|
A H BHIWINDIWALA AND CO Vs. R B LAKSHMAN DASS MOHAN LAL AND SONS LTD
|
January 29, 1954 |
|
ABDUL HAMID Vs. FATIMA BEGUM
|
October 13, 1954 |
|
AMBIKA PRASAD AND ANOTHER Vs. SHEO DAYAL AND ANOTHER
|
April 6, 1954 |
|
AMBIKA UPADHAYA Vs. NAKCHED UPADHAYA
|
September 16, 1954 |
|
ANGNU Vs. MAHABIR
|
July 27, 1954 |
|
ASGHAR Vs. UTTAR PRADESH GOVT
|
February 26, 1954 |
|
ASHTBHUJA SINGH Vs. BOARD OF REVENUE ALLAHABAD
|
February 11, 1954 |
|
AUTAR SINGH Vs. STATE
|
January 20, 1954 |
|
AVRIL ELLEN SMITH Vs. REGINALD FRANK SMITH
|
February 5, 1954 |
|
AZIZ JAHAN BEGAM Vs. SARDAR SINGH AND SABIR HUSAIN
|
September 14, 1954 |
|
AZIZ KHAN Vs. STATE
|
February 10, 1954 |
|
AZMAT ULLAH Vs. CUSTODIAN EVACUEE PROPERTY U P LUCKNOW
|
December 21, 1954 |
|
B RAM LAL Vs. STATE
|
July 20, 1954 |
|
B RATAN CHAND Vs. KALAWATI
|
December 16, 1954 |
|
BABA BAIJ NATH DAS Vs. SRI RAM CHARAN DAS
|
July 20, 1954 |
|
BABA PAWAN DAS Vs. UTTAR PRADESH GOVERNMENT
|
November 25, 1954 |
|
BABBU Vs. STATE
|
March 26, 1954 |
|
BABU RAM Vs. CO-OPERATIVE SEEDS STORE
|
January 12, 1954 |
|
BADRI PRASAD Vs. STATE
|
January 4, 1954 |
|
BADRUL ISLAM Vs. SUNNI CENTRAL BOARD OF WAQF U P LUCKNOW
|
January 21, 1954 |
|
BAIJ NATH DAS Vs. SRI RAM CHARAN DAS
|
July 22, 1954 |
|
BAIJ NATH L Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1954 |
|
BALBIR SINGH Vs. STATE
|
November 1, 1954 |
|
BALDEO Vs. STATE
|
February 4, 1954 |
|
BALDEO AND OTHERS Vs. THE STATE THROUGH DHANI RAM AND ANOTHER
|
January 4, 1954 |
|
BALRAM MISIR Vs. RAM RATAN MISIR
|
October 22, 1954 |
|
BANARSI DAS Vs. CANE COMMR U P LUCKNOW
|
October 20, 1954 |
|
BANARSI DAS Vs. STATE OF UTTAR PRADESH
|
August 24, 1954 |
|
BANKEY BEHARI LAL Vs. LALA BABU RAJA BABU
|
September 14, 1954 |
|
BASESHWAR DAYAL Vs. BHAGWATI DEVI
|
January 13, 1954 |
|
BASIST SINGH Vs. SM MAHARAJI
|
December 9, 1954 |
|
BASTI SUGAR MILLS CO LTD Vs. STATE OF UTTAR PRADESH
|
February 10, 1954 |
|
BHAGIRATHI Vs. STATE
|
October 12, 1954 |
|
BHAGWAN DASS Vs. L PYARE LAL
|
September 21, 1954 |
|
BHARAT BHUSHAN Vs. P C SAXENA
|
October 20, 1954 |
|
BHARGAVA K P Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1954 |
|
BHOLA PRASAD Vs. SRIMATI JAGPALA
|
September 1, 1954 |
|
BHOPAL TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1954 |
|
BHULAN LAL Vs. STATE
|
July 27, 1954 |
|
BIJAI BAHADUR Vs. STATE
|
February 19, 1954 |
|
BIKRAM SINGH Vs. SUMNEHRA
|
January 4, 1954 |
|
BIPAT RAM Vs. STATE
|
January 4, 1954 |
|
Bipat Ram and another Vs. The State
|
March 9, 1954 |
|
BRAHMA METAL AND GENERAL ENGINEERING FACTORY Vs. BAHADUR SINGH
|
October 15, 1954 |
|
BRIJ KISHORE LAL Vs. SATNARAIN LAL
|
January 5, 1954 |
|
BRIJ MOHAN DIXIT Vs. GOBARDHAN
|
April 30, 1954 |
|
BRIJENDRA SWARUP Vs. ELECTION TRIBUNAL AT LUCKNOW
|
September 27, 1954 |
|
BRITISH INDIA CORPORATION LTD Vs. GOVT OF UTTAR PRADESH
|
March 5, 1954 |
|
BUDDHU AND OTHERS Vs. PYAREY LAL
|
April 28, 1954 |
|
CENTRAL DISTILLERY AND CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1954 |
|
CH HARPAL SINGH Vs. LALA HIRA LAL
|
November 25, 1954 |
|
CH. INDER PRASAD AND OTHERS Vs. STATE
|
March 9, 1954 |
|
CHAND Vs. DHUNDI RAM MATHURI
|
February 25, 1954 |
|
CHANDER BHAN AGARWAL Vs. SALES TAX OFFICER II AGRA
|
January 12, 1954 |
|
CHANDRA SHEKHAR SINGH AND ANOTHER Vs. THR AMAR SINGH AND OTHERS
|
March 8, 1954 |
|
CHANDRAWATI Vs. L SURAJ NARAIN
|
September 1, 1954 |
|
CHHANGA Vs. STATE
|
June 4, 1954 |
|
CHITTAR MAL Vs. STATE
|
August 1, 1954 |
|
CHUNNOO Vs. STATE
|
August 2, 1954 |
|
CHUNNOO AND OTHERS Vs. STATE
|
July 29, 1954 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIMATI SINGARI BAI
|
February 23, 1954 |
|
CUSTODIAN OF EVACUEE PROPERTY U P LUCKNOW SUBSTITUTED FOR QAZI RAHIM ILAHI Vs. HAMIDUDDIN
|
August 3, 1954 |
|
DATA RAM AND OTHERS Vs. HARI SINGH AND 9 OTHERS
|
July 28, 1954 |
|
DAULAT RAM SINGH Vs. SWAMI DAYAL
|
April 2, 1954 |
|
DAYAL SINGH AND ANR. Vs. STATE
|
December 9, 1954 |
|
DEBI SAHAI Vs. GANGA SAHAI
|
March 15, 1954 |
|
DEORIA SUGAR MILLS LTD Vs. GOVT OF U P
|
February 10, 1954 |
|
DEOTA DIN Vs. GUR PRASAD
|
December 20, 1954 |
|
DEVENDAR KUMAR BHARTI Vs. MAHANTA RAGHURAJ BHARTI
|
November 3, 1954 |
|
DEVI PRASAD Vs. CHAIRMAN OF THE COURT OF ELECTION TRIBUNAL GORAKHPUR
|
November 19, 1954 |
|
DHANI RAM Vs. RAM DEI
|
August 17, 1954 |
|
DHANWANTI Vs. STATE
|
March 5, 1954 |
|
DHONDHEY PRASAD Vs. SEWAK
|
January 12, 1954 |
|
DIN DAYAL Vs. SHEO PRASAD
|
February 10, 1954 |
|
DR. RAMJAS RAI Vs. MUNSHI AND OTHERS
|
February 26, 1954 |
|
DURGA DIN Vs. RANI UDAI KUNWAR
|
January 8, 1954 |
|
DURGA PRASAD Vs. STATE
|
July 27, 1954 |
|
F S ABDULQAYUM Vs. MANINDRA LAND AND BUILDING CORPN LTD
|
November 16, 1954 |
|
FAQIRA Vs. STATE
|
August 26, 1954 |
|
FIRM KAMTA PRASAD JAGANNATH PRASAD Vs. GULZARI LAL
|
October 12, 1954 |
|
GAINDA LAL Vs. RAM SINGH
|
July 27, 1954 |
|
GAJE SINGH AND OTHERS Vs. SABAL SINGH AND OTHERS
|
February 23, 1954 |
|
GAJODHAR Vs. SYED MOHAMMAD HUSSAIN AND OTHERS
|
July 28, 1954 |
|
GAMBHIR KUMARI Vs. BISHAMBHAR NATH SONI
|
July 5, 1954 |
|
GANGA BAKHSH SINGH Vs. MADHO SINGH
|
December 22, 1954 |
|
GANGA PRASAD Vs. LALA SOHAN LAL AND OTHERS
|
July 15, 1954 |
|
GAYA DIN Vs. MST. SUNDARA
|
April 13, 1954 |
|
GEORGIANS G MARKS GIDEON Vs. EDWARD NATHNIAL GIDEON AND SM RAM PYARI
|
September 17, 1954 |
|
GHISSU Vs. HASHIM ALI
|
January 20, 1954 |
|
GHULAM HUSAIN Vs. DISTRICT MAGISTRATE FATEHPUR
|
July 26, 1954 |
|
GOPAL DAS Vs. PARBHAWATI DEVI
|
March 23, 1954 |
|
GOPAL JI Vs. SHREE CHAND
|
June 9, 1954 |
|
GREZO A Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1954 |
|
GULAB AND OTHER Vs. STATE
|
March 31, 1954 |
|
GUR DAYAL Vs. STATES
|
January 8, 1954 |
|
H P KHANDEWAL Vs. STATE OF UTTAR PRADESH
|
February 4, 1954 |
|
HAFIZUDDIN Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
|
May 7, 1954 |
|
HAKIM SINGH AND ANOTHER Vs. NATIN AND ANOTHER AND MST. HAWAN KUER
|
September 30, 1954 |
|
HANNU Vs. STATE
|
August 16, 1954 |
|
HAR DAYAL SINGH Vs. RAM UJAGAR DUBE
|
October 18, 1954 |
|
HARDEO SINGH AND OTHERS Vs. MS. KAUSHILLA KUNWAR
|
April 8, 1954 |
|
HARISH CHANDRA BAJPAI Vs. TRILOKI SINGH
|
September 27, 1954 |
|
HASEEN FATIMA Vs. ASST CUSTODIAN EVACUEE PROPERTY
|
July 22, 1954 |
|
HASHIM ULLAH Vs. STATE OF UTTAR PRADESH
|
September 22, 1954 |
|
HIRA LAL Vs. CHAMPA
|
September 24, 1954 |
|
HUBRAJ SINGH Vs. RAMA DASI KUER
|
March 29, 1954 |
|
ISHWARI PRASAD Vs. REGISTRAR UNIVERSITY OF ALLAHABAD
|
October 29, 1954 |
|
J K CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1954 |
|
JADDU KOERI Vs. DEEP CHAND KOERI
|
October 21, 1954 |
|
JAGANNATH PRASAD Vs. STATE OF U P
|
March 22, 1954 |
|
JAGANNATH SINGH Vs. TIRLOKI SINGH
|
July 19, 1954 |
|
JAGDISH PRASAD MATHUR Vs. UNITED PROVINCES GOVERNMENT
|
November 8, 1954 |
|
JAI KARAN AND ORS. Vs. STATE
|
December 1, 1954 |
|
JAI LAL Vs. STATE
|
January 18, 1954 |
|
JANG BAHADUR Vs. DIST MAGISTRATE BANARAS
|
January 4, 1954 |
|
JASWANT RAM Vs. L. KISHEN CHAND
|
January 21, 1954 |
|
JETHMAL PARASRAM Vs. COMMR OF INCOME TAX DELHI EAST PUNJAB AND AJMER-MERWARA
|
November 22, 1954 |
|
JUGGILAL KAMLAPAT COTTON SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1954 |
|
JWALA PRASAD Vs. STATE OF UTTAR PRADESH
|
May 4, 1954 |
|
KALAP NATH SINGH Vs. SHYAMA NAND
|
October 12, 1954 |
|
KALEY Vs. STATE
|
April 5, 1954 |
|
KALI CHARAN Vs. STATE
|
August 30, 1954 |
|
KALPA Vs. SITA RAM
|
September 22, 1954 |
|
KANPUR OIL MILLS HARRIESGANJ Vs. JUDGE APPEALS SALES TAX KANPUR RANGE KANPUR
|
August 26, 1954 |
|
KANPUR OIL MILLS HARRISGANJ Vs. JUDGE APPEALS SALES TAX KANPUR RANGE KANPUR
|
August 28, 1954 |
|
KAPILDEO UPADHYA Vs. STATE
|
January 5, 1954 |
|
KASTOOR CHAND GUPTA Vs. STATE OF UTTAR PRADESH
|
February 9, 1954 |
|
KEDAR NATH AND OTHERS Vs. SWAMI GANGA NAND THROUGH STATE
|
October 18, 1954 |
|
KESAR SUGAR WORKS LTD Vs. UNION OF INDIA UOI
|
May 7, 1954 |
|
KRISHNA CHANDRAJI Vs. SHYAM BEHARI LAL
|
October 21, 1954 |
|
KUMARI SAROJ RAWAT Vs. SECRETARY BAR COUNCIL HIGH COURT
|
April 30, 1954 |
|
KUNJ BEHARI Vs. SHIA COLLEGE LUCKNOW
|
March 12, 1954 |
|
KUNJLAL NAWAL BIHARI Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
|
December 17, 1954 |
|
KUNWAR MAN SINGH Vs. LAL DHARAM MOORAT SINGH
|
October 13, 1954 |
|
L PARMESHWARI DAS Vs. COLLECTOR OF BULANDSHAHR
|
August 11, 1954 |
|
L RAM SARUP Vs. GINDOO
|
April 29, 1954 |
|
L. JAININDRA PRASAD JAIN Vs. SYED KAZIM ALI AND ANOTHER
|
September 28, 1954 |
|
L. JAMNA PRASAD Vs. BISHESHWAR DAYAL AND ANOTHER
|
March 5, 1954 |
|
L. RISHI RAM Vs. L. RAM RATAN LAL AND OTHERS
|
September 10, 1954 |
|
LACHMI Vs. SOMAROO
|
November 3, 1954 |
|
LAKHAN SINGH Vs. GIRDHARI
|
July 14, 1954 |
|
LAKSHMI DEVI SUGAR MILLS LTD Vs. U P GOVERNMENT
|
March 29, 1954 |
|
LAKSHMIDHAR Vs. RAM PRASAD AND ANOTHER
|
February 25, 1954 |
|
LAL MOHAN BANERJI Vs. THE MUNICIPAL BOARD THROUGH ITS CHAIRMAN
|
February 12, 1954 |
|
LALA JAMUNA PRASAD Vs. SARDA PRASAD
|
October 15, 1954 |
|
LALA RAJ KISHORE Vs. DISTRICT BOARD OF SEHARANPUR
|
May 4, 1954 |
|
LATIF-UN-NISSA Vs. KHAIR-UN-NISSA
|
September 22, 1954 |
|
MAHABIR PRASAD NIRANJANLAL Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1954 |
|
MAHADEO PRASAD Vs. SHEO DASS
|
November 22, 1954 |
|
MAHANT INDRA NARAIN DAS Vs. MAHANT GANGA RAM DAS
|
September 6, 1954 |
|
MAHANT RAGHUBAR PRASAD Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1954 |
|
MAHENDRAPAL Vs. STATE
|
September 10, 1954 |
|
MALKHAN Vs. MAHAR CHAND
|
September 23, 1954 |
|
MAMANCHAND FAKIRCHAND Vs. STATE OF U P
|
April 14, 1954 |
|
MANI SHANKER Vs. NIRANJAN SWARUP
|
August 23, 1954 |
|
MAQSOOD KHAN Vs. STATE
|
April 23, 1954 |
|
MATA BHIKH Vs. BAIJ NATH
|
October 12, 1954 |
|
MAZHARUDDIN Vs. RAMJI MAL
|
September 28, 1954 |
|
MEWA RAM Vs. DEO PRAKASH MINOR
|
July 16, 1954 |
|
MEWA RAM RAM CHARAN Vs. UNITED PROVINCES
|
January 21, 1954 |
|
MIRZA MEHDI HUSAIN Vs. SIKANDAR NAWAB
|
December 6, 1954 |
|
MITHAI LAL Vs. STATE
|
April 13, 1954 |
|
MOHAMMAD HANEEF Vs. COMMISSIONER OF INCOME TAX
|
November 17, 1954 |
|
MOHAMMAD SABIR ALI Vs. TAHIR ALI
|
February 22, 1954 |
|
MOHAMMAD SIDDIQUI Vs. STATE OF U P
|
July 21, 1954 |
|
MOHAN LAL Vs. BHUDEVI
|
March 17, 1954 |
|
MOHD KARRAR ALI Vs. STATE OF U P
|
July 22, 1954 |
|
MOHD MATIN KIDWAI Vs. DISTRICT EXECUTIVE ENGINEER N E RLY IZATNAGAR
|
October 18, 1954 |
|
MOHD WASI Vs. BACHCHAN SAHIB
|
September 30, 1954 |
|
MOOL CHANDRA JAIN Vs. JAGDISH CHANDRA JOSHI
|
August 24, 1954 |
|
MST. BHAGVVATI DEVI Vs. SARDAR BALWANT SINGH
|
September 16, 1954 |
|
MST. RAM JITTA AND OTHERS Vs. SAKTOO
|
July 22, 1954 |
|
MUKHTAR SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
January 12, 1954 |
|
MUNICIPAL BOARD HARDOI Vs. STATE
|
April 8, 1954 |
|
MURARI LAL SOLAN Vs. STATE
|
October 12, 1954 |
|
MURRU Vs. STATE
|
May 4, 1954 |
|
MURRU Vs. THE STATE THROUGH SHEO KUMAR AND OTHERS
|
April 26, 1954 |
|
MUSHTAQ Vs. STATE
|
January 15, 1954 |
|
NABI BAKHSH Vs. CHAUBEY PUTTU LAL
|
April 1, 1954 |
|
NAIM SINGH Vs. TIKAM SINGH
|
August 19, 1954 |
|
NAJIB KHAN Vs. STATE
|
January 27, 1954 |
|
NAN Vs. ZAMINDAR
|
January 28, 1954 |
|
NANAK CHAND Vs. STATE OF UTTAR PRADESH
|
December 3, 1954 |
|
NANKU AND OTHERS Vs. STATE
|
January 13, 1954 |
|
NARAIN DASS Vs. STATION COMMANDER (ALSO KNOWN AS STATION STAFF OFFICER) AND ORS.
|
November 2, 1954 |
|
NARAIN DEAD AND AFTER HIM HIS SON REOTINANDAN Vs. FAQIR CHAND
|
September 21, 1954 |
|
NARAIN DEVI Vs. HAKIM MOHD AMIN
|
March 12, 1954 |
|
NARMADA SHANKAR Vs. DAN PAL SINGH AND OTHERS
|
August 6, 1954 |
|
NARSINGH DAS Vs. MIAN SAFIULLAH SHA
|
August 24, 1954 |
|
NASRULLAH Vs. STATE
|
May 21, 1954 |
|
NAUBAT Vs. THE STATE
|
January 8, 1954 |
|
NAWABZADA MOHD. LIAQAT AL1 KHAN, (SINCE DECEASED) AND AFTER HIS DEATH VILAYAT ALI KHAN AND OTHERS AND THE CUSTODIAN EVACUEE PROPERTIES, U.P. Vs. HAJI ABDUL GHANI,
|
October 12, 1954 |
|
NAZIR KHAN Vs. STATE,
|
July 12, 1954 |
|
NET RAM AND OTHERS Vs. JAGBIR SINGH AND 4 OTHERS AND MST. TIRBENI AND 2 OTHERS
|
October 12, 1954 |
|
NEWSPAPERS LTD Vs. STATE INDUSTRIAL TRIBUNAL U P ALLAHABAD
|
January 6, 1954 |
|
NISAR AHMAD Vs. STATE
|
September 24, 1954 |
|
NIWAS Vs. ELECTION TRIBUNAL AT LUCKNOW
|
November 24, 1954 |
|
OM PRAKASH Vs. STATE
|
December 23, 1954 |
|
OM PRAKASH Vs. SM TAHERA BEGAM
|
December 22, 1954 |
|
OM PRAKASH, Vs. SM. TAHERA BEGAM AND OTHERS,
|
December 1, 1954 |
|
ONKAR MAL Vs. RAM SARUP
|
April 28, 1954 |
|
ONKAR SINGH Vs. RAMESHWAR MINOR
|
July 27, 1954 |
|
PANNA LAL Vs. PT. DEBI DAYAL BHATT
|
December 21, 1954 |
|
PARMA NAND Vs. SM CHHIMMAWATI
|
April 28, 1954 |
|
PATESHWARI AND OTHERS Vs. STATE
|
February 5, 1954 |
|
PHOOL KUER Vs. MANOHAR MAL
|
October 12, 1954 |
|
PHUDKI Vs. STATE
|
June 15, 1954 |
|
PIAREY LAL Vs. STATE THROUGH SHIVA BALAK
|
January 7, 1954 |
|
PRAMESH CHANDRA GUPTA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
|
December 17, 1954 |
|
PRATAP AND ANOTHER Vs. STATE
|
February 9, 1954 |
|
PT BALMUKAND Vs. VEER CHAND
|
February 12, 1954 |
|
PURSHOTTAM SINGH Vs. STATE
|
October 11, 1954 |
|
PURUSHOTTAM CHANDRA Vs. STATE OF UTTAR PRADESH
|
August 26, 1954 |
|
RADHA KISHAN ANANDESHWAR Vs. COMMR OF SALES TAX U P LUCKNOW
|
January 20, 1954 |
|
RADHA RAMAN Vs. STATE OF UTTAR PRADESH
|
May 3, 1954 |
|
RAGHUBAR DAYAL Vs. SARRAFA CHAMBER
|
February 18, 1954 |
|
RAGHUBIR Vs. GOVT OF U P LUCKNOW
|
May 3, 1954 |
|
RAHAS BEHARI PANDAY Vs. STATE
|
September 2, 1954 |
|
RAHMAT ALI FATEHULLAH Vs. CALCUTTA NATIONAL BANK LTD
|
November 11, 1954 |
|
RAI SAHIB THAKUR SOHAN SINGH JANGPANGI AND ORS. Vs. KUNWAR TIKENDRA BAHADUR PAL MINOR THROUGH GUARDIAN, COURTS OF WARDS
|
November 2, 1954 |
|
RAJ RANI SEKHRI Vs. U P GOVT
|
February 23, 1954 |
|
RAJA BALDEO DAS BIRLA Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1954 |
|
RAJA RAM Vs. MADHO PRASAD
|
February 10, 1954 |
|
RAM ADHAR Vs. STATE
|
February 5, 1954 |
|
RAM ADHAR Vs. DISTRICT BOARD OF ALLAHABAD
|
September 24, 1954 |
|
RAM ADHAR AND 21 OTHERS Vs. THE DISTRICT BOARD OF ALLAHABAD THROUGH ITS PRESIDENT AND ANOTHER
|
July 12, 1954 |
|
RAM AUTAR Vs. STATE
|
July 6, 1954 |
|
RAM BHAROSEY Vs. LACHMANDAS
|
January 21, 1954 |
|
RAM CHANDER Vs. MOHAN LAL TEWARI
|
January 13, 1954 |
|
RAM CHARAN Vs. DEVENDRA KUMAR
|
January 29, 1954 |
|
RAM DASS Vs. BOARD OF REVENUE U P ALLAHABAD
|
January 22, 1954 |
|
RAM KISHORE JAISWAL Vs. B KAVINDRA NARAIN
|
October 12, 1954 |
|
RAM LAKHAN LAL Vs. ADDL COMMR GORAKHPUR
|
March 11, 1954 |
|
RAM LAL SINGH Vs. STATE
|
April 12, 1954 |
|
RAM MANOHAR LOHIA Vs. SUPDT CENTRAL PRISON FATEHGARH
|
August 27, 1954 |
|
RAM NATH Vs. MANNA
|
January 4, 1954 |
|
RAM PAL AND OTHERS Vs. THE STATE
|
October 12, 1954 |
|
RAM PRASAD Vs. BANWARI
|
November 19, 1954 |
|
RAM RAKSHPAL Vs. AMRIT DHARA PHARMACY LTD
|
March 4, 1954 |
|
RAM SAROOP Vs. BOARD OF REVENUE UTTAR PRADESH ALLAHABAD
|
April 7, 1954 |
|
RAM SARUP AND ORS. Vs. STATE
|
September 17, 1954 |
|
RAM SEWAK Vs. ELECTION TRIBUNAL
|
October 18, 1954 |
|
RAM SHANKAR Vs. SHYAMA
|
January 5, 1954 |
|
RAM SURAT SINGH Vs. RAM MURAT SINGH
|
December 14, 1954 |
|
RAM UDIT Vs. SHYAM KALI
|
February 5, 1954 |
|
RAMA SHANKER TEWARI Vs. STATE
|
February 10, 1954 |
|
RAMDEO SINGH Vs. STATE
|
January 13, 1954 |
|
RAMDITI KHARBANDA Vs. COLLECTOR ALLAHABAD
|
March 9, 1954 |
|
RAMESHWAR PRASAD Vs. MST. RAM PIARI AND ANOTHER
|
February 25, 1954 |
|
RANI RAJ RAJESHWARI DEVI Vs. STATE OF U P
|
March 30, 1954 |
|
RANVIR SINGH Vs. DIST INSPECTOR OF SCHOOLS ALLAHABAD
|
March 17, 1954 |
|
RASOOL Vs. RAMZAN ALI
|
January 4, 1954 |
|
REKH CHAND NOP CHAND Vs. GOVERNOR-GENERAL IN COUNCIL
|
January 7, 1954 |
|
REOTI DEVI Vs. PT BHAGWAN DAYAL
|
May 7, 1954 |
|
ROHAN SINGH Vs. BADRI PRASAD
|
December 15, 1954 |
|
S M JAFFRY Vs. STATE
|
August 24, 1954 |
|
SADI RAM GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1954 |
|
SAHEB SINGH AND ORS. Vs. STATE
|
November 1, 1954 |
|
SALIG RAM Vs. TARAWATI
|
January 7, 1954 |
|
SALIK RAM UPADHIA Vs. B JAI GOPAL SINGH
|
November 24, 1954 |
|
SAMPAT RAM Vs. BABOO LAL
|
July 16, 1954 |
|
SARASWATI DEVI Vs. STATE
|
May 26, 1954 |
|
SATWATI Vs. KALI SHANKER
|
September 13, 1954 |
|
SESSIONS JUDGE MEERUT Vs. F S FANTHOME CITY MAGISTRATE MEERUT
|
September 6, 1954 |
|
SETH BANARSI DAS Vs. THE CANE COMMISSIONER, UTTAR PRADESH, LUCKNOW AND ANOTHER
|
October 1, 1954 |
|
SHABD SARAN Vs. HAJI MOHD
|
January 13, 1954 |
|
SHAKOOR AND ANR. Vs. STATE
|
October 12, 1954 |
|
SHAMBHU NATH Vs. HARI SHANKAR LAL
|
January 5, 1954 |
|
SHANKAR BUX SINGH AND ANOTHER Vs. JAGDAMBA BUX SINGH
|
April 9, 1954 |
|
SHANKAR LAL Vs. STATE
|
July 30, 1954 |
|
SHANKAR SAHAI Vs. THE STATE
|
August 5, 1954 |
|
SHANTI LAL Vs. MADAN LAL
|
May 7, 1954 |
|
SHEO KUMAR Vs. GYAN NATH RAINA
|
November 16, 1954 |
|
SHEO MANGAL Vs. RAM CHARAN
|
April 1, 1954 |
|
SHEO MURAR Vs. STATE
|
April 21, 1954 |
|
SHEO MURAR AND OTHERS Vs. STATE
|
April 27, 1954 |
|
SHEO NARAIN LAL L Vs. STATE OF U P
|
April 29, 1954 |
|
SHEO PRASAD Vs. DOMINION OF INDIA
|
January 11, 1954 |
|
SHIA CENTRAL BOARD OF WAQFS U.P. Vs. MIRZA MOHD. AKHTAR HUSAIN AND OTHERS
|
July 28, 1954 |
|
SHITAL PRASAD Vs. DEPUTY ACCOUNTANT GENERAL S R ACCOUNTANT GENERAL OFFICE ALLAHABAD
|
November 22, 1954 |
|
SHIVA NAND MISRA Vs. STATE THROUGH UDIT NARAIN & DAYANAND
|
July 30, 1954 |
|
SHRIMATI LOGESHRI Vs. STATE
|
September 3, 1954 |
|
SHYAMA CHARAN Vs. STATE
|
May 12, 1954 |
|
SITA RAM Vs. MOOL CHAND
|
January 22, 1954 |
|
SOBHA NATH Vs. RAM BARAN
|
February 25, 1954 |
|
SOHAM SINGH JANGPANGI Vs. KUNWAR TIKENDRA BAHADUR
|
November 2, 1954 |
|
SRI DULICHAND Vs. JUDICIAL MEMBERS, BOARD OF REVENUE, U.P. AND OTHER
|
August 5, 1954 |
|
STATE Vs. JAGDEO AND ORS.
|
December 17, 1954 |
|
STATE Vs. RAM AUTAR CHAUDHRY
|
October 1, 1954 |
|
STATE Vs. NIHAR RANJAN GUHA
|
October 1, 1954 |
|
STATE Vs. BHUGAWAN
|
September 1, 1954 |
|
STATE Vs. KRISHNA MURARI
|
November 26, 1954 |
|
STATE Vs. DALSINGAR SINGH
|
March 9, 1954 |
|
STATE Vs. RAM LAKHAN
|
January 13, 1954 |
|
STATE Vs. DEADLEY MISRA
|
June 9, 1954 |
|
STATE OF UTTAR PRADESH Vs. KAILASH
|
April 28, 1954 |
|
SUARSHAN LAL Vs. RAGHUNATH PRARAD AND ORS.
|
December 22, 1954 |
|
SUNDAR SINGH Vs. STATE
|
November 15, 1954 |
|
SUNDER KALI Vs. PATESHWARI PRASAD SINGH
|
April 5, 1954 |
|
SURAJ DEI Vs. GULAB DEI
|
October 11, 1954 |
|
SURAJ PRASAD Vs. JAGARNATH PD
|
October 12, 1954 |
|
SURENDRA NATH Vs. MANIK CHAND
|
March 12, 1954 |
|
SWADESHI BIMA CO LTD Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
|
May 7, 1954 |
|
SWAMI HARIHARANAND SARASWATI Vs. JAILOR I C DIST JAIL BANARAS
|
March 24, 1954 |
|
SYED ALI ATHAR AND ORS. Vs. SYED KALBE HAIDER AND ORS.
|
November 4, 1954 |
|
SYED MUJTABA HUSAIN Vs. BUNIAD HUSAIN
|
March 9, 1954 |
|
T G JOG Vs. SRI RAM SARUP
|
May 7, 1954 |
|
TEJ BAHADUR SINGH Vs. STATE
|
May 3, 1954 |
|
TEJ BHAN MADAN Vs. GOVT OF INDIA
|
February 18, 1954 |
|
TH. MAKUND SINGH AND OTHER Vs. PANDIT DEBI SHANKAR AND OTHER
|
July 27, 1954 |
|
THAKUR Vs. STATE
|
September 30, 1954 |
|
THAKUR LAL Vs. MAHABIR PRASAD SHARMA
|
August 6, 1954 |
|
THE STATE Vs. BAJODHAR
|
February 26, 1954 |
|
UNNAO COMMERCIAL BANK LTD Vs. KAILASH NATH
|
January 27, 1954 |
|
VIBHUTI NARAIN SINGH Vs. IMPROVEMENT TRUST BENARAS
|
February 18, 1954 |
|
ZAHEER Vs. STATE
|
May 3, 1954 |