|
ABDUL HAMID Vs. ADDL COMMR , ALLD DIV , ALLD AND OTHERS
|
January 10, 1958 |
|
ABID ALI Vs. STATE
|
January 6, 1958 |
|
ACHCHAIBAR AND ANOTHER Vs. JAGESHARA DIED AND AFTER HER KALIKA PRASAD
|
February 12, 1958 |
|
AKHARA PANCHAYATI KALAN UDASIAN THROUGH MAHANT BISHEN DASS MUNTAZIM AKHARA, CASTE UDASI OF KANKHAL, PARGANA JWALAPUR Vs. MUSAMMAT BIMLA WATI AND OTHERS
|
December 5, 1958 |
|
ALLAH BUX Vs. RATAN LAL JAIN
|
May 12, 1958 |
|
ALLAHDIA AND OTHERS (IN JAIL) Vs. STATE
|
November 6, 1958 |
|
AMAR NATH SINGH Vs. SUB
|
December 16, 1958 |
|
ANNU ALIAS ANANDWATI DAUGHTER OF HARISH CHADRA Vs. STATE
|
August 4, 1958 |
|
ANWAR HUSSAIN Vs. S L FRANKLIN
|
January 7, 1958 |
|
ARJUN SINGH AND OTHERS Vs. STATE
|
June 4, 1958 |
|
ASHFAQ HUSAIN Vs. STATE
|
September 4, 1958 |
|
ASHWANI KUMAR Vs. MOTI KUMARI
|
November 4, 1958 |
|
ASLAM KHAN Vs. FAZAL HAQUE KHAN
|
July 21, 1958 |
|
ASSISTANT CUSTODIAN EVACUEE PROPERTY SHAHJAHANPUR Vs. CIVIL JUDGE SHAHJAHANPUR
|
April 25, 1958 |
|
ATHERTON WEST AND CO LTD Vs. REGIONAL CONCILIATION OFFICER KANPUR
|
September 23, 1958 |
|
B P THAKUR Vs. STATE
|
November 18, 1958 |
|
B PRAG NARAIN Vs. U P GOVERNMENT
|
August 25, 1958 |
|
B TULSI PAT RAM Vs. NAYAB SINGH
|
February 13, 1958 |
|
BABOO HALWAI Vs. MIRZAPUR ELECTRIC SUPPLY CO
|
September 29, 1958 |
|
BABU RAM Vs. STATE
|
May 16, 1958 |
|
BABU RAM UPADHYA Vs. UTTAR PRADESH GOVERNMENT
|
January 9, 1958 |
|
BACHAI SINGH Vs. STATE
|
November 21, 1958 |
|
BADSHAH SINGH Vs. STATE
|
March 4, 1958 |
|
BALBHADDAR PRASAD Vs. COLLECTOR FATEHPUR
|
November 11, 1958 |
|
BALESHWAR SINGH Vs. DISTRICT MAGISTRATE AND COLLECTOR BANARAS
|
May 8, 1958 |
|
BALJIT SINGH Vs. MUNNU LAL
|
February 13, 1958 |
|
BALRAM DAS AGARWAL Vs. KEDAR NATH
|
February 19, 1958 |
|
BALWANT KUNWAR Vs. ADDL MUNSIFF DEHRA DUN
|
April 30, 1958 |
|
BANARASI DAS KANKAN Vs. UTTAR PRADESH GOVERNMENT
|
October 16, 1958 |
|
BANSH BAHADUR SINGH Vs. S. PRASAD AND ANOTHER
|
October 31, 1958 |
|
BASDEI KUER Vs. DEOTA DIN MISIR AND ANOTHER
|
July 22, 1958 |
|
BEPIN BEHARI CHATTERJI Vs. THE MUNSIF WEST, ALLAHABAD AND ANOTHER
|
October 13, 1958 |
|
BHAGWAN DASS Vs. GANGA PRASAD
|
August 27, 1958 |
|
BHAGWAN DASS AND CO PRIVATE LTD Vs. INCOME-TAX OFFICER DEHRADUN
|
March 31, 1958 |
|
BHAGWAT AND OTHERS Vs. BOARD OF REVENUE, UP ALLAHABAD AND 5 OTHERS
|
April 2, 1958 |
|
BHAGWATI PRASAD BAJPAI Vs. JAI NARAIN HANUMAN DAS
|
February 11, 1958 |
|
BHAGWATI PRASAD MISRA Vs. U P GOVERNMENT
|
November 3, 1958 |
|
BHAGWATI SARAN Vs. STATE OF U P
|
October 27, 1958 |
|
BHAWANI PRASAD Vs. RAM HIT
|
May 4, 1958 |
|
BHEEM THAKUR Vs. DISTRICT BOARD BALLIA
|
February 19, 1958 |
|
BHIKHI SINGH AND OTHERS Vs. LAKHPAT AND OTHERS AND DAL CHAND AND OTHERS
|
February 19, 1958 |
|
BHUVANESH BHUSHAN SHARMA Vs. ELECTION TRIBUNAL FARRUKHABAD
|
January 16, 1958 |
|
BICCHU Vs. STATE OF U P
|
February 3, 1958 |
|
BIHARI LAL MISRA Vs. MUNICIPAL BOARD, SITAPUR THROUGH THE SECRETARY MUNICIPAL BOARD SITAPUR
|
March 13, 1958 |
|
BIPAT PRASAD SONEKAR Vs. STATE OF UTTAR PRADESH
|
July 25, 1958 |
|
BIR BHADRA PRATAP SINGH Vs. D M AZAMGARH
|
October 6, 1958 |
|
BISHAMBHAR DAYAL AND ANOTHER Vs. STATE THROUGH SHABBIR AHMAD
|
March 11, 1958 |
|
BISHNATH SAHU Vs. PRAYAG DIN
|
February 26, 1958 |
|
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD Vs. RAM KRISHNA VERMA
|
August 20, 1958 |
|
BOARD OF REVENUE Vs. LAKSHMIPAT SINGHANIA
|
February 11, 1958 |
|
BRAHMA GIR AND OTHERS Vs. MAHANT SANT GIR AND ANOTHER
|
May 6, 1958 |
|
BUDH SINGH Vs. STATE OF UTTAR PRADESH
|
January 23, 1958 |
|
C B SINGH Vs. CANTONMENT BOARD AGRA
|
May 31, 1958 |
|
C P MEHRA Vs. SM K K MEHRA
|
September 16, 1958 |
|
CAPT S V DANIELS Vs. GREGORY WARDEN FRIENDLY TRUST
|
February 21, 1958 |
|
CH. MOHD. MUSHIR AHMAD KHAN AND OTHERS Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
|
August 13, 1958 |
|
CH. SHARFUZZAMAN AND OTHERS Vs. INTIZAMUN
|
August 12, 1958 |
|
CHANDERWATI AND ANOTHER Vs. AKHRA PANCHAYATI KALAN UDASIAN KANKHAL
|
August 19, 1958 |
|
CHARAN SINGH Vs. STATE
|
July 2, 1958 |
|
CHATURBHUJ AND CO Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1958 |
|
CHATURBHUJ CHUNNILAL Vs. ELECTION TRIBUNAL KANPUR
|
March 26, 1958 |
|
CHAUDHARI AMIR ULLAH AND ANOTHER Vs. CENTRAL GOVERNMENT (INDIA DOMINION) THROUGH THE SECRETARY, INDIAN POSTS AND TELEGRAPHS DEPARTMENTS, AND ANOTHER
|
November 7, 1958 |
|
CHHANGA Vs. KEDAR AND OTHERS
|
February 10, 1958 |
|
CHHANGUR SAHU AND OTHERS Vs. RATNA SUGAR MILLS LTD.
|
January 20, 1958 |
|
CHOTEY LAL AND OTHERS Vs. STATE
|
November 17, 1958 |
|
CITY BOARD MUSSOORIE Vs. SRI KISHAN LAL
|
November 25, 1958 |
|
DAMODAR SINHA Vs. LAND REFORMS COMMISSIONER U P
|
December 23, 1958 |
|
DANNEY KHAN Vs. STATE
|
July 24, 1958 |
|
DAU DAYAL Vs. STATE
|
May 14, 1958 |
|
DAYA KISHEN PANDEY Vs. DISTRICT MAGISTRATE OF NAINITAL AND OTHERS
|
January 15, 1958 |
|
DEEP CHAND SAXENA Vs. STATE OF UTTAR PRADESH
|
August 28, 1958 |
|
DEEP NARAIN AND OTHERS Vs. STATE THROUGH CHINTAMANI PANDE
|
June 3, 1958 |
|
DEOKI NANDAN Vs. STATE OF U P
|
May 12, 1958 |
|
DEWAN CHAND AND OTHERS Vs. THE DISTRICT MAGISTRATE, BAREILLY AND OTHERS
|
December 15, 1958 |
|
DHARAM DEO GUPTA Vs. STATE
|
March 27, 1958 |
|
DISTRICT BOARD ALLAHABAD AND ANOTHER Vs. MESSRS. BARNETT AND COMPANY, CANNING ROAD ALLAHABAD
|
March 3, 1958 |
|
DISTRICT LABOUR FEDERATION Vs. STATE OF UTTAR PRADESH
|
October 3, 1958 |
|
DIWAN DURGA DAS Vs. B R KISHORE
|
August 12, 1958 |
|
DR. S.L. KHOPARJI Vs. STATE GOVERNMENT OF UTTAR PRADESH, LUCKNOW AND OTHERS
|
August 14, 1958 |
|
DRONACHARYA Vs. STATE
|
July 16, 1958 |
|
DURGA PRASAD Vs. SWAMI AVIDYA NAND GURU SWAMI HAMARATA NAND
|
March 12, 1958 |
|
DURGA PRASAD Vs. OFFICIAL LIQUIDATOR BANARAS BANK LTD
|
September 9, 1958 |
|
DURGA PRASAD KHOSLA Vs. STATE OF UTTAR PRADESH
|
November 17, 1958 |
|
DWARKA PRASAD Vs. MUNICIPAL BOARD MEERUT
|
January 29, 1958 |
|
DWARKA PRASAD Vs. MOHAMMAD ZAHUR
|
February 4, 1958 |
|
FAQEER AHMED Vs. STATE
|
October 14, 1958 |
|
FIRM BANGALI MAL SATISH CHANDRA JAIN Vs. SALES TAX OFFICER AGRA
|
February 14, 1958 |
|
FIRM HAR PRASAD SHEODUTT RAI Vs. SALES TAX OFFICER BULANDSHAHR
|
August 13, 1958 |
|
FIRM JAGATNARAYAN DURGAPRASAD AND OTHERS Vs. FIRM SARWESWAR JAGESWAR PRASAD AND OTHERS
|
December 17, 1958 |
|
FIRM RAM PRASAD BANWARILAL Vs. SALES TAX OFFICER MORADABAD
|
April 11, 1958 |
|
FORD AND MACDONALD LTD Vs. COMMISSIONER OF SALES TAX
|
September 22, 1958 |
|
GANGA BUX SINGH Vs. SUKHDIN
|
October 8, 1958 |
|
GANGA SINGH Vs. RAJ BAHADUR SINGH
|
May 22, 1958 |
|
GAYA PRASAD AZAD Vs. COMMISSIONER FAIZABAD DIVISION
|
February 11, 1958 |
|
GHAYAR ALI KHAN Vs. KESHAV GUPTA
|
July 31, 1958 |
|
GHULAM MOHIUDDIN Vs. ELECTION TRIBUNAL FOR TOWN AREA SAKIT
|
November 14, 1958 |
|
GIRDHAR GOPAL Vs. FARID ALAM CHISTI
|
February 28, 1958 |
|
GODHAN Vs. STATE
|
January 24, 1958 |
|
GOPAL KRISHNA GOSWAMI Vs. BISSEY
|
November 24, 1958 |
|
GORE LAL Vs. STATE
|
April 3, 1958 |
|
GOREY LAL Vs. STATE
|
February 27, 1958 |
|
GOVIND PRASAD AND 10 OTHERS Vs. SHIVA KUMAR AND ANOTHER
|
May 6, 1958 |
|
H ABDUL WAHID ABDUL GHANI Vs. BALKRISHNA VISHUNATH KESKAR
|
August 19, 1958 |
|
HAJI ABDUL SHAKOOR Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
|
January 14, 1958 |
|
HAJI LAL MOHAMMAD BIRI WORKS Vs. SALES TAX OFFICER
|
August 28, 1958 |
|
HARDEVA Vs. STATE
|
August 14, 1958 |
|
HARDWARI LAL Vs. GENERAL MANAGER NORTH EASTERN RLY GORAKHPUR
|
October 15, 1958 |
|
HARI DAS MUNDHRA Vs. STATE
|
August 5, 1958 |
|
HARI SINGH Vs. RAMJAS AND ANOTHER
|
March 26, 1958 |
|
HARISH CHANDRA Vs. PUNJAB NATIONAL BANK LTD
|
April 30, 1958 |
|
HARWARI LAL Vs. STATE
|
September 22, 1958 |
|
HEM LATA Vs. JAMBOO PRASAD
|
October 7, 1958 |
|
HEM NILONI JUDAH Vs. ISOLYNE SAROJ BASINI BOSE
|
August 11, 1958 |
|
HUKUM SINGH Vs. STATE
|
December 19, 1958 |
|
INDER DEO Vs. STATE
|
September 24, 1958 |
|
INDER GOPAL Vs. BHIM RAJ HARLALKA
|
October 15, 1958 |
|
J K COTTON MANUFACTURERS LTD Vs. J N TEWARI
|
August 6, 1958 |
|
J N BHAGGA Vs. STATE
|
December 17, 1958 |
|
JAGANNATH SINGH Vs. ASSISTANT EXCISE COMMISSIONER
|
February 12, 1958 |
|
JAGDAMBA PRASAD GUPTA Vs. SENIOR SUPERINTENDENT OF POLICE BENARAS
|
July 18, 1958 |
|
JAGDISH NARAIN BHARGAVA Vs. STATE OF UTTAR PRADESH
|
October 27, 1958 |
|
JAGDISH NARAIN CHAUBE AND OTHERS Vs. BASUDEVA NARAIN SINGH AND OTHERS
|
April 4, 1958 |
|
JAI SHANKER HAJELA Vs. STATE OF UTTAR PRADESH
|
April 7, 1958 |
|
JANARDAN SWARUP Vs. DEVI PRASAD
|
April 30, 1958 |
|
JOTI PRASAD AGARWAL Vs. INCOME TAX OFFICER
|
August 26, 1958 |
|
JWALA PRASAD Vs. STATE
|
August 14, 1958 |
|
JWALI Vs. BABU LAL
|
January 31, 1958 |
|
K C KAPOOR Vs. STATE
|
September 8, 1958 |
|
K H PANJANI Vs. STATE OF UTTAR PRADESH
|
July 22, 1958 |
|
KAILASH CHANDRA JAIN Vs. MUNSIF WEST, ALLAHABAD AND OTHERS
|
August 28, 1958 |
|
KALAWATI AND OTHERS Vs. KAWAL SINGH AND OTHERS
|
March 20, 1958 |
|
KALI PRASAD BASU Vs. THE RENT CONTROL AND EVICTION OFFICER LUCKNOW AND OTHERS
|
October 7, 1958 |
|
KALKA PRASAD Vs. STATE
|
September 25, 1958 |
|
KALLU MAL Vs. MOHAMMAD YUSUF
|
November 28, 1958 |
|
KAMESHWAR NATH VERMA Vs. BAR COUNCIL U P
|
November 18, 1958 |
|
KANPUR IRON BRASS WORKS AND FLOUR MILLS Vs. BANARSI DAS
|
December 4, 1958 |
|
KANYIALAL Vs. INSPECTOR GENERAL OF POLICE NORTHERN RANGE BAREILLY U P
|
February 3, 1958 |
|
KARAN SINGH Vs. JAMUNA SINGH
|
April 16, 1958 |
|
KAREY Vs. STATE
|
September 17, 1958 |
|
KASHI NATH PANDEY Vs. SHIBBAN LAL SAXENA
|
May 5, 1958 |
|
KEDAR NATH BHARGAVA Vs. STATE THROUGH SHAMBHU NATH GARG
|
August 20, 1958 |
|
KHUSHI RAM Vs. STATE
|
October 30, 1958 |
|
KM ASHA LATA Vs. PRINCIPAL MEERUT COLLEGE MEERUT
|
November 13, 1958 |
|
KULDIP OIL INDUSTRIES LTD Vs. CH PRATAP SINGH
|
December 17, 1958 |
|
KUMAR JAGDISH CHANDRA Vs. BULAQI DAS
|
August 13, 1958 |
|
L R BROTHERS Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 6, 1958 |
|
LAKSHMI Vs. STATE
|
October 29, 1958 |
|
LAKSHMI NARAIN Vs. STATE
|
August 28, 1958 |
|
LAL BAHADUR SINGH Vs. SUB DIVISIONAL OFFICER AND ANOTHER
|
September 17, 1958 |
|
LAL SINGH AND ANOTHER Vs. STATE
|
January 8, 1958 |
|
LALA KANHAIYA LAL Vs. UNRARO SINGH
|
February 20, 1958 |
|
LALA KISHUN CHAND Vs. SHEO DUTTA
|
March 17, 1958 |
|
LALMANI SINGH Vs. MUNICIPAL BOARD
|
April 9, 1958 |
|
LAXMI CHAND Vs. ISHWAR DIN AND 2 OTHERS
|
February 10, 1958 |
|
LAXMI NARAIN Vs. STATE
|
November 24, 1958 |
|
M H ALEXANDER Vs. CLAIRA ALEXANDER
|
August 14, 1958 |
|
MADAN LAL Vs. ZARGHAM HAIDER
|
January 3, 1958 |
|
MAHABIR Vs. STATE
|
September 3, 1958 |
|
MAHADEO Vs. SUB-DIVISIONAL OFFICER KUNDA
|
January 16, 1958 |
|
MAHADEO PRASAD Vs. THE TANDA MUNICIPAL BOARD, AND ANOTHER
|
December 15, 1958 |
|
MAHANT SANT GIR AND ANOTHER Vs. BRAHMA GIR AND OTHERS
|
May 6, 1958 |
|
MAHARAJA SUKHJIT SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
January 10, 1958 |
|
MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
|
March 27, 1958 |
|
MAHENDRA SHANKER SRIVASTAVA Vs. K. C. MITTAL, DISTRICT MAGISTRATE, LUCKNOW AND OTHERS
|
December 11, 1958 |
|
MAHESH PRASAD GOEL Vs. DISTRICT MAGISTRATE AND COLLECTOR, RAMPUR AND ANOTHER
|
May 1, 1958 |
|
MAKHAN LAL MARWARI Vs. AUDH BEHARI LAL
|
February 13, 1958 |
|
MALIK ANWAR KHAN Vs. MUNICIPAL BOARD SHAHJAHANPUR AND OTHERS
|
October 27, 1958 |
|
MALIK MOHAMMAD JALIL Vs. ASSTT CUSTODIAN JUDICIAL
|
February 14, 1958 |
|
MANOHAR LAL Vs. RENT CONTROL AND EVICTION OFFICER BAREILLY
|
October 14, 1958 |
|
MATHURA DAS Vs. HARISH CHANDRA
|
December 10, 1958 |
|
MATUKDEO NARAIN SINGH ALIAS PHATINGI SINGH Vs. MUSAMMAT JAIBASNI KUAR ALIAS ADHELA BABOI AND OTHERS
|
October 9, 1958 |
|
MEHAR CHAND MEHTA Vs. CITY BOARD SHAHJAHANPUR
|
September 30, 1958 |
|
Messrs. L.R. Brothers Vs. The Agricultural Income-tax Board, U. P., Lucknow and another
|
January 6, 1958 |
|
MITHAN Vs. MUNICIPAL BOARD ORAI
|
February 13, 1958 |
|
MOHAL LAL Vs. COLLECTOR OF BULANDSHAHR AND ANOTHER
|
February 17, 1958 |
|
MOHAMMAD FIAYAZ KHAN Vs. LALA PRITAM SINGH
|
November 4, 1958 |
|
MOHAMMAD IBRAHIM Vs. GOPI LAL
|
February 10, 1958 |
|
MOHAMMAD YUSUF ABBASI Vs. DISTRICT MAGISTRATE
|
October 29, 1958 |
|
MOHAMMED ISHAQ S O ALLAH RAKHA Vs. RENT CONTROL AND EVICTION OFFICER SAHARANPUR
|
September 12, 1958 |
|
MOHAN LAL Vs. GRAIN CHAMBER LTD
|
May 7, 1958 |
|
MOHD MUSTAFA ALI KHAN Vs. RAJ RAJESHWARI DEVI
|
March 19, 1958 |
|
MOHD. NAIMAT ULLAH KHAN Vs. STATE OF UTTAR PRADESH THROUGH NAZIM MAL RAMPUR
|
April 22, 1958 |
|
MOHD. SHAFI Vs. THE COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD
|
November 27, 1958 |
|
MOOL BEHARI SAXENA Vs. K L GOVIL REGISTRAR AND ACTING VICE-CHANCELLOR ALLAHABAD UNIVERSITY
|
October 15, 1958 |
|
MOTI LAL Vs. MANGLA PRASAD
|
May 16, 1958 |
|
MST. SAGHIR KUBRA Vs. THE U.P. STATE AND OTHERS
|
December 1, 1958 |
|
MT. PARBATI BIBI Vs. KAMTA PRASAD AND OTHERS
|
August 12, 1958 |
|
MUKHRAM KAMPAR Vs. BASANT RAI
|
January 6, 1958 |
|
MUKHTAR SINGH Vs. STATE
|
November 3, 1958 |
|
MUNESHWARANAND TYAGI Vs. STATE OF U P
|
April 22, 1958 |
|
MUNICIPAL BOARD LUCKNOW Vs. BHAGWAN DAS
|
April 11, 1958 |
|
MUNICIPAL BOARD LUCKNOW Vs. SARDAR IQBAL SINGH
|
May 6, 1958 |
|
MUNNA LAL Vs. ABIR CHAND
|
March 19, 1958 |
|
MUNSHI LAL AND ANOTHER Vs. SHAMBHU NATH RAM KISHAN, THROUGH SHAMBHU NATH AND OTHERS
|
April 22, 1958 |
|
MURLI MANOHAR Vs. LACHMANJI
|
September 24, 1958 |
|
NAND KISHORE Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR AND OTHERS
|
September 3, 1958 |
|
NIZAM UDDIN Vs. STATE
|
June 13, 1958 |
|
OFFICIAL LIQUIDATOR Vs. SRI KRISHNA DEO
|
May 16, 1958 |
|
OM PRAKASH Vs. MOTI LAL
|
January 30, 1958 |
|
OM PRAKASH AND ANOTHER Vs. STATE
|
October 15, 1958 |
|
OM PRAKASH AND ANOTHER Vs. STATE
|
February 3, 1958 |
|
PADAM SEN Vs. STATE
|
October 27, 1958 |
|
PHOOL CHAND MISTRI AND OTHERS Vs. TOWN AREA COMMITTEE SASNI AND ANOTHER
|
January 2, 1958 |
|
PIRTHWINATH CHOWDHRY Vs. STATE OF UTTAR PRADESH
|
November 8, 1958 |
|
PRABHU DAYAL Vs. SUB-DIVISIONAL OFFICER KARVI
|
January 13, 1958 |
|
PRAKASH CHANDRA VISHNU KUMAR Vs. STATE OF U P
|
January 6, 1958 |
|
PRAKASH CHANDRA VISHNU KUMAR Vs. STATE OF U P
|
September 3, 1958 |
|
PREM Vs. DISTRICT MAGISTRATE MEERUT
|
October 13, 1958 |
|
PREM BEHARILAL SAKSENA Vs. DIRECTOR OF MEDICAL AND HEALTH SERVICES LUCKNOW
|
December 12, 1958 |
|
PREM NARAIN Vs. STATE
|
December 9, 1958 |
|
PREM NATH SHARMA Vs. VICE-CHANCELLOR LUCKNOW UNIVERSITY
|
November 26, 1958 |
|
PRITHWINATH CHOWDHRY Vs. THE STATE OF U.P.
|
November 28, 1958 |
|
PRIYA GUPTA Vs. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR
|
September 11, 1958 |
|
PT KAHADHYALAL BHARGAVA Vs. U P GOVERNMENT
|
August 21, 1958 |
|
PURAN CHAND Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR AND ANOTHER
|
September 2, 1958 |
|
PURAN SINGH Vs. STATE OF UTTAR PRADESH
|
November 28, 1958 |
|
R C GUPTA Vs. STATE
|
November 14, 1958 |
|
R L AURORA Vs. STATE OF UTTAR PRADESH
|
July 30, 1958 |
|
R R CHARI Vs. STATE
|
March 17, 1958 |
|
RABINDRA NATH MITRA Vs. THE STATE OF UTTAR PRADESH AND ANOTHER
|
November 28, 1958 |
|
RADHA RAMAN DHUJ PD. SINGH AND OTHERS Vs. GYAN CHAND AND OTHERS
|
March 12, 1958 |
|
RADHEY LAL Vs. RAM KISHORE
|
January 30, 1958 |
|
RADHEY RAMAN SAKSENA Vs. STATE OF U P
|
April 9, 1958 |
|
RAGHAVENDRA KRIPAL Vs. MUNICIPAL BOARD HAPUR
|
October 6, 1958 |
|
RAGHUBIR Vs. BOARD OF REVENUE U P ALLAHABAD
|
May 9, 1958 |
|
RAGHUNATH PRASAD Vs. STATE
|
October 30, 1958 |
|
RAJ NARAIN Vs. STATE
|
October 29, 1958 |
|
RAJ SACHDEVA Vs. BOARD OF REVENUE
|
March 17, 1958 |
|
RAJA JAGDISH PRATAP PD SAHAI Vs. STATE
|
January 2, 1958 |
|
RAJA RAM Vs. STATE THROUGH BHIKKAN AND OTHERS
|
November 6, 1958 |
|
RAJJAUA Vs. STATE
|
December 12, 1958 |
|
RAM ABHILAKH TEWARI Vs. ELECTION TRIBUNAL GONDA
|
February 18, 1958 |
|
RAM AUTAR Vs. RENT CONTROL AND EVICTION OFFICER JHANSI
|
December 2, 1958 |
|
RAM AUTAR AND OTHERS Vs. STATE
|
January 28, 1958 |
|
RAM BAHADUR THAKUR Vs. THAKUR DAS
|
February 18, 1958 |
|
RAM BHAROSE AND ANOTHER Vs. RAM PRATAP SINGH AND OTHERS
|
March 17, 1958 |
|
RAM CHARAN DAS Vs. GIRJANANDANI DEVI
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September 23, 1958 |
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RAM DEO SINGH Vs. STATE
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November 13, 1958 |
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RAM HAZOOR PANDEY Vs. STATE
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November 14, 1958 |
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RAM HIT AND ANOTHER Vs. BHAWANI PRASAD AND ANOTHER
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May 4, 1958 |
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RAM KEWAL AND OTHERS Vs. THAKUR PRASAD PANDEY
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October 29, 1958 |
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RAM KRISHNA GUPTA Vs. HARI KRISHNA TANDON
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January 23, 1958 |
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RAM NANDAN Vs. STATE
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May 16, 1958 |
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RAM NANDAN Vs. STATE
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June 20, 1958 |
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RAM NATH Vs. SURAJ PRASAD
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February 4, 1958 |
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RAM PIARI Vs. SM BRIJRANI
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December 23, 1958 |
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RAM PRASAD AHIR Vs. STATE
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October 16, 1958 |
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RAM PRASAD SINGH Vs. STATE
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August 27, 1958 |
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RAM PRASHAD Vs. REGIONAL TRANSPORT AUTHORITY AGRA REGION AGRA
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August 25, 1958 |
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RAM ROOP Vs. BISHWA NATH
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February 13, 1958 |
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RAM SANEHI Vs. SUB DIVISIONAL OFFICER, MAUDAHA DISTRICT HAMIRPUR AND OTHERS
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January 30, 1958 |
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RAM SINGH Vs. SUB
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January 17, 1958 |
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RAM SINGH Vs. STATE
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May 13, 1958 |
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RAM SINGH AND OTHERS Vs. ADDITIONAL COMMISSIONER, MEERUT AND OTHERS
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August 25, 1958 |
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RAMESHWAR PRASAD Vs. MUNICIPAL BOARD PILIBHIT
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March 17, 1958 |
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RANA SHEO AMBER SINGH Vs. ALLAHABAD BANK
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September 24, 1958 |
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RANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
October 7, 1958 |
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REGIONAL PROVIDENT FUND COMMISSIONER U P KANPUR Vs. GREAT EASTERN ELECTROPLATOR LTD
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August 28, 1958 |
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ROOP KISHORE Vs. RENT CONTROL AND EVICTION OFFICER MORADABAD
|
August 28, 1958 |
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SADHO SINGH Vs. BABOO RAM AND ANOTHER
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March 21, 1958 |
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SAHU RAM RAGHUBIR SARAN Vs. BHAGIRATHI DEVI AND OTHERS
|
March 17, 1958 |
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SALES TAX COMMISSIONER Vs. SADA SUKH VYOPAR MANDAL
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October 30, 1958 |
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Sampurnanand Sanskrit University, Varanasi through its Registrar Vs. State of U.P. through its Principal Secretary, Basic Education, Lucknow and others
|
May 10, 1958 |
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SARDAR IQBAL SINGH Vs. MUNICIPAL BOARD, LUCKNOW AND OTHERS
|
January 3, 1958 |
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SARDAR IQBAL SINGH Vs. MUNICIPAL BOARD LUCKNOW
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March 26, 1958 |
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SARDAR MADAN MOHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY, KANPUR REGION AND REGIONAL TRANSPORT OFFICER, KANPUR
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September 9, 1958 |
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SAT NARAIN PANDEY Vs. DHURVA NARAIN
|
March 21, 1958 |
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SATENDRA KUMAR GUPTA Vs. BANARAS IMPROVEMENT TRUST
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November 17, 1958 |
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SATYA DEO GUPTA Vs. AMRIT DHARA PHARMACY
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March 19, 1958 |
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SATYA NARAIN Vs. JUGUL KISHORE
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February 20, 1958 |
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SATYA NARAIN SINHA Vs. STATE
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November 14, 1958 |
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SAYEED ULLAH KHAN Vs. TEMPORARY CIVIL JUDGE OF SULTANPUR
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October 26, 1958 |
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SETH KARAM CHAND KAPOOR Vs. MUSHTAQ HUSAIN
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February 25, 1958 |
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SETH LOON KARAN Vs. PROVINCIAL COOPERATIVE INDUSTRIAL FEDERATION LTD., LUCKNOW AND OTHERS
|
February 20, 1958 |
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SHAMA BAI Vs. STATE OF UTTAR PRADESH LUCKNOW
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May 26, 1958 |
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SHAMBHOO JI SRIVASTAVA Vs. STATE OF UTTAR PRADESH
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March 25, 1958 |
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SHAMBHOO NATH GUPTA Vs. STATE
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November 13, 1958 |
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SHANTI DEVI Vs. RAM LAL
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January 28, 1958 |
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SHANTI SARUP Vs. MUNICIPAL BOARD, PILIBHIT THROUGH ITS PRESIDENT AND OTHERS
|
December 25, 1958 |
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SHARDA PD. S/O. RAM CHANDER Vs. SHAMBHU NARAIN AND OTHERS
|
March 20, 1958 |
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SHEO BILAS Vs. STATE
|
June 18, 1958 |
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SHEO LAL VERMA Vs. THE SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND ANOTHER
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October 10, 1958 |
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SHEO NARAIN TANDON Vs. STATE
|
May 1, 1958 |
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SHEO PRASAD Vs. STATE
|
October 17, 1958 |
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SHEO SAHAI SHUKLA Vs. THE DISTRICT BOARD, BARA BANKI
|
October 27, 1958 |
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SHER KHAN Vs. STATE
|
April 3, 1958 |
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SHIV CHARAN DAS Vs. STATE THROUGH D.B. MEERUT
|
June 16, 1958 |
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SHIV NARAIN Vs. DEPUTY DIRECTOR C MATHURA
|
January 15, 1958 |
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SHIVA VIKASH TRIVEDI Vs. ALLAHABAD UNIVERSITY
|
August 27, 1958 |
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SHRIDHAR MISRA Vs. JAICHANDRA VIDYALANKAR
|
October 14, 1958 |
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SHUBRATI AND OTHERS (IN JAIL) Vs. STATE
|
November 21, 1958 |
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SHYAM BEHARI LAL Vs. SHRIMATI DAYAWATI
|
September 30, 1958 |
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SHYAM NARAIN SINGH AND OTHERS Vs. SUB DIVISIONAL OFFICER, CHUNAR ACTING AS ELECTION TRIBUNAL FOR GAON PANCHAYAT ELECTION DISTRICT MIRZAPUR AND OTHERS
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July 30, 1958 |
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SHYAMA DEVI Vs. COMMISSIONER, AGRA DIVISION, AGRA AND OTHERS
|
October 13, 1958 |
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SIMBHAOLI INDUSTRIES PRIVATE LTD Vs. STATE OF UTTAR PRADESH
|
August 6, 1958 |
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SITA RAM SRI GOPAL Vs. SUGAR DEALERS
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March 24, 1958 |
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SMT. PREMWATI Vs. STATE
|
April 4, 1958 |
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SOBH NATH Vs. AMBIKA PRASAD
|
February 12, 1958 |
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SOHAN LAL Vs. BINDESHWARI DEVI
|
December 23, 1958 |
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SON PAL GUPTA Vs. UNIVERSITY OF AGRA
|
April 1, 1958 |
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SRI H P CHAUDHARI Vs. STATE OF U P
|
December 24, 1958 |
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SRIMATI NAND RANI Vs. THE DISTRICT MAGISTRATE AGRA AND OTHERS
|
September 10, 1958 |
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SRIMATI ZABINTNISAN BEGAM Vs. RENT CONTROL AND EVICTION OFFICER, LUCKNOW AND ANOTHER
|
August 27, 1958 |
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STATE Vs. RANGU LAL
|
December 10, 1958 |
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STATE Vs. CHANDRA PRAKASH
|
April 8, 1958 |
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STATE Vs. MADANLAL JAGGI
|
November 24, 1958 |
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STATE Vs. MOHAMMAD SATTAR BIDI FACTORY
|
April 2, 1958 |
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STATE Vs. YASIN
|
April 8, 1958 |
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STATE Vs. JAI PRAKASH
|
August 4, 1958 |
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STATE Vs. DEVI DAYAL
|
August 18, 1958 |
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STATE Vs. SIDHNATH RAI
|
April 28, 1958 |
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STATE Vs. THAKUR PRASAD
|
May 14, 1958 |
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STATE OF U P Vs. KANSHI RAM ANAND
|
April 29, 1958 |
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STATE OF U P Vs. L KUNWAR LAL THAPPER
|
April 9, 1958 |
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STATE OF U P Vs. MOHAMMAD IBRAHIM
|
March 4, 1958 |
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STATE OF U P Vs. SATYAVIR
|
December 2, 1958 |
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STATE OF UTTAR PRADESH Vs. SAT NARAIN
|
May 1, 1958 |
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SUGAR DEALERS Vs. SITA RAM SRI GOPAL
|
March 24, 1958 |
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SUNNI CENTRAL WAQF BOARD U P LUCKNOW Vs. INTIZAR HUSAIN
|
April 18, 1958 |
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SUPERINTENDENT OF POLICE MIRZAPUR Vs. RAM MURAT SINGH
|
December 23, 1958 |
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SURAJ NARAIN SON OF BADRI PRASAD Vs. DISTRICT MAGISTRATE, KANPUR AND OTHERS
|
February 18, 1958 |
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SURAJ PAL SINGH Vs. STATE
|
March 27, 1958 |
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SURESH DUTTA SINGH Vs. RANDHIR SINGH
|
March 3, 1958 |
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SWAMI NATH Vs. S
|
March 12, 1958 |
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SYED MOHD ZAMIN Vs. S.D.O. MANJHANPUR ALLAHABAD
|
March 20, 1958 |
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TAASHUQ HUSSAIN Vs. STATE
|
January 22, 1958 |
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TAINI MAL BHOPAT RAM Vs. STATE TRANSPORT AUTHORITY LUCKNOW
|
November 26, 1958 |
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TALEWAR JHA Vs. MOOL CHAND
|
August 19, 1958 |
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TARA SINGH Vs. STATE TRANSPORT AUTHORITY TRIBUNAL U P
|
October 28, 1958 |
|
TEWARI S R Vs. AGRA DISTRICT BOARD
|
December 1, 1958 |
|
TEXTILE TRADERS SYNDICATE LTD Vs. STATE OF U P
|
October 16, 1958 |
|
THAKUR CHAND DWADESHRENI Vs. STATE
|
August 27, 1958 |
|
THANNOO Vs. STATE
|
August 6, 1958 |
|
THE BOARD OF HIGH SCHOOL & INTERMEDIATE EDUCATION U.P. ALLAHABAD AND OTHERS Vs. G. VISHWANATH NAYAR
|
November 4, 1958 |
|
TILKA Vs. STATE
|
June 20, 1958 |
|
TIRLOK CHAND Vs. STATE
|
November 17, 1958 |
|
TRILOK CHAND Vs. THE ELECTION TRIBUNAL MEERUT, AND ANOTHER
|
December 24, 1958 |
|
TRILOKI NATH SAXENA Vs. DISTRICT MAGISTRATE SHAHJAHANPUR
|
March 28, 1958 |
|
TRIVENI DEVI Vs. SHARDA DEVI
|
April 3, 1958 |
|
TULSI RAM SINHA Vs. AKHARA PANCHAYATI UDASI
|
July 23, 1958 |
|
TURSI Vs. STATE
|
October 3, 1958 |
|
UNION OF INDIA UOI Vs. CHHEDA LAL RAM AUTAR
|
April 22, 1958 |
|
UNION OF INDIA UOI RLY DEPARTMENT NEW DELHI Vs. KAILASH CHANDRA
|
November 20, 1958 |
|
UNION SUGAR MILLS CO Vs. U P GOVERNMENT
|
February 11, 1958 |
|
VIJAI PAL Vs. STATE
|
July 23, 1958 |
|
VISHVA NATH RAI Vs. SARBDEO RAI AND OTHERS
|
December 1, 1958 |
|
VISHWA NATH Vs. STATE
|
April 29, 1958 |
|
VISHWANATH PRASAD Vs. RENT CONTROL AND EVICTION OFFICER, MIRZAPUR AND OTHERS
|
September 3, 1958 |