REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A J FARIDI Vs. CHAIRMAN U P LEGISLATIVE COUNCIL R V DHULEKAR LUCKNOW	July 11, 1962
A K CHATTERJI Vs. J C SHARMA	September 14, 1962
ABDUL AZIZ Vs. STATE	March 7, 1962
ABDUL BAQI Vs. AKHLAQ AHMAD AND ANOTHER	August 9, 1962
ABDUL HAI AZIMULLAH Vs. COMMISSIONER OF INCOME TAX	May 17, 1962
ABIDA KHATOON Vs. STATE OF U P	April 16, 1962
AMALDAR SINGH Vs. SABHAJIT SINGH	September 27, 1962
AMROJ SINGH Vs. RAM LAKHAN SINGH	September 14, 1962
ANWAR AHMAD KHAN Vs. REGIONAL TRANSPORT AUTHORITY LUCKNOW	July 20, 1962
ARJUN SAHAI Vs. PITAMBER DAS	January 4, 1962
ASGHAR ALI MOHAMMAD ALI Vs. COMMISSIONER OF INCOME TAX	July 10, 1962
AVINASH KUMAR Vs. STATE	December 18, 1962
AYUB HASAN Vs. AKHTARI	October 15, 1962
BABU LAL SHARMA Vs. STATE OF UTTAR PRADESH	November 19, 1962
BACHCHA Vs. KAMESHWAR PRASAD SINGH	January 25, 1962
BADRI PRASAD PRABHA SHANKER Vs. SALES TAX COMMISSIONER	November 1, 1962
BADRI S/O KALLU Vs. STATE	December 17, 1962
BAFATI Vs. STATE	November 30, 1962
BAHADUR Vs. BACHAI	July 17, 1962
BAIJ NATH Vs. MUNNA LAL	March 6, 1962
BAIJNATH Vs. RAMADHAR	November 19, 1962
BAL KRISHNA GUPTA AND ORS. Vs. BRIJESHWARI	December 31, 1962
BALDEO PRASAD SITA RAM Vs. COMMISSIONER OF INCOME TAX	February 8, 1962
BALRAM AND ANOTHER Vs. RAM NIHORE AND OTHERS	May 22, 1962
BALWANT SINGH Vs. BISHAN SAHAI OM PRAKASH	May 18, 1962
BANSIDHAR JOSHI Vs. CHANDRA KUMAR	March 23, 1962
BAREILLY BANK LTD Vs. NAWAL KISHORE	August 21, 1962
BASAI Vs. HASAN RAZA KHAN	May 4, 1962
BASANT LAL KATYAL Vs. BOORA RAM KAPOOR	December 17, 1962
BEHARI Vs. KUNJAR LAL	February 20, 1962
BEHARI LAL Vs. MANGAT RAM KOHLI	March 29, 1962
BENARES CLOTH DEALERS SYNDICATE Vs. INCOME TAX OFFICER	July 10, 1962
BENARSI SILK PALACE Vs. COMMISSIONER OF INCOME TAX	July 11, 1962
BHAGWAN RADHA KRISHNA JI Vs. COMMISSIONER OF INCOME TAX	May 9, 1962
BHAGWAN SAHAI Vs. DARYAO KUNWAR	November 9, 1962
BHAGWAN SINGH AND ANOTHER Vs. STATE	April 13, 1962
BHAGWATI PRASAD BAJORIA Vs. BRITISH INDIA CORPORATION LTD	September 4, 1962
BHARAT ENGINEERING AND FOUNDRY WORKS Vs. U P GOVERNMENT	October 3, 1962
BHARTIYA VIDYALAYA Vs. BANARSI DAS	October 18, 1962
BHOLANATH SRIVASTAVA Vs. UNION OF INDIA UOI	February 16, 1962
BHUKAN LAL Vs. ISHWAR DAYAL SINGH	November 26, 1962
BISHAMBAR DAYAL SHRI NIWAS Vs. COMMISSIONER OF SALES TAX	November 14, 1962
BISHESHAR DHANI RAM Vs. STATE	May 2, 1962
BRITISH TRANSPORT CO LTD Vs. SURAJ BHAN	January 15, 1962
BUDHI BALLABH AND OTHERS Vs. JAI KISHAN KANDPAL	April 27, 1962
CENTRAL DISTILLERY AND CHEMICAL WORKS LTD Vs. STATE OF U P	September 25, 1962
CHAMPALAL RAMSARUP R B Vs. COMMISSIONER OF INCOME TAX	September 24, 1962
CHANDA BABU Vs. CHAUGANI RAM	March 23, 1962
CHANDRA BHAN DATT RAM PANDEY Vs. JAGDISH DATT RAM PANDEY	January 22, 1962
CHANDRA KISHORE Vs. STATE OF UTTAR PRADESH	May 11, 1962
CHANDRA SHEIKHAR Vs. GOPI NATH	March 29, 1962
CHARAN SINGH Vs. GOVT OF UTTAR PRADESH	November 23, 1962
CHHOTEY LAL Vs. HAR PRASAD	December 17, 1962
CHIRANJI LAL Vs. KUNWAR PRASAD	March 28, 1962
CHITTRA SRIVASTAVA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION U P	May 23, 1962
CITY BOARD MUSSOORIE Vs. COMMISSIONER OF INCOME TAX	April 11, 1962
COLLECTOR OF CENTRAL EXCISE, ALLAHABAD Vs. V. D. MISRA AND ANOTHER	October 11, 1962
COMMISSIONER OF INCOME TAX Vs. RAO THAKUR NARAYAN SINGH	April 23, 1962
COMMISSIONER OF INCOME TAX Vs. R S SHOE FACTORY	May 1, 1962
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE BALDEO SAHAI	March 28, 1962
COMMISSIONER OF INCOME TAX Vs. RAM RATAN GUPTA	March 13, 1962
COMMISSIONER OF INCOME TAX Vs. CHANDRA PRAKASH RAIZ	October 12, 1962
COMMISSIONER OF INCOME TAX Vs. WHEELER CLUB LIMITED	September 6, 1962
COMMISSIONER OF INCOME TAX Vs. RUKMANI DEVI	August 3, 1962
COMMISSIONER OF SALES TAX Vs. D C DHIMAN	September 28, 1962
COMMISSIONER OF SALES TAX Vs. ASHA RAM SUSHIL CHANDRA	December 18, 1962
COMMISSIONER OF SALES TAX Vs. BALBIR SINGH AND CO	December 21, 1962
COMMISSIONER SALES TAX Vs. CH MITHOO LAL ROSHAN LAL	December 21, 1962
Dalel and another Vs. Baroo and others	November 9, 1962
DALIP CHAND Vs. MUKHYA NAGAR ADHIKARI	November 19, 1962
DALIP SINGH Vs. COMMISSIONER OF INCOME TAX	March 26, 1962
DARSHAN SINGH Vs. JAYANTI PRASAD JOSHI	August 8, 1962
DEOKINANDAN SHOOSHANKARLAL Vs. COMMISSIONER OF INCOME TAX	July 11, 1962
DEVI PRASAD VISHWANATH PRASAD Vs. COMMISSIONER OF INCOME TAX	July 11, 1962
DHOOM CHAND JAIN Vs. CHAMAN LAL GUPTA	February 27, 1962
DINA NATH KAPOOR Vs. STATE	February 1, 1962
DISTRICT CO-OPERATIVE BANK Vs. ITS EMPLOYEES	February 13, 1962
DISTRICT MAGISTRATE AND COLLECTOR, ALIGARH AND OTHERS Vs. GOPAL PRASAD SAKSENA AND OTHERS	August 16, 1962
DISTRICT PANCHAYAT OFFICER, BULANDSHAHR AND OTHERS Vs. JAI BIR SINGH AND OTHERS	November 20, 1962
DOMINION OF INDIA Vs. CENTRAL AERATING GAS COMPANY	April 16, 1962
DR. A.C. DASS Vs. T.R.O. AND D.S.O. LUCKNOW AND OTHERS	April 6, 1962
DR. SUNIL CHANDRA BHATTA CHARYA Vs. SMT. ALO BHATTACHARYA AND ANOTHER	May 17, 1962
DULLO W/O MANGAL PRASAD Vs. DEVI CHARAN AND ANOTHER	May 25, 1962
DWADESH SHRENI P C AND COMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER	May 21, 1962
EDAL SINGH Vs. STATE OF UTTAR PRADESH	August 6, 1962
EX SOLDIERS MOTOR TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX	April 18, 1962
FAKIR CHAND Vs. COMMISSIONER OF INCOME TAX	August 20, 1962
FAQIR MOHAMMAD Vs. AMINA	January 18, 1962
FARUQ ALI SHAH Vs. GHANSHIAM DASS	September 11, 1962
FORD AND MACDONALD LIMITED Vs. COMMISSIONER OF INCOME TAX	July 10, 1962
GANGA SINGH Vs. SANTOSH KUMAR	April 24, 1962
GANGADHAR BABULAL Vs. COMMISSIONER OF INCOME TAX	August 16, 1962
GOEL BROTHERS Vs. SALES TAX OFFICER	September 3, 1962
GOPI NATH Vs. SATISH CHANDRA	March 12, 1962
GOURDHAN DAS BADRI PRASAD KHEMKA Vs. SHILWATI DEVI	November 6, 1962
GOVAN BROTHERS Vs. COMMISSIONER OF INCOME TAX	May 10, 1962
GRAIN CHAMBER LIMITED Vs. COMMISSIONER OF INCOME TAX	April 4, 1962
GULAM RASOOL Vs. STATE OF U P	January 30, 1962
GUR PRASAD AND ANOTHER Vs. SURAJ KALI AND ANOTHER	May 24, 1962
GUR PRASAD HARI DAS Vs. COMMISSIONER OF INCOME TAX	January 29, 1962
GYANANDRA VIR SINGH Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD	October 31, 1962
HAJI RAHIM BUX AND SONS Vs. FIRM SAMIULLAH AND SONS	December 18, 1962
HANUMAN GLASS WORKS FEROZABAD Vs. COMMISSIONER OF INCOME TAX	February 22, 1962
HAR PRASAD Vs. MST RAM DEVI	December 14, 1962
HAR PRASAD GUPTA Vs. STATE OF UTTAR PRADESH	May 9, 1962
HARI NARAIN Vs. RAM SURAT AND OTHERS	April 23, 1962
HARIHAR Vs. STATE OF UTTAR PRADESH	September 28, 1962
HAZARI RAM MOHAN RAM Vs. COMMISSIONER OF INCOME TAX	May 11, 1962
HAZI RAHMETULLA Vs. CHAUDHARI VIDYA BHUSAN	May 10, 1962
HINDUSTAN COMMERCIAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	April 25, 1962
HUKAM CHAND Vs. MUNSHI KHAN	March 1, 1962
IMPERIAL TOBACO COMPANY OF INDIA LTD Vs. INDUSTRIAL TRIBUNAL III	January 12, 1962
INDERJEET AND OTHERS Vs. SUB	September 12, 1962
INDERJIT SINGH Vs. SAHU CHHEDA LAL	December 12, 1962
INDERMANI JATIA Vs. COMMISSIONER OF INCOME TAX	April 25, 1962
INDUSTRIAL AND COMMERCIAL SERVICE Vs. COMMISSIONER OF SALES TAX U P	December 14, 1962
ISHWAR DAYAL Vs. STATE OF UTTAR PRADESH	January 16, 1962
J A DIXIT Vs. OFFICIAL LIQUIDATOR	August 24, 1962
J K COMMERCIAL CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX	September 19, 1962
J K COTTON MANUFACTURERS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 25, 1962
J K COTTON SPG AND WVG MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX	April 29, 1962
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 11, 1962
J K IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 20, 1962
J K JUTE MILLS COMPANY LTD Vs. STATE OF UTTAR PRADESH	March 23, 1962
J K WOOLLEN MANUFACTURERS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 24, 1962
J K WOOLLEN MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	May 22, 1962
J S VARMA Vs. STATE OF U P	March 29, 1962
JAGANNATH DALWALA Vs. BHOLA NATH	April 16, 1962
JAGDISH PRAKASH KAUSHIK Vs. COMMISSIONER OF INCOME TAX	April 11, 1962
JAGGAN NATH Vs. LAXMI NARAIN	June 9, 1962
Jai Ram Singh Vs. Bhuley and others	February 22, 1962
JAMMO Vs. SUPERINTENDENT, GOVT PROTECTIVE HOME MEERUT	January 9, 1962
JAMNADAS BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX	April 16, 1962
JAN MOHAMMAD Vs. STATE	July 31, 1962
JANARDAN PRASAD Vs. KALINDRI PRASAD	February 7, 1962
JANKI KOERI Vs. JAMUNA KOERI	September 21, 1962
JANKI PRASAD Vs. KUBER SINGH	May 16, 1962
JASOD SINGH AND OTHERS Vs. TARA DATT PANT	July 11, 1962
JASWANT SUGAR MILLS LTD Vs. LABOUR COURT	March 16, 1962
JAWAHAR LAL MANI RAM Vs. COMMISSIONER OF INCOME TAX	May 9, 1962
JOKHAN Vs. BOARD OF REVENUE, ALLAHABAD AND ANOTHER	March 5, 1962
JUGGI LAL KAMLA PAT Vs. RAM JANKI GUPTA	February 14, 1962
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX	July 10, 1962
JUGGILAL KAMLAPAT A FIRM Vs. COMMISSIONER OF INCOME TAX	September 17, 1962
JULA RAM AND ANOTHER Vs. MUNGA DEVI	April 23, 1962
JUTHAN SINGH Vs. BADRI AND OTHERS	January 31, 1962
JWALA MOHAN Vs. STATE	October 5, 1962
JYOTI PRASAD Vs. RAM CHANDRA	December 3, 1962
JYOTI PRASAD KISHAN LAL AND ANOTHER Vs. SUNDER DASS SHIV CHARAN DAS	December 11, 1962
KAILASH NATH Vs. NAGAR MAHAPALIKA LUCKNOW	October 24, 1962
KALIKA PRASAD HANUMAN DAS Vs. SALES TAX OFFICER	August 7, 1962
KALLU KHAN Vs. KAMRULNISA AND OTHERS	August 16, 1962
KANCHEDI LAL Vs. TOWN AREA COMMITTEE, MAHRONI, DISTRICT JHANSI	April 19, 1962
KANIZ FATIMA BIBI Vs. STATE OF UTTAR PRADESH	August 28, 1962
KAPELDEO KUNWAP AND OTHERS Vs. ANANT NONIA AND OTHERS	October 5, 1962
KARNAIL SINGH Vs. STATE OF UTTAR PRADESH	May 3, 1962
KATYAR AND CO Vs. SALES TAX OFFICER	July 17, 1962
KHALIL-UL-RAHMAN KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL	August 28, 1962
KHUDO MAL MADAN MOHAN Vs. DOMINION OF INDIA B B AND C I RLY ADMINISTRATION	September 24, 1962
KHUSHRO S. GANDHI Vs. FERJUNJI J. GANDHI	July 31, 1962
KISHAN LAL Vs. A S HIGHER SECONDARY SCHOOL JAHANGIRABAD	January 10, 1962
KM NAFEES ARA Vs. ASIF SAADAT ALI KHAN	July 25, 1962
KUMARI POKHRAJ Vs. SUPERINTENDENT, PROTECTIVE HOME, ALLAHABAD AND OTHERS	September 10, 1962
KUNDAN LAL Vs. JAGAN NATH SHARMA	March 9, 1962
KUNWAR BHARAT SINGH AND ANOTHER Vs. CHANDRA BHUSHAN SINGH AND OTHERS	March 16, 1962
KUSHAR Vs. AHMED KHAN AND OTHERS	March 5, 1962
L. BHAL SINGH Vs. BHOP AND ANOTHER	October 31, 1962
LACHHMI NEWAS Vs. FIRM RAM DAS RAMNIVAS	July 9, 1962
LAKSHMAN PRAKASH Vs. COMMISSIONER OF INCOME TAX	July 27, 1962
LAL CHAND GOPAL DAS Vs. COMMISSIONER OF INCOME TAX	March 15, 1962
LALA DHANPAT RAI Vs. SRI PREM SUNDER BHARGAVA	March 6, 1962
LALA RAM KISHAN GUPTA Vs. COMMISSIONER OF INCOME TAX	September 18, 1962
LALLOO PD Vs. KEDARNATH SHUKLA	December 4, 1962
LALTI Vs. HIRA LAL	March 2, 1962
LAXMI DUTT ROOP CHAND Vs. NANKAU	May 16, 1962
LIFE INSURANCE CORPORATION OF INDIA Vs. HARI DAS MUNDHRA	February 14, 1962
LORD KRISHNA SUGAR MILLS LTD Vs. INDUSTRIAL TRIBUNAL TEXTILES	May 14, 1962
MADHO LAL Vs. HARI SHANKER	September 28, 1962
MAHARAJ SINGH Vs. HUKUM SINGH	August 20, 1962
MAHARAJA PATESHWARI PRASAD SINGH Vs. ADITYA PRASAD	October 19, 1962
MAHARAJA WIFE OF SALIK RAM AND OTHERS Vs. CHHEDU, SON OF GANGA DIN, RESIDENT OF VILLAGE BARIYARPUR, PARGANA PRATAPGANJ, TAHSIL NAWABGANJ, DISTRICT BARABANKI AND OTHERS	August 8, 1962
MAHMOOD MUZAFFAR Vs. STATE	February 14, 1962
MANGALI Vs. CHHAKKI LAL	April 17, 1962
MANSEY LAKHANSEY AND COMPANY Vs. STATE OF UTTAR PRADESH	July 10, 1962
MANSOOR MADARU Vs. STATE	December 18, 1962
MAU CALENDERING CO Vs. COMMISSIONER OF INCOME TAX	May 16, 1962
MAZHAR HUSAIN Vs. SAHU JAGDESHWAR NATH	April 9, 1962
MINING AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX	December 21, 1962
MISRA V D Vs. COLLECTOR OF CENTRAL EXCISE	January 30, 1962
MOHAMMAD HAMID HUSSAIN Vs. ASSTT CUSTODIAN OF EVACUEE PROPERTY ALLAHABAD	February 22, 1962
MOHAN LAL Vs. SHANTI DEVI	April 9, 1962
MOHD AZMAT AZIM KHAN Vs. RAJA SHATRUNJAI	November 27, 1962
MOTI LAL PADAMPAT SUGAR MILLS CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 28, 1962
MST NAFISUL NISSA Vs. HAJI MOHAMMAD ISHAQ	October 22, 1962
MUKAND LAL Vs. INCOME TAX OFFICER	September 14, 1962
MUKHTAR AHMED KHAN AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	March 19, 1962
MUNICIPAL BOARD KANPUR Vs. JANKI PRASAD	April 13, 1962
NAGAR MAHAPALIKA Vs. AFAQ HUSAIN ALTAF HUSAIN	February 14, 1962
NAGAR MAHAPALIKA, VARANASI Vs. CHAMAN LAL	August 29, 1962
NAINITAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	April 12, 1962
NARAIN DAS HARI VANSH Vs. KANPUR NAGAR MAHAPALIKA	May 3, 1962
NATHU RAM PREMCHAND Vs. COMMISSIONER OF INCOME TAX	August 30, 1962
NATIONAL CHAMBER OF COMMERCE LTD Vs. NITYA NANDAN DEOKI NANDAN	July 26, 1962
NIRANJAN LAL RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX	August 21, 1962
NIRANJAN LAL RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX	September 17, 1962
NIRANJAN PRAKASH Vs. MANNI LAL DWIVEDI	November 2, 1962
OFFICIAL RECEIVER JHANSI Vs. JUGAL KISHORE LACHHI RAM JAINA HYDERABAD	September 20, 1962
OM PRAKASH Vs. UNION OF INDIA UOI	July 30, 1962
OM PRAKASH Vs. MAYA RAM	November 11, 1962
ONKAR NATH Vs. CHHAJJU RAM	May 11, 1962
ONKAR PRASAD GUPTA Vs. STATE OF UTTAR PRADESH	April 3, 1962
PANDIT RAM HAZARI Vs. RAM NARAIN	February 14, 1962
PANZY FERNANDAS Vs. M F QUEOROS	October 12, 1962
PARDUMAN KUMAR L Vs. STATE OF UTTAR PRADESH	September 28, 1962
PARMESHWAR SINGH Vs. STATE	June 6, 1962
PARSANDI Vs. STATE	August 13, 1962
PEER BUX Vs. KARAM CHAND AND OTHERS	December 12, 1962
PRAYAG DAS Vs. STATE	February 14, 1962
PREM BALLABH KHULBE Vs. INCOME TAX OFFICER	November 8, 1962
PUSHKAR DATT Vs. UNION OF INDIA UOI NEW DELHI	January 9, 1962
Q.T. QUADIR BASHA AND OTHERS Vs. MOHAMMAD HANIF	April 30, 1962
RADHA KISHAN KAPOOR R S Vs. COMMISSIONER OF INCOME TAX	April 13, 1962
RADHA KRISHNA Vs. KRISHNA	July 30, 1962
RAFUWA Vs. ABBAS KHAN	March 1, 1962
RAGHUNATH PRASAD TANDON Vs. COMMISSIONER OF INCOME TAX	July 27, 1962
RAHIM BUX Vs. MOHAMMAD SHAFI	January 5, 1962
RAI BAHADUR MOHAN LAL Vs. BOARD OF REVENUE U.P. AT LUCKNOW, AND OTHERS	May 17, 1962
RAJ DULARI Vs. FAZLUL RAHMAN AND OTHERS	September 17, 1962
RAJA AJAI VARMA Vs. ASSESSING AUTHORITY POWAYAN	November 6, 1962
RAJA DEO SINGH Vs. AKHTAR AHSAN	May 18, 1962
RAJA MOHAMMAD AMIR AHMAD KHAN Vs. COMMISSIONER OF INCOME TAX	August 7, 1962
RAJA MOHAN RAJA BAHADUR Vs. COMMISSIONER OF INCOME TAX	July 10, 1962
RAJA RAM Vs. STATE OF UTTAR PRADESH	October 17, 1962
RAJA RAM KUMAR BHARGAVA Vs. COMMISSIONER OF INCOME TAX	February 1, 1962
RAJA SHARDA NARAYAN SINGH AND COMPANY Vs. OFFICIAL LIQUIDATOR U P OIL INDUSTRIES LTD	March 30, 1962
RAJDHARI DEVI Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES U P GORAKHPUR	February 28, 1962
RAM AUTAR VERMA Vs. AGARWAL BANK LTD	September 4, 1962
RAM BABU Vs. LAKSHMI NARAIN	January 4, 1962
RAM BABU Vs. ADDITIONAL SUB	September 7, 1962
RAM CHANDRA TRIPATHI Vs. DIVISIONAL FOREST OFFICER DUDHI MIRZAPUR	October 16, 1962
RAM DEVI Vs. RAJA RAM	December 20, 1962
RAM KRISHNA Vs. MUKAND SHANKER	July 19, 1962
RAM LAL Vs. SHIV MANI SINGH AND OTHERS	January 2, 1962
RAM PIARI Vs. RAM NATH	October 24, 1962
RAM PRAKASH GHAI Vs. KARAM CHAND	August 3, 1962
RAM PRASAD Vs. CHHAJJU	September 26, 1962
RAM RAJ Vs. STATE	December 5, 1962
RAM SAHAI Vs. COMMISSIONER S T	November 13, 1962
RAM SAHAI Vs. MAIKU	February 14, 1962
RAM SANEHI Vs. STATE	September 5, 1962
RAM SHANKER Vs. TIWARI JANKI PRASAD AND ANOTHER	December 20, 1962
RAM SINGH Vs. STATE	January 30, 1962
RAM SWARUP Vs. BRIJ NANDAN PRASAD	July 13, 1962
Ram Yagya and another Vs. Jaganath Prasad and others	December 11, 1962
RAMCHAND Vs. MOTI THAD	January 22, 1962
RAMCHANDRA GUPTA Vs. KANPUR IRON SCRAP MERCHANTS ASSOCIATION LTD	October 23, 1962
RAMCHANDRA SOTI Vs. STATE OF UTTAR PRADESH	August 9, 1962
RAMDEO Vs. STATE	August 21, 1962
RAMESHWAR DAYAL AND ANOTHER Vs. SMT. MOHANIA DIED) AFTER HER SRI SOHAN LAL., AND ANOTHER	May 24, 1962
RAMESHWAR PRASAD Vs. SUPERINTENDENT OF POLICE MORADABAD	August 16, 1962
RAMJI LAL RAIS Vs. INCOME TAX OFFICER	August 28, 1962
RANBIR SINGH Vs. BATAIYA	July 17, 1962
RANI BHAWANI DEVI Vs. COMMISSIONER OF INCOME TAX	May 10, 1962
REGIONAL CONCILIATION OFFICER Vs. KAYS CONSTRUCTION COMPANY PRIVATE LTD	March 15, 1962
REHTU RAM Vs. KARAM SINGH	November 22, 1962
REOTI PRASAD Vs. HOTILAL	October 25, 1962
ROOP NARAIN Vs. STATE AND OTHERS	August 28, 1962
SABALGARH INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	May 22, 1962
SABIR ALI Vs. STATE	March 5, 1962
SAIYED WILAYAT HUSAIN KAZMI Vs. STATE OF UTTAR PRADESH LUCKNOW	March 19, 1962
SALIK SHUKLA Vs. BRAJ NANDAN MISRA AND OTHERS	May 3, 1962
SAMIULLAH Vs. STATE OF UTTAR PRADESH	April 12, 1962
SANWAL SINGH Vs. JWALA AND OTHERS	February 7, 1962
SARASWATI DEVI LOHIA Vs. COMMISSIONER OF INCOME TAX	July 10, 1962
SARDAR SHAMSHER SINGH Vs. STATE OF UTTAR PRADESH	April 4, 1962
SARJU PD PRITAM LAL Vs. JUDGE REVISIONS SALES TAX	December 21, 1962
SARSHWATI BAI Vs. ALLAHABAD BANK LTD	December 11, 1962
SETH CHAMPALAL RAMSWARUP Vs. COMMISSIONER OF INCOME TAX	September 24, 1962
SETH KISHORI LAL BABULAL Vs. COMMISSIONER OF INCOME TAX	July 10, 1962
SETH MADAN GOPAL BAGLA Vs. COMMISSIONER OF INCOME TAX	August 24, 1962
SHAKUNTALA DEVI Vs. BENI MADHAV	September 5, 1962
SHAMSHER BAHADUR Vs. STATE OF UTTAR PRADESH	March 26, 1962
SHAMSHER BAHADUR MIRHOUTRA Vs. INCOME TAX OFFICER	August 13, 1962
SHANKER FLOUR MILLS Vs. STATE OF UTTAR PRADESH	March 28, 1962
SHARAFATULLAH KHAN Vs. STATE OF U.P. AND OTHERS	August 9, 1962
SHARAT CHANDRA MISRA Vs. ANTARIM ZILA PARISHAD, HAMIRPUR AND ANOTHER	September 5, 1962
SHEIKH WAJIH UDDIN Vs. STATE	May 2, 1962
SHEO BARAN Vs. BINDESHWARI PRASHAD	January 23, 1962
SHEO NAIK SINGH Vs. BHAGELOO AND OTHERS	May 14, 1962
SHITLADIN Vs. BOARD OF REVENUE UTTAR PRADESH ALLAHABAD	December 20, 1962
SHIV KUMAR Vs. STATE	February 14, 1962
SHIV SAHAI Vs. HAR NANDAN	September 21, 1962
SHOBHA Vs. STATE	May 2, 1962
SHREE GOPAL PAPER MILLS LIMITED Vs. INSPECTOR OF FACTORIES	March 16, 1962
SHRI KISHAN Vs. K S GANDHI	July 26, 1962
SHYAM SUNDER GUPTA Vs. COMMISSIONER OF INCOME TAX	September 13, 1962
Shyam Sunder Lal Vs. Shagun Chand	November 8, 1962
SITA RAM Vs. KUNJ LAL	July 10, 1962
SOMESHWAR Vs. BARKAT ULLAH	October 18, 1962
STATE Vs. PEAREY ALIAS CHHANGA	May 24, 1962
STATE OF U P Vs. INDRAMANI JATIA	September 25, 1962
STATE OF U P Vs. C S SHARMA	July 10, 1962
STATE OF U P Vs. ABDUL LATIF	March 6, 1962
STATE OF U P Vs. JOTI PRASAD	January 30, 1962
STATE OF U P Vs. RAGHUNANDAN SINGH,	February 13, 1962
STATE OF U.P. Vs. TIKA RAM UNIYAL	October 12, 1962
STATE OF UTTAR PRADESH Vs. OM PRAKASH GARG	February 1, 1962
STATE OF UTTAR PRADESH Vs. AKBAR ALI KHAN	January 23, 1962
STATE OF UTTAR PRADESH Vs. DEBI PRASAD	September 3, 1962
STATE OF UTTAR PRADESH Vs. T R KALLA ASST SR MANAGER	November 19, 1962
SUCHA SINGH Vs. ADMINISTRATIVE OFFICER AFZALGARH COLONIZATION SCHEME BIJNOR	December 21, 1962
SUNLIGHT CHEMICAL WORKS Vs. DISTRICT MAGISTRATE LUCKNOW	November 28, 1962
SURAJ MAL MATHURA PRASAD DEORIA Vs. COMMISSIONER OF INCOME TAX	March 26, 1962
SURENDRA BAHADUR SINGH Vs. STATE	January 3, 1962
SURESH DUTTA AND OTHERS Vs. CHHANGA LAL AND OTHERS	April 18, 1962
SURESHA NAND AND OTHERS Vs. PRATAP SINGH NEGI AND OTHERS	August 7, 1962
SUTI MILLS MAZDOOR SABHA Vs. MUIR MILLS CO LTD	January 8, 1962
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 24, 1962
THAKUR GOVIND DEO JI MAHARAJ Vs. THAKUR RANG JI MAHARAJ AND OTHERS	May 4, 1962
THAKUR HAR BUX SINGH Vs. SATISH CHANDRA	March 16, 1962
THE TAHSILDAR, NAINITAL, AND OTHERS Vs. JODH SINGH AND OTHERS,	August 1, 1962
TIKA RAM AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 24, 1962
TUFAIL AHMAD Vs. JAMILA KHATUN	April 2, 1962
TUFALL AHMAD Vs. UNION OF INDIA UOI	February 22, 1962
ULFAT RAI Vs. PREMWATI	May 23, 1962
UNION OF INDIA Vs. SHIAM SUNDER LAL	February 27, 1962
UNION OF INDIA UOI Vs. YAQUB ALI KHAN	March 29, 1962
W L ROSS Vs. REGIONAL TRANSPORT AUTHORITY LUCKNOW REGION	February 22, 1962
WAHID Vs. STATE	February 22, 1962
WAJAH Vs. ABDUL HAQ SHAH AND OTHERS	October 5, 1962
ZAFAR AHMAD KHAN Vs. STATE	August 13, 1962
ZAHIR AHMAD Vs. GANGA PRASAD A S D M BALLIA	January 22, 1962

Year 1962 of HIGH COURT OF ALLAHABAD

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