|
A K MOITRA Vs. MINISTRY OF DEFENCE UNION OF INDIA UOI
|
March 29, 1955 |
|
ABDUL HAMID Vs. ABDUL RAHIM
|
April 14, 1955 |
|
ABDUL QADEER Vs. MUNICIPAL BOARD MORADABAD
|
February 7, 1955 |
|
ABDUL RAHIM Vs. STATE
|
November 11, 1955 |
|
ABDUL RAUF Vs. MOHD SHAFI
|
October 13, 1955 |
|
ABDUL REHMAN KHAN Vs. B BASANT RAI
|
April 21, 1955 |
|
ABDUL SHAKOOR Vs. KULSUM BIBI
|
April 25, 1955 |
|
ABDUL WAJID Vs. STATE OF U P
|
March 30, 1955 |
|
ABIDA KHATOON Vs. CHOTE KHAN
|
September 26, 1955 |
|
ABINASH CHANDRA BANERJI AND ORS. Vs. UTTARAPARA HITKARI SABHA AND ORS.
|
January 4, 1955 |
|
AGARWAL AND CO Vs. INCOME TAX OFFICER
|
October 14, 1955 |
|
ALI HUSAIN KHAN Vs. STATE
|
May 12, 1955 |
|
ALI MOHAMMAD Vs. JAMNA SARAN
|
August 2, 1955 |
|
ALLAH SINGH Vs. TARA SINGH
|
January 19, 1955 |
|
AMIR ULLAH Vs. MR. L.P. NIGAM AND ANR.
|
July 29, 1955 |
|
AMRITA BAZAR PATRIKA LTD Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P
|
June 17, 1955 |
|
ANAND NARAIN Vs. DISTRICT JUDGE FAIZABAD
|
February 17, 1955 |
|
ANAND SINGH AND ORS. Vs. MST. KUMARI AND ORS.
|
August 4, 1955 |
|
ANANT RAM Vs. BASDEO SAHAI
|
May 4, 1955 |
|
ANANT RAM MISRA Vs. A N DIXIT
|
December 5, 1955 |
|
ARJUN SINGH Vs. VIRENDRA NATH
|
May 2, 1955 |
|
ASHWANI KUMAR Vs. STATE
|
October 10, 1955 |
|
ATIQA KHATOON Vs. AQILA BANO
|
December 12, 1955 |
|
AZIZ AHMAD Vs. SHER ALI
|
August 26, 1955 |
|
B LACHHMI DAS Vs. PANCHMURTI SHIVALINGA
|
March 16, 1955 |
|
B N KHOSLA Vs. S L NAYAR
|
September 23, 1955 |
|
BABU LAL AND ORS. Vs. THE DISTRICT MAGISTRATE OF BULANDSHAHR AND ANR.
|
November 30, 1955 |
|
BABU RAM Vs. THE STATE OF UTTAR PRADESH
|
February 28, 1955 |
|
BADARI LAL Vs. BANKEYLAL
|
October 6, 1955 |
|
BADHYAMAL NARAYAN DAS Vs. CHAIRMAN DISTRICT BOARD BANARAS
|
March 2, 1955 |
|
BAHAR HUSAIN Vs. STATE
|
September 29, 1955 |
|
BAIJ NATH Vs. STATE
|
November 8, 1955 |
|
BAL KRISHNA KHARE Vs. BAIJ NATH AND
|
September 29, 1955 |
|
BAL MUKANDJI MAHARAJ Vs. GOKARAN SINGH
|
September 28, 1955 |
|
BALIKA DEVI Vs. KEDAR NATH PURI
|
November 10, 1955 |
|
BALKARAN AND ORS Vs. JAGDEO
|
February 9, 1955 |
|
BALLA Vs. STATE OF U P
|
November 30, 1955 |
|
BALLAN Vs. STATE
|
April 15, 1955 |
|
BALROOP SHARMA Vs. STATE OF UTTAR PRADESH
|
September 30, 1955 |
|
BANSI Vs. HARI SINGH
|
November 18, 1955 |
|
BANSRAJ Vs. STATE
|
September 13, 1955 |
|
BANWARI LAL Vs. STATE
|
December 23, 1955 |
|
BANWARILAL Vs. STATE
|
November 25, 1955 |
|
BAQRIDAN Vs. BASHIR AHMAD KHAN
|
October 10, 1955 |
|
BARHU SINGH Vs. KHARPATTU
|
November 30, 1955 |
|
BARKAT ALI Vs. MUMTAZ ALI KHAN
|
September 26, 1955 |
|
BASANT LAL Vs. JAGDISH NARAIN
|
November 2, 1955 |
|
BASANT NARAIN PANDEY Vs. UNION OF INDIA UOI
|
January 24, 1955 |
|
BASHIR AHMAD Vs. MST. NANHI JAN TAWAIF
|
August 9, 1955 |
|
BHAGWAN DAS BARNWAL Vs. STATE
|
October 17, 1955 |
|
BHAGWAN PRASAD AND ANR. Vs. RAM CHANDRA AND ANR.
|
August 9, 1955 |
|
BHAGWAT PRAKASH Vs. STATE
|
August 5, 1955 |
|
BHAGWATI KUER Vs. LAL BAHADUR
|
February 22, 1955 |
|
BHAIRON LAL RAMADHIN Vs. STATE
|
September 9, 1955 |
|
BHAJAN LAL Vs. STATE
|
October 6, 1955 |
|
BHARAT BHUSHAN Vs. CINEMA AND CITY MAGISTRATE
|
October 5, 1955 |
|
BHARAT GLASS FACTORY Vs. M P VIDYARTHI
|
March 21, 1955 |
|
BIHARI Vs. STATE
|
November 9, 1955 |
|
BIKRAM SINGH Vs. SURY PAL SINGH AND ORS
|
July 25, 1955 |
|
BINDESHWARI PRASAD Vs. STATE
|
June 6, 1955 |
|
BISHWANATH Vs. JAGANNATH PRASAD
|
April 18, 1955 |
|
BITHAL DAS Vs. STATE OF U P
|
August 2, 1955 |
|
BITHAL DAS Vs. STATE OF UTTAR PRADESH
|
October 2, 1955 |
|
BRAHMANAND Vs. STATE OF UTTAR PRADESH
|
November 24, 1955 |
|
BRIJ KISHORE MEHROTRA Vs. G P SHRIVASTAVA
|
December 23, 1955 |
|
BRIJ LAL SURI Vs. SALES TAX OFFICER
|
April 14, 1955 |
|
BRIJENDRA SWARUP Vs. ELECTION TRIBUNAL LUCKNOW
|
September 14, 1955 |
|
CH SHYAM SUNDER Vs. DAW DAYAL KHANNA
|
September 14, 1955 |
|
CHANDRA KISHORE Vs. HEMLATA GUPTA
|
February 9, 1955 |
|
CHANDRIKA SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
|
October 17, 1955 |
|
CHHANGA KHAN Vs. STATE
|
May 4, 1955 |
|
CHHUTTAN Vs. ALI HUSAIN
|
October 3, 1955 |
|
CHIEF INSPECTOR OF STAMPS Vs. JASH PAL SINGH
|
September 2, 1955 |
|
CHIRANJI LAL Vs. STATE
|
August 4, 1955 |
|
CHIRANJI LAL Vs. THE STATE OF UTTAR PRADESH AND ORS.
|
January 4, 1955 |
|
CHOTE LAL Vs. STATE
|
November 3, 1955 |
|
CHUNNI AND Vs. STATE
|
November 4, 1955 |
|
CYRIL AUSTIN SPENCER ALIAS CYRIL SPENCER Vs. M H SPENCER
|
February 18, 1955 |
|
DAKHI SINGH Vs. STATE
|
February 3, 1955 |
|
DALEL SINGH Vs. HONORARY SECRETARY CO-OPERATIVE UNION LTD
|
August 9, 1955 |
|
DEBI DAYAL Vs. S C ROY
|
August 16, 1955 |
|
DEBI PRASAD Vs. KHELAWAN
|
September 30, 1955 |
|
DEBI SAHAI TEWARI Vs. GRAM SABHA KHAMAILA AND ORS.
|
February 8, 1955 |
|
DEVI DAYAL Vs. SALES TAX OFFICER
|
November 4, 1955 |
|
DHAMPUR SUGAR MILLS LTD Vs. STATE OF U P
|
September 15, 1955 |
|
DHARMENDRA KUMAR DIKSHIT Vs. SUPERINTENDENT OF POLICE KANPUR
|
September 16, 1955 |
|
DIN DAYAL Vs. SARNAM SINGH AND OTHERS
|
April 21, 1955 |
|
DISTRICT CO-OPERATIVE BANK LTD Vs. RAHAT HUSAIN
|
October 21, 1955 |
|
DOMINION OF INDIA AS OWNER OF G I P RLY Vs. GAYA PERSHAD GOPAL NARAIN
|
February 9, 1955 |
|
DR. NANAK CHANDRA KANSAL Vs. MURLI SINGH AND ORS.
|
May 6, 1955 |
|
DUKHI Vs. STATE
|
May 9, 1955 |
|
DULAREY Vs. THE STATE
|
November 21, 1955 |
|
DURVIJAY SINGH Vs. MUNNI NARAIN
|
September 28, 1955 |
|
DWARKA DASS L Vs. INCOME TAX OFFICER
|
November 21, 1955 |
|
DWARKA PRASAD Vs. CENTRAL TALKIES COLLECTORGANJ KANPUR
|
September 21, 1955 |
|
DWIJENDRA DATT SAKLANI Vs. STATE OF U P
|
July 28, 1955 |
|
DY COMMISSIONER RAE BARELI Vs. HAR NARAIN LAL
|
November 11, 1955 |
|
FIRM JASWANT RAI JAI NARAIN Vs. SALES TAX OFFICER
|
April 29, 1955 |
|
FIRM RAGHUBAR DAYAL KALLU MAL Vs. STATE OF U P LUCKNOW
|
July 29, 1955 |
|
GANGA NARAIN Vs. STATE
|
September 8, 1955 |
|
GANGA SINGH Vs. STATE
|
September 12, 1955 |
|
GANGADHAR BAIJNATH Vs. INCOME TAX INVESTIGATION COMMISSION
|
April 14, 1955 |
|
GAURI SHANKER Vs. JAMILLUDDIN
|
July 15, 1955 |
|
GAYA DEEN Vs. AMRAUTI
|
April 4, 1955 |
|
GAYA SINGH Vs. RAM PIARI
|
April 15, 1955 |
|
GHASITOO Vs. THE BOARD OF REVENUE THROUGH ITS JUDICIAL MEMBERS AND ORS.
|
May 3, 1955 |
|
GIRJA PRASAD SUNDER LAL Vs. DIVISIONAL FOREST OFFICER DUDHI
|
May 23, 1955 |
|
GOBARDHAN Vs. STATE
|
December 16, 1955 |
|
GOKUL NATH SAMADHYA AND ANR. Vs. THE STATE OF U.P.
|
September 13, 1955 |
|
GOODS OF ERNEST RAYMOND YAKCHEE LATE OF GORAKHPUR Vs. STATE OF U P
|
November 4, 1955 |
|
GOPAL AND OTHERS Vs. PANCHAYATI ADALAT PRATAPPUR AND OTHERS
|
February 16, 1955 |
|
GOPAL DAS SAKSERIA Vs. STATE
|
April 13, 1955 |
|
GOPALDAS SARVADAYAL Vs. COMMISSIONER OF SALES TAX U P
|
November 28, 1955 |
|
GOPI Vs. STATE
|
February 8, 1955 |
|
GOPI Vs. STATE
|
August 2, 1955 |
|
GOPI NATH AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1955 |
|
GOVERDHAN LAL JAGADISH KUMAR Vs. COMMISSIONER OF INCOME TAX
|
November 11, 1955 |
|
GOVERNOR GENERAL OF INDIA IN COUNCIL REPRESENTING E I RLY Vs. RADHEY LAL
|
October 3, 1955 |
|
GULAB CHAND Vs. JASWANT SINGH
|
August 1, 1955 |
|
GULZARI LAL Vs. STATE
|
September 29, 1955 |
|
GURSARAN LAL Vs. SERAL KUMAR
|
September 7, 1955 |
|
HAFIZ MOHAMMAD ALI Vs. MUNICIPAL BOARD THROUGH ITS CHAIRMAN AND ANR.
|
March 2, 1955 |
|
HAJI MOHD SAYEED Vs. ABDUL GHAFOOR
|
January 5, 1955 |
|
HARI GOPAL AND ANR Vs. STATE
|
November 19, 1955 |
|
HARI SINGH AND ORS. Vs. STATE
|
October 5, 1955 |
|
HARIJAN EVAM NIRBAL VARG AVAS NIGAM LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 13, 1955 |
|
HARNANDAN RAI AND ANR. Vs. SHEO DEO RAI
|
September 20, 1955 |
|
HAVELI RAM Vs. STATE
|
September 5, 1955 |
|
HIRA LAL Vs. STATE
|
August 16, 1955 |
|
HIRA LAL Vs. B FIRANGI LAL
|
April 25, 1955 |
|
HIRA LAL PATNI Vs. KALI NATH
|
December 23, 1955 |
|
HIRALAL PATNI Vs. SRI KALI NATH
|
January 27, 1955 |
|
HOSNAKI Vs. STATE
|
September 20, 1955 |
|
IBARAT HUSAIN Vs. STATE
|
February 7, 1955 |
|
IN RE: REV. DR. L. RAYMOND Vs. STATE
|
November 4, 1955 |
|
INDER PAL SINGH Vs. BABU SINGH
|
October 7, 1955 |
|
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY Vs. STATE OF U.P., (ALLAHABAD)(DB)
|
March 29, 1955 |
|
ISHRAT HUSSAIN Vs. DEPUTY CUSTODIAN
|
February 18, 1955 |
|
J L MORISON Vs. SALES TAX OFFICER
|
March 4, 1955 |
|
JAGANNATH Vs. BOARD OF REVENUE U P ALLAHABAD
|
March 28, 1955 |
|
JAGANNATH Vs. STATE
|
November 4, 1955 |
|
JAGANNATH PRASAD Vs. RAM DULAREY
|
August 17, 1955 |
|
JAGANNATH SINGH Vs. BIDHESHI
|
July 14, 1955 |
|
JAGAT BEHARI TANDON Vs. SALES TAX OFFICER ETAWAH AND ANOTHER
|
January 17, 1955 |
|
JAGAT NARAIN DIXIT Vs. AMAR NATH SRIVASTAVA AND ANR.
|
December 12, 1955 |
|
JAGAT RAJ Vs. STATE
|
September 29, 1955 |
|
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH AND ORS
|
October 4, 1955 |
|
JAGJIT SINGH Vs. DISTRICT MAGISTRATE KANPUR
|
December 21, 1955 |
|
JAGMOHAN DAS Vs. OFFICIAL LIQUIDATOR BANARAS BANK
|
October 3, 1955 |
|
JAGMOHAN TEWARI AND ANR. Vs. RAM PHER TEWARI AND ORS.
|
February 14, 1955 |
|
JAI NARAIN AND OTHERS Vs. STATE
|
September 9, 1955 |
|
JAI PAL SINGH Vs. BOARD OF REVENUE AND ORS.
|
April 5, 1955 |
|
JAI SINGH Vs. MAM CHAND
|
November 25, 1955 |
|
JAI SINGH PLAINTIFF Vs. MAM CHAND AND OTHERS
|
October 10, 1955 |
|
JAINARAIN Vs. THE STATE
|
September 27, 1955 |
|
JAIPURIA BROTHERS LTD Vs. SALES TAX OFFICER
|
November 4, 1955 |
|
JANATUN NISAN Vs. MUSTAFA HUSAIN KHAN
|
January 4, 1955 |
|
JIWAN MAL AND CO Vs. SECRETARY KANPUR LOHA MILLS KARAMCHARI UNION CONGRESS LABOUR CENTRE
|
March 2, 1955 |
|
JOGRAJ SINGH Vs. STATE OF U P
|
August 22, 1955 |
|
JOKHI RAM Vs. SARDAR SINGH
|
July 22, 1955 |
|
JOKHU MAL Vs. SUDAMA MAL
|
April 4, 1955 |
|
K.G. NENE Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.
|
September 19, 1955 |
|
KALI CHARAN Vs. STATE
|
January 1, 1955 |
|
KALI CHARAN GARG Vs. POST MASTER GENERAL U P LUCKNOW
|
October 21, 1955 |
|
KALIKA PRASAD Vs. ADDITIONAL COMMISSIONER AGRA DIVISION
|
October 5, 1955 |
|
KALLU AND Vs. STATE
|
September 28, 1955 |
|
KAMLA Vs. BHANU MAL
|
November 22, 1955 |
|
KAMLA PATI PANDEY Vs. STATE
|
June 3, 1955 |
|
KAMLAPAT MOTILAL Vs. INCOME TAX OFFICER
|
November 17, 1955 |
|
KAMRA Vs. PT MURARI LAL
|
July 20, 1955 |
|
KANSHI RAM ANAND Vs. STATE OF U P
|
October 20, 1955 |
|
KARAN SINGH Vs. STATE
|
September 16, 1955 |
|
KASHI PRASAD SINGH Vs. GUPTESHWAR SINGH
|
November 8, 1955 |
|
KATHER DUTT Vs. DISTRICT MAGISTRATE LUCKNOW
|
October 11, 1955 |
|
KAWAL PATTI Vs. RAM JOKHAN UPADHYA
|
September 25, 1955 |
|
KAWAL PATTI AND ANOTHER Vs. RAM JOKHAN UPADHYA
|
September 29, 1955 |
|
KEDAR SINGH AND OTHERS Vs. STATE
|
May 2, 1955 |
|
KHALAWAN Vs. BADRI
|
October 3, 1955 |
|
KHWAJA MAZHAR UDDIN Vs. RAMA SHANKAR AMIST
|
October 7, 1955 |
|
KISHAN SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
April 29, 1955 |
|
L BASANT LAL Vs. RAMESHWAR PRASAD
|
October 17, 1955 |
|
L BEHU MAL Vs. MURLI DHAR
|
September 1, 1955 |
|
L BISHAMBER SAHAI Vs. SOHAN LAL
|
September 19, 1955 |
|
L MANGILAL Vs. BARKATULLA
|
September 29, 1955 |
|
L NAWAL KISHORE Vs. RAMESHWAR NATH
|
February 24, 1955 |
|
L RAGHUNATH PRASAD Vs. L GURDYAL PRASAD
|
September 27, 1955 |
|
L RAM KISHAN DAS Vs. JAGDISHWAR NATH
|
April 12, 1955 |
|
L SHRI CHAND Vs. HIRA LAL
|
January 12, 1955 |
|
LAJJA RAM Vs. STATE
|
July 22, 1955 |
|
LAKSHMI DEVI SUGAR MILLS LTD Vs. STATE OF UTTAR PRADESH
|
April 27, 1955 |
|
LAL BEHARI AND ANR. Vs. STATE
|
June 23, 1955 |
|
LAL SINGH Vs. STATE
|
September 6, 1955 |
|
LAL TRILOKI NATH Vs. SRI S.D. VARMA AND 2 ORS.
|
November 28, 1955 |
|
LALA MANOHAR LAL DIED AND AFTER HIM HIS WIDOW SHARIMATI PREMWATI JAIN AND ANR. Vs. LALA BIMAL KUMAR AND ORS.
|
May 6, 1955 |
|
LALA MORADHWAJ Vs. LALA BHUDAR DAS
|
April 1, 1955 |
|
LALA NANAK CHAND Vs. THE BOARD OF REVENUE AND ANR.
|
May 2, 1955 |
|
LALA RAM NIWAS Vs. STATE OF UTTAR PRADESH LUCKNOW
|
September 22, 1955 |
|
LALA SUMER CHAND AND OTHERS Vs. HIMAIT SAID AND ANOTHER
|
November 4, 1955 |
|
LAXMI NARAYAN ACHARYA Vs. LT COL C B MAHAJAN
|
February 25, 1955 |
|
LOKESH CHANDRA Vs. COMMISSIONER ROHILKHAND DIVISION BAREILLY
|
October 11, 1955 |
|
M M SIDDIQUE Vs. UNION OF INDIA UOI RAILWAY DEPT
|
April 22, 1955 |
|
MAHABIR PRASAD Vs. DISTRICT MAGISTRATE KANPUR
|
March 1, 1955 |
|
MAHADEO PRASAD Vs. KAMALA VARMA
|
August 19, 1955 |
|
MAHARAJ SINGH AND OTHER Vs. STATE
|
September 7, 1955 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
February 15, 1955 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
September 7, 1955 |
|
MALOJI RAO NARSINGH RAO Vs. SANKAR SARAN
|
April 11, 1955 |
|
MANOHARLAL KANODIA Vs. SRI S N VERMA
|
March 31, 1955 |
|
MANZOOR HUSAIN Vs. STATE
|
September 29, 1955 |
|
MISRI LAL Vs. BHAGWATI PRASAD
|
April 12, 1955 |
|
MITHAN Vs. MUNICIPAL BOARD OF ORAI
|
August 17, 1955 |
|
MITHAN Vs. MUNICIPAL BOARD OF ORAI AND STATE OF U P
|
November 18, 1955 |
|
MODI FOOD PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
|
April 25, 1955 |
|
MOHAMMAD HASAN Vs. BACHAI RAM
|
November 10, 1955 |
|
MOHAMMAD HASNAIN Vs. YUSUF HUSAIN
|
September 22, 1955 |
|
MOHAMMAD MURAD IBRAHIM KHAN Vs. GOVT OF U P OF AGRA AND OUDH
|
August 24, 1955 |
|
MOHAMMAD SHAFIQUE Vs. STATE
|
September 9, 1955 |
|
MOHD ISMAIL Vs. ABDUL RASHID
|
July 27, 1955 |
|
MOHD RASOOL Vs. RABBO
|
July 26, 1955 |
|
MOOL CHAND Vs. BRIJMANI DEVI
|
February 22, 1955 |
|
MOOL CHAND RASTOGI TRUST Vs. BATAY KRISHNA
|
April 7, 1955 |
|
MORADHWAJ Vs. BHUDAR DAS
|
January 4, 1955 |
|
MOTI LAL Vs. BASANT LAL
|
March 30, 1955 |
|
MST. BASANTI AND ANR. Vs. MST. MOHAR KUER AND ORS.
|
May 2, 1955 |
|
MST. MITHAH AND Vs. THE MUNICIPAL BOARD OF ORAI AND
|
December 1, 1955 |
|
MST. PHULA ALIAS PURANKA AND OTHERS Vs. HIRA LAL
|
July 9, 1955 |
|
MUKUNDJI MAHRAJ Vs. PERSOTAM LALJI MAHRAJ
|
May 6, 1955 |
|
MUNESHWAR BUX SINGH Vs. STATE
|
October 5, 1955 |
|
MUNSHI Vs. CHIRANJI SINGH
|
September 2, 1955 |
|
MUNSHI AND ANR. Vs. SHANKER AND ANR.
|
November 9, 1955 |
|
N L MEHROTRA Vs. M A K FINCH
|
July 27, 1955 |
|
NAGOO Vs. PT SHIV DULAREY DIXIT
|
July 21, 1955 |
|
NARAYAN SINGH Vs. BAHADUR KUNWAR
|
March 3, 1955 |
|
NARENDRA KUMAR Vs. STATE
|
September 5, 1955 |
|
NASEEM BEG AND ORS. Vs. SUNNI CENTRAL BOARD OF WAQFS AND ANR.
|
March 12, 1955 |
|
NATHI MAL Vs. STATE
|
November 7, 1955 |
|
NATHOO Vs. THE DIWAN SUGAR MILLS LTD. AND ANR.
|
September 23, 1955 |
|
NATHUMAL Vs. MOHD NAZIR BEG
|
July 21, 1955 |
|
NEW INDIA TANNERY Vs. M P NIGAM TAHSILDAR AND MAGISTRATE INCOME TAX
|
November 4, 1955 |
|
NOOR ALI Vs. KANPUR OMNIBUS SERVICE LTD
|
May 6, 1955 |
|
O N CHAUHAN Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
|
May 23, 1955 |
|
OM PRAKASH Vs. STATE
|
August 19, 1955 |
|
OM PRAKASH Vs. STATE
|
October 20, 1955 |
|
OM PRAKASH GUPTA Vs. INCOME TAX OFFICER
|
September 12, 1955 |
|
OUDH BEHARI SINGH Vs. GAJADHAR JAIPURIYA
|
July 22, 1955 |
|
PANCHO Vs. RAM PRASAD
|
August 31, 1955 |
|
PANDIT DAYA SHANKAR Vs. SHEO RAM
|
November 17, 1955 |
|
PARMA NAND Vs. CHAMPA LAL
|
November 11, 1955 |
|
PERSHADI Vs. STATE
|
February 10, 1955 |
|
PERSHADI Vs. KUNWAR SEN
|
October 19, 1955 |
|
POHAP SINGH AND ANR. Vs. THE STATE OF UTTAR PRADESH
|
September 19, 1955 |
|
POORAN MISTRY Vs. STATE OF U P
|
January 19, 1955 |
|
PRESIDENT MUNICIPAL BOARD SHAHJAHANPUR Vs. DISTRICT MAGISTRATE SHAHJAHANPUR
|
October 17, 1955 |
|
PT BANSGOPAL TEWARI Vs. STATE OF UTTAR PRADESH
|
February 25, 1955 |
|
PT. JOTI PRASAD BAJPAI Vs. DAU DAYAL AND ORS.
|
December 1, 1955 |
|
PULPIL SINGH Vs. STATE
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August 24, 1955 |
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PYAREY MOHAN Vs. STATE
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November 4, 1955 |
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R B LAL Vs. STATE
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April 13, 1955 |
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RADHA BALLABH Vs. BAHORE RAM CHAND
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February 25, 1955 |
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RADHA BALLABH Vs. JAWAHAR LAL
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October 14, 1955 |
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RAGHBIR SINGH Vs. MUNICIPAL BOARD OF HARDWAR UNION HARDWAR
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September 26, 1955 |
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RAGHUBIR SARAN AGARWAL Vs. RAM PRASAD MISRA
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August 26, 1955 |
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RAGHUNATH AND ANR Vs. DWARKA
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December 16, 1955 |
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RAGHUNATH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
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May 5, 1955 |
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RAGHUNATH PRASAD Vs. COMMISSIONER OF INCOME TAX
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January 10, 1955 |
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RAJ BEHARI LAL Vs. MAHABIR PRASAD
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November 11, 1955 |
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RAJ NARAIN Vs. STATE
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February 4, 1955 |
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RAJ NARAIN Vs. THE STATE
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April 2, 1955 |
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RAJA SINGH AND ORS. Vs. STATE
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October 19, 1955 |
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RAJENDRA PAL ALIAS INDRA PAL AND ANR Vs. LALA SAVATI LAL AND ORS
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September 7, 1955 |
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RAM ADHAR Vs. GAYA DIN AND OTHERS
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February 24, 1955 |
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RAM BACHAN Vs. KHULBAD
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September 19, 1955 |
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RAM CHANDER ROY Vs. UNIVERSITY OF ALLAHABAD
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July 27, 1955 |
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RAM CHANDRA SAKSENA Vs. KAILASH KISHORE VERMA AND ORS
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February 3, 1955 |
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RAM CHANDRA SHARMA Vs. STATE OF U P
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August 23, 1955 |
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RAM CHARAN Vs. DEBI DAYAL DUBEY
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March 4, 1955 |
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RAM DAS Vs. STATE
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February 11, 1955 |
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RAM DHIRAJ Vs. STATE
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September 22, 1955 |
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RAM KHELAWAN Vs. STATE
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September 29, 1955 |
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RAM KIRPAL CHHAKKAR Vs. UNION OF INDIA UOI
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April 12, 1955 |
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RAM KRISHNA MURARJI Vs. RATAN CHAND
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March 14, 1955 |
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RAM KUMAR SHUKLA Vs. STATE
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November 10, 1955 |
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RAM NARAIN Vs. STATE
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July 28, 1955 |
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RAM NARAIN Vs. VIDYA PRASAD AND ORS.
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March 12, 1955 |
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RAM NATH KOERI Vs. LAKSHMI DEVI SUGAR MILLS AND 2 ORS
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November 25, 1955 |
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RAM SAHAI Vs. RAM SEWAK
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October 12, 1955 |
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RAMA SHANKAR Vs. OFFICIAL LIQUIDATOR JWALA BANK LTD
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October 14, 1955 |
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RAMA SHANKER SRIVASTAVA Vs. DIVISIONAL SUPDT NORTHERN RAILWAY ALLAHABAD
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October 19, 1955 |
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RAMDEO AND ANR. Vs. THE BOARD OF REVENUE AND ORS.
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July 13, 1955 |
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RAMESH CHANDRA Vs. SETH GHANSHIAM DASS
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March 24, 1955 |
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RAMESHWAR SWARUP Vs. SURAJMAL SHYAM SUNDER
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February 21, 1955 |
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RAMRICHPAL SINGH Vs. DAYANAND SARUP MINOR
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January 6, 1955 |
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RAMZAN BAKSH Vs. NIZAMUDDIN
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March 30, 1955 |
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RANBIR SINGH JAIN Vs. STATE
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October 14, 1955 |
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RANJIT SINGH Vs. STATE
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August 24, 1955 |
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RISAL Vs. GOVERNMENT OF THE U P LUCKNOW
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September 26, 1955 |
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RUP CHAND Vs. STATE
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September 19, 1955 |
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S D MATHUR Vs. MUNICIPAL BOARD AGRA
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October 19, 1955 |
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SACHIDANAND Vs. STATE
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October 7, 1955 |
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SAHEB KHAN Vs. STATE THOUGH ASLAM KHAN AND ORS.
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November 28, 1955 |
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SAHU JAGDISH PRASAD Vs. PANDIT SHREEDHARPANT
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March 7, 1955 |
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SAHU RAGHBIR SARAN (DECEASED) AND AFTER HIS DEATH MADAN MOHAN LAL AND 2 ORS. Vs. AZIZUL RAHMAN AND ORS.
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November 10, 1955 |
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SALEK CHAND AND ORS. Vs. STATE
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February 22, 1955 |
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SALIG RAM Vs. STATE OF U P
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September 6, 1955 |
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SANKATHA PRASAD PANDE Vs. STATE OF UTTAR PRADESH
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November 3, 1955 |
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SANKER DUTT SHUKLA Vs. PRESIDENT MUNICIPAL BOARD AURAIYA
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September 5, 1955 |
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SARDOOL SINGH MANN S Vs. STATE OF UTTAR PRADESH
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July 25, 1955 |
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SARNAM SINGH AND ORS. Vs. STATE OF U.P.
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November 18, 1955 |
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SAROJINI DEVI Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
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August 18, 1955 |
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SATWANT SINGH Vs. SMT. JASWANT KAUR
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September 29, 1955 |
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SEHAT ALI KHAN Vs. ABDUL QAVI KHAN
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November 28, 1955 |
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SHAMBHU Vs. STATE
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November 3, 1955 |
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SHANKAR LAL SHARMA Vs. M S BISHT
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October 17, 1955 |
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SHARDA PRASAD SRIVASTAVA Vs. ACCOUNTANT GENERAL UTTAR PRADESH ALLAHABAD
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February 23, 1955 |
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SHARIFF AHMAD Vs. STATE
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September 5, 1955 |
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SHAUKAT ALI Vs. STATE OF UTTAR PRADESH
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April 11, 1955 |
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SHEO JATAN KUNWAR Vs. BHADAI RAI AND ORS.
|
December 7, 1955 |
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SHEO PRASAD KANHAYA LAL Vs. MUNICIPAL BOARD BAHRAICH
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March 16, 1955 |
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SHEO RAJ BAHADUR MATHUR Vs. ABDUL AZIZ
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April 21, 1955 |
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SHEO RATAN AND OTHERS Vs. STATE
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May 11, 1955 |
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SHEORAJ Vs. A P BATRA
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June 1, 1955 |
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SHIVAJI MAHRAJ Vs. LALA BARATI LAL
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October 13, 1955 |
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SHRI BADRI DAS Vs. THE DISTRICT MAGISTRATE AND ORS.
|
February 3, 1955 |
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SHRI DULI CHAND KHERIA Vs. STATE OF UTTAR PRADESH
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November 3, 1955 |
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SHRI GANESH PRASAD CHATURVEDI Vs. THE DISTRICT MAGISTRATE AND ORS.
|
December 2, 1955 |
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SHRI SHEO NARAIN LAL Vs. THE DISTRICT MAGISTRATE AND ORS.
|
November 21, 1955 |
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SHRI VAISHNAV DAS Vs. THE COLLECTOR OF ALLAHABAD AND ORS.
|
January 18, 1955 |
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SHYAM LAL Vs. DISTRICT BOARD OF AGRA
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September 1, 1955 |
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SHYAM LAL Vs. MUNICIPAL BOARD FEROZABAD
|
August 12, 1955 |
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SHYAMLAL PRAGNARAIN Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1955 |
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SIA RAM Vs. RADHEY SHIAM
|
October 5, 1955 |
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SIRAJUL HAQ KHAN Vs. CUSTODIAN EVACUEE PROPERTIES LUCKNOW
|
November 9, 1955 |
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SMT. CHAMPA KUER Vs. STATE
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November 2, 1955 |
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SMT. SHANTI DEVI Vs. TSATION STAFF OFFICER AND ANR.
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September 22, 1955 |
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SRI GOPI NATH AGARWAL AND ORS. Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.
|
August 18, 1955 |
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SRI KEDAR NATH AND Vs. THE MUNICIPAL BOARD THROUGH THE EXECUTIVE OFFICER
|
November 24, 1955 |
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SRI LAL BANSAL Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.
|
August 5, 1955 |
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SRI NATH AND ANR. Vs. BHAGWAN DIN
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June 23, 1955 |
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SRI PRABHU DAYAL DWIVEDI Vs. PT. GANESH PRASAD CHATURVEDI AND ORS.
|
July 13, 1955 |
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SRI RAM CHANDRA SAKSENA Vs. SRI KAILASH KISHORE VERMA AND ORS.
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March 2, 1955 |
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SRI RAM CHANDRA SINGH Vs. THE DISTRICT MAGISTRATE KANPUR AND ORS.
|
November 7, 1955 |
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SRI. B.K. AGARWAL Vs. REGIONAL TRANSPORT AUTHORITY, KUMAON REGION AND ANR.
|
October 10, 1955 |
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STATE Vs. CHANGA AND ORS.
|
September 20, 1955 |
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STATE Vs. BANSI
|
September 26, 1955 |
|
STATE Vs. BENI BAHADUR SINGH
|
November 11, 1955 |
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STATE Vs. MURLI
|
October 19, 1955 |
|
STATE Vs. GHISSU KHAN
|
December 20, 1955 |
|
STATE Vs. LALTA SINGH
|
September 15, 1955 |
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STATE Vs. RAM CHANDRA
|
February 15, 1955 |
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STATE Vs. SM TUGLA
|
February 10, 1955 |
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STATE Vs. RASOOL
|
March 24, 1955 |
|
STATE Vs. SHEO SHANKER
|
August 25, 1955 |
|
STATE Vs. MOHAMMAD ALI
|
April 19, 1955 |
|
STATE Vs. RAMNIRANJAN
|
April 21, 1955 |
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STATE Vs. UDIT NARAIN
|
April 14, 1955 |
|
STATE AND Vs. LAKSHMI KANT
|
January 7, 1955 |
|
STATE OF UTTAR PRADESH Vs. ABDUL AZIZ
|
May 6, 1955 |
|
STATE OF UTTAR PRADESH Vs. RATAN SHUKLA
|
August 16, 1955 |
|
STATE OF UTTAR PRADESH Vs. CHRISTOPHER TOBIT
|
February 8, 1955 |
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STATE OF UTTAR PRADESH Vs. KANHAIYA LAL MAKUND LAL SARRAF
|
December 1, 1955 |
|
SUDHAKAR SHASTRI Vs. STATE
|
September 29, 1955 |
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SUJAN SINGH Vs. SARDAR HAR BAKSH SINGH
|
February 25, 1955 |
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SUNDER LAL Vs. JAI NARAIN
|
August 4, 1955 |
|
SUNDER SINGH Vs. STATE
|
January 27, 1955 |
|
SURAJ NARAIN Vs. THE DISTRICT MAGISTRATE AND ORS.
|
October 5, 1955 |
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SWADESHI COTTON MILLS CO LTD Vs. STATE INDUSTRIAL TRIBUNAL U P
|
March 30, 1955 |
|
SWAMI SHANTANAND SARSWATI Vs. ADVOCATE-GENERAL U P ALLAHABAD
|
January 7, 1955 |
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SYED MOHAMMAD RAZA Vs. RAM LAL AND ORS.
|
March 18, 1955 |
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TAK CHAND FILLUMAL Vs. WESTERN INDIA MATCH CO LTD
|
January 6, 1955 |
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TEJA SINGH SOORMA Vs. UNION OF INDIA UOI
|
July 28, 1955 |
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THAKUR PRASAD Vs. THE STATE OF U.P. AND ORS.
|
February 25, 1955 |
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THAKUR RUDRA PRATAP SINGH Vs. THAKUR MIRTUNJAY PRATAP SINGH
|
November 22, 1955 |
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THE GOVERNOR GENERAL IN COUNCIL Vs. FIRM DAU DAYAL GANGA PRASAD
|
April 20, 1955 |
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THE STATE OF UTTAR PRADESH Vs. TRUST JAI NARAIN THROUGH JAI NARAIN MISRA
|
February 11, 1955 |
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THE TATA OIL MILLS COMPANY LTD. Vs. THE DISRICT BOARD OF ALLAHABAD AND ORS.
|
April 27, 1955 |
|
TRILOKI SINGH Vs. RETURNING OFFICER LUCKNOW
|
March 4, 1955 |
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U P GOVERNMENT Vs. J R BHATTA
|
May 6, 1955 |
|
U P GOVERNMENT Vs. S TABARAKH HUSAIN
|
September 9, 1955 |
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UDAI BHAN SINGH Vs. LACHHMAN DAS
|
August 5, 1955 |
|
UMA SINGH Vs. THE HONBLE BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
September 29, 1955 |
|
UPPER GANGES ELECTRIC EMPLOYEES UNION Vs. UPPER GANGES VALLEY ELECTRICITY SUPPLY CO LTD
|
December 8, 1955 |
|
V D JHINGAN Vs. STATE
|
March 15, 1955 |
|
VIJ YANAND SINGH AND ANR Vs. STATE OF UTTAR PRADESH AND ORS
|
February 22, 1955 |
|
VIKRAM COTTON MILLS LTD Vs. JWALA PD RADHA KRISHNA
|
May 4, 1955 |
|
VIMAL KISHORE MEHROTRA Vs. STATE OF UTTAR PRADESH
|
July 14, 1955 |
|
VISHWA MITTRA Vs. DIST JUDGE JHANSI
|
September 30, 1955 |
|
VISHWA MITTRA Vs. STATE
|
October 4, 1955 |
|
VISHWAMITRA KARYALAYA PRESS Vs. AUTHORITY APPOINTED UNDER PAYMENT OF WAGES ACT 1936 FOR KANPUR
|
February 25, 1955 |
|
W O HOLDSWORTH Vs. STATE OF U P
|
December 6, 1955 |
|
W O HOLDSWORTH AND ANR Vs. STATE OF UTTAR PRADESH
|
April 19, 1955 |
|
WAQF ESTATE OF NAWAB MOHD AZMAT ALI KHAN Vs. U P STATE
|
November 7, 1955 |
|
ZAWAR HASAN Vs. RAKHALDAS BANERJI
|
November 21, 1955 |
|
ZIAULLAH KHAN Vs. STATE OF UTTAR PRADESH
|
April 11, 1955 |