REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A N MUKERJI Vs. STATE	January 5, 1968
ABDUL REHEMAN AND OTHERS Vs. STATE	January 17, 1968
AGARWALA BROTHERS Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW	September 5, 1968
Ahibaran Singh Vs. State of U. P. and others	May 23, 1968
Ahmad Bux and others Vs. Smt. Nathoo w/o Ashiq Ali and others	May 23, 1968
AKHTAR HASAN FAROOQI Vs. DIRECTOR, ANIMAL HUSBANDRY BADSHAHBAD, LUCKNOW AND OTHERS	January 18, 1968
ALI SHER Vs. STATE	August 29, 1968
ALUMINIUM CORPORATION OF INDIA LTD. Vs. LAKSHMI RATAN COTTON MILLS CO. LTD.	July 8, 1968
AMBIKA PRASAD BAISWAR Vs. ADHYAKSHA, ZILA PARISHAD, BARA BANKI	August 28, 1968
AMEER Vs. DIVISIONAL MAGISTRATE VARANASI S	August 13, 1968
AMI CHAND Vs. RAM SHARAN DASS	October 25, 1968
AMI CHAND CHATURVEDI Vs. STATE OF UTTAR PRADESH AND ANOTHER	April 15, 1968
AMIR CHAND Vs. SADHOO RAM AND ANOTHER	August 2, 1968
ANWAR KHAN MEHBOOB CO Vs. COMMISSIONER OF SALES TAX U P	October 30, 1968
Asa Singh Vs. B. D. Sanwal and others	August 9, 1968
ATMA RAM Vs. STATE	February 29, 1968
BABU LAL Vs. RAM HARAKH AND OTHERS	July 19, 1968
BACHCHA SINGH Vs. STATE	May 15, 1968
Badri Prasad Rastogi Vs. Suraj Narain Dube	February 9, 1968
BALADIN RAM AND ANOTHER Vs. STATE THROUGH NAGAR MAHAPALIKA, VARANASI	April 3, 1968
BALADIN RAM AND ANOTHER Vs. STATE THROUGH NAGAR MAHAPALIKA, VARANASI	March 4, 1968
BALBIR SINGH Vs. SULOCHANA DEVI	October 30, 1968
BALDEO KRISHEN NAGAR Vs. STATE	April 25, 1968
BALDEO PRASAD Vs. UNION OF INDIA	November 28, 1968
Balmukund Upadhya Vs. Smt. Bhagwati Devi	February 27, 1968
BAROO AND OTHERS Vs. THAKURJI SINGH AND OTHERS	May 22, 1968
BENI MADHO NIGAM Vs. SMT. MURTI W/O BHONDU AND OTHERS	October 5, 1968
BENI PRASAD DIXIT ALIAS LALLA DIXIT Vs. PUTTI LAL AND OTHERS	November 6, 1968
BENI RAM MOOL CHAND Vs. SALES TAX OFFICER FATEHGARH	August 2, 1968
BHAGWAN DAS Vs. NORTHERN RAILWAY	October 7, 1968
BHAGWAT DAYAL AND ORS. Vs. B.B. SAHI AND OTHERS	July 25, 1968
BHARAT GLASS FACTORY Vs. SALES TAX OFFICER II ALLAHABAD	March 1, 1968
BHOPAL Vs. STATE OF UP	March 27, 1968
BHUWANESHWAR PRASAD GUPTA Vs. STATE	April 12, 1968
BIRKHA Vs. THE STATE AND OTHERS	August 22, 1968
BRIJ BHUSHAN DUBEY Vs. PARAIDHAN DUBEY	August 29, 1968
BRIJ MOHAN CHANDRA Vs. MUNICIPAL BOARD, NAINITAL AND OTHERS	April 16, 1968
BUDHU AND ANOTHER Vs. SMT. KAMLA NARAIN AND OTHERS	May 8, 1968
BURHWAL SUGAR MILLS COMPANY LTD Vs. SALES TAX OFFICER SECTOR II KANPUR	September 5, 1968
C. K. Avasthi Vs. Chairman, Board of Governors, Indian Institute of Technology, Kanpur and others	March 6, 1968
CAREW AND CO LTD Vs. INDUSTRIAL TRIBUNAL II	May 15, 1968
CHANAN SINGH Vs. HARI SINGH AND ANOTHER	October 5, 1968
CHANDI Vs. STATE	May 13, 1968
CHANDI PRASAD Vs. CHAUDHARI CHANDRA PRATAP SINGH	June 3, 1968
CHANDI PRASAD Vs. CHAUDHARI CHANDRA PRATAP SINGH	March 6, 1968
CHANDRA GUPTA Vs. STATE OF UTTAR PRADESH	January 30, 1968
CHANDRA KISHORE SHUKLA Vs. MOHAMMAD HUSAIN AND OTHERS	July 8, 1968
CHANDRIKA Vs. STATE OF UTTAR PRADESH AND OTHERS	January 18, 1968
CHHAIL BEHARI VERMA Vs. THE STATE OF UTTAR PRADESH	February 12, 1968
Chhotey Lal and another Vs. The State	April 23, 1968
CHIDDA SINGH Vs. ARJUN SINGH AND OTHERS	July 18, 1968
Chiranjilal Kallu Ram Vs. State of U.P. and others	March 2, 1968
CHITAWAN Vs. MAHBOOB ILAHI	December 18, 1968
COLLECTOR OF C EX , KANPUR Vs. MODI SPINNING & WEAVING MILLS CO LTD	July 10, 1968
COMMISSIONER OF INCOME TAX Vs. RAM ACHAL RAM SEWAK	December 10, 1968
COMMISSIONER OF INCOME TAX Vs. BABU RAM CHANDRA BHAN	October 17, 1968
COMMISSIONER OF INCOME TAX Vs. TALWAR B N	February 16, 1968
COMMISSIONER OF INCOME TAX Vs. BENI PRASAD TANDON	March 21, 1968
Commissioner of Income Tax, U. P Vs. Bharat Engineering and Construction Co	January 12, 1968
COMMISSIONER OF SALES TAX Vs. DEVI GHULAM KANPUR	December 19, 1968
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. PRITAM SINGH	August 6, 1968
COMMISSIONER SALES TAX U P Vs. ALLIED CHEMICALS KANPUR	November 25, 1968
COMMISSIONER SALES TAX U P LUCKNOW Vs. BANARAS BEAD MANUFACTURING CO VARANASI	December 10, 1968
COMMISSIONER SALES TAX UTTAR PRADESH Vs. INDO OVERSEAS AGENCIES KANPUR	December 2, 1968
COMMISSIONER SALES TAX UTTAR PRADESH Vs. DHAMPUR SUGAR MILLS LTD	October 30, 1968
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. BADRI PRASAD VISHWANATH KANPUR	August 2, 1968
CONCRETE SPUN PIPE WORKS Vs. SALES TAX OFFICER SECTOR V KANPUR	October 10, 1968
DALEL SINGH Vs. THE BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHRES	February 20, 1968
DARIAO SINGH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. CAMP AT BULANDSHAHR AND OTHERS	October 17, 1968
DARIYAO Vs. STATE	February 1, 1968
DAYA RAM Vs. THE STATE OF U.P. AND OTHERS	April 4, 1968
DEO DUTT AND OTHERS Vs. THE JOINT DIRECTOR OF CONSOLIDATION, U.P. CAMP GORAKHPUR AND OTHERS	August 2, 1968
DEOKI NANDAN Vs. M L GUPTA SALES TAX OFFICER	October 16, 1968
DEOKI NANDAN AWASTHI Vs. BOARD OF REVENUE UP ALLAHABAD AND OTHERS	July 19, 1968
DEOKINANDAN KHETAN Vs. CONTROLLER OF ESTATE DUTY	February 6, 1968
DEV KUNWAR Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS	January 3, 1968
DEVENDRA PRAKASH Vs. INCOME TAX OFFICER	May 9, 1968
DHANI RAM AND OTHERS Vs. MANGU AND OTHERS	March 12, 1968
DURGA DUTT CHUNNI LAL Vs. STATE OF UTTAR PRADESH	August 13, 1968
DURGA PRASAD Vs. BOARD OF REVENUE U P ALLAHABAD	September 12, 1968
DURGA PRASAD Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND ORS.	December 9, 1968
DURYODHAN Vs. SITARAM	November 19, 1968
FASI UDDIN Vs. LAKSHMI NARAIN VAISH AND OTHERS	November 4, 1968
FERTILIZER CORPORATION OF INDIA LIMITED Vs. DOMESTIC ENGINEERING INSTALLATION	May 23, 1968
FIRM BIROHICHAND BADRI VISHAL Vs. FIRM GANGADHAR BAIJNATH DECREE HOLDER	November 4, 1968
FIRM BIROHICHAND BADRI VISHAL AND ORS. Vs. FIRM GANGADHAR BAIJNATH	April 11, 1968
Ganga Prasad Vs. Chedi Lal	May 5, 1968
GANGA SARAN Vs. STATE	February 10, 1968
GANGA SARAN Vs. STATE	February 16, 1968
GAON SABHA Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS	October 1, 1968
GAON SABHA Vs. DY DIRECTOR OF CONSOLIDATION, U P , LUCKNOW AND OT	January 10, 1968
GAON SABHA BIRSHADPUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND ANOTHER	October 16, 1968
GAON SAMAJ, DIDHAUNI Vs. DEPUTY DIRECTOR, CONSOLIDATION, UP LUCKNOW CAMP AT JAUNPUR AND OTHERS	April 4, 1968
GAURI DEVI Vs. BISHWA NATH BANERJEE	October 12, 1968
GAURI DEVI Vs. BISHWANATH BANERJEE	December 10, 1968
GAURI SHANKAR SAHI Vs. STATE OF UTTAR PRADESH	November 6, 1968
GAURI SHANKER Vs. SIDHNATH TEWARI AND ANR.	September 25, 1968
GHAMANDI Vs. STATE	September 18, 1968
GHANSHYAM DASS BALMUKUND Vs. THE STATE OF UTTAR PRADESH AND ORS.	May 3, 1968
GIRDHARI LAL LAXMAN PRASAD Vs. COMMISSIONER OF INCOME TAX	March 11, 1968
GOPAL PRASAD SINGH Vs. DEPUTY DIRECTOR OF MEDICAL AND HEALTH SERVICES	September 10, 1968
GOPI CHAND Vs. STATE	April 3, 1968
GOVIND AND OTHERS (IN JAIL) Vs. STATE	September 25, 1968
GOVIND RAM Vs. LAHORI AND OTHERS	February 5, 1968
GULAB CHAND DHANNA LAL Vs. INCOME TAX OFFICER	April 3, 1968
GULSHAN KHANDSARI UDYOG Vs. UNION OF INDIA, NEW DELHI	January 30, 1968
GUNA NAND Vs. STATE	October 5, 1968
GYAN CHAND JAIN Vs. BISHAMBER SAHAI	December 3, 1968
GYAN CHAND JAIN Vs. BISHAMBHAR SAHAI	March 12, 1968
H G MISRA AND CO Vs. APPELLATE ASSISTANT COMMISSIONER	October 31, 1968
HABIB SETH Vs. KASHI NATH AND OTHERS	January 30, 1968
HAFIZ MOHAMMAD ISHAQ RASOOL BUX Vs. K.N. MATHUR AND OTHERS	January 12, 1968
HAJI MANZOOR AHMED Vs. STATE OF U P	May 24, 1968
HAJI MUSTAFA Vs. LALMANI AND OTHERS AND SHEETLA PRASAD AND ANOTHER	May 24, 1968
HAKIM SINGH Vs. STATE OF UTTAR PRADESH	October 14, 1968
HANUMAN MILLS PVT. LTD. Vs. STATE	January 10, 1968
HARI NARAIN AND OTHERS Vs. RAM RAJ AND OTHERS	May 20, 1968
HARI OM COMPANY Vs. COMMISSIONER OF INCOME TAX	April 12, 1968
HARI RAJ SWARUP Vs. STATE OF UTTAR PRADESH	December 19, 1968
HARI SHANKAR Vs. CHAITANYA KUMAR AND OTHERS	December 1, 1968
HARI SHANKAR Vs. CHAITANYA KUMAR AND OTHERS	January 12, 1968
Harinath Vs. Ram Pratap Singh and another	January 4, 1968
HEMANT KUMAR Vs. STATE	March 19, 1968
HIND AUTO INDO LTD Vs. PREMIER MOTORS P LTD	October 15, 1968
HIND VASTRA BHANDAR Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW	August 6, 1968
HIRA LAL Vs. BABBAN AND OTHERS	January 16, 1968
IKRAMUDDIN AND ANR. Vs. U.P. INDUSTRIAL CO-OPERATIVE BANK LTD. AND ORS.	January 16, 1968
Imperial Electric Trading Co., Aligarh Vs. Industrial Tribunal (II), U.P., Allahabad and others	May 24, 1968
IMPERIAL SURGICO INDUSTRIES LUCKNOW Vs. COMMISSIONER SALES TAX	November 1, 1968
INCOME TAX OFFICER Vs. BISHESHWAR LAL	April 23, 1968
INCOME TAX OFFICER Vs. FIRM MADAN MOHAN DAMMA MAL	January 10, 1968
INDO ALLIED INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK LTD	August 20, 1968
IRA MITTRA Vs. A K MANDHYAN	February 7, 1968
IRFAN ALI Vs. STATE	October 29, 1968
J K COMMERCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	October 24, 1968
J. HAY Vs. S.L. THAKRAL	August 5, 1968
JAGANNATH SINGH Vs. NYAYA PANCHAYAT, BHADEKH, DISTRICT JALAUN AND OTHERS	January 12, 1968
JAGARNATH AND ANOTHER Vs. STATE THROUGH NAGAR MAHAPALIKA, VARANASI	January 18, 1968
Jagdish Prasad and another Vs. Girija Shankar	May 23, 1968
JAHANA SINGH AND OTHERS Vs. STATE THROUGH KALWA AND OTHERS	February 7, 1968
JAI NARAIN HAR NARAIN Vs. L. BULAQI DAS S/O. L. MUNNA LAL	September 23, 1968
JAI SHANKAR SINGH AND OTHERS Vs. THE STATE OF UP AND OTHERS	September 26, 1968
JALALUDDIN Vs. STATE	April 23, 1968
JAMUNA SINGH Vs. JYANTRI	September 19, 1968
JANTA CYCLE AND MOTOR MART Vs. ASSISTANT COMMISSIONER J III SALES TAX KANPUR RANGE KANPUR	May 14, 1968
JATA SHANKER Vs. PREM SHANKER AND OTHERS	May 2, 1968
JATA SHANKER Vs. PREM SHANKER AND OTHERS	February 5, 1968
JAWAHAR LAL MANI RAM Vs. COMMISSIONER OF INCOME TAX	May 24, 1968
JHAMAN DAS AND ANOTHER Vs. STATE	January 30, 1968
KAILASH NATH Vs. STATE OF U.P. AND OTHERS	September 11, 1968
KAILASH NATH AGARWAL Vs. AMAR NATH AGARWAL	January 5, 1968
KAILASH SARAN Vs. MURLI MANOHAR	May 10, 1968
KAILASH SARAN Vs. MURLI MANOHAR	October 5, 1968
KANHAIYA LAL Vs. STATE	March 22, 1968
KANHAIYA LAL MOTI LAL Vs. COMMISSIONER OF INCOME TAX	November 11, 1968
KANPUR VANASPATI STORES KANPUR Vs. COMMISSIONER SALES TAX UTTAR PRADESH	August 7, 1968
KARAN SINGH Vs. STATE OF U P	January 1, 1968
KARHE KHAN AND ANOTHER (IN JAIL) Vs. STATE	July 10, 1968
Kashi Prasad Saksena Vs. State Government of U. P. Lucknow	December 3, 1968
KESAR SUGAR WORKS LTD. Vs. SECY. OF GOVT., LABOUR (A) DEPT., U.P. LUCKNOW AND OTHERS	March 22, 1968
KHACHERU SINGH Vs. BANARSI DASS	August 1, 1968
KHUSALI Vs. STATE OF U P	January 24, 1968
KHUSHI RAM Vs. STATE	April 26, 1968
KHYALI RAM Vs. JOINT DIRECTOR OF CONSOLIDATION UP LUCKNOW CAMP AT ALLAHABAD AND OTHERS	January 3, 1968
KRISHNA KUMAR AND ANOTHER Vs. RAM SEWAK AND OTHERS	May 3, 1968
Krishna Kumar Saxena and others Vs. Chief Justice of the High Court of Judicature at Allahabad and another	January 9, 1968
KUMAON MOTOR OWNERS UNION LTD Vs. STATE OF UTTAR PRADESH	December 13, 1968
KUNWAR PAL MINOR AND OTHERS Vs. DWARIKA SINGH AND ANOTHER	May 6, 1968
KUNWARSEN AND OTHERS Vs. STATE	January 17, 1968
L PRITHI RAJ Vs. BALLABH DAS	January 3, 1968
L. PRITHI RAJ Vs. PT. BALLABH DAS	March 1, 1968
LAKHAN SINGH AND ANOTHER Vs. STATE	August 30, 1968
LAKSHMIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX	December 10, 1968
LALTU Vs. RAM LAL	August 13, 1968
LATOORI AND OTHERS Vs. STATE	September 2, 1968
LATOORI AND OTHERS Vs. STATE	February 9, 1968
LAXMI NARAIN ALIAS JWALA PRASAD Vs. ABDUL KARIM ALIAS BABU KHAN	January 8, 1968
LAXMI RATAN COTTON MILLS CO LTD Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW	December 16, 1968
LAXMINARAIN GAURI SHANKER Vs. STATE OF U P	December 4, 1968
LILADHAR Vs. STATE	September 18, 1968
M/s R. B. Ram Rattan Prem Nath Dehradun Vs. Commissioner of Income tax, U. P., Lucknow	March 11, 1968
M/S. SHIAM LAL CHIMMAN LAL AND CO. Vs. STATE OF UTTAR PRADESH AND OTHERS	May 14, 1968
MADHO RAM Vs. STATE	May 3, 1968
MADHO RAM Vs. STATE	March 5, 1968
MAHABIR SINGH Vs. STATE	August 29, 1968
MAHABIR SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	March 29, 1968
MAHABIR SUGAR MILLS PVT LTD Vs. UNION OFINDIA	August 22, 1968
Mahant Manadeo Vs. Mahant Yaduvansh Deo Gopinath	August 29, 1968
Maharaj Singh Vs. Smt. Uma Singh	March 2, 1968
Maharaja Dharmendra Prasad Singh and another Vs. State of U. P. and others	October 11, 1968
MALKHAN SINGH Vs. STATE	January 19, 1968
MAM CHAND Vs. SUB-DIVISIONAL OFFICER, GHAZIABAD, DISTT MEERUT AN	February 9, 1968
MANDIR SHIVJI MAHARAJ, THROUGH PARMAL SINGH Vs. THE COMMISSIONER (DIRECTOR OF CONSOLIDATION), MEERUT AND OTHERS	April 26, 1968
MANGAT RAM Vs. KAMLESH AND ORS.	November 13, 1968
MANGU LAL Vs. STATE	February 12, 1968
MANGU LAL Vs. STATE	December 2, 1968
MASITULLAH KHAN Vs. COLLECTOR SHAHJAHANPUR	July 23, 1968
Mast Ram Ram Charan and others Vs. Deputy Commissioner Bahraich and another	January 25, 1968
Mazharul Islam and others Vs. Khacher Bux and another	April 8, 1968
MELA RAM Vs. SENIOR SUPERINTENDENT OF POST OFFICES AGRA DIVISION	August 13, 1968
Messrs. Janta Cycle and Motor Mart, Kanpur Vs. Asst. Commissioner (J), III Sales Tax Kanpur Range, Kanpur and another	May 14, 1968
MESSRS. WESTERN INDIA MATCH CO. LTD., CLUTTERBUCKGANJ Vs. WESTERN INDIA MATCH CO., WORKERS UNION, CLUTTERBUCKGANJ, BAREILLY AND OTHERS	March 12, 1968
METAL CONTAINERS PRIVATE LTD Vs. STATE OF UTTAR PRADESH	December 4, 1968
MEWA LAL Vs. RUKUMPAL SINGH AND ANOTHER	September 6, 1968
MIRAJUDDIN Vs. NANKU AND OTHERS	November 13, 1968
MOHAMMAD AMIN Vs. SUB-DIVISIONAL OFFICER SADAR SULTANPUR AND OTHERS	October 7, 1968
MOHAMMAD SHAKOOR MOHAMMAD BASHIR Vs. COMMISSIONER OF INCOME TAX	August 7, 1968
MOHAN LAL Vs. STATE	February 1, 1968
MOHD. SHUAUL ISLAM Vs. THE RENT CONTROL AND EVICTION OFFICER AND OTHERS	January 18, 1968
Motilal Padampat Sugar Mills Co. Private Ltd Vs. Nagar Mahapalika, Kanpur and another	May 24, 1968
Mst. Sardaran and others Vs. Sunderlal Baldeo Prasad and others	April 3, 1968
Municipal Board, Kanpur Vs. Additional Commissioner, Kanpur and another	March 12, 1968
MUNICIPAL BOARD, MEEURT Vs. BRIJ BEHARI	April 29, 1968
MUNICIPAL BOARD, MORADABAD Vs. GOPI CHAND	September 3, 1968
MUNNA LAL AND ANR (IN JAIL) Vs. STATE	July 31, 1968
MURLIDHAR AGARWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS	April 4, 1968
NAGAR MAHAPALIKA LUCKNOW COMPLAINANT Vs. RAM DHANI	July 8, 1968
NAGAR SWASTHA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. PRABHU DAYAL	May 21, 1968
NAND KISHORE Vs. DEPUTY DIRECTOR (CONSOLIDATION) AND OTHERS	August 2, 1968
NANDAN SINGH Vs. STATE	February 8, 1968
NANKOO RAM AND OTHERS Vs. KALYAN DAS AND OTHERS	May 8, 1968
NARAYAN CHAND DASS Vs. PANNA LAL AND ANOTHER	December 3, 1968
NARKANDESHWAR MAHADEOJI MEHRAJ INSTALLED Vs. GOPAL DASS AND OTHERS	August 28, 1968
NATIONAL CARBON CO Vs. COMMISSIONER OF SALES TAX U P	April 29, 1968
NAURANG SINGH CHUNI SINGH Vs. SAPLA DEVI	May 15, 1968
Nawab Husain Vs. State of U. P	March 27, 1968
NEW VICTORIA MILLS CO LTD Vs. RAJA RAM GUPTA	May 23, 1968
NEW VICTORIA MILLS CO LTD Vs. PRESIDING OFFICER LABOUR COURT	July 12, 1968
NEW VICTORIA MILLS CO LTD Vs. PRESIDING OFFICER LABOUR COURT	December 7, 1968
NIADAR AND OTHERS Vs. STATE AND ANOTHER	January 17, 1968
NIRANJAN LAL POTDAR Vs. COMMISSIONER OF INCOME TAX	February 8, 1968
OUDH COCOGEM AND PROVISION STORES Vs. COMMISSIONER OF INCOME TAX	January 5, 1968
P.C. SAXENA Vs. STATE GOVT. OF U.P.	January 11, 1968
PANCHAM Vs. RAJA SINGH	March 22, 1968
PANNA LAL BABU LAL Vs. COMMISSIONER OF INCOME TAX	November 28, 1968
PARBHOO AND OTHERS Vs. STATE	October 31, 1968
PARMESHWAR RAM Vs. NOTIFIED AREA COMMITTEE, MOHAMMADABAD	December 2, 1968
PARMESHWAR RAM Vs. NOTIFIED AREA COMMITTEE, MOHAMMADABAD	February 12, 1968
PRABHU DAYAL Vs. STATE	February 28, 1968
PRATAP NARAIN AGARWAL Vs. RAGHO PRASAD	December 17, 1968
PRAYAG SINGH Vs. STATE	May 22, 1968
PREMA DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION HEAD AUARTER AT GORAKHPUR CAMP AND	December 13, 1968
PRITAM SINGH Vs. STATE	October 16, 1968
PRITAM SINGH Vs. MUNSIF CITY, KANPUR AND OTHERS	May 3, 1968
PUNNI LAL Vs. G O C -IN-CHIEF CENTRAL COMMAND	April 12, 1968
PUTTI LAL Vs. STATE	May 30, 1968
R B NARAIN SINGH SUGAR MILLS LTD Vs. COMMISSIONER OF SALES TAX U P	July 30, 1968
RADHA VILAS KARYALAYA VARANASI Vs. COMMISSIONER OF INCOME TAX	October 7, 1968
RADHEY SHYAM Vs. NANAK RAM	May 8, 1968
RAGHUBIR SARAN Vs. JAIN O P ADDL MUNSIF	July 12, 1968
RAGHUNATH Vs. RAM KHELAWAN	February 8, 1968
RAGHUNATH AND ORS. Vs. RAM KHELAWAN AND ORS.	August 2, 1968
RAHMAT ULLAH Vs. STATE	January 18, 1968
Raj Kumar Manohar Lal Vs. Union of India, through General Manager, Northern Railway, Baroda House, New Delhi and another	March 21, 1968
RAJ NARAIN Vs. SHIV RAJ SARAN AND ANOTHER	December 4, 1968
RAJA RAM AND OTHERS Vs. MATA PRASAD AND OTHERS	January 18, 1968
Raja Ram Kumar Bhargava Vs. State of U. P. and another	September 5, 1968
RAJA RAM SONAR Vs. DURGA DEVI AGARWAL	August 23, 1968
Raja Ram Verma Vs. State of U.P. and others	May 24, 1968
RAJENDRA Vs. STATE	January 18, 1968
RAJENDRA KUMAR Vs. SMT. MAYA DEVI	November 5, 1968
RAJENDRA PRASAD AND ANOTHER Vs. THE RENT CONTROL AND EVICTION OFFICER, MEERUT AND ANOTHER	May 3, 1968
Rajendra Prasad Oil Mills, Kanpur and another Vs. Smt. Chunni Devi and others	April 4, 1968
RAM AUTAR Vs. STATE	January 19, 1968
RAM AWALAMB Vs. JATA SHANKAR	September 18, 1968
RAM BABU Vs. SMT. GANGA DEVI AND ANOTHER	November 4, 1968
Ram Chandra Vyas Vs. State of Uttar Pradesh and another	April 15, 1968
RAM CHARAN AND ANOTHER Vs. STATE THROUGH RAGHUBAR	May 8, 1968
RAM CHARAN SINGH AND ANOTHER Vs. THE BOARD OF REVENUE, UP, ALLAHABAD AND OTHERS	August 5, 1968
RAM DAS Vs. STATE OF UP AND OTHERS	August 7, 1968
RAM DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTH	September 13, 1968
RAM DULARI SARAN Vs. YOGESHWAR SRI RAM BALBHACHARYA JI	January 17, 1968
RAM GOPAL Vs. STATE	January 24, 1968
RAM HARAKH TEWARI Vs. UNION OF INDIA AND ANOTHER	September 25, 1968
RAM JIWAN GUPTA Vs. STATE	January 3, 1968
RAM JIWAN GUPTA Vs. STATE	March 1, 1968
RAM KHELAWAN BHAGWATI Vs. SUNDER NANKAU	September 24, 1968
RAM KISHAN AND OTHERS Vs. RAMESHWAR DAYAL AND OTHERS	August 9, 1968
RAM KISHORE SHARMA Vs. ADDITIONAL DISTRICT JUDGE	December 10, 1968
RAM LAL SINGH AND ANOTHER Vs. CONSOLIDATION OFFICER, FAIZABAD AND OTHERS	May 9, 1968
RAM NATH Vs. STATE	March 5, 1968
RAM NATH MAKRU RAM Vs. STATE	January 5, 1968
RAM PRAKASH Vs. STATE	April 29, 1968
RAM RATTAN PREM NATH R B Vs. COMMISSIONER OF INCOME TAX	March 11, 1968
RAM SAHAI AND OTHERS Vs. AMAR SINGH AND OTHERS	August 26, 1968
RAM SINGH AND ANOTHER Vs. DIRECTOR OF CONSOLIDATION, CAMP AT BALLIA AND OTHERS	August 23, 1968
RAM SURAT Vs. STATE THROUGH NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, ALLD.	May 3, 1968
RAM SURAT SINGH Vs. STATE AND OTHERS	March 21, 1968
RAM SWAROOP PATHAK Vs. SUPERINTENDENT OF C EX , AGRA	April 16, 1968
Ram Swarup Vs. Mahabir Prasad and others	January 11, 1968
RAM SWARUP Vs. STATE TRANSPORT APPELLATE TRIBUNAL UTTAR PRADESH	November 28, 1968
RAM SWARUP GUPTA AND OTHERS Vs. JYOTI SWARUP AGARWAL AND ANOTHER	January 3, 1968
RAM SWARUP GUPTA AND OTHERS Vs. JYOTI SWARUP AGARWAL AND ANOTHER	March 1, 1968
RAMA NAND PANDEY Vs. UNION OF INDIA AND OTHERS	November 13, 1968
RAMA NAND RAI ALIAS RAMA RAI Vs. STATE	April 11, 1968
RAMCHAND AND SONS SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 11, 1968
RAMESH CHANDRA SHARMA Vs. ROADSIDE LAND CONTROL OFFICER AND OTHERS	February 9, 1968
RAMESHWAR OIL MILLS Vs. ADDITIONAL REVISING AUTHORITY SALES TAX VARANASI RANGE VARANASI	July 9, 1968
RAMJI DAS Vs. STATE OF U.P.	September 18, 1968
RAMPAL SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE P A C AND	May 13, 1968
RANBIR SINGH Vs. THE STATE	May 16, 1968
RANI DULLAIYA AND ANOTHER Vs. GANGA PRASAD	April 12, 1968
RATAN CHAND GULATI Vs. BRIJ BHUSHAN LAL	April 24, 1968
RATTU RAM Vs. RAJENDRA TEWARI AND ANOTHER	January 30, 1968
RAZA SUGAR CO Vs. COMMISSIONER OF INCOME TAX	December 5, 1968
REGIONAL PROVIDENT FUND COMMISSIONER Vs. OFFICIAL LIQUIDATOR	February 12, 1968
Regional Transport Authority, Lucknow Vs. Mohammad Usman Ali, Lucknow	May 20, 1968
RISHI KESH SINGH Vs. STATE	October 18, 1968
ROHINI KUMARI Vs. NARENDRA SINGH	May 10, 1968
SAHAJ RAM REHANDMAL Vs. COMMISSIONER OF SALES TAX	July 25, 1968
SAHU RAM KISHAN Vs. STATE OF U.P.	August 2, 1968
SAHU RAM KISHAN Vs. STATE OF U P	February 8, 1968
SAMOON AHMED Vs. THE STATE	August 2, 1968
SANGHVI P S Vs. UNION OF INDIA UOI	February 12, 1968
SANT DAS MAHESHWARI Vs. BABU RAM JODOUN	February 6, 1968
SANTOSH KUMAR Vs. COMMISSIONER OF INCOME TAX	February 20, 1968
SARDAR INDER SINGH Vs. INCOME TAX OFFICER	August 23, 1968
SARDAR PREM SINGH Vs. B.D. SANWAL AND OTHERS	August 9, 1968
SARJU NARAIN Vs. LACHHMI NARAIN	January 17, 1968
Seth Dwarika Prasad Vs. Jai Jai Shri Kunj Behari Lal and others	February 22, 1968
SETH MUNNA LAL Vs. SETH JAI PRAKASH	November 18, 1968
SHABBIR ABDUL REHMAN Vs. STATE	January 9, 1968
Shankar and others Vs. Dy. Director of Consolidation, U.P. Lucknow and others	April 15, 1968
Shanti Sarup Vs. Radhaswami Satsang Sabha, Dayalbagh Agra and others	March 22, 1968
SHEO NARAIN DULI CHAND Vs. COMMISSIONER OF INCOME TAX	September 3, 1968
SHIV BARAN Vs. STATE OF UP AND OTHERS	February 23, 1968
SHIV MANGAL SINGH Vs. COMMISSIONER ALLAHABAD DIVISION AND OTHERS	May 20, 1968
Shree Gopal Paper Mills Ltd Vs. Inspector of Factories, U. P	January 5, 1968
SHUSHIL KUMAR AND OTHERS Vs. STATE	January 12, 1968
SHUSHIL KUMAR AND OTHERS Vs. STATE	December 1, 1968
SHYAM LAL Vs. STATE	February 8, 1968
SHYAM SINGH Vs. DHARAM SINGH AND OTHERS	March 21, 1968
SHYAM SINGH RAWAT Vs. THE STATE OF U.P. AND ANOTHER	March 21, 1968
SHYAMA CHARAN SRI RAM SARAN Vs. STATE	April 8, 1968
SIDH GOPAL GAJANAND Vs. INCOME TAX OFFICER	November 5, 1968
SIRISTEY LAL Vs. STATE	March 8, 1968
SMT S SRIVASTAVA AND ANOTHER Vs. EXCISE COMMISSIONER, UTTAR PRADESH, ALLAHABAD AND	February 21, 1968
SMT. CHHEDANA Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS	January 15, 1968
SMT. LALLA AND OTHERS Vs. SMT. RAMJHARI AND OTHERS	May 1, 1968
SMT. PHULBASI Vs. STATE THROUGH SHEO NATH	September 20, 1968
SMT. RANI BHAGWAN KUNWAR Vs. STATE OF UP AND ANOTHER	May 17, 1968
SMT. ROHINI KUMARI Vs. NARENDRA SINGH	October 5, 1968
Smt. Sarla Devi Vs. Shri Balwan Singh	March 2, 1968
SMT. SHANTI AGARWAL Vs. RAM MURTI	July 26, 1968
SOOL CHAND RAM SEWAK Vs. COMMISSIONER OF INCOME TAX	November 14, 1968
SRI RAM AND OTHERS Vs. STATE	May 24, 1968
SRI RAM GOPAL Vs. SURENDRA KUMAR	February 9, 1968
SRI RAM GOPAL AND ANR. Vs. SURENDRA KUMAR AND ORS.	September 2, 1968
SRIVASTAVA S P Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LTD	January 25, 1968
STATE Vs. ULFATIA,	July 9, 1968
STATE Vs. RAGHURAJ SINGH	September 20, 1968
STATE Vs. KAMLA RAM NAUTIYAL	September 10, 1968
STATE Vs. RAM JATAN & ANOTHER	December 10, 1968
STATE Vs. RAM DATT AND OTHERS	February 16, 1968
STATE Vs. MOHD. YASIN	April 12, 1968
STATE OF U P Vs. JANNI	July 31, 1968
State of U. P. and another Vs. Dr. Prem Behari Lal Saxena	May 23, 1968
State of U. P. and another Vs. Sure and others	July 30, 1968
STATE OF U.P Vs. MUNNA,	October 3, 1968
STATE OF U.P Vs. MOHAMMAD AMIN,	July 15, 1968
STATE OF U.P. Vs. TOTA RAM	October 7, 1968
STATE OF U.P. Vs. RAM NATH AND OTHERS	November 26, 1968
STATE OF U.P. Vs. BANSHI	November 28, 1968
State of U.P. and another Vs. Raja Ram Pratap Singh	May 15, 1968
State of U.P. through Secy. Home Dept. Lucknow and others Vs. Jaswant Singh Sarna	April 22, 1968
STATE OF UTTAR PRADESH AND ANOTHER Vs. SRI KEDAR NATH PANDE	October 5, 1968
STEEL ENTERPRISES PRIVATE LTD Vs. STATE OF UTTAR PRADESH	October 3, 1968
SUNDER Vs. THE STATE OF U.P. AND OTHERS	January 1, 1968
Suraj Bhan Pande Vs. State of U. P. and others	November 8, 1968
Suraj Narain Shukla Vs. Superintendent, Central Excise, Varanasi and another	October 17, 1968
The Purtabpore Co. Ltd Vs. Cane Commissioner, Bihar, New Secretariat Patna in of Bihar and others	January 1, 1968
TIKA RAJPAL SINGH AND ANOTHER Vs. BASDEO	August 1, 1968
TIKA RAM AND SONS PRIVATE LIMITED Vs. INCOME TAX OFFICER	November 8, 1968
TIKENDRA BAHADUR PAL Vs. STATE AND OTHERS	January 12, 1968
TRIBENI AND OTHERS Vs. THE STATE OF U.P. AND OTHERS	March 28, 1968
TRILOK SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX	February 16, 1968
Tulsipur Sugar Co., Ltd Vs. Notified Area Committee. Tulsipur Town	January 15, 1968
Union of India Vs. Hari Om	November 20, 1968
UNION OF INDIA Vs. HEM CHANDRA	October 28, 1968
Union of India, through the Director of the Indian Veterinary Research Institute, Izatnagar Vs. Ali Ahmad	August 14, 1968
UPPER INDIA SUGAR EXCHANGE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 10, 1968
VAID MAHESH CHANDRA SHASTRI RAMPURI Vs. LIFE INSURANCE CORPORATION OF INDIA	March 13, 1968
VANGAURD INSURANCE CO. LTD. Vs. SHAFALI MNKHERJI AND ORS.	December 18, 1968
VED PRAKASH AND ANOTHER Vs. HONBLE CHIEF JUSTICE AND OTHERS	January 10, 1968
VED PRAKASH AND ANOTHER Vs. THE HONBLE THE CHIEF JUSTICE AND OTHERS	October 1, 1968
VIDYA RAM AND ANOTHER Vs. THE STATE OF UTTAR PRADESH AND OTHERS	March 26, 1968
VIJAI KUMAR TANDON Vs. GANGA DEVI RATHOR AND ANOTHER	December 19, 1968
VIKRAM COTTON MILLS LTD. Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA AND ORS.	February 23, 1968
Virendra Swarup Vs. President of India and others	May 24, 1968
VISHAMBHAR DAYAL Vs. THE STATE	February 7, 1968
VISHNU PRATAP SUGAR WORKS (P) LTD , Vs. LABOUR COURT, LUCKNOW	September 10, 1968
VISHWANATH Vs. STATE	April 2, 1968
VITHALDAS Vs. INCOME TAX OFFICER	February 29, 1968
YADRAM Vs. STATE	August 28, 1968
ZALIL AND OTHERS Vs. STATE OF U.P.	January 4, 1968
ZAMIR AHMAD Vs. STATE AND ANOTHER	January 31, 1968
ZEENATULLAH Vs. STATE	April 17, 1968
ZILA PARISHAD BAREILLY, THROUGH ADHYAKASH Vs. SEVA RAM	August 20, 1968
Zila Parishad, Muzaffarnagar and another Vs. Jugal Kishore Ram Swarup and another	May 15, 1968
ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. HARI OM VARSHANY	April 3, 1968

Year 1968 of HIGH COURT OF ALLAHABAD

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