|
A SINHA AND SONS Vs. SUSHILA DEVI
|
October 30, 1956 |
|
A.C. BUDWAR Vs. STATE
|
December 19, 1956 |
|
ABDUL AZIZ Vs. STATE
|
January 12, 1956 |
|
ABDUL GHANI Vs. VISHUNATH
|
November 29, 1956 |
|
ABDUL HAI AND ANOTHER Vs. SHYAM KISHORE AND OTHERS
|
October 29, 1956 |
|
ABDUL HAKIM Vs. STATE
|
August 24, 1956 |
|
ABDUL RAHEEM Vs. RAGHUNATH SINGH
|
November 8, 1956 |
|
ABDUL SATTAR Vs. STATE
|
January 12, 1956 |
|
ABDUL SHAKUR Vs. KOTWALESHWAR PRASAD
|
February 8, 1956 |
|
AIDAL SINGH Vs. STATE
|
November 13, 1956 |
|
AJAB SINGH Vs. STATE OF U P
|
October 19, 1956 |
|
AJODHIA PRASAD Vs. NANHAK RAN AND ORS
|
April 10, 1956 |
|
AJODHYA PRASAD Vs. CHIRANJILAL
|
September 10, 1956 |
|
AJODHYA PRASAD BHARGAVA Vs. BHAWANI SHANKER BHARGAVA
|
May 8, 1956 |
|
AMBA PRASAD Vs. STATE
|
November 9, 1956 |
|
AMIR CHAND Vs. STATE
|
April 26, 1956 |
|
ANAND KUMAR BINDAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 5, 1956 |
|
ANANT BAHADUR SINGH Vs. ASHTBHUJA BUX SINGH
|
November 6, 1956 |
|
ANEG SINGH Vs. RAM PRAKASH
|
October 16, 1956 |
|
ARYA INSURANCE CO LTD Vs. LALA CHANNOOLAL
|
October 26, 1956 |
|
ARYA VIDYA SABHA AND ORS Vs. HARISH CHANDRA ARORA
|
October 5, 1956 |
|
ASA RAM Vs. BABU RAM
|
February 3, 1956 |
|
ASA RAM AGARWALLA Vs. STATE
|
December 3, 1956 |
|
ASHIQ ALI AND ORS Vs. SUB DIVISIONAL MAGISTRATE AND ORS
|
October 16, 1956 |
|
BABU LAL Vs. STATE
|
December 4, 1956 |
|
BABU MIAN Vs. MST HAFIZAN
|
November 6, 1956 |
|
BACHAN PANDE Vs. STATE
|
July 26, 1956 |
|
BACHCHAN LAL Vs. STATE
|
October 19, 1956 |
|
BADRI PRASAD DUBEY Vs. STATE OF U P
|
August 16, 1956 |
|
BADRUDDIN Vs. AISHA BEGUM
|
October 29, 1956 |
|
BAGESHWAR RAI AND ORS Vs. BHABHUTI RAI AND ANR
|
October 28, 1956 |
|
BAGESHWAR RAI AND OTHERS Vs. BHABHUTI RAI AND ANOTHER
|
October 25, 1956 |
|
BAHADUR KHAN Vs. MARRIAMM
|
January 11, 1956 |
|
BAHORI LAL PALIWAL Vs. DISTRICT MAGISTRATE BULANDSHAHR
|
May 8, 1956 |
|
BALAK RAM Vs. BOARD OF REVENUE U.P. AND OTHERS
|
October 3, 1956 |
|
BALBIR SINGH Vs. EXECUTIVE ENGINEER
|
October 11, 1956 |
|
BANARAS ICE FACTORY LTD Vs. U P GOVERNMENT
|
January 16, 1956 |
|
BANKEY BEHARI LAL AND ORS Vs. RENT CONTROL AND EVICTION OFFICER AND ORS
|
May 2, 1956 |
|
BANMALI Vs. DISTRICT BOARD JHANSI
|
March 16, 1956 |
|
BANSH GOPAL Vs. MOOL CHAND SHARMA
|
December 20, 1956 |
|
BANSI Vs. STATE
|
March 15, 1956 |
|
BARIK ALI Vs. STATE
|
October 24, 1956 |
|
BASHIR KHAN Vs. WORKS MANAGER OF THE N. RAILWAYS CARRIAGE AND WAGON SHOP AT ALAMBAGH, LUCKNOW
|
November 23, 1956 |
|
BECHU Vs. STATE
|
August 29, 1956 |
|
BEHARI JI MAHARAJ Vs. DAUJI MAHARAJ
|
September 24, 1956 |
|
BENI MADHO GUPTA Vs. NATH
|
January 12, 1956 |
|
BHAGGAN Vs. AZAM KHAN AND ORS
|
May 3, 1956 |
|
BHAGWAN DIN Vs. GOURI SHANKAR
|
October 9, 1956 |
|
BHAGWAN SINGH AND ANR Vs. STATE OF U P
|
July 17, 1956 |
|
BHAGWANDIN Vs. JANAKLAL
|
February 7, 1956 |
|
BHAGWANTI Vs. TARA CHAND
|
August 16, 1956 |
|
BHAGWATI PRASAD Vs. J K TANDON
|
October 9, 1956 |
|
BHAGWATI SINGH Vs. V P TRIVEDI
|
August 20, 1956 |
|
BHOLA NATH Vs. STATE
|
April 6, 1956 |
|
BHOLA NATH Vs. STATE
|
December 4, 1956 |
|
BHUSAN SARAN Vs. ONKAR SINGH
|
April 26, 1956 |
|
BIJAY SINGH AND ANR Vs. STATE OF U P
|
October 22, 1956 |
|
BIRENDRA PRASAD LAHIRI Vs. STATE
|
April 2, 1956 |
|
BISHAMBHAR DAYAL AND ORS Vs. STATE
|
April 17, 1956 |
|
BISHAMBHAR NATH SAXENA Vs. DISTRICT MAGISTRATE AND ORS
|
February 14, 1956 |
|
BOARD OF DIRECTORS Y M C A Vs. R H NIBLETT
|
November 29, 1956 |
|
BOHRE SINGH Vs. STATE
|
April 23, 1956 |
|
BRIGADE COMMANDER MEERUT SUB-AREA Vs. GANGA PRASAD
|
February 7, 1956 |
|
BUDUL AND OTHERS Vs. STATE
|
September 12, 1956 |
|
BUNYAD HUSAIN Vs. STATE
|
January 3, 1956 |
|
C M CHOWDHARY Vs. STATE
|
March 14, 1956 |
|
CENTRAL TALKIES Vs. LALA DWARKA PRASAD
|
January 30, 1956 |
|
CH BHUPAL SINGH AND ANR Vs. STATE OF U P AND ORS
|
October 22, 1956 |
|
CH MOINUDDIN Vs. DEPUTY DIRECTOR MILITARY LANDS AND CANTONMENTS EASTERN COMMAND
|
February 8, 1956 |
|
CH MUKHTAR SINGH Vs. STATE OF U P
|
October 8, 1956 |
|
CHAIT RAM Vs. STATE
|
November 22, 1956 |
|
CHAMAN LAL SETH Vs. STATE OF UTTAR PRADESH
|
December 5, 1956 |
|
CHATARBHAJ CHOGALAL Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1956 |
|
CHATTAR SINGH AND ORS Vs. STATE THROUGH HUKAM SINGH
|
March 16, 1956 |
|
CHATTAR SINGH AND OTHERS Vs. STATE
|
December 11, 1956 |
|
CHAUBEY SATGUR DAS RAO Vs. STATE OF UTTAR PRADESH
|
May 11, 1956 |
|
CHHAONI LAL PRAGDAS Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1956 |
|
CHINI MILL MAZDOOR UNION GHUGHLI DISTRICT GORAKHPUR Vs. J N KHANNA REGIONAL CONCILIATION OFFICER GORAKHPUR
|
January 3, 1956 |
|
CHOTE LAL Vs. MANGALI
|
July 26, 1956 |
|
CHUNNI LAL Vs. L GURDIAL PRASAD
|
August 14, 1956 |
|
CO-OPERATIVE DEVELOPMENT AND MARKETING UNION LTD Vs. GANESH SUGAR MILL LTD
|
April 2, 1956 |
|
COTTON SPINNING AND WEAVING MILLS CO LTD Vs. GOVT OF STATE OF U P
|
January 5, 1956 |
|
CUSTODIAN EVACUEE PROPERTY Vs. SHRIMATI BIBIJAN
|
August 31, 1956 |
|
D R MENON Vs. DIRECTOR OF HARIJAN WELFARE
|
March 29, 1956 |
|
DALGANJAN KOERI Vs. STATE
|
April 4, 1956 |
|
DALLA SINGH Vs. STATE
|
April 11, 1956 |
|
DAMODAR DASS ATTRA Vs. STATE
|
December 17, 1956 |
|
DAMODAR PD Vs. BYOPAR SAHAYAT BANK LTD
|
December 21, 1956 |
|
DARBARI RAM SHARMA Vs. STATE OF U P
|
February 24, 1956 |
|
DAROUPADI DEBI Vs. S K DUTT
|
January 13, 1956 |
|
DEO NARAIN CHAND Vs. KALI CHARAN
|
December 6, 1956 |
|
DESRAJ Vs. SUNDER LAL AND ANOTHER
|
December 17, 1956 |
|
DHANNO KHAN Vs. STATE
|
December 21, 1956 |
|
DHOOM SINGH Vs. STATE
|
October 10, 1956 |
|
DILDAR HUSAIN Vs. ABDUL MOID
|
September 7, 1956 |
|
DIN DAYAL Vs. STATE
|
January 10, 1956 |
|
DIP NARAIN TEWARI Vs. GANGA PRASAD MANI TEWARI
|
September 14, 1956 |
|
DISTRICT BOARD BANARAS Vs. CHURHU RAI
|
February 27, 1956 |
|
DISTRICT BOARD THROUGH ITS SECRETARY Vs. NOOR MOHAMMAD
|
May 11, 1956 |
|
DOMINION OF INDIA Vs. GAYA PERSHAD
|
October 8, 1956 |
|
DR CHAMAN LAL DHINGRA AND ANR Vs. STATE
|
February 20, 1956 |
|
DULAN DAYAL SINGH Vs. PRASADI
|
February 7, 1956 |
|
DURGAPAL SINGH Vs. KUNWAR JAHAN SINGH
|
December 11, 1956 |
|
DWARKA AND OTHERS Vs. JAWALA SINGH AND OTHERS
|
December 19, 1956 |
|
F AND C OSLER INDIA LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
April 3, 1956 |
|
FATTA Vs. BOARD OF REVENUE
|
March 16, 1956 |
|
FAUJDAR AND ORS Vs. STATE OF U P
|
March 14, 1956 |
|
FIRM CHHOTELAL OM PRAKASH Vs. FIRM OM PRAKASH BALRAM DASS
|
January 24, 1956 |
|
FIRM GOBARDHAN DAS KAILASNATH Vs. COLLECTOR OF MIRZAPUR
|
January 27, 1956 |
|
FIRM JATHMALL SADASUKH Vs. COMMISSIONER OF INCOME-TAX
|
April 25, 1956 |
|
FIRM KALKA PD RAM CHARAN Vs. L KUNWAR LAL THAPPER
|
September 26, 1956 |
|
FIRM KUNDAN LAL BRINDABAN Vs. FIRM BANI PRASAD BAIJ NATH PRASAD
|
August 20, 1956 |
|
FIRM NAND RAM CHOTEY LAL Vs. RAJA KISHORI RAMAN SINGH
|
April 17, 1956 |
|
FIRM RAGHUNANDAN PRASAD MANOHAR LAL Vs. COMMISSIONER OF INCOME-TAX
|
April 3, 1956 |
|
FIRM SHRI KRISHNA CHAUDHRY Vs. COMMISSIONER OF SALES TAX
|
April 20, 1956 |
|
G K SINHA Vs. COLLECTOR OF CENTRAL EXCISE
|
October 31, 1956 |
|
G R SHARMA Vs. STATE
|
May 23, 1956 |
|
GAJRAJ SINGH AND ORS Vs. ONKAR SINGH AND ANR
|
August 8, 1956 |
|
GARHWAL RESINS LTD Vs. STATE OF U P AND ORS
|
July 25, 1956 |
|
GHANSHYAM DAS GUPTA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
March 23, 1956 |
|
GIRRAJ KISHORE Vs. STATE
|
July 27, 1956 |
|
GOSWAMI LADLI KISHORE Vs. STATE
|
August 13, 1956 |
|
GOSWAMI MANOHAR LAL Vs. SHYAM SUNDER LAL
|
October 16, 1956 |
|
GOVIND Vs. KISHNI
|
February 21, 1956 |
|
GREAT EASTERN ELECTROPLATERS LTD Vs. REGIONAL PROVIDENT FUND COMMR U P
|
April 23, 1956 |
|
GUCHUN MISIR AND 13 ORS Vs. STATE
|
October 1, 1956 |
|
GUR CHARAN Vs. STATE
|
January 19, 1956 |
|
HAJI ABDUL HAMID Vs. RAJA RAM AND OTHERS
|
October 31, 1956 |
|
HAJI GHULAM HUSAIN AND SONS Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1956 |
|
HAJI SAKHAWAT ALI Vs. ALI HUSAIN AND ORS
|
February 7, 1956 |
|
HAMEED KHAN Vs. STATE
|
September 24, 1956 |
|
HANSRAJ Vs. STATE
|
May 15, 1956 |
|
HANUMAN DASS Vs. PIRTHVI NATH
|
February 13, 1956 |
|
HARADWAR SINGH Vs. SATYENDRA KUMAR GUPTA
|
December 19, 1956 |
|
HARI KISHAN Vs. RADHA KISHAN
|
November 27, 1956 |
|
HARI RAM Vs. STATE
|
November 29, 1956 |
|
HINDUSTAN VANASPATI MANUFACTURING CO LTD Vs. MUNICIPAL BOARD GHAZIABAD
|
November 12, 1956 |
|
HIRA LAL CHAUDHARY Vs. STATE
|
March 7, 1956 |
|
HIRALAL BARMAN Vs. SUB-DIVISIONAL OFFICER HATHRAS
|
February 9, 1956 |
|
HUSAIN UL ZAFAR KHAN Vs. UNION OF INDIA
|
September 25, 1956 |
|
IBADAT HUSAIN Vs. STATE OF U P
|
January 31, 1956 |
|
INDA DEVI Vs. BOARD OF REVENUE
|
March 23, 1956 |
|
J K HOSIERY FACTORY Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
February 24, 1956 |
|
JAGAN PRASAD Vs. STATE AND OTHERS
|
October 30, 1956 |
|
JAGANNATH Vs. STATE
|
March 9, 1956 |
|
JAGAT BEHRI TANDON Vs. SALES TAX OFFICER
|
November 30, 1956 |
|
JAGDEO PRASAD AND ANR Vs. BHOLA AND ANR
|
August 22, 1956 |
|
JAGDISH CHANDRA BHASIN Vs. STATE OF UTTAR PRADESH
|
February 8, 1956 |
|
JAGGO Vs. KANHAIYA LAL
|
December 20, 1956 |
|
JAI CHAND Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
October 3, 1956 |
|
JAI GOPAL Vs. LALA BADRI PRASAD
|
November 27, 1956 |
|
JAI NARAIN Vs. STATE
|
November 23, 1956 |
|
JAIN TRANSPORT AND GENERAL TRADING CO Vs. STATE OF UTTAR PRADESH
|
December 19, 1956 |
|
JAIPAL Vs. BOARD OF REVENUE
|
October 17, 1956 |
|
JAIPAL SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
|
April 5, 1956 |
|
JANGVIR SINGH Vs. STATE
|
March 6, 1956 |
|
JANKI PRASAD Vs. KAILASH
|
July 17, 1956 |
|
JATHMALL SADASUKH Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1956 |
|
JHAKRI TEWARI Vs. DEBI SARAN UPADHIA
|
January 10, 1956 |
|
JITAN SINGH AND ORS Vs. RAJAI AND ORS
|
August 31, 1956 |
|
JOGENDRA RAJ KISHORE Vs. UNIVERSITY OF ALLAHABAD
|
April 25, 1956 |
|
JOTI PRASAD AND AFTER HIS DEATH KHAZANCHI AND ORS Vs. KAILASH NATH AND ORS
|
August 23, 1956 |
|
JUGAL KISHORE BALDEO SAHAI Vs. INCOME TAX OFFICER
|
March 13, 1956 |
|
JUMMAN KHAN Vs. MUJIBUL HASAN KHAN AND ANOTHER
|
December 17, 1956 |
|
JUNNOO SINGH Vs. RAM NARAIN SINGH
|
March 30, 1956 |
|
JWALA PRASAD Vs. JWALA BANK LTD
|
September 6, 1956 |
|
K C SHARMA Vs. CONTROLLER OF DEFENCE ACCOUNTS PENSIONS ALLAHABAD
|
January 4, 1956 |
|
K L ANAND Vs. STATE
|
February 29, 1956 |
|
KALKA PRASAD RAM CHARAN Vs. HARISH CHANDRA
|
January 2, 1956 |
|
KAMAL SINGH Vs. STATE
|
November 30, 1956 |
|
KAMESHWAR NATH Vs. STATE
|
December 13, 1956 |
|
KAMLA KANT MISRA AND ORS Vs. KISHUN LAL
|
March 21, 1956 |
|
KANPUR JOURNALS LTD Vs. COMMISSIONER OF SALES TAX
|
April 26, 1956 |
|
KARTAR SINGH AND OTHERS Vs. RENT CONTROL AND EVICTION OFFICER, MORADABAD AND OTHERS
|
October 16, 1956 |
|
KASHI PERSAD Vs. DASRATH AND OTHERS
|
December 10, 1956 |
|
KASHI RAM Vs. KUNDAN LAL
|
March 15, 1956 |
|
KASHI RAM Vs. KAMAL SINGH
|
January 24, 1956 |
|
KASIM BHAI Vs. STATE
|
January 13, 1956 |
|
KAUSHAL SINGH Vs. GHANSHIAM SINGH
|
April 23, 1956 |
|
KAWALDHARI SINGH Vs. INDIAN DOMINION GENERAL MANAGER EAST INDIAN RAILWAY
|
May 7, 1956 |
|
KHADIM HUSAIN KHAN Vs. ABDUR RAHMAN KHAN
|
March 12, 1956 |
|
KHUBI RAM BRIJ KUMAR Vs. SALES TAX OFFICER GHAZIABAD
|
February 9, 1956 |
|
KHURSHED JAHAN BEGUM Vs. GAON SABHA AND ORS
|
September 10, 1956 |
|
KHUSHI RAM AND ORS Vs. S P SHUKLA AND ANR
|
July 27, 1956 |
|
KIMAT MAL Vs. STATE
|
January 4, 1956 |
|
KISHAN AND ORS Vs. STATE
|
July 27, 1956 |
|
KRISHNA AND TWO ORS Vs. STATE
|
February 22, 1956 |
|
KRISHNA MOHAN AND ORS Vs. STATE
|
August 3, 1956 |
|
KUBER NATH KANDU Vs. GORAKH PRASAD
|
December 20, 1956 |
|
KUNWAR MURLI MANOHAR Vs. STATE OF UTTAR PRADESH
|
October 29, 1956 |
|
KUNWAR SRI TRI VIKRAM NARAIN SINGH Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH
|
March 9, 1956 |
|
KUNWARI INDRA BAJAJ Vs. AGRA UNIVERSITY
|
May 8, 1956 |
|
L AMARNATH Vs. UNION OF INDIA UOI
|
November 5, 1956 |
|
L DEEP CHANDRA Vs. L DURGA PD AND ORS
|
April 9, 1956 |
|
L MAHESHWARI PRASAD Vs. STATE OF UTTAR PRADESH
|
November 9, 1956 |
|
L PYARE LAL Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
|
January 18, 1956 |
|
L RAYMOND Vs. FLORENCE BESSIE YAKCHEE
|
December 5, 1956 |
|
LACHHMAN AND ORS Vs. STATE
|
July 25, 1956 |
|
LAKSHMI DEVI SUGAR MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL
|
January 16, 1956 |
|
LAKSHMI NARAIN SHARMA Vs. DISTRICT BOARD GAZIPUR
|
January 18, 1956 |
|
LAKSHMI RATAN COTTON MILLS CO LTD Vs. J K JUTE MILLS CO LTD
|
December 21, 1956 |
|
LAKSHMI SUGAR AND OIL MILLS LTD Vs. STATE OF U P AND ORS
|
August 24, 1956 |
|
LAL DHARAM MIRAT SINGH Vs. KUAR MAN SINGH
|
February 8, 1956 |
|
LAL SINGH Vs. STATE
|
January 30, 1956 |
|
LALA FATEH CHAND Vs. RADHA RANI AND ORS
|
August 8, 1956 |
|
LALA KRISHNA CHAND JAIN Vs. DISTRICT MAGISTRATE AND ORS
|
August 10, 1956 |
|
LALA RAGHUNANDAN PRASAD Vs. RAM BHAJAN
|
January 17, 1956 |
|
LALA RAM Vs. LALA OM PRAKASH
|
December 11, 1956 |
|
LALA RAM BABU Vs. LALA RAMESH CHANDRA ETC.
|
October 16, 1956 |
|
LALIT KUMAR Vs. S S BOSE
|
May 28, 1956 |
|
LALJIT SINGH Vs. PYARELAL
|
February 8, 1956 |
|
LALTA PRASAD Vs. STATE
|
February 24, 1956 |
|
LAURIE E JACOBS Vs. UNION OF INDIA UOI
|
November 28, 1956 |
|
LILA DHAR PANDEY AND ANR Vs. L RAMJI DASS AND ANR
|
April 26, 1956 |
|
LORD KRISHNA SUGAR MILLS WORKERS UNION Vs. STATE INDUSTRIAL TRIBUNAL
|
February 6, 1956 |
|
M C BATRA Vs. LAKSHMI INSURANCE CO LTD
|
April 6, 1956 |
|
MADAN MOHAN LAL Vs. OM PRAKASH
|
November 12, 1956 |
|
MADHOBAN DASS Vs. MANNOO MAL
|
March 9, 1956 |
|
MAHABIR PRASAD AND 4 ORS Vs. STATE
|
March 15, 1956 |
|
MAHADEO SINGH Vs. SUKHDEO AND ORS
|
March 2, 1956 |
|
MAHANT PARSHOTAM DAS Vs. PREM NARAIN
|
March 13, 1956 |
|
MAHTAB Vs. RAM SWAROOP AND ORS
|
October 23, 1956 |
|
MAHTABUN NISA BIBI Vs. AFZAL AHMAD
|
November 7, 1956 |
|
MAJID ALI Vs. STATE
|
December 4, 1956 |
|
MAN SINGH Vs. KHACHERA AND ORS
|
August 31, 1956 |
|
MAQSOOD ALI KHAN AND OTHERS Vs. AHMAD SAYEED KHAN AND OTHERS
|
October 16, 1956 |
|
MASHANI Vs. STATE
|
July 31, 1956 |
|
MATA BADAL SINGH Vs. BIJAY BAHADUR SINGH
|
April 4, 1956 |
|
MEHNGA RAM Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AT LUCKNOW
|
April 9, 1956 |
|
Messrs. Chatarbhuj Choogalal, Assessee Vs. The Commissioner of Income-tax, Delhi and Ajmer, Merwara, Delhi
|
April 5, 1956 |
|
MOHAMMAD AMIR AHMAD KHAN Vs. DEPUTY COMMISSIONER
|
January 27, 1956 |
|
MOHAMMAD RAIHAN Vs. STATE OF UTTAR PRADESH
|
April 23, 1956 |
|
MOHAMMAD SHARIF KHAN Vs. ONKAR SINGH
|
December 17, 1956 |
|
MOHAMMADI Vs. STATE
|
August 6, 1956 |
|
MOHANLAL Vs. KASHI RAM
|
May 23, 1956 |
|
MOHAR SINGH Vs. PRESIDENT, NOTIFIED AREA COMMITTEE AND ORS
|
August 24, 1956 |
|
MOHD IBRAHIM Vs. ELECTION TRIBUNAL
|
December 4, 1956 |
|
MOHD JALIL Vs. STATE
|
January 4, 1956 |
|
MOHD MOHMOOD HASAN KHAN Vs. GOVERNMENT OF UTTAR PRADESH
|
February 29, 1956 |
|
MOHD MOHSIN Vs. KAUSAR RAZA
|
January 5, 1956 |
|
MOHIBBE ALI AND ANR Vs. DISTRICT MAGISTRATE AND ORS
|
October 3, 1956 |
|
MONGEY Vs. BOARD OF REVENUE
|
February 28, 1956 |
|
MOOL CHAND Vs. TULSI, NATHO AND ORS
|
April 26, 1956 |
|
MOONGA LAL Vs. KALYAN RAI
|
July 20, 1956 |
|
MST. THAGNI ALIAS THAGULI Vs. UDE RAM AND OTHERS
|
October 26, 1956 |
|
MUKAND SINGH Vs. VISHNU PRASAD
|
January 10, 1956 |
|
MUNICIPAL BOARD Vs. JAI ENGINEERING WORKS LTD
|
November 14, 1956 |
|
MUNICIPAL BOARD Vs. STATE
|
February 28, 1956 |
|
MUNICIPAL BOARD Vs. DWARKA PRASAD AGARWAL
|
January 12, 1956 |
|
MURARI LAL Vs. L DEBI SARAN
|
February 24, 1956 |
|
MURLI Vs. STATE OF U P
|
July 16, 1956 |
|
MURLIDHAR Vs. STATE
|
January 6, 1956 |
|
MUTSADDI LAL Vs. STATE GOVERNMENT
|
December 19, 1956 |
|
NAND KISHORE ALIAS NAPPU Vs. BABU NANDAN ALIAS BARKU AND ANR
|
September 10, 1956 |
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NANDEY AND ANOTHER Vs. STATE
|
December 3, 1956 |
|
NANDO Vs. STATE
|
May 23, 1956 |
|
NANHE MAL AND ANOTHER Vs. STATION STAFF OFFICER, MEERUT CANTT. AND OTHERS
|
October 10, 1956 |
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NARAIN Vs. SETH BRIJ KISHORE TANDON
|
May 11, 1956 |
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NARSINGH SINGH Vs. RAGHUVENDRA SINGH
|
October 5, 1956 |
|
NAZIR KHAN Vs. STATE
|
November 12, 1956 |
|
NEWSPAPER LTD Vs. STATE INDUSTRIAL TRIBUNAL
|
May 8, 1956 |
|
NILAMBER Vs. STATE
|
December 6, 1956 |
|
NIWAS Vs. INCOME TAX OFFICER
|
March 29, 1956 |
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NOOR MOHAMMAD Vs. REHTU LAL AND RIAZ AHMAD AND ANOTHER
|
October 31, 1956 |
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NOOR MOHD Vs. SIRAJUDDIN
|
December 17, 1956 |
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NOORA Vs. STATE
|
March 8, 1956 |
|
OM PRAKASH Vs. SM SOHAN DEVI
|
January 30, 1956 |
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PAL SING Vs. STATE TRANSPORT AUTHORITY TRIBUNAL
|
November 28, 1956 |
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PANCHAM LAL Vs. STATE
|
February 15, 1956 |
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PANNA LAL BABU LAL Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
July 24, 1956 |
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PARMOD CHAND AND ANOTHER Vs. STATE
|
October 22, 1956 |
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PEARE Vs. STATE
|
August 20, 1956 |
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PEAREY Vs. STATE
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November 30, 1956 |
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PEAREY LAL Vs. STATE
|
January 16, 1956 |
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PITAMBAR DAS Vs. DEPUTY COMMISSIONER
|
October 11, 1956 |
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PITAMBER PRASAD Vs. SOHAN LAL
|
August 23, 1956 |
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PREM NARAIN Vs. STATE
|
November 5, 1956 |
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PREM SHANKER MISRA Vs. STATE
|
August 23, 1956 |
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PT CHANDRA DHAR DUBE Vs. RAM JANKI
|
September 6, 1956 |
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PT. RAMA KANT SON OF PT. KHUSHI RAM SHASTRI Vs. THE CANTONMENT BOARD, ALLAHABAD THROUGH ITS EXECUTIVE OFFICER
|
September 3, 1956 |
|
PUTTU LAL Vs. STATE
|
February 15, 1956 |
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RADHA RAMAN BAJPAI Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
February 22, 1956 |
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RADHA SHIAM AND OTHERS Vs. HIRAMANI AND OTHERS
|
September 13, 1956 |
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RADHAKANT BHARGAVA Vs. STATE OF U P AND ORS
|
January 13, 1956 |
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RADHEY SHYAM Vs. GHASITA AND OTHERS
|
December 19, 1956 |
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RAGHUBAR Vs. GANGA PRASAD AND OTHERS
|
December 21, 1956 |
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RAGHUBIR Vs. STATE
|
July 31, 1956 |
|
RAGHUBIR SAHAI HITKARI Vs. STATE
|
March 15, 1956 |
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RAGHUNATHI Vs. SUBKARAN MISIR AND ORS
|
September 17, 1956 |
|
RAHAT ALI Vs. STATE
|
August 3, 1956 |
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RAJ NARAIN AGARWAL Vs. ADMINISTRATOR IMPROVEMENT TRUST AGRA
|
November 9, 1956 |
|
RAJ NARAIN SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR
|
January 24, 1956 |
|
RAJA GANGA PRATAP SINGH Vs. ALLAHABAD BANK LTD
|
February 28, 1956 |
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RAJA HARISHCHANDRA RAJ SINGH Vs. DEPUTY LAND ACQUISITION OFFICER
|
August 7, 1956 |
|
RAJA JWALESHWARI PRATAP NARAIN SINGH Vs. B. PARCHANDBIR SINGH AND ANOTHER
|
September 27, 1956 |
|
RAJA RAM Vs. STATE
|
December 21, 1956 |
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RAJENDRA KUMAR GARG Vs. SHAFIQ AHMAD AZAD
|
January 20, 1956 |
|
RAM ANAND MURAO Vs. STATE
|
January 5, 1956 |
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RAM BHAROSEY Vs. PEAREY LAL
|
October 23, 1956 |
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RAM BHAROSEY AND ORS Vs. STATE
|
March 21, 1956 |
|
RAM CHANDRA Vs. STATE
|
January 18, 1956 |
|
RAM CHET SHUKLA Vs. STATE
|
November 20, 1956 |
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RAM DAS Vs. BOARD OF REVENUE AND ORS
|
July 24, 1956 |
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RAM DAYAL AND ORS Vs. KANPUR URBAN AREA DEVELOPMENT BOARD AND ORS
|
August 9, 1956 |
|
RAM EQBAL PANDEY AND ORS Vs. MAHANT RAM NATH GIR
|
April 12, 1956 |
|
RAM GOPAL PANDEY Vs. THAKURJI ASTHAPIT
|
October 3, 1956 |
|
RAM KISHAN Vs. STATE
|
March 14, 1956 |
|
RAM NARAIN Vs. STATE
|
March 7, 1956 |
|
RAM NARAIN AND ORS Vs. GOREY
|
August 29, 1956 |
|
RAM NATH KOERI Vs. BASHIR AND ANR
|
August 7, 1956 |
|
RAM PRASAD AND ORS Vs. JAGDISH PRASAD AND AFTER HIS DEATH BAL KRISHNA AND
|
September 17, 1956 |
|
RAM RAKHPAL Vs. AMRIT DHARA PHARMACY
|
December 14, 1956 |
|
RAM SARAN Vs. L BIR SEN AND OTHERS
|
December 19, 1956 |
|
RAM SARUP Vs. STATE
|
August 3, 1956 |
|
RAM SINGH Vs. STATE
|
September 27, 1956 |
|
RAM VARMA Vs. STATE
|
March 16, 1956 |
|
RAMA SHANKER Vs. STATE OF UTTAR PRADESH
|
January 25, 1956 |
|
RAMANAND RAI Vs. BOARD OF REVENUE AND ORS
|
March 14, 1956 |
|
RAMESHWAR NATH Vs. U P UNION BANK LTD
|
April 17, 1956 |
|
RAMESHWAR PRASAD Vs. STATE
|
April 27, 1956 |
|
RAMJILAL AND ORS Vs. STATE GOVERNMENT OF U P AND ORS
|
December 19, 1956 |
|
RAMPAL Vs. STATE
|
May 9, 1956 |
|
RAMZANI AND ANOTHER Vs. ANANT RAM AND ANOTHER
|
December 19, 1956 |
|
RANBIR SINGH Vs. SUPERINTENDENT SMALL ARMS FACTORY
|
December 12, 1956 |
|
RANCHOR Vs. STATE
|
January 13, 1956 |
|
RANJIT SINGH Vs. STATE
|
August 30, 1956 |
|
RATAN LAL AND 5 ORS Vs. KALI DAS
|
September 28, 1956 |
|
RATAN PRAKASH GARG Vs. STATE OF UTTAR PRADESH
|
December 10, 1956 |
|
REGISTRAR UNIVERSITY ALLAHABAD Vs. ISHWARI PRASAD
|
April 23, 1956 |
|
ROOREY Vs. BOARD OF REVENUE
|
January 25, 1956 |
|
RUDDER Vs. STATE
|
May 23, 1956 |
|
S C ABEL AND ORS Vs. DISTRICT MAGISTRATE OF ALLAHABAD
|
August 1, 1956 |
|
SABITA Vs. NIJJA
|
January 12, 1956 |
|
SADARI RAM BANIA Vs. JAWAHAR KURMI AND ORS
|
October 25, 1956 |
|
SAHU TOTA RAM Vs. THAKUR BHAGWANT SINGH
|
August 30, 1956 |
|
SALES TAX OFFICER Vs. J L MORISON SON AND JONES INDIA LTD
|
July 16, 1956 |
|
SALES TAX OFFICER Vs. KANHAIYA LAL MAKUND LAL SARRAF
|
July 30, 1956 |
|
SAMALIA RAM AND ANR Vs. P W D AGRA AND ORS
|
September 27, 1956 |
|
SANGAM LAL DUBE Vs. DIRECTOR OF EDUCATION
|
August 16, 1956 |
|
SARJU PANDEY Vs. STATE
|
January 5, 1956 |
|
SARJU PRASAD BEHARI LAL Vs. COMMISSIONER OF SALES TAX
|
May 9, 1956 |
|
SARWAR Vs. SHAFI MOHAMMAD
|
May 17, 1956 |
|
SETH BANARSI DASS Vs. CANE COMMISSIONER U P
|
February 2, 1956 |
|
SHAFIQ AHMAD Vs. SENIOR SUPDT POST OFFICES
|
February 7, 1956 |
|
SHAHZAD KHAN Vs. PT SHEO KUMAR
|
July 30, 1956 |
|
SHAMBHU DAYAL AND ANOTHER Vs. U.P. GOVERNMENT, LUCKNOW AND ANOTHER
|
December 21, 1956 |
|
SHAMSHUL HASAN Vs. STATE OF UTTAR PRADESH
|
February 17, 1956 |
|
SHANKATHA PRASAD VERMA Vs. THE COMMISSIONER, BANARAS DIVISION AND ANOTHER
|
November 16, 1956 |
|
SHARF UDDIN Vs. STATE OF UTTAR PRADESH AND OTHERS
|
October 5, 1956 |
|
SHAUKAT ALI KHAN Vs. STATE
|
April 24, 1956 |
|
SHEIKH JAMAL UDDIN AHMAD Vs. LALA RAM PRAKASH
|
November 26, 1956 |
|
SHEIKH KALLAN Vs. MUNICIPAL BOARD THROUGH CHAIRMAN
|
April 27, 1956 |
|
SHEIKH RAFIUDDIN Vs. GOVERNMENT OF U P
|
January 5, 1956 |
|
SHIV SHANKER SINGH Vs. SHRIMATI SONIA
|
October 3, 1956 |
|
SHIVA SHANKER UPADHYAYA Vs. CHANDRIKA
|
January 9, 1956 |
|
SHRAVAN KUMAR GUPTA Vs. SUPERINTENDENT DISTRICT JAIL
|
September 12, 1956 |
|
SHRI N.S. KASHYAP Vs. COLLECTOR, MUZAFFARNAGAR, STATE OF U.P., THROUGH THE CHIEF SECRETARY, LUCKNOW
|
December 11, 1956 |
|
SHRI RAM Vs. SHRIPAT SINGH
|
August 24, 1956 |
|
SHRI TULA RAM Vs. SRI MAHENDRA PAL AND OTHERS
|
November 29, 1956 |
|
SHYAM BEHARI LAL KAPOOR Vs. THE DIRECTOR OF EDUCATION U.P. ALLAHABAD AND OTHERS
|
November 21, 1956 |
|
SHYAM KISHORE LAL Vs. STATE
|
November 1, 1956 |
|
SHYAM LAL GUPTA Vs. STATE AND ANR
|
May 4, 1956 |
|
SHYAM SUNDER LAL Vs. GUL CHARAN AND ORS
|
March 15, 1956 |
|
SHYAMSUNDERLAL KHANDELWAL Vs. STATE
|
February 29, 1956 |
|
SIDHESHWAR Vs. STATE OF U P
|
April 4, 1956 |
|
SIIRI LAKSHMI NARAIN Vs. HRI BALGOVIND AND ORS
|
April 20, 1956 |
|
SIRMANDER DAS Vs. STATE AND ANR
|
November 14, 1956 |
|
SITA RAM Vs. SHAHNGU
|
December 11, 1956 |
|
SMT BETI WIDOW OF LATE THAKUR DORE LAL Vs. HONBLE BOARD OF REVENUE AND ORS
|
March 7, 1956 |
|
SMT RAM KUNWAR W/O SHRI SHEO PRASAD DIKSHIT Vs. BOARD OF REVENUE AND ORS
|
March 29, 1956 |
|
SMT. BASANTI KUER Vs. KANPUR DEVELOPMENT BOARD, KANPUR AND ANOTHER
|
December 21, 1956 |
|
SMT. GANGA Vs. STATE
|
October 19, 1956 |
|
SOBHNATH Vs. SURAJ PRASAD
|
December 19, 1956 |
|
SONA BAI Vs. MUNICIPALITY OF AGRA
|
August 7, 1956 |
|
SRI AFZAL HUSAIN Vs. DISTRICT MAGISTRATE, KANPUR AND OTHERS
|
November 28, 1956 |
|
SRI BHUPENDRA KUMAR DUBLISH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 5, 1956 |
|
SRI DEBI DAT JOSHI Vs. BARROW CO-OPERATIVE DEVELOPMENT UNION AND ORS
|
September 10, 1956 |
|
SRI DHAR CHAUBE Vs. SARSWATI
|
September 14, 1956 |
|
SRI HAR BILAS AND OTHERS Vs. AREA RATIONING OFFICER (RENT CONTROL) ALLAHABAD AND ANOTHER
|
December 10, 1956 |
|
SRI HARI NARAIN MAL Vs. SRI BANWARI LAL AND ANOTHER
|
December 5, 1956 |
|
SRI MUKAT LAL AND OTHERS. Vs. SAHKARI SAMITI LTD. AND OTHERS
|
October 24, 1956 |
|
SRI R.L. BENIPURI Vs. RENT CONTROL AND EVICTION OFFICER, LUCKNOW
|
December 5, 1956 |
|
SRI RAM PATHAK AND ORS Vs. HONBLE BOARD OF REVENUE AND ANR
|
March 8, 1956 |
|
SRI SHYAM KISHORE TANDON AND OTHERS Vs. STATE AND ANOTHER
|
November 16, 1956 |
|
SRI UMRAI LAL Vs. ARJUN SINGH AND ANOTHER
|
December 18, 1956 |
|
SRI VIDYA SAGAR DIXIT AND ANOTHER Vs. STATE OF UTTAR PRADESH
|
December 5, 1956 |
|
SRIMAHANT VISHESHWAR SHIVACHARAYA MAHASWAMI MAHANT Vs. STATE OF UTTAR PRADESH
|
July 30, 1956 |
|
SRINIWAS Vs. INCOME-TAX OFFICER A WARD SITAPUR
|
March 29, 1956 |
|
STATE Vs. BABOO LAL
|
May 10, 1956 |
|
STATE Vs. SHEO PRASAD JAISWAL
|
May 22, 1956 |
|
STATE Vs. NATHI LAL
|
February 23, 1956 |
|
STATE Vs. LAXMI NARAIN
|
November 20, 1956 |
|
STATE Vs. HIRALAL
|
November 21, 1956 |
|
STATE Vs. RAGHUNATH PRASAD
|
October 16, 1956 |
|
STATE Vs. AWTAR KRISHNA
|
September 17, 1956 |
|
STATE Vs. SHYAM SINGH
|
January 25, 1956 |
|
STATE Vs. DAYA RAM
|
April 4, 1956 |
|
STATE Vs. JIWA RAM
|
July 27, 1956 |
|
STATE Vs. CHHOTEY LAL
|
September 27, 1956 |
|
STATE Vs. NATHI LAL
|
October 16, 1956 |
|
STATE OF U P Vs. SAHDEO AND ORS
|
August 20, 1956 |
|
STATE OF U P Vs. MAHENDRA PRATAP PITAMAH
|
March 8, 1956 |
|
STATE OF U.P. Vs. SRI HIRALAL CHOWDHARY AND OTHERS
|
October 11, 1956 |
|
STATE OF UTTAR PRADESH Vs. N K GOVIL HAPPY INDIA INSURANCE COMPANY
|
January 12, 1956 |
|
STATE OF UTTAR PRADESH Vs. RAM BAHADUR SINGH
|
October 8, 1956 |
|
SUBASH CHAND AND ANR Vs. KALAWATI AND ORS
|
September 21, 1956 |
|
SUBEDAR Vs. STATE
|
April 2, 1956 |
|
SUCHIT CHAUBEY Vs. RAM CHANDER TEWARI
|
January 18, 1956 |
|
SUDEHAIYA KUMAR Vs. RAM DASS PANDEY
|
December 5, 1956 |
|
SUGHAR SINGH Vs. PUTTA SINGH AND ORS
|
November 7, 1956 |
|
SUKHBIR SINGH Vs. MOHAMMAD SAEED
|
November 9, 1956 |
|
SUNDER DEVI Vs. JHABOO LAL
|
November 22, 1956 |
|
SURAJ BHAN AND ORS Vs. STATE AND ANR
|
November 23, 1956 |
|
SURAJ DIN AND OTHERS Vs. STATE
|
October 31, 1956 |
|
SURAJ PRASAD Vs. MUNNA LAL
|
November 5, 1956 |
|
SURENDRA PAL SINGH Vs. STATE
|
September 18, 1956 |
|
SWADESHI COTTON MILLS CO LTD Vs. STATE INDUSTRIAL TRIBUNAL U P
|
March 6, 1956 |
|
TAJAMMUL HUSAIN Vs. QAISAR JAHAN BEGAM
|
February 21, 1956 |
|
TEJ BAHADUR SINGH AND ORS Vs. BHAGGAN KURMI AND ORS
|
May 9, 1956 |
|
TEJ PAL Vs. DALIP AND ORS
|
March 14, 1956 |
|
THAKUR KHEDAN SINGH Vs. THAKUR SATYADEO SINGH MINOR SON OF THAKUR RAM ADHAR SINGH UNDER THE GUARDIANSHIP OF THAKUR RAMBADAN SINGH SON OF THAKUR TRIBHUWAN SINGH R/O VILLAGE BARTHARA, PARGANA KATCHER DISTRICT BANARAS AND THAKUR RAM SURAT SINGH AND OTHERS
|
November 23, 1956 |
|
TOWN AREA COMMITTEE, JANSATH, DISTRICT MUZAFFARNAGAR Vs. STATE OF UTTAR PRADESH AND OTHERS
|
November 30, 1956 |
|
TRILOKI NATH TRIPATHI Vs. ALLAHABAD DIVISIONAL BRANCH OF ALL INDIA POSTAL WORKERS UNION CLASS III
|
September 13, 1956 |
|
U P METAL MILLS Vs. SAGAR MAL
|
September 21, 1956 |
|
UDAI PRATAP GIR Vs. SHANTA DEVI
|
April 16, 1956 |
|
UDAI RAJ SINGH Vs. JUGAL KISHORE MEHRA
|
August 7, 1956 |
|
UNION OF INDIA Vs. FIRM BAIJNATH GOVIND DAS
|
August 24, 1956 |
|
UNION OF INDIA UOI Vs. HANS RAJ GUPTA AND CO
|
August 30, 1956 |
|
UNION OF INDIA UOI Vs. S RAGHUBIR SARAN
|
October 5, 1956 |
|
UNION OF INDIA UOI Vs. S BAGCHI
|
December 11, 1956 |
|
VIDYA DEVI Vs. STATE
|
September 5, 1956 |
|
VIDYA RAM AND ORS Vs. MUNSIF AND ORS
|
May 9, 1956 |
|
VINDHYACHAL TEWARI Vs. BOARD OF REVENUE
|
March 6, 1956 |
|
VIRENDRA SINGH Vs. RETURNING OFFICER GAON PANCHAYAT ELECTIONS
|
November 9, 1956 |
|
VISHWANATH AGARWAL Vs. STATE OF UTTAR PRADESH LUCKNOW
|
May 1, 1956 |
|
W D NAROHNA Vs. TRIJUGI NARAYAN
|
December 10, 1956 |
|
ZAFAR HUSAIN AND ORS Vs. STATE OF U P
|
August 10, 1956 |
|
ZAHIDA KHATOON Vs. KARAMCHAND THAPAR AND CO LTD
|
March 2, 1956 |
|
ZILLA AND ORS Vs. STATE
|
August 2, 1956 |
LOGIN