REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A L BOSE Vs. SYED NAYYAR ABBAS	August 31, 1965
A M MAZDOOR BIRI COMPANY KAIPERGANJ Vs. INDUSTRIAL TRIBUNAL III ALLAHABAD	November 29, 1965
Abdul Aziz Vs. State of U. P. and another	November 10, 1965
ABDUL GHAFFAR AND ANOTHER Vs. STATE	November 18, 1965
ABDUL HAI AND OTHERS Vs. MOHD. NOOR AND ANOTHER	August 6, 1965
ABDUL LATIF AND ANOTHER Vs. ABDUL HAKIM KHAN	February 17, 1965
ABDUL QAYYUM Vs. DY. DIR. OF CONSOLIDATION, U.P. LUCKNOW, CAMP AT AZAMGARH & OTHERS	December 14, 1965
ABDUL RAUF Vs. SHAMSHULHAQ	November 5, 1965
ABJDUL SALAM Vs. MOHAMMAD ISMAIL (DIED AND AFTER HIM MOHD. YASIN) AND OTHERS	March 10, 1965
ABU BAKAR Vs. DISTRICT HANDLOOM WEAVERS CO OPERATIVE SOCIETY	February 11, 1965
ACHOO KHAN Vs. ASSISTANT CUSTODIAN MANAGING OFFICER, FATEHGARH AND OTHERS	March 12, 1965
ADIT PRASAD Vs. SHEO MANGAL	December 17, 1965
AFZALUNNISA W/O SHAH TAQI HAIDER R/O TAKIA SHAIF, QASBA AND PARGANA KAKORI, TAHSIL AND DISTRICT LUCKNOW Vs. DWARIKA S/O TIKA AHEER R/O BHAWANI KHERA HAMLET OF VILLAGE KAKORI, PARGANA KAKORI, TAHSIL AND DISTRICT LUCKNOW AND OTHERS	August 23, 1965
AHMAD HUSSAIN Vs. TASADDUQ HUSAIN	February 19, 1965
AJODHI Vs. DEPUTY DIRECTOR CONSOLIDATION ETAWAH AND OTHERS	April 1, 1965
ALLAHABAD GLASS WORKS (P) LTD. Vs. THE COLLECTOR AND ORS.	May 18, 1965
ALLAHABAD MILLING CO PRIVATE LTD Vs. SALES TAX OFFICER II ALLAHABAD	September 3, 1965
ALLAHABAD MILLING COMPANY PRIVATE LTD Vs. SALES TAX OFFICER II ALLAHABAD	August 31, 1965
Amar Nath and others Vs. Dharam Chand and others	December 13, 1965
AMAR NATH AND OTHERS Vs. DHARAM CHAND AND OTHERS	December 18, 1965
AMIR CHAND Vs. SALES TAX OFFICER	October 7, 1965
Anand Kumar and others Vs. State of U. P., through its Secy. Local Self Government, Lucknow and others, Opp. Parties	October 21, 1965
ANIS AHMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS	March 22, 1965
ANTARIM ZILA PARISHAD Vs. BHARAT COLD STORAGE PRIVATE LTD	February 18, 1965
Asa Ram Vs. Ravi Prakash	November 30, 1965
AUTO SALES Vs. SHUSHILA SINHA	January 12, 1965
B N SARIN Vs. STATE OF U P	November 23, 1965
B R SONS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 30, 1965
B.K. BARON Vs. MRS. ANNIE BARON	July 30, 1965
BABU Vs. STATE	February 11, 1965
BABU Vs. BOHRE RAM RATAN	January 15, 1965
BABU AND ORS. Vs. BOHRE RAM RATAN AND ORS.	January 12, 1965
BABU RAM Vs. SUGHAR SINGH	March 16, 1965
BABU RAM Vs. BHAGWAN DIN	February 18, 1965
BABU SINGH SENGAR Vs. STATE OF UTTAR PRADESH	March 3, 1965
BABULAL Vs. STATE	February 17, 1965
BADAL AND ANOTHER Vs. KHADIM HUSSAIN AND OTHERS	August 9, 1965
BADLOO AND OTHERS Vs. STATE	April 15, 1965
BADRI PRASAD Vs. SMT. BARKO AND ORS.	November 12, 1965
BAIRAGI RAM Vs. STATE OF U P	February 15, 1965
BALADIN RAM KALWAR Vs. INCOME TAX OFFICER	August 31, 1965
BANJARI LAL Vs. SARDAR KRIPAL SINGH	September 27, 1965
BANKEY LAL Vs. THE MUNICIPAL BOARD, ALIGARH	August 4, 1965
BANKEY LAL Vs. KISHAN LAL	November 4, 1965
BANKEY SINGH Vs. DHARAM DEO SINGH AND AFTER HIM RAM SABAD SINGH AND ANOTHER	February 22, 1965
BANKEY SINGH Vs. RAM SABAD SINGH	January 22, 1965
BAQRIDI Vs. INDRA VIR SINGH	December 21, 1965
BASANT LAL AND SONS Vs. SURYA KANT POORAN MAL	August 11, 1965
BASTI SAHKARI GANNA SAMITI LTD Vs. SURAJ NATH UPADHYAY	August 23, 1965
BECHAI KOERI Vs. SHEO MURAT KOERI AND OTHERS	January 5, 1965
BECHAN Vs. STATE OF UTTAR PRADESH	July 21, 1965
Behari Lal Vs. Smt. Chandrawati	September 10, 1965
BEHARI LAL BALDEO PRASAD Vs. COMMISSIONER	March 16, 1965
BELA SINGH DAULAT SINGH Vs. COMMISSIONER OF INCOME TAX	December 21, 1965
BHAGWAT PRASAD Vs. STATE OF U.P. AND OTHERS	September 6, 1965
BHAGWAT SARAN Vs. STATE	August 30, 1965
BHIM SEN Vs. SAVITRI DEVI	April 12, 1965
BHIMSEN Vs. STATE	May 21, 1965
Bhojai Vs. Salim Ullah and others	October 22, 1965
BHOLA RAI Vs. SUPERINTENDENT DISTRICT JAIL GHAZIPUR	November 30, 1965
BHULLAN Vs. BABU RAM	March 9, 1965
BINDA Vs. INDRABALI AND OTHERS	August 13, 1965
BINOD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 28, 1965
BISHAMBHAR DAYAL Vs. TALIBALI	February 10, 1965
BISHASHWAR PRASAD Vs. STATE OF U P	January 9, 1965
BRAHM DUTT SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA	December 24, 1965
BRIJ BEHARI PRASAD Vs. COMMISSIONER OF INCOME TAX	August 2, 1965
BRITISH INDIAN CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 22, 1965
BUDDHA PITAI Vs. SUB-DIVISIONAL OFFICER MALIHABAD	October 19, 1965
Bux Singh Vs. Joint Director of Consolidation, U. P., Lucknow, and others	July 20, 1965
C P VEDRA Vs. STATE	July 7, 1965
CHANDRA SEN SHARMA Vs. SUPERINTENDING ENGINEER	January 5, 1965
CHHANGU AHEER Vs. DUKHI AHEER	March 3, 1965
CHHATRAPAL Vs. RAM SAKHI AND OTHERS	March 25, 1965
CHHOTEY LAL Vs. GAON SAMAJ AND ANOTHER	August 4, 1965
CHHUTTA SON OF BHAWANI AND OTHERS Vs. PYARE SON OF LEELA AND OTHERS	January 4, 1965
CHIEF INSPECTOR OF STAMPS Vs. VISHNU PRATAP SUGAR WORKS	November 2, 1965
CHIRANJI LAL Vs. COMMISSIONER OF INCOME TAX	January 21, 1965
CHOTKAUNU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	September 29, 1965
COMMISSIONER OF INCOME TAX Vs. NEEKELAL JAINARAIN	September 21, 1965
COMMISSIONER OF INCOME TAX Vs. SHYAMO BIBI SMT	March 25, 1965
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI COMPANY LIMITED	July 28, 1965
COMMISSIONER OF INCOME TAX Vs. PURUSHOTTAM DAS RAIS	August 11, 1965
COMMISSIONER OF INCOME TAX Vs. ROOPNARAIN RAMCHANDRA A FIRM	August 3, 1965
COMMISSIONER OF INCOME TAX U P Vs. AMRIT BANASPATI CO LTD	March 28, 1965
COMMISSIONER OF SALES TAX Vs. UPPER DOAB SUGAR MILLS LTD	August 26, 1965
COMMISSIONER OF SALES TAX Vs. JIWAN DAS	December 3, 1965
DABAL SINGH NEGI Vs. STATE TRANSPORT APPELLATE TRIBUNAL	September 15, 1965
DAL CHAND Vs. DISTRICT JUDGE AND ORS.	February 17, 1965
DARSHAN Vs. SHEORATAN AND OTHERS	August 3, 1965
DAU DAYAL Vs. STATE OF UTTAR PRADESH	April 27, 1965
DEBI PRASAD Vs. CHHOTEY LAL	October 21, 1965
DEEP CHAND JAIN Vs. BOARD OF REVENUE	September 24, 1965
DELHI IRON AND STEEL CO LTD Vs. STATE OF U P	February 19, 1965
DELHI IRON SYNDICATE (PRIVATE) LTD. AJMERI GATE Vs. SIDHA NATH AND ANOTHER	January 19, 1965
DEOTA DIN AND OTHERS Vs. DEPUTY DIRECTOR CONSOLIDATION, U.P. LUCKNOW, CAMP ALLAHABAD AND OTHERS	January 11, 1965
DHARAM NARAIN Vs. LALMAN SHUKLA AND OTHERS	July 7, 1965
DHIR SINGH Vs. SMT. KAILASHI AND OTHERS	February 25, 1965
DINA AND OTHERS Vs. STATE	October 14, 1965
DINA NATH Vs. THE RENT CONTROL AND EVICTION OFFICER, JAUNPUR AND ANOTHER	August 9, 1965
DINA NATH RAI Vs. THE STATE OF UTTAR PRADESH AND	November 18, 1965
Dist. Co-operative Federation Ltd., Meerut and another Vs. Registrar, Co-operative Societies. U. P., Lucknow and others	September 7, 1965
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY Vs. NAND LAL DUBEY	July 23, 1965
DIWAN SUGAR AND GENERAL MILLS PRIVATE LTD Vs. STATE OF UTTAR PRADESH	May 14, 1965
DOONGAR SINGH Vs. STATE	July 5, 1965
DUDH NATH Vs. SAT NARAIN RAM	November 30, 1965
DWARKA NATH Vs. COMMISSIONER OF WEALTH TAX	November 18, 1965
EKKA TONGA MAZDOOR UNION Vs. ALIGARH MUNICIPAL BOARD	December 7, 1965
ELECTRIC INSPECTOR TO GOVT OF U P Vs. R J SINGH	August 24, 1965
FIRM DORI LAL CHHOTEY LAL Vs. JAGANNATH RAMESHWAR PRASAD AND ORS	December 8, 1965
FIRM RAM SARAN DHONDHA RAM THROUGH BALADIN Vs. IST ADDL. MUNSIF AZAMGARH AND OTHERS	July 21, 1965
G P GUPTA Vs. DIRECTOR MUSLIM UNIVERSITY INSTITUTE OF OPHTHALMOLOGY	October 18, 1965
G.N. MITTAL Vs. STATE AND OTHERS	January 21, 1965
GAINDI BAI Vs. COMMISSIONER OF INCOME TAX	May 17, 1965
GAJADHAR PRASAD MISRA Vs. VICE CHANCELLOR OF THE UNIVERSITY OF ALLAHABAD	December 21, 1965
GAJANAND SUTWALA Vs. COMMISSIONER OF WEALTH TAX	November 16, 1965
GAJRAJ AND OTHERS Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS	September 7, 1965
GANESH DUTT BAJPAI Vs. STATE OF U P	July 19, 1965
GANESHI LAL BANSI DHAR Vs. COMMISSIONER OF INCOME TAX	March 31, 1965
GANGADHAR BABU LAL Vs. COMMISSIONER OF INCOME TAX	December 7, 1965
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX	October 22, 1965
GENDA LAL AND OTHERS Vs. DY. DIR. OF CONSOLIDATION CAMP AT MATHURA AND OTHERS	November 11, 1965
GENERAL MANAGER KANPUR ELECTRICITY SUPPLY ADMINISTRATION Vs. R P NIGAM	April 2, 1965
GHAZI Vs. STATE	June 5, 1965
GIRWAR LAL SHRI CHAND Vs. COMMISSIONER OF INCOME TAX	August 2, 1965
GOPAL DAS AND CO Vs. REGIONAL LABOUR COMMISSIONER GOVERNMENT OF	July 20, 1965
GOPAL SAHAI Vs. STATE	September 8, 1965
Gulam Nizam Khan Vs. Kabir Hasan and others	February 15, 1965
GUPTA BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 25, 1965
Gur Bux Rai Vs. Nagar Mahapalika Lucknow and others	September 2, 1965
GYAN CHAND BHATIA Vs. RENT CONTROL AND EVICTION OFFICER	May 21, 1965
H A SARKIES Vs. DISTRICT MAGISTRATE	September 20, 1965
HABIB AHMAD Vs. STATE	October 29, 1965
HABIBUR RAHMAN KHAN Vs. POORAN	December 6, 1965
Hadi Hasan Vs. Union of India and others	July 21, 1965
HAJI RAHMAT ULLAH AND CO Vs. COMMISSIONER OF INCOME TAX	April 6, 1965
HANSRAJ CHAWALA Vs. DISTRICT MAGISTRATE	February 15, 1965
HAR PRASAD Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, MATHURA AND OTHERS	July 16, 1965
HARBIR SINGH Vs. ALI HASAN	February 10, 1965
Hardeo Vs. Mahadeo and another	October 7, 1965
HARIJAN CO-OPERATIVE HOUSING SOCIETY LTD Vs. R N SARKAR	December 24, 1965
HIRDAY NARAIN YOGENDRA PRAKASH Vs. INCOME-TAX OFFICER, A-WARD, BAREILLY	January 21, 1965
HUKAM GHAND Vs. STATE THROUGH SMT. THUMA	March 24, 1965
IK RAM MOHAMMAD ALIAS MOHAMMAD AKHTAR Vs. THE SUPERRINTENDENT, DISTRICT JAIL, ALIGARH, AND OTHERS	August 19, 1965
INDRAJ SINGH Vs. SAVITRI KUNWAR	February 18, 1965
ISHWAR SINGH BINDRA Vs. STATE OF U P	July 20, 1965
ISRARUL HAQ Vs. LALA RAM	October 1, 1965
J K IRON AND STEEL COMPANY LIMITED Vs. INCOME TAX OFFICER	November 26, 1965
J P SRIVASTAVA AND SONS RAMPUR PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX U P	November 30, 1965
JABBAR Vs. STATE	December 17, 1965
JAGANNATH BHATLA Vs. SALES TAX OFFICER	August 4, 1965
JAGDISH GANDHI Vs. LEGISLATIVE COUNCIL	October 12, 1965
JAGESHAR NAIK Vs. COLLECTOR OF JAUNPUR	December 9, 1965
JAGGAN Vs. HASANTU AND OTHERS	July 20, 1965
JAI NARAIN RAI Vs. DISTRICT MAGISTRATE	July 10, 1965
JAMUNA DAS Vs. GULAB	April 6, 1965
JAMUNA DASS BAJAJ Vs. COMMISSIONER OF SALES TAX	December 17, 1965
JANGPAL SHARMA Vs. WESTERN U P ELECTRIC POWER AND SUPPLY CO	July 21, 1965
JANKI PRASAD MISRA Vs. RANVIR SINGH RATHORE	August 9, 1965
JER AND CO Vs. COMMISSIONER OF INCOME TAX	August 13, 1965
JHALLU RAM Vs. THE STATE OF UTTAR PRADESH, THROUGH THE SECRETARY, FOOD AND CIVIL SUPPLIES, LUCKNOW AND ANOTHER	October 15, 1965
JOHRI LAL Vs. COMMISSIONER OF INCOME TAX	March 31, 1965
JOTI PRASAD SHARMA Vs. ADDITIONAL CIVIL JUDGE DEHRADUN	October 25, 1965
JUGGILAL KAMLAPAT JUTE MILLS CO LTD Vs. REGISTRAR OF COMPANIES	November 19, 1965
K L SAHGAL Vs. STATE OF U P	February 11, 1965
KAILASH CHAND Vs. STATE	February 8, 1965
Kailash Chandra and others Vs. Addl. Dist. Judge and others	December 1, 1965
KAMLA PANDEY AND OTHERS Vs. RAGHUBIR DUSADH AND OTHERS	May 20, 1965
KANHAI Vs. STATE	January 11, 1965
KANHAIYA LAL BHARGAVA Vs. OFFICIAL LIQUIDATOR	February 22, 1965
KANPUR INDUSTRIAL WORKS Vs. COMMISSIONER OF INCOME TAX	April 12, 1965
KANPUR KAPRA COMMITTEE Vs. COMMISSIONER OF SALES TAX	August 23, 1965
KARAMAT KHAN Vs. COMMISSIONER OF INCOME-TAX, U.P.	February 23, 1965
KASHI NATH AND ANOTHER Vs. THE STATE	February 2, 1965
KASHI NATH MISRA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD	December 3, 1965
KAUR AND OTHERS Vs. STATE OF U.P.	April 4, 1965
KEDAR NATH PANDEY Vs. STATE OF UTTAR PRADESH	September 17, 1965
KESHAV DATTA MISRA Vs. STATE	February 5, 1965
KESHAV PRASAD Vs. LABOUR COURT	November 16, 1965
KESHAV SINGH Vs. SPEAKER LEGISLATIVE ASSEMBLY	March 10, 1965
KHEM CHAND Vs. BALWANT	December 21, 1965
KHEM CHAND KESHRIMAL Vs. COMMISSIONER OF SALES TAX	September 16, 1965
KHEM KARAN Vs. STATE OF UTTAR PRADESH	August 29, 1965
KHIYA RAM Vs. PRABHA DEVI AND ANOTHER	January 7, 1965
KHURJAWALA BUCKLES MANUFACTURING CO Vs. COMMISSIONER OF SALES TAX U P	April 8, 1965
KISHORI LAL AGARWAL Vs. STATE OF UTTAR PRADESH	November 8, 1965
KR. SARJEET SINGH AND ANOTHER Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW AND OTHER	April 20, 1965
KR. SARJEET SINGH AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS	October 18, 1965
KRISHNA SHARMA AND ANOTHER Vs. RAM BHAROSEY AND OTHERS	July 21, 1965
L. SRICHAND LAL Vs. R.C. AND E.O., SAHARANPUR AND OTHERS	September 23, 1965
LACHMAN DAS Vs. HEERA LAL	November 11, 1965
Lakshman Prasad Vs. Ghasi Ram and others	February 24, 1965
LAKSHMIRATAN COTTON MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX U P	March 27, 1965
LAKSHMIRATAN COTTON MILLS CO LTD Vs. STATE OF UTTAR PRADESH	March 30, 1965
LAKSHMIRATAN COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 27, 1965
LAL BEHARI RAI Vs. STATE THROUGH M/S. GENERAL FINANCE	May 19, 1965
LALA GUR PRASAD Vs. LAXMI DEVI	January 12, 1965
LALA JAGESHWAR PRASAD Vs. SHYAM BEHARI LAL	May 20, 1965
LALLO AND ANOTHER Vs. JOINT DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS	April 23, 1965
LAXMI LAL Vs. THE STATE OF U.P. AND OTHERS	July 7, 1965
LOON KARAN SOHAN LAL Vs. FIRM JOHN AND CO	March 12, 1965
LUCKNOW OFFICIALS CO OPERATIVE HOUSING SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 24, 1965
M.L. SETHI, ADVOCATE Vs. R.P. IRAPUR, I.C.S. AND ANOTHER	January 13, 1965
M/s. Jain Transport and General Trading Co., Mathura Vs. District Judge, Agra and others	December 14, 1965
M/s. The New Victoria Mills Co. Ltd., Kanpur Vs. Rohini Kumar and others	February 11, 1965
MADAN SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS	March 10, 1965
MAHABIR Vs. SUBA LAL AND	May 5, 1965
MAHABIR PRASAD AND ANOTHER Vs. SMT. BHAGGOO AND OTHERS	March 30, 1965
MAHABIR SINGH Vs. ANANT RAM	July 13, 1965
MAHALAKSHMI SUGAR MILLS Vs. STATE OF U P	May 13, 1965
MAHALAKSHMI SUGAR MILLS Vs. STATE OF U.P. AND ANR.	July 13, 1965
MAHBIR GADARIA Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER	March 8, 1965
MAHBOOB HASAN Vs. RAM BHAROSEY LAL	August 23, 1965
MAHENDRA KUMAR JAIN Vs. FEDERAL CHEMICAL WORKS LTD	February 3, 1965
MAHENDRA SINGH Vs. ATTAR SINGH	November 26, 1965
MAHESHWARI DEVI JUTE MILLS Vs. STATE OF UTTAR PRADESH	July 20, 1965
MAKHANLAL RAM SWARUP Vs. COMMISSIONER OF INCOME TAX	July 8, 1965
MAKHANLAL RAM SWARUP Vs. COMMISSIONER OF INCOME TAX LUCKNOW	March 8, 1965
MAKKHAN LAL Vs. INDRA PRASAD	September 17, 1965
MAN SINGH Vs. STATE	August 4, 1965
MANGLI PRASAD Vs. THE ADDITIONAL COMMISSIONER, ALLSTHABAD DIVISION, ALLAHABAD AND OTHERS	August 19, 1965
MANNI SINGH Vs. STATE OF U.P. AND OTHERS	November 26, 1965
MANSA RAM AND SONS Vs. COMMISSIONER OF INCOME TAX	August 5, 1965
MAQBULAN Vs. STATE OF U.P.	July 9, 1965
MASI ULLAH Vs. STATE TRIBUNAL APPELLATE	October 21, 1965
MATA BADAL SINGH Vs. SAHKARI SANGH	December 14, 1965
MATADIN S/O. SUKHU CASTE KURMI, R/O. VILLAGE BIRPUR, PARGANA ARAIL, DIST. ALLAHABAD Vs. BOARD OF REVENUE U.P. ALLAHABAD AND OTHERS	October 20, 1965
MATHURA DATT Vs. TEG SINGH	November 12, 1965
MISRI LAL AND ANOTHER Vs. RAM GOPAL AND ANOTHER	September 3, 1965
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER	September 2, 1965
MODI SUGAR MILLS LTD Vs. COMMISSIONER OF SALES TAX	March 30, 1965
MOHAMMAD AMIR AHMAD KHAN Vs. NAGAR MAHAPALIKA	January 8, 1965
MOHAMMAD IBRAHIM Vs. STATE OF U P	September 21, 1965
MOHAMMAD NAQI KHAN AND OTHERS Vs. STATE OF UP AND ANOTHER	April 9, 1965
MOHAMMAD RAFIQ KHAN Vs. B M SINGH	October 29, 1965
MOHAMMAD YASHIN AND OTHERS Vs. PURAN CHAND AND ANOTHER	October 14, 1965
MOHAN LAL AND OTHERS Vs. STATE	July 29, 1965
MOHAN LAL KHATTRI Vs. RABINDRANATH MITRA ADVOCATE HIGH COURT ALLAHABAD AND ANOTHER	July 28, 1965
MOHD INTIZAR AHMAD Vs. STATE TRANSPORT AUTHORITY	April 21, 1965
MOHD ISHAQ Vs. STATE GOVT OF UTTAR PRADESH	November 8, 1965
MOOL CHAND AND OTHERS Vs. PHOOL SINGH	July 28, 1965
MOWASI AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	August 5, 1965
MST ASMA Vs. STATE	March 10, 1965
MST RABBA BIBI Vs. SUB-DIVISIONAL OFFICER	February 12, 1965
MST. KALSOOMAN Vs. MST. NOORI	March 3, 1965
MUKTESHWARI PRASAD AND ANOTHER Vs. RAM WALI AND OTHERS	August 30, 1965
MUNICIPAL BOARD Vs. ABDUL HABIB	August 25, 1965
MUNSHILAL BUDHSEN Vs. COLLECTOR OF CENTRAL EXCISE, ALLAHABAD	November 19, 1965
MUSARAF ALI BEG Vs. JAGDISH PRASAD AND ANR	November 5, 1965
NAGAR SWASTH ADHIKARI MUNICIPAL CORPORATION Vs. RAGHUNATH SINGH	February 5, 1965
NAND KISHORE Vs. STATE	March 24, 1965
Nand Kishore and others Vs. Mool Chandra and others	December 10, 1965
NANHEY AND ANOTHER Vs. STATE	August 30, 1965
NANKAU RAM Vs. RENT CONTROL AND EVICTION OFFICER, FAIZABAD AND OTHERS	August 6, 1965
Navin Chandra Vs. Yogendra Nath Bhargava	December 22, 1965
NEW INDIA ASSURANCE CO LTD Vs. JANAK DULARI	March 12, 1965
NEW VICTORIA MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX U P	March 20, 1965
New Victoria Mills Co. Ltd Vs. Mahesh Company	July 14, 1965
NEW VICTORIA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 20, 1965
NIDHPAL SHARMA Vs. UNION OFINDIA	December 21, 1965
NIHAL SINGH AND ORS. Vs. PRATAP SINGH	April 29, 1965
P.V. DEHADRAI Vs. NAVIN KUMAR NANDA	August 5, 1965
PANNA LAL Vs. R R SINHA	April 14, 1965
PANNA LAL KAKKER Vs. THE MUNICIPAL BOARD AGRA	September 6, 1965
PARAS RAM AND OTHERS Vs. ZILA PARISHAD, SITAPUR AND OTHERS	July 30, 1965
PARMA RAI Vs. DHARAM DEO SINGH	March 5, 1965
PAWANSUT BANGLE STORES Vs. ASSISTANT SALES TAX OFFICER	September 27, 1965
Phool Chand Vs. Smt. Jai Devi	February 18, 1965
PHOOL CHAND GAJANAND Vs. COMMISSIONER OF INCOME TAX	November 5, 1965
PIR KHAN Vs. DY. DIRECTOR CONSOLIDATION DISTT KANPUR AND OTHERS	May 3, 1965
PIRTHI Vs. STATE	September 27, 1965
Pooran Chand Vs. Sudarshan Kumar and others	December 3, 1965
PRABHAT BANK LTD Vs. BABU RAM	January 29, 1965
PRAHLAD RAI AND SONS Vs. UNION OFINDIA	December 2, 1965
PRATAP NARAIN Vs. COMMISSIONER OF INCOME TAX	November 4, 1965
Prem Chandra and another Vs. Dy. Director of Consolidation, Bara Banki, and others	December 22, 1965
PREM NARAIN AGARWAL Vs. INCOME TAX OFFICER	October 7, 1965
PURSHOTTAM LAL SAYAL Vs. PREM SHANKER	April 12, 1965
PUTTU SINGH AND OTHERS Vs. KIRAT SINGH AND OTHERS	April 26, 1965
R P KAPOOR Vs. PRATAP SINGH KAIRON	January 6, 1965
R. JOHRI, SALES TAX OFFICER II Vs. VISHESHWAR DAYAL MITTAL	April 22, 1965
RADHEY SHYAM SHARMA Vs. M ASHAN THE ASSISTANT LABOUR COMMISSIONER	April 28, 1965
RAGHUBAR DAYAL RAM KISHAN Vs. COMMISSIONER OF INCOME TAX	December 22, 1965
RAGHUBIR SINGH Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS	October 12, 1965
RAGHUBIR SINGH Vs. THE SUB DIVISIONAL OFFICER AND SETTLEMENT OFFICER (CONSOLIDATION), TAHSIL GHATAMPUR, DISTRICT KANPUR AND OTHERS	August 6, 1965
RAISA SULTANA BEGAM Vs. ABDUL QADIR	September 20, 1965
RAJ NARAIN SAXENA Vs. BHIM SEN	May 17, 1965
RAJA RAM Vs. STATE	October 14, 1965
RAJA SHATRANJAI Vs. AZMAT AZIM KHAN	January 15, 1965
RAM ABHILAKH Vs. RAM JAS	March 12, 1965
RAM ANJORE PANDEY Vs. SADANAND	December 8, 1965
RAM CHAND AND SONS Vs. COMMISSIONER OF INCOME TAX	March 23, 1965
RAM CHAND AND SONS SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 21, 1965
Ram Chandra Laddha and another Vs. Smt. Teja Bai and others	November 2, 1965
RAM CHANDRA PRASAD Vs. COMMISSIONER OF WEALTH TAX U P	November 18, 1965
RAM CHARAN Vs. SMT. BASANTI DEVI AND OTHERS	March 7, 1965
RAM CHARITTER Vs. TULSHI AND OTHERS	January 7, 1965
RAM DAYAL Vs. BHIM SEN	October 22, 1965
RAM DULAREY Vs. D D JAIN AND OTHERS	January 15, 1965
RAM JIAWAN KOERI Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS	September 30, 1965
RAM KISHAN BALDEO PRASAD Vs. COMMISSIONER OF INCOME TAX U P	July 11, 1965
Ram Kishore Vs. Ambika Prasad	September 7, 1965
RAM KISHUN SINGH AND OTHERS Vs. BENI MADHO SINGH SURJU SINGH AND OTHERS	August 3, 1965
RAM LAL Vs. STATE AND OTHERS	March 2, 1965
RAM NARAIN Vs. KANHAIYA LAL VISHWAKARMA AND ANOTHER	August 27, 1965
RAM NARESH Vs. STATE	September 15, 1965
RAM NARESH LALL RAM YASH LALL Vs. STATE OF UTTAR PRADESH	November 17, 1965
RAM NEWAZ Vs. R K BHARGAVA	July 20, 1965
RAM NEWAZ ALIAS BETA Vs. STATE OF UTTAR PRADESH AND OTHERS	February 19, 1965
RAM RAJ SINGH Vs. STATE OF UP AND OTHERS	February 18, 1965
RAMA KANT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 4, 1965
RAMESHWAR Vs. RAM ASREY	January 29, 1965
RAMPUR ENGINEERING COMPANY LTD Vs. CITY MAGISTRATE	December 22, 1965
RANJIT SINGH Vs. RAM RAJ SINGH AND RAM SURAT SINGH AND ANR.	May 21, 1965
RASHID HASAN ROOMI Vs. UNION OFINDIA	December 12, 1965
RASHID HASAN ROOMI Vs. UNION OF INDIA	December 15, 1965
RASHTRIYA CHINI MILL MAZDOOR UNION Vs. STATE OF UTTAR PRADESH	August 25, 1965
RATNA SUGAR MILL MAZDOOR UNION Vs. RATNA SUGAR MILLS COMPANY LTD	November 9, 1965
RAZA TEXTILES LTD Vs. KISHORI LAL SHARMA	November 12, 1965
RIKHI LAL Vs. STATE	March 12, 1965
RIYASAT ALI KHAN Vs. MIRZA WAHID BEG	January 1, 1965
Riyasat Ali Khan Vs. Mirza Wahid Beg and another	January 12, 1965
SAGUN Vs. STATE	August 6, 1965
SAHU VANASPATI TRADERS Vs. UNION OFINDIA	March 5, 1965
SALEK CHAND Vs. ABDUL RAZAQ	July 9, 1965
SALHA BIBI Vs. ISHARI	March 3, 1965
SALIKRAM SAHU AND OTHERS Vs. BINDESHWARI RAM RAUNIYAR	July 9, 1965
Sangam Lal Vs. Rent Control and Eviction Officer, Allahabad and others	October 1, 1965
SARDAR SURENDRA SINGH Vs. STATE OF UTTAR PRADESH	November 30, 1965
SETH LAKSHMI CHAND Vs. FIRM NATHMAL DULICHAND AND ANOTHER	August 31, 1965
SHABBIR FATIMA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD	February 11, 1965
SHAFIQUEL RAHMAN KHAN Vs. SUPERINTENDENT JAIL	December 14, 1965
SHAHADAT Vs. SUPERINTENDENT DISTRICT JAIL	December 15, 1965
SHANKER FLOUR RICE AND DAL MILLS Vs. LABOUR COURT	October 7, 1965
SHANTISWARUP Vs. STATE	November 4, 1965
SHAUKAT ALI Vs. BOARD OF REVENUE, U P AT ALLAHBAD AND OTHERS	August 2, 1965
SHEELA DEVI KUKRETI Vs. COMMISSIONER OF INCOME TAX	May 4, 1965
SHEO Vs. BRIJ MOHAN	July 8, 1965
SHEO MAHENDRA KUMAR SINGH Vs. THE STATE OF U.P. AND OTHERS	February 26, 1965
SHEO NATH Vs. JADUBIR AND OTHERS	May 18, 1965
SHEO NATH DASS Vs. BABU LAL, AMANATULLAH AND OTHERS	February 12, 1965
SHEO RAJ BAHADUR MATHUR Vs. AMBA PRASAD	February 12, 1965
SHIAM SUNDER LAL Vs. DURGA	January 15, 1965
SHITLA PRASAD Vs. SURAJ NARAIN LAL AND	October 11, 1965
SHIV NARAIN SARRAF Vs. COMMISSIONER OF INCOME TAX	November 16, 1965
SHIV PATI RAM AND ANOTHER Vs. STATE AND ANOTHER	January 21, 1965
SHIV PRASAD RAM SAHAI Vs. COMMISSIONER OF INCOME TAX	September 21, 1965
SHYAM LAL Vs. SANGAM LAL AND OTHERS	August 3, 1965
SHYAM LAL Vs. FIRM POONAM CHAND MANILAL	May 7, 1965
SHYAM LAL Vs. STATE	October 27, 1965
SHYAM SUNDER CHOWDHRY Vs. GIFT TAX OFFICER	December 13, 1965
SIA RAM AND OTHERS Vs. MATADIN	November 3, 1965
SIRAJUDDIN Vs. DHARMA AND OTHERS	May 12, 1965
SITA RAM Vs. JAGAN LAL	September 10, 1965
SMT. CHUNBADI AND OTHERS Vs. RAMESHWAR SINGH AND ANOTHER	March 8, 1965
Smt. Indra Vs. Raj Bali Tiwari and others	December 22, 1965
SMT. JAMUNA AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION CAMPAT ETAWAH AND OTHERS	July 27, 1965
Smt. Rabia Khatoon Vs. Mohd. Mukhtar Ahmad	November 23, 1965
SMT. SARJU KUNVVAR Vs. DEBI DAYAL ALIAS MUNAUWAR	April 26, 1965
SNEH LATA Vs. COMMISSIONER OF INCOME TAX	November 3, 1965
SOBHNATH Vs. SHRIDAT AND OTHERS	March 2, 1965
SRI NIWAS AND ANOTHER Vs. SARWAN AND OTHERS	January 8, 1965
SRI. RAM AND ANOTHER Vs. STATE	July 6, 1965
SRICHANDLAL BHIKARI DAS Vs. RENT CONTROL AND EVICTION OFFICER	September 23, 1965
SRIDHAR PRASAD NIGAM Vs. STATE OF UTTAR PRADESH	October 22, 1965
STATE Vs. PREM PRAKASH JAUHAR	April 26, 1965
STATE Vs. H L SAHGAL	January 19, 1965
STATE Vs. KULMANI SINGH	February 22, 1965
STATE Vs. DINA NATH	October 12, 1965
STATE OF U P Vs. MOHAMMAD YASIN	January 25, 1965
STATE OF U P Vs. JAGDISH PUTTOO LAL	May 3, 1965
STATE OF U P Vs. RAM NATH BANSAL	July 23, 1965
STATE OF U P Vs. WIDOW OF LATE L JANKI DAS	August 24, 1965
STATE OF U P Vs. PRABHAT KUMAR TRIVEDI	August 17, 1965
STATE OF U P Vs. RATAN CHAND	October 29, 1965
STATE OF U P Vs. MUIR MILLS CO LTD	September 24, 1965
STATE OF U P Vs. FAROOQ AHMAD	September 30, 1965
STATE OF U.P. Vs. PARSADI	September 13, 1965
STATE OF U.P. Vs. BANTA RAM	September 30, 1965
STATE OF U.P. Vs. PREM CHAND GUPTA	August 23, 1965
STATE OF U.P. Vs. LAL CHAND	September 30, 1965
STATE OF U.P. Vs. RAMJANI	August 31, 1965
STATE OF U.P. Vs. RAJA RAM	September 3, 1965
STATE OF U.P. AND ANOTHER Vs. PARASPATI GRAM SAMAJ OF VILLAGE SAMDA	March 16, 1965
STATE OF UTTAR PRADESH Vs. BALWANT SINGH BIRDHI	October 11, 1965
STATE OF UTTAR PRADESH Vs. FIRM DEO DUTT LAKHAN LAL	August 11, 1965
STATE OF UTTAR PRADESH Vs. CHHOTEY LAL	April 23, 1965
STATE OF UTTAR PRADESH Vs. RAJA RAM LAL	February 5, 1965
STATE OF UTTAR PRADESH Vs. DEBI PRASAD	March 8, 1965
STATE OF UTTAR PRADESH Vs. AMBARDEKAR	March 25, 1965
STERLING GENERAL INSURANCE CO LTD Vs. LALA BAHALI RAMPURI	September 15, 1965
SUDAMA AND OTHERS Vs. BOARD OF REVENUE, U P, AT ALLAHABAD AND OTHERS	July 15, 1965
SUDARSHAN LAL MEHTA Vs. STATE	December 9, 1965
SUGANA Vs. KUREY	March 25, 1965
Sugar Agents Ltd Vs. Firm Gordhan Dass Anant Ram and Co	January 13, 1965
SUKH NANDAN AND ANOTHER Vs. BOARD OF REVENUE, UP ALLAHABAD AND OTHERS	January 7, 1965
SUKHDEO Vs. JAGDISH NARAYAN SHUKLA AND OTHERS	March 25, 1965
SUKHNI Vs. SUKHBASI	May 19, 1965
SUNDARLAL HAVELIWALA Vs. BHAGWATI DEVI	September 7, 1965
SUNDER LAL Vs. STATE AND ANOTHER	February 23, 1965
SURAJ DIN Vs. RAM CHANDRA AND ANOTHER	April 14, 1965
SURAJ NARAIN LAL Vs. STATE OF U.P. AND OTHERS	August 19, 1965
SURAJ PD SRIVASTAVA Vs. DIVISIONAL SUPERINTENDENT NORTHERN RLY	October 20, 1965
SURAJ PRASAD AND ANOTHER Vs. SMT. BITTI KUNWAR AND ANOTHER	February 17, 1965
SURENDRA KUMAR MEHROTRA Vs. SECRETARY BOARD OF TECHNICAL EDUCATION	July 29, 1965
SURENDRA KUMAR MEHROTRA Vs. SECRETARY BOARD OF TECHNICAL EDUCATION	January 29, 1965
SYNTHETICS AND CHEMICALS LTD Vs. RAM ASREY LAL	November 22, 1965
TAJ PAL SINGH Vs. DESAI M C	October 13, 1965
TARIF ELAHI Vs. SMT. LAL DEI	September 15, 1965
TEJ KRISHNA RASTOGI Vs. STATE	April 20, 1965
TEK CHAND GUPTA Vs. R. K. KARANJIA AND OTHERS	June 21, 1965
THAKUR GOVIND DEOJI BIRAJMAN Vs. SUSALLI	January 11, 1965
THAKUR SANT BUX SINGH Vs. S.G. SINGH, DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS	January 12, 1965
THE GAON SAMAJ VILLAGE PILKHUA, TAHSIL SORAM, DISTRICT ALLAHABAD THROUGH PALTAN, PRADHAN AND CHAIRMAN LAND MANAGEMENT COMMITTEE Vs. H.L. BHARGAVA, DY. DIRECTOR (CONSOLIDATION), UP LUCKNOW AND ANOTHER	March 5, 1965
THE LAND MANAGEMENT COMMITTEE NAINU PATTI THROUGH THE PRADHAN GAON SAMAJ PERGANA AND DISTRICT MATHURA Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS	July 26, 1965
The Regional Food Controller Meerut and another Vs. Hazari Mal Radha Kishan	October 22, 1965
THE TOWN AREA COMMITTEE OF GOPIGANJ Vs. THE STATE THROUGH SRI KASHI NATH TEWARI	September 13, 1965
TIRKHA AND OTHERS Vs. STATE	October 20, 1965
Trilok Chand Vs. Surja	July 8, 1965
TUGUN RAM Vs. DOMINION OF INDIA	March 30, 1965
TULSI RAM Vs. THE DIRECTOR OF CONSOLIDATION MEERUT AND OTHERS	October 15, 1965
UDHAMAL Vs. SALES TAX OFFICER	August 8, 1965
UF, I.C.S. Vs. PRATAP SINGH KAIRON	January 8, 1965
UMA SHANKAR MEHROTRA Vs. KANODIA BROTHERS	February 18, 1965
Uma Shanker Singh Vs. Senior Personnel Officer and others	November 29, 1965
UMAR DARAZ AND OTHERS Vs. NIHAL SINGH AND ANOTHER	May 3, 1965
UMAR NOOR MOHAMMAD Vs. DAYAL SARAN DARBARI	September 28, 1965
UNION OF INDIA Vs. RUP KISHORE	October 14, 1965
UNION OF INDIA Vs. CANTONMENT BOARD	May 7, 1965
UNION OF INDIA (UOI) Vs. KHYBER ELECTRIC STORES	October 28, 1965
UTTAR PRADESH GOVERNMENT Vs. RAM MILAN	September 17, 1965
VIJAI PRATAP SINGH Vs. AJIT PRASAD	September 20, 1965
VIR SINGH Vs. NIHAL	April 29, 1965
WAHID HUSAIN Vs. THE RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND OTHERS	July 23, 1965
WAQF ALU ALLAH KAYAM KARDA AHMAD ULLAH KHAN SAHEB, WAQF BARATU, THROUGH RIAZUDDIN TAILOR Vs. BALAK SINGH	January 7, 1965
WORKMEN OF ALIGARH ELECTRIC SUPPLY COMPANY LTD Vs. ALIGARH ELECTRIC SUPPLY COMPANY LTD	April 1, 1965
WORKMEN OF L H SUGAR FACTORIES AND OIL MILLS Vs. LABOUR COURT	December 7, 1965
ZILA PARISHAD DISTRICT BOARD Vs. SHANTI DEVI	February 2, 1965

Year 1965 of HIGH COURT OF ALLAHABAD

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