|
A J JOSHWA Vs. STATE
|
November 9, 1964 |
|
Abdul Ahad Vs. The Inspector General of Police, U.P. Lucknow and others
|
August 4, 1964 |
|
ABDUL HAI QADIR BUX Vs. KM AZRA SIKANDER
|
March 17, 1964 |
|
ABDUL HALIM Vs. STATE
|
November 10, 1964 |
|
ABDUL HALIM Vs. STATE THROUGH ABDUL HAQ AND OTHERS
|
September 16, 1964 |
|
ABDUL MAJID Vs. HARBANSH CHAUBE
|
September 23, 1964 |
|
Abdul Sami and another Vs. Mohammad Noor
|
August 24, 1964 |
|
Aijaz Uddin Vs. Taxing Officer, High Court and others
|
July 28, 1964 |
|
AJAYAPAT SINGHANIA Vs. GIFT TAX OFFICER
|
January 13, 1964 |
|
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1964 |
|
Amrit Banspati Co. Ltd Vs. Union of India
|
October 22, 1964 |
|
ANGOORI DEVI Vs. U.P. STATE THROUGH THE DISTRICT MAGISTRATE MORADABAD AND ORS.
|
August 6, 1964 |
|
ARYA MUNI Vs. UNION OF INDIA THROUGH THE SECY. TO THE GOVERNMENT OF INDIA AND OTHERS
|
April 29, 1964 |
|
ASA RAM Vs. DESRAJ AND OTHERS
|
February 3, 1964 |
|
AVADESH KUMAR Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH AND ANOTHER
|
January 3, 1964 |
|
AVINASH PRASAD SRIVASTAVA Vs. CHANDRA MOHINI
|
January 7, 1964 |
|
BABU JAGJIWAN DAS Vs. CHOTEY LAL AND ANR.
|
January 6, 1964 |
|
BABU LAL Vs. STATE
|
August 10, 1964 |
|
BABU NANDAN AND ANOTHER Vs. STATE
|
December 8, 1964 |
|
Babu Nandan Gir Vs. Sub-Divisional Officer, Salempur and another
|
November 20, 1964 |
|
BABU RAM ASHOK KUMAR Vs. ANTARIM ZILA PARISHAD
|
February 3, 1964 |
|
BADSHAHMAL Vs. STATE OF UTTAR PRADESH
|
August 21, 1964 |
|
BAIJ NATH SINGH Vs. STATE OF UTTAR PRADESH
|
January 2, 1964 |
|
Baij Nath Singh Vs. The State of U. P. through the Secretary, Education (B) Department, Lucknow and others
|
January 3, 1964 |
|
BAL GOPAL DAS Vs. MOHAN SINGH
|
February 19, 1964 |
|
BALADIN AND ANOTHER Vs. STATE
|
April 29, 1964 |
|
Baldeo Singh and others Vs. State of U. P. and others
|
April 15, 1964 |
|
BALWANT AND OTHERS Vs. STATE
|
September 11, 1964 |
|
Balwant Singh and others Vs. L. Murari Lal
|
July 10, 1964 |
|
BALWANT SINGH GAHLAUT Vs. STATE OF UTTAR PRADESH
|
September 28, 1964 |
|
BANKEY LAL VAIDYA Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1964 |
|
BANSAL AND CO Vs. INCOME TAX OFFICER
|
September 30, 1964 |
|
BASANT LAL Vs. THE DISTRICT MAGISTRATE DEHRADUN AND OTHERS
|
November 27, 1964 |
|
Basantu and others Vs. Kanhaiya Singh and others
|
May 5, 1964 |
|
BASDEO Vs. STATE
|
November 12, 1964 |
|
BASESHWAR DAYAL Vs. NAND KISHORE AND ANOTHER
|
January 2, 1964 |
|
Bashi Ram Vs. Mantri Lal
|
October 9, 1964 |
|
Batti Kunwar and others Vs. Chunni Lal Shukla and others
|
January 6, 1964 |
|
BEHARI LAL Vs. STATE
|
September 10, 1964 |
|
BEHARI LAL Vs. BABU RAM AND ANR.
|
January 28, 1964 |
|
BENARAS STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1964 |
|
BENI Vs. STATE
|
November 24, 1964 |
|
BETAL SINGH Vs. STATE
|
July 9, 1964 |
|
BHAGWAT SAHAI Vs. SMT. BINA JHA
|
March 26, 1964 |
|
BHANWAR SINGH AND ANOTHER Vs. STATE
|
December 8, 1964 |
|
BHARA MAL AND ANR. Vs. RAM CHANDER
|
September 1, 1964 |
|
BHARAT PRASAD TYAGI Vs. THE DIRECTOR OF AGRICULTURE, U.P. GOVERNMENT, LUCKNOW AND ANR.
|
July 24, 1964 |
|
Bharosa and others Vs. State
|
July 8, 1964 |
|
Bhola Chaube Vs. Man Matun Chaube
|
January 17, 1964 |
|
BHOLA NATH RAI AND OTHERS Vs. RAM BRIKSH RAT AND OTHERS
|
December 21, 1964 |
|
BHOLANATH Vs. BALBHADRA PRASAD
|
February 26, 1964 |
|
BISHRAM SINGH Vs. STATE
|
October 27, 1964 |
|
BOARD OF REVENUE Vs. SRIDHAR ADVOCATE
|
January 13, 1964 |
|
Bodhan, No. 1 Vs. Sri Bhundal Singh and others
|
July 13, 1964 |
|
BOHREY PARAM SUKH Vs. STATE THROUGH NAWAB RAHMATULLAH KHAN
|
November 25, 1964 |
|
BRIJ KISHORE Vs. STATE
|
October 26, 1964 |
|
BRIJ RAJ SINGH Vs. COMMISSIONER LUCKNOW DIVISION, LUCKNOW AND ORS.
|
August 6, 1964 |
|
Brijmohan Lal Vs. Election Tribunal Allahabad and others
|
March 12, 1964 |
|
BUDHU Vs. JASWANT AND OTHERS
|
October 27, 1964 |
|
C MAHARAJ AND SONS Vs. SALES TAX OFFICER IV
|
August 17, 1964 |
|
CENTRAL TRADING AGENCY Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1964 |
|
CHATURBHUJ Vs. STATE
|
December 22, 1964 |
|
CHATURBHUJ AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1964 |
|
CHHAGAN LAL RATHI Vs. INCOME TAX OFFICER
|
May 15, 1964 |
|
CHHOTEY LAL Vs. CHHEDI LAL AND OTHERS
|
May 18, 1964 |
|
Chidda Ram Vs. Naru Mal and another
|
July 8, 1964 |
|
CHINTAMANI Vs. STATE AND ANR.
|
September 8, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. SHARMA AND CO
|
May 22, 1964 |
|
COMMISSIONER OF SALE TAX Vs. LORD KRISHNA SUGAR MILLS LTD
|
March 3, 1964 |
|
D K JAIN Vs. STATE
|
November 17, 1964 |
|
DAYA RAM Vs. STATE
|
February 7, 1964 |
|
Delhi Cloth and General Mills Vs. Regional Provident Fund Commissioner
|
December 7, 1964 |
|
DEVI DATT MAL AND ANOTHER Vs. THE RENT CONTROL AND EVICTION OFFICER, KANPUR AND ORS.
|
August 24, 1964 |
|
DEVI PRASAD Vs. STATE
|
September 10, 1964 |
|
DIWAN SINGH Vs. STATE
|
October 28, 1964 |
|
DR. C.L. SAINI Vs. STATE OF U.P.
|
May 20, 1964 |
|
Dr. Kundan Lal Vs. Shamshad Ahmad and others
|
August 25, 1964 |
|
Dr. Prem Behari Lal Saxena Vs. State of U. P. and another
|
September 2, 1964 |
|
DURGA PRASAD Vs. INCOME TAX OFFICER
|
January 1, 1964 |
|
DURGA PRASAD KHOSLA Vs. R A RAHMANI
|
August 5, 1964 |
|
Durga Singh Vs. Wahid Raza and others
|
August 12, 1964 |
|
Firm Deokishan Srigopal Vs. Union of India (Formerly Dominion of India) and others
|
August 20, 1964 |
|
G.R. BHAGWAT Vs. NAGAR MAHAPALIKA, KANPUR AND ORS.
|
August 12, 1964 |
|
GABAR RAM Vs. BASANTI DEVI
|
October 19, 1964 |
|
GAJA Vs. DASA KOERI
|
January 20, 1964 |
|
GAJADHAR SINGH Vs. HARNANDAN SINGH
|
February 25, 1964 |
|
GANESH AND ANOTHER Vs. SUB DIVISIONAL MAGISTRATE AND OTHERS
|
October 8, 1964 |
|
GANGA AND OTHERS Vs. BUDDHI RAM
|
November 16, 1964 |
|
GANGA DHAR RAM CHANDRA Vs. COLLECTOR CENTRAL EXCISE
|
March 25, 1964 |
|
GANGA PRASAD Vs. STATE
|
August 21, 1964 |
|
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1964 |
|
GAURI DUTT BHAGWAN DAS Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1964 |
|
GAURI SHANKER Vs. KISHAN LAL AND ANR.
|
September 30, 1964 |
|
Gauri Shanker Prasad Rai Vs. State of U. P. and others
|
March 9, 1964 |
|
GHANSHIAM DAS Vs. SUB-DIVISIONAL MAGISTRATE
|
September 4, 1964 |
|
GIR RAJ Vs. SULLA
|
November 26, 1964 |
|
Girja Debi and another Vs. The Rent Control and Eviction Officer and others
|
September 22, 1964 |
|
GITA Vs. STATE OF UTTAR PRADESH
|
January 8, 1964 |
|
Gobind Sharma Vs. Union of India
|
October 20, 1964 |
|
Gopal Narain Misra Vs. Regional Appellate Committee, Lucknow and others
|
September 10, 1964 |
|
GOPAL SARAIN Vs. STATE
|
September 21, 1964 |
|
GOVERDHANDAS RADHEY LAL Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1964 |
|
GOVIND RAM Vs. INCOME TAX OFFICER
|
September 15, 1964 |
|
GUR PRASAD SATSANGI Vs. STATE OF UTTAR PARDESH
|
April 7, 1964 |
|
GURBUX RAI HARBUX RAI Vs. COMMISSIONER OF INCOME TAX
|
May 22, 1964 |
|
GYANWATI NAITHANI Vs. UDAI RAJ AYODHYA PRASAD
|
April 29, 1964 |
|
Habib Ahmad Vs. The State of U.P. and others
|
August 24, 1964 |
|
Hafiz Mohammad Zafar Ahmad Vs. U. P. Sunni Central Board of Waqf, Lucknow and another
|
May 22, 1964 |
|
HAJI ABDUL RAHMAN ABDUL QAYUM Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1964 |
|
Haji Mohd Shafi Vs. 1st Addl. Munsif and another
|
January 7, 1964 |
|
HANUMAN PRASAD AGARWAL Vs. INCOME TAX OFFICER
|
August 26, 1964 |
|
HAR PRASAD Vs. HANS RAM
|
December 10, 1964 |
|
HAR PRASAD ELECTRIC PRESS Vs. LABOUR COURT
|
January 16, 1964 |
|
Har Sarup Lal Vs. Chiddalal
|
April 30, 1964 |
|
HARCHARAN LAL Vs. DIRECTOR INDIAN INSTITUTE OF SUGARCANE RESEARCH
|
January 17, 1964 |
|
HARI NAM SINGH Vs. MST. RAM DULARI
|
November 9, 1964 |
|
HARINATH SINGH Vs. STATE
|
February 19, 1964 |
|
HARSUKH LAL Vs. SARNAM SINGH AND OTHERS
|
September 25, 1964 |
|
HIMMAT SINGH Vs. CHANNOO LAL AND ANR.
|
March 25, 1964 |
|
Hindustan Commercial Bank Ltd Vs. Union of India and others
|
April 27, 1964 |
|
HIRA LAL SUTWALA Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1964 |
|
HIRDAY NARAIN L Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1964 |
|
Hukam Singh Vs. Banwari Lal Bipra and others
|
May 15, 1964 |
|
INCOME TAX OFFICER Vs. INCOME TAX APPELLATE TRIBUNAL
|
October 6, 1964 |
|
Irfan Ahmad Vs. Abdul Wahid and others
|
November 25, 1964 |
|
Ishaq Abdul Karim and another Vs. Madan Lal
|
January 2, 1964 |
|
ISHWAR SINGH Vs. HUKAM KAUR
|
October 6, 1964 |
|
J K COTTON SPINNING AND WEAVING MILLS COMPANY LTD Vs. SALES TAX OFFICER
|
April 27, 1964 |
|
JAGANNATH MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1964 |
|
Jagannath Prasad Vs. Fatehuddin
|
November 17, 1964 |
|
Jagarnath Ram Vs. Mohammad Yusuf Abasi and others
|
April 7, 1964 |
|
Jagat Narain and another Vs. Laljee and others
|
July 22, 1964 |
|
JAGAT NARAYAN Vs. STATE
|
September 9, 1964 |
|
JAGDEO Vs. PRASAD AND ANOTHER
|
October 20, 1964 |
|
Jagdish Lal Vs. Smt. Shyama Madan and others
|
November 10, 1964 |
|
Jagdish Prasad Pradhan Vs. District Board, Farrukhabad
|
November 18, 1964 |
|
JAGGAN NATH Vs. LAXMI NARAIN
|
September 21, 1964 |
|
JAI BHAWAN Vs. PADAM SEN AND ANR.
|
July 10, 1964 |
|
Jai Narain Kalloo Ram Vs. Union of India service through the General Manager N. E. Railway Gorakhpur
|
February 6, 1964 |
|
Jhamman Lal and others Vs. Deputy Custodian General and others
|
January 30, 1964 |
|
JHANDA RAM AND SONS Vs. GARG H C ITO
|
April 21, 1964 |
|
KAILASH CHANDRA GUPTA Vs. ZAFAR AHMAD AND ORS.
|
July 27, 1964 |
|
KALAPRAJ SINGH Vs. STATE
|
November 17, 1964 |
|
KALI PRASAD Vs. STATE OF UTTAR PRADESH AND ORS.
|
August 4, 1964 |
|
KALLOO Vs. STATE
|
October 8, 1964 |
|
KANHAIYA LAL Vs. VIDYA RAM
|
August 25, 1964 |
|
KANHAIYA LAL RADHA KRISHNA Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1964 |
|
Kanhiya Lal and another Vs. Satya Narain Panday
|
August 19, 1964 |
|
KANODIA BROTHERS Vs. INCOME TAX OFFICER
|
August 19, 1964 |
|
Kapildeo Rai Vs. Har Narain Ahir and others
|
July 8, 1964 |
|
KARAN SINGH Vs. STATE
|
April 28, 1964 |
|
KARAN SINGH Vs. STATE
|
September 15, 1964 |
|
KARAN SINGH Vs. MOHAN LAL
|
February 6, 1964 |
|
KARIMULLAH Vs. SRI RAM AND PEAREY
|
January 28, 1964 |
|
Kastoori Devi and another Vs. Guru Granth Saheb Mauqooa Guru Duwara Shri Guru Singh Sabha and others
|
April 13, 1964 |
|
KATWARU YADAV AND ANR. Vs. RAM SURAT HARIJAN
|
March 17, 1964 |
|
Kedar Nath Vs. Jamuna and another
|
April 2, 1964 |
|
Kedar Nath Vs. M/s. Purushottam Das Banarsi Das
|
November 25, 1964 |
|
Kedar Nath Khetan and others Vs. Lakshmi Devi Sugar Mills (P) Ltd. and others
|
November 10, 1964 |
|
KEDAR PANDEY AND ANR. Vs. RAM DIN KEWAT
|
May 4, 1964 |
|
Kedarnath, Accused Vs. State
|
August 20, 1964 |
|
KESHO BAI Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1964 |
|
Khageshwar Vs. Hoshram and others
|
February 18, 1964 |
|
KHALIL AHMAD Vs. SHEIKH MOHD. ASKARI
|
September 1, 1964 |
|
Khalil Ahmad and another Vs. Sheikh Mohd., Askari and others
|
August 28, 1964 |
|
KHALIL AHMAD KHAN Vs. SIDDIQ AHMAD KHAN
|
January 25, 1964 |
|
KHANJAN LAL SEWAK RAM Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1964 |
|
Khurjawala Buckles Manufacturing Co., Tantanpara Vs. Commissioner, Sales Tax, U.P. Lucknow and another
|
July 27, 1964 |
|
KHYALI RAM AND ANR. Vs. SATALOO
|
July 16, 1964 |
|
Kishan Chand Vs. Ram Babu
|
February 25, 1964 |
|
KISHAN SINGH Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 10, 1964 |
|
KRISHNA AGARWAL Vs. BHAWANI PRASAD GIRDHAR LAL
|
January 31, 1964 |
|
KRISHNA BANWARI LAL Vs. BEHARI LAL SRI KRISHNA
|
January 7, 1964 |
|
KRISHNA KATTHA INDUSTRIES PRIVATE LTD Vs. BOARD OF REVENUE
|
January 7, 1964 |
|
KRISHNA KHANNA Vs. ADDITIONAL DISTRICT MAGISTRATE, KANPUR AND ORS.
|
February 3, 1964 |
|
KRISHNA KUMAR MISRA Vs. SMT. PARTIBHA MISRA
|
October 27, 1964 |
|
Krishna Kumar Sinha Vs. The Kayastha Pathshala (Prayag) Allahabad and another
|
September 10, 1964 |
|
KRISHNA MOHAN KULSHRESTHA Vs. STATE
|
August 8, 1964 |
|
Krishneshwari Varshney Vs. Rameshchandra Varshney and others
|
May 6, 1964 |
|
KUNJILAL GUPTA Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1964 |
|
KUNWAR HAR NARAIN SINGH Vs. STATE OF UTTAR PRADESH AND ORS,
|
July 22, 1964 |
|
Kusum Lata Vs. Kampta Prasad
|
February 12, 1964 |
|
Lakshmi Kant Jhunjhunwala, partner in firm Kamalapat Moti Lal Vs. State of U. P. and another
|
November 13, 1964 |
|
LAL GIRJESH BAHADUR PAL Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1964 |
|
LALA RAM RAKSHPAL Vs. SMT. DROPADI DEVI AND OTHERS
|
December 16, 1964 |
|
LALLOO MAL Vs. STATE
|
October 21, 1964 |
|
LALOO RAM Vs. HAR NARAIN LAL
|
August 13, 1964 |
|
LALTA RAM Vs. DALIP SINGH
|
April 27, 1964 |
|
LAXMI LAL Vs. STATE OF UTTAR PRADESH AND OTHERS
|
January 22, 1964 |
|
Laxmi Narain Vs. Banshi Lal and another
|
September 10, 1964 |
|
Loon Karan Sethiya and another Vs. Additional Collector, Agra, and others
|
February 13, 1964 |
|
M A AND COMPANY Vs. ASSISTANT COMMISSIONER JUDICIAL SALES TAX
|
January 28, 1964 |
|
M M SUGAR MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
May 22, 1964 |
|
M/s. A.K. Brothers Vs. Employees State Insurance Corporation
|
August 17, 1964 |
|
M/s. Ratna Sugar Mills Co. Ltd Vs. State of U. P. and others
|
November 9, 1964 |
|
MADAN GOPAL Vs. STATE
|
February 25, 1964 |
|
MAHABIRJI BIRAJMAN MANDIR Vs. PREM NARAIN SHUKLA
|
March 28, 1964 |
|
MAHANT RAJESHWAR RAM Vs. GOVIND CHAND AND ORS.
|
September 17, 1964 |
|
MAHARAJDIN Vs. STATE,
|
July 21, 1964 |
|
MAHIPAL SINGH Vs. STATE
|
October 22, 1964 |
|
Major Dal Chand Singh Pratap Vs. Swarn Pratap
|
January 3, 1964 |
|
MANNA LAL Vs. MST CHHOTKA BIBI
|
May 21, 1964 |
|
MATADIN Vs. STATE
|
October 28, 1964 |
|
Mathura Prasad Vs. Mohd. Umar Khan and another
|
September 11, 1964 |
|
Maya Ram Vs. Sant Ram and others
|
August 28, 1964 |
|
MEDICAL OFFICER OF HEALTH MUNICIPAL CORPORATION Vs. GULZARI
|
January 1, 1964 |
|
MOHAMMAD ABDULLAH KHAN Vs. SUNNI CENTRAL BOARD OF WAQFS, U.P., LUCKNOW THROUGH ITS SECRETARY AND OTHERS
|
September 2, 1964 |
|
MOHAMMAD HASAN Vs. HAFIZ ABDUL NAEEM
|
October 23, 1964 |
|
MOHD. AIVAZ AND ANOTHER Vs. RAM PRASAD AND OTHERS
|
April 17, 1964 |
|
MOHD. SHAFI ALIAS CHHOTEY BHAIYA Vs. MUNNA AND ANOTHER
|
September 28, 1964 |
|
MOMAN RAM RAM KUMAR Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1964 |
|
Moti Lal Gupta Vs. State of U.P. and another
|
March 30, 1964 |
|
MOWASI RAM Vs. SHEIKH KANNOO
|
September 17, 1964 |
|
Mst. Kiran Devi Vs. Abdul Wahid and another
|
December 21, 1964 |
|
Mst. Peeran w/o Abdul Razzaq Vs. Hafiz Mohammad Ishaq and others
|
December 3, 1964 |
|
MUKHTAR AHMAD Vs. STATE OF U P
|
July 30, 1964 |
|
MUNICIPAL BOARD Vs. KRIPA RAM
|
April 16, 1964 |
|
MUNICIPAL BOARD Vs. KANHAIYA LAL
|
January 1, 1964 |
|
MUNICIPAL BOARD Vs. RIZWAN BEG
|
January 30, 1964 |
|
MUNICIPAL BOARD BULANDSHAHR Vs. OMPRAKASH AND OTHERS
|
May 11, 1964 |
|
MUNICIPAL BOARD CITY BOARD Vs. SAT PAL PANDHI
|
November 17, 1964 |
|
MUNICIPAL BOARD, CHANDAUSI, COMPLAINANT Vs. ANGAN
|
November 23, 1964 |
|
Municipal Board, Meerut Vs. Bir Singh and others
|
November 25, 1964 |
|
Municipal Board, Muzaffarnagar Vs. District Magistrate, Muzaffarnagar and another
|
December 9, 1964 |
|
MUNICIPAL BOARD, SIKANDAR RAO Vs. NARSINGH BHAN SINGH AND OTHERS
|
February 5, 1964 |
|
MUNSHI SINGH Vs. DIRECTOR OF CONSOLIDATION
|
November 12, 1964 |
|
MURLI DHAR DHARAMPAL DARESI Vs. SALES TAX OFFICER
|
April 15, 1964 |
|
MUSHTAQ ALI AND OTHERS Vs. STATE
|
April 20, 1964 |
|
N. C. Upadhya and others Vs. State of U. P. and others
|
March 6, 1964 |
|
NADAR Vs. STATE
|
September 30, 1964 |
|
NAGAR MAHAPALIKA Vs. SUDHESHWARI DEVI
|
November 18, 1964 |
|
NAGAR MAHAPALIKA Vs. PANNA LAL
|
July 7, 1964 |
|
NAGAR MAHAPALIKA VARANASI THOUGHT ITS MUKHYA NAGAR ADHIKARI Vs. RAM PRAKASH NAGAR
|
May 15, 1964 |
|
NAGAR SWATHA ADHIKARI NAGAR MAHAPALIKA Vs. ANT RAM
|
October 10, 1964 |
|
Naini Glass Works, Naini, Allahabad Vs. Collector, Central Excise, Allahabad and others, Opp. Parties
|
March 10, 1964 |
|
NAND SINGH Vs. SARDAR SINGH AND STATE
|
January 10, 1964 |
|
NARAIN SINGH AND OTHERS Vs. STATE
|
November 20, 1964 |
|
NARMADA SHANKAR Vs. DAN PAL SINGH
|
May 15, 1964 |
|
NATHOO MAL AND ANOTHER Vs. JAINTI PRASAD AND ANOTHER
|
April 27, 1964 |
|
NATHU RAM Vs. R.P. DIKSHIT
|
October 30, 1964 |
|
Nathu Ram Vs. R. P. Dikshit and others
|
October 28, 1964 |
|
National Building Material Supply Vs. Jai Jai Ram Manohar Lal
|
November 9, 1964 |
|
NIYAZ ALI Vs. SHRI KAMMO
|
July 8, 1964 |
|
NOOR UDDIN Vs. STATE
|
March 26, 1964 |
|
PANNA LAL Vs. HAR NARAIN AND ORS.
|
August 25, 1964 |
|
PANNA LAL RAM KISHORE Vs. SALES TAX OFFICER
|
January 21, 1964 |
|
PANNA LAL UMESH KUMAR Vs. ASSISTANT SALES TAX OFFICER
|
August 12, 1964 |
|
PARAHU AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION U.P. AT GORAKHPUR AND ORS.
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January 3, 1964 |
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Paras Nath Hira Lal Vs. Kishan Lal Chuni Lal and others
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March 27, 1964 |
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PEAREY Vs. PACHCHOO
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January 1, 1964 |
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PHULLOO Vs. STATE
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November 9, 1964 |
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PRABHAWATI DEVI Vs. RADHEY SHYAM TRIPATHI
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November 16, 1964 |
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PRABHU DAYAL AND OTHERS Vs. STATE
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November 18, 1964 |
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PRATAP CHAND PURSHOTTAM DAS Vs. STATE OF UTTAR PRADESH
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January 2, 1964 |
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Prem Prakash Agarwal Vs. Ram Pratap
|
December 9, 1964 |
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Property Agents Vs. Shainsher Bahadur and others
|
April 28, 1964 |
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PT DEO SHARMA Vs. INCOME TAX OFFICER
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January 23, 1964 |
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Punjab Co-operative Bank Ltd. Head Office, Amritsar Vs. Amrik Singh and others
|
August 14, 1964 |
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Purshottam Das Vs. State of U. P
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January 28, 1964 |
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R B LACHMAN DAS MOHANLAL AND SONS Vs. COMMISSIONER OF INCOME TAX
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April 8, 1964 |
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R K KHANDELWAL Vs. STATE
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March 24, 1964 |
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R. Christopher Vs. Executive Engineer, Irrigation Workshop, Izatnagar, Bareilly and others
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July 30, 1964 |
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RAGHUBIR SINGH Vs. STATE
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May 1, 1964 |
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Raj Chander Gupta and another Vs. Ramesh Kishore
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October 23, 1964 |
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RAJ KUMAR SHAH Vs. NAGAR MAHAPALIKA VARANASI THROUGH ITS MUKHYA NAGAR ADHIKARI AND ANR.
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August 28, 1964 |
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RAJA RAM AND OTHERS Vs. JOTI PRASAD
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October 30, 1964 |
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RAJA RAM PAL Vs. SARDAR JASWANT SINGH
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March 30, 1964 |
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RAJA SHARDA NARAIN SINGH AND CO Vs. U P OIL INDUSTRIES LTD
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January 8, 1964 |
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RAJA YUVRAJ DUTTA SINGH Vs. INCOME TAX OFFICER
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February 12, 1964 |
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RAJENDRA KUMAR Vs. STATE
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November 27, 1964 |
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RAJMANGAL SINGH Vs. BINDHYACHAL
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August 6, 1964 |
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RAM AUTAR AGARWAL Vs. STATE OF UTTAR PRADESH AND OTHERS
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March 25, 1964 |
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RAM BABU Vs. STATE
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November 18, 1964 |
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RAM BHAROSE SINGH CHAUHAN Vs. THE ZILA PARISHAD FARRUKHABAD AND ANR.
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August 25, 1964 |
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RAM CHAND TEXTILES Vs. SALES TAX OFFICER HATHRAS
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February 12, 1964 |
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Ram Chandra and another Vs. The State of U. P. and another
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October 26, 1964 |
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RAM CHANDRA LAL Vs. WAQF ALLAH TALA THROUGH HIS HIGHNESS NAWAB SIR SYED RAZA ALI KHAN BAHADUR OF RAMPUR
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July 30, 1964 |
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RAM CHARAN AND ORS. Vs. NYAYA PANCHAYAT IRIYAKOT MALLA GARHWAL AND ORS.
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September 21, 1964 |
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RAM CHARAN BHATT Vs. STATE
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August 14, 1964 |
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RAM CHARAN LAL RAM NARAIN Vs. INCOME TAX OFFICER
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August 20, 1964 |
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Ram Dayal Vs. Jawala Prasad
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November 27, 1964 |
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RAM KAUR Vs. JANGI
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March 17, 1964 |
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Ram Kumar Vs. Baldeo Prasad
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November 24, 1964 |
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RAM KUMAR RAM CHANDRA AND CO Vs. COMMISSIONER OF INCOME TAX
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October 9, 1964 |
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Ram Narain and others Vs. Director of Consolidation, Varanasi and others
|
February 2, 1964 |
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RAM NARAIN SHUKLA Vs. J O GYANPUR
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March 11, 1964 |
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RAM NARAIN SINGH Vs. BATUK BHAIRON PANDEY
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December 3, 1964 |
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RAM NATH Vs. STATE
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December 23, 1964 |
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RAM NATH RAM PRASAD Vs. COMMISSIONER OF INCOME TAX
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April 9, 1964 |
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RAM NIHORE AND ORS. Vs. VIJAI DUTT SINGH
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January 7, 1964 |
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RAM NIWAS SANT LAL Vs. SALES TAX OFFICER
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April 2, 1964 |
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RAM PRASAD Vs. STATE OF UTTAR PRADESH
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November 25, 1964 |
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RAM PRASAD TEWARI Vs. SANKOOR TEWARI AND OTHERS
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October 19, 1964 |
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Ram Pratap and another Vs. Mohan Lal and another
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October 27, 1964 |
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Ram Pratap and others Vs. Narain Singh Chaudhary
|
December 21, 1964 |
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Ram Raksh Pal Vs. Brij Nandan Swarup
|
July 8, 1964 |
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RAM RATAN GUPTA Vs. N. DANDEKAR AND ORS.
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September 11, 1964 |
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RAM SINGH Vs. MAHARAJ SINGH AND OTHERS
|
December 8, 1964 |
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Ram Surat Singh Vs. Rent Control and Eviction Officer and another
|
March 6, 1964 |
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RAM SWAROOP AND OTHERS Vs. ASSISTANT CUSTODIAN GENERAL AND OTHERS
|
April 28, 1964 |
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RAM SWAROOP HIMMAT SINGH Vs. STATE AND ANOTHER
|
January 3, 1964 |
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RAM SWAROOP HIMMAT SINGH Vs. STATE
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September 25, 1964 |
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RAM SWARUP Vs. ROSHAN
|
February 6, 1964 |
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RAMESH CHANDRA SHARMA Vs. THE STATE
|
November 18, 1964 |
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Rameshwar Vs. U. P. Government, Lucknow
|
December 9, 1964 |
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RAMJILAL RAIS Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1964 |
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RAMPUR DISTILLERY AND CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1964 |
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RAMSWAROOP Vs. STATE
|
November 17, 1964 |
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RANJEET SINGH Vs. STATE
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September 30, 1964 |
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Rasool Ahmadi Vs. Beni Prasad and others
|
October 20, 1964 |
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RAVENDRA KAUR Vs. ACHANT SWARUP
|
December 10, 1964 |
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Reeta Rani Singh Vs. Raghuraj Singh
|
November 25, 1964 |
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Roshan and another Vs. Purshottam Lal
|
April 13, 1964 |
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ROZAN Vs. STATE
|
December 4, 1964 |
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RUP RAM Vs. SRIMATI NATHIA
|
October 7, 1964 |
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Rustam Khan Vs. Ahmad Bux and others
|
November 19, 1964 |
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S B SINGAR SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1964 |
|
S. Dharam Singh Vs. Khan Chand
|
November 30, 1964 |
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SADA SUKH JOHRI LAL Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1964 |
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SADHAN LAL SURAJ PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION
|
January 2, 1964 |
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Sagar Mal Poddar Vs. Amir and another
|
October 19, 1964 |
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SAHEB SINGH Vs. STATE
|
October 5, 1964 |
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SAHU RAJESHWAR NATH Vs. INCOME TAX OFFICER
|
April 28, 1964 |
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SANWAL RAM KEJRIWAL Vs. STATE THROUGH RAM NIWAS, HONORARY SECRETARY
|
December 8, 1964 |
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SARAFAT HUSSAIN Vs. HAMIDUL ZAFAR KHAN AND ANR.
|
July 9, 1964 |
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Satya Pal Khetra Pal and others Vs. State Transport Appellate Tribunal U.P. Lucknow and others, opposite Party
|
March 5, 1964 |
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Satya Prakash Agarwal Vs. The State Transport Appellate Tribunal, Lucknow and others
|
July 10, 1964 |
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SETH BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1964 |
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SHAMBHOO JI SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
January 10, 1964 |
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SHARDA PRASAD VISHWAKARMA Vs. STATA OF UTTAR PRADESH
|
September 11, 1964 |
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SHARMA AND CO Vs. COMMISSIONER OF INCOME TAX
|
May 19, 1964 |
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SHARMA AND CO Vs. COMMISSIONER OF INCOME TAX
|
May 20, 1964 |
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SHEIKH GHULAM MAULA Vs. STATE OF U P
|
January 20, 1964 |
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Sheikh Maula Bux Vs. Union of India
|
July 30, 1964 |
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SHEO KEDAR SINGH Vs. MUKUND LAL DURGA PRASAD AND ORS.
|
May 19, 1964 |
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SHEO RATAN UPADHYA Vs. GOPAL CHANDRA NEPALI
|
May 21, 1964 |
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SHEOLAL CHAUDHARY Vs. SHRI KISHUN SINGH AND OTHERS
|
November 23, 1964 |
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SHESH MANI NATH TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
April 22, 1964 |
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SHIAM SUNDER Vs. IMAMUDDIN ALIAS MUDDI, THE SOLE RESPONDENT DIED AND AFTER HIM 1. AMIR HASAN 2. BUDHU AND 3. SUDHU
|
September 18, 1964 |
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SHITAL Vs. STATE OF U.P. AND ANOTHER
|
February 25, 1964 |
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SHIV CHARAN Vs. STATE
|
December 3, 1964 |
|
Shri Ram Vs. Thakur Dhan Bahadur Singh
|
May 13, 1964 |
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SITA RAM ALIAS MUNNU Vs. STATE
|
December 3, 1964 |
|
SMT PADMANI DEVASAN Vs. MAJOR S DEVASAN
|
December 9, 1964 |
|
Smt. Bittan Devi and others Vs. Rudra Sen Bajpai and others
|
November 25, 1964 |
|
Smt. Chaboo Devi Vs. Pt. Ram Sarup and another
|
January 10, 1964 |
|
Smt. Ganga Dei and others Vs. Smt. Munia
|
December 10, 1964 |
|
Smt. Kanizan Vs. Ghulam Nabi and others
|
October 5, 1964 |
|
Smt. Kishan Piarey Vs. Smt. Ram Dei and others
|
July 29, 1964 |
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Smt. Nannho Bibi Vs. Ram Swarup Rastogi and another
|
December 11, 1964 |
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Smt. Parbati Vs. Babu Lal
|
December 21, 1964 |
|
Smt. Rajeshwari Misra and another Vs. Markandeshwar Mahadeo Trust and others
|
July 21, 1964 |
|
Smt. Rajjoo Devi Vs. Nageshwar and others
|
July 14, 1964 |
|
Smt. Saraswati Devi and another Vs. District Magistrate, Deoria and another
|
August 3, 1964 |
|
Sobba Vs. Thakur Thaman Singh and others
|
April 21, 1964 |
|
SRIMATI TULSA AND ANR. Vs. DISTRICT DIRECTOR OF CONSOLIDATION, RAE BARELI, SRI G.M. MURTAZA AND ANR.
|
August 19, 1964 |
|
STATE Vs. DISTRICT JUDGE
|
March 6, 1964 |
|
STATE Vs. GULAB SINGH
|
October 20, 1964 |
|
STATE OF U P Vs. RAM KRISHAN
|
January 21, 1964 |
|
State of U. P. and others Vs. Ram Narain Lal and another
|
July 24, 1964 |
|
State of U.P Vs. Maharaj Narain and others
|
December 1, 1964 |
|
STATE OF U.P. Vs. SHEO BABU SINGH AND OTHERS
|
October 8, 1964 |
|
STATE OF U.P. Vs. SMT. GOVINDI AND ANOTHER
|
October 1, 1964 |
|
SUKHAI AND OTHERS Vs. STATE AND ANOTHER
|
November 12, 1964 |
|
SUKHRAJ AND ANOTHER Vs. RAMNATH AND OTHERS
|
October 8, 1964 |
|
SUKKHI Vs. STATE
|
November 16, 1964 |
|
SULEY KHAN AND OTHERS Vs. STATE
|
May 14, 1964 |
|
Surat Singh Yadav Vs. Sudama Prasad Goswami and other
|
December 1, 1964 |
|
SWADESHI COTTON MILLS COMPANY LIMITED Vs. SALES TAX OFFICER SPECIAL INVESTIGATION BRANCH KANPUR
|
March 25, 1964 |
|
SYED ASHFAQ HUSAIN SAJJAD HUSSAIN Vs. SANT RAM
|
May 4, 1964 |
|
Syed Mohammad, Judgment-debtor Vs. Mohd. Jagar and others, Decree-holders
|
November 27, 1964 |
|
TAXATION OFFICER AND ORS. Vs. HARI RAJ SARAN
|
August 4, 1964 |
|
Tej Singh, Convict Vs. State
|
February 4, 1964 |
|
THAKUR NAR SINGH JI MAHARAJ Vs. CHANDAN SINGH AND ORS.
|
April 14, 1964 |
|
The Chief Inspector of Stamps Vs. Ramesh Chandra Ghatak and others
|
November 13, 1964 |
|
The General Assurance Society Ltd Vs. Mohd. Salim
|
December 2, 1964 |
|
The State of U. P Vs. Ram Pal, Accused
|
April 17, 1964 |
|
Tihli Ahir and another Vs. Jagdish Chaube and others
|
November 27, 1964 |
|
TILA DEVI Vs. CONSOLIDATION OFFICER FAIZABAD AND ORS.
|
July 10, 1964 |
|
TIRKHA Vs. STATE THROUGH BHIKARI SINGH
|
November 16, 1964 |
|
Tribeni Ram Vs. Satyadeo Singh and others
|
May 18, 1964 |
|
Tripathi Sansnath Vs. Tripathi Bhagwat Nath and others
|
August 11, 1964 |
|
UDAI NARAIN RAI AND ANOTHER Vs. ISHWAR RAI AND THEREAFTER RAM CHARITTER RAI AND OTHERS
|
December 1, 1964 |
|
UDAI RAJ Vs. STATE
|
October 27, 1964 |
|
UNION OF INDIA Vs. PARVATI KUWAR AND OTHERS,
|
December 2, 1964 |
|
UNION OF INDIA Vs. RAGHUNANDAN PRASAD
|
January 17, 1964 |
|
Union of India Vs. Ramji Lal and others
|
January 24, 1964 |
|
Union of India Vs. Mohamad Usman
|
February 12, 1964 |
|
Union of India Vs. Shri Ram Richpal
|
July 7, 1964 |
|
Ved Singh Pradhan Vs. Assistant Sub-Divisional Officer, Budhana, and others
|
September 10, 1964 |
|
VED VYAS CHAWLA Vs. INCOME TAX OFFICER
|
January 20, 1964 |
|
VIDYA BHUSHAN CHANDRA SHEKHAR Vs. PARAG BALBHADRA
|
February 19, 1964 |
|
VIDYA SAGAR Vs. BOARD OF REVENUE
|
January 14, 1964 |
|
VISHAMBER LAL RUYA THROUGH KISHORI LAL RUYA Vs. ANANDI LAL
|
May 4, 1964 |
|
VISHAN SARUP Vs. NARDEO SHASTRI
|
September 8, 1964 |
|
VISHWA NATH PRASAD Vs. STATE OF UTTAR PRADESH
|
November 20, 1964 |
|
Vishwanath and others Vs. Jai Mangal Lal
|
July 10, 1964 |
|
YASIN AND OTHERS Vs. STATE
|
November 10, 1964 |
|
Zahoor Ahmad Abdul Sattar Vs. State of U. P. and another
|
October 23, 1964 |