|
ABDUL GHAFOOR Vs. PROPERTY OF SAMIULLA
|
October 8, 1959 |
|
ABDUL HAKIM Vs. STATE
|
October 6, 1959 |
|
ABDUL JABBAR KHAN Vs. STATE OF UTTAR PRADESH
|
March 20, 1959 |
|
ABIDA BEGAM Vs. RENT CONTROL AND EVICTION OFFICER LUCKNOW
|
March 23, 1959 |
|
ADARSH BHANDAR ALIGARH Vs. SALES TAX OFFICER ALIGARH
|
March 17, 1959 |
|
AFTAB AHMAD Vs. HINDUSTAN COMMERCIAL BANK LTD
|
September 22, 1959 |
|
AGRA ELECTRIC SUPPLY COMPANY Vs. STATE OF U P
|
August 5, 1959 |
|
AHMAD HASAN Vs. UNION OF INDIA UOI
|
October 20, 1959 |
|
AHMAD HUSAIN Vs. RAMA SHANKAR MISRA
|
December 8, 1959 |
|
AHMAD ULLAH Vs. HAFIZULLAH
|
September 10, 1959 |
|
AKHIL KUMAR BHATTACHARYA Vs. STATE OF UTTAR PRADESH
|
May 20, 1959 |
|
ALI HUSSAIN Vs. STATE
|
October 1, 1959 |
|
ALI MOHD KASHMIRI Vs. AN ADVOCATE
|
November 11, 1959 |
|
ALI SHER Vs. STATE
|
June 26, 1959 |
|
ALIGARH DISTRICT WHOLESALE CLOTH DEALERS SYNDICATE Vs. COMMISSIONER OF INCOME-TAX UTTAR PRADESH
|
September 9, 1959 |
|
ALIGARH DISTRICT WHOLESALE CLOTH DEALERS SYNDICATE Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1959 |
|
ALLD. BANK LTD. Vs. CIVIL JUDGE BARABANKI AND ORS.
|
August 27, 1959 |
|
ANANT NARAIN MISRA Vs. BHAWANI PHER DUBEY AND OTHERS
|
July 23, 1959 |
|
ANGNU Vs. STATE
|
September 24, 1959 |
|
ASGHAR ALI Vs. STATE OF UTTAR PRADESH
|
August 10, 1959 |
|
ASHFAQ HUSSAIN Vs. THE ASSISTANT CUSTODIAN
|
January 16, 1959 |
|
AVADH NARAIN SINGH Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
February 13, 1959 |
|
AZIZ ALI Vs. THE REGIONAL TRANSPORT OFFICER KANPUR AND ANOTHER
|
March 2, 1959 |
|
B SRI KISHNA KUMAR Vs. SARLA DEVI
|
September 16, 1959 |
|
BABU LAL Vs. STATE
|
September 8, 1959 |
|
BABU LAL Vs. STATE
|
July 24, 1959 |
|
BABU RAM Vs. STATE OF UTTAR PRADESH
|
January 19, 1959 |
|
BACHCHAN LAL Vs. RAM ASRE
|
October 27, 1959 |
|
BAIJNATH SINGH Vs. OUDH TIRHUT RAILWAY
|
August 6, 1959 |
|
BALDEO RAM Vs. DEPUTY COMMISSIONER GONDA
|
February 13, 1959 |
|
BALDI SINGH AND ANOTHER Vs. SUKHDEO PRASAD AND OTHERS
|
January 5, 1959 |
|
BALLOO RAM BOOKSELLER Vs. CHHEDI LAL
|
October 29, 1959 |
|
BALRAJ BHALLA Vs. RAMESH CHANDRA NIGAM
|
July 31, 1959 |
|
BALSWARUP GOEL AND ANR. Vs. THE MUNICIPAL BOARD AND ORS.
|
September 16, 1959 |
|
BANKA AND ANOTHER Vs. STATE
|
November 6, 1959 |
|
BANKEY LAL Vs. ELECTION TRIBUNAL, MUNICIPAL BOARD AND ORS.
|
November 18, 1959 |
|
BASANT LAL SHAH Vs. SMT. TARAWATI SHUKLA
|
August 28, 1959 |
|
BATUL BEGAM Vs. B HEM CHANDAR MUKHERJI
|
December 23, 1959 |
|
BEHARI LAL Vs. THAKUR RADHA BALLABH JI
|
December 21, 1959 |
|
BHAGELU Vs. CIVIL SURGEON JAUNPUR
|
April 14, 1959 |
|
BHAGWAT SINGH Vs. STATE
|
March 2, 1959 |
|
BHAGWAT SINGH AND ORS. Vs. STATE
|
December 31, 1959 |
|
BHAGWATI AND OTHERS Vs. BOARD OF REVENUE U.P. ALLAHABAD AND OTHERS
|
January 3, 1959 |
|
BHAGWATI MAHRAJ Vs. SHAMBHU NATH
|
October 20, 1959 |
|
BHAI SINGH Vs. STATE
|
December 18, 1959 |
|
BHAWANI PRASAD Vs. SURENDRA BALA
|
March 5, 1959 |
|
BHAWANI PRASAD GIRDHAR LAL Vs. INCOME-TAX OFFICER CENTRAL CIRCLE KANPUR
|
August 11, 1959 |
|
BHAWANI PRASAD GIRDHAR LAL Vs. INCOME TAX OFFICER
|
August 12, 1959 |
|
BIKRAM SINGH Vs. SUDARSAN SINGH
|
November 5, 1959 |
|
BIR PRATAP SINGH Vs. THE STATE OF UTTAR PRADESH AND ORS.
|
April 24, 1959 |
|
BIRAM PRAKASH CHELA M PURAN DAS Vs. NARENDRA DAS
|
November 13, 1959 |
|
BIROO Vs. STATE
|
May 21, 1959 |
|
BISHAMBHAR NATH AND OTHERS Vs. SURAJ KALI AND OTHERS
|
January 7, 1959 |
|
BISHUN CHANDRA SAXENA Vs. SUSHIL CHANDRA VERMA
|
October 8, 1959 |
|
BISHWA NATH GUPTA Vs. BASDEOMAL JOGDHIAN
|
March 19, 1959 |
|
BOODAN Vs. ASSTT CUSTODIAN GENERAL EVACUEE PROPERTY
|
April 15, 1959 |
|
C N PETERS Vs. STATE
|
February 5, 1959 |
|
CALCUTTA SINGH Vs. REGISTRAR BANARAS HINDU UNIVERSITY
|
October 29, 1959 |
|
CAPCO LIMITED Vs. SALES TAX OFFICER
|
April 30, 1959 |
|
CENTRAL GOVT Vs. P L JAITLY AND CO
|
December 3, 1959 |
|
CH. RAGHURAJ NARAIN AND ANOTHER Vs. JUDICIAL OFFICER, GHAZIABAD AND OTHERS
|
January 12, 1959 |
|
CHAITANYA PRAKASH Vs. STATE
|
October 27, 1959 |
|
CHANDRAPAL Vs. MUNGIA
|
September 22, 1959 |
|
CHHAJJOO RAM MOOL CHAND Vs. THE STATE
|
March 11, 1959 |
|
CHHOTEY LAL Vs. CHARANJIT LAL ANAND ADDL MUNSIF
|
January 28, 1959 |
|
CHOUDHARY RAGHUNANDAN SINGH Vs. NARAIN DAS BAL KISHUN DAS
|
August 13, 1959 |
|
CITY BOARD SAHARANPUR Vs. ABDUL WAHID
|
January 22, 1959 |
|
DAN SINGH BIST Vs. ADDITIONAL COLLECTOR BIJNOR
|
May 6, 1959 |
|
DATTA MAL CHIRANJI LAL Vs. L LADLI PRASAD
|
December 23, 1959 |
|
DAYA RAM Vs. STATE
|
July 30, 1959 |
|
DAYA RAM AND OTHERS Vs. RAM KUMAR AND OTHERS
|
October 6, 1959 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P
|
December 22, 1959 |
|
DEO PRAYAG SINGH Vs. UTTAR PRADESH GOVERNMENT
|
August 20, 1959 |
|
DEOMAN UPADHYAYA Vs. STATE
|
August 24, 1959 |
|
DEVI PRASAD PANDEY Vs. SUB
|
August 24, 1959 |
|
DHANI AND ORS. Vs. STATE
|
January 27, 1959 |
|
DHANPAT Vs. STATE
|
June 5, 1959 |
|
DHARAM VIR SINGH Vs. STATE OF U.P.
|
September 21, 1959 |
|
DILLI AND ORS. Vs. THE DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
November 4, 1959 |
|
DISTRICT BOARD ALLAHABAD Vs. S TAHIR HUSAIN
|
March 5, 1959 |
|
DIVISIONAL SUPDT NORTHERN RLY MORADABAD Vs. UMRAO
|
September 23, 1959 |
|
DOMINION OF INDIA Vs. PURSHOTTAM DAS BRIJNANDAN PRASAD
|
September 2, 1959 |
|
DOMINION OF INDIA Vs. ANIRUDH DOTIYAL
|
August 20, 1959 |
|
DULARI DEVI Vs. RAJENDRA PRAKASH
|
February 10, 1959 |
|
DURGA PRASAD KHOSLA Vs. STATE OF UTTAR PRADESH
|
March 3, 1959 |
|
DWARKA DASS Vs. BHAWANI PRASAD
|
August 21, 1959 |
|
EK NAWAZ KHAN Vs. COMPETENT OFFICER ALLAHABAD
|
October 6, 1959 |
|
ENROLMENT APPLICATION OF SRI RAM PAL SINGH, MEERUT Vs. ABC
|
December 23, 1959 |
|
EXCESS PROFITS TAX ASSESSMENT OF CHATURBHUJ AND CO KANPUR Vs. STATE OF U P
|
April 7, 1959 |
|
FIRM MATTOO LAL BALDEO PRASAD Vs. SHANTI DEVI
|
February 9, 1959 |
|
FIRM THAKUR DAS SUNDER DAS Vs. SALES TAX OFFICER
|
March 24, 1959 |
|
GAI CHHAP BIRI DEPOT Vs. DISTRICT BOARD AZAMGARH
|
September 30, 1959 |
|
GANGADIN RAM KRISHNA Vs. KAILASHI KUER
|
September 11, 1959 |
|
GANPAT SINGH Vs. THE ELECTION TRIBUNAL MAINPURI PRESIDED OVER BY SRI CHHATAR SAL SINGH CIVIL JUDGE AND ORS.
|
October 30, 1959 |
|
GAYA PRASAD MISRA Vs. STATE OF UTTAR PRADESH
|
September 22, 1959 |
|
GAYATRI DEVI Vs. DR. DWARKA NATH MUNSHI
|
February 10, 1959 |
|
GENERAL MANAGER G I P RAILWAY BOMBAY Vs. KIRAN DEVI
|
September 9, 1959 |
|
GHULAM MUSTAFA AND ANOTHER Vs. B. HARISH CHANDER
|
January 19, 1959 |
|
GULAB SINGH Vs. STATE
|
August 29, 1959 |
|
GYANENDRA NATH MITTAL Vs. STATE
|
February 5, 1959 |
|
H H SIR SYED RAZA ALI KHAN Vs. SARAN BEHARI MATHUR
|
August 27, 1959 |
|
H WATTS Vs. B N RAI
|
May 12, 1959 |
|
HAJI AHMAD HUSAIN Vs. STATE
|
September 15, 1959 |
|
HAKIM UDDIN KHAN Vs. INCOME TAX OFFICER
|
February 20, 1959 |
|
HANUMAN PRASAD Vs. STATE AND OTHERS
|
September 19, 1959 |
|
HARBANS LAL ARORA Vs. DIVISIONAL SUPDT CENTRAL RAILWAY JHANSI
|
February 20, 1959 |
|
HARBANS SINGH Vs. LIAQAT HUSAIN
|
August 11, 1959 |
|
HARDEO Vs. STATE
|
January 12, 1959 |
|
HARI KRISHNA Vs. STATE
|
March 18, 1959 |
|
HAZARI LAL PT Vs. INCOME TAX OFFICER
|
March 17, 1959 |
|
HINDUSTAN VANASPATI MANUFACTURING CO LTD Vs. MUNICIPAL BOARD
|
October 21, 1959 |
|
HUKUM CHAND JAIN Vs. MUNICIPAL BOARD FAIZABAD
|
March 4, 1959 |
|
IMPROVEMENT TRUST OF VARANASI Vs. DR. M.A. NOMANI
|
September 15, 1959 |
|
IN THE MATTER OF ENROLMENT OF T.P. BHALLA Vs. ABC
|
August 17, 1959 |
|
INCOME TAX OFFICER Vs. JOTI PRASAD AGARWAL
|
March 20, 1959 |
|
INDER SINGH Vs. STATE
|
June 26, 1959 |
|
INDRA DEVI Vs. DIL SUKH
|
February 19, 1959 |
|
IQTIDA KHAN Vs. INCOME TAX OFFICER
|
September 18, 1959 |
|
ITWARI Vs. ASGHARI
|
August 29, 1959 |
|
J K COTTON SPINNING AND WEAVING MILLS CO PRIVATE LTD Vs. K N SINGH
|
March 16, 1959 |
|
JADUNANDAN PRASAD Vs. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR
|
May 8, 1959 |
|
JAGDISH PRASAD Vs. THE BOARD OF REVENUE AND OTHERS
|
September 17, 1959 |
|
JAI KISHAN SRIVASTAVA Vs. INCOME TAX OFFICER
|
May 15, 1959 |
|
JAI NARAIN Vs. CHHEDA LAL
|
September 16, 1959 |
|
JAIRAM SINGH Vs. STATE OF UTTAR PRADESH
|
September 4, 1959 |
|
Jamuna Prasad Vs. Mst. Panna and others
|
April 2, 1959 |
|
JAMUNA PRASAD Vs. STATE
|
February 25, 1959 |
|
JANKI PRASAD HANUMAN PRASAD Vs. PT HARISH CHANDRA TEWARI
|
August 3, 1959 |
|
JEET MAL KAPOOR TRUST Vs. STATE OF U P
|
March 10, 1959 |
|
JITENDRA PRASAD Vs. MATHURA PRASAD DARZI
|
December 11, 1959 |
|
JOGENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
September 25, 1959 |
|
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1959 |
|
K. B. AGARWAL Vs. KIRPA NARAIN AND ANOTHER
|
July 27, 1959 |
|
KAILASH CHAND Vs. UNION OF INDIA UOI RLY DEPT NEW-DELHI
|
March 16, 1959 |
|
KAILASH CHANDRA JAIN AND OTHERS Vs. STATE OF U.P. AND OTHER
|
September 15, 1959 |
|
KAILASH NATH HALWAI Vs. REGISTRAR CO-OPERATIVE SOCIETY U P
|
October 6, 1959 |
|
KALLU Vs. STATE
|
July 21, 1959 |
|
KAMTA PRASAD Vs. STATE
|
November 20, 1959 |
|
KANODIA BROTHERS Vs. SETH S S ITO
|
March 9, 1959 |
|
KASHI NATH GUPTA Vs. COLLECTOR OF DEHRADUN AND OTHERS
|
August 6, 1959 |
|
KASTOORI DEVI Vs. CHIRANJI LAL
|
October 19, 1959 |
|
KAZI MUNIR UDDIN AHMAD AND ANOTHER Vs. SUNNI CENTRAL BOARD OF WAQFS U.P. LUCKNOW THROUGH ITS SECRETARY AND OTHERS
|
March 17, 1959 |
|
KESHAV GUPTA CHHAJJU SINGH Vs. GHAYUR ALI KHAN
|
January 12, 1959 |
|
KESHAV GUPTA CHHAJJU SINGH Vs. GHAYUR ALI KHAN
|
January 21, 1959 |
|
KEWAL RAM Vs. MIHI LAL RAM KHILONI
|
October 20, 1959 |
|
KHAIRUNNISA Vs. GANGA PRASAD
|
October 19, 1959 |
|
KHANZADAY SINGH Vs. STATE
|
March 11, 1959 |
|
KISHORILAL Vs. STATE
|
May 13, 1959 |
|
KODAI Vs. AJODHYA SINGH AND ORS.
|
December 16, 1959 |
|
KR VISHVA NATH SINGH Vs. STATE
|
January 23, 1959 |
|
KRISHNA LAL DALELA Vs. DIRECTOR OF EDUCATION U P LUCKNOW
|
August 24, 1959 |
|
KUNDAN SUGAR MILLS AMROHA Vs. INDIAN SUGAR SYNDICATE LTD
|
March 16, 1959 |
|
KUNWAR TRIVIKRAM NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1959 |
|
KUNWAR TRIVIKRAM NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
July 27, 1959 |
|
LADLI BEGUM Vs. SUNDER LAL
|
January 5, 1959 |
|
LAKSHMI CHAND Vs. REGIONAL TRANSPORT AUTHORITY AGRA
|
February 25, 1959 |
|
LAKSHMI NARAIN SHUKLA Vs. THE STATE OF UTTAR PRADESH AND OTHERS
|
August 21, 1959 |
|
LAKSHMIJI SUGAR MILLS CO LTD Vs. BANWARI LAL TANDON
|
March 13, 1959 |
|
LALA BABU RAM Vs. GANGA DEVI
|
February 20, 1959 |
|
LALA DHANPAT RAI Vs. STATE
|
January 16, 1959 |
|
LALLOOMAL DALAL Vs. INCOME TAX OFFICER
|
February 23, 1959 |
|
LAXMI CO Vs. COMMISSIONER OF INCOME TAX
|
April 16, 1959 |
|
LAXMI NARAIN PANDE Vs. DIST MAGISTRATE
|
April 2, 1959 |
|
M A KHAIR Vs. STATE OF UTTAR PRADESH
|
September 29, 1959 |
|
MAHABIR JUTE MILLS Vs. FIRM KEDAR NATH RAM BHAROSE
|
July 21, 1959 |
|
MAHABIR PRASAD AND ANOTHER Vs. KEDAR NATH
|
March 9, 1959 |
|
MAHESH DUTT TEWARI Vs. SENIOR SUPERINTENDENT OF POLICE LUCKNOW
|
November 24, 1959 |
|
MAHFOOZ AND OTHERS Vs. THE STATE
|
August 4, 1959 |
|
MANGAL KHAN AND ORS. Vs. STATE
|
November 13, 1959 |
|
MANGAL SINGH AND ORS. Vs. REGIONAL DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 14, 1959 |
|
MANNA LAL GOVILA Vs. J N MATHUR
|
October 10, 1959 |
|
MATHURA PRASAD DARZI Vs. JITENDRA PRASAD
|
December 11, 1959 |
|
MATROO KHAN Vs. STATE
|
January 19, 1959 |
|
MEDICAL OFFICER OF HEALTH MUNICIPAL BOARD AGRA Vs. STATE
|
May 4, 1959 |
|
MEHAR CHAND Vs. STATE
|
February 16, 1959 |
|
MESSRS GOVIND RATAN LAL RAM MOHAN LAL AND OTHERS Vs. MESSRS GOVIND RAM SRIKRISHNA OIL MILLS
|
September 18, 1959 |
|
MOHAMMAD HUSAIN ANSARI Vs. BENARAS STATE CARPET WEAVERS CO-OPERATIVE UNION LTD
|
April 14, 1959 |
|
MOHAMMAD IBRAHIM KHAN Vs. PATESHWARI PRASAD SINGH
|
July 29, 1959 |
|
MOHAMMAD IRFAN KHAN Vs. SUPERINTENDENT CENTRAL EXCISE
|
August 13, 1959 |
|
MOHAMMAD MANSOOR Vs. HIRA SINGH
|
February 9, 1959 |
|
MOHAMMAD SHAREEF KHAN Vs. ONKAR SINGH
|
September 16, 1959 |
|
MOHAMMAD YASIN Vs. SUPERINTENDENT OF POLICE AND ORS.
|
May 4, 1959 |
|
MOHD AZIMUDDIN ASHRAF Vs. STATE OF U P
|
March 9, 1959 |
|
MOHD HANIF KHAN Vs. STATE
|
September 8, 1959 |
|
MOHD NAZAR AHMAD Vs. MOHD TAHIR ALI
|
December 9, 1959 |
|
MOHD SAMI Vs. STATE OF UTTAR PRADESH
|
May 5, 1959 |
|
MOHD. SHAFAAT HUSAIN (IN JAIL) Vs. THE STATE
|
June 25, 1959 |
|
MOHI UDDIN Vs. REGIONAL TRANSPORT AUTHORITY ROHILKHAND REGION
|
May 5, 1959 |
|
MOINUDDIN Vs. DIVISIONAL MECHANICAL ENGINEER N R RLY
|
February 26, 1959 |
|
MOINUDDIN Vs. STATE OF UTTAR PRADESH
|
January 30, 1959 |
|
MONOHARLAL Vs. SRI PREM SHANKAR TANDON
|
August 19, 1959 |
|
MOTI KUER Vs. BINDHACHAL PANDE
|
October 12, 1959 |
|
MOTI LAL PURSHOTTAM DAS Vs. INCOME TAX OFFICER
|
February 17, 1959 |
|
MST. ASA DEVI WIDOW OF MITTER SEN Vs. CHAUDHRAIN SRIMATI BHARTO
|
August 18, 1959 |
|
MUKAT BEHARILAL AGARWAL VAKIL Vs. ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE BAREILLY
|
February 25, 1959 |
|
MUKHRAM AND ORS. Vs. PURAN
|
October 21, 1959 |
|
MULA Vs. BABU RAM
|
July 28, 1959 |
|
MUNICIPAL BOARD Vs. MAHABIR SAHAI PANDEY
|
October 26, 1959 |
|
MUNICIPAL BOARD ALMORA Vs. JASOD SINGH
|
December 24, 1959 |
|
MUNICIPAL BOARD KANPUR Vs. BADLOO
|
November 19, 1959 |
|
MUNICIPAL BOARD LUCKNOW Vs. RAM AUTAR
|
April 2, 1959 |
|
MUNICIPAL BOARD OF BAREILLY Vs. KUNDAN LAL
|
March 19, 1959 |
|
MUNICIPAL BOARD THROUGH EXECUTIVE OFFICER Vs. RAM KRISHNA SHARMA AND ORS.
|
May 22, 1959 |
|
MUNICIPAL BOARD, HAPUR, DISTRICT MEERUT Vs. RAGHVENDRA KRIPAL AND OTHERS
|
November 23, 1959 |
|
MUNNA LAL GOEL AND ANOTHER Vs. KISHAN PEHALWAN AND OTHERS
|
September 8, 1959 |
|
MUNNA SINGH Vs. NARAIN SINGH AND OTHERS
|
August 13, 1959 |
|
MUSSADDI LAL Vs. STATE
|
February 25, 1959 |
|
NADIR ALI BARQA ZAIDI Vs. STATE OF U P
|
July 29, 1959 |
|
NAGESHWAR DWIVEDI Vs. STATE
|
May 28, 1959 |
|
NARAIN PARSAD Vs. BANARSI DAS
|
September 10, 1959 |
|
NARPAT Vs. STATE,
|
August 4, 1959 |
|
NATHOO AND OTHERS (IN JAIL) Vs. STATE
|
June 25, 1959 |
|
NAWAB SYED HASAN ALI KHAN Vs. NAWAB ASKARI BEGAM
|
March 11, 1959 |
|
NIRANJAN PRASAD Vs. STATE
|
April 16, 1959 |
|
NIRANKAR PRASAD Vs. DIRECTOR OF INDUSTRIES
|
January 23, 1959 |
|
NIZAM ALI Vs. WAZIR
|
June 12, 1959 |
|
NURUL HASAN ALIAS NUR MIAN Vs. RETURNING OFFICER, ALLAHABAD CORPORATION ELECTIONS, ALLAHABAD AND OTHERS
|
November 17, 1959 |
|
OM DUTT SHARMA CONVICT Vs. STATE
|
April 7, 1959 |
|
OUDH SUGAR MILLS LTD Vs. STATE OF U P
|
October 12, 1959 |
|
P P GUPTA Vs. EAST ASIATIC CO BOMBAY
|
July 21, 1959 |
|
PANNA LAL Vs. COLLECTOR ETAH
|
March 7, 1959 |
|
PARAS RAM Vs. STATE
|
December 8, 1959 |
|
PARMANAND RAI Vs. BALRAM DAS FAQIR CHAND
|
December 2, 1959 |
|
PARTHESHWAR NARAIN SINGH AND ORS. Vs. RANG NATH AND ORS.
|
September 16, 1959 |
|
PHEKU Vs. GULAB DAS
|
November 5, 1959 |
|
PRABHAKAR NATH DWIVEDI Vs. DISTRICT MAGISTRATE ALLAHABAD
|
December 23, 1959 |
|
PRAKASH ICE FACTORY Vs. STATE OF UTTAR PRADESH
|
September 23, 1959 |
|
PREM NARAIN TANDON Vs. STATE OF UTTAR PRADESH
|
August 3, 1959 |
|
PREMLATA Vs. RAJENDRA PATI AND ANOTHER
|
August 6, 1959 |
|
PT HAZARI LAL HATIA KANPUR Vs. INCOME-TAX OFFICER DIST II II
|
March 17, 1959 |
|
PT SIDH NATH SHUKLA Vs. PUNJAB NATIONAL BANK OF INDIA LTD
|
August 29, 1959 |
|
PT. BIHARI LAL SHARMA CREDITOR NO. 3 Vs. NARENDRA KUMARI AND OTHERS
|
July 29, 1959 |
|
PT. NIWAS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
May 5, 1959 |
|
PUNJAB SUGAR MILLS CO LTD Vs. STATE OF U P
|
November 30, 1959 |
|
PUTTU LAL Vs. GENERAL MANAGER N E RAILWAY GORAKHPUR
|
February 19, 1959 |
|
QADIR Vs. STATE
|
March 4, 1959 |
|
R J SINGH Vs. ELECTRIC INSPECTOR TO THE GOVT OF UTTAR PRADESH AT LUCKNOW
|
February 25, 1959 |
|
RADHA KANT BHARGAVA Vs. STATE OF U P LUCKNOW
|
March 13, 1959 |
|
RAJ KISHAN Vs. STATE
|
September 1, 1959 |
|
RAJ KUMAR HAR SHANKAR SINGH Vs. RANJEET SINGH
|
September 8, 1959 |
|
RAJ KUMAR MOHAN SINGH Vs. SARDAR ALI KHAN
|
January 19, 1959 |
|
RAJA BAHADUR KISHORI RAM SINGH Vs. G C AGARWALA
|
January 6, 1959 |
|
RAJA DEO SINGH Vs. KR. SHAMBHO KRISHNA NARAIN
|
August 28, 1959 |
|
RAJA RAM Vs. STATE
|
August 24, 1959 |
|
RAJA SYED MOHAMMAD SAADAT ALI KHAN Vs. THE STATE OF UTTAR PRADESH
|
February 10, 1959 |
|
RAJA VIJAI PRATAP SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
September 26, 1959 |
|
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
August 29, 1959 |
|
RAM AUTAR AGARWAL Vs. DISTRICT CO-OPERATIVE SUGARCANE SUPPLY SOCIETY LTD
|
August 28, 1959 |
|
RAM BARAN AND ANOTHER Vs. PARAS RAM AND ANOTHER
|
July 24, 1959 |
|
RAM DAS Vs. KALU RAM GIRDHAR LAL
|
December 1, 1959 |
|
RAM DAS GAUR Vs. CITY MAGISTRATE VARANASI
|
September 16, 1959 |
|
RAM DULAR Vs. RAJ KARAN PANDEY AND ORS.
|
September 9, 1959 |
|
RAM DULAR SINGH Vs. COMMISSIONER, FAIZABAD DIVISION AND ORS.
|
September 11, 1959 |
|
RAM JIWAN MISRA Vs. RAM JANKI
|
July 16, 1959 |
|
RAM KRISHNA PRASAD Vs. MOHD YAHIA
|
November 11, 1959 |
|
RAM LAKHAN Vs. BISHESHARNATH ADDITIONAL COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD AND OTHERS
|
August 11, 1959 |
|
RAM NARAIN Vs. MOOL CHAND
|
November 6, 1959 |
|
RAM NATH Vs. MST. NANHI BEGAM AFTER HER YUSUF ALI KHAN AND ORS.
|
July 29, 1959 |
|
RAM PADARATH SINGH Vs. KISHORI LAL
|
February 23, 1959 |
|
RAM PAL SINGH Vs. STATE
|
May 21, 1959 |
|
RAM PRAKASH Vs. SHAMBHU DAYAL AGARWAL
|
August 31, 1959 |
|
RAM RAKHAN Vs. VISHWANATH AND OTHERS
|
March 18, 1959 |
|
RAM SEWAK MISRA Vs. PRESIDENT DIST BOARD ALLAHABAD
|
December 17, 1959 |
|
RAM SINGH Vs. STATE
|
February 3, 1959 |
|
RAM SWAROOP Vs. G D SAHAGAL
|
March 10, 1959 |
|
RAM SWARUP Vs. FUTTU
|
August 4, 1959 |
|
RAMA SHANKER MISRA Vs. REGIONAL TRANSPORT AUTHORITY KANPUR
|
August 18, 1959 |
|
RAMAN LAL DIED AND AFTER HIM KANTI CHANDRA Vs. SHANTI LAL
|
August 27, 1959 |
|
RAMESH SINHA Vs. PUBLIC PROSECUTOR LUCKNOW
|
November 16, 1959 |
|
RAMESHWAR DEVA Vs. DISTRICT MAGISTRATE SAHARANPUR
|
August 18, 1959 |
|
RAMESHWAR PRASAD Vs. SHYAM BEHARILAL JAGANNATH CLOTH MERCHANT
|
January 7, 1959 |
|
RAMJI MALVIYA Vs. MUNNI DEVI MALVIYA
|
March 20, 1959 |
|
RAMPAT ROY Vs. STATE
|
November 24, 1959 |
|
RAMZANI Vs. STATE
|
September 28, 1959 |
|
RANA PRATAP SINGH Vs. DEPUTY REGISTRAR ACADEMIC BANARAS HINDU UNIVERSITY VARANASI
|
April 15, 1959 |
|
RATAN RAI Vs. R.A. RAHMANI ELECTION TRIBUNAL AND ORS.
|
December 17, 1959 |
|
RATI RAM JI Vs. MITHAN LAL
|
October 16, 1959 |
|
RELIANCE CARPET AND COMPANY Vs. COMMISSIONER OF SALES TAX
|
April 15, 1959 |
|
ROOREY Vs. BOARD OF REVENUE
|
November 9, 1959 |
|
RUSTAM ALI Vs. STATE
|
August 31, 1959 |
|
SADA SHIVA Vs. MAHABIR PRASAD
|
February 26, 1959 |
|
SADHO SINGH Vs. SUB-DIVISIONAL OFFICER JALALABAD
|
February 2, 1959 |
|
SAGAR CHAND Vs. STATE OF U P
|
November 12, 1959 |
|
SAGHIR AHMAD MOLVI HAZIR AHMAD Vs. STATE OF UTTAR PRADESH
|
March 12, 1959 |
|
SAJJAN SINGH Vs. JAMUNA BALA DEVI
|
October 26, 1959 |
|
SALIQ RAM Vs. MOTI LAL
|
August 10, 1959 |
|
SARDAR KARTAR SINGH Vs. PHOOLWATI
|
October 14, 1959 |
|
SARDAR NARENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
September 22, 1959 |
|
SARJU PRASAD Vs. CIVIL JUDGE OF FARRUKHABAD
|
February 3, 1959 |
|
SARWAT YAR KHAN Vs. STATE OF UTTAR PRADESH
|
January 6, 1959 |
|
SEOTI PRASAD Vs. RAGHUBIR DATT SHARMA PRESIDENT MUNICIPAL BOARD FARRUKHABAD
|
March 24, 1959 |
|
SETH SHAMBHU NATH Vs. SM SURJA DEVI
|
August 21, 1959 |
|
SHAHAB UDDIN KHAN Vs. STATE OF UTTAR PRADESH
|
October 6, 1959 |
|
SHAHZAD RAI HIRA LAL Vs. COMMISSIONER OF SALES TAX
|
July 31, 1959 |
|
SHAMBHU NATH Vs. MUNICIPAL BOARD SITAPUR
|
January 21, 1959 |
|
SHAMBHU PRASAD Vs. STATE OF UTTAR PRADESH
|
November 11, 1959 |
|
SHARAFAT ULLAH KHAN Vs. RAJA UDAIRAJ SINGH
|
March 2, 1959 |
|
SHAUKAT HUSAIN BEG MIRZA Vs. STATE OF UTTAR PRADESH
|
February 20, 1959 |
|
SHEO KUMAR Vs. VISHWA NATH SINGH
|
May 12, 1959 |
|
SHEO KUMAR DWIVEDI Vs. THAKURJI MAHARAJ BRIJMAN
|
January 22, 1959 |
|
SHEONATH PRASAD Vs. CITY MAGISTRATE VARANASI
|
March 9, 1959 |
|
SHIAMLAL Vs. SAHODRA DEVI
|
October 15, 1959 |
|
SHIVA DAT RAM Vs. BHAGWATI JI AND OTHERS
|
August 27, 1959 |
|
SHRI HORI LAL Vs. BOARD OF REVENUE U P ALLAHABAD
|
April 30, 1959 |
|
SHUBRATI KHAN Vs. STATE
|
September 22, 1959 |
|
SHYAM KUMAR VERMA Vs. S P MISRA
|
January 12, 1959 |
|
SIA RAM Vs. DISTRICT AGRICULTURE OFFICER SULTANPUR
|
December 2, 1959 |
|
SIDHNATH MEHROTRA Vs. BOARD OF REVENUE
|
March 20, 1959 |
|
SIPAHI LAL Vs. SECTION OFFICER G R P E SECTION
|
August 24, 1959 |
|
SITA RAM Vs. SHAHGANJ CONSUMERS CO-OPERATIVE STORES LTD
|
April 1, 1959 |
|
SMT. BHAGWATI KUNWAR Vs. HARGOPAL AND ORS.
|
December 31, 1959 |
|
SMT. GANGA DEVI Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
September 25, 1959 |
|
SRIPAT NARAIN RAI Vs. BOARD OF REVENUE U P
|
April 13, 1959 |
|
STANDARD GLASS BEADS FACTORY AND ANOTHER Vs. DHAR,
|
January 21, 1959 |
|
STATE Vs. BADRI PRASAD, PROP. HARDEO SAHAI MANGATRAM
|
October 6, 1959 |
|
STATE Vs. TILAKDHARI AND OTHERS,
|
June 24, 1959 |
|
STATE Vs. S. R. CHAUDHRY AND OTHERS,
|
October 21, 1959 |
|
STATE Vs. B.S. JAIN MANAGING DIRECTOR OF HIND TRADING AND MANUFACTURING CO., LTD. KANPUR
|
July 14, 1959 |
|
STATE Vs. KULWANT SINGH
|
March 12, 1959 |
|
STATE Vs. RAM KHILARI
|
December 9, 1959 |
|
STATE Vs. LAKSHMI NARAIN SINGH
|
June 22, 1959 |
|
STATE Vs. D N BHARGAVA
|
July 15, 1959 |
|
STATE Vs. TRIBENI SHARMA
|
August 5, 1959 |
|
STATE Vs. CHANDRA BALI SINGH
|
July 24, 1959 |
|
STATE Vs. ZALIM LONIA
|
February 11, 1959 |
|
STATE Vs. KAMLESH HARI
|
August 21, 1959 |
|
STATE Vs. OM PRAKASH AND ORS.
|
December 14, 1959 |
|
STATE OF U P Vs. RANDHIR SRI CHAND
|
April 20, 1959 |
|
STATE OF UTTAR PRADESH Vs. JAIN B S HIND TRADING AND MANUFACTURING COMPANY LTD
|
July 14, 1959 |
|
STATE OF UTTAR PRADESH Vs. RAJA RAM
|
September 25, 1959 |
|
SUBASH CHAND Vs. SARJOO DEI
|
November 30, 1959 |
|
SUNDER LAL Vs. RAM KRISHAN
|
September 4, 1959 |
|
SUNNI AND ORS. Vs. SMT. JHARLA AND ORS.
|
December 17, 1959 |
|
SURAJ BALI MINOR SON OF LATE JHAGRU THROUGH HIS NATURAL GUARDIAN MST. LULLI ALIAS RAM RAJI (MOTHER) Vs. BOARD OF REVENUE, U.P., ALLAHABAD
|
April 15, 1959 |
|
SUSHILA DEVI Vs. MADAN MOHAN
|
September 15, 1959 |
|
SWARUP SING Vs. ELECTION TRIBUNAL MUNICIPAL BOARD ALIGARH
|
April 22, 1959 |
|
SYED TAIMUR ALI SHAH Vs. HAR DEO PRASAD
|
August 18, 1959 |
|
SYED WAHID HUSSAIN Vs. MAHARAJKUMAR MAHMUD HASAN KHAN
|
December 9, 1959 |
|
TARA OIL AND GINNING MILLS Vs. COMMISSIONER OF SALES-TAX U P LUCKNOW
|
February 25, 1959 |
|
TEG SINGH Vs. GOVIND BALLABH AND ANR.
|
September 26, 1959 |
|
TEXTILE TRADERS SYNDICATE LTD Vs. STATE OF U P
|
November 9, 1959 |
|
THAKUR DAN SINGH BIST Vs. REGISTRAR OF COMPANIES
|
August 17, 1959 |
|
THAKURJI Vs. PARMESHWAR DAYAL AFTER HIM HIS SON LAL CHANDAR
|
March 24, 1959 |
|
THAROO LAL Vs. STATE
|
January 20, 1959 |
|
THE BHARAT AND OTHERS Vs. LALA RAM DASS AND ANOTHER
|
August 25, 1959 |
|
THE LAKSHMI SUGAR AND OIL MILLS LTD. Vs. STATE
|
August 28, 1959 |
|
TIKA RAM Vs. MAHESHWARI DIN
|
February 23, 1959 |
|
TIKA RAM Vs. STATE
|
May 6, 1959 |
|
TRILOK CHAND Vs. RAM GOPAL
|
January 30, 1959 |
|
U P GOVERNMENT Vs. LALA NANHOO MAL GUPTA
|
August 28, 1959 |
|
U.P. STATE GOVERNMENT Vs. PRAYAG NARAIN
|
January 21, 1959 |
|
UMA SHANKAR RAI Vs. DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY LUCKNOW
|
July 28, 1959 |
|
UNION CONSTRUCTION CO PRIVATE LTD Vs. CHIEF ENGINEER EASTERN COMMAND LUCKNOW
|
July 14, 1959 |
|
UNION OF INDIA UOI Vs. AZIZN WIDOW
|
July 23, 1959 |
|
UNION OF INDIA UOI Vs. MOOL NARAIN
|
March 18, 1959 |
|
UPPER INDIA COUPAR PAPER MILLS CO LTD Vs. J C MATHUR
|
March 23, 1959 |
|
UTTAR PRADESH STATE Vs. SHIB SARAN AGARWAL
|
August 20, 1959 |
|
UTTAR PRADESHIYA SHRAMIK MAHA SANGH LUCKNOW Vs. STATE OF UTTAR PRADESH
|
April 21, 1959 |
|
VIKRAM COTTON MILLS LUCKNOW Vs. COMMISSIONER SALES TAX U P
|
March 11, 1959 |
|
VISHWANATH Vs. MUNICIPAL BOARD AND ANR.
|
August 11, 1959 |
|
WAHID MIAN HIDDAN MIAN Vs. STATE
|
September 24, 1959 |
|
YAGYA DUTT Vs. KAMTA
|
August 5, 1959 |
|
YOGESHWAR DAYAL SHUKLA Vs. MOOL NARAIN MEHROTRA AND ANOTHER
|
October 29, 1959 |
LOGIN