REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A J FARIDI Vs. UNION OFINDIA	October 1, 1969
ABDUL GHAFOOR Vs. MUSHIR ALI KHAN	April 24, 1969
ABDUL JABBAR KHAN Vs. FARZAND ALI KHAN AND OTHERS	February 14, 1969
ABDUL LATIF KHAN Vs. SHAKIL AHMAD	February 19, 1969
ABHAI MANGAL PRASAD Vs. DISTRICT SUPPLY OFFICER AND ANOTHER	December 18, 1969
ABHUMANYU PANDE Vs. RAJA RAM SINGH AND OTHERS	December 4, 1969
ADITYA TIWARI AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	December 18, 1969
AGRA FINANCE CORPORATION, PERTABPURA, AGRA Vs. STATE	February 14, 1969
ALI RAJA Vs. STATE	September 2, 1969
ALUMINIUM CORPORATION OF INDIA LTD Vs. LAKSHMI RATAN COTTON MILLS CO LTD	July 28, 1969
AMBIKA SINGH Vs. STATE OF U.P.	December 11, 1969
ASGAR Vs. STATE	January 1, 1969
ASHARFI LAL Vs. VAID MOHAN LAL	March 1, 1969
ASHARFI LAL Vs. FIRM THAKUR PD KISHORI LAL	May 19, 1969
ASHARFI LAL Vs. VAID MOHAN LAL	January 3, 1969
B D TANDON Vs. STATE OF U P	March 4, 1969
B MALIK Vs. UNION OFINDIA	October 9, 1969
B. MALIK Vs. UNION OF INDIA (UOI) AND ANR.	September 10, 1969
B.D. TANDON Vs. STATE OF U.P. AND ANR.	April 3, 1969
BABBOO Vs. STATE	February 18, 1969
BABU LAL Vs. HONBLE MR. M. C. DESAI, CHIEF JUSTICE ALLAHABAD HIGH COURT AND ANOTHER	January 2, 1969
BABU LAL PRAKASH CHAND Vs. COMMISSIONER SALES TAX	December 3, 1969
BABU RAM JAGANNATH Vs. DISTRICT MAGISTRATE MEERUT	September 4, 1969
BABU RAM JAGANNATH Vs. THE DISTRICT MAGISTRATE, MEERUT AND ORS.	April 9, 1969
BADRI AND ANOTHER Vs. STATE AND ANOTHER	September 12, 1969
BADRI PRASAD AYODHYA PRASAD Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW	August 20, 1969
BAHORI LAL Vs. LAND ACQUISITION OFFICER	July 21, 1969
BAJAI AND OTHER Vs. THE DY. DIRECTOR OF CONSOLIDATION AND OTHER	October 16, 1969
BAJORIA HALWASIYA SERVICE STATION Vs. STATE OF UTTAR PRADESH	December 8, 1969
BAJRANG LAL Vs. COMMISSIONER OF INCOME TAX	September 5, 1969
BALBIR SINGH Vs. STATE	December 10, 1969
BANARSI DASS Vs. COMMISSIONER OF WEALTH TAX	November 28, 1969
BANS BAHORE Vs. STATE OF UTTAR PRADESH	February 19, 1969
BASU AND ORS. Vs. BOARD OF REVENUE AND ORS.	December 10, 1969
BEHARI LAL Vs. KESHRI NANDAN	April 4, 1969
Behariji Dass, Civil and Sessions Judge, Sultanpur and others Vs. Chandra Mohan, Civil and Sessions Judge, Fatehpur, and others	January 6, 1969
BENI RAM Vs. SONPAL	December 10, 1969
BHAGAT RAM JAI NARAIN Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW	January 16, 1969
BHAGWAN INDUSTRIES PRIVATE LTD. Vs. COMMISSIONER OF SALES TAX	February 26, 1969
BHAGWANT LAL Vs. SITA RAM & ANOTHER	July 15, 1969
BIJAI NARAIN SINGH Vs. STATE OF UTTAR PRADESH	March 19, 1969
BIJLI COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 18, 1969
BIJLI MAZDOOR SANGH Vs. RESIDENT ENGINEER ALLAHABAD ELECTRIC SUPPLY UNDERTAKING U P STATE ELECTRICITY BOARD ALLAHABAD	September 29, 1969
BIKARMA SINGH Vs. STATE OF U P	April 29, 1969
BISHAMBHAR DAS Vs. STATE	September 3, 1969
BISHESHWAR LAL Vs. INCOME TAX OFFICER	September 16, 1969
BISHWANATH LOHIA Vs. COLLECTOR ALIGARH	April 30, 1969
CENTRAL INDIA AGENCIES P LIMITED Vs. COMMISSIONER OF INCOME TAX	October 7, 1969
CHAJI LAL AND ORS. Vs. THE TOWN AREA COMMITTEE PHULPUR, THROUGH THE CHAIRMAN, TOWN AREA, PHULPUR, DISTRICT AZAMGARH	December 2, 1969
CHANDRIKA SINGH Vs. STATE AND OTHERS	August 13, 1969
CHAWLA BANK LTD. Vs. RESERVE BANK OF INDIA AND ORS.	July 11, 1969
CHHOTE LAL & OTHERS Vs. STATE	May 2, 1969
CHHOTEY Vs. RAM PRASAD	September 18, 1969
CHHOTEY LAL BISHWANATH Vs. SALES TAX OFFICER	July 17, 1969
Chief Inspector of Stamps, U. P. Allahabad Vs. Mahanth Laxmi Narain and others	October 29, 1969
CHITTARMAL NARAIN DASS Vs. COMMISSIONER SALES TAX	January 3, 1969
COMMISSIONER OF GIFT TAX Vs. JAGDISH SARAN	October 3, 1969
COMMISSIONER OF INCOME TAX Vs. AGARWAL BROTHERS AND CO	September 30, 1969
COMMISSIONER OF INCOME TAX Vs. KANHAIYA LAL LATE	September 19, 1969
COMMISSIONER OF INCOME TAX Vs. GAURI SHANKER CHANDRA BHAN	September 18, 1969
COMMISSIONER OF INCOME TAX Vs. INDIAN TURPENTINE AND ROSIN COMPANY LIMITED	October 7, 1969
COMMISSIONER OF INCOME TAX Vs. RAM LAXMAN SUGAR MILLS	October 13, 1969
COMMISSIONER OF INCOME TAX Vs. GULAB RAI GOVIND PD	November 7, 1969
COMMISSIONER OF INCOME TAX Vs. BIJLI COTTON MILLS P LIMITED	November 18, 1969
COMMISSIONER OF INCOME TAX Vs. MAHARAJA PATESHWARI PRASAD SINGH	November 27, 1969
COMMISSIONER OF INCOME TAX Vs. INDERMANI JATIA SMT	December 16, 1969
COMMISSIONER OF INCOME TAX Vs. JATIA M P	December 18, 1969
COMMISSIONER OF INCOME TAX Vs. BABBAN PANDEY	October 7, 1969
COMMISSIONER OF SALES TAX Vs. AFTAB HUSAIN IMDAD HUSAIN	November 13, 1969
COMMISSIONER OF SALES TAX Vs. KAKARAM MAGHARAM	November 12, 1969
COMMISSIONER OF SALES TAX Vs. RAM BILAS RAM GOPAL	February 26, 1969
COMMISSIONER OF SALES TAX Vs. KANPUR DAL AND RICE MILLS	March 11, 1969
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. INDO ARTS	March 31, 1969
COMMISSIONER SALES TAX U P Vs. NIHAL CHAND HANS RAJ	April 4, 1969
COMMISSIONER SALES TAX U P Vs. SITA RAM AGARWAL	May 13, 1969
COMMISSIONER SALES TAX U P Vs. NOORULLAH GHAZANFFURULLAH	February 10, 1969
COMMISSIONER SALES TAX U P Vs. SARIN CHEMICAL LABORATORY	January 29, 1969
COMMISSIONER SALES TAX U P LUCKNOW Vs. BALLABH DAS	December 19, 1969
COMMISSIONER SALES TAX UTTAR PRADESH Vs. PRAYAG CHEMICAL WORKS NAINI ALLAHABAD	February 20, 1969
COMMISSIONER SALES TAX UTTAR PRADESH Vs. ROHILKHAND GLASS AND SYNDICATE WORKS	March 6, 1969
COMMISSIONER SALES TAX UTTAR PRADESH Vs. SHANKAR LAL CHANDRA PRAKASH	July 11, 1969
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. SHIV NARAIN RAMESHWAR PD	September 11, 1969
COMPENSATION OFFICER BIJNORA AND ANOTHER Vs. THE DISTRICT JUDGE, BIJNOR AND OTHERS	December 3, 1969
DAL CHAND CHITTAR MAL Vs. COMMISSIONER OF INCOME TAX	October 31, 1969
DAYA RAM DAS Vs. RAJA RAM	December 4, 1969
DEBI PRASAD JALAN Vs. STATE OF UTTAR PRADESH	July 11, 1969
DEHRA DUN TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 1, 1969
DEPUTY RAM Vs. STATE OF U.P.	August 14, 1969
DESHRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UP AT ETAWAH AND ORS.	December 2, 1969
DEWAN SUGAR AND GENERAL MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 12, 1969
DHANI RAM AND ANOTHER Vs. JOKHU AND OTHERS	November 7, 1969
DHAPAI Vs. DALLA AND ORS.	April 2, 1969
DHAPAL Vs. DALLA	February 4, 1969
DIN DAYAL KESHO LAL Vs. SALES TAX OFFICER II KANPUR	May 22, 1969
DR. A.J. FARIDI Vs. UNION OF INDIA (UOI)	January 10, 1969
DR. JAI GOPAL GUPTA AND OTHERS Vs. BODH MAL	February 25, 1969
DR. SUNDER DAS VERMA AND OTHERS Vs. STATE	January 31, 1969
DWARKA SINGH Vs. SRI RATTAN SINGH AHUJA	April 10, 1969
ELGIN MILLS COMPANY LTD Vs. FIRST LABOUR COURT	March 11, 1969
FAIYAZ AHMAD AND ANOTHER Vs. BRIJ NANDAN LAL GOYAL	January 8, 1969
FAIZABAD ELECTRIC LICENSE 1933, LICENSEES BRITISH INSULATED CALLENDERS CABLES, LIMITED Vs. ATA RASUL AND OTHERS	February 11, 1969
FATEH SINGH AND ANOTHER Vs. NYAYA PANCHAYAT CENTRE SAMDHIN P.S. GURSAHAIGANJ DISTRICT FARRUKHABAD THROUGH ITS SARPANCH AND OTHERS	February 18, 1969
FINE TRADING CORPORATION Vs. COMMISSIONER SALES TAX UTTAR PRADESH	December 2, 1969
G GORDON OBJECTOR Vs. ADMINISTRATOR GENERAL U P	September 4, 1969
GANESH SUGAR MILLS LTD., GORAKHPUR Vs. SHYAM BEHARI LAL AND ORS.	August 25, 1969
GANESHI LAL RAM KUMAR Vs. COMMISSIONER OF INCOME TAX	October 6, 1969
GANPAT RAI MUNNA LAL DEORIA Vs. COMMISSIONER SALES TAX U P LUCKNOW	January 1, 1969
GAURI SHANKAR Vs. GHANSHYAM DASS AND OTHERS	November 18, 1969
GHANSHYAM AND OTHERS Vs. STATE OF UP	November 28, 1969
GOPAL DAS UTTAM CHAND Vs. SALES TAX OFFICER	August 6, 1969
GOPAL LAL Vs. RAM KARAN SINGH	May 6, 1969
GOVERNMENT OF INDIA Vs. SAHODRA DEVI	November 4, 1969
GOVERNMENT OF INDIA AND ANR. Vs. SMT. SAHODRA DEVI AND ORS.	April 11, 1969
GULAB CHAND BANGAR AND ANOTHER Vs. THE BOARD OF REVENUE AND OTHERS	November 13, 1969
GUPTA BROTHERS Vs. COMMISSIONER SALES TAX UTTAR PRADESH	December 8, 1969
GUPTA HOMEO MEDICAL STORES Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH	May 22, 1969
GUPTA R K L Vs. RAM BABU LAL	April 14, 1969
GUR BUX RAI HAR BUX RAI Vs. COMMISSIONER OF INCOME TAX	July 31, 1969
GURU PRASAD DIXIT Vs. STATE OF U P AND OTHERS	February 21, 1969
H R SUGAR FACTORY P LIMITED Vs. COMMISSIONER OF INCOME TAX	November 25, 1969
HAIILAL MOHAMMAD BIDI WORKS ALLAHABAD Vs. STATE OF U P	September 30, 1969
HAJI LAL MOHAMMAD BIDI WORKS Vs. STATE OF UTTAR PRADESH	September 30, 1969
HAKIM AND ORS. Vs. NEM SINGH AND STATE	October 30, 1969
HAR NARAIN PURSHOTTAM DASS Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW	February 11, 1969
HARI CHAND Vs. STATE OF U.P. AND ORS.	November 14, 1969
HARI KISHAN Vs. COMMISSIONER OF SALES TAX	August 11, 1969
HARI RAM SRI HARKESH Vs. ELECTION TRIBUNAL MUZAFFARNAGAR	March 25, 1969
HARI SINGH Vs. SMT. BHAKHTWARI	December 12, 1969
HARIDWAR DUBEY Vs. COMMISSIONER OF INCOME TAX	September 30, 1969
HIRA LAL JAGARNATH PRASAD Vs. COMMISSIONER OF INCOME TAX	May 8, 1969
HRIDYA NARAIN SHUKLA Vs. RAM PYARI AND OTHERS	July 29, 1969
HUSAIN AHMAD Vs. THE UNION OF INDIA (UOI) AND ORS.	December 4, 1969
INCOME TAX OFFICER Vs. SINGAR SINGH S B AND SONS	August 5, 1969
INDIA ARMY AND POLICE EQUIPMENT FACTORY Vs. COMMISSIONER OF INCOME TAX	August 29, 1969
INDIA ARMY AND POLICE EQUIPMENT FACTORY Vs. COMMISSIONER OF INCOME-TAX	August 29, 1969
J K COMMERCIAL CORPORATION LIMITED Vs. INCOME TAX OFFICER	March 11, 1969
J K COTTON MANUFACTURERS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 26, 1969
J K MANUFACTURERS LTD Vs. SALES TAX OFFICER SECTOR II KANPUR	August 5, 1969
J.K. MANUFACTURERS LTD. (FORMERLY J.K. COTTON MANUFACTURERS LTD.) Vs. THE SALES TAX OFFICER, SECTOR II, KANPUR AND ORS.	May 8, 1969
JAFAR A MAJEED Vs. SALES TAX OFFICER SECTOR 3 VARANASI	September 17, 1969
JAGANNATH PRASAD ANDOTHERS Vs. CHANDRAWATL	September 23, 1969
JAGATNARAIN DURGA PRASAD Vs. COMMISSIONER OF INCOME TAX	October 28, 1969
JAGDISH PRASAD Vs. STATE OF U P	May 15, 1969
JASWANT SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 12, 1969
JASWANT SUGAR MILLS LTD., MEERUT Vs. NAUBAT	April 23, 1969
JAWAHAR LAL RASTOGI Vs. COMMISSIONER OF INCOME TAX	May 22, 1969
JHABBAN SINGH Vs. THE SUB-DIVISIONAL MAGISTRATE AND ORS.	November 13, 1969
JHABBOO Vs. LAXMI NARAYAN	October 16, 1969
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX	April 2, 1969
K L SEHGAL Vs. COMMISSIONER, ALLAHABAD DIVISION AND OTHERS	July 23, 1969
KAILASH CHANDRA Vs. RATAN PRAKASH	December 10, 1969
KAILASH NARAIN Vs. STATE	July 30, 1969
KALAVATI Vs. UNION OF INDIA	March 20, 1969
KALI CHARAN Vs. S.D. HELME, INSPECTING ASSTT. COMMR. OF INCOME TAX, AGRA & ANOTHER	April 14, 1969
KALLU Vs. STATE	October 29, 1969
KAMLA KUNWAR Vs. RATAN LAL	December 17, 1969
KANPUR DYEING AND PRINTING CO Vs. COMMISSIONER OF INCOME TAX	August 19, 1969
KANTI LAL PATEL Vs. COLLECTOR OF CENTRAL EXCISE, ALLAHABAD	March 27, 1969
KASHI JEWELLERS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	January 29, 1969
KESHO SINGH Vs. OM PRAKASH	December 4, 1969
KHURKHUR Vs. STATE	December 14, 1969
KRIPA RAM GUPTA Vs. R K TALWAR	September 26, 1969
KRISHNA GOPAL Vs. GOKUL PRASAD	March 21, 1969
KRISHNA GOPAL Vs. GOKUL PRASAD AND ANR.	August 21, 1969
L.K. SINHA Vs. UNION OF INDIA AND ORS.	November 17, 1969
LADHA HOSIERY COMPANY Vs. COMMISSIONER SALES TAX U P	November 18, 1969
LAGAN SINGH Vs. KHADER SINGH AND OTHERS	February 12, 1969
LAKHPAT AND ANOTHER Vs. STATE	December 19, 1969
LAKSHMI SUGAR AND OIL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 4, 1969
LAL GOPAL ALIAS TRILOKI NATH Vs. MAHANGI AND OTHERS	December 23, 1969
LAL SINGH AND OTHER Vs. KAUR SINGH AND OTHER	October 14, 1969
LALA RAM Vs. NAGAR MAHAPALIKA ALLAHABAD	November 11, 1969
LALA RAM Vs. BHAIANI	September 5, 1969
LALA RAM AND ANR. Vs. BHAJANI	May 9, 1969
LALLAN (IN JAIL) Vs. STATE	March 20, 1969
LATUR SINGH Vs. PRESCRIBED AUTHORITY, HASANPUR, MORADABAD AND ORS.	September 11, 1969
LAXMI NARAIN Vs. STATE	February 13, 1969
M/S. STAR PAPER MILLS LTD., SAHARANPUR Vs. THE LABOUR COURT, MEERUT AND OTHERS	January 9, 1969
MADAN LAL Vs. GIRL LAL	April 18, 1969
MADHAVA PRASAD Vs. COMMISSIONER OF INCOME TAX	August 14, 1969
MAHA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	November 20, 1969
MAHENDRA PRAKASH Vs. THE COMMISSIONER MEERUT DIVISION, MEERUT AND ANOTHER	November 19, 1969
MAHESHWARI DEVI JUTE MILLS LTD Vs. COMMISSIONER OF SALES TAX	December 15, 1969
MAHESHWARI KHETAN SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 2, 1969
MANGAL SEN Vs. THE STATE OF UP	September 25, 1969
MATA PRASAD Vs. SHRI SAHDEO PRASAD	November 17, 1969
MBATTAR RAZA Vs. JOINT DIRECTOR OF CONSOLIDATION U P CAMP AT BAREILLY	November 28, 1969
MESSRS KRISHNA RESTAURANT AND COFFEE HOUSE, LUCKNOW Vs. STATE OF UTTAR PRADESH	November 20, 1969
MODEL SANITARY HOUSE Vs. COMMISSIONER SALES TAX U P LUCKNOW	November 13, 1969
MOHAMMAD MIYAN AND ANR. Vs. JOINT DIRECTOR OF CONSOLIDATION UP, LUCKNOW AND OTHERS	September 24, 1969
MOHD ISMAIL Vs. ASHIQ HUSAIN	April 8, 1969
MOHD. ISMAIL Vs. ASHIQ HUSAIN	August 4, 1969
MOHD. SOHRAB KHAN AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	December 2, 1969
MOHD. WASEEM AND OTHERS Vs. STATE OF UP	September 18, 1969
MRS. G. GORDON Vs. ADMINISTRATOR GENERAL, U.P.	April 9, 1969
MUMTAZ ALI Vs. SUB-DIVISIONAL MAGISTRATE AND ANOTHER	November 19, 1969
MUNICIPAL BOARD, SULTANPUR Vs. ABDUL MAJID ALIAS BANNO	December 17, 1969
MUNNA Vs. JHINGUR	May 9, 1969
MURTAZA ALI Vs. STATE	October 8, 1969
NAGAR SWASTHA ADHIKARI Vs. JAMUNA DAS	February 27, 1969
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. RAM BABU	May 9, 1969
NAND KISHORE Vs. LALIT KUMAR	January 10, 1969
NAND KISHORE SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ANOTHER	April 29, 1969
NARENDRA BAHADUR Vs. SHANKER LAL	January 31, 1969
NETAR SINGH Vs. THE STATE	November 26, 1969
NEW INDIA ASSURANCE CO LTD Vs. SHANTI MISRA	December 5, 1969
NOOR JAHAN BEGUM Vs. MUFTKHAR DAD KHAN	May 21, 1969
OM SWAROOP Vs. STATE	October 31, 1969
ONKAR NATH TEWARI Vs. SRI RAM ANJORE MISHRA	August 16, 1969
PADAM SINGH AND OTHERS Vs. SUPERINTENDENT OF POLICE AGRA AND OTHERS	October 20, 1969
PARBATI DEVI Vs. COMMISSIONER OF INCOME TAX	September 2, 1969
PHERAN SINGH Vs. STATE	November 24, 1969
PITAMBAR Vs. MUNSIF, HATHRAS, DISTRICT ALIGARH AND OTHER	November 20, 1969
POORAN MAL BANSAL Vs. CHHUTTO DEVI	January 16, 1969
PRITHVI SINGH Vs. STATE OF U.P. AND ANOTHER	October 8, 1969
PUNJAB AND SIND BANK LIMITED Vs. RAJA RAM SRI NARAIN	September 5, 1969
QADIR BUX Vs. RAMCHAND	March 19, 1969
R K B ONE MILLS HAPUR Vs. STATE OF U P	September 18, 1969
R R ENGINEERING CO Vs. ZILA PARISHAD BAREILLY	May 23, 1969
RADHEY Vs. STATE	July 29, 1969
RAGHUBAR DAYAL KANODIA Vs. UNION OFINDIA	October 1, 1969
RAGHUBAR DAYAL KANODIA Vs. UNION OF INDIA (UOI) AND ORS.	January 10, 1969
RAGHUNANDAN PRASAD MOHAN LAL Vs. INCOME TAX APPELLATE TRIBUNAL	November 3, 1969
RAGHUNANDAN PRASAD MOHAN LAL BAREILLY Vs. INCOME TAX APPELLATE TRIBUNAL	March 11, 1969
RAGHUNATH SWARUP MATHUR AND ORS. Vs. HAR SWARUP MATHUR AND ORS.	November 18, 1969
RAHIM BUX Vs. MOHAMMAD SHAFI	July 29, 1969
RAJA ANAND BRAHM SHAH Vs. STATE	January 2, 1969
RAJA JAGDAMBIKA PRATAP NARAIN SINGH Vs. INCOME TAX OFFICER	November 4, 1969
RAJMANGAL AND OTHER Vs. STATE	November 5, 1969
RAM AGYAN SINGH Vs. MURLI DHAR AGARWAL AND OTHERS	May 22, 1969
RAM BAHADUR Vs. GULAB DEVI	September 19, 1969
RAM CHANDRA Vs. STATE	November 21, 1969
RAM CHARAN AND ANOTHER Vs. STATE AND ANOTHER	August 14, 1969
RAM KALA AND OTHERS Vs. STATE THROUGH RODHA SINGH	February 14, 1969
RAM KRIPAL Vs. KESHAV RAM TRIPATHI	May 8, 1969
RAM KRISHAN SINGH AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	May 15, 1969
RAM LOTAN PANDEY Vs. STATE	November 6, 1969
RAM NARAIN AND BROS Vs. COMMISSIONER OF INCOME TAX	February 20, 1969
RAM PRAKASH AGNIHOTRI AND ANOTHER Vs. THE STATE OF U.P. AND OTHER	November 3, 1969
RAM RAJA Vs. BOARD OF REVENUE, UP ALLAHABAD AND ANOTHER	October 23, 1969
RAM SHANKER TEWARI Vs. STATE	October 6, 1969
RAMA KANT Vs. STATE	October 7, 1969
RAMA PRASAD GHILDYAL PAHARI Vs. HINDI SAHITYA SAMMELAN	February 27, 1969
RAMA SURAT SINGH Vs. SHIV KUMAR PANDEY	October 29, 1969
RANA PRATAP AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	July 8, 1969
RASALA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	December 10, 1969
RIASAT ALI KHAN Vs. STATE	December 8, 1969
RISHAL SINGH Vs. BOARD OF REVENUE, UP, ALLAHABAD AND OTHERS	December 2, 1969
ROOP SINGH SINGHAL Vs. STATE	July 21, 1969
SADIQ HUSAIN Vs. STATE AND OTHERS	September 23, 1969
SAHU DEOKI NANDAN Vs. NARENDRA KUMARS	September 19, 1969
SAMHARU DEFENDANT Vs. DHARAMRAI PANDEY	August 25, 1969
SARDAR SAMPOORAN SINGH Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS	January 17, 1969
SATISH CHAND L Vs. INCOME TAX OFFICER	August 29, 1969
SATYA NARAIN LAL Vs. DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY AND	February 12, 1969
SETHU PRASAD LALTA PRASAD Vs. U P GOVERNMENT	July 10, 1969
SETHU PRASAD LALTA PRASAD Vs. THE U.P. GOVERNMENT	October 7, 1969
SHAFIQA AND OTHERS Vs. MAQSOOD AHMAD KHAN AND OTHERS	October 6, 1969
SHAHABUDDIN Vs. SMT. NAYAN KUMARI DEVI AND ANOTHER	November 12, 1969
SHEO CHARAN Vs. TOTARAM AND OTHERS	December 17, 1969
SHEO PRASAD SINGH Vs. COMMISSIONER JHANSI DIVISION JHANSI AND OTHERS	August 1, 1969
SHITAL PRASAD Vs. STATE OF UP	October 30, 1969
SHITLA PRASAD AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION UP LUCKNOW IN CAMP AT FAIZABAD AND ORS.	October 10, 1969
SIDH GOPAL KANCHAN Vs. STATE OF UTTAR PRADESH THROUGH SUB	January 15, 1969
SMT. CHAMPA DEVI Vs. STATE	April 2, 1969
SMT. MUNNI DEVI Vs. STATE THROUGH SMT. RAM KALI	February 12, 1969
SMT. NAJIBUNNISA Vs. STATE	November 21, 1969
SMT. OM WATI Vs. STATE	August 28, 1969
SMT. SAVTRI DEVI Vs. KANHAIYA	July 20, 1969
SMT. SHANTI DEVI AND ANOTHER Vs. STATE AND ANOTHER	September 26, 1969
SMT. SHARDA DEVI Vs. STATE	September 23, 1969
SRI RAM Vs. FIRST LABOUR COURT	April 29, 1969
SRI RAM CHARAN Vs. STATE OF UTTAR PRADESH AND OTHERS	July 9, 1969
SRI RAM NATH Vs. SRI KEDAR	February 27, 1969
SRIVASTAVA (S.P.) AND ANR. Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LTD. AND ORS	February 27, 1969
STATE Vs. RAM SURAT & OTHERS	February 18, 1969
State Govt. of U. P Vs. Kashi Prasad Saksena	January 29, 1969
STATE OF U.P. Vs. MOTI AND OTHER	October 25, 1969
STATE OF U.P. Vs. JANGNEY AND OTHERS	July 29, 1969
STATE OF U.P. Vs. SADHU	March 20, 1969
STATE OF UP Vs. BABOO RAM	September 23, 1969
STATE OF UTTAR PRADESH Vs. VIRENDRA NATH SRIVASTAVA	April 29, 1969
STATE OF UTTAR PRADESH Vs. TRILOK CHAND	March 26, 1969
SUNDER AND OTHERS Vs. STATE	September 18, 1969
SURAJ PD GAURI SHANKER Vs. COMMISSIONER SALES TAX U P	April 4, 1969
SURESH PRAKASH AGARWAL, ADVOCATE Vs. STATE OF U.P. AND ORS.	December 12, 1969
SURESH PRAKASH AGARWAL, ADVOCATE Vs. STATE OF UP AND OTHERS	December 16, 1969
SWAMI DAYAL Vs. RAM KISHORE AND ORS.	November 7, 1969
SWAMI PRASAD PRADHAN Vs. HARGOVIND SAHAI MATHUR	May 13, 1969
SWAN BANGLE STORES Vs. ASSISTANT SALES TAX OFFICER FIROZABAD	March 11, 1969
THAKUR DAS TEJ PRAKASH Vs. INCOME TAX OFFICER	March 31, 1969
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. SMT. SHANTI MISRA AND ORS.	May 12, 1969
THE SAHARANPUR COOPERATIVE MARKETING SOCIETY LTD. SAHARANPUR THROUGH SECRETARY Vs. DEVENDRA KUMAR	October 30, 1969
TILOK CHAND PRASAN KUMAR Vs. SALES TAX OFFICER HATHRAS DISTRICT ALIGARH	January 8, 1969
TULA RAM PRADHAN Vs. SUB DIVISIONAL OFFICER, AGRA AND ORS.	September 22, 1969
UDIT NARAIN SINGH Vs. STATE OF UP AND OTHERS	December 12, 1969
UM DEO ALIAS UMAPATI Vs. BOARD OF REVENUE U.P. AND OTHERS	October 31, 1969
UPPER GANGES SUGAR MILLS LTD Vs. CIVIL JUDGE BIJNOR	December 3, 1969
UPPER GANGES SUGAR MILLS LTD. Vs. CIVIL JUDGE, BIJNOR AND ORS.	March 12, 1969
UPPER INDIA SUGAR MILLS LTD. Vs. KARTARA	October 29, 1969
VISHNAWATI Vs. BHAGWAT VITHU CHOWDHRY	February 26, 1969
ZILA PARISHAD BUDAUN Vs. BRAHMA RISHI SHARMA	November 17, 1969
ZILEY SINGH Vs. MUNSHI AND OTHERS	April 9, 1969

Year 1969 of HIGH COURT OF ALLAHABAD

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