|
ABDUL ALI ABDUL RAHMAN Vs. JANNAT
|
January 11, 1957 |
|
ABDUL AZIZ Vs. STATE OF UTTAR PRADESH
|
July 25, 1957 |
|
ABDUL GAFOOR Vs. HAKIM ALI
|
August 19, 1957 |
|
ABDUL GHAFOOR Vs. LALA KUNJ BEHARI LAL
|
January 23, 1957 |
|
ABDUL HAMID KHAN Vs. KANPUR ELECTRIC SUPPLY ADMINISTRATION
|
April 4, 1957 |
|
ABDUL JALIL KHAN Vs. AGRICULTURAL INCOME TAX BOARD
|
February 18, 1957 |
|
ABDUL RAHMAN S O ALLA BUX Vs. STATE OF UTTAR PRADESH
|
August 28, 1957 |
|
ABDUL SHAKUR Vs. KOTWALESHWAR PRASAD
|
February 19, 1957 |
|
ABHIMAN SINGH Vs. RAM HIT SINGH
|
December 3, 1957 |
|
ADARSH BHANDAR Vs. SALES TAX OFFICER
|
May 9, 1957 |
|
AHMAD HUSSAIN Vs. STATE
|
November 21, 1957 |
|
AIDAL SINGH Vs. KARAN SINGH
|
January 10, 1957 |
|
AKBAR ALI KHAN Vs. ISHWAR SARAN
|
May 1, 1957 |
|
ALI AHMAD SIDDIQI S/O QURBAN ALI Vs. THE ADMINISTRATOR, MUNICIPAL BOARD AND ANR.
|
September 11, 1957 |
|
ALI HAMZA OSMANY Vs. ASSISTANT CUSTODIAN
|
September 2, 1957 |
|
AMAR KRISHNA NARAIN SINGH Vs. DEPUTY COMMISSIONER BARABANKI
|
November 22, 1957 |
|
AMIN Vs. STATE
|
August 29, 1957 |
|
AMOD KUMAR VERMA Vs. HARI PRASAD BURMAN
|
October 31, 1957 |
|
ANAND SWARUP LEKHPAL AND ANOTHER Vs. STATE THROUGH BHIKKA
|
January 23, 1957 |
|
ANANT RAM KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1957 |
|
ANWAR Vs. STATE
|
June 10, 1957 |
|
ATHALYE D G UPPER GANGES VALLEY ELECTRICITY SUPPLY CO LTD Vs. STATE OF UTTAR PRADESH
|
December 2, 1957 |
|
AUDH NARAIN SINGH Vs. COLLECTOR
|
May 3, 1957 |
|
AZIMULLA Vs. SURAJ KUMAR SINGH
|
January 2, 1957 |
|
AZIZUN NISA Vs. ASST CUSTODIAN
|
April 11, 1957 |
|
B BAJRANJ NARAIN Vs. RAM
|
April 10, 1957 |
|
B BHAGWAN DIN GUPTA Vs. B BISHESHWAR NATH
|
November 18, 1957 |
|
B HANUMAN PRASAD Vs. INDRAWATI
|
September 25, 1957 |
|
B JANGI LAL Vs. B PANNA LAL
|
February 1, 1957 |
|
BABU RAM Vs. PERAGI
|
October 15, 1957 |
|
BABULAL Vs. G S HASHMI
|
August 9, 1957 |
|
BACHHU ALIAS SAKTU Vs. STATE
|
December 19, 1957 |
|
BALBHADRA CHAND MUNNALAL Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1957 |
|
BALDEO PERSHAD Vs. DWARIKA PD
|
January 6, 1957 |
|
BALGOVIND RASTOGI Vs. BHARGAVA SCHOOL BOOK DEPOT
|
April 10, 1957 |
|
BANWARI LAL Vs. JAGANNATH PRASAD
|
November 5, 1957 |
|
BANWARI LAL AND ORS Vs. RAM GOPAL
|
March 7, 1957 |
|
BASHIR Vs. STATE
|
August 27, 1957 |
|
BENCHEY LAL Vs. STATE OF UTTAR PRADESH
|
March 11, 1957 |
|
BENI MADHO Vs. THAKUR MANOHAR SINGH
|
November 12, 1957 |
|
BENI RAM Vs. STATE
|
September 12, 1957 |
|
BHAGWAN DAS Vs. THE STATE OF UTTAR PRADESH AND ANR.
|
January 28, 1957 |
|
BHAGWANDAS BURNWAL Vs. STATE OF U P
|
February 19, 1957 |
|
BHARAT Vs. CH KHAZAN SINGH
|
July 29, 1957 |
|
BHIKHU LAL Vs. BATIAN AND OTHERS
|
January 8, 1957 |
|
BHOLA KUNWAR Vs. STATE
|
April 18, 1957 |
|
BIKRAMA Vs. STATE
|
August 26, 1957 |
|
BINDESHARI PRASAD Vs. STATE
|
January 29, 1957 |
|
BIRESHWAR CHAKRAVARTI Vs. L N KAULA
|
April 26, 1957 |
|
BISHWANATH SINGH AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
February 2, 1957 |
|
BOARD OF REVENUE Vs. PADUM BAHADUR SINGH
|
March 25, 1957 |
|
BRAHM DUTT AND ANR. Vs. DIP NARAIN
|
March 20, 1957 |
|
BRAHMA DIN Vs. CHANDRA SHEKHAR SHUKLA
|
November 15, 1957 |
|
BRIJ BHUSAN PANDEY Vs. STATE TRANSPORT AUTHORITY LUCKNOW
|
May 7, 1957 |
|
BRIJ LAL SURI Vs. STATE OF UTTAR PRADESH
|
December 11, 1957 |
|
BRIJENDRA KUMAR SINGH Vs. THE BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P.
|
March 18, 1957 |
|
BRIJESH KUMAR Vs. STATE
|
December 17, 1957 |
|
BRIJLAL MISRA Vs. REGIONAL TRANSPORT AUTHORITY KANPUR
|
December 23, 1957 |
|
BRIJPAL DAS Vs. BANARAS MUNICIPAL BOARD
|
September 11, 1957 |
|
BRITISH INDIA CORPORATION LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
March 22, 1957 |
|
BUDDHA Vs. BALWANTA
|
November 29, 1957 |
|
BUDHU SINGH Vs. BOARD OF REVENUE
|
May 3, 1957 |
|
CH. PIRTHI SINGH AND OTHERS Vs. CH. GURDIAL AND OTHERS
|
November 1, 1957 |
|
CHANDRA MOHAN CHAUDHARI Vs. STATE
|
September 3, 1957 |
|
CHANDRA PAL Vs. BOARD OF REVENUE U P
|
September 16, 1957 |
|
CHET RAM AND OTHERS Vs. THE STATE OF U.P.
|
September 24, 1957 |
|
CHIRANJI LAL Vs. BEHARI
|
August 21, 1957 |
|
CO-OPERATIVE DEVELOPMENT UNION LTD Vs. DEWAN SUGAR MILLS SAKOTI TANDA
|
May 17, 1957 |
|
D.R. MENON Vs. THE DIRECTOR OF HARIJAN WELFARE AND ANR.
|
March 29, 1957 |
|
DARBARI LAL Vs. DHARAM WATI
|
May 11, 1957 |
|
DARMAN SINGH Vs. THE S.D.O. SHIKOHABAD AND ANOTHER
|
December 13, 1957 |
|
DELHI CLOTH AND GENERAL MILLS LTD Vs. YOGRAJ SINGH
|
April 24, 1957 |
|
DISSA AND ORS. Vs. STATE
|
January 9, 1957 |
|
DISTRICT BOARD Vs. UPPER INDIA SUGAR MILLS LTD
|
January 25, 1957 |
|
DISTRICT BOARD ALLAHABAD THROUGH ITS CHAIRMAN Vs. TAHIR HUSAIN AND OTHERS
|
December 4, 1957 |
|
DOMINION OF INDIA Vs. MATHURA PRASAD
|
September 10, 1957 |
|
DOMINION OF INDIA Vs. SHRI RADHEY SHIAM
|
October 29, 1957 |
|
DOMINION OF INDIA NOW THE UNION OF INDIA UOI Vs. L RAM KUMAR
|
August 6, 1957 |
|
DR. BISHAMBHAR NATH BHALLEY Vs. SRI BALDEO PRASAD GUPTA
|
July 30, 1957 |
|
DR. MAUJI LAL Vs. STATE
|
August 13, 1957 |
|
DUDHNATH PRASAD Vs. MULCHAND
|
January 8, 1957 |
|
DULLA Vs. STATE
|
September 18, 1957 |
|
DURGA PRASAD Vs. GANGA DEI
|
July 26, 1957 |
|
DWARIKA PRASAD Vs. THE BOARD OF REVENUE AND 5 ORS.
|
April 9, 1957 |
|
DWARKA NATH TANDON Vs. SRI RAM PRAKASH KHANNA AND ANOTHER
|
December 6, 1957 |
|
E SEFTON AND CO MIRZAPUR Vs. TEXTILE MILL MAZDOOR UNION
|
May 3, 1957 |
|
FAKRUDDIN Vs. IQBAL AHMAD
|
April 15, 1957 |
|
FASAHAT ALI Vs. BOARD OF REVENUE
|
March 1, 1957 |
|
FATEH CHAND Vs. BRIJ BHUSHAN PRAKASH
|
February 8, 1957 |
|
FAYAZ MOHAMMAD KHAN Vs. ABDUL MUJIB KHAN AND ANOTHER
|
July 17, 1957 |
|
FIRM BULCHAND CHANDI RAM AND CO Vs. L ONKAR NATH
|
September 16, 1957 |
|
FIRM THAKUR DAS MARAKHAN LAL Vs. MATHURA PRASAD
|
July 22, 1957 |
|
GAJRAM SINGH Vs. THE SUB-DIVISIONAL OFFICER GUNNAUR AND OTHERS
|
December 23, 1957 |
|
GANESH DIN Vs. BISHWANATH
|
August 14, 1957 |
|
GANGA Vs. STATE
|
April 12, 1957 |
|
GANPAT SAHAI Vs. RAMA SHANKER
|
April 23, 1957 |
|
GAYA DIN Vs. STATE
|
April 25, 1957 |
|
GAYA PRASAD Vs. STATE
|
February 6, 1957 |
|
GHANI Vs. STATE
|
August 22, 1957 |
|
GHARABHARAN Vs. SRI RADHA KISHAN
|
September 25, 1957 |
|
GHAYUR ALI KHAN Vs. MAHESH CHANDRA
|
November 4, 1957 |
|
GHULAM HAQQANI KHAN Vs. STATE OF UP AND OTHERS
|
December 23, 1957 |
|
GIR PRASAD GUPTA Vs. STATE
|
November 19, 1957 |
|
GIRJA SHANKAR SHUKLA Vs. SENIOR SUPERINTENDENT OF POST OFFICES LUCKNOW DIVISION LUCKNOW
|
September 17, 1957 |
|
GOBARDHAN RAM BISHESHAR RAM Vs. BANARSI RAM
|
April 23, 1957 |
|
GODHU MAL Vs. SM GANGA HASSO MAL IDNANI
|
January 7, 1957 |
|
GOKUL Vs. STATE
|
December 13, 1957 |
|
GOVIND RAM SHARMA Vs. STATE
|
April 10, 1957 |
|
GYANENDRA NATH MITTAL Vs. DAMODHAR BHATT
|
September 5, 1957 |
|
HAFIZULLAH Vs. STATE
|
January 18, 1957 |
|
HAJI MAULA BUX Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS
|
November 5, 1957 |
|
HAJI MOHAMMAD SADIQ Vs. HAFIZ MOHAMMAD IDRIS TRUSTEE
|
April 10, 1957 |
|
HAKIM MOHAMMAD ILLAYAS KHAN Vs. SAHAB COLLECTOR BAHADUR ALIGARH
|
March 14, 1957 |
|
HAMID Vs. STATE
|
August 21, 1957 |
|
HAR PRASAD Vs. LALA SITA RAM
|
April 18, 1957 |
|
HAR PRASAD SHIVA DUTT RAI Vs. COMMR OF INCOME TAX
|
February 12, 1957 |
|
HARNAM DAS Vs. STATE OF U P
|
May 7, 1957 |
|
HASHMAT HUSAIN Vs. SAGHIR AHMAD
|
September 27, 1957 |
|
HASHMAT HUSAIN Vs. INAYATULLAH
|
November 26, 1957 |
|
HORI LAL Vs. VISHWANATH BHATELY
|
April 22, 1957 |
|
HUKUM CHAND Vs. STATE
|
April 24, 1957 |
|
I S BOSE Vs. H N JUDAH
|
September 25, 1957 |
|
IMPERIAL TOBACCO CO OF INDIA LTD Vs. ISHWAR DAS
|
September 9, 1957 |
|
INDIAN MINERALS CO Vs. NORTHERN INDIA LIME MARKETING ASSOCIATION
|
November 28, 1957 |
|
ISHWAR NARAIN SINHA Vs. UNION OF INDIA UOI
|
March 8, 1957 |
|
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1957 |
|
J K COTTON SPINNING AND WVG MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
|
December 23, 1957 |
|
J K JUTE MILLS CO LTD Vs. FIRM BIRDHICHAND SUMERMAL
|
September 25, 1957 |
|
J R BHATIA Vs. VICTORIA RANI SAHIBA
|
January 23, 1957 |
|
J.V. DASS Vs. THE DISTRICT MAGISTRATE OF KANPUR AND ORS.
|
January 29, 1957 |
|
JAG-NARAIN MALLAH Vs. BHAGAUTI PRASAD PANDEY
|
August 2, 1957 |
|
JAGPAT Vs. STATE
|
February 8, 1957 |
|
JAI BIR SINGH Vs. MALKHAN SINGH
|
August 29, 1957 |
|
JAI NARAIN Vs. ASSISTANT SALES TAX OFFICER
|
March 29, 1957 |
|
JAIBIR SINGH Vs. THE DISTRICT MAGISTRATE BULANDSHAHR AND ORS.
|
January 2, 1957 |
|
JAMUNA PANDEY Vs. BANSDEO PANDEY
|
July 24, 1957 |
|
JANUAVA DASI WIFE OF L. KUNJ DAS BAIRAGIN Vs. HARI DASI
|
April 15, 1957 |
|
JHANSI CO-OPERATIVE OIL MILLS Vs. LALA MAKHAN LAL
|
January 16, 1957 |
|
JOKHU Vs. BHAIYA LAL
|
July 30, 1957 |
|
JOSHI GIRJADHARJI Vs. RAO SANWAL DAS SHAHPURI
|
September 12, 1957 |
|
JUGUL KISHORE Vs. STATE
|
January 23, 1957 |
|
KALAWATI DEVI Vs. CHANDRA PRAKASH
|
September 2, 1957 |
|
KALKA SINGH Vs. INDRADEO SINGH
|
May 3, 1957 |
|
KAMESHWAR Vs. STATE
|
August 13, 1957 |
|
KAMTA PRASAD Vs. UNION OF INDIA (UOI)
|
January 3, 1957 |
|
KANAHIA LAL Vs. RAM KISHAN
|
February 11, 1957 |
|
KANHAYA LAL Vs. STATE, THROUGH MUNICIPAL BOARD
|
August 23, 1957 |
|
KANPUR STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1957 |
|
KANPUR TANNERY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1957 |
|
KAPURI DEVI ALIAS KAPURA DEVI AND ANOTHER Vs. RUKMANI DEVI
|
January 25, 1957 |
|
KARAM SINGH Vs. NIHAL KHAN
|
April 2, 1957 |
|
KARTAR SINGH Vs. DIRECTOR OF ELECTIONS (GAON PANCHAYATS) AND ORS.
|
January 9, 1957 |
|
KASHI BUX SINGH Vs. SUB-DIVISIONAL OFFICER AMETHI
|
September 17, 1957 |
|
KASHI RAM KANHIYA LAL Vs. COMMR OF INCOME TAX UNITED PROVINCES
|
March 19, 1957 |
|
KEDAR AND OTHERS Vs. RAM BHAJAN CHAUDHARY AND OTHERS
|
February 7, 1957 |
|
KEDAR NATH Vs. S N MISRA
|
March 20, 1957 |
|
KHAIRUL BASHAR Vs. THANNU LAL
|
March 19, 1957 |
|
KSHATRAPAL SINGH Vs. F A CHISTI
|
November 21, 1957 |
|
KUNDAN LAL Vs. SRI NARAIN LAL
|
July 17, 1957 |
|
KUNDAN LAL AGARWAL Vs. STATE
|
December 23, 1957 |
|
L MANMOHAN DASS Vs. SHAIKH BAHAB UDDIN
|
April 2, 1957 |
|
L NANAK CHAND MEHROTRA Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
August 29, 1957 |
|
L NEM KUMAR AGARWAL Vs. NEM KUMAR
|
July 24, 1957 |
|
L R BROTHERS Vs. COMMR OF INCOME TAX
|
February 4, 1957 |
|
L RAM NARAIN SINGH Vs. A SEN
|
December 20, 1957 |
|
L. LAKSHMI NARAIN Vs. SRI KRISHNA AND ANOTHER
|
December 17, 1957 |
|
L. NAND RAM Vs. THE U.P. GOVT.
|
January 2, 1957 |
|
LACHHMI NARAIN Vs. STATE OF UTTAR PRADESH
|
May 9, 1957 |
|
LACHMAN PRASAD RAM PRASAD Vs. SUPERINTENDENT GOVERNMENT HARNESS AND SADDLERY FACTORY KANPUR
|
September 6, 1957 |
|
LACHMI NARAIN Vs. RENT CONTROL AND EVICTION OFFICER
|
March 11, 1957 |
|
LAKHAN VAISH Vs. STATE
|
December 3, 1957 |
|
LAKSHMI CHANDRA AGARWAL Vs. STATE OF UP AND OTHERS
|
October 14, 1957 |
|
LAKSHMI NARAIN Vs. STATE
|
January 22, 1957 |
|
LAL BIJAI SARAN SINGH Vs. CHANDRA BAHADUR SINGH
|
April 29, 1957 |
|
LALA BABU LAL Vs. PT JUGLA SARAN
|
April 19, 1957 |
|
LALA BISSOMAL Vs. STATE
|
March 13, 1957 |
|
LALA PANNALAL Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1957 |
|
LALA PARAS RAM Vs. NOOR JAHAN BEGUM
|
August 19, 1957 |
|
LALA SHANTI SARUP Vs. JANAK SINGH
|
October 21, 1957 |
|
LALA SHRI RAM Vs. NAND KISHORE
|
August 9, 1957 |
|
LALA WAZIR SINGH AND ANOTHER Vs. SURAJ PRAKASH AGARWAL AND ANOTHER
|
December 4, 1957 |
|
LALIT Vs. STATE
|
March 11, 1957 |
|
LALIT NARAIN DUBEY Vs. STATE
|
July 26, 1957 |
|
LALJI TANDON Vs. SRIPAT RAI
|
July 26, 1957 |
|
LALLAI RAM Vs. MUNICIPALITY ALLAHABAD
|
September 2, 1957 |
|
LALSAIYYA ALIAS LAL SAHAI Vs. STATE
|
January 11, 1957 |
|
LALTA SINGH Vs. BHAGWATI PRASAD SINGH
|
July 25, 1957 |
|
LARAITI DEVI Vs. SIA RAM
|
March 22, 1957 |
|
LAXMICHAND Vs. ISHWAR DIN AND 2 OTHERS
|
February 10, 1957 |
|
LORD KRISHNA SUGAR MILLS LTD Vs. ASSISTANT CUSTODIAN SAHARANPUR
|
April 10, 1957 |
|
M R MELHOTRA Vs. STATE
|
October 30, 1957 |
|
M. GOVIND RAM Vs. MUKHTAR HUSAIN PLAINTIFF AND 4 ORS.
|
April 4, 1957 |
|
M/s. Mannilal Sagarmal, Kanpur Vs. Commissioner of Income-tax
|
February 12, 1957 |
|
M/S. RAIZADA AND NATHU RAM OPIUM AND GANJA CONTRACTORS ORAI Vs. EXCISE COMMISSIONER, U.P., ALLAHABAD AND OTHERS
|
October 4, 1957 |
|
MADAN LAL Vs. CHAWLA BANK LTD
|
January 16, 1957 |
|
MAHENDRA PRATAP SHASTRI AND OTHER Vs. CHAIRMAN, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P., ALLAHABAD AND OTHERS
|
January 23, 1957 |
|
MAHESH CHANDRA Vs. TARA CHAND MODI
|
October 25, 1957 |
|
MAIMAI SHAH Vs. STATE
|
November 21, 1957 |
|
MANBHARI Vs. BISHUN PD
|
November 22, 1957 |
|
MANGAL SINGH Vs. HARKESH
|
July 31, 1957 |
|
MANMOHAN DAS Vs. BAHAUDDIN
|
January 11, 1957 |
|
MANMOHAN DAYAL Vs. KAILASH NATH
|
May 9, 1957 |
|
MANNILAL SAGARMAL Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1957 |
|
MAQBUL ALAM Vs. JAWWAD HUSAIN
|
September 24, 1957 |
|
MASROOR ALI KHAN Vs. THE COMPENSATION OFFICER AND THE STATE OF U.P.
|
May 7, 1957 |
|
MASSOOD ALI KHAN Vs. ASHFAQ MOHAMMAD KHAN
|
February 18, 1957 |
|
MATROOMAL Vs. MAKUND LAL AGARWAL
|
November 7, 1957 |
|
MATRU SINGH AND ORS. Vs. BHAGWANDAS TELI AND ORS.
|
April 29, 1957 |
|
MEDICAL OFFICER OF HEALTH, MUNICIPAL BOARD, AGRA Vs. STATE THROUGH PIAREY LAL
|
September 17, 1957 |
|
MITHAN LAL Vs. S.D.O. KHERAGARH, DISTRICT AGRA AND OTHERS
|
November 19, 1957 |
|
MITRA PRAKASHAN LTD Vs. POST MASTER GENERAL
|
April 9, 1957 |
|
MOHABBAT ALI Vs. AJUDHIA PRASAD
|
January 15, 1957 |
|
MOHAMMAD AHMAD KIDWAI Vs. CHAIRMAN IMPROVEMENT TRUST LUCKNOW
|
October 30, 1957 |
|
MOHAMMAD AHMAD KIDWAI Vs. CHAIRMAN IMPROVEMENT TRUST
|
November 20, 1957 |
|
MOHAMMAD ALI Vs. STATE OF UTTAR PRADESH
|
December 11, 1957 |
|
MOHAMMAD AZIZUL RAHMAN KHAN Vs. MOHAMMAD IBRAHIM
|
March 22, 1957 |
|
MOHAMMAD FAYAZ KHAN Vs. THE DISTRICT MAGISTRATE AND ORS.
|
January 10, 1957 |
|
MOHAMMAD FAYAZ KHAN Vs. THE DISTRICT MAGISTRATE, RAMPUR AND OTHERS
|
July 27, 1957 |
|
MOHAMMAD HANIF ASHAN ULLAH KHAN Vs. DEPUTY SUPDT OF POLICE
|
April 23, 1957 |
|
MOHAMMAD ISMAIL Vs. DISTRICT MAGISTRATE
|
March 20, 1957 |
|
MOHAMMAD NABI Vs. RAGHUNATH AND ANR.
|
September 10, 1957 |
|
MOHAMMAD UMAR Vs. INSPECTOR GENERAL OF POLICE
|
May 9, 1957 |
|
MOHAMMAD YAQOOB KHAN Vs. AMIR MOHAMMAD KHAN AND ORS.
|
September 5, 1957 |
|
MOHD ABDUL JALIL KHAN Vs. STATE
|
February 18, 1957 |
|
Mohd. Ishaq Ilmi Vs. The U. P. State and others
|
June 21, 1957 |
|
MOHD. SAMI AND ORS. Vs. SHRIMATI SAVITRI DEVI AND ANR.
|
February 14, 1957 |
|
MOJIZA KHATOON Vs. SAYEED FATMA
|
March 11, 1957 |
|
MST. CHUNIA BAI ALIAS ZINA BAI AND ANR. Vs. WADO MAL
|
August 23, 1957 |
|
MST. MAHMUDDUN NISSAN Vs. MEHARBAN HUSAIN
|
February 11, 1957 |
|
MST. MOHMUDI Vs. MUSTAQUE ALI AND OTHERS
|
November 28, 1957 |
|
MST. SUGHRA Vs. FAQIR MOHAMMAD
|
January 8, 1957 |
|
MUBARAK MAZDOOR Vs. K K BANERJI
|
November 11, 1957 |
|
MUBARAK MAZDOOR Vs. K K BANERJI
|
September 9, 1957 |
|
MULAK SHAH Vs. SALES TAX OFFICER MUZAFFARNAGAR
|
December 6, 1957 |
|
MUNICIPAL BOARD Vs. EASTERN U P ELECTRIC SUPPLY CO LTD
|
December 12, 1957 |
|
MUNICIPAL BOARD LUCKNOW Vs. SHYAM BEHARI
|
December 20, 1957 |
|
MUNICIPAL BOARD OF HARDWAR UNION HARDWAR Vs. SRI RAGHUBIR SINGH
|
December 7, 1957 |
|
MUNSHI LAL, S.I. POLICE, P.S. BHARTHANA, DISTRICT ETAWAH Vs. STATE THROUGH RAM BHAROSEY
|
September 20, 1957 |
|
MUNWA Vs. STATE
|
January 8, 1957 |
|
MURARI AND ANOTHER Vs. STATE
|
February 15, 1957 |
|
N K INDUSTRIES PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P
|
December 19, 1957 |
|
NAND KISHORE RAI Vs. BHAGI KUER
|
August 30, 1957 |
|
NAND LAL Vs. SIDDIQUAN
|
April 24, 1957 |
|
NARAIN RAM AGARHARI Vs. CHANDI PRASAD DUBEY
|
October 29, 1957 |
|
NASIR HUSAIN Vs. STATE OF U P
|
January 9, 1957 |
|
NATHU Vs. STATE
|
September 18, 1957 |
|
NAZAKAT ALI KHAN Vs. BANKEY
|
August 5, 1957 |
|
NAZIM Vs. STATE
|
April 18, 1957 |
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NEW SINGHAL DAL MILL Vs. FIRM SHEO PRASAD JAINTI PRASAD
|
November 1, 1957 |
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NIAZ MOHD KHAN Vs. STATE
|
April 19, 1957 |
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OM PRAKASH Vs. STATE
|
January 22, 1957 |
|
OM PRAKASH AND ANOTHER Vs. BOHRA HIRALAL AND OTHER
|
January 24, 1957 |
|
OUDH AND TIRHUT RAILWAY Vs. KARAM CHAND PARAS RAM
|
August 14, 1957 |
|
PADAMPAT SINGHANIA SIR Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1957 |
|
PAHLAD DAS Vs. GANGA SARAN
|
July 26, 1957 |
|
PALTU Vs. JOTI PRASAD
|
October 4, 1957 |
|
PARAS RAM Vs. MUNICIPAL BOARD ALIGARH
|
December 5, 1957 |
|
PARMA TAMBOLI AND ANOTHER Vs. RAM DARAS ALIAS RAM CHANDER SINGH
|
September 15, 1957 |
|
PARMESHWAR SHAH AND ORS. Vs. REGIONAL TRANSPORT OFFICER AND PENSIONERS GURKHA CORPORATIVE SOCIETY LTD.
|
August 23, 1957 |
|
PARSHOTTAM CHAMAR AND ANR. Vs. SMT. BASMATI AND ORS.
|
March 18, 1957 |
|
PARSIDHDHAN SINGH AND ORS. Vs. GAYA PRASAD
|
April 26, 1957 |
|
PARSOTTAM PASI Vs. PT RAJ NARAIN SHARMA
|
January 17, 1957 |
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PHOOSA LAL MANSINGHKA Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1957 |
|
PHUL KUMARI Vs. STATE
|
January 31, 1957 |
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PITRA KUERI Vs. UJAGIR RAI
|
July 25, 1957 |
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POORAN SINGH Vs. ADDITIONAL COMMISSIONER
|
January 4, 1957 |
|
PRABHUNATH Vs. STATE
|
May 3, 1957 |
|
PRATAP CHANDRA Vs. BHARAT BANK LTD
|
August 21, 1957 |
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PRESIDENT MUNICIPAL BOARD FATEHPUR Vs. RAGHUBIR SAHAI KAITHWAR
|
November 21, 1957 |
|
PRIYANAND PRASAD SINGH Vs. INCOME TAX OFFICER
|
March 25, 1957 |
|
PT GOPI CHARAN BAJPAI Vs. PT RAM PRASAD AWASTHI
|
January 23, 1957 |
|
PT TRILOKI NATH PANDYA Vs. MUNICIPAL BOARD AND ORS
|
July 29, 1957 |
|
PT. JYOTI PRAKASH AND ORS. Vs. PT. RAJ KUMAR AND ORS.
|
February 12, 1957 |
|
PURUSHOTTAM CHANDRA Vs. STATE OF UTTAR PRADESH
|
September 2, 1957 |
|
R C GUPTA Vs. STATE
|
May 21, 1957 |
|
R L AURORA RAM DITTA MAL Vs. STATE OF UTTAR PRADESH
|
August 30, 1957 |
|
R S DIWAKAR VAKIL Vs. STATE
|
August 21, 1957 |
|
RADHA KISHAN Vs. SAPATTAR SINGH
|
March 7, 1957 |
|
RADHEY SHYAM TONDON Vs. JUDGE APPEALS SALES TAX LUCKNOW RANGE LUCKNOW
|
July 29, 1957 |
|
RAHMAT ALI Vs. BENI MADHO BAIJPAL
|
January 11, 1957 |
|
RAI KRISHAN SARAN Vs. STATE OF U P
|
February 1, 1957 |
|
RAJ KISHORE Vs. FIRM JAI NARAIN PARMATMA SAKAN, TIMBER MERCHANT, KABARI BAZAR SADAR MEERUT CANTONMENT, THROUGH JAI NARAIN
|
January 29, 1957 |
|
RAJ RAJENDRA SARDAR MALOJI NARSING RAO Vs. SHANKAR SARAN
|
August 1, 1957 |
|
RAJ SINGH Vs. CH GAJRAJ SINGH
|
September 3, 1957 |
|
RAJA PRIYANAND PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1957 |
|
RAJA RAM ADULT Vs. LAKSHMI NARAIN ADULT
|
August 30, 1957 |
|
RAJA RAM JAISWAL Vs. GANESH PRASAD
|
August 19, 1957 |
|
RAJAN SINGH Vs. STATE
|
January 1, 1957 |
|
RAJKUMARI Vs. TRILOK SINGH
|
October 21, 1957 |
|
RAJNI KANT VERMA Vs. STATE
|
November 20, 1957 |
|
RAM CHANDRA Vs. LALA DULICHAND
|
November 18, 1957 |
|
RAM DAS Vs. STATE
|
January 10, 1957 |
|
RAM DAYAL Vs. STATE
|
January 9, 1957 |
|
RAM DAYAL Vs. BAHADUR AND OTHERS
|
January 15, 1957 |
|
RAM GOPAL BHATNAGAR Vs. THE STATE OF U.P. THROUGH THE MINISTER FOOD AND CIVIL SUPPLIES DEPARTMENT, GOVERNMENT OF U.P. AND ORS.
|
October 18, 1957 |
|
RAM JEET Vs. STATE
|
December 12, 1957 |
|
RAM JHA Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1957 |
|
RAM KALAP Vs. BANSHI DHAR
|
November 11, 1957 |
|
RAM KISHORE Vs. SM BIMLA DEVI
|
January 9, 1957 |
|
RAM KISHUN SINGH Vs. RAM RAJ SINGH AND OTHERS
|
January 15, 1957 |
|
RAM KISHUN TANDON Vs. OFFICER IN CHARGE CENTRAL BANK OF INDIA LTD
|
November 7, 1957 |
|
RAM KRISHNA DAS Vs. THE STATE OF UTTAR PRADESH AND OTHERS
|
September 20, 1957 |
|
RAM LAL AND ANOTHERS Vs. MST. MANGARI AND OTHERS
|
December 11, 1957 |
|
RAM LAL RAJARAM Vs. G D MEHROTRA AND CO
|
October 28, 1957 |
|
RAM NARESH Vs. ANIRUDH AND ANR.
|
October 28, 1957 |
|
RAM NARESH DHIMAR AND ANR. Vs. DASRATH RAI AND ORS.
|
July 29, 1957 |
|
RAM NATH Vs. STATE
|
December 11, 1957 |
|
RAM PRASAD Vs. STATE
|
October 29, 1957 |
|
RAM PRASAD SETH Vs. STATE OF U P
|
March 20, 1957 |
|
RAM SEWAK Vs. PEARE
|
May 3, 1957 |
|
RAM SINGH Vs. STATE, THROUGH NAZUL, IMPROVEMENT TRUST
|
March 19, 1957 |
|
RAM SINGH Vs. PARAM RAM AND OTHER
|
January 31, 1957 |
|
RAM SWARUP Vs. STATE
|
September 12, 1957 |
|
RAMA TRANSPORT CO PRIVATE LTD Vs. STATE OF UTTAR PRADESH
|
March 7, 1957 |
|
RAMESH CHANDRA Vs. STATE GOVERNMENT OF UTTAR PRADESH
|
December 23, 1957 |
|
RAMESH CHANDRA VERMA Vs. R D VERMA
|
October 29, 1957 |
|
RAMESHWAR DAYAL Vs. STATE
|
August 1, 1957 |
|
RAMESHWAR DAYAL GUPTA Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
|
November 25, 1957 |
|
RANJIT SINGH Vs. STATE OF UTTAR PRADESH
|
October 29, 1957 |
|
RASHIDUNNISSA Vs. ATA RASOOL
|
March 25, 1957 |
|
RATAN LAL GUPTA Vs. STATE TRANSPORT AUTHORITY
|
March 27, 1957 |
|
RATNA SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1957 |
|
RAZIA Vs. STATE
|
January 1, 1957 |
|
RENT CONTROL AND EVICTION OFFICER ETAH Vs. ASHARFI LAL
|
August 28, 1957 |
|
RICHHPAL CHAND Vs. RICHHPAL SINGH
|
October 15, 1957 |
|
ROSHAN LAL Vs. STATE
|
July 12, 1957 |
|
S BARROW Vs. STATE OF U P
|
July 30, 1957 |
|
S N MUKERJI Vs. STATE OF U P
|
May 9, 1957 |
|
S P GUPTA Vs. ABDUL RAHMAN
|
October 11, 1957 |
|
S. MOAZZAM HASNAIN Vs. GANESH AND ANOTHER
|
February 4, 1957 |
|
SADANAND TIWARI Vs. STATE
|
August 27, 1957 |
|
SADHU MISIR Vs. JHINGUR
|
February 21, 1957 |
|
SAGHIR HUSSAIN Vs. STATE
|
August 2, 1957 |
|
SAHDEO S/O CHINGI AND BHIMAL S/O GOLUL Vs. TEHSILDAR SADAR GORAKHPUR AND ORS.
|
April 17, 1957 |
|
SAHU RAM KISHUN Vs. STATE OF UTTAR PRADESH
|
February 18, 1957 |
|
SAKHAWAT ALI Vs. ALI HUSAIN
|
February 7, 1957 |
|
SALES TAX OFFICER Vs. JAGAT BEHARI TANDON
|
September 20, 1957 |
|
SANKATHA PANDEY Vs. BRIJ MOHAN PANDEY
|
September 16, 1957 |
|
SARJOO PRASAD Vs. KUNJ BEHARI LAL AND ORS
|
July 29, 1957 |
|
SATYA VIR Vs. STATE
|
September 25, 1957 |
|
SHAH HABIPUR RAHMAN AND ANR. Vs. STATE
|
August 13, 1957 |
|
SHAMBHOO DAYAL ENDOWMENT TRUST, GHAZIABAD THROUGH ITS SECRETARY SRI AMBA PRAKASH, TAHSILDAR, GHAZIABAD Vs. OM PRAKASH AND OTHERS
|
January 4, 1957 |
|
SHANTI PRASAD Vs. MAHABIR SINGH
|
March 19, 1957 |
|
SHEO SHANKAR TIWARI Vs. RAM DEO SINGH AND OTHERS
|
January 7, 1957 |
|
SHIAM KISHORE Vs. MADAN GOPAL MAHENDRA
|
May 9, 1957 |
|
SHIV SINGH AND ORS. Vs. THE COLLECTOR OF ALLAHABAD AND ORS.
|
September 19, 1957 |
|
SHRI JANG BAHADUR CHAUBE Vs. COLLECTOR JAUNPUR AND ORS.
|
September 11, 1957 |
|
SHRI KRISHAN LAL MEHRA Vs. DISTRICT MAGISTRATE KANPUR
|
August 23, 1957 |
|
SHRI RAM JHA Vs. COMMR OF INCOME-TAX
|
March 21, 1957 |
|
SHRI SITA RAM Vs. DISTRICT MAGISTRATE, PILIBHIT AND OTHERS
|
January 4, 1957 |
|
SHRI SITA RAM KAYAN KANPUR Vs. COMMISSIONER OF INCOME-TAX
|
December 10, 1957 |
|
SHRIMATI BHUWANESHWARI DEVI Vs. SALES TAX OFFICER
|
April 15, 1957 |
|
SHUJARAT Vs. MOHAMMAD RAZA
|
February 22, 1957 |
|
SHYAM BEHARI LAL Vs. STATE
|
January 11, 1957 |
|
SHYAM KISHORE KAPUR Vs. LICENSING BOARD EXCISE
|
May 9, 1957 |
|
SHYAM LAL Vs. STATE
|
April 26, 1957 |
|
SIPPATTAR SINGH Vs. KRISHNA
|
January 8, 1957 |
|
SITA RAM Vs. TEJRAM
|
January 28, 1957 |
|
SITA RAM GOEL Vs. THE MUNICIPAL BOARD AND ORS.
|
September 2, 1957 |
|
SITA RAM KAYAN Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1957 |
|
SITA RAM KHEMAKA Vs. K K BANERJI
|
July 30, 1957 |
|
SITA RAM SAHU Vs. KEDARNATH SAHU
|
March 14, 1957 |
|
SMT. KASTURA Vs. STATE THROUGH HIRA LAL
|
November 20, 1957 |
|
SMT. SHANTI DEVI Vs. HAKIM RAI
|
September 26, 1957 |
|
SOBHA Vs. RAM PHAL
|
February 15, 1957 |
|
SOHAN LAL GUPTA L Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1957 |
|
SOHAN LAL KHARBANDA Vs. DR. SRI RAM SINHA
|
February 7, 1957 |
|
SOMESHWAR DAYAL Vs. WIDOW OF LALMAN SHAH
|
October 31, 1957 |
|
SRI B.L. MEHRA Vs. STATE
|
August 12, 1957 |
|
SRI DHARAM SINGH Vs. DISCT. MAGISTRATE MUZAFFARNAGAR AND ANOTHER
|
December 16, 1957 |
|
SRI KALI NATH Vs. SRI LADDU LAL AND BENI MADHO AND OTHERS
|
August 28, 1957 |
|
SRI KRISHNA (PAHALWAN) AND OTHERS Vs. ADDL. COMMR. ALLAHABAD DIVISION ALLAHABAD, AND OTHERS
|
September 6, 1957 |
|
SRI LAXMI KANT MODWELL Vs. SMT. CHANDRA KALA DEVI AND ORS.
|
September 18, 1957 |
|
SRI MEWA LAL YADAVA S/O. SRI GOPI CHAND Vs. THE STATE OF UTTAR PRADESH THROUGH THE JOINT SECRETARY TO GOVERNMENT U.P. GENERAL SECRETARIAT AND ORS.
|
September 20, 1957 |
|
SRI PURSHOTTAM DAS TANDON AND ORS. Vs. SRI SHYAM NATH SEGAL AND ORS.
|
February 15, 1957 |
|
SRI RAM SUKH DUBEY AND ORS. Vs. THE BOARD OF REVENUE
|
April 9, 1957 |
|
SRIMATI KRISHNA KUNWAR Vs. SRIMATI PARBATI AND OTHERS
|
February 1, 1957 |
|
SRINATH Vs. BASDEO TEWARI AND ANOTHER
|
January 23, 1957 |
|
STATE Vs. HAR PRASAD SHARMA
|
September 27, 1957 |
|
STATE Vs. MAQBOOL AHMAD
|
August 8, 1957 |
|
STATE Vs. KARTAR SINGH
|
May 30, 1957 |
|
STATE Vs. SAHATI RAM
|
February 22, 1957 |
|
STATE Vs. LACHMI CHAND
|
February 21, 1957 |
|
STATE Vs. MOOL CHAND
|
January 31, 1957 |
|
STATE Vs. FAQIR CHAND
|
May 8, 1957 |
|
STATE Vs. SETH CHHADAMI LAL
|
May 8, 1957 |
|
STATE Vs. FATEH BAHADUR
|
April 18, 1957 |
|
STATE Vs. BADRI
|
April 26, 1957 |
|
STATE Vs. MANGALA
|
April 3, 1957 |
|
STATE Vs. TILLU
|
March 27, 1957 |
|
STATE Vs. SHANKER
|
December 23, 1957 |
|
STATE OF U.P. Vs. RAJA SYED MOHD. SADAT ALI KHAN
|
March 13, 1957 |
|
STATE OF U.P. AND ANOTHER Vs. SMT. SHIAMA DEVI AND ANOTHER
|
April 17, 1957 |
|
STATE OF UP AND OTHERS Vs. DR. VIJAYA ANAND MAHARAJA
|
November 26, 1957 |
|
STATE OF UP THROUGH THE DEPUTY COMMR., HARDOI Vs. PT. BRIJ MOHAN NARAIN KAUL
|
November 13, 1957 |
|
STATE OF UTTAR PRADESH Vs. MUKHTAR SINGH
|
March 8, 1957 |
|
SUBEDAR Vs. STATE
|
February 15, 1957 |
|
SUKHDEO AND ORS. Vs. RAM NANDAN
|
July 18, 1957 |
|
SUNDAR DAS Vs. LACHMAN DAS
|
January 4, 1957 |
|
SUNDER Vs. STATE
|
April 5, 1957 |
|
SUNDER LAL Vs. BADRI PRASAD
|
October 11, 1957 |
|
TAHSILDAR SINGH Vs. STATE
|
September 11, 1957 |
|
TEJ BAHADUR Vs. PEARELAL
|
April 2, 1957 |
|
THAN MAL Vs. INCOME TAX OFFICER
|
December 13, 1957 |
|
THE MUNICIPAL BOARD Vs. THE STATE OF UP
|
March 26, 1957 |
|
TIKA RAM Vs. STATE
|
April 3, 1957 |
|
TILOK CHAND Vs. MER CHAND
|
March 22, 1957 |
|
TOBACCO FRIENDS UNION SAHARANPUR Vs. STATE OF U P
|
December 5, 1957 |
|
TRIBENI KURMI Vs. M RAM DULARI
|
September 12, 1957 |
|
UNION OF INDIA UOI Vs. BHAGAT RAM
|
September 12, 1957 |
|
UNION OF INDIA UOI Vs. BHAGWAN INDUSTRIES LTD
|
January 29, 1957 |
|
UNION OF INDIA UOI Vs. KUNDAN LAL
|
January 29, 1957 |
|
UNION OF INDIA UOI Vs. MUNICIPAL BOARD
|
January 22, 1957 |
|
UPPER DOAB SUGAR MILLS LTD Vs. STATE OF UTTAR PRADESH
|
May 6, 1957 |
|
VASU DEO OJHA Vs. STATE OF UTTAR PRADESH
|
September 25, 1957 |
|
VED PRAKASH GUPTA Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1957 |
|
VIBHUTI NARAIN SINGH Vs. MUNICIPAL BOARD ALLAHABAD
|
August 23, 1957 |
|
VIQAR ULLAH Vs. DISTRICT MAGISTRATE BIJNOR
|
August 27, 1957 |
|
VIRENDRA KUMAR AGARWAL Vs. THE DISTRICT INSPECTOR OF SCHOOLS MORADABAD AND OTHERS
|
December 23, 1957 |
|
VISHWA MITRA KOCHAR Vs. GIRDHARI LAL TANDON
|
December 12, 1957 |
|
W M GODSE Vs. STATE
|
January 25, 1957 |
|
WALI MOHAMMAD Vs. TAQI
|
October 30, 1957 |
|
WESTERN U P ELECTRIC POWER AND SUPPLY COMPANY LTD Vs. TOWN AREA
|
February 1, 1957 |
|
YAR MUHAMMAD Vs. LAKSHMI DAS
|
October 28, 1957 |
|
YASEEN KHAN Vs. SUB-DIVISIONAL OFFICER AMROHA MORADABAD
|
November 11, 1957 |
|
ZAHID HUSAIN JAFRI Vs. ADDL. COMMR. ALLD. AND MB, ALLD.
|
November 5, 1957 |