|
ABDUL GHAFOOR Vs. ABDUL RAHMAN
|
January 10, 1951 |
|
ABDUL HAI Vs. SHYAM KISHORE
|
March 1, 1951 |
|
ADMINISTRATOR GENERAL Vs. GENERAL MANAGER E I RAILWAY
|
August 1, 1951 |
|
AHMADI BEGUM Vs. DISTRICT MAGISTRATE
|
July 25, 1951 |
|
AJAI VERMA Vs. RAM BHAROSEY LAL
|
February 28, 1951 |
|
AJODHIA SINGH Vs. DATA DIN
|
August 31, 1951 |
|
AJUDHIA PRASAD Vs. CHHOTEY LAL
|
May 15, 1951 |
|
AKHTAR HUSAIN Vs. HASMAT ALI KHAN
|
April 25, 1951 |
|
ASHARFI LAL Vs. STATE
|
June 14, 1951 |
|
ASIATIC ENGINEERING CO Vs. ACHHRU RAM
|
May 10, 1951 |
|
AVADHESH PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
March 20, 1951 |
|
B NARABADESHWARI PD Vs. SAHIB SINGH
|
January 10, 1951 |
|
Babbu Vs. State
|
January 8, 1951 |
|
BABU LAL Vs. B GANGA SARAN
|
August 3, 1951 |
|
BABULAL Vs. STATE
|
May 21, 1951 |
|
BABULLAH AND KITABULLAH (APPLICANT IN JAIL) Vs. REX
|
January 4, 1951 |
|
BACHCHU LAL Vs. STATE
|
May 12, 1951 |
|
BACHCHU SINGH Vs. HARBANS SINGH
|
October 15, 1951 |
|
BADRI PRASAD Vs. PRESIDENT DISTRICT BOARD
|
October 26, 1951 |
|
BAHADUR SINGH Vs. RAM PRASAD
|
September 28, 1951 |
|
BAIJ NATH PRASAD Vs. MADAN MOHAN DAS
|
August 29, 1951 |
|
BANSHI Vs. STATE
|
September 21, 1951 |
|
BASARMAL Vs. DURGA PRASAD
|
January 23, 1951 |
|
BEHARI LAL Vs. RADHYE SHYAM
|
November 23, 1951 |
|
BHAGIRATH Vs. AFAQ RASUL
|
October 29, 1951 |
|
BHAGWAN Vs. STATE OF UTTAR PRADESH
|
July 27, 1951 |
|
BHAGWAN DAT Vs. JOKHAN
|
July 30, 1951 |
|
BHAGWAN SAHAI Vs. MOTI LAL
|
November 19, 1951 |
|
BHAGWANA Vs. STATE OF U P
|
September 11, 1951 |
|
BHAGWATI CHAUBE Vs. RAM ADHAR CHAUBE
|
December 7, 1951 |
|
BHAROSA Vs. STATE THROUGH GANGA CHARAN MISRA
|
March 16, 1951 |
|
BHIKHAM Vs. NATHA
|
March 19, 1951 |
|
BHIM SEN Vs. MURARI LAL
|
September 20, 1951 |
|
BHOLA NATH SRIVASTAVA Vs. STATE OF U P
|
July 27, 1951 |
|
BHUP NARAIN SAXENA Vs. STATE
|
September 18, 1951 |
|
BIJEY SINGH Vs. BHAWANI SINGH
|
September 10, 1951 |
|
BINDA SINGH AND ANOTHER Vs. SARNAM SINGH AND KASHI SINGH
|
January 25, 1951 |
|
BIRBAL MINOR Vs. CH. RISALA AND ANOTHER TWO
|
July 9, 1951 |
|
BIRBHAN Vs. HARMUKH RAI
|
November 19, 1951 |
|
BIREY SINGH Vs. STATE
|
September 25, 1951 |
|
BRINDRA BAN AGARWALA Vs. OFFICIAL LIQUIDATOR OF THE SARSWATI SOAP AND OIL MILLS LTD
|
September 14, 1951 |
|
BUDHAN Vs. SUKHAN
|
November 2, 1951 |
|
C D HANS Vs. MUNNU LAL
|
April 16, 1951 |
|
CHANDA LAL Vs. RAM KISHAN
|
February 23, 1951 |
|
CHANDRA BHAN Vs. STATE
|
September 4, 1951 |
|
CHHAJU RAM RAM KUMAR Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1951 |
|
CHHOTEY LAL Vs. STATE
|
April 27, 1951 |
|
CHIEF INSPECTOR OF STAMPS Vs. RAM AVADH CHOWDHURY
|
March 7, 1951 |
|
CHOTEY LAL Vs. STATE OF UTTAR PRADESH
|
January 16, 1951 |
|
CHUNGUR Vs. STATE
|
December 17, 1951 |
|
CHUNNI LAL BURMAN Vs. BOARD OF REVENUE
|
July 19, 1951 |
|
DALCHAND CHITTAR MAL Vs. COMMR FOOD AND CIVIL SUPPLIES
|
August 27, 1951 |
|
DARA Vs. MATHURA
|
March 28, 1951 |
|
DARGAHI LAL NIGAM Vs. CAWNPORE MUNICIPAL BOARD
|
December 11, 1951 |
|
DARYAO SINGH Vs. STATE
|
July 31, 1951 |
|
DAYAL DAS Vs. SUSHILA DEVI
|
February 20, 1951 |
|
DEB RAM Vs. STATE
|
September 19, 1951 |
|
DEEP NARAIN Vs. BHAGAUTI DIN
|
August 3, 1951 |
|
DEODAT RAI Vs. STATE
|
March 15, 1951 |
|
DEOKINANDAN Vs. JHOTHA LAL
|
November 10, 1951 |
|
DHARNI DHAR Vs. CHANDRA SHEKHAR
|
February 2, 1951 |
|
DHIAN PAL SINGH Vs. THE STATE
|
December 6, 1951 |
|
DISTRICT BOARD Vs. FORD AND MACDONALD LTD
|
May 10, 1951 |
|
DOMINION OF INDIA Vs. NIHAL CHAND
|
January 31, 1951 |
|
EJAZ AHMAD Vs. KUNWAR MAHESHWAR BAKHSH SINGH
|
September 26, 1951 |
|
EKNATH Vs. JIVRAJ
|
May 16, 1951 |
|
EMPLOYERS ASSOCIATION OF NORTHERN INDIA Vs. SECRETARY FOR LABOUR UTTAR PRADESH GOVERNMENT
|
August 2, 1951 |
|
FAQIR MOHAMMAD Vs. ABDA KHATOON
|
April 10, 1951 |
|
FARID MIAN Vs. MST. HUSNA JAHAN
|
August 27, 1951 |
|
FAZAL-UL RAHIM KHAN Vs. NAWAL KISHORE
|
November 9, 1951 |
|
FIRM ASHARFI LAL RAMDEO Vs. FIRM GANESHI RAM JAGARNATH
|
August 21, 1951 |
|
G P SINGH Vs. HONBLE JUDGES OF THE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
February 22, 1951 |
|
GANGA PANDEY Vs. RAJA RAM DUBEY
|
March 5, 1951 |
|
GAURI SHANKAR Vs. NATHU LAL
|
January 25, 1951 |
|
GIRDHAR LAL Vs. STATE
|
September 12, 1951 |
|
GIRDHARI LAL Vs. SALES TAX OFFICER
|
July 17, 1951 |
|
GIRRAJ KISHORE Vs. MASLEHUDDIN
|
March 13, 1951 |
|
GIRRAJ KUNWAR Vs. IRFAN ALI
|
September 12, 1951 |
|
GOKUL CHAND Vs. BABU RAM RATAN LAL
|
February 26, 1951 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. FIRM BADRI DAS GAURI DUTT
|
February 26, 1951 |
|
GOVINDI Vs. STATE OF UTTAR PRADESH
|
July 9, 1951 |
|
GUNJESHWARI Vs. PATRI TIWARI
|
August 22, 1951 |
|
HAFIZ MOHAMMAD ISMAIL Vs. SHAFAAT HUSAIN
|
February 7, 1951 |
|
HAR NARAIN Vs. SRI RAM
|
April 11, 1951 |
|
HAR PRASAD SINGH Vs. JAISRI
|
January 18, 1951 |
|
HARIHAR TEWARI Vs. STATE
|
December 11, 1951 |
|
HAZEL MAY MURPHY Vs. L E MURPHY
|
January 12, 1951 |
|
HIRDAY NARAIN RAI Vs. RAM DAS RAI
|
January 8, 1951 |
|
HORILAL Vs. STATE
|
September 11, 1951 |
|
HOTCHAND SUNDERDAS BATRIA Vs. STATE OF U P
|
July 12, 1951 |
|
IMAMI Vs. DAYA RAM
|
August 6, 1951 |
|
J K COTTON MANUFACTURERS Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1951 |
|
JAG NARAIN Vs. RAI ASHT BHUJA PRASAD
|
April 20, 1951 |
|
JAGAN NATH MANCHANDA Vs. DISTRICT MAGISTRATE OF ALLAHABAD
|
April 30, 1951 |
|
JAGANNATH PRASAD Vs. HAZARI LAL
|
August 31, 1951 |
|
JAGAT BUS SERVICE Vs. STATE TRANSPORT AUTHORITY
|
July 24, 1951 |
|
JAGAT SINGH CHILWAL Vs. DUNGAR SINGH
|
January 25, 1951 |
|
JAGDISH NARAIN Vs. RASUL AHMAD
|
September 12, 1951 |
|
JAGESHARA Vs. ACHCHAIBAR
|
November 28, 1951 |
|
JANESHWAR DASS Vs. L. TIRLOK CHAND
|
April 4, 1951 |
|
JASWANT Vs. STATE
|
July 31, 1951 |
|
JAYANTI PRASAD Vs. STATE OF UTTAR PRADESH
|
May 23, 1951 |
|
JIWA RAM Vs. PANCHAITI ADALAT
|
December 7, 1951 |
|
KAILASH CHANDRA Vs. DEVI
|
February 27, 1951 |
|
KAMTA PD NIGAM Vs. RAM DAYAL
|
April 12, 1951 |
|
KANHYA LAL Vs. VISHWANATH SINGH
|
May 16, 1951 |
|
KARHILEY Vs. HIRA
|
November 12, 1951 |
|
KASHI PRASAD Vs. PADAMJIT SINGH
|
April 9, 1951 |
|
KEKA Vs. SIRAJUDDIN
|
January 22, 1951 |
|
KESHAVA NAND SRIVASTAVA Vs. STATE
|
April 30, 1951 |
|
KESHAWDAS WADHUMAL ADVANI Vs. MURTAZA ALI KHAN
|
May 10, 1951 |
|
KESHODASS WADHUMAL ADVANI Vs. SYED MURTAZA ALI KHAN
|
October 29, 1951 |
|
KHUDA BUX Vs. STATE
|
March 14, 1951 |
|
KIRPASHANKER SHASTRI Vs. L BANWARI LAL
|
March 29, 1951 |
|
KISHAN Vs. JAGANNATHJI
|
September 27, 1951 |
|
KISHENLAL Vs. SATYA PRAKASH
|
August 14, 1951 |
|
KRISHNA CHANDRA MAHARAJ Vs. BOHRA RAM PRASAD
|
March 29, 1951 |
|
KRISHNA PAL SINGH Vs. BABBAN
|
November 12, 1951 |
|
KUNDAN SINGH Vs. HARDAN SINGH
|
November 20, 1951 |
|
L H SUGAR FACTORIES AND OIL MILLS LIMITED Vs. STATE OF U P
|
December 20, 1951 |
|
L LAHORI RAM SAHGAL J D Vs. L PRABHU DAYAL D H
|
November 2, 1951 |
|
L TULSI RAM Vs. MAIKU LAL
|
March 20, 1951 |
|
LAKHAN SINGH Vs. SULTAN SINGH
|
January 11, 1951 |
|
LAKSHMI NARAIN Vs. RAM BABU
|
September 27, 1951 |
|
LALA HAR SARUP Vs. LALA LOKESHWAR PRASAD AND OTHERS
|
January 24, 1951 |
|
LALA PARAG NARAIN AND OTHERS Vs. MAHARAJ LAL BEHARI
|
May 3, 1951 |
|
LALTA PRASAD SAXENA Vs. STATE
|
September 26, 1951 |
|
LAXMI NARAIN Vs. SETH SRI RAM AND ANOTHER
|
May 7, 1951 |
|
LILA DHAR Vs. CHUNNI
|
January 4, 1951 |
|
MADAN GOPAL Vs. RAMESH CHANDRA
|
July 12, 1951 |
|
MADAN MOHANJI MAHARAJ Vs. SUNDER LAL
|
September 7, 1951 |
|
MADARI SINGH Vs. BHAJRU
|
July 23, 1951 |
|
MAHADEO SINGH Vs. JAGDEO SINGH
|
February 21, 1951 |
|
MAHANT HAR KISHAN DAS Vs. SATGUR PRASAD
|
September 14, 1951 |
|
MAHARAJ BALI Vs. TIRATH DEI
|
February 13, 1951 |
|
MAHIPAL SINGH Vs. BHAGWAN DIN
|
November 20, 1951 |
|
MAKHAN LAL KELA Vs. GIRDHARI LAL
|
July 16, 1951 |
|
MAKKA Vs. STATE
|
February 27, 1951 |
|
MAN PAL Vs. BIRJA
|
January 23, 1951 |
|
MANGALCHAND MOHANLAL Vs. STATE OF U P
|
December 20, 1951 |
|
MANI RAM Vs. STATE
|
August 28, 1951 |
|
MOHAMMAD BUX Vs. GOVT OF STATE OF UTTAR PRADESH
|
November 5, 1951 |
|
MOHAN LAL Vs. KUNWAR SEN
|
October 26, 1951 |
|
MOHD MUSHTAQ Vs. BAQRIDAN
|
February 6, 1951 |
|
MOHD TAHIR Vs. SARDAR BANO
|
November 6, 1951 |
|
MOLKHAN Vs. STATE
|
September 28, 1951 |
|
MOTI LAL Vs. SETH MAHABIB PRASAD & OTHERS
|
January 25, 1951 |
|
MOTI LAL AND OTHERS Vs. MURLI AND OTHERS AND SHAH GAUR SARAN
|
January 3, 1951 |
|
MOTILAL Vs. STATE
|
December 19, 1951 |
|
MST. MULLAR DEVI Vs. MOHAR LAL
|
January 2, 1951 |
|
MUKAND RAM Vs. STATE
|
September 21, 1951 |
|
MUKHRAM Vs. STATE
|
September 24, 1951 |
|
MUNICIPAL BOARD Vs. GANESH PRASAD CHATURVEDI
|
September 14, 1951 |
|
MUNICIPAL BOARD Vs. DISTRICT JUDGE
|
December 17, 1951 |
|
MUNICIPAL BOARD Vs. MANOHAR LAL
|
July 27, 1951 |
|
MUNICIPAL BOARD GONDA Vs. BACHCHU
|
May 12, 1951 |
|
MUNSHI SINGH Vs. STATE
|
September 29, 1951 |
|
MUSAI BHANT Vs. GANGA CHARAN AND STATE U P
|
December 7, 1951 |
|
NAHAR SINGH Vs. STATE
|
September 24, 1951 |
|
NAHAR SINGH Vs. TEK CHAND
|
August 1, 1951 |
|
NAIN SINGH Vs. MAHENDRA SINGH
|
March 29, 1951 |
|
NAND KISHORE & TWO OTHERS (IN JAIL) Vs. THE STATE
|
August 22, 1951 |
|
NARSINGH PADAM SARAN SHAH Vs. SURAJ KISHORE DEVI
|
July 27, 1951 |
|
NAUBAT SINGH Vs. HIRA
|
March 5, 1951 |
|
NEW VICTORIA MILLS CO Vs. JIWAN LAL TRIBHUVAN DAS MODI
|
May 4, 1951 |
|
NOTIFIED AREA COMMITTEE Vs. MAJID
|
March 8, 1951 |
|
OCHHI RAM HARI RAM Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY IN INDIA
|
July 16, 1951 |
|
PAHLA Vs. MAKHDOOM
|
September 26, 1951 |
|
PAHLAD DAS Vs. GANGA SARAN
|
September 7, 1951 |
|
PAMBHI Vs. STATE
|
December 4, 1951 |
|
PANNA LAL Vs. STATE
|
August 9, 1951 |
|
PARIHAR SINGH Vs. SITA RAM SINGH
|
December 10, 1951 |
|
PHUSIA Vs. MOHAMMAD TASADDUQ HUSAIN KHAN
|
November 28, 1951 |
|
PT. DWAKKA PRASAD SHUKLA Vs. RAM KISHON AND OTHERS
|
March 16, 1951 |
|
PURSHOTTAM DAS BANARSIDAS Vs. STATE
|
October 16, 1951 |
|
PYARE LAL Vs. STATE
|
March 30, 1951 |
|
RADHA KISHAN BHAGWAN DIN Vs. COMMISSIONER OF SALES TAX
|
July 17, 1951 |
|
RADHEY LAL Vs. LARETI
|
November 6, 1951 |
|
RAGHUBIR SINGH Vs. STATE
|
April 18, 1951 |
|
RAGHUNANDAN SINGH Vs. STATE
|
November 22, 1951 |
|
RAI RAM KISHORE Vs. RAM PRASAD MISHIR
|
September 28, 1951 |
|
RAJ BAHADUR Vs. BABU RAM
|
September 12, 1951 |
|
RAJ KISHORE Vs. THE STATE OF UTTAR PRADESH AND ORS.
|
August 27, 1951 |
|
RAJA PRATAP VIKRAM SHAH Vs. KR UPENDRA BAHADUR SHAH
|
September 15, 1951 |
|
RAJA SURYAPALSINGH Vs. U P GOVT
|
May 10, 1951 |
|
RAJA UDAI PRATAP SINGH Vs. MST. RUKMIN AND ANOTHER
|
August 31, 1951 |
|
RAM BADAL Vs. STATE
|
May 14, 1951 |
|
RAM BISHAL Vs. STATE
|
January 3, 1951 |
|
RAM CHANDRA Vs. DISTRICT MAGISTRATE OF ALIGARH
|
February 13, 1951 |
|
RAM CHARAN Vs. STATE
|
September 28, 1951 |
|
RAM CHARAN Vs. BHAGWAN DEI
|
October 29, 1951 |
|
RAM DULARI Vs. B UDAI BHAN PRATAP SINGH
|
October 17, 1951 |
|
RAM KHELAWAN Vs. SRI RAM
|
March 15, 1951 |
|
RAM KRISHNA Vs. RADHAMAL
|
November 28, 1951 |
|
RAM KUMAR RAM CHANDRA Vs. DOMINION OF INDIA
|
December 21, 1951 |
|
RAM LAL Vs. HINDUSTAN COMMERCIAL BANK LTD
|
December 19, 1951 |
|
RAM MANOHAR Vs. BOARD OF REVENUE
|
July 10, 1951 |
|
RAM NARESH Vs. GANESH MISTRI
|
August 23, 1951 |
|
RAM PUKAR SINGH WATCHMAN Vs. STATE
|
December 21, 1951 |
|
RAM RAO SINGH Vs. AJODHYA PD SINGH
|
July 18, 1951 |
|
RAM SARUP Vs. CHIMMAN LAL
|
September 11, 1951 |
|
RAM SARUP PATHAK Vs. MAHADEV PATHAK
|
March 2, 1951 |
|
RAM SEWAK Vs. RAM SAHAI
|
February 22, 1951 |
|
RAM SUNDER DUBE Vs. BOARD OF REVENUE AND OTHERS
|
February 22, 1951 |
|
RAM SUNDER MISRA Vs. TRILOKI NATH PANDEY
|
November 15, 1951 |
|
RAM SWARUP Vs. KALAWATI
|
January 4, 1951 |
|
RAMA SHANKAR SHUKLA Vs. RIKHAB KUMAR JAIN
|
February 13, 1951 |
|
RAMA SHANKER TEWARI Vs. STATE
|
June 11, 1951 |
|
RAMAN LAL Vs. SUPERINTENDENT OCTROI MUNICIPAL BOARD ALLAHABAD
|
September 12, 1951 |
|
RAVI PRATAB NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
August 9, 1951 |
|
REKHAI SINGH Vs. STATE
|
September 17, 1951 |
|
REX Vs. DHYAN SINGH
|
August 14, 1951 |
|
REX Vs. MOTI
|
July 30, 1951 |
|
RUDAN Vs. UJAGAR SINGH
|
October 26, 1951 |
|
RUDRA PRATAP NARIAN SINGH Vs. BHAGWANDIN MISRA
|
December 17, 1951 |
|
SADANAND Vs. STATE
|
December 17, 1951 |
|
SAGAR MAL Vs. STATE
|
May 17, 1951 |
|
SAGWA Vs. DALWA
|
July 17, 1951 |
|
SAMRESH SINGH Vs. STATE
|
September 24, 1951 |
|
SANT PRASAD Vs. STATE
|
June 1, 1951 |
|
SARJU Vs. BAMZAN ALI
|
September 7, 1951 |
|
SARU SMELTING AND REFINING CORPN LTD Vs. STATE
|
April 18, 1951 |
|
SAT NARAIN AND OTHERS Vs. THE STATE
|
February 7, 1951 |
|
SETH JUGMENDAR DAS Vs. STATE
|
April 13, 1951 |
|
SEWA SINGH Vs. STATE
|
August 20, 1951 |
|
SH. AHMAD ALI AND OTHERS Vs. BABU RAM AND OTHERS
|
February 16, 1951 |
|
SHABBIR HUSAIN Vs. STATE OF U P
|
September 26, 1951 |
|
SHAMSHAD ALI Vs. SAADAT ALI KHAN
|
April 16, 1951 |
|
SHANKER SINGH Vs. LACHHMAN
|
May 11, 1951 |
|
SHEO BALAK Vs. SARABJIT SINGH
|
December 7, 1951 |
|
SHEO BEHARI SINGH Vs. RAJA RAM
|
March 7, 1951 |
|
SHEO DAYAL Vs. STATE
|
August 2, 1951 |
|
SHIAM LAL Vs. REX
|
September 26, 1951 |
|
SHIB CHARAN LAL Vs. LACHMI NARAIN
|
February 8, 1951 |
|
SHIB SINGH Vs. SRIDHAR
|
November 29, 1951 |
|
SHITAL PRASAD Vs. TAPESARA KURMIN
|
October 16, 1951 |
|
SHIV DUTT Vs. GHASITA
|
December 3, 1951 |
|
SHIVA DAYAL JAISWAL Vs. SALES TAX COMMISSIONER U P LUCKNOW
|
July 31, 1951 |
|
SHIVA DAYAL JAISWAL Vs. SALES-TAX COMMISSIONER
|
July 13, 1951 |
|
SHRI NATH SINGH Vs. KASHI NATH RAO
|
January 5, 1951 |
|
SHRI PRAYAG NARAIN MEHROTRA Vs. MANGHA RAM KALANI
|
January 25, 1951 |
|
SHRI RAM GHEI Vs. RAM KISHAN DAS
|
March 26, 1951 |
|
SHRIMATI GINNI DEVI Vs. SHRIMATI BATNI DEVI & ANOTHER
|
July 27, 1951 |
|
SHUSHIL KUER Vs. MAKKHAN LAL
|
December 3, 1951 |
|
SHYAM SUNDER LAL Vs. SHAGUN
|
November 27, 1951 |
|
SHYAMA DEVI Vs. SADAN SEWAK
|
November 12, 1951 |
|
SIDDIQ AHMAD Vs. WILAYAT AHMAD
|
September 25, 1951 |
|
SIRAJUDDIN Vs. STATE
|
June 22, 1951 |
|
SOMAN Vs. KEDAR NATH
|
April 3, 1951 |
|
SRI RAM CHANDRA Vs. THE DISTRICT MAGISTRATE OF ALIGARH,
|
December 13, 1951 |
|
STATE Vs. RAJA RAM
|
April 17, 1951 |
|
STATE Vs. MUKANDA SINGH
|
January 31, 1951 |
|
STATE Vs. BANWARI
|
January 24, 1951 |
|
STATE Vs. M N MEHROTRA
|
February 2, 1951 |
|
STATE Vs. GENDAN LAL DWIVEDI
|
June 25, 1951 |
|
STATE Vs. KRISHNA MADHO
|
July 24, 1951 |
|
STATE Vs. RAM KHELAWAN
|
May 18, 1951 |
|
STATE Vs. C M L BHATNAGAR CITY MAGISTRATE
|
September 24, 1951 |
|
SUDARSHAN DAYAL Vs. NANHEY
|
August 9, 1951 |
|
SUGHRA Vs. BABU
|
September 26, 1951 |
|
SUKHDEO BAISWAR Vs. BRIJ BHUSHAN MISRA
|
February 21, 1951 |
|
SUKHENDRA SINGH Vs. KISHORI DEVI
|
September 21, 1951 |
|
SUKRA Vs. RAM HARAKH
|
January 30, 1951 |
|
SULTAN SINGH JAIN Vs. STATE
|
August 1, 1951 |
|
SULTAN SINGH JAIN Vs. STATE
|
July 26, 1951 |
|
SUMER GOSHAIN Vs. STATE
|
August 2, 1951 |
|
SURAJ PRASAD Vs. STATE
|
May 30, 1951 |
|
SURAJMAL AND ANOTHER (IN JAIL) Vs. THE STATE
|
July 27, 1951 |
|
TAJ KHAN Vs. REX
|
November 14, 1951 |
|
TASAWAR ALI AND OTHERS Vs. INDRABHIR SINGH AND OTHERS
|
August 28, 1951 |
|
THAKUR DEI KUNWAR Vs. BISHWANATH SINGH
|
October 29, 1951 |
|
TIKAI CHAMAR Vs. MOHAMMAD IBRAHIM KHAN
|
August 22, 1951 |
|
TINY Vs. STATE
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July 27, 1951 |
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UNAO COMMERCIAL BANK LTD Vs. HARI SARAN DAS
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April 20, 1951 |
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VAKILUDDIN Vs. MAHABIR PRASAD
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November 8, 1951 |
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VIDYA RAM Vs. GANGA SAHAI
|
November 2, 1951 |
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VIDYADHAR Vs. RAMZAN
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February 15, 1951 |
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