REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL AZIZ Vs. A RAJ CHHABRA	August 29, 1966
ABDUL LATIF NOMANI Vs. COMMISSIONER GORAKHPUR	May 12, 1966
ABDUL MAJID Vs. SENIOR SUPERINTENDENT	February 1, 1966
AGARWALA PUBLISHING HOUSE Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	April 19, 1966
ALADAD KHAN S/O DALMIR Vs. G.M. MURTAZA, DISTT. DY. DIRECTOR OF CONSOLIDATION RAE BARELI AND OTHERS	May 17, 1966
ALLAHABAD WOOLLEN MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	September 9, 1966
AMAL CHANDRA DUTTA Vs. D.K. AGARWAL, MUNSIF	September 21, 1966
AMAR CHAND KAPOOR, ADVOCATE Vs. ROSHAN LAL AND ANR.	December 1, 1966
AMBA PRASAD Vs. JASWANT SUGAR MILLS LTD	October 5, 1966
AMBA PRASAD AND ORS. Vs. JASWANT SUGAR MILLS LTD. AND ANR.	May 10, 1966
ANAND PRAKASH Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES	July 21, 1966
ANNAPURNA Vs. MUNSHI	September 13, 1966
ASHWANI PRASAD AND OTHERS Vs. KAMLA AND ANOTHER	September 14, 1966
ASST DISTRICT PANCHAYAT OFFICER Vs. JAI NARAIN PRADHAN	March 18, 1966
AUTAR SINGH Vs. BHAWAN SINGH AND ANR.	October 13, 1966
B B JAISWAL, SUPERINTENDENT, C EX , CHANDAUSI Vs. SAFDAR ALI	September 14, 1966
B P BAJORIA Vs. STATE	August 18, 1966
B R SHARMA Vs. NANAK CHAND SHADI RAM	October 8, 1966
B. D. Naithani Vs. State of U. P	March 16, 1966
B.R. SHARMA Vs. NANAK CHAND SHADI RAM	August 10, 1966
BABU LAL KEDIA Vs. INCOME TAX OFFICER DIST IIIIII KANPUR	May 10, 1966
BABU RAM TRIPATHI Vs. SUB-DIVISIONAL OFFICER AND ORS	March 17, 1966
BADRI PRASAD Vs. SMT. RAM DULARI DEVI AND ORS.	September 23, 1966
BADRI PRASAD Vs. STATE	September 15, 1966
BADRI PRASAD GUPTA Vs. KRIPA SHANKER TEWARI	October 12, 1966
BADRI PRASAD GUPTA Vs. KRIPA SHANKER TEWARI	December 10, 1966
BAGLA M L Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	January 19, 1966
BAL KRISHNA DASS GUPTA Vs. STATE OF UTTAR PRADESH AND ANR	October 26, 1966
BALBHADRA AND ANOTHER Vs. ASSTT. DIRECTOR OF CONSOLIDATION, U.P. IN CAMP AT RAE BARELI AND OTHERS	October 25, 1966
BALDEO (IN JAIL) Vs. STATE	March 30, 1966
BALDEO AND ANR. Vs. GHARAM AND ORS.	November 8, 1966
BALKARAN AND OTHERS Vs. UDAIRAJ VERMA AND OTHERS	October 25, 1966
BALLEY SINGH Vs. STATE OF UTTAR PRADESH	April 26, 1966
BALMIKI SINGH Vs. MATHURA PRASAD	December 21, 1966
BALWANT RAJ Vs. UNION OF INDIA	January 12, 1966
BANDHA AND ANR. Vs. STATE	October 3, 1966
BANSHIDHAR Vs. DY. DIRECTOR OF CONSOLIDATION LAKHIMPURKHERI AND O	August 4, 1966
BECHANRAM SINGH AND OTHERS Vs. RAJARAM AND OTHERS	May 11, 1966
BEHARI LAL (DIED) AND AFTER HIM BABU RAM AND OTHERS Vs. STATE OF U.P. AND OTHERS	November 10, 1966
BELA SINGH AND OTHERS Vs. DY DIRECTOR OF CONSOLIDATION, U.P. AND OTHERS	August 22, 1966
BHAGWAN DAS Vs. STATE	August 17, 1966
BHAGWAN DIN Vs. STATE	August 3, 1966
BHAGWAN DIN Vs. STATE	March 8, 1966
BHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY	November 4, 1966
BHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.	April 11, 1966
BHARAT OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	October 3, 1966
BHARAT OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX U P	March 10, 1966
BHARGAVA K P Vs. COMMISSIONER OF INCOME TAX	September 15, 1966
BHIKHARIPUR CO-OPERATIVE SOCIETY LTD Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES LTD	October 12, 1966
BHOLA RAM AND ANOTHER Vs. STATE	July 13, 1966
BISHAL Vs. RAM SAROOP AND ORS	December 1, 1966
BISHAL CHAND JAIN Vs. CHATTUR SEN	September 20, 1966
BISHAN DAYAL Vs. LAKSHMI NARAIN	December 8, 1966
BISHAN DAYAL Vs. LAKSHMI NARAIN AND ORS.	August 12, 1966
BISHWANATH SINGH Vs. MOHAMMAD HUSSAIN	August 8, 1966
CENTRAL RAILWAY WORKSHOP Vs. VISWANATH	January 18, 1966
CHAJJU LAL Vs. RAM PAL SINGH DR	January 17, 1966
CHANDRA MOHAN SECOND TEMPORARY CIVIL AND Vs. STATE OF UTTAR PRADESH	February 21, 1966
CHANDRIKA Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. HEADQUARTERS LUCKNOW AND OTHERS	November 4, 1966
CHHEDI LAL GUPTA Vs. SHAKURAN BIBI	January 19, 1966
CHHOTE LAL Vs. STATE	October 13, 1966
CHHOTEY LAL Vs. STATE	February 28, 1966
Chitranjan Prasad Varma and others Vs. The Additional Commissioner Varanasi Division and others	January 10, 1966
CHOKHEY Vs. STATE	August 4, 1966
CHOKHEY Vs. STATE	April 8, 1966
CHUNNOO KHAN Vs. STATE	November 2, 1966
COMMISSIONER Vs. BANARAS CHEMICALS	December 5, 1966
COMMISSIONER OF INCOME TAX Vs. RAM RAKSHPAL ASHOK KUMAR	November 9, 1966
COMMISSIONER OF INCOME TAX Vs. NAWAB OF RAMPUR	February 23, 1966
COMMISSIONER OF INCOME TAX U P Vs. RAM RAKSHPAL ASHOK KUMAR	September 11, 1966
DAYA RAM SINGH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS.	July 27, 1966
DEEP CHAND Vs. STATE	August 24, 1966
DES RAJ Vs. STATE	October 13, 1966
DEVI DAS MADHO PRASAD Vs. COMMISSIONER OF INCOME TAX	August 23, 1966
DHAKKAN LAL Vs. SHIVKANT	November 22, 1966
DHARAM CHAND KEDAR NATH Vs. COMMISSIONER OF INCOME TAX	October 12, 1966
DHARAM CHAND KEDAR NATH Vs. COMMISSIONER OF INCOME TAX U P	December 10, 1966
Dharti Narayan Vs. Parsidh Narayan and another, ; Dina Nath, Auction Purchaser	January 10, 1966
DILAWAR SINGH Vs. STATE	November 16, 1966
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY Vs. HUKUM CHAND JAIN	March 23, 1966
DR. B.N. SARIN Vs. STATE OF U.P. AND ORS.	November 23, 1966
DR. G.P. GUPTA Vs. DIRECTOR, MUSLIM UNIVERSITY INSTITUTE OF OPHTHALMOLOGY AND ORS.	October 18, 1966
DUKH CHOR AND ANR. Vs. SMT. RAM RATTI AND ORS.	October 10, 1966
DURGA DUTT CHUNNI LAL Vs. COMMISSIONER OF INCOME TAX	November 15, 1966
DURGA SINGH Vs. STATE OF UTTAR PRADESH AND ORS.	September 12, 1966
DWADESH SHRENI P C AND COMPANY LIMITED Vs. INCOME TAX OFFICER	April 27, 1966
DWARIKA PRASAD BHATNAGAR Vs. DAMODAR SWARUP OFFICIAL RECEIVER	January 4, 1966
DWARIKA PRASAD BHATNAGAR Vs. DAMODAR SWARUP, OFFICIAL RECEIVER AND ANR.	April 1, 1966
EXECUTIVE OFFICER MUNICIPAL BOARD Vs. GANESH CHAND	July 15, 1966
FIRM PREM CHAND RAVINDRA SINGH Vs. ASSTT COLLR OF C EX , FATEHGARH	July 20, 1966
FIRM RUPRAM KAILASH NATH Vs. CO-OPERATIVE UNION AND ANR.	September 1, 1966
FIRM RUPRAM KAILASH NATH Vs. CO OPERATIVE UNION	January 9, 1966
GAJADHAR SAHU Vs. BOARD OF REVENUE AND ORS	September 20, 1966
GAMMON INDIA LTD. Vs. HAKAM SINGH	December 1, 1966
GANDHI FAIZ E AM DEGREE COLLEGE Vs. UNIVERSITY OF AGRA	February 11, 1966
GANESH PRASAD Vs. COMMISSIONER OF INCOME TAX	September 23, 1966
GARBHA SHAH Vs. STATE	March 24, 1966
GAURA PARVATI Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW AND OTHER	November 21, 1966
GAURI SHANKER Vs. STATE	July 28, 1966
GAURI SHANKER PANDEY Vs. CHANDARI GIRJA PRASAD SINGH	August 7, 1966
GAURI SHANKER PANDEY AND ANR. Vs. CHANDARI GIRJA PRASAD SINGH	July 8, 1966
GENERAL MANAGER NORTH EASTERN RAILWAY Vs. PARAS NATH TEWARI	July 14, 1966
GHANI AND ANR Vs. STATE	July 6, 1966
GULAB DEI Vs. CHIEF INSPECTOR OF STAMPS	December 14, 1966
GURU PRASAD PANDEY Vs. STATE AND ORS.	November 30, 1966
HAJI ABDUL AZIZ KHAN Vs. ABDUL AZIZ KHAN AND ANR	October 27, 1966
HAJI MOHD SHAFI Vs. UNION OFINDIA	August 8, 1966
HALIMAN Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW AND OTHER	April 21, 1966
HANUMAN PERSHAD GUPTA Vs. HIRA LAL	April 1, 1966
HANUMAN PERSHAD GUPTA Vs. HIRA LAL	January 4, 1966
HANUMAN SINGH Vs. STATE	November 7, 1966
Harbans Singh Sethi Vs. Rent Control and Eviction Officer Nainital and others, Opp Parties	January 17, 1966
HARGYAN Vs. BANWARI LAL	October 14, 1966
HARI RAM MITTAL Vs. ZILA PARISHAD	September 12, 1966
HARI SARAN SINGH Vs. PATANGAL	July 28, 1966
HAZARI LAL ROOP CHAND Vs. COMMISSIONER OF INCOME TAX	October 10, 1966
HEMLATA AGARWAL Vs. COMMISSIONER OF INCOME TAX	October 14, 1966
HEMRAJ AND OTHERS Vs. CHANDRA BHAN AND OTHERS	August 18, 1966
HIRA Vs. CHETU	December 8, 1966
HIRA Vs. CHETU AND ORS.	August 12, 1966
HIRA LAL Vs. STATE	August 26, 1966
HIRALAL JAGANNATH PRASAD Vs. COMMISSIONER OF INCOME TAX	November 1, 1966
HIRALAL JAGANNATH PRASAD Vs. COMMISSIONER OF INCOME TAX U P	January 11, 1966
HORAM Vs. ABDUL MAJID	August 18, 1966
HOSHIAREY Vs. STATE OF ORS	January 6, 1966
INCOME TAX OFFICER Vs. SHAMBHOO DAYAL OM PRAKASH AND CO FEROZABAD	September 30, 1966
INDIAN HERBS RESEARCH AND SUPPLY CO Vs. COMMISSIONER OF SALES TAX	February 23, 1966
INDUSTRIAL GASES LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW	June 12, 1966
INDUSTRIAL GASES LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW	December 6, 1966
INTER ASIAN FOOTWEAR CORPORATION Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX	November 18, 1966
ISHWARI KHETAN SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 9, 1966
ISHWARI KHETAN SUGAR MILLS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX U P	September 8, 1966
J K COTTON SPG AND WVG MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 28, 1966
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 16, 1966
J K IRON AND STEEL CO LTD Vs. COMMISSIONER OF INCOME TAX U P	June 4, 1966
J K IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 6, 1966
J K JUTE MILLS CO LTD Vs. SALES TAX OFFICER SECTOR II KANPUR	June 10, 1966
J K JUTE MILLS CO LTD Vs. SALES TAX OFFICER SECTOR II KANPUR	October 6, 1966
J K WOOLLEN MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 11, 1966
J K WOOLLEN MANUFACTURERS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX U P	November 10, 1966
JAGAT BAHADUR SAXENA Vs. STATE	December 6, 1966
JAGDAMBA PRASAD MISRA Vs. RAFIUDDIN AND ORS.	September 20, 1966
JAGDISH Vs. STATE	August 19, 1966
JAGDISH PRASAD Vs. STATE	September 9, 1966
JAGDISH PRASAD Vs. STATE OF U P	May 20, 1966
JAGGOO Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS	December 20, 1966
JAI NARAIN Vs. AYODHYA PRASAD AND OTHERS	July 19, 1966
JAWAHIR LAL HIRA LAL COMMISSION AGENTS Vs. COLLR OF C EX , ALLAHABAD	January 18, 1966
JIA LAL Vs. STATE OF U P	July 27, 1966
JIWAN LAL VIRMANI Vs. COMMISSIONER OF WEALTH TAX	December 23, 1966
JODHA Vs. AJODHYA PRASAD	October 14, 1966
JODHAN Vs. BOARD OF REVENUE AND ORS.	September 30, 1966
JODHAN Vs. BOARD OF REVENUE	March 9, 1966
Jokhan Vs. Ram Deo and others	April 15, 1966
JUGUL KISHORE Vs. DISTT. MAGISTRATE, JALAUN AT ORAI	December 5, 1966
K P BHARGAVA Vs. COMMISSIONER OF INCOME TAX U P	September 15, 1966
KALI DIN Vs. DY. DIRECTOR OF CONSOLIDATION IN CAMP AT RAE BARELI AND 4 OTHERS	July 21, 1966
KAMLA DAL MILLS Vs. STATE OF U P	February 24, 1966
KANHAI Vs. STATE	November 1, 1966
KANHAIYA LAL GUPTA Vs. AJEET KUMAR DEY	October 5, 1966
KASHI PRASAD SAKSENA Vs. STATE OF UTTAR PRADESH	June 9, 1966
KHUDI RAM LAHA Vs. COMMISSIONER OF INCOME TAX	October 31, 1966
KISHAN LAL JAT AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 26, 1966
KRISHNA DEVI Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. IN CAMP AT BARABANKI AND OTHERS	July 22, 1966
KRISHNA NAND GUPTA Vs. STATE OF U P	March 1, 1966
Kuber Singh and another Vs. Digvijai Singh and others	March 16, 1966
Kundan Singh Vs. Suraj Prakash and others	January 5, 1966
KUNJ BEHARI AND ANR. Vs. SRIPAL SINGH	November 16, 1966
LAKHAN LAL Vs. STATE OF UTTAR PRADESH	July 27, 1966
LAKSHMI NARAIN AGARWALA Vs. STATE TRANSPORT AUTHORITY	November 11, 1966
LAKSHMI RATAN COTTON MILLS CO LTD Vs. ALUMINIUM CORPORATION OF INDIA LTD	May 19, 1966
LAL BIHARI RAM KANDU AND OTHERS Vs. THE BOARD OF REVENUE, U.P. AND OTHERS	November 30, 1966
LAL SINGH AND ANR Vs. STATE	July 21, 1966
Lalit Porwal Vs. Narain Das Gujrati and others	January 6, 1966
LALTA PRASAD Vs. STATE	December 20, 1966
LAXMI RATAN COTTON MILLS Vs. COMMISSIONER OF INCOME TAX	August 26, 1966
LAXMI TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX	April 7, 1966
LAXMI TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX U P	July 4, 1966
M K BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 16, 1966
M L BAGLA Vs. COMMISSIONER OF INCOME TAX U P	January 19, 1966
M N BHATIA Vs. STATE OF U P	January 4, 1966
M R SHERVANI AND ORS Vs. STATE	October 28, 1966
M/s. Lakshmi Ratan Cotton Mills Co Vs. Addl. Commr. Allahabad Division, Allahabad and another	January 5, 1966
M/s. Punjab Lime and Lime-stone Co., Dehradun Vs. Cantonment Board, Dehradun and another	February 28, 1966
MADHUIRI DAS NARAIN DAS Vs. COMMISSIONER OF INCOME TAX U P	March 10, 1966
MADHURI DAS NARAIN DAS Vs. COMMISSIONER OF INCOME TAX	October 3, 1966
MAHANT SURYANAND GIRI Vs. GIRDHARI LAL	December 2, 1966
MAHARAJ KUMAR SOMENDRA CHANDRA NANDY Vs. STATE OF U.P.	March 22, 1966
MAHARAJ PRASHAD JAIN Vs. COMMISSIONER OF INCOME TAX	January 18, 1966
MAHARAJ SINGH Vs. BALJIT SINGH	September 21, 1966
MAHARAJA VIBHUTI NARAIN SINGH H H Vs. STATE OF UTTAR PRADESH	October 10, 1966
MAHARAO RAJA KAMLAKER SINGH Vs. COMMISSIONER OF INCOME TAX	November 18, 1966
MAHESH PRASAD Vs. COMMISSIONER OF INCOME TAX	November 29, 1966
MAHESHWARI DEVI JUTE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 3, 1966
MAHESHWARI DEVI JUTE MILLS LTD Vs. COMMISSIONER OF INCOME TAX U P	March 11, 1966
MALKHAN SINGH Vs. STATE	January 19, 1966
MANGAL SEN LAL MAN Vs. UNION OF INDIA	May 4, 1966
MANGAT Vs. STATE	January 31, 1966
MANGHA RAM Vs. NOOR UDDIN	November 8, 1966
MANI SHANKER Vs. STATE	August 8, 1966
MASHKURUL HASAN Vs. UNION OFINDIA	May 9, 1966
MASHKURUL HASAN Vs. UNION OF INDIA (UOI) AND ANR.	September 5, 1966
MATA PRASAD & OTHERS Vs. BOARD OF REVENUE, U.P., LUCKNOW & OTHERS	September 23, 1966
MATA PRASAD AND ORS. Vs. BOARD OF REVENUE AND ORS.	November 3, 1966
MAYA DEVI Vs. INDER NARAIN RAIZADAY	February 22, 1966
MEWA Vs. BALDEO	December 8, 1966
MEWA AND ORS. Vs. BALDEO	August 12, 1966
MEWA RAM AND ORS. Vs. STATE	August 16, 1966
MITHOO LAL TEK CHAND Vs. COMMISSIONER OF INCOME TAX	August 25, 1966
MOHAMMAD ASLAM KHAN Vs. STATE OF UTTAR PRADESH AND ORS.	October 3, 1966
MOHAMMAD BAFATI Vs. STATE THROUGH P.W.D.	November 8, 1966
MOHAMMAD JAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION & OTHERS	September 23, 1966
MOHD NAFIS AND ANR Vs. BAIJ NATH MEHROTRA AND ANR	February 23, 1966
Mohd. Bashir Vs. Azizul Qadar	January 10, 1966
MOLVI MOHAMMAD USMAN Vs. STATE	October 3, 1966
MOLVI MOHAMMAD USMAN Vs. STATE	October 30, 1966
MOLVI MOHAMMAD USMAN Vs. STATE	March 10, 1966
MOOL CHAND Vs. VISHALA DEVI	July 11, 1966
MOOL CHAND Vs. SMT. VISHALA DEVI	November 7, 1966
MOSIM ALI Vs. GANGA PRASAD	February 23, 1966
MOTI Vs. STATE	May 17, 1966
MOTI RAM Vs. KHVALI RAM	April 27, 1966
MST. RAMPATI Vs. MST. DHUPPA AND ORS.	November 2, 1966
MULLA SINGH Vs. STATE	March 2, 1966
MULLA SINGH Vs. STATE	February 3, 1966
MUNICIPAL BOARD Vs. DHIAN SINGH	April 18, 1966
MUNSHI Vs. STATE	October 11, 1966
MUNSHI Vs. STATE	November 10, 1966
NABI HUSAIN Vs. STATE	July 29, 1966
NAND KISHORE SITA RAM Vs. COMMISSIONER OF INCOME TAX	November 11, 1966
NIHAL CHAND KISHORI LAL Vs. COMMISSIONER OF INCOME-TAX	November 30, 1966
NIHALUDDIN Vs. TEJ PRATAP SINGH	January 17, 1966
NIRANJAN LAL Vs. SMT. GAYATRI DEVI	September 28, 1966
OM PRAKASH AGARWAL Vs. INCOME TAX OFFICER	September 21, 1966
OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH	November 7, 1966
ONKAR DUTT SHARMA DR Vs. COMMISSIONER OF INCOME TAX	September 30, 1966
ONKAR NATH Vs. COMMISSIONER OF INCOME TAX	October 6, 1966
ONKAR NATH Vs. COMMISSIONER OF INCOME TAX LUCKNOW	June 10, 1966
P C DWADESH SHRENI AND CO LTD Vs. INCOME TAX OFFICER A WARD ALIGARH	April 27, 1966
PARKASH CHANDRA DUBEY Vs. THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE. NEW DELHI AND ORS.	November 1, 1966
PARMATMA PRASAD Vs. SAMPATTI	August 19, 1966
PARYAG AND ORS. Vs. STATE	August 25, 1966
PATTAN DIN Vs. SARDAR KARAM SINGH	November 15, 1966
PHOOL SINGH S/O GENDA SINGH, R/O VILLAGE MULDASPUR, ALIAS MAJRA, P.O. BAHADRABAD, PARGANA AND TAHSIL ROORKEE, DISTRICT SAHARANPUR Vs. BUDDHU S/O BARU AND OTHERS	November 10, 1966
PLASTIC PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 8, 1966
PLASTIC PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX U P	August 4, 1966
PLASTIC PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	September 21, 1966
Plastic Products Ltd. Kanpur Vs. Commissioner of Income-tax, Uttar Pradesh, Lucknow	April 8, 1966
PRAKASH CHAND JAIN Vs. STATE	May 19, 1966
PREM CHAND Vs. SRI O P TRIVEDI, H J S DISTRICT JUDGE, ELECTION TRIBUNAL MUNICIPAL BOARD AND ORS	September 5, 1966
PT CHOTEYLAL Vs. SUNDER KUNWER	August 12, 1966
PURSHOTTAM DAS BANARSI DAS Vs. UNION OFINDIA	December 16, 1966
PUTTAULU Vs. STATE	January 5, 1966
R S MATHUR Vs. H S MATHUR	April 21, 1966
RADHA SOAMI SATSANGH SABHA Vs. PAWAN ELECTRIC REFRIGERATING CO	March 30, 1966
RADHE LAL Vs. THE STATE	July 15, 1966
RADHEY LAL Vs. STATE	March 18, 1966
RADHEY SHYAM Vs. BENI RAM MOOL CHAND	February 8, 1966
RADHEY SHYAM GUPTA Vs. STATE	October 18, 1966
RADHEY SHYAM SHARMA Vs. M. ASHAN THE ASSISTANT LABOUR COMMISSIONER AND ORS.	April 28, 1966
RAGHUBAR DAYAL RAM KISHAN Vs. COMMISSIONER OF INCOME TAX U P	August 22, 1966
RAGHUBIR SAHAI SRIVASTAVA Vs. STATE	September 16, 1966
RAGHUNATH SWAROOP MATHUR Vs. HAR SWAROOP MATHUR	April 21, 1966
RAGHUNATH SWARUP MATHUR Vs. RAGHURAJ BAHADUR MATHUR	February 25, 1966
RAGHUNATH SWARUP MATHUR Vs. HAR SWARUP MATHUR	April 24, 1966
RAGHURAJ SINGH Vs. NORTHERN RAILWAY	August 23, 1966
RAJA RAM Vs. STATE OF UTTAR PRADESH	April 27, 1966
RAJA RAM KUMAR Vs. CHAUBE RUDRA DATT	April 14, 1966
RAJA SHATRUNJI Vs. MOHAMED AZMAT AZIM KHAN	February 21, 1966
RAJINDRA KISHORE SAHI Vs. DURGA SAHI	May 13, 1966
RAM ADHAR AND OTHERS Vs. STATE	January 5, 1966
RAM BILAS, SON OF GANGA PRASAD, RESIDENT OF VILLAGE TIKWAPUR, PARGANA, TAHSIL AND DISTRICT SITAPUR Vs. CHURAEE AND OTHERS.	December 25, 1966
RAM DASS Vs. BOARD OF REVENUE	June 10, 1966
RAM DASS Vs. BOARD OF REVENUE AND ORS.	October 6, 1966
RAM DATT PANDEY Vs. STATE OF U.P.	August 16, 1966
RAM DIN Vs. STATE	September 12, 1966
RAM GOVIND SINGH Vs. RAM NATH SINGH AND ANR	May 10, 1966
RAM KHELAWAN BHAGWATI Vs. SUNDER NANKA	September 27, 1966
RAM KISHAN BALDEO PRASAD Vs. COMMISSIONER OF INCOME TAX	November 7, 1966
Ram Kumar Bhargava, Decree-holder Vs. Chaubey Rudra Datt, Judgment-debtor	April 14, 1966
RAM KUMAR RAJENDRA SWAROOP Vs. COMMISSIONER OF SALES TAX	January 4, 1966
RAM LAL Vs. STATE OF U P	February 7, 1966
RAM LUXMAN SUGAR MILLS Vs. COMMISSIONER OF INCOME-TAX	May 18, 1966
RAM NARAIN HAR CHARAN LAL Vs. COMMISSIONER OF SATES TAX UTTAR PRADESH	November 16, 1966
RAM NARAIN SINGH Vs. BANARAS HINDU UNIVERSITY	February 8, 1966
RAM NARAIN SINGH Vs. BANARAS HINDU UNIVERSITY AND ORS.	August 2, 1966
RAM NATH Vs. SALIG RAM SHARMA	July 29, 1966
RAM PRAKASH AGNIHOTRI Vs. UNION OFINDIA	April 14, 1966
RAM PRATAP AND ORS. Vs. STATE	October 3, 1966
RAM RAJ Vs. STATE	August 1, 1966
RAM RAJ Vs. STATE	January 8, 1966
RAM SAHNEY Vs. COMMISSIONER OF SALES TAX	October 7, 1966
RAM SAMUJH Vs. STATE	October 12, 1966
RAM SAMUJH Vs. STATE	December 10, 1966
RAM SANEHI Vs. STATE	July 4, 1966
RAM SARUP Vs. COMMISSIONER OF INCOME TAX	December 23, 1966
RAM SHANKER, SON OF TULSI RAM, RESIDENT OF KASBA N Vs. STATE OF UTTAR PRADESH AND OTHERS	July 18, 1966
RAM SINGH Vs. STATE	April 28, 1966
RAMA DEVI Vs. RADHEY SHYAM AND ANR	August 24, 1966
RAMCHANDRA AND SONS PRIVATE LIMITED Vs. STATE	April 8, 1966
RAMCHANDRA AND SONS PRIVATE LTD Vs. STATE	August 4, 1966
RAMDEO Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW	August 12, 1966
RAMESH CHANDRA Vs. STATE	January 31, 1966
RAMESHWAR GIR Vs. STATE	November 24, 1966
RAMESHWAR LAL GAUR AND ORS Vs. JAGDISH PRASAD	February 28, 1966
RAMGARH FARMS AND INDUSTRIES LIMITED Vs. THE BOARD OF REVENUE AND ORS.	January 17, 1966
Rampali Devi and others, Legal Representatives of Manna Lal (deceased) Vs. Smt. Chando Bibi and another	February 3, 1966
RAMPATIA Vs. SANGRAM, ETC.	June 6, 1966
RANI RATNESH KUMARI Vs. COMMISSIONER OF INCOME TAX U P	August 4, 1966
RANI RATNESH KUMARI Vs. COMMISSIONER OF INCOME TAX	April 8, 1966
REMAL DAS Vs. DAYA SHANKER	March 18, 1966
Ronal Lloyed Powell and others Vs. Administrator General	January 5, 1966
ROOPCHAND Vs. STATE	February 1, 1966
ROSE LOCK FACTORY Vs. LABOUR COURT	December 14, 1966
ROSHAN LAL Vs. STATE	November 16, 1966
S BHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY	February 9, 1966
S. BHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.	September 2, 1966
SAHAKARI GANNA SAMITI LTD Vs. MAHENDRA PRATAP RAO	January 18, 1966
SALES TAX COMMISSIONER U P Vs. RAM KUMAR AGARWAL	June 9, 1966
SALES TAX COMMISSIONER U P Vs. RAM KUMAR AGARWAL	September 6, 1966
SAMHAROO Vs. STATE OF UP AND ORS	November 7, 1966
SARJU AND OTHERS Vs. BOARD OF REVENUE AND ORS.	March 17, 1966
SARLA DEVI Vs. HUKUM SINGH AND OTHERS	October 4, 1966
SATYA NARAIN Vs. NANKI DEVI	March 10, 1966
SATYA NARAIN BAGLA Vs. COMMISSIONER OF INCOME TAX	November 8, 1966
SAUDAN SINGH Vs. GOSWAMI RASIKANAND	November 17, 1966
SEVA SINGH Vs. S. SOHAN SINGH AND ORS.	October 13, 1966
SHAILESH KUMAR Vs. STATE	November 8, 1966
SHAILESH KUMAR Vs. STATE,	January 22, 1966
SHAMEEM AHMED Vs. MOHAN LAL	March 31, 1966
SHANKER Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW IN CAM	August 17, 1966
SHANKER LAL Vs. NARENDRA BAHADUR TANDON	February 17, 1966
SHANKER LAL Vs. SHANKER LAL	May 4, 1966
SHANTI SARAN Vs. RAMPUR INDUSTRIES AND ANR	August 2, 1966
SHARDA SARAN SRIVASTAVA CINEMA EMPLOYEES UNION Vs. STATE OF UTTAR PRADESH	August 24, 1966
SHEO BARAN SINGH Vs. MOHAN LAL DRIVER	March 2, 1966
SHEO MUNI Vs. BARMESHWAR PANDEY	May 24, 1966
SHEO PRASAD Vs. STATE THROUGH VISHWANATH	August 24, 1966
SHEO RAJ SINGH S/O MATHURA SINGH, R/O VILL. GAUSGANJ, PARGANA AND TAHSIL SANDILA, DISTT. HARDOI Vs. DY. DIRECTOR OF CONSOLIDATION, LUCKNOW IN CAMP AT HARDOI AND OTHERS	October 7, 1966
SHEO RAM S/O LOCHAN Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW AND OTHERS	November 9, 1966
SHEORAJ SINGH Vs. STATE	July 19, 1966
SHESH NARAIN DIKSHIT Vs. SAVITRI	September 5, 1966
SHESH NARAIN DIKSHIT Vs. SMT. SAVITRI	May 9, 1966
SHITAL CHANDRA DATTA Vs. BABU RAM JODAUN	March 2, 1966
SHITAL CHANDRA DATTA Vs. BABU RAM JODAUN	February 3, 1966
SHIV DAYAL ALIAS DIN DAYAL Vs. STATE OF RAJASTHAN AND ORS.	September 15, 1966
SHIV NARAIN Vs. INCOME-TAX OFFICER	September 22, 1966
SHIV PRASAD GUPTA AGARWALA Vs. S M SABIR ZAIDI	July 12, 1966
SHOM PRAKASH GUPTA Vs. S. DEPUTY SHANKAR AND ORS.	September 1, 1966
SHYAM LAL Vs. STATE OF UTTAR PRADESH	March 23, 1966
SHYAM SUNDER NARAIN BAKSHI Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	October 10, 1966
SIR SHADI LAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME TAX U P	March 30, 1966
SITA RAM AND ANR. Vs. DIRECTOR OF CONSOLIDATION AGRA DIVISION AND ORS.	December 7, 1966
SMT. BISHUN SHRI Vs. SMT. SURAJ MUKHI AND OTHERS	February 23, 1966
SMT. BRAHMANI DEVI AND ANR. Vs. STATE OF UTTAR PRADESH THROUGH COLLECTOR	October 8, 1966
SMT. DHANA KUER Vs. KASHI NATH CHAUBEY AND ORS.	December 7, 1966
SMT. GULAB DEI Vs. CHIEF INSPECTOR OF STAMPS	February 14, 1966
SMT. KAUSHILYA Vs. STATE	August 4, 1966
SMT. LAL KUMARI DEV AND ORS. Vs. ADDL. COMMISSIONER VARANASI DIVISION AND ORS.	January 10, 1966
SOBHAG MAL LODHA Vs. COMMISSIONER OF INCOME TAX	May 17, 1966
SOBHAGMAL LODHA Vs. COMMISSIONER OF INCOME TAX	May 19, 1966
SOBHNATH Vs. RAJ KISHORE	May 18, 1966
SREE SITARAM SUGAR COMPANY LTD Vs. LABOUR COURT	August 2, 1966
SRI KASHI PRASAD SAKSENA Vs. STATE OF UTTAR PRADESH	September 6, 1966
SRI KRISHNA GUPTA Vs. RAM BABU	January 8, 1966
SRI KRISHNA GUPTA AND ANR. Vs. SHRI RAM BABU AND ORS.	August 1, 1966
SRIPAL AND ANOTHER Vs. DY. DIR. OF CONSOLIDATION, U.P. LUCKNOW AND OTHERS	December 22, 1966
STATE Vs. RAJESHWARI PRASAD	March 4, 1966
STATE Vs. RAGHUBIR SAHAI KAITHWAR	August 11, 1966
STATE Vs. RAGHUBIR SAHAI KAITHWAR	November 8, 1966
STATE Vs. BABOO SINGH AND ANR.	October 6, 1966
STATE Vs. ZAMIR AHMAD, TOBACCO DEALER	September 5, 1966
STATE Vs. INDERMANI	August 11, 1966
STATE OF U P Vs. NEEL KANTH	November 3, 1966
STATE OF U P Vs. DULI CHAND KASHI PRASAD	November 5, 1966
STATE OF U P Vs. CH LAIQ SINGH	November 2, 1966
STATE OF U P Vs. LAXMI NARAIN	August 7, 1966
STATE OF U P Vs. LAXMI NARAIN	July 8, 1966
STATE OF U P Vs. DULI CHAND KASHI PRASAD	May 11, 1966
STATE OF U P Vs. NEEL KANTH	March 11, 1966
STATE OF U P Vs. BABU MIAN	March 16, 1966
STATE OF U P Vs. LAIQ SINGH	February 11, 1966
State of U. P Vs. S. C. Sen Gupta	February 2, 1966
STATE OF UP Vs. RAM KRISHAN AND ORS.	September 8, 1966
STATE OF UTTAR PRADESH Vs. DAYA SHANKER	February 17, 1966
STATE OF UTTAR PRADESH Vs. NAURATAN SINGH	August 18, 1966
STATE OF UTTAR PRADESH Vs. K K MODI	September 4, 1966
SUBHASH MISIR Vs. THAGAI MISIR	April 13, 1966
SULTAN Vs. STATE	March 1, 1966
SUMER ALIAS BANSHI Vs. DIRECTOR OF CONSOLIDATION, AGRA (COMMISSIONER, AGRA DIVISION, AGRA) AND OTHERS	October 5, 1966
SUMITA DEVI Vs. DAYA SHANKAR MEHROTRA	January 18, 1966
SUNDER PALA Vs. SHAMBHU SINGH AND OTHERS	October 12, 1966
SURAJ BUX SINGH Vs. BADRI PRASAD	March 23, 1966
SURAJPAL SINGH Vs. STATE OF UTTAR PRADESH	January 20, 1966
SURJIT SINGH SHER GILL Vs. DIVISIONAL SUPDT NORTHERN RLY	July 7, 1966
SWAMI NATH SINGH Vs. STATE OF UTTAR PRADESH	October 10, 1966
SWAMI VISHWAKSENACHARYA ALIAS BRIJ BAHADUR ATMAJ SWAMI SUDARSHANCHARYA ALIAS RAGHUNANDAN DASS Vs. BOARD OF REVENUE, U.P. AND OTHERS	October 7, 1966
SYED ASHFAQ HASAN AND ORS. Vs. WAQF ALAL NAFS AND ALALAULAD AND ALAL AYAL THROUGH MST. ZAHIDA KHATOON W/O. KHWAJA BASIT HUSAIN GAILANI AND ORS.	October 8, 1966
SYED HASAN Vs. MUNSIF HAVALI AND ORS.	November 15, 1966
SYED HYDER ABBAS RAZA Vs. STATE OF U P	April 22, 1966
SYED SHAMSHAD HUSAIN AND ANOTHER Vs. STATE OF U.P. AND OTHERS	July 21, 1966
TARZAN HOSIERY PRIVATE LIMITED Vs. INCOME TAX OFFICER	September 22, 1966
THAKUR DAS Vs. STATE	July 26, 1966
THE ANTARIM ZILA PARISHAD Vs. SRI AMI CHAND	August 31, 1966
THE JUNIOR HIGH SCHOOL CHANDRA BHUSHAN GANJ, DISTT Vs. THE BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	February 1, 1966
THE STATE OF UTTAR PRADESH Vs. RAM SARAN	November 8, 1966
The Union of India, Ministry of Commerce and Industry, Government of India Vs. Seth Shanti Sarup and others	February 7, 1966
TOWN AREA COMMITTEE Vs. N L CHURAMAN	September 2, 1966
TULSIPUR SUGAR CO LTD Vs. STATE OF U P	September 21, 1966
U P CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	February 22, 1966
UMA SHANKAR HARI NANDAN AHIR Vs. STATE	September 24, 1966
UNION OF INDIA Vs. GHASI RAM LAXMI NARAIN	November 5, 1966
UNION OF INDIA Vs. PIARA SINGH	March 30, 1966
UNION OF INDIA (UOI) Vs. PARSHOTTAM DAS	September 9, 1966
UNION OF INDIA (UOI) Vs. GHASI RAM LAXMI NARAIN	May 11, 1966
UNION OF INDIA (UOI) Vs. RUP KISHORE AND ANR.	October 14, 1966
UPPER INDIA SUGAR MILLS Vs. COMMISSIONER OF SALES TAX	February 22, 1966
UPPER INDIA SUGAR MILLS Vs. COMMISSIONER OF SALES TAX U P	June 22, 1966
UTTAM CHAND Vs. KANAK MALA AND ANR	November 16, 1966
UTTAR PRADESH ELECTRIC SUPPLY COMPANY LTD Vs. ASSISTANT LABOUR COMMISSIONER GORAKHPUR REGION	February 11, 1966
VARUN GUPTA Vs. HARI RAJ SWARUP AND ORS.	September 28, 1966
VIDHYDHAR DUBE Vs. HAR CHARAN	January 22, 1966
VIDYA NIWAS MISRA Vs. UNIVERSITY OF GORAKHPUR	October 18, 1966
VIJENDRA PRATAP NARAIN SINGH AND ORS Vs. STATE OF UTTAR PRADESH AND ORS	September 6, 1966
VISHWA MITRA SHARMA Vs. SURESH CHAND AND ORS.	October 5, 1966
WALI Vs. BADAL KHAN	February 17, 1966
WORKMEN OF THE WESTERN INDIA MATCH CO., LTD., BAREILLY Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH AND OTHERS	April 14, 1966
ZIAUL HAQ Vs. STATE AND ORS.	December 11, 1966

Year 1966 of HIGH COURT OF ALLAHABAD

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