|
A C AGRAWAL Vs. UNION OF INDIA UOI
|
September 21, 1961 |
|
ABDUL HALEEM Vs. STATE
|
April 26, 1961 |
|
ABDUL LATIF Vs. KARAMAT ALI
|
November 2, 1961 |
|
ABDUL QAVI KHAN Vs. GOD ALMIGHTY
|
November 14, 1961 |
|
ABID HUSAIN KHAN Vs. BASHIR MOHAMMAD
|
August 31, 1961 |
|
AGARWAL IRON WORKS Vs. LABOUR COURT
|
November 22, 1961 |
|
AMARSINGH Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1961 |
|
AMRITA DEVI Vs. SRIPAT RAI
|
February 3, 1961 |
|
ANGOORI DEVI Vs. CUSTODIAN, EVACUEE PROPERTY SALT OFFICE, AGRA
|
September 5, 1961 |
|
ASA RAM Vs. RANDHIR SINGH
|
December 1, 1961 |
|
ASHA RAM Vs. G C SAXENA
|
October 3, 1961 |
|
AUSAF ALI Vs. PEAREY LAL AND ANOTHER
|
August 17, 1961 |
|
AVINASH CHANDRA SANJAR Vs. DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY
|
March 24, 1961 |
|
AYUB Vs. STATE
|
March 17, 1961 |
|
AYUB SYED HASAN Vs. STATE OF U P
|
March 14, 1961 |
|
B C DAS Vs. R C AND E O
|
April 10, 1961 |
|
B. K. GUPTA Vs. THE CHANCELLOR, LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS
|
August 21, 1961 |
|
B.K. AGARWAL Vs. REGIONAL TRANSPORT AUTHORITY, KUMAON AND OTHERS
|
March 23, 1961 |
|
BABOO KHAN Vs. STATE
|
January 31, 1961 |
|
BABU Vs. BOARD OF REVENUE U.P. AND OTHERS
|
February 14, 1961 |
|
BABU RAM SHARMA Vs. STATE
|
August 28, 1961 |
|
BABU RAM SHARMA AND ANOTHER Vs. STATE
|
February 14, 1961 |
|
BABUNI Vs. MAHADEO
|
September 8, 1961 |
|
BADRI DAS GAURI DUTT Vs. UNION OF INDIA UOI
|
November 21, 1961 |
|
BADRI SINGH AND OTHERS Vs. SAHDEO BHAR
|
November 20, 1961 |
|
BAHADUR Vs. DEO NARAIN AND OTHERS
|
August 17, 1961 |
|
BALA PRASAD Vs. JAGANNATH PRASAD SHARMA VAKIL
|
January 30, 1961 |
|
BALAK Vs. STATE OF UTTAR PRADESH
|
July 26, 1961 |
|
BALDEO PRASAD Vs. RAM KALI
|
April 27, 1961 |
|
BALESHWAR PRASAD Vs. MANAGING COMMITTEE OF THE MAHABODHI HIGHER SECONDARY SCHOOL SARNATH, VARANASI AND OTHERS
|
January 3, 1961 |
|
BANARAS ELECTRIC LIGHT AND POWER CO LTD Vs. GOVERNMENT OF UTTAR PRADESH
|
September 11, 1961 |
|
BANARSI DASS Vs. A. H. WHEELER AND CO., LTD.
|
September 5, 1961 |
|
BANU MAL AND OTHERS Vs. BASHIR AHMAD KHAN AND OTHERS
|
October 5, 1961 |
|
BARU MAL JAIN Vs. STATE OF UTTAR PRADESH
|
March 22, 1961 |
|
BASANTI DEVI AND ANOTHER Vs. HAR SHANKAR LAL AND ANOTHER
|
September 11, 1961 |
|
BHAGWAN DAS Vs. GOMTI BAI
|
September 19, 1961 |
|
BHAGWAN SINGH Vs. DEPUTY COMMISSIONER
|
November 2, 1961 |
|
BHAGWAN SRI KRISHENJI MAHARAJ VIRAJMAN MANDIR KHANPUR Vs. CHUTTAN LAL
|
October 25, 1961 |
|
BHAGWAT PRASAD AND OTHERS Vs. RAGHUNATH PRASAD AND OTHERS
|
November 4, 1961 |
|
BHAGWATI PRASAD Vs. DWARIKA PRASAD
|
October 30, 1961 |
|
BHAGWATI PRASAD Vs. RAM ROOP TEWARI
|
September 15, 1961 |
|
BHAJU RAM PANDIT Vs. RAMJI SINGH AND OTHERS
|
July 26, 1961 |
|
BHARAT PAINT MART, HANUMAN CHAWAK DEHRA DUN Vs. BHAGWATI DEVI AND OTHERS
|
August 24, 1961 |
|
BHAWANI SHANKAR Vs. GOVIND DASS AND OTHERS
|
October 27, 1961 |
|
BHUMARG YATAYAT Vs. REGIONAL TRANSPORT AUTHORITY
|
April 25, 1961 |
|
BHUPAL AND OTHERS Vs. BOARD OF REVENUE U.P., ALLAHABAD AND OTHERS
|
November 21, 1961 |
|
BIPTA Vs. DWARKA AND OTHERS
|
August 21, 1961 |
|
BRIJ GOPAL BHATIA Vs. UNION OF INDIA UOI
|
December 14, 1961 |
|
BRIJ KISHORE Vs. THAKUR BHIKAM SINGH AND ANOTHER
|
September 26, 1961 |
|
BRITISH INDIA CORPORATION LTD Vs. STATE OF UTTAR PRADESH
|
September 26, 1961 |
|
BRITISH INDIA CORPORATION LTD Vs. LABOUR APPELLATE TRIBUNAL
|
April 28, 1961 |
|
BUCHUNIA AND ANOTHER Vs. SUB-DIVISIONAL MAGISTRATE AND OTHERS
|
November 18, 1961 |
|
BUDDHAN SINGH Vs. NABI BUX
|
May 24, 1961 |
|
BUDH SAGAR RAM UDIT Vs. STATE
|
January 10, 1961 |
|
BUDHU AND OTHERS Vs. BOARD OF REVENUE, U.P. AND OTHERS
|
October 23, 1961 |
|
BULAND SUGAR CO LTD Vs. UNION OF INDIA UOI
|
October 30, 1961 |
|
CHADAMI LAL Vs. GENERAL MANAGER WESTERN RAILWAY
|
August 9, 1961 |
|
CHANDI PRASAD PATHAK Vs. SADANAND PATHAK
|
December 18, 1961 |
|
CHANDU LAL Vs. RAM AUTAR
|
October 13, 1961 |
|
CHANDULAL SURAJMAL Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1961 |
|
CHET NARAYAN SINGH Vs. JANGALI SINGH AND OTHERS
|
August 30, 1961 |
|
CHHEDDU SINGH Vs. KEWAL
|
October 27, 1961 |
|
CHHOTEY LAL Vs. INCOME TAX OFFICER
|
September 26, 1961 |
|
CHHOTEY LAL KISHAN LAL Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1961 |
|
CHIEF CONSERVATOR OF FORESTS U P NAINITAL Vs. D A LYALL
|
April 10, 1961 |
|
CHIEF INSPECTOR OF STAMPS U P ALLAHABAD Vs. N A GAZDER
|
November 29, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. MUNNA LAL GUPTA KANPUR
|
April 21, 1961 |
|
DAHRA DUN TEA COMPANY LTD Vs. LABOUR COURT
|
April 24, 1961 |
|
DALSUKH RAI JAIDAYAL IN RE V Vs. DALSUKH RAI JAIDAYAL IN RE V
|
March 29, 1961 |
|
DATA DIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
March 28, 1961 |
|
DAULAT RAM SAWHNEY Vs. TRILOKINATH
|
September 19, 1961 |
|
DEBA NAND NAITHANI Vs. JAYA NAND AND OTHERS
|
July 25, 1961 |
|
DEEP CHAND Vs. FAIZ ALI
|
September 15, 1961 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
October 13, 1961 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LTD Vs. STATE OF UTTAR PRADESH
|
September 5, 1961 |
|
DEOKI NANDAN GARG Vs. JAGDISH PRASAD
|
March 20, 1961 |
|
DEPUTY SHANKAR RASTOGI Vs. PRINCIPAL S M COLLEGE
|
August 3, 1961 |
|
DEVENDRA PRAKASH Vs. INCOME TAX OFFICER
|
November 23, 1961 |
|
DEWARI LAL Vs. SUNDER LAL
|
September 14, 1961 |
|
DHARAM DAS VASAN MAL ATTARRA Vs. SALES TAX OFFICER, BANDA AND COLLECTOR, BANDA
|
February 24, 1961 |
|
DINA NATH Vs. BALKRISHNA
|
October 31, 1961 |
|
DIVISIONAL SUPERINTENDENT N RLY ALLAHABAD Vs. NAND LAL DUBEY
|
November 6, 1961 |
|
DOMINION OF INDIA Vs. KANIZ FATMA
|
April 17, 1961 |
|
DOMINION OF INDIA MINISTRY OF RAILWAY NEW DELHI Vs. AMRIT BANASPATI CO LTD
|
July 31, 1961 |
|
DUJAI Vs. STATE
|
March 1, 1961 |
|
DURGA DAS BHATTACHARYA Vs. MUNICIPAL BOARD
|
November 23, 1961 |
|
DURGA GITA VIDYALAYA ASSOCIATION Vs. STATE OF U P
|
November 27, 1961 |
|
DWADESH SHRENI P C AND COMPANY LIMITED Vs. INCOME TAX OFFICER
|
September 6, 1961 |
|
DWARKA PRASAD AND AFTER HIM BHARAT SINGH AND OTHERS Vs. ALI SHER KHAN AND OTHERS
|
May 11, 1961 |
|
E HILL AND COMPANY PRIVATE LTD Vs. ITS EMPLOYEES
|
March 13, 1961 |
|
E. HILL AND COMPANY (PRIVATE) LTD., MIRZAPUR Vs. MOHAMMAD ALI AND ORS.
|
March 13, 1961 |
|
EMRON AND SONS Vs. BEGG SOUTHERLAND AND COMPANY LTD. AND OTHERS
|
January 4, 1961 |
|
EVEREADY FLASHLIGHT CO Vs. LABOUR COURT
|
April 20, 1961 |
|
FIRM NANAK CHAND Vs. LALA PANNALAL PROPRIETOR
|
December 19, 1961 |
|
GAJA Vs. MOHD FARUKH
|
February 6, 1961 |
|
GANGA DEVI AND OTHERS Vs. BABU RAM AND ANOTHER
|
May 3, 1961 |
|
GANGA PRASAD Vs. KISHORI LAL AND OTHERS
|
October 31, 1961 |
|
GANGA SARAN AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
|
November 7, 1961 |
|
GANGA SINGH Vs. STATE
|
August 30, 1961 |
|
GANGA SINGH Vs. SANTOSH KUMAR
|
September 18, 1961 |
|
GHANI Vs. STATE
|
August 8, 1961 |
|
GHASI RAM Vs. SHIV DAYAL
|
October 31, 1961 |
|
GHULAM HAQQANI KHAN Vs. STATE OF UTTAR PRADESH
|
November 14, 1961 |
|
GULSHER KHAN SUPARDAR Vs. BEDI LAL
|
November 6, 1961 |
|
GUPTA AND COMPANY Vs. SALES TAX OFFICER
|
September 27, 1961 |
|
GYANENDRA NARAIN SINGH Vs. COLLECTOR OF ALLAHABAD
|
October 31, 1961 |
|
GYANI RAM AND CO S Vs. INCOME TAX OFFICER
|
November 15, 1961 |
|
HAILEY GLASS WORKS Vs. DEPUTY LABOUR COMMISSIONER INDUSTRIAL RELATIONS
|
April 17, 1961 |
|
HAJI MOHAMMAD KHALIL MOHAMMAD FAROOQ Vs. INCOME TAX OFFICER
|
October 12, 1961 |
|
HANIF Vs. STATE
|
August 18, 1961 |
|
HAPPY VALLEY TEA CO Vs. DARSHAN LAL
|
August 1, 1961 |
|
HAR BILAS Vs. JEEWA RAM AND ANOTHER
|
August 18, 1961 |
|
HAR DAYAL Vs. CHOTAI
|
October 27, 1961 |
|
HAR SHARAN VARMA Vs. CHANDRA BHAN GUPTA
|
February 15, 1961 |
|
HARBANSWALA TEA ESTATE Vs. SRIVASTAVA J N REGIONAL CONCILIATION OFFICER AND ARBITRATOR
|
October 23, 1961 |
|
HARBANSWALA TEA ESTATE Vs. SRIVASTAVA J N
|
December 22, 1961 |
|
HARDEYA DEVI Vs. FIDDAN
|
March 30, 1961 |
|
HARISH CHAND Vs. UNION OF INDIA UOI
|
October 5, 1961 |
|
HASEENA BEGUM Vs. ASSISTANT CUSTODIAN EVACUEE PROPERTIES MUZAFFARNAGAR AND OTHERS
|
October 11, 1961 |
|
HIRA LAL KEDAR NATH Vs. HARI NATH OMKAR NATH
|
October 25, 1961 |
|
HIRA PRASAD Vs. BENI MADHO
|
October 10, 1961 |
|
HOT CHAND SHAMDAS Vs. LALA SRI RAM
|
December 20, 1961 |
|
HUKAM CHAND Vs. STATE TRANSPORT AUTHORITY TRIBUNAL
|
January 17, 1961 |
|
HULAS RAI BAIJNATH Vs. K B BASS AND CO LTD
|
November 14, 1961 |
|
INDRA KUMAR Vs. STATE OF U P
|
November 14, 1961 |
|
IQBAL AHMAD Vs. STATE OF U P
|
May 5, 1961 |
|
J P OJHA Vs. FIRM R R TANDAN
|
October 10, 1961 |
|
JAG BHUSHAN JAIN Vs. STATE
|
May 19, 1961 |
|
JAGAN Vs. STATE
|
October 12, 1961 |
|
JAGAT NARAIN MEHRA Vs. MADAN LAL
|
March 28, 1961 |
|
JAGDAMBIKA PRATAP NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
|
May 18, 1961 |
|
JAGDATT SINGH Vs. STATE OF UTTAR PRADESH
|
October 6, 1961 |
|
JAGMANDER DASS AND OTHERS Vs. TRILOK CHAND AND OTHERS
|
December 5, 1961 |
|
JAI NAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 16, 1961 |
|
JAI RAM SINGH Vs. BHULEY
|
February 22, 1961 |
|
JASWANT SUGAR MILLS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL III
|
September 19, 1961 |
|
JESSA RAM FATEH CHAND Vs. OFFICIAL LIQUIDATORS
|
October 30, 1961 |
|
JHAGROO AND OTHERS Vs. SHARDA PRASAD AND ANOTHER
|
December 13, 1961 |
|
JOTI PRASAD UPADHYA Vs. KALKA PRASAD BHATNAGAR
|
September 7, 1961 |
|
JWALA Vs. SHIAMLAL AND OTHERS
|
March 6, 1961 |
|
JWALA PRASAD Vs. OFFICIAL LIQUIDATOR JWALA BANK LTD
|
August 8, 1961 |
|
JWALA PRASAD MISRA Vs. UNION OF INDIA UOI
|
May 22, 1961 |
|
JYOTI PRASAD KISHAN LAL Vs. PUNJAB NATIONAL BANK LTD
|
October 5, 1961 |
|
K C SONREXA Vs. STATE OF UTTAR PRADESH
|
August 10, 1961 |
|
K.D. VYAS Vs. SHYAM LAL
|
February 10, 1961 |
|
KAILASH CHANDRA JAIN Vs. STATE OF U P
|
May 19, 1961 |
|
KAILASH NATH BHARGAVA Vs. COMMISSIONER OF INCOME TAX
|
May 25, 1961 |
|
KALP NATH CHAUBE Vs. DEVENDRA BAHADUR SINGH AND OTHERS
|
August 24, 1961 |
|
KALYAN SINGH Vs. STATE OF U P
|
May 17, 1961 |
|
KANIHYA LAL Vs. GUNWANT RAI AGGARWAL
|
September 14, 1961 |
|
KANTI PRASAD Vs. BISHAMBER SAHAI AND OTHERS
|
August 1, 1961 |
|
KARTAR CHAND Vs. MAHESH PRASAD AND OTHERS
|
November 22, 1961 |
|
KASHIRAM BHAJAN LAL Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1961 |
|
KAUSHAILIYA Vs. STATE
|
November 17, 1961 |
|
KAYS CONSTRUCTION COMPANY Vs. JUDGE APPEALS SALES TAX
|
December 15, 1961 |
|
KEDAR NATH Vs. CHANDRA KIRAN
|
August 30, 1961 |
|
KEDAR NATH JAI PRAKASH Vs. CHHAJJU MAL SUMERCHAND
|
November 21, 1961 |
|
KESARI DEVI Vs. DHARMA DEVI
|
October 30, 1961 |
|
KHADERU RAM TELI AND OTHERS Vs. RAM KARAN AHIR
|
August 16, 1961 |
|
KHALIL AHMAD Vs. STATE OF U P
|
May 12, 1961 |
|
KISHAN LAL Vs. HAR PRASAD
|
September 8, 1961 |
|
KISHAN SWARUP Vs. BRIJENDRA SINGH
|
July 28, 1961 |
|
KISHORI LAL Vs. TIRLOKI NATH
|
September 27, 1961 |
|
KRIPA NATH Vs. GANGA PRASAD
|
August 23, 1961 |
|
KRISHNA CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 22, 1961 |
|
KRISHNA DEVA BHARGAVA Vs. OFFICIAL LIQUIDATOR U P OIL INDUSTRIES LTD
|
March 13, 1961 |
|
KRISHNA RAJ TRADING CORPORATION Vs. RAM SARAN DASS
|
October 10, 1961 |
|
KUMBHA KARAN Vs. S.C. LAL SAXENA AND OTHERS
|
April 19, 1961 |
|
KUNMUN SINGH Vs. RAM SEWAK
|
September 4, 1961 |
|
L C AGARWAL Vs. MUNICIPAL BOARD HAPUR
|
January 17, 1961 |
|
L H SUGAR FACTORIES AND OIL MILLS PRIVATE LTD Vs. STATE OF UTTAR PRADESH
|
February 22, 1961 |
|
L H SUGAR FACTORY Vs. INDUSTRIAL TRIBUNAL
|
March 1, 1961 |
|
L JUGAL KISHORE Vs. WEALTH TAX OFFICER SPECIAL CIRCLE C WARD KANPUR
|
March 23, 1961 |
|
L NATHU LAL Vs. DOMINION OF INDIA
|
November 20, 1961 |
|
LACHMAN DASS AND ANOTHER Vs. MUKAND DASS AND ANOTHER
|
November 2, 1961 |
|
LACHMI NARAIN Vs. RENT CONTROL AND EVICTION OFFICER, LUCKNOW AND OTHERS
|
December 4, 1961 |
|
LAKSHMI Vs. STATE
|
September 25, 1961 |
|
LAKSHMI NARAIN MISRA Vs. MUNICIPAL BOARD AND OTHERS
|
April 12, 1961 |
|
LAKSHMI RATAN COTTON MILLS COMPANY LIMITED Vs. MISRA (O N)
|
March 13, 1961 |
|
LAKSHMIRATAN COTTON MILLS CO LTD Vs. SALES TAX OFFICER
|
October 10, 1961 |
|
LAL BEHARI Vs. STATE
|
October 27, 1961 |
|
LAL BHAN PRATAP NARAIN BAHADUR PAL Vs. STATE OF UTTAR PRADESH
|
August 17, 1961 |
|
LAL CHAND Vs. BHARAT NIDHI LTD
|
October 10, 1961 |
|
LAL CHAND Vs. SMT AMARAUTI
|
July 13, 1961 |
|
LALA KAILASHPAT SINGHANIA Vs. INCOME TAX OFFICER
|
November 2, 1961 |
|
LALJI KOERI Vs. GAJADHAR KOERI
|
October 3, 1961 |
|
LALTA PRASAD Vs. BOARD OF REVENUE ALLAHABAD
|
January 12, 1961 |
|
LANGRA Vs. THE BOARD OF REVENUE, UP, ALLD. AND OTHERS
|
July 24, 1961 |
|
LAXMI CO Vs. COMMISSIONER OF INCOME TAX
|
February 20, 1961 |
|
LAXMI NARAIN AGARWAL Vs. INCOME TAX OFFICER
|
November 4, 1961 |
|
LUCKNOW NAGAR MAHAPALIKA Vs. SARDAR KARAMJEET SINGH
|
November 6, 1961 |
|
MACHCHAN LAL Vs. UMA SHANKAR
|
November 12, 1961 |
|
MADHO PRASAD Vs. UNION OF INDIA UOI
|
January 20, 1961 |
|
MAHABIR SINGH RAM BABU Vs. ASSISTANT SALES TAX OFFICER FIROZABAD
|
October 23, 1961 |
|
MAHASAI PARBHU DAYAL Vs. MAN SINGH
|
December 21, 1961 |
|
MAHESHWARI DEVI JUTE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1961 |
|
MAHESHWARI KHETAN SUGAR MILLS PRIVATE LTD Vs. NARENDRA JIT SINGH
|
May 9, 1961 |
|
MAHMUD HASAN KHAN Vs. THE BOARD OF REVENUE, UP AT ALLAHABAD AND OTHERS
|
March 30, 1961 |
|
MAIKOO Vs. STATE
|
November 29, 1961 |
|
MAINPUR ELECTRIC SUPPLY AND GENERAL MILLS CO LTD Vs. STATE OF UTTAR PRADESH
|
September 29, 1961 |
|
MALTI DEVI Vs. HUBLAL
|
May 2, 1961 |
|
MAM CHAND Vs. STATE
|
May 16, 1961 |
|
MANGAL SINGH Vs. NAWAB SINGH
|
February 1, 1961 |
|
MANGO Vs. PREM CHAND
|
May 17, 1961 |
|
MANGOO LAL Vs. MAHARAJ SINGH
|
April 13, 1961 |
|
MANSHOOR ULLAH Vs. BASHIR UDDIN
|
December 18, 1961 |
|
MASROOR AHMAD FARUQI Vs. STATE OF UTTAR PRADESH
|
September 26, 1961 |
|
MIRZA MOHD AZIZ Vs. SAFDAR HUSAIN
|
July 28, 1961 |
|
MISRI LAL Vs. JAWALA PRASAD
|
December 7, 1961 |
|
MODI FOOD PRODUCTS Vs. COMMISSIONER OF SALES TAX
|
July 25, 1961 |
|
MOHAMMAD ATIQ Vs. INCOME TAX OFFICER
|
October 3, 1961 |
|
MOHAMMAD ISHAQ Vs. RAM DAS AND OTHERS
|
August 31, 1961 |
|
MOHAMMAD YAMIN Vs. ABDUL MAJID
|
December 21, 1961 |
|
MOHD QASIM Vs. GOKUL TEWARI
|
August 9, 1961 |
|
MOHD. HASAN KHAN Vs. SUSHIL KUMAR AND OTHERS
|
December 13, 1961 |
|
MOOLCHAND Vs. BISHWANATH PRASAD TILBHAN DESHWAR AND OTHERS
|
November 27, 1961 |
|
MST LAKSHMI DEVI Vs. ROONGTA AND CO
|
October 5, 1961 |
|
MUKUND LAL VEER KUMAR AND OTHERS Vs. TARA DEVI AND OTHERS
|
November 1, 1961 |
|
MUNICIPAL BOARD Vs. GOPI NATH
|
July 22, 1961 |
|
MUNICIPAL BOARD Vs. BHIM SINGH
|
March 29, 1961 |
|
MUNICIPAL BOARD KHERI Vs. RAM BHAROSEY
|
February 6, 1961 |
|
MUNICIPAL BOARD SORON Vs. GOPI NATH AND OTHERS
|
July 24, 1961 |
|
MUNICIPAL BOARD. JAUNPUR Vs. RAGHUNANDAN RANA
|
February 27, 1961 |
|
MURARI LAL PARASHAR Vs. STATE OF UTTAR PRADESH
|
May 24, 1961 |
|
MURLI DHAR Vs. BANSIDHAR
|
May 23, 1961 |
|
NAND RAM CHHOTEY LAL Vs. KISHORI RAMAN SINGH
|
December 26, 1961 |
|
NAR SINGH DATT Vs. RAM PRATAP
|
February 9, 1961 |
|
NARAIN DAS Vs. STATE
|
May 17, 1961 |
|
NARAIN RAM CHANDRA KELKAR Vs. UNION OF INDIA
|
September 13, 1961 |
|
NARSINGH DAS Vs. PERMESHWARI DAS
|
March 20, 1961 |
|
NEW EMPIRE ENGINEERING COMPANY PRIVATE LIMITED Vs. BIRMO DEVI AND OTHERS
|
May 22, 1961 |
|
NEWAND RAM AND ANOTHER Vs. GAON SAMAJ RURA AND ANOTHER
|
August 2, 1961 |
|
NIAZU Vs. STATE
|
April 6, 1961 |
|
NIGAM R P Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION [BY GUPTA K C GENERAL MANAGER]
|
November 29, 1961 |
|
NIRANJAN PRAKASH Vs. STATE,
|
April 27, 1961 |
|
NIRANJAN SINGH Vs. SMT. GURUA DEVI
|
September 4, 1961 |
|
NIRANKAR NATH AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD, AND OTHERS
|
May 23, 1961 |
|
NIZAM ALI Vs. MUNICIPAL BOARD, FATEHPUR
|
May 3, 1961 |
|
NORTH EASTERN RAILWAY THROUGH GENERAL MANAGER Vs. RAM PRASAD AND OTHERS
|
August 2, 1961 |
|
OFFICIAL LIQUIDATOR Vs. MATHURA PRASAD
|
September 22, 1961 |
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OM PRAKASH Vs. MOTI LAL
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December 19, 1961 |
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OM PRAKASH Vs. STATE
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August 1, 1961 |
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ONKAR NATH Vs. RAJ DEO AND OTHERS
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December 8, 1961 |
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PADRAUNA RAJ KRISHNA SUGAR WORKS LTD. Vs. LAND REFORMS COMMISSIONER U.P. LUCKNOW AND OTHERS
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December 13, 1961 |
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PARAS RAM Vs. JANKI BAI
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February 9, 1961 |
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PARASRAM JI Vs. IMTIAZ
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March 14, 1961 |
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PARITOSH CHANDRA Vs. DEVKI NAND AND OTHERS
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September 15, 1961 |
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PARKASHO Vs. STATE OF U P
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August 7, 1961 |
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PARSANDI Vs. MEHAR SINGH AND OTHERS
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December 19, 1961 |
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PHEKU SINGH Vs. ATTIRAJI KUNWAR
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July 25, 1961 |
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PIARA SINGH Vs. STATE
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September 21, 1961 |
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PREM DAS Vs. STATE
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May 15, 1961 |
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PREM LAL SINGHANIA Vs. U P GOVERNMENT
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September 7, 1961 |
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PREM POORAN DEVI Vs. LAKSHMI NARAIN
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October 26, 1961 |
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RADHA KISHAN Vs. DATA RAM AND ANOTHER
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July 21, 1961 |
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RAGHU NATH DASS Vs. RAJENDRA KUMAR
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December 19, 1961 |
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RAGHUBIR AND OTHERS Vs. THE SUB DIVISIONAL OFFICER, HARRIYA, DISTRICT BASTI, AND OTHERS
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August 8, 1961 |
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RAGHUBIR SARAN Vs. PARAM KIRTI SARAN
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September 12, 1961 |
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RAGHUBIR SINGH AND OTHERS Vs. TOWN AREA COMMITTEE AND OTHERS
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July 21, 1961 |
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RAGHUNATH SAHAI Vs. SARUP SINGH
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October 5, 1961 |
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RAGHUNATH SINGH AND ANOTHER Vs. THE STATE OF UTTAR PRADESH AND ANOTHER
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May 12, 1961 |
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RAGHURAJ SINGH Vs. MURARILAL
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July 24, 1961 |
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RAGHURAJ SINGH Vs. AGRICULTURAL INCOME
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September 26, 1961 |
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RAGHURAJI AND ANOTHER Vs. BOARD OF REVENUE
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November 22, 1961 |
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RAHMAT ULLAH Vs. AHSAN ALI
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December 18, 1961 |
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RAI SHRI KRISHNA JI Vs. COMMISSIONER OF INCOME TAX
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May 24, 1961 |
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RAJ KUMAR Vs. STATE
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May 24, 1961 |
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RAJ KUMAR Vs. INCOME TAX OFFICER
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November 24, 1961 |
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RAJA HIMANSHU DHAR SINGH Vs. ADDITIONAL REGISTRAR CO-OPERATIVE SOCIETIES
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September 12, 1961 |
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RAJA HIMANSHU DHAR SINGH Vs. B P SINGH
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September 26, 1961 |
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RAJA JAGDISH PRASAD SAHAI Vs. THE DEPUTY COMMR. (ASSESSING AUTHORITY), SULTANPUR
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September 5, 1961 |
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RAJA SRINIWAS PRASAD SINGH Vs. S
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November 21, 1961 |
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RAKESHWAR DAYAL Vs. LABOUR COURT
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April 11, 1961 |
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RAM AUTAR PANDEY Vs. STATE OF UTTAR PRADESH
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December 21, 1961 |
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RAM BABU Vs. HAR PRASAD
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November 30, 1961 |
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RAM BILAS KEDAR NATH Vs. INCOME-TAX OFFICER DISTT III I KANPUR
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December 13, 1961 |
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RAM BILAS RADHEY SHAM Vs. SALES TAX OFFICER III KANPUR
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November 14, 1961 |
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RAM CHANDRA Vs. MUNESHWAR
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November 21, 1961 |
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RAM CHANDRA PANDEY Vs. MAHESHWARI SINGH
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December 15, 1961 |
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RAM CHANDRA UPASNI Vs. BHOLANATH AND OTHERS
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October 9, 1961 |
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RAM CHARAN AGARWALA Vs. SHRIDHAR MISRA
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August 24, 1961 |
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RAM DAS Vs. LACHMAN JANKI AND ORS.
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May 19, 1961 |
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RAM DAS GUPTA Vs. SHIVA CHARAN LAL
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August 31, 1961 |
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RAM GATI CHAUBE Vs. RAN ADHAR CHAUBE
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May 17, 1961 |
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RAM GOPAL Vs. JHAU LAL
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October 23, 1961 |
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RAM GOPAL Vs. RAM KUMAR AND OTHERS
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November 15, 1961 |
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RAM KATORI Vs. CHAMANLAL
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August 7, 1961 |
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RAM KISHAN Vs. GAYA PRASAD
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December 1, 1961 |
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RAM KISHAN SUNDER LAL Vs. STATE OF UTTAR PRADESH
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August 31, 1961 |
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RAM KISHORE Vs. RAJ NARAIN DUBEY
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October 27, 1961 |
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RAM KISHUN TRIPATHI Vs. SHEO NATH PRASAD AND OTHERS
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November 1, 1961 |
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RAM KRISHNA Vs. BHAGWAN BAKSH SINGH
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January 20, 1961 |
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RAM KRISHNA KAPOOR Vs. BEHARI LAL RAM SAHAI
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December 8, 1961 |
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RAM KUMAR RAM CHANDRA AND CO Vs. SALES TAX OFFICER III
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November 30, 1961 |
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RAM LAKHAN Vs. INCOME TAX OFFICER
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September 27, 1961 |
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RAM LAL Vs. THE ASSTT. COLLECTOR SADABAD DISTT. MATHURA AND OTHERS
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September 4, 1961 |
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RAM NARAIN Vs. RAM SWARUP
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March 27, 1961 |
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RAM NATH Vs. NETA
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October 25, 1961 |
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RAM PYARE Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
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September 7, 1961 |
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RAM SAMUJH Vs. STATE
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May 22, 1961 |
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RAM SARAN TEWARI Vs. RAJ BAHADUR VARMA
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December 22, 1961 |
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RAM SEWAK Vs. STATE OF U P
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August 9, 1961 |
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RAM SHANKAR AND OTHERS Vs. SURAJ PRASAD AND OTHERS
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August 30, 1961 |
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RAM SINGH KHANNA Vs. STATE OF U P
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November 11, 1961 |
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RAM SUNDER DUBEY Vs. STATE
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May 9, 1961 |
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RAM SWARUP Vs. STATE
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February 3, 1961 |
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RAM SWARUP Vs. RAM NARAIN SHARMA
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November 1, 1961 |
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RAMAN LAL Vs. MURARI LAL AND OTHERS
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March 17, 1961 |
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RAMESH METAL WORKS Vs. STATE
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November 1, 1961 |
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RAMESHWAR DAYAL Vs. SUB-DIVISIONAL OFFICER GHATAMPUR
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May 22, 1961 |
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RAMESHWAR PD Vs. RAJASTHAN GOVERNMENT
|
September 11, 1961 |
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RAMGOPAL RAM PRASAD Vs. INCOME TAX OFFICER
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August 22, 1961 |
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RANJIT RAM Vs. STATE
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April 3, 1961 |
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RAO THAKUR NARAYAN SINGH Vs. COMMISSIONER OF INCOME TAX
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March 9, 1961 |
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RAZA BULAND SUGAR CO LTD Vs. MUNICIPAL BOARD
|
May 12, 1961 |
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RAZA TEXTILES LIMITED Vs. INCOME TAX OFFICER
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December 12, 1961 |
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RESERVE BANK OF INDIA Vs. RAM KUMAR VARSHNEY
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July 21, 1961 |
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RISHIPAL Vs. STATE
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April 27, 1961 |
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RUP CHAND Vs. MADHO RAM AND OTHERS
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July 24, 1961 |
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SADHU SINGH Vs. STATE
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April 24, 1961 |
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SAIDA BEGAM Vs. SABIR ALI
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March 30, 1961 |
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SANT RAM Vs. LABH SINGH
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August 28, 1961 |
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SANTAMAL PITAMBAR PRASAD Vs. INCOME TAX OFFICER
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December 13, 1961 |
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SARBJEET SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR
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April 20, 1961 |
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SARDAR JOGENDRA SINGH Vs. SALES TAX OFFICER
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November 3, 1961 |
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SARJU PRASAD SAHU Vs. STATE OF UTTAR PRADESH
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August 10, 1961 |
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SARJU RAM BARANAWAR Vs. TAJI BIBI
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November 23, 1961 |
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SARJUDEI Vs. RAMPATI KUNWARI
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November 14, 1961 |
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SATYA PRASAD GHOSH Vs. SATYA NARAIN LAL AND ANOTHER
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December 14, 1961 |
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SHAKOORAN BIBI Vs. INCOME TAX OFFICER
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December 8, 1961 |
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SHAMSHUDDIN Vs. ZAMINA BIBI
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July 13, 1961 |
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SHANKER LAL Vs. GIRJA PATI MISRA
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April 6, 1961 |
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SHEO BACHAN PANDIT Vs. RAM DHARI GIR
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September 13, 1961 |
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SHEO PRASAD Vs. ADDITIONAL DISTRICT JUDGE
|
August 1, 1961 |
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SHEONATH PRASAD MOTI LAL Vs. INCOME TAX OFFICER
|
November 17, 1961 |
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SHIAM SUNDER Vs. SHIAM SUNDER LAL SITA RAM JAIN
|
September 4, 1961 |
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SHITAL PRASAD Vs. BOARD OF REVENUE, U.P. AND OTHERS
|
September 20, 1961 |
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SHRI SHAMBHU NATH Vs. SALES TAX OFFICER JAUNPUR
|
September 8, 1961 |
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SHRIDHAR UDAI NARAYAN Vs. COMMISSIONER OF INCOME TAX
|
April 10, 1961 |
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SHYAM BEHARI LAL AND ANOTHER Vs. BABOO JI
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April 28, 1961 |
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SHYAM LAL Vs. ASSISTANT SALES TAX OFFICER
|
September 12, 1961 |
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SHYAM LAL VAID SHASTRI Vs. MADAN LAL
|
April 26, 1961 |
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SHYAM SINGH Vs. SANWALI
|
September 22, 1961 |
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SHYAM SUNDER LAL Vs. LAKSHMI NARAIN MATHUR
|
February 16, 1961 |
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SIMBHOLI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1961 |
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SINGH ENGINEERING WORKS P LTD Vs. INDUSTRIAL TRIBUNAL I
|
April 28, 1961 |
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SINGHARA SINGH AND OTHERS Vs. STATE OF UTTAR PRADESH
|
May 31, 1961 |
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SIS RAM Vs. ASA RAM
|
November 20, 1961 |
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SMT. MADHURI VARMA Vs. STATE OF UTTAR PRADESH THROUGH THE ASSISTANT LAND REFORMS COMMISSIONER, NAINITAL AND OTHERS
|
March 30, 1961 |
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SOHAN LAL Vs. STATE
|
August 10, 1961 |
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SOHAN PATHAK AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1961 |
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SRIDHAR SHUKLA Vs. BABU LAL
|
April 17, 1961 |
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SRIVASTAVA J S Vs. DIVISIONAL COMMERCIAL SUPERINTENDENT NORTHERN RAILWAY
|
April 20, 1961 |
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STATE Vs. JAGANNATH SINGHAL
|
April 25, 1961 |
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STATE Vs. RAM BILAS
|
March 16, 1961 |
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STATE Vs. MOHAMMAD NAIM
|
October 23, 1961 |
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STATE Vs. SUNDERLAL SRIVASTAVA,
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December 6, 1961 |
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STATE OF U P Vs. ABDUL QAYUM
|
October 31, 1961 |
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STATE OF U P Vs. RAM CHARAN
|
September 26, 1961 |
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STATE OF U P Vs. JAFAR ALI
|
September 29, 1961 |
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STATE OF U P Vs. JAG RAJ
|
April 3, 1961 |
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STATE OF U P Vs. LAKSHMI NARAIN SINGHAL
|
April 4, 1961 |
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STATE OF U.P. AND ANOTHER Vs. SUMAIR CHAND JAIN AND ANOTHER
|
November 22, 1961 |
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STATE OF UTTAR PRADESH Vs. SUDARSHAN DEO
|
March 1, 1961 |
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STATE OF UTTAR PRADESH Vs. ASHA NAND KURMI
|
January 27, 1961 |
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STATE OF UTTAR PRADESH Vs. SHEIKH ASGHAR
|
August 2, 1961 |
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SUKH RAM Vs. GORI SHANKER
|
March 15, 1961 |
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SUKHANAND MATHURA PRASAD Vs. BAIKUNTH NATH
|
November 29, 1961 |
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SUKHBASI LAL Vs. DURJAN SINGH
|
November 17, 1961 |
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SUKHDEO SHARMA Vs. STATE
|
February 8, 1961 |
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SULTANUL ZAMAN Vs. HAMID UDDIN
|
September 19, 1961 |
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SURAJ BALI KOERI Vs. BACHCHA PANDEY AND OTHERS
|
September 5, 1961 |
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SURAJ BHAN HARI SHANKER Vs. SALES TAX OFFICER
|
September 18, 1961 |
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SURENDRA BAHADUR SINGH Vs. IQBAL BAHADUR
|
February 9, 1961 |
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SURENDRA KUMAR Vs. STATE TRANSPORT AUTHORITY TRIBUNAL AND OTHERS
|
May 3, 1961 |
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SURENDRA NARAIN AGARWALA Vs. OM NARAIN AGARWALA AND OTHERS
|
November 17, 1961 |
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SYED ZAHOOR HAIDER Vs. COLLECTOR OF MUZAFFARNAGAR
|
September 28, 1961 |
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TARA CHAND KALLOO RAM Vs. SALES TAX OFFICER
|
August 24, 1961 |
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The Chief Inspector of Stamps U.P., Allahabad Vs. Uggar Sen, and others
|
August 26, 1961 |
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TOWN AREA COMMITTEE Vs. BUDH SEN
|
September 14, 1961 |
|
U P STATE Vs. MURTAZA ALI
|
April 3, 1961 |
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U.P. AGRICULTURAL CREDIT BANK LTD. ALLAHABAD Vs. NAGAR MAHAPALIKA ALLAHABAD
|
November 2, 1961 |
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UMADUTT MISRA Vs. SMT. DULARI KUER AND ANOTHER
|
April 25, 1961 |
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UNCHAN SINGH AND ANOTHER Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
September 25, 1961 |
|
UNION OF INDIA UOI Vs. BABU RAM
|
February 1, 1961 |
|
UNION OF INDIA UOI Vs. BRIJLAL
|
October 30, 1961 |
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UNITED CHINI MILL MAZDOOR FEDERATION Vs. STATE OF UTTAR PRADESH
|
November 6, 1961 |
|
V G PETERSON Vs. O V FORBES
|
August 28, 1961 |
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VED PRAKASH GUPTA Vs. DIN DAYAL
|
July 21, 1961 |
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VIRAT PAL Vs. UNION OF INDIA UOI
|
October 31, 1961 |
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VIRENDRA SWARUP JOHARI Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 27, 1961 |
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VISHWA PAL SHARMA Vs. SUKH SANCHARAK CO P LTD
|
May 24, 1961 |
|
YUDHISTHIR SINGH Vs. BATAUNA DEVI
|
November 22, 1961 |
|
ZAIBUNNISA Vs. NAZIM HASAN
|
September 4, 1961 |
LOGIN