A CRACKNELL Vs. STATE OF UTTAR PRADESH
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April 2, 1952 |
A W LAZARUS Vs. STATE
|
February 14, 1952 |
ABDUL HAMID Vs. ASGHARI BEGUM
|
November 3, 1952 |
ABDUL JABBAR Vs. AUDHESH SINGH RAM AGYAN SINGH
|
December 9, 1952 |
ABDUR RASHID KHAN Vs. STATE
|
April 14, 1952 |
AGARWAL AND CO Vs. CITY BOARD DEHRADUN
|
October 13, 1952 |
AHIBARAN SINGH Vs. STATE
|
October 10, 1952 |
AJODHIYA SINGH Vs. BALESHWAR SINGH
|
March 17, 1952 |
ALI AHMAD Vs. DEPUTY CUSTODIAN OF EVACUEE PROPERTY
|
February 18, 1952 |
ALI SHABBER Vs. HAIDER HUSAIN
|
April 2, 1952 |
ALLAH RABBUL ALMIN Vs. HASNAIN AHMAD
|
January 4, 1952 |
AMRITSAR SUGAR MILL CO LTD Vs. COMMISSIONER SALES TAX
|
February 6, 1952 |
ANAND BEHARI LAL Vs. COMMR OF INCOME-TAX
|
May 2, 1952 |
ANAND BEHARILAL Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1952 |
ANWARUL HASAN Vs. STATE
|
July 14, 1952 |
ASSESSMENT OF THE HINDUSTAN COMMERCIAL BANK Vs. STATE OF UTTAR PRADEH
|
January 8, 1952 |
B MADHO PRASAD Vs. SETH TARA CHAND
|
August 8, 1952 |
B N RAMA AND CO Vs. COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW
|
November 12, 1952 |
B. TAJ PAL SINGH AND ORS. Vs. GANGA SAHAI
|
January 23, 1952 |
BABA MAHADEO DAS Vs. SATYANDRA KUMAR
|
September 15, 1952 |
BABOO LAL Vs. STATE
|
December 8, 1952 |
BABU Vs. DEWAN SINGH
|
March 3, 1952 |
BACHCHA SINGH Vs. GOPAL SINGH
|
January 23, 1952 |
BADRI Vs. STATE
|
September 5, 1952 |
BADRI PRASAD Vs. NATH
|
August 14, 1952 |
BADRI PRASAD Vs. STATE
|
October 21, 1952 |
BADRI PRASAD AND ORS. Vs. THE STATE
|
January 1, 1952 |
BADRI PRASAD TRIPATHI Vs. DISTRICT MAGISTRATE
|
March 3, 1952 |
BALADIN Vs. RAM PIAREY
|
August 9, 1952 |
BALDEO Vs. DEO NARAIN
|
November 17, 1952 |
BALDEO DASS Vs. JOSHI GAURI DUTT
|
September 18, 1952 |
BALDEV DAS Vs. STATE
|
March 25, 1952 |
BALDOO Vs. REX
|
February 5, 1952 |
BANARSI STORES Vs. PRESIDENT OF THE UNION OF INDIAN REPUBLIC FOR INDIA
|
November 26, 1952 |
BANKE BIHARI LAL Vs. MAHADEO PRASAD
|
August 8, 1952 |
BAREILLY CORPORATION BANK LTD., BAREILLY Vs. COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
|
September 9, 1952 |
BECHE LAL Vs. HEM SINGH
|
November 6, 1952 |
BEHARI Vs. STATE
|
April 29, 1952 |
BENI MADHO PRASAD SINGH Vs. ADIT
|
September 24, 1952 |
BHAGA Vs. GIRWAR
|
November 4, 1952 |
BHAGGO SINGH Vs. SANOMAN SINGH
|
October 22, 1952 |
BHAGWAN DIN Vs. RAM DAS
|
April 21, 1952 |
BHAGWAN RADHA KISHEN Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1952 |
BHAGWATI PRASAD Vs. SHITALI
|
October 13, 1952 |
BHUP NARAIN Vs. STATE
|
July 16, 1952 |
BHUSHAN LAL Vs. STATE
|
May 14, 1952 |
BIJADHAR RAM DWARKA RAM BALLIA Vs. STATE OF U P
|
November 19, 1952 |
BISHAMBHAR DAYAL Vs. GIRDHAR LAL ODHAVJI
|
October 28, 1952 |
BISHAMBHAR RAI Vs. STATE
|
August 20, 1952 |
BISHAN CHAND Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
|
September 2, 1952 |
BISWA NATH SINGH Vs. DISTRICT BOARD OF BALLIA
|
November 11, 1952 |
BITTAN BIBI Vs. KUNTU LAL
|
February 8, 1952 |
BRAHM SARUP Vs. STATE
|
August 8, 1952 |
BRAHMA DIN Vs. BACHAN PERSHAD
|
March 17, 1952 |
BRIJ LAL Vs. MAHADEO
|
October 9, 1952 |
BRIJ NARAIN Vs. RAM DAYAL
|
August 1, 1952 |
BRIJ NATH SARIN Vs. UTTAR PRADESH GOVERNMENT
|
October 27, 1952 |
BUDDHU Vs. MUNICIPAL BOARD
|
March 18, 1952 |
BUDH PRAKASH JAI PRAKASH Vs. SALES TAX OFFICER
|
February 27, 1952 |
BUDHU RAM Vs. PEARE LAL
|
August 14, 1952 |
CALCUTTA NATIONAL BANK LTD Vs. RAHMAT ALI FATEH ULLAH
|
November 20, 1952 |
CHAMELI Vs. GAJRAJ BAHADUR GUPTA
|
July 21, 1952 |
CHANDRAPAL Vs. STATE THROUGH MAHABIRAND ANOTHER
|
July 18, 1952 |
CHATRU Vs. STATE
|
December 15, 1952 |
CHATTER SINGH Vs. STATE
|
September 12, 1952 |
CHHOTEY LAL Vs. DISTRICT MAGISTRATE
|
July 18, 1952 |
CHIEF INSPECTOR OF FACTORIES Vs. V K MODI
|
February 14, 1952 |
CHIEF INSPECTOR OF STAMPS U P Vs. SUNNI CENTRAL BOARD OF WAQF U P
|
October 10, 1952 |
CHOTEY LAL Vs. L CHHAKKILAL ALIAS HARI SHANKER
|
October 8, 1952 |
CHOUTHI RAJ Vs. SUMITRA DEVI
|
February 4, 1952 |
CITY BOARD MUSSOORIE Vs. COMMISSIONER OF INCOME TAX U P AJMER MERWARA AND
|
August 19, 1952 |
COMMISSIONER OF INCOME TAX Vs. BIJLI COTTON MILLS LIMITED
|
September 3, 1952 |
COMMISSIONER OF INCOME TAX Vs. VARSHANI OF BAHJOI I D
|
November 11, 1952 |
COMMR OF INCOME-TAX U P AND C P AND BERAR LUCKNOW Vs. I D VARSHANI
|
November 11, 1952 |
COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW Vs. LACHHMAN DAS MOOL CHAND
|
November 14, 1952 |
D P HALWASIYA Vs. STATE
|
April 26, 1952 |
DAL CHAND Vs. STATE
|
October 9, 1952 |
DALLA SINGH Vs. STATE
|
June 18, 1952 |
DAMODAR DAS Vs. CO-OPERATIVE SEEDS STORE SAKIT
|
December 16, 1952 |
DARGAHI LAL NIGAM Vs. CAWNPORE MUNICIPAL BOARD
|
January 4, 1952 |
DARYAO SINGH Vs. BOARD OF REVENUE
|
March 6, 1952 |
DAUD BEG Vs. MAHMUDI BEGAM
|
February 22, 1952 |
DEBI DAS Vs. STATE
|
December 23, 1952 |
DEBI PRASAD MALVIYA Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1952 |
DEBI SINGH Vs. JAGDISH SARAN SINGH
|
January 29, 1952 |
DEPUTY COMMISSIONER FAIZABAD Vs. RUDRA PRATAP SINGH
|
October 23, 1952 |
DEPUTY COMMR Vs. RAJA RAM
|
April 25, 1952 |
DHARAM KARAN BAHADUR ASAF JAHI Vs. SM SHAHZAD KUNWAR
|
November 29, 1952 |
DHARAM SARUP Vs. STATE
|
August 8, 1952 |
DIBIA Vs. STATE
|
February 22, 1952 |
DULLA Vs. STATE
|
July 21, 1952 |
DURGA PRASAD Vs. STATE OF UTTAR PRADESH
|
July 29, 1952 |
FATEH KUNWAR Vs. DURBIJAI SINGH
|
March 14, 1952 |
G B MATHUR Vs. STATE
|
February 18, 1952 |
G D GANDHI Vs. SRI JYOTI BHUSAN GUPTA
|
December 9, 1952 |
G P SINGH Vs. FACULTY OF LAW UNIVERSITY OF ALLAHABAD
|
April 15, 1952 |
GABDULAL TULSIRAM Vs. STATE OF U P
|
January 8, 1952 |
GANDAMAL GOPI NATH Vs. COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW
|
October 30, 1952 |
GANESH DAS RAM GOPAL Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH
|
April 15, 1952 |
GANGA BUX SINGH Vs. STATE
|
April 25, 1952 |
GANGA PRASAD Vs. SAEEDAN
|
April 24, 1952 |
GANGA PRASAD Vs. STATE
|
August 1, 1952 |
GARIBEY AND OTHERS Vs. THE STATE
|
October 8, 1952 |
GAURI SHANKAR Vs. STATE
|
February 20, 1952 |
GAURI SHANKAR AND SONS Vs. UNION OF INDIA UOI GENERAL MANAGER E I RLY CALCUTTA
|
November 21, 1952 |
GAYA PRASAD Vs. STATE
|
October 31, 1952 |
GHARIBY Vs. STATE
|
October 21, 1952 |
GHASI RAM Vs. CHAUBEY MITRA SEN
|
October 14, 1952 |
GIRJA PRASAD Vs. ZALIM SINGH
|
December 15, 1952 |
GOKARAN Vs. STATE
|
April 9, 1952 |
GOKUL NATHJI MAHARAJ Vs. NATHJI BHOGI LAL
|
February 1, 1952 |
GOPI NATH Vs. STATE
|
December 6, 1952 |
GOVERNOR GENERAL IN COUNCIL Vs. MAHABIR RAM
|
May 14, 1952 |
GULAB SINGH Vs. STATE
|
January 8, 1952 |
GUR PRASAD Vs. RAM SUKH
|
March 10, 1952 |
HAJI AHMAD RAZA Vs. MUNICIPAL BOARD
|
March 18, 1952 |
HAJI GHULAM HUSSAIN Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1952 |
HAR DEV SHARMA Vs. BAL MUKUND
|
August 29, 1952 |
HARAKH NARAIN Vs. KALWATI
|
December 3, 1952 |
HARBANS SINGH Vs. STATE
|
October 9, 1952 |
HARDEO Vs. RAM LAL
|
December 19, 1952 |
HARI KAILASH AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1952 |
HIDAYATULLAH Vs. NABI BUX
|
December 10, 1952 |
HINDUSTAN BIOLOGICALS LTD Vs. JAGAT NARAIN
|
June 26, 1952 |
HINDUSTAN COMMERCIAL BANK LIMITED Vs. STATE OF U P
|
January 8, 1952 |
INAYAT ALI Vs. NATTHU KHAN
|
September 24, 1952 |
INDERCHAND HARI RAM Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1952 |
ISHWAR DEI Vs. CHHEDU
|
January 18, 1952 |
ISHWAR DIN Vs. CH MOHD ISHAQ
|
January 17, 1952 |
JADDU Vs. STATE
|
May 12, 1952 |
JAGESHWAR DAYAL Vs. STATE
|
May 29, 1952 |
JAI RAM Vs. STATE
|
February 26, 1952 |
JAI SINGH Vs. STATE
|
September 5, 1952 |
JAINI Vs. RAM PRASAD
|
April 21, 1952 |
JAN MOHAMMED Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1952 |
JHABBOO AND ANR. Vs. STATE
|
October 24, 1952 |
JHALLAR Vs. STATE
|
June 16, 1952 |
JIAN Vs. SUDHANSHU KUMAR
|
November 20, 1952 |
JIWAN SINGH Vs. MAZHAR KHAN
|
March 31, 1952 |
JODHA RAM Vs. STATE THROUGH BISHUN DUTT
|
December 15, 1952 |
JODHEY Vs. STATE
|
January 16, 1952 |
JOSEPHINE CLARE WILLIAMS Vs. CECIL WALTER WILLIAMS AND E A LYONS
|
August 1, 1952 |
KALI CHARAN AND ANOTHER Vs. STATE THROUGH CHANDRA BAHADUR
|
April 9, 1952 |
KALI PRASAD Vs. BIRENDRA BIKRAM SINGH
|
October 23, 1952 |
KAMESHWARA SINGH Vs. BHARAT KOERI
|
October 29, 1952 |
KANHAI LAL Vs. BRIJ NANDAN
|
January 21, 1952 |
KANHAIYA LAL Vs. FIRM RAMDAYAL BHAGWAN DAS
|
February 26, 1952 |
KANODIA BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1952 |
KANODIA BROTHERS CAWNPORE Vs. COMMR OF INCOME-TAX U P AJMER-MERWARA LUCKNOW
|
August 25, 1952 |
KARAM CHAND THAPAR AND BROS LTD Vs. VIJAY ANAND
|
April 2, 1952 |
KASHI RAM Vs. STATE
|
August 26, 1952 |
KAVIRAJ RAI Vs. SHEO DARSHAN DASS
|
January 23, 1952 |
KEDAR NATH Vs. MOOL CHAND
|
July 23, 1952 |
KHAIR ULLAH Vs. B JAI RAM SINGH
|
March 3, 1952 |
KISHAN CHAND HARI KISHUN CHAND Vs. DIWAN CHAND GHASI
|
December 4, 1952 |
KISHAN DIYAL Vs. STATE
|
July 15, 1952 |
KR JYOTI SARUP Vs. BOARD OF REVENUE UTTAR PRADESH LUCKNOW
|
September 9, 1952 |
KULSUM BIBI Vs. DISTRICT MAGISTRATE KANPUR
|
November 6, 1952 |
L KEDAR NATH Vs. L KISHAN LAL
|
February 6, 1952 |
L. KEDAR NATH Vs. L. KISHAN LAL
|
February 8, 1952 |
Lachhman andey Vs. Commr. of Income-tax, U.P. and Ajmer-Merwara, Lucknow
|
November 18, 1952 |
LACHHMAN PANDEY Vs. COMMR. OF INCOME TAX, U.P. AND AJMER-MERWARA, LUCKNOW
|
November 18, 1952 |
LACHHMAN PANDEY PT Vs. STATE OF U P
|
November 18, 1952 |
LAKHAN SINGH Vs. BALBIR SINGH
|
April 30, 1952 |
LAKHPAT RAM SHARMA Vs. STATE
|
February 4, 1952 |
LAL BACHAN SINGH Vs. SURAJ BALI SINGH
|
February 14, 1952 |
LAL BEHARI Vs. STATE
|
May 26, 1952 |
LAL DHANANJAY SINGH Vs. LAL BHIM BIKRAM SINGH
|
September 5, 1952 |
LALA RAM NARAIN LAL AND ORS. Vs. THE ADDITIONAL DISTRICT MAGISTRATE KANPUR AND ORS.
|
February 6, 1952 |
LALLAN PARSAD Vs. SHARDA PARSAD
|
October 16, 1952 |
LALTA PRASAD Vs. BRAHMANAND
|
November 14, 1952 |
LAXMI TALKIES LTD Vs. COLLECTOR ALLAHABAD
|
November 18, 1952 |
LAXMIRATAN COTTON MILLS CO LTD Vs. COMMR OF EXCESS PROFITS TAX U P C P BERAR AND LUCKNOW
|
September 23, 1952 |
LIAQAT Vs. STATE
|
October 16, 1952 |
LILA SINGH Vs. CHAJJU SINGH
|
March 4, 1952 |
LOKNATH MISIR Vs. DAULTA KUER
|
December 17, 1952 |
MADAN GOPAL BAGLA Vs. COMMR OF INCOME-TAX U P AND AJMER-MERWARA
|
August 27, 1952 |
MADAN MOHAN LAL Vs. STATE
|
January 7, 1952 |
MAHABIR PRASAD Vs. KEWAL KRISHNA
|
November 27, 1952 |
MAHADEO Vs. SATYA NARAIN
|
July 30, 1952 |
MAHESH PRATAP SINGH Vs. RAMPAL SINGH
|
August 4, 1952 |
MAHFUZ ALI IN JAIL Vs. STATE
|
September 17, 1952 |
MAIKU Vs. STATE
|
August 19, 1952 |
MAKHAN LAL JAIN Vs. AMRIT BANASPATI CO LTD
|
November 19, 1952 |
MANGI Vs. STATE
|
October 14, 1952 |
MANNU LAL Vs. CHAKRADHAR HANS
|
March 25, 1952 |
MASEH ULLAH SHAH Vs. ABDUL REHMAN SUFI
|
November 5, 1952 |
MASIH UDDIN Vs. STATE
|
February 28, 1952 |
MATA PRASAD Vs. RAM ADHAR PANDEY
|
February 19, 1952 |
MATRUMAL SHARMA Vs. CHIEF INSPECTOR OF SHOPS AND COMMERCIAL ESTABLISHMENTS
|
March 25, 1952 |
MAUJI LAL Vs. JAGNANDAN RAM
|
January 16, 1952 |
MOHAMMAD ALI KHAN Vs. SURAJ PRAKASH
|
April 1, 1952 |
MOHAMMAD MATTEEN QIDWAI Vs. GOVERNOR-GENERAL IN COUNCIL
|
April 28, 1952 |
MOHAMMAD RAZA ALI KHAN Vs. STATE OF UTTAR PRADESH
|
September 5, 1952 |
MOHAMMAD SHAFI Vs. STATE
|
February 18, 1952 |
MOHD ISHAQ Vs. ADMINISTRATOR MUNICIPALITY OF LUCKNOW THE EXECUTIVE OFFICER
|
April 18, 1952 |
MOOL CHAND Vs. STATE
|
September 9, 1952 |
MOTI RAM Vs. HASINA BEGAM
|
December 23, 1952 |
MUNNO BIBI Vs. COMMR OF INCOME TAX
|
January 15, 1952 |
MUNSHI LAL Vs. BALMUKUND SINGH
|
February 26, 1952 |
MUNSHI SINGH Vs. STATE
|
September 10, 1952 |
MUNSHI SINGH Vs. EWAZ SINGH
|
August 4, 1952 |
MURLIDHAR DALMIA Vs. STATE
|
September 18, 1952 |
MUTSADDI LAL Vs. GOVERNMENT-GENERAL IN COUNCIL
|
July 25, 1952 |
NAGESHAR TEWARI Vs. DWARKA PRASAD
|
December 18, 1952 |
NAGESHWAR SINGH Vs. STATE
|
February 18, 1952 |
NAGESHWAR UPADHYA Vs. CHANDRA CHARUMAN TEWARI
|
February 19, 1952 |
NARAINI DEVI Vs. SUDHIST NARAIN ANAND
|
September 8, 1952 |
NEM CHAND Vs. STATE
|
August 7, 1952 |
NEW VICTORIA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1952 |
NEWAZISH ALI KHAN Vs. RAJA BHANU PRATAP SINGH
|
February 6, 1952 |
OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH
|
October 25, 1952 |
P STANWILL AND CO AUCTIONEERS CAWNPORE Vs. COMMR OF INCOME-TAX U P AND AJMER-MERWARA LUCKNOW
|
August 26, 1952 |
PANNA LAL Vs. EAST INDIAN RAILWAY ADMINISTRATION
|
March 4, 1952 |
PARASRAM SHUKUL Vs. BINDESHARI PANDEY
|
August 11, 1952 |
PARMESHWAR DIN Vs. SHEO MOORAT
|
February 4, 1952 |
PARSHOTTAM Vs. STATE
|
October 16, 1952 |
PASHUPATI PRATAP SINGH Vs. CHAIRMAN DISTRICT BOARD GONDA
|
August 4, 1952 |
PATI Vs. DUBARI
|
August 14, 1952 |
PEAREY Vs. STATE
|
February 4, 1952 |
PHOOL CHAND SANAT KUMAR Vs. SALES TAX OFFICER FATEHGARH U P
|
March 31, 1952 |
PHOOL DIN Vs. STATE OF UP
|
January 3, 1952 |
PIARE LAL Vs. RAM SWAROOP
|
October 13, 1952 |
POSHAKI Vs. STATE
|
October 23, 1952 |
PRABHABATI DEVI Vs. DISTRICT MAGISTRATE
|
February 6, 1952 |
PRABHU DAYAL Vs. ASHARFI KUARI
|
April 23, 1952 |
PRABHUNATH Vs. KHADIJATUL KUBRA
|
October 25, 1952 |
PRAG Vs. RAM DAS
|
March 17, 1952 |
PRATAP SINGH Vs. COMMR OF INCOME-TAX
|
May 2, 1952 |
PREM CHAND Vs. STATE
|
February 27, 1952 |
PREM SHANKAR PANDAYA Vs. U P PROVINCIAL CO-OPERATIVE BANK LTD
|
August 19, 1952 |
PREMWATI Vs. SM SATAYAWATI JAIN
|
September 17, 1952 |
PT CHANDI PRASAD Vs. PT SADANAND PATHAK
|
April 4, 1952 |
PYARE Vs. STATE
|
June 9, 1952 |
PYARE LAL GAHLOT Vs. STATE OF UTTAR PRADESH LUCKNOW
|
October 8, 1952 |
QAZI MUNIRUDDIN Vs. CHAIRMAN TOWN AREA COMMITTEE MAU AIMA
|
October 29, 1952 |
R B SETH MULTANIMAL AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1952 |
RADHA KISHEN Vs. MADHO KRISHNA
|
April 25, 1952 |
RADHA KISHUN Vs. HARI PRASAD
|
March 3, 1952 |
RADHEY LAL Vs. HAUSILA BUX SINGH
|
February 6, 1952 |
RADHEY MOHAN Vs. HAR NARAIN DAS
|
January 15, 1952 |
RADHEY SHYAM TANDON Vs. JUDGE APPEALS SALES TAX U P LUCKNOW
|
August 11, 1952 |
RAGHUNATH NARAIN MATHUR Vs. UNION OF INDIA UOI
|
November 28, 1952 |
RAGHURAJ SINGH Vs. BABU SINGH
|
January 11, 1952 |
RAHMAT ALI Vs. STATE
|
August 21, 1952 |
RAHMAT ALI AND ANOTHERS Vs. THE STATE
|
August 8, 1952 |
RAJ NARAIN Vs. STATE
|
September 9, 1952 |
RAJA BAHADUR PASHUPATI PRATAP SINGH Vs. CHAIRMAN DISTRICT BOARD AND ORS.
|
April 16, 1952 |
RAJA RAM KUMAR BHARGAWA Vs. STATE
|
April 26, 1952 |
RAJENDRA MISRA Vs. TIRATHRAJ MISRA
|
March 17, 1952 |
RAM Vs. LEKHRAJ
|
January 15, 1952 |
RAM ADHAR Vs. NEM KUMAR
|
January 30, 1952 |
RAM BHAROSE Vs. AJEET KUMAR
|
March 25, 1952 |
RAM BHAROSEY Vs. STATE
|
January 4, 1952 |
RAM BHAROSEY Vs. MAHADEO SINGH
|
August 6, 1952 |
RAM CHARAN LAL Vs. STATE OF UTTAR PRADESH
|
April 18, 1952 |
RAM DASS Vs. STATE
|
June 5, 1952 |
RAM GOPAL Vs. STATE OF UTTAR PRADESH
|
December 11, 1952 |
RAM KALI Vs. PAHILWAN SINGH
|
November 20, 1952 |
RAM KHELAWAN Vs. STATE
|
July 3, 1952 |
Ram Kumar Ram Niwas Nanpara Vs. Commr. of Income-tax, U.P. and Ajmer Merwara, Lucknow
|
August 29, 1952 |
RAM KUMAR RAMNIWAS OF NANPARA Vs. STATE OF U P
|
August 29, 1952 |
RAM LAKHAN Vs. SUMESAR RAI
|
April 22, 1952 |
RAM NARAIN Vs. DOMINION OF INDIA NEW DELHI
|
December 4, 1952 |
RAM NARAIN TEWARI Vs. RAM CHANDER SHARMA
|
December 16, 1952 |
RAM NARESH SINGH Vs. STATE OF UTTAR PRADESH
|
December 12, 1952 |
RAM NATH Vs. STATE
|
May 23, 1952 |
RAM NIRANJAN LAL Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 15, 1952 |
RAM PRASAD Vs. STATE
|
January 10, 1952 |
RAM PRASAD Vs. STATE
|
May 27, 1952 |
RAM RATAN TEWARI Vs. JAGDAT TEWARI
|
April 21, 1952 |
RAM SAHAI Vs. CUSTODIAN OF EVACUEE PROPERTY U P LUCKNOW
|
September 17, 1952 |
RAM SARUP Vs. SM GAYATRI DEVI
|
May 14, 1952 |
RAMA SHANKER LAL Vs. STATE OF UTTAR PRADESH
|
December 12, 1952 |
RAMAN DAS Vs. STATE OF UTTAR PRADESH
|
February 13, 1952 |
RAMESH CHANDRA CHAUBE Vs. PRINCIPAL BIPIN BEHARI INTERMEDIATE COLLEGE JHANSI
|
September 10, 1952 |
RAMESHWAR LAL RADHA KRISHAN Vs. STATE OF U P
|
December 11, 1952 |
RAMESHWAR PRASAD Vs. SATYA NARAIN
|
December 5, 1952 |
RAMNATH Vs. STATE
|
February 20, 1952 |
RASHID Vs. STATE
|
December 8, 1952 |
RUKMI SEWAK Vs. MUNESARI
|
November 12, 1952 |
S DARSHAN LAL Vs. R E S DALLIWALL
|
April 2, 1952 |
SADAL Vs. STATE
|
August 19, 1952 |
SADHO SINGH Vs. STATE
|
January 30, 1952 |
SAHEB RAM Vs. RAM NEWAZ
|
August 4, 1952 |
SANWAL DAS Vs. DARGAH SAYED SHAH BAZID HANDI MAUQUF
|
August 1, 1952 |
SAPATTAR SINGH Vs. STATE
|
February 28, 1952 |
SATDEO PANDEY Vs. BABA RAGHAV DAS
|
September 15, 1952 |
SATYA NARAIN Vs. STATE
|
April 17, 1952 |
SECHAN Vs. RAM CHANDRA BAHADUR
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February 22, 1952 |
SETH BISHAN CHAND Vs. COMMISSIONER OF INCOME TAX
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September 2, 1952 |
SETH MADAN GOPAL BAGLA Vs. COMMISSIONER OF INCOME TAX
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August 27, 1952 |
SHAFI Vs. STATE
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October 7, 1952 |
SHAFI AHMAD Vs. STATE
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September 10, 1952 |
SHAKIR KHAN Vs. STATE
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April 14, 1952 |
SHAMSHER BAHADUR SINGH Vs. LAL BATUK BAHADUR SINGH
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July 16, 1952 |
SHAMSHER KHAN Vs. SM SIDDIQUNNISA
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September 17, 1952 |
SHANKAR SINGH Vs. STATE
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February 18, 1952 |
SHEO LAL Vs. L DEVI DAS
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August 4, 1952 |
SHEO SHANKER Vs. STATE
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December 23, 1952 |
SHER BAHADUR SINGH Vs. MAHABIR SINGH
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February 8, 1952 |
SHERWANI BROS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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October 22, 1952 |
SHIAM MANOHAR Vs. STATE
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August 1, 1952 |
SHIAMSUNDAR LAL JAIN Vs. SHEO PARSHAD
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October 14, 1952 |
SHITAB SINGH Vs. SURAJ BALI
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February 28, 1952 |
SHUDARSHAN LAL DWIVEDI Vs. DEAN OF THE FACULTY OF SCIENCE UNIVERSITY OF ALLAHABAD
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October 29, 1952 |
SHUKRULLA Vs. STATE
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July 15, 1952 |
SIDH NATH Vs. TRILOKI NATH
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March 31, 1952 |
SITAL PRASAD Vs. STATE
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July 25, 1952 |
SITHOOLAL CHHOTEYLAL Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
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October 21, 1952 |
SITLA BAKHSH SINGH Vs. KR SURENDRA BIKRAM SINGH
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January 4, 1952 |
SRIDHAR UPADHYA Vs. LAKSHMI PRASAD
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May 9, 1952 |
SRIPAL SINGH Vs. STATE
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April 23, 1952 |
STANWILL P AND CO Vs. COMMISSIONER OF INCOME TAX
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August 26, 1952 |
STATE Vs. WAHID BUX
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August 21, 1952 |
STATE Vs. HEM NARAIN SINGH
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September 10, 1952 |
STATE Vs. BANARSIDAS
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July 29, 1952 |
STATE Vs. BAIJNATH
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May 29, 1952 |
STATE Vs. GANGA SAHAI
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October 25, 1952 |
STATE Vs. SHANKAR PRASAD
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February 29, 1952 |
STATE Vs. KAILASH CHANDRA
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March 5, 1952 |
STATE Vs. RAMBALI
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January 30, 1952 |
STATE Vs. AMULYA KUMAR
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December 8, 1952 |
STATE Vs. RAKSHPAL SINGH
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November 19, 1952 |
STATE Vs. BALLISTER SINGH
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September 8, 1952 |
SUKHANANDAN Vs. SHANKER
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February 28, 1952 |
SUNDAR LAL SAXENA Vs. HINDUSTAN COMMERCIAL BANK LTD
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November 3, 1952 |
SURAJ MAL Vs. BOARD OF REVENUE U P ALLAHABAD
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November 29, 1952 |
SURAJ PRASAD Vs. RAMESH CHANDER
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March 20, 1952 |
SWAMI DAYAL Vs. STATE
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April 26, 1952 |
TAHAWWAR HUSAIN Vs. STATE
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November 6, 1952 |
TAJJAMUL Vs. MOHD ISMAIL
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June 12, 1952 |
TAJPAL SINGH Vs. GANGA SAHAI
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January 28, 1952 |
TEJPAL JAMUNADAS Vs. COMMISSIONER OF INCOME TAX
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October 27, 1952 |
THAKUR DEI Vs. DHARAM RAJ
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March 28, 1952 |
THEKURA Vs. SUKHRAJ SINGH
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November 4, 1952 |
TITTAR Vs. STATE
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October 25, 1952 |
TRILOK CHAND Vs. STATE
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December 2, 1952 |
TRILOKI NATH GARG Vs. UNIVERSITY OF ALLAHABAD
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December 5, 1952 |
U P GOVERNMENT Vs. FIRM BRIJ MOHAN LAL
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September 11, 1952 |
U P UNION BANK LTD Vs. AKHTAR HUSSAIN
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April 30, 1952 |
UNION OF INDIA Vs. S M KING
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July 30, 1952 |
UNION OF INDIA UOI Vs. GIRISH CHANDRA
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October 10, 1952 |
VIDYA NIWAS Vs. STATE
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March 27, 1952 |
ZABAR SINGH Vs. BALDEO PRASAD
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February 21, 1952 |
ZAHID HUSAIN Vs. M HAMID UDDIN
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April 21, 1952 |