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A CRACKNELL Vs. STATE OF UTTAR PRADESH
|
April 2, 1952 |
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A W LAZARUS Vs. STATE
|
February 14, 1952 |
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ABDUL HAMID Vs. ASGHARI BEGUM
|
November 3, 1952 |
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ABDUL JABBAR Vs. AUDHESH SINGH RAM AGYAN SINGH
|
December 9, 1952 |
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ABDUR RASHID KHAN Vs. STATE
|
April 14, 1952 |
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AGARWAL AND CO Vs. CITY BOARD DEHRADUN
|
October 13, 1952 |
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AHIBARAN SINGH Vs. STATE
|
October 10, 1952 |
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AJODHIYA SINGH Vs. BALESHWAR SINGH
|
March 17, 1952 |
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ALI AHMAD Vs. DEPUTY CUSTODIAN OF EVACUEE PROPERTY
|
February 18, 1952 |
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ALI SHABBER Vs. HAIDER HUSAIN
|
April 2, 1952 |
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ALLAH RABBUL ALMIN Vs. HASNAIN AHMAD
|
January 4, 1952 |
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AMRITSAR SUGAR MILL CO LTD Vs. COMMISSIONER SALES TAX
|
February 6, 1952 |
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ANAND BEHARI LAL Vs. COMMR OF INCOME-TAX
|
May 2, 1952 |
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ANAND BEHARILAL Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1952 |
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ANWARUL HASAN Vs. STATE
|
July 14, 1952 |
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ASSESSMENT OF THE HINDUSTAN COMMERCIAL BANK Vs. STATE OF UTTAR PRADEH
|
January 8, 1952 |
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B MADHO PRASAD Vs. SETH TARA CHAND
|
August 8, 1952 |
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B N RAMA AND CO Vs. COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW
|
November 12, 1952 |
|
B. TAJ PAL SINGH AND ORS. Vs. GANGA SAHAI
|
January 23, 1952 |
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BABA MAHADEO DAS Vs. SATYANDRA KUMAR
|
September 15, 1952 |
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BABOO LAL Vs. STATE
|
December 8, 1952 |
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BABU Vs. DEWAN SINGH
|
March 3, 1952 |
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BACHCHA SINGH Vs. GOPAL SINGH
|
January 23, 1952 |
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BADRI Vs. STATE
|
September 5, 1952 |
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BADRI PRASAD Vs. NATH
|
August 14, 1952 |
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BADRI PRASAD Vs. STATE
|
October 21, 1952 |
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BADRI PRASAD AND ORS. Vs. THE STATE
|
January 1, 1952 |
|
BADRI PRASAD TRIPATHI Vs. DISTRICT MAGISTRATE
|
March 3, 1952 |
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BALADIN Vs. RAM PIAREY
|
August 9, 1952 |
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BALDEO Vs. DEO NARAIN
|
November 17, 1952 |
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BALDEO DASS Vs. JOSHI GAURI DUTT
|
September 18, 1952 |
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BALDEV DAS Vs. STATE
|
March 25, 1952 |
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BALDOO Vs. REX
|
February 5, 1952 |
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BANARSI STORES Vs. PRESIDENT OF THE UNION OF INDIAN REPUBLIC FOR INDIA
|
November 26, 1952 |
|
BANKE BIHARI LAL Vs. MAHADEO PRASAD
|
August 8, 1952 |
|
BAREILLY CORPORATION BANK LTD., BAREILLY Vs. COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
|
September 9, 1952 |
|
BECHE LAL Vs. HEM SINGH
|
November 6, 1952 |
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BEHARI Vs. STATE
|
April 29, 1952 |
|
BENI MADHO PRASAD SINGH Vs. ADIT
|
September 24, 1952 |
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BHAGA Vs. GIRWAR
|
November 4, 1952 |
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BHAGGO SINGH Vs. SANOMAN SINGH
|
October 22, 1952 |
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BHAGWAN DIN Vs. RAM DAS
|
April 21, 1952 |
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BHAGWAN RADHA KISHEN Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1952 |
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BHAGWATI PRASAD Vs. SHITALI
|
October 13, 1952 |
|
BHUP NARAIN Vs. STATE
|
July 16, 1952 |
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BHUSHAN LAL Vs. STATE
|
May 14, 1952 |
|
BIJADHAR RAM DWARKA RAM BALLIA Vs. STATE OF U P
|
November 19, 1952 |
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BISHAMBHAR DAYAL Vs. GIRDHAR LAL ODHAVJI
|
October 28, 1952 |
|
BISHAMBHAR RAI Vs. STATE
|
August 20, 1952 |
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BISHAN CHAND Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
|
September 2, 1952 |
|
BISWA NATH SINGH Vs. DISTRICT BOARD OF BALLIA
|
November 11, 1952 |
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BITTAN BIBI Vs. KUNTU LAL
|
February 8, 1952 |
|
BRAHM SARUP Vs. STATE
|
August 8, 1952 |
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BRAHMA DIN Vs. BACHAN PERSHAD
|
March 17, 1952 |
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BRIJ LAL Vs. MAHADEO
|
October 9, 1952 |
|
BRIJ NARAIN Vs. RAM DAYAL
|
August 1, 1952 |
|
BRIJ NATH SARIN Vs. UTTAR PRADESH GOVERNMENT
|
October 27, 1952 |
|
BUDDHU Vs. MUNICIPAL BOARD
|
March 18, 1952 |
|
BUDH PRAKASH JAI PRAKASH Vs. SALES TAX OFFICER
|
February 27, 1952 |
|
BUDHU RAM Vs. PEARE LAL
|
August 14, 1952 |
|
CALCUTTA NATIONAL BANK LTD Vs. RAHMAT ALI FATEH ULLAH
|
November 20, 1952 |
|
CHAMELI Vs. GAJRAJ BAHADUR GUPTA
|
July 21, 1952 |
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CHANDRAPAL Vs. STATE THROUGH MAHABIRAND ANOTHER
|
July 18, 1952 |
|
CHATRU Vs. STATE
|
December 15, 1952 |
|
CHATTER SINGH Vs. STATE
|
September 12, 1952 |
|
CHHOTEY LAL Vs. DISTRICT MAGISTRATE
|
July 18, 1952 |
|
CHIEF INSPECTOR OF FACTORIES Vs. V K MODI
|
February 14, 1952 |
|
CHIEF INSPECTOR OF STAMPS U P Vs. SUNNI CENTRAL BOARD OF WAQF U P
|
October 10, 1952 |
|
CHOTEY LAL Vs. L CHHAKKILAL ALIAS HARI SHANKER
|
October 8, 1952 |
|
CHOUTHI RAJ Vs. SUMITRA DEVI
|
February 4, 1952 |
|
CITY BOARD MUSSOORIE Vs. COMMISSIONER OF INCOME TAX U P AJMER MERWARA AND
|
August 19, 1952 |
|
COMMISSIONER OF INCOME TAX Vs. BIJLI COTTON MILLS LIMITED
|
September 3, 1952 |
|
COMMISSIONER OF INCOME TAX Vs. VARSHANI OF BAHJOI I D
|
November 11, 1952 |
|
COMMR OF INCOME-TAX U P AND C P AND BERAR LUCKNOW Vs. I D VARSHANI
|
November 11, 1952 |
|
COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW Vs. LACHHMAN DAS MOOL CHAND
|
November 14, 1952 |
|
D P HALWASIYA Vs. STATE
|
April 26, 1952 |
|
DAL CHAND Vs. STATE
|
October 9, 1952 |
|
DALLA SINGH Vs. STATE
|
June 18, 1952 |
|
DAMODAR DAS Vs. CO-OPERATIVE SEEDS STORE SAKIT
|
December 16, 1952 |
|
DARGAHI LAL NIGAM Vs. CAWNPORE MUNICIPAL BOARD
|
January 4, 1952 |
|
DARYAO SINGH Vs. BOARD OF REVENUE
|
March 6, 1952 |
|
DAUD BEG Vs. MAHMUDI BEGAM
|
February 22, 1952 |
|
DEBI DAS Vs. STATE
|
December 23, 1952 |
|
DEBI PRASAD MALVIYA Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1952 |
|
DEBI SINGH Vs. JAGDISH SARAN SINGH
|
January 29, 1952 |
|
DEPUTY COMMISSIONER FAIZABAD Vs. RUDRA PRATAP SINGH
|
October 23, 1952 |
|
DEPUTY COMMR Vs. RAJA RAM
|
April 25, 1952 |
|
DHARAM KARAN BAHADUR ASAF JAHI Vs. SM SHAHZAD KUNWAR
|
November 29, 1952 |
|
DHARAM SARUP Vs. STATE
|
August 8, 1952 |
|
DIBIA Vs. STATE
|
February 22, 1952 |
|
DULLA Vs. STATE
|
July 21, 1952 |
|
DURGA PRASAD Vs. STATE OF UTTAR PRADESH
|
July 29, 1952 |
|
FATEH KUNWAR Vs. DURBIJAI SINGH
|
March 14, 1952 |
|
G B MATHUR Vs. STATE
|
February 18, 1952 |
|
G D GANDHI Vs. SRI JYOTI BHUSAN GUPTA
|
December 9, 1952 |
|
G P SINGH Vs. FACULTY OF LAW UNIVERSITY OF ALLAHABAD
|
April 15, 1952 |
|
GABDULAL TULSIRAM Vs. STATE OF U P
|
January 8, 1952 |
|
GANDAMAL GOPI NATH Vs. COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW
|
October 30, 1952 |
|
GANESH DAS RAM GOPAL Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH
|
April 15, 1952 |
|
GANGA BUX SINGH Vs. STATE
|
April 25, 1952 |
|
GANGA PRASAD Vs. SAEEDAN
|
April 24, 1952 |
|
GANGA PRASAD Vs. STATE
|
August 1, 1952 |
|
GARIBEY AND OTHERS Vs. THE STATE
|
October 8, 1952 |
|
GAURI SHANKAR Vs. STATE
|
February 20, 1952 |
|
GAURI SHANKAR AND SONS Vs. UNION OF INDIA UOI GENERAL MANAGER E I RLY CALCUTTA
|
November 21, 1952 |
|
GAYA PRASAD Vs. STATE
|
October 31, 1952 |
|
GHARIBY Vs. STATE
|
October 21, 1952 |
|
GHASI RAM Vs. CHAUBEY MITRA SEN
|
October 14, 1952 |
|
GIRJA PRASAD Vs. ZALIM SINGH
|
December 15, 1952 |
|
GOKARAN Vs. STATE
|
April 9, 1952 |
|
GOKUL NATHJI MAHARAJ Vs. NATHJI BHOGI LAL
|
February 1, 1952 |
|
GOPI NATH Vs. STATE
|
December 6, 1952 |
|
GOVERNOR GENERAL IN COUNCIL Vs. MAHABIR RAM
|
May 14, 1952 |
|
GULAB SINGH Vs. STATE
|
January 8, 1952 |
|
GUR PRASAD Vs. RAM SUKH
|
March 10, 1952 |
|
HAJI AHMAD RAZA Vs. MUNICIPAL BOARD
|
March 18, 1952 |
|
HAJI GHULAM HUSSAIN Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1952 |
|
HAR DEV SHARMA Vs. BAL MUKUND
|
August 29, 1952 |
|
HARAKH NARAIN Vs. KALWATI
|
December 3, 1952 |
|
HARBANS SINGH Vs. STATE
|
October 9, 1952 |
|
HARDEO Vs. RAM LAL
|
December 19, 1952 |
|
HARI KAILASH AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1952 |
|
HIDAYATULLAH Vs. NABI BUX
|
December 10, 1952 |
|
HINDUSTAN BIOLOGICALS LTD Vs. JAGAT NARAIN
|
June 26, 1952 |
|
HINDUSTAN COMMERCIAL BANK LIMITED Vs. STATE OF U P
|
January 8, 1952 |
|
INAYAT ALI Vs. NATTHU KHAN
|
September 24, 1952 |
|
INDERCHAND HARI RAM Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1952 |
|
ISHWAR DEI Vs. CHHEDU
|
January 18, 1952 |
|
ISHWAR DIN Vs. CH MOHD ISHAQ
|
January 17, 1952 |
|
JADDU Vs. STATE
|
May 12, 1952 |
|
JAGESHWAR DAYAL Vs. STATE
|
May 29, 1952 |
|
JAI RAM Vs. STATE
|
February 26, 1952 |
|
JAI SINGH Vs. STATE
|
September 5, 1952 |
|
JAINI Vs. RAM PRASAD
|
April 21, 1952 |
|
JAN MOHAMMED Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1952 |
|
JHABBOO AND ANR. Vs. STATE
|
October 24, 1952 |
|
JHALLAR Vs. STATE
|
June 16, 1952 |
|
JIAN Vs. SUDHANSHU KUMAR
|
November 20, 1952 |
|
JIWAN SINGH Vs. MAZHAR KHAN
|
March 31, 1952 |
|
JODHA RAM Vs. STATE THROUGH BISHUN DUTT
|
December 15, 1952 |
|
JODHEY Vs. STATE
|
January 16, 1952 |
|
JOSEPHINE CLARE WILLIAMS Vs. CECIL WALTER WILLIAMS AND E A LYONS
|
August 1, 1952 |
|
KALI CHARAN AND ANOTHER Vs. STATE THROUGH CHANDRA BAHADUR
|
April 9, 1952 |
|
KALI PRASAD Vs. BIRENDRA BIKRAM SINGH
|
October 23, 1952 |
|
KAMESHWARA SINGH Vs. BHARAT KOERI
|
October 29, 1952 |
|
KANHAI LAL Vs. BRIJ NANDAN
|
January 21, 1952 |
|
KANHAIYA LAL Vs. FIRM RAMDAYAL BHAGWAN DAS
|
February 26, 1952 |
|
KANODIA BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1952 |
|
KANODIA BROTHERS CAWNPORE Vs. COMMR OF INCOME-TAX U P AJMER-MERWARA LUCKNOW
|
August 25, 1952 |
|
KARAM CHAND THAPAR AND BROS LTD Vs. VIJAY ANAND
|
April 2, 1952 |
|
KASHI RAM Vs. STATE
|
August 26, 1952 |
|
KAVIRAJ RAI Vs. SHEO DARSHAN DASS
|
January 23, 1952 |
|
KEDAR NATH Vs. MOOL CHAND
|
July 23, 1952 |
|
KHAIR ULLAH Vs. B JAI RAM SINGH
|
March 3, 1952 |
|
KISHAN CHAND HARI KISHUN CHAND Vs. DIWAN CHAND GHASI
|
December 4, 1952 |
|
KISHAN DIYAL Vs. STATE
|
July 15, 1952 |
|
KR JYOTI SARUP Vs. BOARD OF REVENUE UTTAR PRADESH LUCKNOW
|
September 9, 1952 |
|
KULSUM BIBI Vs. DISTRICT MAGISTRATE KANPUR
|
November 6, 1952 |
|
L KEDAR NATH Vs. L KISHAN LAL
|
February 6, 1952 |
|
L. KEDAR NATH Vs. L. KISHAN LAL
|
February 8, 1952 |
|
Lachhman andey Vs. Commr. of Income-tax, U.P. and Ajmer-Merwara, Lucknow
|
November 18, 1952 |
|
LACHHMAN PANDEY Vs. COMMR. OF INCOME TAX, U.P. AND AJMER-MERWARA, LUCKNOW
|
November 18, 1952 |
|
LACHHMAN PANDEY PT Vs. STATE OF U P
|
November 18, 1952 |
|
LAKHAN SINGH Vs. BALBIR SINGH
|
April 30, 1952 |
|
LAKHPAT RAM SHARMA Vs. STATE
|
February 4, 1952 |
|
LAL BACHAN SINGH Vs. SURAJ BALI SINGH
|
February 14, 1952 |
|
LAL BEHARI Vs. STATE
|
May 26, 1952 |
|
LAL DHANANJAY SINGH Vs. LAL BHIM BIKRAM SINGH
|
September 5, 1952 |
|
LALA RAM NARAIN LAL AND ORS. Vs. THE ADDITIONAL DISTRICT MAGISTRATE KANPUR AND ORS.
|
February 6, 1952 |
|
LALLAN PARSAD Vs. SHARDA PARSAD
|
October 16, 1952 |
|
LALTA PRASAD Vs. BRAHMANAND
|
November 14, 1952 |
|
LAXMI TALKIES LTD Vs. COLLECTOR ALLAHABAD
|
November 18, 1952 |
|
LAXMIRATAN COTTON MILLS CO LTD Vs. COMMR OF EXCESS PROFITS TAX U P C P BERAR AND LUCKNOW
|
September 23, 1952 |
|
LIAQAT Vs. STATE
|
October 16, 1952 |
|
LILA SINGH Vs. CHAJJU SINGH
|
March 4, 1952 |
|
LOKNATH MISIR Vs. DAULTA KUER
|
December 17, 1952 |
|
MADAN GOPAL BAGLA Vs. COMMR OF INCOME-TAX U P AND AJMER-MERWARA
|
August 27, 1952 |
|
MADAN MOHAN LAL Vs. STATE
|
January 7, 1952 |
|
MAHABIR PRASAD Vs. KEWAL KRISHNA
|
November 27, 1952 |
|
MAHADEO Vs. SATYA NARAIN
|
July 30, 1952 |
|
MAHESH PRATAP SINGH Vs. RAMPAL SINGH
|
August 4, 1952 |
|
MAHFUZ ALI IN JAIL Vs. STATE
|
September 17, 1952 |
|
MAIKU Vs. STATE
|
August 19, 1952 |
|
MAKHAN LAL JAIN Vs. AMRIT BANASPATI CO LTD
|
November 19, 1952 |
|
MANGI Vs. STATE
|
October 14, 1952 |
|
MANNU LAL Vs. CHAKRADHAR HANS
|
March 25, 1952 |
|
MASEH ULLAH SHAH Vs. ABDUL REHMAN SUFI
|
November 5, 1952 |
|
MASIH UDDIN Vs. STATE
|
February 28, 1952 |
|
MATA PRASAD Vs. RAM ADHAR PANDEY
|
February 19, 1952 |
|
MATRUMAL SHARMA Vs. CHIEF INSPECTOR OF SHOPS AND COMMERCIAL ESTABLISHMENTS
|
March 25, 1952 |
|
MAUJI LAL Vs. JAGNANDAN RAM
|
January 16, 1952 |
|
MOHAMMAD ALI KHAN Vs. SURAJ PRAKASH
|
April 1, 1952 |
|
MOHAMMAD MATTEEN QIDWAI Vs. GOVERNOR-GENERAL IN COUNCIL
|
April 28, 1952 |
|
MOHAMMAD RAZA ALI KHAN Vs. STATE OF UTTAR PRADESH
|
September 5, 1952 |
|
MOHAMMAD SHAFI Vs. STATE
|
February 18, 1952 |
|
MOHD ISHAQ Vs. ADMINISTRATOR MUNICIPALITY OF LUCKNOW THE EXECUTIVE OFFICER
|
April 18, 1952 |
|
MOOL CHAND Vs. STATE
|
September 9, 1952 |
|
MOTI RAM Vs. HASINA BEGAM
|
December 23, 1952 |
|
MUNNO BIBI Vs. COMMR OF INCOME TAX
|
January 15, 1952 |
|
MUNSHI LAL Vs. BALMUKUND SINGH
|
February 26, 1952 |
|
MUNSHI SINGH Vs. STATE
|
September 10, 1952 |
|
MUNSHI SINGH Vs. EWAZ SINGH
|
August 4, 1952 |
|
MURLIDHAR DALMIA Vs. STATE
|
September 18, 1952 |
|
MUTSADDI LAL Vs. GOVERNMENT-GENERAL IN COUNCIL
|
July 25, 1952 |
|
NAGESHAR TEWARI Vs. DWARKA PRASAD
|
December 18, 1952 |
|
NAGESHWAR SINGH Vs. STATE
|
February 18, 1952 |
|
NAGESHWAR UPADHYA Vs. CHANDRA CHARUMAN TEWARI
|
February 19, 1952 |
|
NARAINI DEVI Vs. SUDHIST NARAIN ANAND
|
September 8, 1952 |
|
NEM CHAND Vs. STATE
|
August 7, 1952 |
|
NEW VICTORIA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1952 |
|
NEWAZISH ALI KHAN Vs. RAJA BHANU PRATAP SINGH
|
February 6, 1952 |
|
OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH
|
October 25, 1952 |
|
P STANWILL AND CO AUCTIONEERS CAWNPORE Vs. COMMR OF INCOME-TAX U P AND AJMER-MERWARA LUCKNOW
|
August 26, 1952 |
|
PANNA LAL Vs. EAST INDIAN RAILWAY ADMINISTRATION
|
March 4, 1952 |
|
PARASRAM SHUKUL Vs. BINDESHARI PANDEY
|
August 11, 1952 |
|
PARMESHWAR DIN Vs. SHEO MOORAT
|
February 4, 1952 |
|
PARSHOTTAM Vs. STATE
|
October 16, 1952 |
|
PASHUPATI PRATAP SINGH Vs. CHAIRMAN DISTRICT BOARD GONDA
|
August 4, 1952 |
|
PATI Vs. DUBARI
|
August 14, 1952 |
|
PEAREY Vs. STATE
|
February 4, 1952 |
|
PHOOL CHAND SANAT KUMAR Vs. SALES TAX OFFICER FATEHGARH U P
|
March 31, 1952 |
|
PHOOL DIN Vs. STATE OF UP
|
January 3, 1952 |
|
PIARE LAL Vs. RAM SWAROOP
|
October 13, 1952 |
|
POSHAKI Vs. STATE
|
October 23, 1952 |
|
PRABHABATI DEVI Vs. DISTRICT MAGISTRATE
|
February 6, 1952 |
|
PRABHU DAYAL Vs. ASHARFI KUARI
|
April 23, 1952 |
|
PRABHUNATH Vs. KHADIJATUL KUBRA
|
October 25, 1952 |
|
PRAG Vs. RAM DAS
|
March 17, 1952 |
|
PRATAP SINGH Vs. COMMR OF INCOME-TAX
|
May 2, 1952 |
|
PREM CHAND Vs. STATE
|
February 27, 1952 |
|
PREM SHANKAR PANDAYA Vs. U P PROVINCIAL CO-OPERATIVE BANK LTD
|
August 19, 1952 |
|
PREMWATI Vs. SM SATAYAWATI JAIN
|
September 17, 1952 |
|
PT CHANDI PRASAD Vs. PT SADANAND PATHAK
|
April 4, 1952 |
|
PYARE Vs. STATE
|
June 9, 1952 |
|
PYARE LAL GAHLOT Vs. STATE OF UTTAR PRADESH LUCKNOW
|
October 8, 1952 |
|
QAZI MUNIRUDDIN Vs. CHAIRMAN TOWN AREA COMMITTEE MAU AIMA
|
October 29, 1952 |
|
R B SETH MULTANIMAL AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1952 |
|
RADHA KISHEN Vs. MADHO KRISHNA
|
April 25, 1952 |
|
RADHA KISHUN Vs. HARI PRASAD
|
March 3, 1952 |
|
RADHEY LAL Vs. HAUSILA BUX SINGH
|
February 6, 1952 |
|
RADHEY MOHAN Vs. HAR NARAIN DAS
|
January 15, 1952 |
|
RADHEY SHYAM TANDON Vs. JUDGE APPEALS SALES TAX U P LUCKNOW
|
August 11, 1952 |
|
RAGHUNATH NARAIN MATHUR Vs. UNION OF INDIA UOI
|
November 28, 1952 |
|
RAGHURAJ SINGH Vs. BABU SINGH
|
January 11, 1952 |
|
RAHMAT ALI Vs. STATE
|
August 21, 1952 |
|
RAHMAT ALI AND ANOTHERS Vs. THE STATE
|
August 8, 1952 |
|
RAJ NARAIN Vs. STATE
|
September 9, 1952 |
|
RAJA BAHADUR PASHUPATI PRATAP SINGH Vs. CHAIRMAN DISTRICT BOARD AND ORS.
|
April 16, 1952 |
|
RAJA RAM KUMAR BHARGAWA Vs. STATE
|
April 26, 1952 |
|
RAJENDRA MISRA Vs. TIRATHRAJ MISRA
|
March 17, 1952 |
|
RAM Vs. LEKHRAJ
|
January 15, 1952 |
|
RAM ADHAR Vs. NEM KUMAR
|
January 30, 1952 |
|
RAM BHAROSE Vs. AJEET KUMAR
|
March 25, 1952 |
|
RAM BHAROSEY Vs. STATE
|
January 4, 1952 |
|
RAM BHAROSEY Vs. MAHADEO SINGH
|
August 6, 1952 |
|
RAM CHARAN LAL Vs. STATE OF UTTAR PRADESH
|
April 18, 1952 |
|
RAM DASS Vs. STATE
|
June 5, 1952 |
|
RAM GOPAL Vs. STATE OF UTTAR PRADESH
|
December 11, 1952 |
|
RAM KALI Vs. PAHILWAN SINGH
|
November 20, 1952 |
|
RAM KHELAWAN Vs. STATE
|
July 3, 1952 |
|
Ram Kumar Ram Niwas Nanpara Vs. Commr. of Income-tax, U.P. and Ajmer Merwara, Lucknow
|
August 29, 1952 |
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RAM KUMAR RAMNIWAS OF NANPARA Vs. STATE OF U P
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August 29, 1952 |
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RAM LAKHAN Vs. SUMESAR RAI
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April 22, 1952 |
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RAM NARAIN Vs. DOMINION OF INDIA NEW DELHI
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December 4, 1952 |
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RAM NARAIN TEWARI Vs. RAM CHANDER SHARMA
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December 16, 1952 |
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RAM NARESH SINGH Vs. STATE OF UTTAR PRADESH
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December 12, 1952 |
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RAM NATH Vs. STATE
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May 23, 1952 |
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RAM NIRANJAN LAL Vs. ADDITIONAL DISTRICT MAGISTRATE
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January 15, 1952 |
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RAM PRASAD Vs. STATE
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January 10, 1952 |
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RAM PRASAD Vs. STATE
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May 27, 1952 |
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RAM RATAN TEWARI Vs. JAGDAT TEWARI
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April 21, 1952 |
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RAM SAHAI Vs. CUSTODIAN OF EVACUEE PROPERTY U P LUCKNOW
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September 17, 1952 |
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RAM SARUP Vs. SM GAYATRI DEVI
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May 14, 1952 |
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RAMA SHANKER LAL Vs. STATE OF UTTAR PRADESH
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December 12, 1952 |
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RAMAN DAS Vs. STATE OF UTTAR PRADESH
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February 13, 1952 |
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RAMESH CHANDRA CHAUBE Vs. PRINCIPAL BIPIN BEHARI INTERMEDIATE COLLEGE JHANSI
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September 10, 1952 |
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RAMESHWAR LAL RADHA KRISHAN Vs. STATE OF U P
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December 11, 1952 |
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RAMESHWAR PRASAD Vs. SATYA NARAIN
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December 5, 1952 |
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RAMNATH Vs. STATE
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February 20, 1952 |
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RASHID Vs. STATE
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December 8, 1952 |
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RUKMI SEWAK Vs. MUNESARI
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November 12, 1952 |
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S DARSHAN LAL Vs. R E S DALLIWALL
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April 2, 1952 |
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SADAL Vs. STATE
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August 19, 1952 |
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SADHO SINGH Vs. STATE
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January 30, 1952 |
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SAHEB RAM Vs. RAM NEWAZ
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August 4, 1952 |
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SANWAL DAS Vs. DARGAH SAYED SHAH BAZID HANDI MAUQUF
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August 1, 1952 |
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SAPATTAR SINGH Vs. STATE
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February 28, 1952 |
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SATDEO PANDEY Vs. BABA RAGHAV DAS
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September 15, 1952 |
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SATYA NARAIN Vs. STATE
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April 17, 1952 |
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SECHAN Vs. RAM CHANDRA BAHADUR
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February 22, 1952 |
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SETH BISHAN CHAND Vs. COMMISSIONER OF INCOME TAX
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September 2, 1952 |
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SETH MADAN GOPAL BAGLA Vs. COMMISSIONER OF INCOME TAX
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August 27, 1952 |
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SHAFI Vs. STATE
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October 7, 1952 |
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SHAFI AHMAD Vs. STATE
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September 10, 1952 |
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SHAKIR KHAN Vs. STATE
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April 14, 1952 |
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SHAMSHER BAHADUR SINGH Vs. LAL BATUK BAHADUR SINGH
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July 16, 1952 |
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SHAMSHER KHAN Vs. SM SIDDIQUNNISA
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September 17, 1952 |
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SHANKAR SINGH Vs. STATE
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February 18, 1952 |
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SHEO LAL Vs. L DEVI DAS
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August 4, 1952 |
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SHEO SHANKER Vs. STATE
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December 23, 1952 |
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SHER BAHADUR SINGH Vs. MAHABIR SINGH
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February 8, 1952 |
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SHERWANI BROS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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October 22, 1952 |
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SHIAM MANOHAR Vs. STATE
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August 1, 1952 |
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SHIAMSUNDAR LAL JAIN Vs. SHEO PARSHAD
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October 14, 1952 |
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SHITAB SINGH Vs. SURAJ BALI
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February 28, 1952 |
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SHUDARSHAN LAL DWIVEDI Vs. DEAN OF THE FACULTY OF SCIENCE UNIVERSITY OF ALLAHABAD
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October 29, 1952 |
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SHUKRULLA Vs. STATE
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July 15, 1952 |
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SIDH NATH Vs. TRILOKI NATH
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March 31, 1952 |
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SITAL PRASAD Vs. STATE
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July 25, 1952 |
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SITHOOLAL CHHOTEYLAL Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
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October 21, 1952 |
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SITLA BAKHSH SINGH Vs. KR SURENDRA BIKRAM SINGH
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January 4, 1952 |
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SRIDHAR UPADHYA Vs. LAKSHMI PRASAD
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May 9, 1952 |
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SRIPAL SINGH Vs. STATE
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April 23, 1952 |
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STANWILL P AND CO Vs. COMMISSIONER OF INCOME TAX
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August 26, 1952 |
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STATE Vs. WAHID BUX
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August 21, 1952 |
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STATE Vs. HEM NARAIN SINGH
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September 10, 1952 |
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STATE Vs. BANARSIDAS
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July 29, 1952 |
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STATE Vs. BAIJNATH
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May 29, 1952 |
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STATE Vs. GANGA SAHAI
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October 25, 1952 |
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STATE Vs. SHANKAR PRASAD
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February 29, 1952 |
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STATE Vs. KAILASH CHANDRA
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March 5, 1952 |
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STATE Vs. RAMBALI
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January 30, 1952 |
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STATE Vs. AMULYA KUMAR
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December 8, 1952 |
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STATE Vs. RAKSHPAL SINGH
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November 19, 1952 |
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STATE Vs. BALLISTER SINGH
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September 8, 1952 |
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SUKHANANDAN Vs. SHANKER
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February 28, 1952 |
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SUNDAR LAL SAXENA Vs. HINDUSTAN COMMERCIAL BANK LTD
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November 3, 1952 |
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SURAJ MAL Vs. BOARD OF REVENUE U P ALLAHABAD
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November 29, 1952 |
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SURAJ PRASAD Vs. RAMESH CHANDER
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March 20, 1952 |
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SWAMI DAYAL Vs. STATE
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April 26, 1952 |
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TAHAWWAR HUSAIN Vs. STATE
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November 6, 1952 |
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TAJJAMUL Vs. MOHD ISMAIL
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June 12, 1952 |
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TAJPAL SINGH Vs. GANGA SAHAI
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January 28, 1952 |
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TEJPAL JAMUNADAS Vs. COMMISSIONER OF INCOME TAX
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October 27, 1952 |
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THAKUR DEI Vs. DHARAM RAJ
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March 28, 1952 |
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THEKURA Vs. SUKHRAJ SINGH
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November 4, 1952 |
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TITTAR Vs. STATE
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October 25, 1952 |
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TRILOK CHAND Vs. STATE
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December 2, 1952 |
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TRILOKI NATH GARG Vs. UNIVERSITY OF ALLAHABAD
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December 5, 1952 |
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U P GOVERNMENT Vs. FIRM BRIJ MOHAN LAL
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September 11, 1952 |
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U P UNION BANK LTD Vs. AKHTAR HUSSAIN
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April 30, 1952 |
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UNION OF INDIA Vs. S M KING
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July 30, 1952 |
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UNION OF INDIA UOI Vs. GIRISH CHANDRA
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October 10, 1952 |
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VIDYA NIWAS Vs. STATE
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March 27, 1952 |
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ZABAR SINGH Vs. BALDEO PRASAD
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February 21, 1952 |
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ZAHID HUSAIN Vs. M HAMID UDDIN
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April 21, 1952 |