|
A TELLERY AND SONS Vs. CARPET MAZDOOR SABHA A REGISTERED TRADE UNION
|
March 31, 1960 |
|
ABDUL MANNAN KHAN Vs. UNION OF INDIA UOI
|
March 4, 1960 |
|
ABDUL RASHID KHAN Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 29, 1960 |
|
ABDUL RAZZAQ Vs. STATE
|
February 15, 1960 |
|
ABDUL WALI Vs. STATE OF UP AND ORS.
|
August 25, 1960 |
|
ABUL HASAN Vs. WORKS MANAGER NORTHERN RAILWAY LUCKNOW
|
April 13, 1960 |
|
AGRA BULLION EXCHANGE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1960 |
|
AHMED ULLAH KHAN Vs. DISTRICT MAGISTRATE
|
December 7, 1960 |
|
ALLAHABAD GLASS WORKS Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1960 |
|
ALTAFUR RAHMAN FAZLUR RAHMAN Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD
|
January 7, 1960 |
|
AMBIKA PRASAD Vs. STATE OF U.P. AND ORS.
|
February 8, 1960 |
|
AMBIKA SINGH Vs. STATE
|
May 10, 1960 |
|
ANWARUL HASAN Vs. SENIOR SUPERINTENDENT POLICE AND ANR.
|
March 10, 1960 |
|
ANWARUL HASAN KHAN Vs. ALI MOHAMMAD
|
October 10, 1960 |
|
ARJUN SINGH Vs. STATE OF UTTAR PRADESH
|
September 16, 1960 |
|
ASHARFI Vs. STATE
|
May 19, 1960 |
|
ASSISTANT CUSTODIAN OF EVACUEE PROPERTY, AGRA AND ANOTHER Vs. SHARFUDDIN AND ANOTHER
|
August 4, 1960 |
|
AVADH BEHARI LAL Vs. BOARD OF REVENUE, UP AND OTHERS
|
August 26, 1960 |
|
B HIRJI Vs. B T SHAPOORJI
|
November 25, 1960 |
|
B N SINGH Vs. STATE OF U P
|
July 12, 1960 |
|
B.S. NIGAM Vs. SECOND ADDITIONAL CIVIL JUDGE, AGRA AND ANOTHER
|
October 28, 1960 |
|
BABA KHALIL AHAMAD Vs. STATE
|
April 20, 1960 |
|
BABU NANDAN Vs. MST SUMITRA
|
April 5, 1960 |
|
BABU RAM GUPTA Vs. N.M. MAJUMDAR, ENTERTAINMENT TAX OFFICER AND ANR.
|
March 4, 1960 |
|
BABU RAM KULSHRESHTA Vs. STATE
|
October 25, 1960 |
|
BADRI PRASAD ALIAS NANHA AND ANOTHER Vs. JAGAN NATH ALIAS PHANNI LAL AND ANOTHER
|
November 2, 1960 |
|
BADULLAH Vs. STATE
|
August 19, 1960 |
|
BAHAL SINGH Vs. STATE,
|
January 29, 1960 |
|
BAL GOVIND KAYA Vs. 3RD ADDL CIVIL JUDGE
|
February 15, 1960 |
|
BALADIN Vs. STATE
|
September 8, 1960 |
|
BANKEY Vs. STATE
|
May 18, 1960 |
|
BANKHANDI LAL Vs. ASST SUPDT OF POLICE
|
October 4, 1960 |
|
BASUDEO SINGH AND ORS. Vs. DISTRICT MAGISTRATE
|
August 11, 1960 |
|
BAWAN RAM Vs. KUNJ BEHARI LAL
|
May 19, 1960 |
|
BEHARI LAL LAXMINARAIN Vs. INCOME TAX OFFICER
|
April 26, 1960 |
|
BHAGWAN DEI Vs. FIRM HET RAM SURESHCHANDRA
|
January 19, 1960 |
|
BHAGWAN DEVI GOEL Vs. SUSHILA RANI
|
November 3, 1960 |
|
BHAGWAT SARAN SRIVASTAVA Vs. COLLECTOR AND DISTRICT MAGISTRATE JAUNPUR
|
April 6, 1960 |
|
BHAGWAT SWARUP Vs. RAM GOPAL
|
September 13, 1960 |
|
BHAGWATI AND 3 OTHERS Vs. SADRI AND ANOTHER
|
November 29, 1960 |
|
BISHAN DUTT Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1960 |
|
BISHESHAR PRASAD Vs. MAHADEO
|
August 16, 1960 |
|
BRAJ BHUSHAN Vs. BAJA ANAND BRAHMA SHAH
|
January 11, 1960 |
|
BRIJ MOHAN SHARMA Vs. CHANCELLOR LUCKNOW UNIVERSITY LUCKNOW
|
September 12, 1960 |
|
BRIJ PAL SINGH Vs. SUKHBIRI DEVI
|
December 2, 1960 |
|
BRIJ RAJ SINGH Vs. SUPERINTENDENT OF POLICE
|
July 26, 1960 |
|
BUCHUNIA AND ANOTHER Vs. SUB
|
November 18, 1960 |
|
C L BASRA Vs. PEAREY LAL BASRA
|
January 15, 1960 |
|
C S SHARMA Vs. STATE OF UTTAR PRADESH
|
April 7, 1960 |
|
CALCUTTA SINGH Vs. REGISTRAR BANARAS HINDU UNIVERSITY VARANASI
|
February 23, 1960 |
|
CH MANSA RAM AND SONS Vs. SECRETARY INDUSTRIES
|
February 1, 1960 |
|
CHAMPA DEVI L RAMESHWAR PD Vs. JAIRAM DAS BANU MAL
|
February 22, 1960 |
|
CHANDAUSI OIL MILLS Vs. SALES TAX COMMISSIONER
|
March 22, 1960 |
|
CHANDRA BHAN Vs. BHONDU
|
April 4, 1960 |
|
CHANDRAWATI TEWARI Vs. UTTAR PRADESH GOVERNMENT
|
September 23, 1960 |
|
CHANNU SINGH Vs. KHEM KARAN
|
July 28, 1960 |
|
CHHAIL BEHARI LAL Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1960 |
|
CHHAIL BEHARI LAL Vs. PHOOL CHAND
|
January 22, 1960 |
|
CHOKHEY LAL MOTI RAM Vs. BABULAL BEHARI LAL
|
February 18, 1960 |
|
CHOTKAN Vs. STATE
|
March 1, 1960 |
|
CHUTTAN Vs. STATE
|
April 8, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. KALICHARAN JAGANNATH
|
May 13, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. MAN MAL UTTAM CHAND
|
May 3, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. KUNDAN LAL LAL CHAND
|
May 10, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. MATHULAL BALDEO PRASAD
|
October 5, 1960 |
|
DEBI SINGH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
February 12, 1960 |
|
DEEN DAYAL Vs. STATE OF UP AND ANOTHER
|
October 24, 1960 |
|
DEO KISHUN TIWARI Vs. RAM SAGAR TIWARI
|
May 23, 1960 |
|
DEO KISHUN TIWARI AND ORS. Vs. RAM SAGAR TIWARI AND ORS.
|
February 23, 1960 |
|
DEO SHARMA PT Vs. COMMISSIONER OF INCOME TAX
|
May 20, 1960 |
|
DEOKI NANDAN Vs. MAKHAN LAL
|
March 21, 1960 |
|
DEVI DAYAL Vs. RAM KUMARI DEVI
|
August 22, 1960 |
|
DEVI PRASAD Vs. GHANSHIAM DASS AND ANOTHER
|
October 24, 1960 |
|
DHANDU Vs. GIRDHARI LAL
|
October 10, 1960 |
|
DHRUVA MALVIYA Vs. STATE OF UTTAR PRADESH LUCKNOW
|
January 29, 1960 |
|
DISTRICT MAGISTRATE Vs. HARI NARAIN MEHROTRA AND ORS.
|
August 10, 1960 |
|
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY ALLAHABAD Vs. RAM SARAN DAS
|
July 25, 1960 |
|
DOCTORS X RAY AND PATHOLOGY INSTITUTE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1960 |
|
DOMINION OF INDIA Vs. L BADU LAL
|
September 12, 1960 |
|
DUJAI Vs. THE STATE AND ANOTHER
|
October 15, 1960 |
|
DWARKA NATH MUNSHI Vs. GAYATRI DEVI
|
November 18, 1960 |
|
FAULAD Vs. STATE
|
October 31, 1960 |
|
FIRM BINDESHRI PRASAD BHOLA NATH Vs. RAJA RAM
|
August 3, 1960 |
|
GANGA Vs. BEHARI LAL
|
September 1, 1960 |
|
GANGA RAM Vs. STATE
|
November 11, 1960 |
|
GANGA RAM Vs. STATE
|
April 30, 1960 |
|
GANGA SINGH Vs. STATE OF UTTAR PRADESH
|
December 15, 1960 |
|
GAPPUMAL KANHIYALAL Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1960 |
|
GHULAM MOHIUDDIN Vs. MUNSIFF OF ETAH
|
October 10, 1960 |
|
GIYAN SINGH Vs. NAGAR MAHAPALIKA OF THE CITY OF AGRA
|
March 22, 1960 |
|
GOPAL DAS Vs. STATE
|
November 14, 1960 |
|
GORAKH RAM Vs. DHANNU RAM
|
October 4, 1960 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL REPRESENTING THE GREAT INDIAN PENINSULA Vs. BHANWARI DEVI
|
May 20, 1960 |
|
GOVIND RAM SHARMA Vs. STATE OF UTTAR PRADESH
|
April 27, 1960 |
|
GUCHCHAN Vs. STATE
|
November 2, 1960 |
|
GUR DAYAL Vs. STATE OF UTTAR PRADESH
|
January 18, 1960 |
|
H C MUKERJI Vs. K P GOSWAMI
|
August 4, 1960 |
|
HAFIZ WAZID ALI Vs. MUNICIPAL BOARD AND ANOTHER
|
January 29, 1960 |
|
HANUMAN PRASAD Vs. STATE
|
September 9, 1960 |
|
HARIHAR PRASAD TRIPATHI Vs. DISTRICT MAGISTRATE MIRZAPUR
|
October 27, 1960 |
|
HARISH CHANDRA GUPTA Vs. STATE OF UTTAR PRADESH
|
January 1, 1960 |
|
HARISH CHANDRA SAH Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
|
March 21, 1960 |
|
HINDUSTAN SUGAR MILLS Vs. COMMISSIONER OF SALES TAX, U.P.
|
January 22, 1960 |
|
IKRAM HUSAIN KHAN AND ANR. Vs. MOHAMMAD ALI KHAN
|
May 2, 1960 |
|
IN RE: MADANLAL Vs. STATE
|
April 18, 1960 |
|
INDRA DEVI Vs. DIL SUKH AND ANOTHER
|
October 4, 1960 |
|
INDUSTRIAL EMPLOYEES UNION 106 371 HIRAGANJ KANPUR Vs. STATE OF UTTAR PRADESH
|
March 16, 1960 |
|
ISHWAR DAYAL Vs. STATE OF UTTAR PRADESH
|
October 24, 1960 |
|
ISHWAR SINGH Vs. PRESIDENT OF DISTRICT BOARD MUZAFFARNAGAR
|
March 25, 1960 |
|
J AND T JAIN Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1960 |
|
J K COTTON MANUFACTURERS LTD Vs. U P GOVERNMENT
|
February 10, 1960 |
|
J K INVESTMENT TRUST LTD Vs. MUIR MILLS CO LTD
|
October 10, 1960 |
|
JAGANNATH DUTT TRIPATHI Vs. MUNICIPAL BOARD, PADRAUNA
|
July 21, 1960 |
|
JAGANNATH SHARMA Vs. ONKAR SINGH AND ANOTHER
|
August 11, 1960 |
|
JAGAT NARAIN MEHRA Vs. MADAN LAL
|
March 28, 1960 |
|
JAGDISH PRATAP SAHI Vs. COLLECTOR AND DEPUTY COMMISSIONER AND ANR.
|
April 7, 1960 |
|
JAI PRAKASH Vs. STATE
|
November 11, 1960 |
|
JANAK DULARI Vs. DISTRICT JUDGE KANPUR
|
March 23, 1960 |
|
JASWANT SUGAR MILLS LTD Vs. SUB DIVISIONAL MAGISTRATE MEERUT
|
March 24, 1960 |
|
JASWANT SUGAR MILLS LTD Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
December 9, 1960 |
|
JUGAL KISHORE Vs. STATE THROUGH EXECUTIVE OFFICER
|
April 15, 1960 |
|
JWALA PRASAD Vs. JWALA BANK LTD
|
December 7, 1960 |
|
KAILASH CHANDRA Vs. DIST REGISTRAR REGISTRATION DEPARTMENT AGRA
|
March 10, 1960 |
|
KAILASH NATH SETH Vs. DIVISION SUPERINTENDENT RAILWAY ALLAHABAD
|
July 26, 1960 |
|
KALI PRASAD Vs. KALLO BIBI
|
March 17, 1960 |
|
KALLAN KHAN Vs. STATE
|
September 23, 1960 |
|
KANPUR COAL SYNDICATE Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1960 |
|
KARAM CHAND Vs. GUR DAYAL
|
February 15, 1960 |
|
KASHI PRASAD GUPTA Vs. REGIONAL TRANSPORT AUTHORITY GORAKHPUR
|
January 1, 1960 |
|
KAYS CONSTRUCTION COMPANY PRIVATE LTD Vs. REGIONAL CONCILIATION OFFICER-CUM-ASSISTANT LABOUR COMMISSIONER
|
July 8, 1960 |
|
KEDAR NATH BHARGAVA Vs. COMMISSIONER, AGRA DIVISION AND ORS.
|
February 11, 1960 |
|
KEDAR NATH SETHI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 28, 1960 |
|
KHACHERU SINGH Vs. S
|
January 22, 1960 |
|
KRISHNA CHANDRA GUPTA Vs. PRAYAG NARAIN AND OTHERS
|
September 23, 1960 |
|
KSHETRA PAL SINGH Vs. ELECTION TRIBUNAL TOWN AND ORS.
|
March 24, 1960 |
|
KUMARI MERCY I B CLIVE Vs. STATE
|
August 24, 1960 |
|
KUNDAN LAL Vs. UNION OF INDIA UOI
|
September 4, 1960 |
|
KUNWAR KRISHNA CHANDRA Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1960 |
|
LAIQ SINGH Vs. ADDITIONAL COMMISSIONER AND ORS.
|
February 8, 1960 |
|
LAKSHMI CHAND Vs. PT NIADER MAL
|
March 22, 1960 |
|
LAKSHMI NARAIN MISRA Vs. MUNICIPAL BOARD, MOGHALSARAI AND ANOTHER
|
November 17, 1960 |
|
LALA JAGDISH PRASAD Vs. ADMINISTRATOR MUNICIPAL BOARD SAHARANPUR
|
August 26, 1960 |
|
LALA MADHO PRASAD MARWARI Vs. RAJA JWALESHWARI PRATAP NARAIN SINGH
|
March 15, 1960 |
|
LALA RAM PRADHAN Vs. STATE
|
November 1, 1960 |
|
LALU Vs. UMRAO AND ANOTHER
|
September 13, 1960 |
|
LAXMAN KARAN AND ANR. Vs. BANSIDHAR
|
March 2, 1960 |
|
LAXMI CHAND AGARWAL Vs. STATE OF UTTAR PRADESH
|
November 28, 1960 |
|
LAXMI SHANKER YADAV Vs. KUAWAR SHRIPAL SINGH
|
January 25, 1960 |
|
LORD KRISHNA SUGAR MILLS LTD Vs. LABOUR COURT
|
December 16, 1960 |
|
LORD KRISHNA SUGAR MILLS LTD. Vs. MUNICIPAL BOARD
|
September 16, 1960 |
|
M L GUPTA Vs. CITY MAGISTRATE LUCKNOW
|
February 16, 1960 |
|
MADAN LAL CHAWLA Vs. PRINCIPAL HARCOURT BUTLER TECHNOLOGICAL INSTITUTE
|
November 10, 1960 |
|
MAHADEO MISIR Vs. PALAKDHARI MISIR
|
March 7, 1960 |
|
MAHANGI Vs. PHAILOO AND ANOTHER
|
December 7, 1960 |
|
MAHANT BHAMBOOL NATH JI Vs. COMPENSATION OFFICER OF BAL RAMPUR AND ANOTHER
|
November 16, 1960 |
|
MAHARAJ KUMAR MAHMUD HASAN KHAN Vs. MOTI LAL BANKER
|
July 7, 1960 |
|
MAHARAJ SINGH Vs. MALKHAN
|
December 8, 1960 |
|
MAHARANI DEVI Vs. RAM ADHAR PANDEY
|
October 31, 1960 |
|
MAHBOOB HASAN KHAN Vs. SYED BASHIR HUSAIN
|
August 19, 1960 |
|
MAHESH PRASAD Vs. STATION OFFICER AND ANR.
|
August 26, 1960 |
|
MAHMOOD Vs. STATE
|
November 17, 1960 |
|
MAHMOOD HASAN KHAN Vs. PANA BAI
|
November 1, 1960 |
|
MAJEED UDDIN Vs. GHULAM HASNAIN NAQVI AND OTHERS
|
November 1, 1960 |
|
MALIK NIZAM UDDIN AND ORS Vs. SHEO PRAKASH AND ORS
|
August 8, 1960 |
|
MANI RAM Vs. SUB DIVISIONAL OFFICER, BAGHPAT, DISTRICT MEERUT
|
November 23, 1960 |
|
MANOHARLAL Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1960 |
|
MATHURA DATT BHATT Vs. PREM BALLABH KHULBA
|
March 3, 1960 |
|
MATROO KHAN Vs. STATE
|
April 8, 1960 |
|
MAZHAR HASNAIN Vs. STATE OF UTTAR PRADESH
|
March 31, 1960 |
|
MEWA AND OTHERS Vs. MOHD FARUQ RAZA, AND ANOTHER
|
November 16, 1960 |
|
MIR SUBA HARI BHAKTA Vs. INCOME TAX OFFICER
|
April 20, 1960 |
|
MOHAMMAD ISHAQ Vs. STATE
|
September 21, 1960 |
|
MOHAMMAD ISMAIL Vs. HAFIZ NOOR ILAHI AND OTHERS
|
November 2, 1960 |
|
MOHAMMAD LUQMAN SHARIF Vs. STATE TRANSPORT AUTHORITY TRIBUNAL LUCKNOW
|
March 22, 1960 |
|
MOHAN SINGH Vs. MOTI SINGH AND ORS.
|
August 5, 1960 |
|
MOHAN SINGH Vs. MOTI SINGH AND ORS.
|
January 5, 1960 |
|
MOHD SHARIF Vs. UNION OF INDIA UOI
|
July 12, 1960 |
|
MOOL CHAND Vs. KAMTA PRASAD
|
October 4, 1960 |
|
MOOLA SINGH Vs. SURENDRA SINGH
|
April 4, 1960 |
|
MOTI CHANDRA Vs. INCOME-TAX OFFICER
|
May 9, 1960 |
|
MOTI LAL Vs. INCOME TAX OFFICER
|
August 8, 1960 |
|
MOTILAL L Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1960 |
|
MST KALAWATI Vs. B RATAN CHAND
|
January 19, 1960 |
|
MUKAND MADHAV SINGH Vs. AGRA UNIVERSITY
|
March 8, 1960 |
|
MUNESHWARA NAND Vs. STATE
|
March 30, 1960 |
|
MUNICIPAL BOARD Vs. JAI ENGINEERING WORKS LTD.
|
August 4, 1960 |
|
MUNICIPAL BOARD Vs. MOHAN LAL
|
February 29, 1960 |
|
MUNICIPAL BOARD Vs. SHREE HANUMAN OIL MILLS
|
January 13, 1960 |
|
MUNICIPAL BOARD KANPUR Vs. BEHARI LAL
|
February 16, 1960 |
|
MUNICIPAL BOARD SAMBHAL Vs. JHAMMAN LAL
|
July 22, 1960 |
|
MUNICIPAL BOARD, KANPUR Vs. HANUMAN PRASAD
|
April 27, 1960 |
|
MUNICIPAL BOARD, KANPUR Vs. INDRA MOHAN
|
November 29, 1960 |
|
MUSTAQ HUSAIN Vs. STATE OF UTTAR PRADESH
|
February 4, 1960 |
|
N C AGARWAL Vs. KRISHAN LAL MEHRA
|
April 23, 1960 |
|
NAIK RAM PANDEY Vs. THE DISTRICT MAGISTRATE AND ANR.
|
January 22, 1960 |
|
NAINITAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1960 |
|
NARESH PRASAD MITTAL Vs. MAHAVIR SINGH
|
January 18, 1960 |
|
NAROTAM DAS KOHLI Vs. STATE OF UTTAR PRADESH AND OTHERS
|
September 9, 1960 |
|
NARPAT AND ORS. Vs. STATE
|
May 5, 1960 |
|
NARSINGH NARAIN TEWARI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
March 17, 1960 |
|
NATIONAL ENGLISH SCHOOL Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
|
April 14, 1960 |
|
NIRMAL DAS KHATTOORIA Vs. STATE TRANSPORT AUTHORITY TRIBUNAL LUCKNOW
|
December 15, 1960 |
|
NIRMAL KUMAR JAIN Vs. SATYA PRAKASH JAIN
|
July 26, 1960 |
|
PANNA LAL Vs. SM SARASWATI DEVI
|
January 6, 1960 |
|
PARAM KIRTI SARAN Vs. DEWAN SINGH
|
August 12, 1960 |
|
PARAS NATH SINGH Vs. STATE OF U.P.,
|
May 4, 1960 |
|
PARMA SINGH AND ANR. Vs. DEO NATH PATHAK AND ORS.
|
October 7, 1960 |
|
PERU PALTU GHOSI Vs. ASSISTANT CUSTODIAN MATHURA
|
March 11, 1960 |
|
PHOTU SINGH Vs. STATE
|
November 21, 1960 |
|
POORANMAL KAPOORCHAND Vs. SRI KISHAN MAHESHWARI
|
March 22, 1960 |
|
POORANMAL KAPOORCHAND Vs. KISHAN MAHESHWARI
|
May 22, 1960 |
|
PRATAP PRESS Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1960 |
|
PREM CHAND Vs. PANDIT SATYA DEO
|
July 14, 1960 |
|
PREM NARAIN GUPTA Vs. SHIVA PRASAD AGARWAL
|
November 3, 1960 |
|
QADAM SINGH AND ANR. Vs. GANGA SARAN AND RAM SARAN
|
August 31, 1960 |
|
R S DAS S O KAMTA PRASAD Vs. DIVISIONAL SUPERINTENDENT ALLAHABAD
|
January 1, 1960 |
|
RABIA BIBI Vs. MOHAMMADI BIBI
|
January 29, 1960 |
|
RADHA MOHAN SINGH Vs. MST. MAHESH KUAR AND OTHERS
|
October 5, 1960 |
|
RADHEY LAL MANNILAL Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1960 |
|
RADHEY SHYAM Vs. PUTTOO LAL
|
January 21, 1960 |
|
RADHEY SHYAM AGARWAL Vs. STATE
|
June 14, 1960 |
|
RADHEY SHYAM TANDON Vs. JUDGE (APPEALS) SALES TAX, LUCKNOW RANGE, LUCKNOW AND OTHERS
|
September 14, 1960 |
|
RAGHUBAR SINGH Vs. PHOOLMATI
|
November 7, 1960 |
|
RAI AMAR NATH AGARWAL Vs. TAHSILDAR ASSISTANT COLLECTOR AND ORS.
|
February 11, 1960 |
|
RAJ KUMAR GIRRAJ SINGH Vs. STATE
|
November 8, 1960 |
|
RAJ NARAIN Vs. STATE
|
August 16, 1960 |
|
RAJ PAT SINGH Vs. DY SUPERINTENDENT OF POLICE BASTI
|
March 17, 1960 |
|
RAJA BHAGWATI BAKSH SINGH Vs. CIVIL JUDGE
|
September 13, 1960 |
|
RAJA RAM Vs. RAM ACHAL
|
November 15, 1960 |
|
RAJA RAM Vs. BISRAM
|
March 31, 1960 |
|
RAJA RAM Vs. MOOLRAJ SINGH AND OTHERS
|
November 23, 1960 |
|
RAJENDRA PAL Vs. H.N. KAPOOR, H.J.S., ELECTION TRIBUNAL, MEERUT AND OTHERS
|
February 23, 1960 |
|
RAJJAN LAL Vs. STATE
|
August 9, 1960 |
|
RAM ABHILAKH Vs. STATE
|
October 24, 1960 |
|
RAM ASREY Vs. RAMESHWAR PRASAD
|
December 19, 1960 |
|
RAM BABU RATHAUR Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
August 10, 1960 |
|
RAM DEO SINGH Vs. BOARD OF REVENUE
|
July 8, 1960 |
|
RAM DULARI KAITHWAR Vs. INSPECTRESS OF GIRLS SCHOOLS
|
May 19, 1960 |
|
RAM DUTT UPADHIA Vs. RAM SUNDER MISIR
|
July 28, 1960 |
|
RAM JATAN Vs. CHANDRA BALI
|
April 21, 1960 |
|
RAM KISHAN DAS MUNNU LAL Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1960 |
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RAM MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX
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September 1, 1960 |
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RAM NARAIN Vs. JAI NARAIN
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March 30, 1960 |
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RAM PRASAD SETH Vs. STATE OF UTTAR PRADESH
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September 20, 1960 |
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RAM SARAN DASS Vs. KISHAN DASS
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January 8, 1960 |
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RAM SARUP Vs. SHIKHAR CHAND
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September 13, 1960 |
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RAM SINGH Vs. STATE
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May 17, 1960 |
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RAM SWAROOP GUPTA Vs. CANTONMENT BOARD LUCKNOW
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August 10, 1960 |
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RAM TANDON Vs. COMMISSIONER OF INCOME TAX
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November 2, 1960 |
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RAMA KANT Vs. CANTONMENT BOARD ALLAHABAD
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February 11, 1960 |
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RAMAKANT KUNWARI Vs. STATE OF UTTAR PRADESH AND OTHERS
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October 31, 1960 |
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RAMJI LAL RAIS Vs. COMMISSIONER OF INCOME TAX
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November 29, 1960 |
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RANA PRATAP SINGH Vs. VICE CHANCELLOR BENARES HINDU UNIVERSITY VARANASI
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February 24, 1960 |
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RATI RAM Vs. S
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February 26, 1960 |
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RATTI RAM Vs. MITTHAN LAL
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November 18, 1960 |
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RAVINDRA KUMAR VAKIL ETAH Vs. STATE OF UTTAR PRADESH
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August 3, 1960 |
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REGIONAL TRANSPORT AUTHORITY Vs. SRI KASHI PRASAD GUPTA
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August 24, 1960 |
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ROSHAN KHAN AND ORS. Vs. MOHAN LAL AND ORS.
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March 3, 1960 |
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S N SHUKLA Vs. CHANCELLOR LUCKNOW UNIVERSITY
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September 16, 1960 |
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S N TANGRI Vs. STATE OF UTTAR PRADESH
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November 11, 1960 |
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S P DUBEY Vs. NARSINGH BAHADUR
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September 23, 1960 |
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S.P. BHATNAGAR Vs. BALMAKUND BALLA
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March 9, 1960 |
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SAGHIR AHMAD Vs. STATE
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October 18, 1960 |
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SANGAM LAL JAISWAL AND ANOTHER Vs. COMMISSIONER, VARANASI DIVISION, VARANASI AND OTHERS
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October 10, 1960 |
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SANTOSH KUMAR Vs. COMMISSIONER OF INCOME TAX
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December 20, 1960 |
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SARDAR BAHADUR MATHUR Vs. KALI PRASAD GUPTA
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October 31, 1960 |
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SARDAR NARENDRA SINGH Vs. STATE OF UP AND OTHERS
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October 25, 1960 |
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SARJU Vs. ISHWARI
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April 19, 1960 |
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SARNAM SINGH Vs. STATE
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July 26, 1960 |
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SATYA NARAIN CHAUBE Vs. LAL CHAND OJHA
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February 10, 1960 |
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SAVITRI DEVI Vs. RAJUL DEVI
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October 10, 1960 |
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SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION UTTAR PRADESH Vs. VIR PAL SINGH BHADORIA DIST ETAWAH
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March 8, 1960 |
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SETH LOON KARAN SETHIYA Vs. CAPT I N JOHN
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May 5, 1960 |
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SHAFIULLAH Vs. STATE OF UTTAR PRADESH
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October 26, 1960 |
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SHAKILA Vs. STATE
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May 27, 1960 |
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SHAMBHU DATT Vs. JAGDISH PRASAD
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February 8, 1960 |
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SHARAFAT ALI KHAN Vs. STATE OF UTTAR PRADESH
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April 12, 1960 |
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SHARMA R S MANAGER SARU SMELTING AND REFINING CORPORATION PRIVATE LTD Vs. STATE
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December 12, 1960 |
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SHEO NATH MISRA ALIAS BACHCHY MAHRAJ Vs. U.P. GOVT. AND ANOTHER
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October 14, 1960 |
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SHIAM SUNDER LAL GUPTA Vs. HAJI MOHAMMAD ZAKIR AND OTHERS
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August 19, 1960 |
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SHIV PUJAN MISRA Vs. STATE OF U P
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June 10, 1960 |
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SHRI GANESH SUGAR MILLS LTD Vs. COMMISSIONER OF SALES TAX
|
March 24, 1960 |
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SHRI RAM Vs. GAURI SHANKER
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October 26, 1960 |
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SHRI RAM SHANKER LAL Vs. COLLECTOR OF MIRZAPUR
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March 11, 1960 |
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SHYAM SUNDER Vs. SHANTI DEVI
|
August 16, 1960 |
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SHYAM SUNDER PT Vs. STATE OF U P
|
February 16, 1960 |
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SIR IQBAL AHMAD SENIOR ADVOCATE SUPREME COURT Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE
|
May 20, 1960 |
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SIR SYED RAZA ALI KHAN BAHADUR NAWAB OF RAMPUR Vs. INCOME TAX OFFICER
|
April 25, 1960 |
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SITA RAM Vs. STATE
|
March 15, 1960 |
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SM MANA DEVI Vs. MALKI RAM
|
May 5, 1960 |
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SOHAN LAL Vs. STATE
|
October 8, 1960 |
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SRI NARAYAN Vs. STATE GOVERNMENT OF UTTAR PRADESH AND ORS.
|
April 8, 1960 |
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SRI RAM MAHADEO PRASAD Vs. COMMISSIONER OF INCOME-TAX
|
September 1, 1960 |
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SRINIWAS PRASAD SINGH Vs. SUB DIVISIONAL OFFICER COMPENSATION OFFICER AND ANR.
|
February 23, 1960 |
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STANDARD GLASS BEADS FACTORY Vs. DHAR
|
March 16, 1960 |
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Standard Glass Beads Factory and another Vs. Dhar
|
March 30, 1960 |
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STATE Vs. S R CHAUDHRY AND ORS
|
November 16, 1960 |
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STATE Vs. BANKEY BEHARI
|
April 15, 1960 |
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STATE Vs. RADHA KISHAN
|
January 20, 1960 |
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STATE Vs. JANG BAHADUR
|
February 18, 1960 |
|
STATE Vs. A.M. DASS
|
September 9, 1960 |
|
STATE Vs. NUR BUX AND ORS.
|
August 4, 1960 |
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STATE Vs. AKBAR AND OTHERS
|
October 17, 1960 |
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STATE Vs. TULA RAM
|
March 9, 1960 |
|
STATE Vs. BRIJ LAL GULATI
|
February 15, 1960 |
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STATE Vs. HOTEY KHAN
|
January 1, 1960 |
|
STATE Vs. RAMPO
|
March 31, 1960 |
|
STATE Vs. INDER SEN
|
March 31, 1960 |
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STATE Vs. ASHFAQ AHMAD
|
July 14, 1960 |
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STATE Vs. YAKUB
|
July 28, 1960 |
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STATE Vs. REVA CHAND
|
August 4, 1960 |
|
STATE Vs. MUKHTAR AHMAD
|
September 8, 1960 |
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STATE Vs. MALIK RAM
|
December 7, 1960 |
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STATE Vs. JAGRAJ
|
November 23, 1960 |
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STATE Vs. TILAKDHARI
|
December 1, 1960 |
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STATE Vs. RAM LAL
|
December 2, 1960 |
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STATE Vs. MANGAL SINGH
|
November 15, 1960 |
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STATE Vs. CHAUDHRY S R
|
November 16, 1960 |
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STATE OF U P Vs. RAJ NARAIN AGARWAL
|
August 31, 1960 |
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STATE OF U P Vs. LAKSHMI INSURANCE CO LTD
|
September 13, 1960 |
|
STATE OF U P Vs. JAIPURIA BROTHERS
|
March 3, 1960 |
|
STATE OF U P Vs. SHANKAR
|
March 30, 1960 |
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STATE OF U P GOVERNMENT Vs. SHAM SUNDAR RAM CHARAN
|
November 2, 1960 |
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STATE OF U. P., THROUGH THE JOINT SECRETARY, TO GOVERNMENT U. P., GENERAL SECRETARIAT, LUCKNOW AND OTHERS Vs. MEWA LAL YADAV
|
November 8, 1960 |
|
STATE OF UTTAR PRADESH Vs. AUDH NARAIN SINGH
|
December 13, 1960 |
|
STATE OF UTTAR PRADESH Vs. SALIG RAM SHARMA
|
March 8, 1960 |
|
STATE OF UTTAR PRADESH AND ANR. Vs. KRISHNA SARAN AND ORS.
|
September 8, 1960 |
|
SULTAN KHAN Vs. STATE
|
March 31, 1960 |
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SURAJ LAL BAL KRISHNA DAS Vs. PADRAUNA RAJ KRISHNA SUGAR WORKS LTD
|
October 5, 1960 |
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SURAJ PRASAD SAXENA Vs. MANAGER ABBIE RICH HIGHER SECONDARY SCHOOL SHAHJAHANPUR
|
April 14, 1960 |
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SWAMI PRASAD AND ANOTHER Vs. BOARD OF REVENUE, U.P. AND OTHERS
|
February 16, 1960 |
|
SWAMI PRASAD AND ORS. Vs. BOARD OF REVENUE AND ANR.
|
February 13, 1960 |
|
SYED KASIM HUSAIN Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
|
April 27, 1960 |
|
TAHIRA KHATOON Vs. DISTRICT MAGISTRATE SHAHJAHANPUR
|
March 28, 1960 |
|
THAKUR KRISHNA CHANDRAMAJIU Vs. KANHAYALAL
|
March 18, 1960 |
|
TOWN AREA Vs. CHHEDILAL MARWARI
|
October 31, 1960 |
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TRILOK CHAND Vs. C N SRIVASTAVA
|
April 20, 1960 |
|
UMA PANDEY Vs. PURSHOTTAM AND ORS.
|
May 18, 1960 |
|
UNION OF INDIA UOI Vs. FIRM RAM GOPAL HUKUM CHAND
|
January 1, 1960 |
|
UNITED PROVINCES Vs. KASTURI LAL RALIA RAM
|
March 18, 1960 |
|
UTTAM KUNWAR Vs. KRISHNA PAL SINGH
|
April 18, 1960 |
|
UTTAR PRADESH GOVERNMENT Vs. RAM SWARUP
|
December 19, 1960 |
|
VIKARMA SINGH Vs. PARBATI KUNWAR
|
September 1, 1960 |
|
VIRENDRA SINGH VARMA Vs. ADDITIONAL DIRECTOR OF AGRICULTURE U P LUCKNOW
|
January 1, 1960 |
|
VISHWANATH PANDEY Vs. STATE
|
March 8, 1960 |
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VISHWANATH PRASAD AND OTHERS Vs. RENT CONTROL AND EVICTION OFFICER, BANARAS AND OTHERS
|
November 14, 1960 |
|
WASIM AHMED KHAN Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND
|
March 25, 1960 |
|
WRENDRA SHAH JUDEO Vs. COMMISSIONER AGRICULTURAL INCOME TAX
|
December 16, 1960 |
|
ZAFAR UDDIN AHMAD Vs. L MADAN MOHAN
|
March 22, 1960 |
LOGIN