|
A C GILBERT Vs. REGISTRAR HIGH COURT OF JUDICATURE ALLAHABAD
|
May 6, 1953 |
|
ABDUL GHAFOOR Vs. ABDUS SALAM
|
July 31, 1953 |
|
ABDUL WAQAR Vs. STATE
|
July 30, 1953 |
|
ABDUL WAQAR Vs. STATE
|
February 20, 1953 |
|
AIJAZ HUSSAIN Vs. HANS RAJ
|
October 21, 1953 |
|
AJODHIA SINGH Vs. RAM PHAL SINGH
|
September 23, 1953 |
|
ALI HAIDER Vs. SAKINA BEGUM
|
November 4, 1953 |
|
ALL INDIA SHIA CONFERENCE Vs. TAQI HADI
|
August 26, 1953 |
|
ALLAH BANDI Vs. GOVT OF UNION OF INDIA UOI
|
December 21, 1953 |
|
AMAR DAS Vs. DADU DAYALU MAHASABHA
|
January 6, 1953 |
|
AMJAD HUSAIN Vs. STATE
|
March 5, 1953 |
|
ANANDI PRASAD Vs. PRITAM SINGH
|
November 27, 1953 |
|
ASA DEVI Vs. CHAMPA DEVI
|
March 11, 1953 |
|
AUDESH PRATAP SINGH Vs. BRIJ NARAIN
|
November 17, 1953 |
|
AYODHYA NATH Vs. GANGA PRASAD
|
April 20, 1953 |
|
B GAJADHAR SINGH Vs. STATE
|
April 21, 1953 |
|
BABU RAM SHARMA Vs. STATE OF UTTAR PRADESH
|
April 27, 1953 |
|
BADRI DATT Vs. SHRIKISHAN
|
August 10, 1953 |
|
BADRI NARAIN LAL Vs. RAMJI LAL
|
July 27, 1953 |
|
BAIJ NATH Vs. RAM BHAROSE
|
April 10, 1953 |
|
BAIJNATH DAS Vs. MAHANT RAMDEO DAS CHELA MAHANT KASHI DAS
|
March 24, 1953 |
|
BALDIWAKAR MISIR Vs. MAHATMA SINGH
|
January 30, 1953 |
|
BALWANT SINGH Vs. MAHARAJ SINGH
|
December 17, 1953 |
|
BANKEY LAL Vs. NARENDRA SINGH
|
February 27, 1953 |
|
BANKEY LAL Vs. BABU
|
April 29, 1953 |
|
BANS ALI Vs. MOHAMMAD ALI
|
August 11, 1953 |
|
BASANT SINGH Vs. JANAK SINGH
|
November 16, 1953 |
|
BASDEO Vs. JOHN AND CO
|
April 20, 1953 |
|
BASHESHWAR NATH Vs. STATE
|
July 21, 1953 |
|
BASHIR Vs. STATE
|
March 19, 1953 |
|
BEHARI Vs. STATE
|
February 16, 1953 |
|
BENI CHAND Vs. DISTRICT MAGISTRATE BANDA
|
February 2, 1953 |
|
BENIRAM MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1953 |
|
BHAGGO SINGH Vs. SANOMAN SINGH
|
July 13, 1953 |
|
BHAGWAN DAS Vs. STATE
|
March 4, 1953 |
|
BHAKAT SHIROMANI Vs. RENT CONTROL AND EVICTION OFFICER
|
September 15, 1953 |
|
BHARTU Vs. STATE
|
July 6, 1953 |
|
BHUP NARAIN Vs. STATE
|
July 23, 1953 |
|
BIBI IFTIKHAR JAHAN BEGUM Vs. BALWANT SINGH
|
March 3, 1953 |
|
BIMLA DEVI Vs. CHATURVEDI
|
March 12, 1953 |
|
BISHAMBER DAYAL Vs. STATE
|
September 18, 1953 |
|
Bishamber Dayal Vs. State
|
September 13, 1953 |
|
BISHAMBHAR NATH NIRANJANLAL Vs. COMMR OF INCOME-TAX U P LUCKNOW
|
January 8, 1953 |
|
BISUNTHA Vs. STATE OF UTTAR PRADESH
|
September 9, 1953 |
|
BOHREY LAL Vs. STATE
|
November 27, 1953 |
|
BRIJ KISHORE Vs. RENT CONTROL AND EVICTION OFFICER
|
November 24, 1953 |
|
BRIJ LAL SURI Vs. STATE OF UTTAR PRADESH
|
December 8, 1953 |
|
BRIJ NARAIN Vs. RAM DAYAL
|
July 30, 1953 |
|
BUDHYA SINGH Vs. STATE
|
September 8, 1953 |
|
CENTRAL FINANCE AND HOUSING CO LTD Vs. BRITISH TRANSPORT CO
|
July 15, 1953 |
|
CHAMELI Vs. GAJRAJ BAHADUR GUPTA
|
July 20, 1953 |
|
CHAMMAN LAL Vs. STATE
|
October 8, 1953 |
|
CHAND RANI Vs. CHAITRAM MUKHI
|
August 14, 1953 |
|
CHANDAN Vs. BABU
|
January 21, 1953 |
|
CHANDRA BHAN Vs. STATE
|
June 3, 1953 |
|
CHANDRA BHAN Vs. RENT CONTROL AND EVICTION OFFICER AGRA
|
July 23, 1953 |
|
CHANDRA DATT Vs. VIDYA PRASAD
|
September 2, 1953 |
|
CHANDRA PAL Vs. STATE
|
October 12, 1953 |
|
CHANDRAPAL Vs. STATE
|
July 28, 1953 |
|
CHANDRIKA AND OTHERS Vs. STATE
|
July 31, 1953 |
|
CHET RAM Vs. MANZOOR HASAN
|
October 12, 1953 |
|
CHHATKUN Vs. STATE
|
December 15, 1953 |
|
CHHEDI Vs. STATE
|
April 17, 1953 |
|
CHHEDI LAL Vs. DIRECTOR OF ELECTION FOR LOCAL BODIES GOVT OF UTTAR PRADESH
|
October 20, 1953 |
|
CHHEDI SAHU Vs. SHEORAJI
|
May 1, 1953 |
|
CHHOTELAL GOBARDHAN DAS Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1953 |
|
CHHOTEY Vs. RAM SINGH
|
November 11, 1953 |
|
CHHOTEY LAL Vs. STATE OF UTTAR PRADESH
|
December 14, 1953 |
|
CHIVDENI RAI Vs. BANS NARAIN RAI
|
December 3, 1953 |
|
CHOTEYLAL Vs. GAJADHAR PRASAD
|
November 26, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. RAI SHAMSHERJANG BAHADUR R B
|
March 8, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. VARSHANI I D
|
May 8, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. RADHASWAMI SATSANG SABHA
|
September 28, 1953 |
|
COMMR OF INCOME-TAX U P AND C P AND BERAR LUCKNOW Vs. I D VARSHANI
|
May 8, 1953 |
|
COMMR OF INCOME-TAX U P AND V P LUCKNOW Vs. SHAMSHERJANG BAHADUR
|
May 8, 1953 |
|
D N KESARBANI Vs. U P MEDICAL COUNCIL
|
March 10, 1953 |
|
DALJIT KAUR Vs. S TARLOK SINGH
|
March 24, 1953 |
|
DAULAT RAM Vs. PANCHAYAT ADALAT
|
November 5, 1953 |
|
DAYA SHANKER Vs. COMMISSIONER AGRICULTURAL INCOME-TAX U P LUCKNOW
|
April 1, 1953 |
|
DEBI DAS Vs. STATE
|
July 28, 1953 |
|
DEO NAND Vs. ACHAIBER MISIR
|
November 4, 1953 |
|
DEO SHARMA PT Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1953 |
|
DEPUTY COMMISSIONER KHERI Vs. KAMTA PRASAD
|
February 2, 1953 |
|
DEVI PRASAD Vs. JANKI PRASAD
|
May 1, 1953 |
|
DORI LAL Vs. LAL SHEO
|
October 29, 1953 |
|
DULAP SINGH Vs. STATE
|
September 24, 1953 |
|
DULARI Vs. ADDL CUSTODIAN EVACUEE PROPERTY
|
April 28, 1953 |
|
DURGA PRASAD Vs. STATE
|
May 29, 1953 |
|
DURGESHWAR DAYAL Vs. SECRETARY BAR COUNCIL ALLAHABAD
|
January 8, 1953 |
|
DURGESHWAR DAYAL SETH Vs. SECRETARY BAR COUNCIL
|
October 22, 1953 |
|
DWADASH SHERNI P C AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1953 |
|
DWARKA Vs. STATE
|
August 8, 1953 |
|
DWARKA GORH Vs. SITA RAM SINGH
|
April 10, 1953 |
|
DWARKA PRASAD AGARWAL Vs. KRISHNA CHANDRA
|
March 16, 1953 |
|
DWARKA PRASAD SHEOKARAN DAS Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1953 |
|
FAHMIDA BEGAM Vs. CHOBEY SAMBHO NATH
|
March 9, 1953 |
|
FAIYAZ KHAN Vs. MITHAN
|
October 13, 1953 |
|
FAKHARUDDIN Vs. HAMIDAN
|
February 6, 1953 |
|
FIRM DEWAN SUGAR MILLS Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH
|
March 5, 1953 |
|
GANESH PRASAD CONVICT Vs. STATE OF UTTAR PRADESH
|
September 9, 1953 |
|
GANGA BUX SINGH Vs. STATE
|
July 13, 1953 |
|
GAYA GIR AND OTHERS Vs. VISWANATH PANDEY
|
December 16, 1953 |
|
GAYA PRASAD Vs. STATE
|
July 31, 1953 |
|
GAYA RAI Vs. LALJI RAI
|
February 19, 1953 |
|
GIR RAJ KISHORE Vs. STATE
|
August 19, 1953 |
|
GIRDHARI LAL Vs. SUNDER LAL
|
December 12, 1953 |
|
GIRJA NATH Vs. STATE
|
October 23, 1953 |
|
GOPAL DAS Vs. STATE
|
August 10, 1953 |
|
GOVIND DASS Vs. SARJU BAI
|
February 25, 1953 |
|
GULAB SINGH Vs. COLLECTOR OF FARRUKHABAD
|
March 16, 1953 |
|
GULAB SINGH Vs. L HIRA LAL
|
September 24, 1953 |
|
GUNDA Vs. STATE
|
July 31, 1953 |
|
HAFIZ MOHAMMAD YUSUF Vs. CUSTODIAN GENERAL EVACUEE PROPERTIES NEW DELHI
|
December 22, 1953 |
|
HAJI MUZAHIR ALI Vs. LACHMAN PRASAD
|
December 2, 1953 |
|
HAMID AHMAD Vs. STATE
|
September 24, 1953 |
|
HANSA Vs. STATE
|
November 13, 1953 |
|
HAR MURAT Vs. STATE
|
March 13, 1953 |
|
HARDEI Vs. WAHID KHAN
|
August 4, 1953 |
|
HARI PRASAD Vs. STATE
|
March 26, 1953 |
|
HARI RAM Vs. STATE
|
May 3, 1953 |
|
HARI SHANKAR PRASAD GUPTA Vs. SUKHDEO PRASAD
|
November 2, 1953 |
|
HATHI RAM Vs. HAZI MOHAMMAD
|
March 4, 1953 |
|
HAZARI LAL Vs. KANHAIYA LAL
|
March 13, 1953 |
|
HIRA SINGH Vs. STATE
|
September 22, 1953 |
|
INDER CHAND Vs. STATE
|
July 23, 1953 |
|
INDER CHAND Vs. STATE
|
January 17, 1953 |
|
INDERCHAND HARI RAM Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1953 |
|
J K IRON AND STEEL CO LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
April 9, 1953 |
|
JAGAN Vs. RAM KISHORE PANDEY
|
November 24, 1953 |
|
JAGDEO Vs. STATE
|
July 27, 1953 |
|
JAGDEO SINGH Vs. SITLA PD
|
August 4, 1953 |
|
JAGDISH PRASAD Vs. MAHADEO
|
July 15, 1953 |
|
JAI DAYAL Vs. STATE
|
September 4, 1953 |
|
JAI PRAKASH Vs. BISHAMBHAR DAS
|
September 23, 1953 |
|
JALEEL AHMAD AND OTHERS Vs. MANSAB AND OTHERS
|
December 1, 1953 |
|
JAMUNA PRASAD Vs. HARIHAR BAKSH SINGH
|
November 11, 1953 |
|
JANGI LAL Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
|
August 27, 1953 |
|
JAWAD HUSAIN AND ANOTHER Vs. MAHABIR
|
December 8, 1953 |
|
JEEWANLAL L Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1953 |
|
JETHAMAL SADA SUKH Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1953 |
|
JHALLAR Vs. STATE
|
July 15, 1953 |
|
JIT BAHADUR SINGH Vs. STATE
|
July 14, 1953 |
|
JODHA RAM Vs. STATE
|
August 3, 1953 |
|
JWALA Vs. STATE
|
November 4, 1953 |
|
KAILASH CHAND Vs. H N AGARWALA
|
October 26, 1953 |
|
KAMLA Vs. STATE
|
February 6, 1953 |
|
KANPUR MAZDUR CONGRESS Vs. J K SPINNING AND WEAVING MILLS CO LTD
|
January 16, 1953 |
|
KARIM ULLAH Vs. ABDUL HAMID
|
April 16, 1953 |
|
KASHI KURMI Vs. CHANDI KURMI
|
January 22, 1953 |
|
KAUSHALENDRA PRATAP SAHI Vs. SEN AND SANYAL
|
January 13, 1953 |
|
KESHAB CHANDRA Vs. INSPECTOR OF SCHOOLS
|
May 4, 1953 |
|
KESHO DATT Vs. PANCHAYATI ADALAT
|
August 18, 1953 |
|
KHALIL AHAMAD KHAN Vs. MALKA MEHAR NIGAR BEGUM
|
October 27, 1953 |
|
KISHAN Vs. HAFIZ SIR MOHD AHMAD SAID KHAN
|
October 21, 1953 |
|
KRISHNA Vs. BAIJNATH
|
February 10, 1953 |
|
KRISHNA BEHARI GOEL Vs. RAJ MANGAL PERSAD
|
September 18, 1953 |
|
KULSUMUNN-ISAN Vs. KHUSHNUDI BEGUM
|
August 5, 1953 |
|
KUNDOMAL GANGA RAM Vs. TOPAMAL CHOTAMAL
|
February 10, 1953 |
|
L JEEWANLAL Vs. COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW
|
May 5, 1953 |
|
LACHHMAN DAS Vs. RENT CONTROL AND EVICTION OFFICER BAREILLY
|
January 13, 1953 |
|
LACHHMI NARAIN TEWARI Vs. DISTRICT JUDGE LUCKNOW
|
September 17, 1953 |
|
LACHMAN SINGH Vs. GHANSHIYAM
|
September 10, 1953 |
|
LAKSHMI NARAIN Vs. APARNA DEVI
|
January 6, 1953 |
|
LAL SINGH Vs. HIRA
|
January 30, 1953 |
|
LALA Vs. STATE
|
January 3, 1953 |
|
LALA JAMUNA DASS AND OTHERS Vs. PT. MANNI LAL TEWARI AND OTHERS
|
November 10, 1953 |
|
LALLU Vs. BACHCHU SINGH
|
September 23, 1953 |
|
LALTA PRASAD Vs. INSPECTOR GENERAL OF POLICE
|
December 22, 1953 |
|
LAXMI CHAND Vs. ASA RAM
|
November 10, 1953 |
|
LAXMI DEVI SUGAR MILLS Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
March 30, 1953 |
|
LAXMI NARAIN Vs. STATE
|
May 4, 1953 |
|
LUDUR Vs. RAM RAJ
|
September 16, 1953 |
|
M AMBA SAHAI Vs. GOPESHWAR BABU MEHRA
|
March 10, 1953 |
|
M R BAKSHI Vs. K N SAKSENA P C S REGIONAL FOOD CONTROLLER LUCKNOW
|
August 4, 1953 |
|
MADANLAL HAWELIWALA Vs. STATE
|
July 22, 1953 |
|
MADANLAL HAWELIWALA Vs. STATE
|
February 10, 1953 |
|
MADHUA NAND Vs. SURESHA NAND
|
February 19, 1953 |
|
MAHESHWARI DEVI JUTE MILLS KANPUR Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
|
February 2, 1953 |
|
MAHESHWARI DEVI JUTE MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL
|
September 15, 1953 |
|
MAHMOOD HASAN KHAN Vs. BHIKHARI LAL
|
April 13, 1953 |
|
MAIKI Vs. HEMRAJ
|
July 20, 1953 |
|
MAIKI Vs. HEMRAJ
|
January 10, 1953 |
|
MAIKU LAL Vs. MUNNI LAL
|
July 30, 1953 |
|
MAJID AHMAD Vs. ASST RETURNING OFFICER
|
October 24, 1953 |
|
MALHOO MIAN ABDUL GHANI Vs. STATE
|
January 30, 1953 |
|
MANGAT Vs. STATE
|
December 7, 1953 |
|
MANNA Vs. STATE
|
November 27, 1953 |
|
MAQBULUNISSA Vs. UNION OF INDIA UOI
|
January 14, 1953 |
|
MAQSOOD ALI Vs. ZAHID ALI SABZPOSH
|
November 13, 1953 |
|
MATWAL CHAND Vs. DISTRICT MAGISTRATE BUDAUN
|
May 5, 1953 |
|
MD ISHAQ Vs. ABDUL MAJEED
|
December 9, 1953 |
|
MEWA RAM Vs. STATE
|
January 22, 1953 |
|
MITHOO LAL TEK CHAND Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1953 |
|
MODI SUGAR MILLS LTD Vs. SALES TAX OFFICER GHAZIABAD
|
December 9, 1953 |
|
MOHAMMAD ABDUL RAHMAN KHAN Vs. GOVT OF THE STATE OF UTTAR PRADESH
|
August 3, 1953 |
|
MOHAMMAD ILLAYAS Vs. STATE OF UTTAR PRADESH
|
October 20, 1953 |
|
MOHAMMAD MEHDI Vs. HUSAIN ALI
|
August 18, 1953 |
|
MOHAMMAD SHAFI Vs. STATE
|
February 3, 1953 |
|
MOHAMMAD YASIN Vs. DIST MAGISTRATE
|
November 18, 1953 |
|
MOHAN LAL Vs. GOKARAN SINGH
|
December 15, 1953 |
|
MOHAN LAL Vs. SURPUNCH PUNCHAITI ADALAT UGAIPUR
|
September 8, 1953 |
|
MOHANLAL Vs. KANWAR SEN
|
December 18, 1953 |
|
MOHAR SINGH Vs. STATE
|
February 27, 1953 |
|
MOHD SARIFULLAH Vs. STATE
|
September 22, 1953 |
|
MOHD SULEMAN Vs. MAQSOOD HUSSAIN
|
November 30, 1953 |
|
MOHD ZAHIR HASAN Vs. DULARE
|
May 7, 1953 |
|
MOHD. KARRAR ALI AND 2 OTHERS Vs. THE STATE OF U.P.
|
September 30, 1953 |
|
MOLHAR MAL Vs. STATE
|
February 26, 1953 |
|
MOTIBHAI LALLOOBHAI AND CO Vs. UNION OF INDIA UOI
|
November 5, 1953 |
|
MOWASI Vs. STATE OF UTTAR PRADESH
|
February 17, 1953 |
|
MUNICIPAL BOARD MAU NATH BHANJAN Vs. RAGHUNATH PRASAD
|
August 26, 1953 |
|
MUNICIPAL BOARD OF KANPUR Vs. DOMINION OF INDIA AS OWNER OF EAST INDIAN RAILWAY
|
August 3, 1953 |
|
MUNSHI Vs. STATE
|
November 12, 1953 |
|
MUNSHI LAL Vs. VISHNU DAS
|
December 1, 1953 |
|
MUSTA QUIMA BEGUM Vs. STATE OF U P
|
January 6, 1953 |
|
NAKCHHED SINGH Vs. BIJAI BAHADUR SINGH
|
April 17, 1953 |
|
NANHI NABBI Vs. BUNYADI BEGAM GHANI RAZA
|
August 26, 1953 |
|
NARDEO SINGH Vs. STATE
|
May 19, 1953 |
|
NARIJAN Vs. STATE
|
November 4, 1953 |
|
NAROTTAM SARAN Vs. GOVT OF THE STATE OF UTTAR PRADESH
|
November 2, 1953 |
|
NATA Vs. STATE
|
December 14, 1953 |
|
NATIONAL CARBON CO INDIA LTD Vs. RAJ KUMAR
|
September 21, 1953 |
|
NEW VICTORIA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 10, 1953 |
|
NOKHEY LAL Vs. PT SWARUP NARAIN
|
May 1, 1953 |
|
P C DWADASH SHERNI AND CO LTD Vs. COMMR OF INCOME-TAX U P AND V P LUCKNOW
|
April 1, 1953 |
|
PADAMPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX NO 2
|
April 9, 1953 |
|
PADRAUNA RAJ KRISHAN SUGAR WORKS LTD Vs. KUNWAR LAXMI PRATAP NARAIN SINGH
|
July 24, 1953 |
|
PANCHAITI AKHARA Vs. BABU NEM CHANDRA
|
March 17, 1953 |
|
PANDEY PARSHOTAM PRASAD Vs. BALRAM PRASAD MISRA
|
July 17, 1953 |
|
PANDIT GOPI NATH AND ANOTHER Vs. PANDIT BHANU SHANKER YASJNIK
|
December 23, 1953 |
|
PANDOHI AHIR Vs. FARUQ KHAN
|
September 11, 1953 |
|
PARMATMA Vs. STATE
|
July 22, 1953 |
|
PARMATMA Vs. STATE
|
February 11, 1953 |
|
PHEKU CHAMAR Vs. HARISH CHANDRA
|
January 9, 1953 |
|
PHULIA Vs. NARPAT SINGH
|
September 16, 1953 |
|
PIAREY AND ANR Vs. STATE
|
January 29, 1953 |
|
PRABHAKAR YAJNIK Vs. DIST MAGISTRATE BULANDSHAHR
|
October 23, 1953 |
|
PRABHU Vs. SATYA NARAIN
|
July 29, 1953 |
|
PRABHU Vs. SATYA NARAIN
|
February 9, 1953 |
|
PRAKASH SINGH Vs. MADHUSUDAN
|
August 12, 1953 |
|
PREM CHAND Vs. BITTAN DEVI
|
August 18, 1953 |
|
PREM DUTTA PALIWAL Vs. SUPERINTENDENT CENTRAL PRISON AGRA
|
October 29, 1953 |
|
PREM NARAIN TAYAL Vs. GIRISH CHANDRA KHARE AND TWO OTHERS
|
December 7, 1953 |
|
PREM SHANKAR Vs. STATE
|
October 12, 1953 |
|
RADHA KRISHAN Vs. COMPENSATION OFFICER MEJA ALLAHABAD
|
October 21, 1953 |
|
RAFIQ KHAN Vs. STATE OF UTTAR PRADESH
|
July 8, 1953 |
|
RAGHU Vs. PANCHAITI ADALAT
|
March 4, 1953 |
|
RAGHUBAR DAYAL Vs. STATE
|
February 4, 1953 |
|
RAGHUNANDAN LAL Vs. SHEODHAN DAS
|
March 16, 1953 |
|
RAGHUNANDAN PRASAD Vs. INCOME-TAX COMMISSIONER U P LUCKNOW
|
January 9, 1953 |
|
RAJ KISHORE Vs. STATE
|
January 27, 1953 |
|
RAJ KISHORE Vs. STATE OF UTTAR PRADESH
|
November 19, 1953 |
|
RAJ NARAIN Vs. STATE
|
October 6, 1953 |
|
RAJ NARAIN SINGH Vs. ATMARAM GOVIND
|
May 7, 1953 |
|
RAJA RAM Vs. SHEO BEHARI SINGH
|
February 10, 1953 |
|
RAJA RAM Vs. STATE
|
October 8, 1953 |
|
RAJA RAM Vs. STATE
|
September 22, 1953 |
|
RAJENDRA Vs. BALMUKAND
|
August 14, 1953 |
|
RAJIYA Vs. SUKHRANI
|
February 23, 1953 |
|
RAJNATH Vs. L VIDYA RAM
|
July 20, 1953 |
|
RAM ASRAY Vs. STATE
|
October 29, 1953 |
|
RAM AUTAR Vs. UDAIBIR SINGH
|
February 13, 1953 |
|
RAM CHAND Vs. STATE OF U P
|
March 4, 1953 |
|
RAM DHYAN SINGH Vs. STATE
|
January 13, 1953 |
|
RAM KATORI Vs. RENT CONTROL AND EVICTION OFFICER AGRA
|
February 20, 1953 |
|
RAM LAKHAN Vs. TULSHA WIDOW OF MATA PRASAD
|
October 9, 1953 |
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RAM LAKHAN Vs. RAJ KUMAR
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August 12, 1953 |
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RAM LAKHAN Vs. MIRZA MAHBUB HASAN BEG
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December 8, 1953 |
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RAM LAL Vs. RAM NARAIN
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February 3, 1953 |
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RAM MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX
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May 8, 1953 |
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RAM NARAIN ALIAS BOREY SINGH Vs. RAM NARAIN ALIAS NANHEY SINGH
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August 13, 1953 |
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RAM NARESH Vs. DEO NARAIN
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August 7, 1953 |
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RAM NATH Vs. RAM PRASAD
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September 11, 1953 |
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RAM PADARATH Vs. PARSOTAM
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July 24, 1953 |
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RAM PIARI Vs. RAM ADHIN
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January 16, 1953 |
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RAM PRATAP SINGH Vs. SURAJ PAL SINGH
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October 5, 1953 |
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RAM PUKAR SINGH WATCHMAN Vs. STATE
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September 25, 1953 |
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RAM RAJ RAI Vs. CHEDI RAI
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September 8, 1953 |
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RAM SINGH Vs. PANCHAYATI ADALAT
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November 11, 1953 |
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RAM SWARUP BANGALIMAL Vs. COMMR OF INCOME TAX U P AND V P LUCKNOW
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September 28, 1953 |
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RAMAI Vs. STATE
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January 28, 1953 |
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RAMDAS Vs. SHREE RAM LAKSHMAN JANKI
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August 5, 1953 |
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RAMDEO SINGH Vs. STATE
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November 27, 1953 |
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RAMESHWAR PRASAD KEDARNATH Vs. DISTRICT MAGISTRATE
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September 3, 1953 |
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RAMJI DAS Vs. S MOHAMMAD LAIQ
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January 19, 1953 |
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RAMPUR TANNERY AND MFG CO LTD Vs. UMAR UDDIN
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July 23, 1953 |
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RAMSWARUP BENGALIMAL Vs. COMMISSIONER OF INCOME TAX
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September 28, 1953 |
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RAMVIR Vs. STATE
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July 7, 1953 |
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RANA SHEO AMABAR SINGH Vs. NAND KISHORE AND ANROTHER
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October 28, 1953 |
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RANJIT SINGH Vs. STATE,
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August 13, 1953 |
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RATAN LAL Vs. STATE
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January 30, 1953 |
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RIASAT Vs. KAMTA PRASAD
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November 27, 1953 |
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RICHHPAL Vs. STATE
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July 22, 1953 |
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ROOP KISHORE TANDON Vs. BRAJ KISHORE TANDON
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August 14, 1953 |
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ROSHAN Vs. STATE
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June 2, 1953 |
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RUKMIN Vs. BABU RAM
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August 17, 1953 |
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S CHATURVEDI Vs. CENTRAL RAILWAY
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July 30, 1953 |
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S GURNAM SINGH Vs. STATE
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January 29, 1953 |
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S K DUTT Vs. LAW BOOK CO
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December 8, 1953 |
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S P TRIVEDI Vs. STATE
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September 8, 1953 |
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SAGIR AHMAD Vs. GOVT OF THE STATE OF UTTAR PRADESH
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November 17, 1953 |
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SALARIED EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
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February 13, 1953 |
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SETH DEVI CHAND Vs. L. HAR KISHAN DAS
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July 24, 1953 |
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SETH SRI NIWAS Vs. L. SHIAM BEHARI LAL
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November 7, 1953 |
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SHABD SARAN Vs. HAJI MOHD ZULFIQUARULLA
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April 25, 1953 |
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SHANKERPAL SINGH Vs. HARI SHANKER SINGH
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September 22, 1953 |
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SHANTI DEVI Vs. KUBRA BEGUM
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September 22, 1953 |
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SHEO DAYAL Vs. RAM HARAKH
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April 13, 1953 |
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SHEO DULARE LAL SAH Vs. ANANT RAM
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July 31, 1953 |
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SHEO KUMAR Vs. V G OAK
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March 19, 1953 |
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SHEO RAM Vs. GAURI SHANKAR
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December 1, 1953 |
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SHEO RAM AND OTHER Vs. PREM SHANKER AND OTHERS
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December 12, 1953 |
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SHEOPIARI Vs. DEVI PRASAD
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January 27, 1953 |
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SHEOPIARI Vs. DEVI PRASAD
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July 23, 1953 |
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SHEORAM Vs. PREM SHANKAR
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December 8, 1953 |
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SHIV DAYAL Vs. STATE OF UTTAR PRADESH
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April 30, 1953 |
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SHIVA BEHARI Vs. STATE
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September 28, 1953 |
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SHIVDENI RAI Vs. BANS NARAIN RAI AND 4 OTHERS
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December 3, 1953 |
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SHYAM LAL Vs. STATE OF U P
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October 10, 1953 |
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SIMBHAOLI SUGAR MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
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April 6, 1953 |
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SINGH ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
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February 4, 1953 |
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SIR PADAMPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX
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April 9, 1953 |
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SITA RAM SINGH Vs. GAYA PRASAD
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February 20, 1953 |
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SM SHEOPIARI Vs. DEVI PRASAD
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July 23, 1953 |
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SMT. BADDEY Vs. SMT. MAHADEVI
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December 14, 1953 |
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SONEY LAL Vs. STATE
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March 16, 1953 |
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SRI RAJA RAM Vs. STATE
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October 5, 1953 |
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STATE Vs. PYAREY MOHAN LAL SRIVASTAVA
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April 8, 1953 |
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STATE Vs. KRISHNA PD DAR
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March 4, 1953 |
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STATE Vs. GULAB SINGH
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January 16, 1953 |
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STATE Vs. KANCHAN SINGH
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September 25, 1953 |
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STATE Vs. PADMA KANT MALVIYA
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September 28, 1953 |
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STATE Vs. DUKHTARI
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August 27, 1953 |
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STATE Vs. BALLISTER SINGH
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August 7, 1953 |
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STATE Vs. BAL MAKUND
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August 5, 1953 |
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STATE Vs. TIRATH DAS
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November 30, 1953 |
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STATE Vs. PADMA KANT MALVIYA
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December 22, 1953 |
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STATE Vs. HIRALAL,
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January 6, 1953 |
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STATE OF UTTAR PRADESH Vs. SHYAM SUNDAR LAL JAIN
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September 22, 1953 |
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SUBEDAR DUBEY Vs. MADHO DUBEY
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January 5, 1953 |
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SUBHANA Vs. STATE
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September 15, 1953 |
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SUDAMA DEVI Vs. RAM KISHUN LAL
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October 13, 1953 |
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SUDHAKAR RAO Vs. RADHA KRISHNA DAS
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February 17, 1953 |
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SUJAN SINGH Vs. LOCHAN SINGH
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July 15, 1953 |
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SUKHNANDAN LAL Vs. MUSAMMAT RAJ KALI
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February 3, 1953 |
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SUNDER LAL Vs. MOHAMMAD ISHAQ
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August 28, 1953 |
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SUNNI CENTRAL BOARD OF WAQF U P Vs. SIRAJUL HAQ KHAN
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April 22, 1953 |
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T B MUKERJI Vs. STATE
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December 18, 1953 |
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TH. BENI MADHO SINGH Vs. THE STATE
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December 1, 1953 |
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THAKUR Vs. MAIDA KAUR
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October 1, 1953 |
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THE DISTRICT BOARD BANARAS Vs. G.F. KELLNER & CO. THROUGH SPENCER & CO. LIMITED
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December 17, 1953 |
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TULA RAM Vs. MANGALOO
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July 23, 1953 |
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TULA RAM RAM RAKSHPAL Vs. AMRITDHARA PHARMACY LTD
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November 13, 1953 |
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TUNDA Vs. STATE
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April 27, 1953 |
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U P OIL MILLS AGENCY KANPUR Vs. SARASWATI SOAP AND OIL MILLS LTD
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August 26, 1953 |
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U P UNION BANK LTD Vs. DINA NATH RAJA RAM
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April 24, 1953 |
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UMRAO LAL Vs. STATE
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October 5, 1953 |
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UNION BANK LTD Vs. RAM RATI
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August 19, 1953 |
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UNION OF INDIA UOI Vs. FIRM VISHUDH GHEE VYOPAR MANDAL
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April 2, 1953 |
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V G DESHPANDEY Vs. CITY MAGISTRATE LUCKNOW
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March 17, 1953 |
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VIJAYARAM RAJ MAHARAJA OF VIZIANAGRAM Vs. VIJAYA ANAND GAJPATI RAJ BAHADUR
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May 5, 1953 |
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VISHNU PRATAP Vs. SM REVATI DEVI
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May 7, 1953 |
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WASIQ ALI KHAN Vs. NAND KISHORE
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August 26, 1953 |
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WORKS MANAGER CARRIAGE AND WAGON SHOP E I RLY Vs. MAHABIR
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April 6, 1953 |
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ZAHID HUSSAIN Vs. B KHAIRATI LAL JAIN
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December 23, 1953 |
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ZIAUL HAQ Vs. LALA SHANKAR LAL
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July 14, 1953 |
LOGIN