REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K CHAKRAVARTY Vs. STATE	November 27, 1967
A.K. MANDHYAN Vs. STATE OF UTTAR PRADESH AND ORS.	March 15, 1967
ABDUL HASSAN ALI NADIR Vs. STATE OF UTTAR PRADESH	October 17, 1967
ABDUL KARIM Vs. STATE	March 6, 1967
ABDUL SAEED Vs. STATE OF U P	October 20, 1967
ABDUL SALAM Vs. UNION OFINDIA	April 10, 1967
ABDUL SHAKOOR & CO. Vs. COMMISSIONER OF INCOME TAX, LUCKNOW.	March 13, 1967
ABDUL SHAKOOR AND CO Vs. COMMISSIONER OF INCOME TAX	July 13, 1967
ABDUL WAHID KHAN HABIBULLAH KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR	December 8, 1967
AGARWAL AND CO Vs. COMMISSIONER OF INCOME TAX LUCKNOW	November 30, 1967
AGARWAL AND CO Vs. COMMISSIONER OF INCOME TAX LUCKNOW	September 11, 1967
AGARWAL AND CO Vs. COMMISSIONER OF INCOME TAX	January 31, 1967
AGRA TIN MANUFACTURING CO. Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT AND ORS.	July 24, 1967
AGRAWAL PATHSHALA MOHALLA MANDI BANS MORADABAD Vs. KARIM BUX	September 14, 1967
AHMAD ALI Vs. STATE	August 10, 1967
AJODHYA PRASAD TARA CHAND KHEKRA Vs. COMMISSIONER OF INCOME TAX	January 20, 1967
ALI JAN IMAN ALI Vs. STATE	February 7, 1967
ASA RAM AND ORS. Vs. THE STATE	July 13, 1967
ATRAJ SINGH Vs. STATE	September 8, 1967
AVADH SUGAR MILLS LTD Vs. SALES TAX OFFICER	August 7, 1967
AVADH SUGAR MILLS LTD Vs. SALES TAX OFFICER	July 8, 1967
B MALICK Vs. COMMISSIONER OF INCOME TAX UTTAR PRADESH	January 20, 1967
BABBOO Vs. STATE OF UTTAR PRADESH	December 18, 1967
BABBU Vs. STATE	May 11, 1967
BABU KHAN Vs. REGIONAL TRANSPORT AUTHORITY MEERUT REGION MEERUT	March 31, 1967
BABU LAL Vs. SMT. RAM RATI	September 12, 1967
BABU SINGH Vs. MAN SINGH	March 30, 1967
BADLU AND ORS. Vs. STATE OF U.P.	September 8, 1967
BADRINATH AGARWAL Vs. COMMISSIONER OF INCOME TAX	January 19, 1967
BAIJ NATH PRASAD Vs. STATE OF U P	January 10, 1967
BALAJI PATEKAR Vs. OFFICIAL LIQUIDATOR	July 28, 1967
BALAK RAM VAISH Vs. BADRI PRASAD AVASTHI	October 27, 1967
BALWANT RAI Vs. SHIV NARAIN TANDON AND ANR.	August 8, 1967
Bansi Kanhai Vs. Deputy Director of Consolidation, U. P. Lucknow, and others	March 13, 1967
BANWARI LAL Vs. GANGA PRASAD AND ANR.	February 28, 1967
BAQAR AND ANR. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	March 17, 1967
BARJATYA TRADERS HATHRAS Vs. SALES TAX OFFICER HATHRAS	November 30, 1967
BARJOR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, CAMP KANPUR, AND OTHERS	January 27, 1967
BASANT LAL GIR Vs. STATE OF U.P.	September 19, 1967
BENGAL HEMP SUPPLY CO Vs. RADHA KISHAN SHEO DATT RAI	November 23, 1967
BHAGAN RAM AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	July 28, 1967
BHAGWAN BUX SINGH Vs. THE DEPUTY DIRECTOR CONSOLIDATION AND ORS.	May 16, 1967
BHAGWAN DAYAL PIAREY LAL Vs. STATE	September 22, 1967
BHAGWATI PRASAD KHETAN Vs. SRI LAKSHIMI NATH JI MAHARAJ AND ORS.	September 1, 1967
BHAI LAL Vs. DISTT. DY. DIRECTOR CONSOLIDATION, LUCK AND OTHERS	July 6, 1967
BHARAT GENERAL AND TEXTILE INDUSTRIES LTD Vs. MUIR MILLS CO LTD	September 13, 1967
BHARAT STORES LIMITED Vs. COMMISSIONER OF INCOME TAX	July 10, 1967
BHARAT STORES LTD Vs. COMMISSIONER OF INCOME TAX LUCKNOW	March 10, 1967
BHAWANI DASS Vs. NAGAR SWASTHYA ADHIKARI	April 24, 1967
BHAWANI SHANKER Vs. STATE	January 19, 1967
BHOODEV Vs. JAGDISH PRASAD	July 26, 1967
BHOOP SINGH Vs. STATE	November 24, 1967
BIBBI Vs. SHUGAN CHAND	May 19, 1967
BIMAL ALIAS BISHNU DAS Vs. STATE	December 15, 1967
BISRAM SINGH Vs. STATE OF U P	December 4, 1967
BISRAM SINGH Vs. STATE OF U P	April 12, 1967
BRAHMA NARAIN MEHRA Vs. ADDITIONAL COMMISSIONER, MEERUT DIVISION, MEERUT AND OTHERS	August 2, 1967
BUDHA Vs. MUNSIF EAST, HARDOI AND OTHERS	November 28, 1967
BUDHOO Vs. STATE	December 18, 1967
BULLION AND AGRICULTURAL PRODUCE EXCHANGE Vs. FORWARD MARKETS COMMISSION BOMBAY AND	May 19, 1967
CENTRAL DISTILLERY AND CHEMICAL WORKS Vs. INSPECTOR, C EX , MEERUT	February 7, 1967
CHAKRAPANI Vs. STATE	July 24, 1967
CHAMELI DEVI Vs. JYOTISH CHANDRA SRIVASTAVA AND OTHERS	November 29, 1967
CHANDRA Vs. PRESCRIBED AUTHORITY TAHSIL LAKHIMPUR	December 8, 1967
CHANDRA BHUSHAN MISRA Vs. JAYATRI DEVI	December 20, 1967
CHANDRA KISHORE Vs. ACCOUNTANT GENERAL UTTAR PRADESH ALLAHABAD	November 5, 1967
CHANDRA KISHORE Vs. ACCOUNTANT-GENERAL	May 11, 1967
CHANDRA MOHAN Vs. STATE OF U P	November 24, 1967
CHANDRA PAL Vs. STATE OF U.P.	October 19, 1967
CHANDRAVATI Vs. SHIVAJI MAHARAJ	November 6, 1967
CHANDRIKA PRASAD AND ORS. Vs. JOINT DIRECTOR OF CONSOLIDATION AND ORS.	May 1, 1967
CHHAJOO Vs. RADHEY SHYAM	December 21, 1967
CHHEDILAL DILASARAM Vs. COMMISSIONER OF INCOME TAX	July 4, 1967
CHHEDILAL DILASARAM Vs. COMMISSIONER OF INCOME TAX LUCKNOW	March 4, 1967
CHHOTEY LAL Vs. INCOME TAX OFFICER	March 24, 1967
CHHOTEY LAL KANPUR Vs. INCOME TAX OFFICER	August 24, 1967
CHHOTEY SINGH AND ORS. Vs. STATE	May 16, 1967
CHIRANJI LAL Vs. INCOME TAX OFFICER	March 6, 1967
CHITRA CINEMA Vs. INCOME TAX OFFICER	March 31, 1967
CHOBEY SUNDER LAL Vs. SONU ALIAS SONPAL	May 19, 1967
COMMISSIONER OF INCOME TAX Vs. LALA GIRJESH BAHADUR PAL	July 5, 1967
COMMISSIONER OF INCOME TAX Vs. RUKMANAND KEDIA	July 14, 1967
COMMISSIONER OF INCOME TAX Vs. INDIA RECONSTRUCTION CORPORATION LIMITED	March 21, 1967
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL SALES P LIMITED	January 17, 1967
COMMISSIONER OF INCOME TAX Vs. RAMESHWAR PRASAD BAGLA	February 20, 1967
COMMISSIONER OF INCOME TAX Vs. SARYA SUGAR MILLS P LIMITED	December 18, 1967
COMMISSIONER OF INCOME TAX U P Vs. LALA GIRJESH BAHADUR PAL	March 5, 1967
COMMISSIONER OF INCOME TAX, U.P. Vs. RUKMANAND KEDIA.	March 14, 1967
COMMISSIONER SALES TAX Vs. UJJAL SINGH AUTAR SINGH	January 1, 1967
COMMISSIONER SALES TAX Vs. UJJAL SINGH AUTAR SINGH	May 19, 1967
COMMISSIONER SALES TAX U P Vs. VIJAY KUMAR KRISHNA KUMAR	January 19, 1967
COMMISSIONER SALES TAX U P Vs. UJJAL SINGH AUTAR SINGH	March 19, 1967
COMMISSIONER, SALES TAX Vs. UJJAL SINGH AUTAR SINGH	February 1, 1967
DALCHAND Vs. STATE	February 20, 1967
DAMODAR DASS VISHWANATH Vs. COMMISSIONER SALES TAX U P LUCKNOW	January 20, 1967
DARBARI LAL AND OTHERS Vs. CHOKHEY LAL AND OTHERS	November 15, 1967
DARBARI LAL CHIDDAMMI LAL Vs. PRESIDING OFFICER, LABOUR COURT (I), KANPUR AND OTHER	November 6, 1967
DEBI DIN Vs. DIVISIONAL OPERATING SUPERINTENDENT NORTHERN RLY	March 29, 1967
DEBI SAHAI ALIAS DEBI SINGH (DIED AND AFTER HIM MIR SINGH AND ORS.) Vs. MAHABIR AND ANR.	May 3, 1967
DEVI PRASAD SHARMA Vs. STATE	October 20, 1967
DHARAM SINGH AND ORS. Vs. STATE IF UTTAR PRADESH	August 11, 1967
DHARAMPAL Vs. STATE	April 3, 1967
DHIAN SINGH Vs. MUNICIPAL BOARD	March 16, 1967
DISTRICT MAGISTRATE AND ORS. Vs. PARAS NATH SHUKLA	May 4, 1967
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SHARIF AHMAD NAGRAMI	September 21, 1967
DIWAN SINGH Vs. STATE THROUGH NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA	December 13, 1967
DR. H.B. LALL Vs. THE ADMINISTRATIVE COMMANDANT, ALLOTMENT AND EVICTION AUTHORITY AND ANR.	February 13, 1967
DURGA PRASAD SINGH AND ANOTHER Vs. JAGTAMBA	August 4, 1967
FAIYAZ KHAN Vs. STATE	April 25, 1967
FARZAND Vs. MOHAN SINGH	February 20, 1967
FARZAND ALI Vs. SHAUKAT ALI	April 27, 1967
FIRM CHUNI LAL TUKKI MAL Vs. FIRM MUKAT LAL RAM CHANDRA	January 19, 1967
FIROZABAD GLASS AND CHEMICAL INDUSTRIES LIMITED Vs. INCOME TAX OFFICER	September 7, 1967
G S CHOORAMANI AND ORS Vs. STATE OF U P	October 25, 1967
GADDARMAL HIRALAL Vs. CHANDRABHAN AGARWAL AND CO	May 16, 1967
GAJODHAR AND OTHERS Vs. STATE OF U.P. AND OTHERS	November 22, 1967
GANESH LAL LAXMI NARAIN Vs. COMMISSIONER OF INCOME TAX	March 14, 1967
GANESH PRASAD AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.	January 20, 1967
GANGA PRASAD AND ANOTHER Vs. THE DEPUTY DIRECTOR (CONSOLIDATION), MEERUT AND OTHERS	October 30, 1967
GANGA RAM Vs. A S D O ETAMADPUR FIROZABAD AGRA	August 17, 1967
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX	July 21, 1967
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX U P	March 21, 1967
GANGOO Vs. ASHARFI LAL AND OTHERS	October 5, 1967
GAPPOO KHAN Vs. THE STATE OF UP AND ANOTHER	August 16, 1967
GAYA PRASAD Vs. UNION OF INDIA UOI	April 15, 1967
GHAYASUDDIN AND OTHERS Vs. STATE AND OTHERS	December 18, 1967
GHULAM RASOOL CHOARI Vs. STATE	May 2, 1967
GIRJA SHANKER DUBEY Vs. COMMISSIONER OF SALES TAX	March 20, 1967
GOBIND SUGAR MILLS Vs. JUDGE SALES TAX REVISION	September 26, 1967
GOKUL KOERI AND ANOTHER Vs. THE DY. DIRECTOR OF CONSOLIDATION, UP, LUCKNOW CAMP AT BALLIA AND OTHERS	August 10, 1967
GOPALJI BRAHMACHARI Vs. PARSHOTTAMCHARI	March 3, 1967
GOPI CHAND GOYAL Vs. NET RAM	September 8, 1967
GOPI SINGH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	January 17, 1967
GOVIND Vs. STATE	December 20, 1967
GULSHAN KHANDSARI UDYOG Vs. UNION OFINDIA	March 20, 1967
GYANDERA KUMAR Vs. RAJA MOHAMMAD MUSTAFA ALI KHAN	May 10, 1967
HABIB MIAN Vs. MUKHTAR AHMAD	December 22, 1967
HAJI KHAIRULLAH Vs. STATE OF UTTAR PRADESH AND ANR.	May 4, 1967
HAJI NASIR Vs. STATE	January 23, 1967
HANUMAN RAI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	July 7, 1967
HARDEVI MALKANI Vs. STATE	September 12, 1967
HARI RAJ SINGH Vs. SANCHALAK PANCHAYAT RAJ UTTAR PRADESH GOVERNMENT LUCKNOW AND	November 15, 1967
Hari Raj Singh Vs. Sanchalak Panchayat Raj U.P. Govt. Lucknow and others	May 15, 1967
HARI SHANKAR SHUKLA Vs. SETTLEMENT OFFICER CONSOLIDATION	July 20, 1967
HARPAL SINGH Vs. BOARD OF REVENUE AND OTHERS	November 10, 1967
HASHMAT ALI Vs. STATE OF UTTAR PRADESH AND ANOTHER	September 21, 1967
HEERA LAL Vs. THE DY. DIRECTOR OF CONSOLIDATION AND ORS.	May 1, 1967
HINDUSTAN METAL WORKS Vs. COMMISSIONER OF INCOME TAX	February 20, 1967
HUBLAL AND OTHERS Vs. STATE	December 7, 1967
INCOME TAX OFFICER Vs. RAM PRASAD	July 11, 1967
INCOME TAX OFFICER Vs. ADARSH CONSTRUCTION COMPANY	May 18, 1967
INCOME TAX OFFICER GORAKHPUR Vs. RAM PRASAD	November 3, 1967
INCOME TAX OFFICER, GORAKHPUR Vs. RAM PRASAD AND OTHERS.	March 11, 1967
IRSHAD AHMAD Vs. THE JOINT DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	April 26, 1967
ISHTIYAQ HUSAIN ABBAS HUSAIN Vs. ZAFRUL ISLAM AFZAL HUSAIN	November 9, 1967
ISHWAR PRATAP GAUTAM Vs. STATE OF UTTAR PRADESH	September 30, 1967
ISRAR FATIMA Vs. CUSTODIAN EVACUEE PROPERTY U P LUCKNOW	April 19, 1967
JAGANNATH Vs. ESTATE	August 30, 1967
JAGANNATH RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX U P	March 3, 1967
JAGANNATH RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX	July 3, 1967
JAGAR NATH PRASAD Vs. VISHWANATH PRASAD AND ORS.	March 28, 1967
JAGNARAIN SINGH Vs. STATE OF U.P.	September 18, 1967
JAGNARAIN SINGH Vs. STATE OF U P	September 13, 1967
JAGNER SINGH, SON OF SRI MUKHTAR SINGH, RESIDENT O Vs. STATE OF U.P. AND ANOTHER	September 26, 1967
JAIN GLASS WORKS PRIVATE LTD Vs. ASSISTANT LABOUR COMMISSIONER AGRA REGION AND	September 21, 1967
JAMNA LAL KABRA Vs. INCOME TAX OFFICER	April 28, 1967
JANKI PRASAD Vs. STATE	December 14, 1967
JANKI SINGH Vs. MUNSIF WEST AND ORS.	May 8, 1967
JAUHARI MAL Vs. STATE OF U P	August 8, 1967
JAWAHAR Vs. STATE	February 10, 1967
JEETAN Vs. PARGASI	April 12, 1967
JHANSI ELECTRIC SUPPLY CO LTD Vs. DISTRICT MAGISTRATE	April 25, 1967
KALAWATI Vs. CONSOLIDATION OFFICER AND OTHERS	November 13, 1967
KALI CHARAN AND ANR. Vs. JOINT DIRECTOR OF CONSOLIDATION AND ORS.	March 20, 1967
KAMALA AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.	August 1, 1967
KANCHAN LAL AND ORS. Vs. THE DIRECTOR OF CONSOLIDATION (COMMISSIONER ALLAHABAD DIVISION) AND ORS.	April 13, 1967
KANIZ ZOHRA AND ORS. Vs. THE DY. DIRECTOR OF CONSOLIDATION AND ORS.	May 8, 1967
KANPUR AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 12, 1967
KANPUR AGENCIES PRIVATE LTD. Vs. COMMISSIONER OF INCOME TAX, LUCKNOW.	March 12, 1967
KHAIRAT HUSSIAN Vs. UNION OFINDIA	October 30, 1967
KHAN MOHD. AND OTHERS Vs. STATE OF UP	December 6, 1967
KHUBI SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS	September 29, 1967
KISHORI LAL BIHANI Vs. ADDL COLLECTOR AND DISTRICT MAGISTRATE KANPUR	December 12, 1967
KISHORI LAL BIHANI Vs. ADDL COLLECTOR AND DISTRICT MAGISTRATE KANPUR	December 21, 1967
KR. SARJIT SINGH AND ANOTHER Vs. KR. SIR DALIP SINGH AND OTHERS	May 10, 1967
KRISHNA KUMAR Vs. RAM KISHORE AND OTHERS	December 4, 1967
KULAN JAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	April 19, 1967
KULSUMUM NISAN Vs. MOHAMMAD FAROOQ	May 18, 1967
KUNJ BEHARI AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS	January 6, 1967
KUNJ BEHARI LAL (DIED AND AFTER HIM SMT. BIBI) AND ANR. Vs. SHUGAN CHAND AND ORS.	May 19, 1967
KUNWAR BAHADUR Vs. UNION OF INDIA	April 27, 1967
KUNWAR MADAN MOHAN SINGH Vs. CONTROLLER OF ESTATE DUTY	November 24, 1967
KUNWAR SEN Vs. VIR SEN	July 4, 1967
L. PREM PRAKASH Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.	October 6, 1967
LAKSHMI NARAYAN Vs. SUB DIVISIONAL OFFICER AND ANR.	February 13, 1967
LAKSHMI SHANKAR Vs. SHIV DAYAL AND ANOTHER	April 14, 1967
LALLAMAL HARDEO DASS COTTON SPINNING CO. Vs. SUKH DIAL RAM BILAS AND ORS.	July 13, 1967
LAXMI NARAIN AND ANR. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	May 12, 1967
LIFE INSURANCE CORPORATION OF INDIA Vs. CITY MUNSIF MEERUT	March 24, 1967
MADAN GOPAL RADHEYLAL Vs. COMMISSIONER OF WEALTH TAX	March 12, 1967
MADAN GOPAL RADHEYLAL Vs. COMMISSIONER OF WEALTH TAX	July 12, 1967
MADAN MOHAN SRIVASTAVA Vs. STATE AND ANOTHER	September 15, 1967
MAHADEO Vs. GAON SABHA AND ANR.	August 4, 1967
MAHENDRA PAL SINGH Vs. STATE	September 22, 1967
MAHENDRA SINGH AND OTHERS Vs. SMT. KHANJAN KUNWAR	January 4, 1967
MAHIP AND ORS. Vs. STATE OF U.P.	October 6, 1967
MAHIPAL SINGH Vs. MAHTAB SINGH AND ORS.	August 11, 1967
MAHNGU SINGH Vs. STATE OF UTTAR PRADESH	July 11, 1967
MALICK B Vs. COMMISSIONER OF INCOME TAX	January 20, 1967
MALIK SINGH TIRATH SINGH Vs. COMMISSIONER OF INCOME TAX	September 5, 1967
MALKHAN SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION AND ORS.	September 18, 1967
MAN BAHADUR SINGH AND ANOTHER Vs. TAHSILDAR, DALMAU, DISTT. RAE BARELI AND OTHERS	January 25, 1967
MANGAL CHAND KUNJ BEHARILAL Vs. STATE OF UTTAR PRADESH	January 27, 1967
MANIK CHAND AND ANOTHER Vs. STATE	July 20, 1967
MANSOOR ALI KHAN QAZMI Vs. STATE	May 12, 1967
MAQBOOL RAZA GHAFFAR HUSSAIN Vs. JOINT DIRECTOR OF CONSOLIDATION U P LUCKNOW	September 11, 1967
MISRI AND OTHERS Vs. PIAREY LAL AND ANOTHER	December 1, 1967
MISTRA NAND KAUSHIK Vs. STATE OF UTTAR PRADESH	January 5, 1967
MOHAMMAD AHMAD SIDDIQUI Vs. THE PROVINCIAL COOPERATIVE UNION LTD., LUCKNOW AND OTHERS	September 7, 1967
MOHAMMAD ASIF KHAN, SON OF IBRAHIM KHAN, RESIDENT OF BILON CHITRASI, PARGANA GANGIRI, TAHSIL ATRAULI, DISTRICT ALIGARH Vs. DIR. OF CONSOLIDATION, U.P. AND OTHERS	July 18, 1967
MOHAMMAD GHANI Vs. DEPUTY DIRECTOR CONSOLIDATION AND ORS.	April 24, 1967
MOHAMMAD SADDIQ AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	January 19, 1967
MOHAMMAD SIDDIQ AND ORS Vs. STATE OF U P	November 13, 1967
MOHAMMAD WAHID Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.	August 7, 1967
MOHD MAROOF Vs. STATE	April 18, 1967
MOHD. YAMIN AND ANOTHER Vs. STATE	March 14, 1967
MOTI SINGH AND ORS. Vs. BHOLA DATT AND ORS.	September 21, 1967
MOTILAL Vs. STATE OF U.P. AND ORS.	January 11, 1967
MRS FLORENCE MISRA AND ORS Vs. DAULAT RAM	November 20, 1967
MST. INDRASANI Vs. DIN ALI	July 13, 1967
MST. ISHARAJI AND ANOTHER Vs. THE COMMISSIONER, VARANASI DIVISION, VARANASI (THE DIRECTOR OF CONSOLIDATION, VARANASI) AND OTHERS.	March 31, 1967
MUHAMMAD AKHTAR Vs. UNION OF INDIA UOI	May 10, 1967
MULLHUR Vs. DY. DIR. OF CONSOLIDATION, FAIZABAD AND OTHERS	August 14, 1967
MUNESHAR RAM AND ORS. Vs. RAM BARAT RAM AND ORS.	July 27, 1967
MUNICIPAL BOARD Vs. ANGAN ACCUSED	November 7, 1967
MUNICIPAL BOARD SIKANDRARAO Vs. STATE OF UTTAR PRADESH	May 11, 1967
MUNNA LAL Vs. STATE	December 25, 1967
MUSHTAQ HUSAIN Vs. MOHAMMAD SADDIQ	July 21, 1967
MUSTAFA ALI & OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW, IN CAMP AT KHERI AND OTHERS	March 10, 1967
NAGAR DAS Vs. COMMISSIONER OF INCOME TAX	February 23, 1967
NAJJOO Vs. BOARD OF REVENUE, UTTAR PRADESH, ALLAHABAD AND OTHERS	December 13, 1967
NANAK CHAND TRUST Vs. BHAGWATI PRASAD	April 11, 1967
NAND RAM AND ANR. Vs. STATE	July 21, 1967
NANHEY SHAH Vs. STATE	October 31, 1967
NARAIN AND OTHERS Vs. STATE	May 11, 1967
NARAIN DASS AND ANR. Vs. S.L. MISRA S.I. POLICE AND ANR.	April 19, 1967
NATHU RAM Vs. SMT. RASHMANI	July 13, 1967
NATHU RAM Vs. ATAR KUNWAR	August 14, 1967
NAUBAT SINGH ALIAS NETTAM SINGH Vs. STATE	November 22, 1967
NAZIM HUSAIN AND OTHERS Vs. THE BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	November 15, 1967
NEWSPAPERS LIMITED, ALLAHABAD Vs. INDUSTRIAL TRIBUNAL II (U.P.) ALLAHABAD AND OTHERS	November 10, 1967
NORTHERN INDIA OIL INDUSTRIES LTD Vs. OFFICIAL LIQUIDATOR	September 15, 1967
OFFICIAL LIQUIDATOR Vs. BISHAN SINGH AND OTHERS	September 6, 1967
OM PRAKASH Vs. HIRA LAL AND ORS.	March 31, 1967
OM PRAKASH AGARWAL Vs. RENT CONTROL AND EVICTION OFFICER	July 20, 1967
P C BHANDARI AND CO P LTD Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW	July 11, 1967
PANNA LAL Vs. STATE OF U P	October 25, 1967
PARAS NATH Vs. STATE	July 28, 1967
PARDESI Vs. STATE	December 4, 1967
PARIDEEN AND ANOTHER Vs. DY. DIRECTOR CONSOLIDATION, U.P. LUCKNOW IN CAMP AT BARABANKI AND OTHERS	October 18, 1967
PHOOL CHAND Vs. LALIT KISHORE	December 22, 1967
PRAKASH CHANDRA Vs. RAM SWARUP	August 4, 1967
PRATAP NARAIN AND ANR. Vs. STATE	November 7, 1967
PRAYAG DASS SETH Vs. SECRETARY TO GOVERNMENT UTTAR PRADESH	January 16, 1967
PREM CHAND Vs. GRAM SAMAJ, ETC	July 5, 1967
PREM PRAKASH VIRMANI Vs. STATE GOVERNMENT	May 9, 1967
PREM SINGH Vs. STATE	November 9, 1967
PT SHEO NATH PRASAD SHARMA Vs. COMMISSIONER OF INCOME TAX LUCKNOW	February 24, 1967
R.N. SRIVASTAVA Vs. RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND ANOTHER	September 21, 1967
RADHEY LAL MANNI LAL Vs. COMMISSIONER OF INCOME TAX	January 19, 1967
RAGHO RAM Vs. SMT. RAO RANI	February 24, 1967
RAGHUBAR DAYAL Vs. STATE	October 19, 1967
RAI SINGH AND ANR. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	May 10, 1967
RAJ KUMAR Vs. VIJAYA KUMAR	October 24, 1967
RAJA RAM Vs. STATE OF U.P.	July 10, 1967
RAJBUNNISA W/O SYED IRSHAD HUSAIN, R/O VILLAGE KHOOLI, PARGANA DEWA, TAHSIL NAWABGANJ, DISTRICT BARABANKI Vs. SYED SHAMSHAD HUSAIN AND OTHERS	August 9, 1967
RAJENDRA PRASAD AGRAWAL Vs. ABNASH KAUR	April 12, 1967
RAM ABHILAKH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	January 10, 1967
RAM BAKSH Vs. THE BOARD OF REVENUE AND ORS.	May 16, 1967
RAM BAKSH Vs. THE BOARD OF REVENUE AND ORS.	May 19, 1967
RAM CHANDRA SINGH AND ANR. Vs. THE ADDITIONAL COMMISSIONER AND ANR.	January 16, 1967
RAM CHARAN AND OTHERS Vs. STATE	August 11, 1967
RAM DASS Vs. STATE	August 8, 1967
RAM DASS Vs. STATE	January 12, 1967
RAM DASS Vs. STATE	December 1, 1967
RAM DATT Vs. STATE	August 3, 1967
RAM DIN Vs. STATE	April 25, 1967
RAM DULARE Vs. STATE OF UP	August 8, 1967
RAM GHULAM Vs. DALLOO	August 26, 1967
RAM GOPAL GUPTA Vs. ASSISTANT HOUSING COMMISSIONER	September 12, 1967
RAM HAZOOR TEWARI, SON OF DARGAHI. RESIDENT OF VIL Vs. DY. DIR. OF CONSOLIDATION, U.P. LUCKNOW IN CAMP AT	August 26, 1967
RAM JAG MISTRI S/O SHEO HARAKH MISTRI AND ORS Vs. DIRECTOR OF CONSOLIDATION U P LUCKNOW	August 8, 1967
RAM KISHORE Vs. BALI RAM	October 23, 1967
RAM KISHORE Vs. BALI RAM AND OTHERS	February 6, 1967
RAM LAL Vs. RAJ NARAIN TAISWAL AND ANR.	August 16, 1967
RAM MANOHAR LOHIA Vs. STATE OF U P	March 15, 1967
RAM MURTI Vs. SRI SUBEDAR	December 13, 1967
RAM NARAIN GUPTA, ADVOCATE Vs. RAVI DUTTA SINGH	September 1, 1967
RAM NARAIN SINGH Vs. DARSHAN AND ANR	September 11, 1967
RAM NATH Vs. STATE	September 6, 1967
RAM NIRANJAN SATYANARAIN Vs. COMMISSIONER OF INCOME TAX	February 7, 1967
RAM NIWAS PUSHKAR DUTTA THROUGH PUSHKAR DUTTA Vs. NANKAU RAM AND ORS.	January 25, 1967
RAM NIWAZ Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	October 18, 1967
RAM PATI PANDEY AND ORS. Vs. STATE AND ORS.	May 11, 1967
RAM PRAKASH Vs. GOVERNMENT OF UP AND ORS.	May 11, 1967
RAM PRASAD Vs. STATE AND ANOTHER	December 22, 1967
RAM SHEO SINGH Vs. RAM NARESH AND OTHERS	December 13, 1967
RAM SINGH Vs. NEKI RAM AND OTHERS	September 25, 1967
RAM SWARUP AND ANOTHER Vs. RAM NIWAS	December 6, 1967
RAMA SHANKAR Vs. HUBRAJI	September 13, 1967
RAMA SHANKER TIWARI Vs. MAHADEO AND OTHERS	December 15, 1967
RAMANAND SADANAND GAIROLA Vs. UNION OFINDIA	December 21, 1967
RAMESHWAR PRASAD BAGLA Vs. COMMISSIONER OF INCOME TAX	January 20, 1967
RAMJI LAL Vs. BALWANT SINGH AND ORS.	February 23, 1967
RAMU AND OTHERS Vs. STATE	July 3, 1967
RANBIR SINGH Vs. STATE	May 5, 1967
RAVI DUTT SINGH Vs. R.N. GUPTA, ADVOCATE	September 11, 1967
S.K. GUPTA AND ANR. Vs. STATE OF U.P.	May 16, 1967
SALEEM BEG Vs. SIDDIQ MIRZA	January 5, 1967
SALES TAX OFFICER KANPUR Vs. OFFICIAL LIQUIDATOR	September 15, 1967
SALIK RAM AND ANR. Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION AND ORS.	May 18, 1967
SANT RAM Vs. DASHRATH AND OTHERS	November 8, 1967
SANT RAM BHATIA Vs. STATE	August 4, 1967
SARDAR BHAGAT SINGH PAHAL Vs. COMMISSIONER OF INCOME TAX	April 12, 1967
SARDAR SINGH Vs. STATE AND ORS.	August 29, 1967
SARJOO AND ANOTHER Vs. SAHODRA & OTHERS	April 7, 1967
SARNAM SINGH Vs. STATE	April 13, 1967
SATYA NARAIN PRASAD Vs. INCOME TAX OFFICER	January 16, 1967
SATYA NARAIN SINGH AND OTHERS Vs. RAGHUBIR SINGH AND OTHERS	May 5, 1967
SATYESH DUTT MISRA Vs. MUNNOO DEVI KAHAR	August 21, 1967
SHADI RAM GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX	May 9, 1967
SHANKAR LAL, SON OF HAR CHAND, R/O VILLAGE CHARORA MUSTAFABAD, PARGANA BARAN, DISTT. BULANDSHAHR Vs. DIR. OF CONSOLIDATION, MEERUT AND OTHERS	August 1, 1967
SHARMA K B Vs. TRANSPORT COMMISSIONER UTTAR PRADESH	August 16, 1967
Shashi Kant Rai Vs. Regional Transport Authority, Allahabad Region, Allahabad and others	March 31, 1967
SHATROHAN SINGH Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION, RAE BARELI	April 1, 1967
SHEO NATH PRASAD SHARMA PT Vs. COMMISSIONER OF INCOME TAX	February 24, 1967
SHEO NATH SINGH Vs. STATE	November 16, 1967
SHEO RAM SINGH, S/O LALU SINGH, R/O VILL. GEONDI, Vs. STATE OF U.P. AND OTHERS	September 27, 1967
SHER MOHAMMAD AND OTHERS Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW CAMP AT GOLA AND ANOTHER	August 24, 1967
SHERVANI CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX U P	March 6, 1967
SHERVANI CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	July 6, 1967
SHESHNATH Vs. REGIONAL TRANSPORT AUTHORITY GORAKHPUR	August 16, 1967
SHIAMA SHANKER SHARMA Vs. THE RENT CONTROL AND EVICTION OFFICER AND ANR.	February 6, 1967
SHIV CHARAN DAS SHARMA Vs. REGIONAL TRANSPORT AUTHORITY	November 29, 1967
SHIV NARAIN CHAUDHRI Vs. STATE	December 18, 1967
SHIV NATH MINOR UNDER GUARDIAN SAHU GIRDHAR LAL Vs. RAM BHAROSEY LAL	May 16, 1967
SHIV RAM Vs. THE STATE	May 5, 1967
SHIV SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL	December 22, 1967
SHIVA CHARAN ALIAS LALA AND ANR. Vs. THE JOINT DIRECTOR OF CONSOLIDATION AND ORS.	February 20, 1967
SHIVA NARAYAN AND OTHERS Vs. THE ASSISTANT DIRECTOR OF CONSOLIDATION, U.P. MEERUT AND OTHERS	November 15, 1967
SHREE RAM MAHADEO PRASAD FLOUR MILLS, KANPUR Vs. INDUSTRIAL TRIBUNAL (III) AT ALLAHABAD AND OTHERS	April 11, 1967
SHYAM LAL Vs. STATE	August 23, 1967
SHYAMA CHARAN Vs. COMMISSIONER ROHELKHAND DIVISION BAREILLY	November 15, 1967
SITA AND ORS Vs. STATE OF U P	August 2, 1967
SITA RAM Vs. STATE	March 23, 1967
SITA RAM AND ANR. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	January 19, 1967
SITA RAM AND SONS Vs. NAGAR MAHAPALIKA, VARANASI THROUGH ITS ADMINISTRATOR AND ANOTHER	September 22, 1967
SITA RAM JAISWAL Vs. THE DISTRICT MAGISTRATE, ALLAHABAD AND ANOTHER	October 5, 1967
SMT. MUNNI DEVI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.	July 18, 1967
SMT. RAM KATORI Vs. SMT. PRAKASHWATI	October 4, 1967
SMT. RAM PIYARI Vs. RAJ KUMAR	October 23, 1967
SMT. SAVITRI DEVI Vs. JT. DIRECTOR CONSOLIDATION AND ORS.	April 13, 1967
SMT. UMRAI Vs. STATE OF U.P. AND ORS.	February 10, 1967
SOHAN LAL AND ANR. Vs. STATE AND ANR.	May 3, 1967
SONEY LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 13, 1967
SPECIAL APPEAL NO 11 OF 1967 CONNECTED WITH S A NOS 7 8 AND 12 OF 1967 Vs. JAGDISH NARAIN PANDEY	November 9, 1967
SRI CHANRAPAL Vs. SRI P. PRAKASH BHATNAGAR AND OTHERS	November 13, 1967
SRI KRISHNA LAL Vs. SMT. USHA DEVI	September 21, 1967
SRI PAL Vs. SWAMI NATH	May 16, 1967
SRI RAM SINGH Vs. PATTI	March 14, 1967
SRIMATI GOPITA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW IN CAMP AT SITAPUR AND OTHERS	April 27, 1967
STATE Vs. RADHEY LAL	March 8, 1967
STATE Vs. AMRIT LAL AND OTHERS	September 19, 1967
STATE Vs. KALI CHARAN	March 23, 1967
STATE Vs. BANSHIDHAR	July 26, 1967
STATE OF U P Vs. JAGNOO	August 2, 1967
STATE OF U P Vs. RAM SANEHI	July 26, 1967
STATE OF U P Vs. LAL BAHADUR	April 3, 1967
STATE OF U P Vs. MOTI LAL	February 24, 1967
STATE OF U P Vs. NANHEY	November 9, 1967
STATE OF U P Vs. RAM SEVAK	November 8, 1967
STATE OF U P Vs. CHANDRAPAL SINGH	December 4, 1967
STATE OF U. P. Vs. K.K. MODI AND ANOTHER	May 1, 1967
STATE OF U.P. Vs. KAILASH	July 4, 1967
STATE OF U.P. Vs. RAMJI LAL AND OTHERS	December 14, 1967
STATE OF UTTAR PRADESH Vs. RAM BAHADUR AND ORS.	May 11, 1967
STATE OF UTTAR PRADESH Vs. SAFDARI BEGUM	March 21, 1967
SUBHWANTI Vs. STATE	April 19, 1967
SUDAMA PRASAD AND ORS. Vs. THE STATE OF UTTAR PRADESH AND ORS.	July 27, 1967
SUKHBASI AND ANOTHER Vs. RAM CHARAN AND OTHERS	September 16, 1967
SUKHDEO Vs. STATE	March 8, 1967
SUNDAR LAL Vs. STATE	May 10, 1967
SURENDRA SINGH Vs. STATE	December 7, 1967
SUSHIL CHANDER ANAND Vs. STATE OF U P	May 19, 1967
SYED LIAQUET HUSSAIN Vs. REGIONAL TRANSPORT AUTHORITY LUCKNOW	March 21, 1967
SYED NIYAZ AHMAD Vs. STATE OF U P	April 12, 1967
SYED SIMTEY HASAN Vs. JOINT DIRECTOR, CONSOLIDATION, U.P. CAMP AT BAREILLY AND OTHERS	July 27, 1967
TAHIR Vs. STATE	December 5, 1967
TANDON SUGAR WORKS SHAHJAHANPUR Vs. UTTAR PRADESH FINANCIAL CORPORATION KANPUR	October 27, 1967
TEEKA RAM Vs. LAKHI RAM AND OTHERS	July 17, 1967
TEJ BAHADUR SINGH AND ANR. Vs. THE BOARD OF REVENUE AND ORS.	January 19, 1967
TEK CHAND Vs. DY. DIRECTOR OF CONSOLIDATION U.P. LUCKNOW CAMP AT KANPUR AND OTHERS	November 21, 1967
TEK CHAND GUPTA Vs. R K KARANJIA	November 24, 1967
THAKUR KAMTA SINGH AND ORS. Vs. PT. GANESH PRASAD DUBE AND ORS.	March 14, 1967
THAKURJI ENGINEERING WORKS P LIMITED Vs. COMMISSIONER OF INCOME TAX	January 19, 1967
THE KESAR SUGAR WORKS LTD. AND ANR. Vs. STATE OF UTTAR PRADESH, THROUGH THE COLLECTOR AND ORS.	January 27, 1967
TILAK RAM Vs. STATE OF U.P.	July 27, 1967
TILAKDHARI SINGH Vs. DURGA PRASAD SINGH AND ORS.	April 15, 1967
TONDEY S/O KHUSHAL, R/O VILLAGE MANCHITPUR, P.O. H Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW, IN C	August 21, 1967
TRIBENI SINGH Vs. RADHA RAMAN AGARWAL	August 3, 1967
TRILOK SINGH Vs. STATE	August 30, 1967
U P ELECTRIC SUPPLY CO LTD Vs. H V BOWEN	January 31, 1967
U P GOVT Vs. RAMA KANT SHUKLA	February 20, 1967
U P VANASPATI AGENCY Vs. COMMISSIONER OF INCOME TAX	March 1, 1967
U. P. VANASPATI AGENCY Vs. COMMISSIONER OF INCOME TAX.	January 3, 1967
U.P. ELECTRIC SUPPLY CO. LTD. Vs. MOHD. GAUSE AND ANOTHER	September 14, 1967
UDAI PRATAP SINGH AND OTHERS Vs. BAIJU KEWAT AND OTHERS	March 8, 1967
ULFAT Vs. STATE	October 6, 1967
UNITED BANK OF INDIA LTD Vs. RAM CHANDRA KAPOOR	July 28, 1967
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. CITY MAGISTRATE	March 16, 1967
VED PRAKASH AND ANR. Vs. STATE OF U.P. AND ORS.	April 27, 1967
VIDYA DATTA DYUNDI Vs. JAGMANDAR DAS	November 21, 1967
VIJAI SHANKAR RAI Vs. VISHWA NATH RAI AND ORS.	July 25, 1967
VIRENDRA SINGH Vs. THE STATE	March 23, 1967
VISHWAMITRA AND ANR. Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.	April 27, 1967
VISHWANATH Vs. COMMISSIONER OF INCOME TAX	January 24, 1967
VISHWANATH TRIPATHI AND ANOTHER Vs. THE STATE OF UTTAR PRADESH AND OTHERS	January 27, 1967
VIVEKANAND NAND KISHORE Vs. STATE	August 26, 1967
YASHODA NANDAN Vs. OFFICIAL RECEIVER CIVIL COURT KANPUR	November 9, 1967
YUNUS Vs. STATE	November 21, 1967
ZAFAR AND OTHERS Vs. STATE OF U.P.	December 19, 1967
ZAHEER AND OTHERS Vs. STATE	November 17, 1967
ZAHID ALI KHAN AND OTHERS Vs. SAKTEY AND OTHERS	March 17, 1967
ZIAULLAH AND ANR. Vs. STATE	November 20, 1967
ZILA PARISHAD Vs. RAMJI LAL GAUTAM AND ORS.	May 3, 1967
ZILA PARISHAD ALLAHABAD, THROUGH ITS ADHYAKSH, SARJU PD. PANDEY Vs. COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD AND OTHERS	April 20, 1967
ZILA PARISHAD, ALLAHABAD, THROUGH ITS ADHYAKSH, SARJU PD. PANDEY Vs. THE COMMISSIONER, ALLAHABAD DIVISION AND ORS.	April 13, 1967

Year 1967 of HIGH COURT OF ALLAHABAD

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