS AND ANOTHER Vs. STATE
|
September 30, 1970 |
|
RAM KER PANDEY AND ANOTHER Vs. THE DIRECTOR OF CONSOLIDATION VARANASI DIVISION, VARANASI AND OTHERS
|
August 20, 1970 |
|
RAM KISHAN DASS BRIJ MOHAN LAL Vs. STATE OF UTTAR PRADESH
|
January 6, 1970 |
|
RAM KRIPAL Vs. STATE
|
August 22, 1970 |
|
RAM KRISHAN Vs. NAGAR MAHAPALIKA, KANPUR
|
February 12, 1970 |
|
RAM KRISHAN AND ANOTHER Vs. NAGAR MAHAPALIKA KANPUR AND OTHERS
|
December 2, 1970 |
|
RAM KUMAR Vs. COMMISSIONER OF SALES TAX U P
|
March 2, 1970 |
|
RAM KUMAR AND CO Vs. COMMISSIONER OF S T U P
|
February 3, 1970 |
|
RAM LAKHAN Vs. COMMISSIONER, VARANASI DIVISION, VARANASI AND OTHERS
|
March 26, 1970 |
|
RAM LAKHAN AND OTHERS Vs. STATE
|
July 9, 1970 |
|
RAM LOCHAN Vs. MAHADEO PRASAD SINGH AND ORS.
|
May 4, 1970 |
|
RAM LOCHAN Vs. MAHADEO PRASAD SINGH
|
April 5, 1970 |
|
RAM MURAT AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, UP AND OTHERS
|
September 15, 1970 |
|
RAM MURTI SARAN Vs. STATE OF U P
|
April 7, 1970 |
|
RAM NATH AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, GYANPUR, DISTT. VARANASI AND OTHERS
|
September 8, 1970 |
|
RAM PAL SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE (P.A.C.) AND ANOTHER
|
November 17, 1970 |
|
RAM PRASAD GUPTA Vs. THE DOMINION OF INDIA
|
October 22, 1970 |
|
RAM RATAN Vs. STATE THROUGH SMT. RANVIRI
|
October 27, 1970 |
|
RAM RUP PANDEY Vs. R K BHARGAVA
|
January 29, 1970 |
|
RAM SAROOP AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION UP CAMP AGRA AND OTHERS
|
August 28, 1970 |
|
RAM SEWAK Vs. STATE
|
November 11, 1970 |
|
RAM SINGH Vs. THE COLLECTOR, FAIZABAD AND OTHERS
|
March 20, 1970 |
|
RAM SINGH AND AANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION (SHRI R.C. SHARMA) CAMP AT MEERUT AND OTHERS
|
September 9, 1970 |
|
RAM SWARUP Vs. DY. DIRECTOR CONSOLIDATION UP LUCKNOW CAMP AT ALIGARH AND OTHERS
|
October 23, 1970 |
|
RAMA NAND PANDEY Vs. THE DY. DIRECTOR CONSOLIDATION BALIA AND OTHERS
|
February 5, 1970 |
|
RAMANAND Vs. BOARD OF REVENUE AND ORS.
|
April 23, 1970 |
|
RAMASHANKER PATHAK Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD
|
March 13, 1970 |
|
RAMCHANDRA Vs. STATE OF UTTAR PRADESH
|
September 14, 1970 |
|
RAMPUR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 28, 1970 |
|
RASULAN Vs. DILAWAR
|
November 10, 1970 |
|
RAVINDRA KUMAR GUPTA Vs. TOWN AREA COMMITTEE AND OTHERS
|
February 9, 1970 |
|
RAVINDRA PRAKASH AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
|
July 13, 1970 |
|
RIKHAB DASS Vs. CHANDRO
|
February 23, 1970 |
|
RISAL (DIED AND AFTER HIM SMT. MATHURI) Vs. DY. DIRECTOR OF CONSOLIDATION, UP, LUCKNOW CAMP AT MEERUT AND ORS.
|
July 15, 1970 |
|
ROOPNARAIN RAMCHANDRA Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1970 |
|
ROORI DEVI Vs. CUSTODIAN GENERAL
|
March 31, 1970 |
|
ROSHANLAL SHARMA Vs. STATE OF U P
|
July 14, 1970 |
|
SADA SHIVA AND OTHERS Vs. STATE
|
August 14, 1970 |
|
SAEED AHMAD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 27, 1970 |
|
SAHU DHARMATA SARAN Vs. COMMISSIONER OF WEALTH TAX
|
July 10, 1970 |
|
SALES TAX COMMISSIONER U P Vs. BEHARI LAL RAM KRISHNA
|
May 13, 1970 |
|
SALIK SINGH Vs. RAM PRASAD AND OTHERS
|
September 17, 1970 |
|
SANTOO RAM Vs. STATE AND ANOTHER
|
August 28, 1970 |
|
SANTOSH KUMAR JAIN Vs. UNION OF INDIA AND ORS.
|
May 1, 1970 |
|
SARJU PRASAD PANDEY Vs. STATE OF U P
|
July 5, 1970 |
|
SARJU PRASAD PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 7, 1970 |
|
SARWARI KAHTOON Vs. CONTROLLER OF ESTATE DUTY
|
July 15, 1970 |
|
SATISH CHANDRA AND ORS. Vs. STATE OF UTTER PRADESH
|
October 14, 1970 |
|
SATYA DEO SINGH Vs. INSPECTOR GENERAL OF POLICE UP AND OTHERS
|
March 26, 1970 |
|
SECRETARY, KRISHI UTPADAN MANDI SAMITI Vs. M/S. OM PRAKASH RAVI SHANKAR AND OTHERS
|
December 3, 1970 |
|
SECURITY PRINTERS OF INDIA (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1970 |
|
SECURITY PRINTERS OF INDIA P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1970 |
|
SEKHBIR SINGH AND ANOTHER Vs. HACHERU SINGH AND OTHERS
|
July 29, 1970 |
|
SETH BANARSI DAS GUPTA Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1970 |
|
SETH BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1970 |
|
SHADI CYCLE INDUSTRIES Vs. COMMISSIONER OF SALES TAX U P
|
March 17, 1970 |
|
SHAKLOO AHIR Vs. MUNSHI AHIR AND OTHERS
|
December 23, 1970 |
|
Shambhu Dayal and others Vs. Pt. Basdeo Sahai
|
January 1, 1970 |
|
SHAMSUDDIN Vs. ABBAS ALI
|
January 19, 1970 |
|
SHANTI NIGAM Vs. RAMESH CHANDRA NIGAM
|
August 25, 1970 |
|
SHEIKH KARIM ULLAH Vs. THE CENTRAL SUNNI WAQF BOARD OF U.P. LUCKNOW THROUGH ITS SECRETARY
|
October 15, 1970 |
|
SHEO LOCHAN AND OTHERS Vs. STATE
|
September 2, 1970 |
|
SHRI BAIDYA NATH AYURVED BHAWAN P LTD Vs. COMMISSIONER OF SALES TAX U P
|
January 21, 1970 |
|
SHRI RAM AND ANR. Vs. SHEO DAS AND ANR.
|
November 4, 1970 |
|
SHYAM LAL AND OTHERS Vs. BABU LAL AND ANOTHER
|
November 18, 1970 |
|
SHYAM LAL OM PRAKASH Vs. COMMISSIONER SALES TAX UTTAR PRADESH
|
August 26, 1970 |
|
SHYAM LAL PAHARIA Vs. GAYA PRASAD GUPTA RASAL
|
August 10, 1970 |
|
SHYAM LAL SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 12, 1970 |
|
SHYAM MANOHAR DIXIT Vs. SALES TAX OFFICER
|
January 30, 1970 |
|
SHYAM SUNDER JHUNJHUNWALA Vs. STATE
|
September 28, 1970 |
|
SITA RAM Vs. HUKMI RAM
|
September 29, 1970 |
|
SITA RAM GARG Vs. SMT. OMWATI
|
November 4, 1970 |
|
SITA RAM HAR GOVIND Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1970 |
|
SITA RAM SINGH AND OTHERS Vs. STATE OF UP AND OTHERS
|
August 3, 1970 |
|
SMT. JAGDEI Vs. GANDHI VIDYALAYA INTERMEDIATE COLLEGE AND OTHERS
|
April 13, 1970 |
|
SMT. LAKHPATI DEVI Vs. SARJU PRASAD PANDEY
|
March 28, 1970 |
|
SMT. MARJADI AND OTHERS Vs. UMAPATI AND OTHERS
|
January 2, 1970 |
|
SMT. MATABI Vs. SMT. SHEOPATI AND OTHERS
|
November 5, 1970 |
|
SMT. MAYA Vs. NARAIN DASS AND OTHERS
|
March 18, 1970 |
|
SMT. PARMESHWARI DEVI Vs. ABRAR HUSAIN
|
July 7, 1970 |
|
SMT. TAMBO AND ANOTHER Vs. STATE
|
November 11, 1970 |
|
SOHANLAL BAJAJ Vs. DISTRICT MAGISTRATE BULANDSHAR
|
July 6, 1970 |
|
SOM NATH SONI Vs. HIND HOUSING AND CONSTRUCTIONS LTD.
|
January 15, 1970 |
|
SONEY LAL Vs. STATE
|
March 13, 1970 |
|
SRI KRISHNA Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
July 24, 1970 |
|
STATE Vs. SRI LAL
|
January 23, 1970 |
|
STATE Vs. RAM BABU AND OTHERS
|
January 27, 1970 |
|
STATE Vs. KAILASH CHAND JAIN
|
September 11, 1970 |
|
STATE OF U P Vs. PADAM SINGH RANA
|
January 27, 1970 |
|
STATE OF U P Vs. VISHWESHWAR DAYAL
|
March 16, 1970 |
|
STATE OF U P Vs. KUNJI LAL
|
April 7, 1970 |
|
STATE OF U P Vs. BAR COUNCIL OF U P
|
July 9, 1970 |
|
STATE OF U P Vs. KUNJI LAL
|
July 4, 1970 |
|
STATE OF U P Vs. B N SINGH
|
November 20, 1970 |
|
STATE OF U.P. Vs. KHUR KHUNDI AND OTHERS
|
December 7, 1970 |
|
STATE OF U.P. Vs. BHAGWATI PRASAD
|
July 6, 1970 |
|
STATE OF U.P. Vs. RAJA RAM
|
August 11, 1970 |
|
STATE OF UP Vs. MOHAMMAD ZAKI
|
September 7, 1970 |
|
STATE OF UP Vs. KAILASH CHANDRA BHARGAVA
|
October 12, 1970 |
|
STATE OF UP Vs. MANGAT
|
July 28, 1970 |
|
STATE OF UTTAR PRADESH Vs. H. C. KAUSHAL AND ANOTHER
|
March 25, 1970 |
|
STATE OF UTTAR PRADESH Vs. SEWAK CHAND
|
March 11, 1970 |
|
STATE OF UTTAR PRADESH Vs. DISTRICT REGISTRAR MEERUT
|
December 23, 1970 |
|
STATE OF UTTAR PRADESH Vs. TULSI RAM
|
May 15, 1970 |
|
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE FAIZABAD
|
February 12, 1970 |
|
SUBIMAL RUDRA Vs. ADDL. DISTRICT MAGISTRATE AND OTHERS
|
August 10, 1970 |
|
SUGHAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U.P. LUCKNOW, CAMP AT ETAWAH AND OTHERS
|
July 24, 1970 |
|
SUGRIM Vs. SARASWATI
|
August 26, 1970 |
|
SULEMAN KHAN Vs. DIRECTOR OF CONSOLIDATION (COMMR.), FAIZABAD AND OTHERS
|
December 10, 1970 |
|
SUNDAR LAL Vs. THE STATE OF UTTAR PRADESH, THROUGH THE SECRETARY NIWAS VIBHAG, LUCKNOW AND ANOTHER
|
March 5, 1970 |
|
SUNDER LAL JANESHWAR DASS Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
April 28, 1970 |
|
SUNDER SINGH Vs. DEPUTY COMMISSIONER, ALMORA AND ANOTHER
|
March 28, 1970 |
|
SURENDRA DUBEY Vs. COLLECTOR GORAKHPUR
|
November 13, 1970 |
|
SURESH CHANDRA SHARMA Vs. RAJASWA PARISHAD U P
|
April 2, 1970 |
|
SUSHIL CHANDRA Vs. STATE OF UTTAR PRADESH
|
November 30, 1970 |
|
SWADESHI COTTON MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
April 29, 1970 |
|
SWAMI NARSINGH GIRI Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1970 |
|
SWARUPA AND OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION UP AND OTHERS
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March 10, 1970 |
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SYED ALLEY EBA RIZVI Vs. STATE
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February 24, 1970 |
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THE ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY CO. LTD. Vs. THE MUNICIPAL BOARD, SULTANPUR UP AND ANOTHER
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April 23, 1970 |
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THE ZILA PARISHAD MUZAFFARNAGAR Vs. BABOO RAM AND OTHERS
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September 4, 1970 |
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TIKA RAM Vs. NAUBAT
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October 2, 1970 |
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TIKA RAM Vs. NAUBAT
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February 10, 1970 |
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TOTA ALIAS TOTA RAM Vs. PRABHU AND ANOTHER
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October 12, 1970 |
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UDHAM SINGH KEHAR SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
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February 27, 1970 |
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UMA SHANKAR HARI NANDAN AHIR Vs. STATE
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April 6, 1970 |
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UNION OF INDIA Vs. ONKAR SINGH JOHARI
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February 27, 1970 |
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UNION OF INDIA Vs. SYED KHAIRUDDIN AHMAD
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July 20, 1970 |
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UNION OF INDIA Vs. KANOR RANBIR SINGH SIDHU
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December 4, 1970 |
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UNION OF INDIA Vs. LAKSHMI RATAN COTTON MILLS LTD
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November 20, 1970 |
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UNION OF INDIA Vs. BRIJ NATH RAI
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September 22, 1970 |
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UNITED COMMERCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
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August 21, 1970 |
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USMAN AND ANOTHER Vs. STATE
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April 8, 1970 |
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V. N. PURI AND OTHERS Vs. BISHAN LAL AGARWAL
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November 30, 1970 |
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VIDHYDHAR DUBE AND ORS. Vs. HAR CHARAN AND ORS.
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March 16, 1970 |
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VIJAI NATH Vs. DAMODAR DAS CHELA SHIV MANGAL DAS
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September 9, 1970 |
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VIJAYA CYCLE AND RICKSHAW CO. Vs. COMMISSIONER OF SALES TAX
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September 21, 1970 |
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VIRENDRA KUMAR JAIN Vs. THE STATE OF UTTAR PRADESH
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May 22, 1970 |
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VISESWAR AND OTHERS Vs. RAM ASRE
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September 30, 1970 |
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VYAS TEWARI Vs. STATE
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September 25, 1970 |
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YASIN AND ANOTHER Vs. STATE OF UP
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February 4, 1970 |