|
ABDUL AZIZ Vs. REX
|
November 30, 1949 |
|
ABDUL AZIZ Vs. REX
|
June 17, 1949 |
|
ABDUL HAMID Vs. JUMAN
|
September 13, 1949 |
|
ABDUL HAMID - COMPLAINANT Vs. JUMAN
|
February 24, 1949 |
|
ABDUL LATIF KHAN Vs. SIKANDER BEGUM
|
December 8, 1949 |
|
ABDUL MAJID Vs. ABDUL RASHID
|
August 30, 1949 |
|
ABDUL QAYUME Vs. FARIUDOON MIRZA
|
September 1, 1949 |
|
ABDUL SHAKOOR Vs. REX
|
October 14, 1949 |
|
ABUL HASAN Vs. REX
|
December 22, 1949 |
|
AJGOOT SINGH Vs. REX
|
February 28, 1949 |
|
ALFRED STANLEY BARRETT Vs. KATHLEEN BARRETT
|
August 26, 1949 |
|
AMRIT LAL Vs. REX
|
December 13, 1949 |
|
ANJUMAN ISLAMIA Vs. LATAFAT ALI
|
August 31, 1949 |
|
AZAM ALI Vs. REX
|
December 14, 1949 |
|
AZAM ALI Vs. REX
|
May 25, 1949 |
|
B LALJI TANDON Vs. F G RUFUS
|
October 14, 1949 |
|
B TULSIPAT RAM Vs. JAGAT NARAIN MATHUR
|
April 29, 1949 |
|
BABU Vs. REX
|
May 26, 1949 |
|
BABU GAURI SHANKER RAI Vs. THAKUR JI RAM CHANDRA MAHARAJ
|
October 12, 1949 |
|
BACHCHU LAL GUPTA Vs. REX
|
June 10, 1949 |
|
BAIJ NATH SINGH Vs. FAQIREY SINGH
|
September 9, 1949 |
|
BAIJU SINGH Vs. KANH KUMAR
|
November 21, 1949 |
|
BAL JIT Vs. CHAND KIRAN
|
May 11, 1949 |
|
BASANTI DEVI Vs. REX
|
May 18, 1949 |
|
BASUDEVA Vs. REX
|
May 12, 1949 |
|
BECHEY LAL Vs. STATE
|
June 29, 1949 |
|
BENARES HINDU UNIVERSITY Vs. GAURI DUTT JOSHI
|
October 7, 1949 |
|
BENGALIMAL Vs. REX
|
July 14, 1949 |
|
BENGALIMAL- ACCUSED Vs. REX THROUGH MUNICIPAL BOARD, AGRA
|
February 9, 1949 |
|
BHAG CHAND Vs. HANUMAN MISTRI
|
September 28, 1949 |
|
BHAGWANT KISHORE Vs. BISHAMBHAR NATH
|
August 4, 1949 |
|
BHAGWATI SARAN Vs. GARGI DIN
|
August 10, 1949 |
|
BINOD BEHARI LAL Vs. REX
|
June 8, 1949 |
|
BISHESHWAR DAYAL Vs. CHANDRIKA PRASAD
|
August 1, 1949 |
|
BISHNATH RAI Vs. REX
|
June 21, 1949 |
|
BISHNATH RAI Vs. REX
|
March 12, 1949 |
|
BISHWANATH SINGH Vs. JANNATH PANDEY
|
May 11, 1949 |
|
BRIJ JIVAN LAL Vs. SHIAM LAL
|
August 10, 1949 |
|
BRIJPAL SINGH Vs. RAM SARUP
|
August 26, 1949 |
|
CENTRAL BANK OF INDIA Vs. L NARENDRAPAL
|
August 9, 1949 |
|
CHAND SHANKAR Vs. BOHRE SUKH LAL
|
September 8, 1949 |
|
CHANDI DEVI Vs. DEOKI NANDAN
|
December 22, 1949 |
|
CHANDRA BALI PRASAD Vs. REX
|
February 9, 1949 |
|
CHANDRA BHAL Vs. REX
|
May 18, 1949 |
|
CHANDRA MOHAN Vs. RAGHUNATH PD
|
November 18, 1949 |
|
CHANNU LAL Vs. REX
|
May 11, 1949 |
|
CHEMICAL INDUSTRIAL AND PHARMACEUTICAL LABORATORIES LTD Vs. PRASANTA ROTAN DHAN
|
October 23, 1949 |
|
CHIEF INSPECTOR OF STAMPS Vs. GOPALJI MAHARAJ
|
September 16, 1949 |
|
CHIEF INSPECTOR OF STAMPS Vs. BRIJ RAJ SINGH
|
August 9, 1949 |
|
CHITTO ADHIKARI Vs. VIDYA BHUSHAN SHARMA
|
September 13, 1949 |
|
CHUNNA LAL Vs. GOVERNOR GENERAL IN COUNCIL
|
August 2, 1949 |
|
COURT FEE REFERENCE Vs. STATE OF UTTAR PRADEH
|
April 12, 1949 |
|
DALSUKHRAI JAIDAYAL Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1949 |
|
DEBI BUX SINGH Vs. REX
|
November 8, 1949 |
|
DEEP CHANDRA Vs. RUKNUDDAULA SHAMSHER JANG NAWAB MOHAMMAD SAJJAD ALI KHAN
|
May 11, 1949 |
|
DEVI CHARAN LAL Vs. B HARCHARAN LAL
|
September 20, 1949 |
|
DHURUB DEO MAL Vs. JAI MANGAL
|
November 18, 1949 |
|
DOMINION OF INDIA Vs. MODI SUGAR MILLS LTD
|
September 27, 1949 |
|
DR RAM BABU SAKSENA Vs. REX
|
May 8, 1949 |
|
DURGA PRASAD Vs. GHASI RAM
|
November 4, 1949 |
|
DURGA PRASAD Vs. DALPAT RAM
|
December 21, 1949 |
|
FARID AHMAD Vs. GOVERNMENT OF UNITED PROVINCES
|
August 25, 1949 |
|
FARMAN ALI KHAN Vs. MOHD RAZA KHAN
|
August 26, 1949 |
|
FATEH BAHADUR SINGH Vs. RAM DEO
|
December 16, 1949 |
|
FATEH CHAND Vs. DAULAT CHAND
|
December 19, 1949 |
|
GABDULAL TULSIRAM Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1949 |
|
GAJADHAR SINGH Vs. CHUNNI
|
May 18, 1949 |
|
GANGADHAR Vs. STATE
|
December 23, 1949 |
|
GAURI SHANKER LAL Vs. TULSHI SINGH
|
August 19, 1949 |
|
GAYA PRASAD Vs. REX
|
May 31, 1949 |
|
GENERAL SECRETARY INDIAN PRESS ALLAHABAD MAZDOOR UNION Vs. MANAGER INDIAN PRESS LTD
|
December 4, 1949 |
|
GHULAM HUSAIN Vs. REX
|
December 2, 1949 |
|
GHULAM MOHAMMAD Vs. REX
|
July 14, 1949 |
|
GIRWAR SINGH Vs. MATHURA PRASAD
|
December 5, 1949 |
|
GOODS OF MRS LYDIA AND MRS ELIZABETH EGBERT Vs. A J FANTHOME
|
December 9, 1949 |
|
GULAB SINGH Vs. RISAL SINGH
|
August 26, 1949 |
|
GULZAR AHMAD JAFRI Vs. GOVERNMENT OF UNITED PROVINCES
|
September 2, 1949 |
|
H C D MATHUR SECY OF THE NATIONAL FEDERATION OF RAILWAY Vs. E I RLY ADMINISTRATION
|
August 18, 1949 |
|
H K LODHI Vs. L SHYAM LAL
|
August 9, 1949 |
|
HAJEE MAHBOOB BUX EHHAN ILLAHI Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1949 |
|
HAJIRA BEGUM Vs. HAMID HUSAIN
|
August 22, 1949 |
|
HAR SAHAI Vs. REX
|
February 1, 1949 |
|
HARCHANDA Vs. REX
|
November 3, 1949 |
|
HARDUTT RAY GAJADHAR RAM Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1949 |
|
HARI HAR DUT SINGH Vs. DEEP NARAIN PRASAD PANDEY
|
November 15, 1949 |
|
HING RAJ SINGH Vs. RAJA BHAGWATI BUX SINGH
|
December 14, 1949 |
|
HINGA Vs. ALI SHER
|
November 16, 1949 |
|
HORAM Vs. REX
|
March 3, 1949 |
|
INAYAT Vs. REX
|
November 16, 1949 |
|
INAYAT Vs. REX
|
August 5, 1949 |
|
INCOME TAX ASSESSMENT OF MISRIMAL GULABCHAND OF Vs. STATE OF UTTAR PRADESH
|
October 26, 1949 |
|
INDER SINGH Vs. BISHAMBHAR SAHAI
|
April 19, 1949 |
|
INDRA DEVI Vs. B PIRAG NATH
|
October 6, 1949 |
|
JAGANNATH GUPTA Vs. REX
|
May 31, 1949 |
|
JAGANNATH RAM DAYAL Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1949 |
|
JAGAT BUS SERVICE Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1949 |
|
JAGDISH PRASAD Vs. REX
|
June 7, 1949 |
|
JAGJIT SINGH Vs. SANKATHA SINGH
|
September 19, 1949 |
|
JAGROOP Vs. REX
|
March 8, 1949 |
|
JEEWAN Vs. REX
|
April 5, 1949 |
|
JHAGROO KHAN Vs. MOHD ISHAQ
|
September 9, 1949 |
|
JHAGRU KURMI Vs. STATE
|
May 6, 1949 |
|
JITENDRA BAHADUR SINGH Vs. BALLABH DAS
|
July 29, 1949 |
|
JWALA BANK LTD Vs. SHITLA PARSHAD SINGH
|
November 21, 1949 |
|
K S RASHID AND SONS Vs. STATE OF U P
|
October 13, 1949 |
|
K. S. Rashid and Sons Vs. Commissioner of Income-tax, U.P., C.P, Berar and Lucknow
|
October 13, 1949 |
|
KALE KHAN Vs. REX
|
December 9, 1949 |
|
KALYAN MAL BUDHULAL CAWNPORE Vs. STATE OF U P
|
October 6, 1949 |
|
KALYAN SINGH Vs. L KUNWAR SEN
|
November 9, 1949 |
|
KAMESHWAR DUTT MISRA Vs. REX
|
February 17, 1949 |
|
KAMLAPAT MOTILAL Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1949 |
|
KAMTA PRASAD Vs. RAM AGYAN
|
April 28, 1949 |
|
KANIZ FATMA Vs. SYED AMIR ALI KAZIM
|
August 12, 1949 |
|
KARIM BUX Vs. REX
|
May 9, 1949 |
|
KARIM BUX Vs. REX THROUGH KARIMULLAH
|
July 4, 1949 |
|
KESHAR SINGH Vs. REX
|
September 12, 1949 |
|
KHANZAMAN KHAN Vs. MAQBOOL
|
September 8, 1949 |
|
KHURSHED ALI KHAN Vs. RAM SARAN DAS
|
December 13, 1949 |
|
KOMIL SINGH Vs. REX
|
September 19, 1949 |
|
KRISHNA DEI Vs. GOVERNOR-GENERAL IN COUNCIL
|
May 10, 1949 |
|
KRISHNA GOPAL Vs. OSPAL SINGH
|
September 8, 1949 |
|
KULSUMUNNISA Vs. REX
|
May 6, 1949 |
|
KULSUMUNNISA Vs. MOHD RAMZAN
|
April 18, 1949 |
|
KUMAR CHANDRA BAJPAI Vs. REX
|
November 21, 1949 |
|
KUMAR CHANDRA BAJPAI Vs. REX
|
February 19, 1949 |
|
KUNWAR BAHADUR SINGH Vs. SHEO SHANKAR
|
December 1, 1949 |
|
L CHADAMMI LAL Vs. B GOVIND PRASAD
|
October 19, 1949 |
|
L JAGANNATH PRASAD Vs. RAM CHANDRA
|
February 9, 1949 |
|
LACHMI LAL Vs. BABU NARAIN DAS
|
August 11, 1949 |
|
LAKSHMI DEVI Vs. TARA BAI
|
August 5, 1949 |
|
LAKSHMI LAL Vs. JOSHI GIRDHARJI
|
August 11, 1949 |
|
LAKSHMI SHANKER TEWARI Vs. RAMA KANT
|
August 1, 1949 |
|
LAL SOMNATH SINGH Vs. AMBIKA PRASAD DUBE
|
August 23, 1949 |
|
M A JALIL Vs. REX
|
November 8, 1949 |
|
M ZIAUDDIN AHMAD Vs. JAGMOHAN RAM
|
April 13, 1949 |
|
MADAN LAL Vs. KALI PRASAD
|
August 19, 1949 |
|
MADHO DAS Vs. REX
|
June 22, 1949 |
|
MAHARAJ BUX Vs. REX
|
April 25, 1949 |
|
MAIKU Vs. RAM LAL
|
April 12, 1949 |
|
MAJEED KHAN MOHAMMAD YASEEN KHAN Vs. REX
|
June 28, 1949 |
|
MANGAL SINGH Vs. REX
|
January 1, 1949 |
|
MANNA LAL Vs. RAM GOPAL
|
August 25, 1949 |
|
MAQBOOLUDDIN Vs. REX
|
May 25, 1949 |
|
MARDAN Vs. REX
|
July 27, 1949 |
|
MD SAADAT ALI KHAN Vs. BADALA
|
September 8, 1949 |
|
MISHRIMAL GULABCHAND OF BEAWAR Vs. STATE OF U P
|
October 26, 1949 |
|
MOHAMMAD FAROOQ Vs. REX THROUGH TUFAIL AHMAD
|
May 4, 1949 |
|
MOHAMMAD SABIR Vs. REX
|
August 3, 1949 |
|
MOHAMMAD SHARIF Vs. REX
|
December 16, 1949 |
|
MOHAN LAL Vs. LACHMAN DAS MOHAN LAL AND SONS LTD
|
December 13, 1949 |
|
MOHAN LAL Vs. GOKARAN SINGH
|
August 5, 1949 |
|
MOHAN LAL HUJA AND OTHERS Vs. CHAWLA BANK LTD.
|
May 12, 1949 |
|
MOHD HANIF Vs. REX
|
February 7, 1949 |
|
MOHD IBRAHIM Vs. ISHRAT HUSAIN
|
March 28, 1949 |
|
MOHD ILYAS Vs. REX THROUGH MANZOOR HASAN
|
October 10, 1949 |
|
MOHD SHARIF KHAN Vs. U P GOVERNMENT
|
December 19, 1949 |
|
MOHD SIDDIQ Vs. ZUBEDA KHATOON
|
March 31, 1949 |
|
MST HIRANIA Vs. SM RAM PIARI
|
November 10, 1949 |
|
MUNICIPAL BOARD Vs. B MANGLI LAL
|
October 7, 1949 |
|
MURLI SINGH Vs. TIKA RAM
|
November 24, 1949 |
|
MUSHTAQ AHMAD Vs. REX
|
May 10, 1949 |
|
NAND KUMAR LAL Vs. KUBER LAL
|
January 5, 1949 |
|
NAND LAL SRIVASTAVA Vs. REX
|
December 16, 1949 |
|
NAND LAL SRIVASTAVA Vs. REX
|
May 4, 1949 |
|
NANHEY MAL NAROTTAM DAS Vs. REX
|
May 19, 1949 |
|
NARAIN Vs. GUR CHARAN LAL
|
September 2, 1949 |
|
NARAIN DAS Vs. REX
|
September 7, 1949 |
|
NARAIN DAS Vs. REX
|
January 10, 1949 |
|
NARAIN DAS KASAUDHAN Vs. CHHOTU
|
August 10, 1949 |
|
NARAIN SINGH Vs. REX
|
December 21, 1949 |
|
NARAIN SINGH Vs. HAR BUX SINGH
|
September 23, 1949 |
|
NIRANJAN LAL BHARGAVA Vs. RAM KALI DEVI
|
December 19, 1949 |
|
NURA Vs. REX
|
May 25, 1949 |
|
ORI Vs. REX
|
May 6, 1949 |
|
PADAM KUMAR JAIN Vs. REX
|
August 24, 1949 |
|
PALAK DHARI Vs. PARAS NATH
|
December 20, 1949 |
|
PANCHAYTI AKHARA Vs. JITNARAIN
|
April 12, 1949 |
|
PEAREY LAL Vs. REX
|
May 14, 1949 |
|
PHERU Vs. BHAGAVANA
|
July 25, 1949 |
|
PROMOD CHANDRA SHEKHAR Vs. REX
|
August 1, 1949 |
|
PURSHOTTAM SINGH Vs. SUPERINTENDENT CENTRAL PRISON
|
May 17, 1949 |
|
QAMARUDDIN HUSAIN Vs. MUSHTAQ AHMAD
|
January 5, 1949 |
|
QUDRUTULLAH Vs. MOHAMMAD KASIM KHAN
|
January 17, 1949 |
|
RADHA KRISHNA SWAMI Vs. PARSHOTTAM DAS
|
May 9, 1949 |
|
RADHA KUNWAR Vs. RAM NARAIN
|
December 23, 1949 |
|
RAFIUDDIN Vs. MOHD AMIN
|
November 3, 1949 |
|
RAGHUBAR DAYAL SINGHAL Vs. REX
|
October 26, 1949 |
|
RAGHUBIR GIR Vs. BADAM GIR
|
December 9, 1949 |
|
RAGHUBIR SARAN Vs. STATE OF U P
|
May 12, 1949 |
|
RAGHUNATH DAS Vs. BABU DAYA SARUP
|
December 13, 1949 |
|
RAGHUNATH DAS Vs. SRI KISHAN
|
October 7, 1949 |
|
RAHMAT ULLAH Vs. MAQSOOD AHMAD
|
May 6, 1949 |
|
RAI SURENDRA NATH Vs. SM NARAINI DEVI
|
July 29, 1949 |
|
RAJ KUMAR Vs. VED ROOP NARAIN
|
October 26, 1949 |
|
RAJ RANI Vs. RAJARAM
|
September 8, 1949 |
|
RAM Vs. HARBANS LAL
|
November 17, 1949 |
|
RAM ADHAR MISRA Vs. PARSHOTTAM MISRA
|
October 14, 1949 |
|
RAM ASREY Vs. REX
|
July 14, 1949 |
|
RAM BABU SAKSENA Vs. REX
|
November 11, 1949 |
|
RAM BHAROSE Vs. REX
|
June 23, 1949 |
|
RAM BHAROSE Vs. REX
|
April 4, 1949 |
|
RAM CHANDER Vs. REX
|
May 10, 1949 |
|
RAM CHANDER Vs. REX
|
November 7, 1949 |
|
RAM DAYAL Vs. KAILASHI
|
August 30, 1949 |
|
RAM DEI Vs. GYORSI
|
August 18, 1949 |
|
RAM GOPAL Vs. MADAN LAL
|
August 29, 1949 |
|
RAM GOPAL Vs. BAIKUNTH NATH SHARMA
|
October 7, 1949 |
|
RAM GOPAL Vs. AJODHIA PRASAD
|
October 7, 1949 |
|
RAM GOPAL, COMPLAINANT Vs. MADAN LAL ,
|
May 3, 1949 |
|
RAM GULAM Vs. GOVERNMENT OF U P
|
August 22, 1949 |
|
RAM HARSH TEWARI Vs. REX, THROUGH RANG RAMANUJ PRASAD NARAIN SINGH
|
September 19, 1949 |
|
RAM KISHAN Vs. STATE
|
November 4, 1949 |
|
RAM KISHNA Vs. RAMJANKI SHIVA PARBATI MAHARAJ
|
December 20, 1949 |
|
RAM NAGINA RAI Vs. DISTRICT MAGISTRATE, GHAZIPUR
|
November 15, 1949 |
|
RAM PRASAD Vs. LALA HANSRAJ
|
August 10, 1949 |
|
RAM PRATAP Vs. INDRAJIT
|
December 6, 1949 |
|
RAM SAHAI Vs. MAN SINGH
|
January 4, 1949 |
|
RAM SARAN Vs. REX
|
January 10, 1949 |
|
RAM SARAN SINGH Vs. PRITHIPAL SINGH
|
September 12, 1949 |
|
RAMESH CHANDRA Vs. KANCHAN
|
November 11, 1949 |
|
RAMESHWAR Vs. DIN DAYAL
|
April 8, 1949 |
|
RAMESHWAR KASUDHAN Vs. SHEODIN KASUDHAN
|
October 26, 1949 |
|
RAN BEJAI BAHADUR Vs. RAM ADHIN
|
March 8, 1949 |
|
RATAN LAL Vs. MADARI
|
October 27, 1949 |
|
REX Vs. DAYA SHANKAR JAITLY
|
September 9, 1949 |
|
REX Vs. MOHD ILYAS
|
October 10, 1949 |
|
REX Vs. SADLA
|
December 5, 1949 |
|
REX Vs. L JOHARI MAL
|
November 17, 1949 |
|
REX Vs. GOONGA
|
June 20, 1949 |
|
REX Vs. MOHD ETIZAD RASUL KHAN
|
May 12, 1949 |
|
REX Vs. ALIMUDDIN
|
August 4, 1949 |
|
REX Vs. RAM DAYAL
|
July 5, 1949 |
|
REX Vs. GENDA SINGH
|
October 12, 1949 |
|
REX Vs. ALIMUDDIN AND OTHERS
|
February 18, 1949 |
|
REX Vs. MOTI
|
June 7, 1949 |
|
RIKHA SINGH Vs. REX
|
June 3, 1949 |
|
RUKMANI BAI Vs. JOSHI RAM KISHAN JOSHI BHAWANI SHANKER
|
October 14, 1949 |
|
RULIA RAM Vs. REX
|
June 24, 1949 |
|
RUPAI Vs. GOSHAIN RAM CHARANDAS
|
December 20, 1949 |
|
S E ORDE Vs. T C DEACON
|
September 7, 1949 |
|
S JAWAD ALI SHAH Vs. COMMISSIONER OF INCOME TAX
|
October 10, 1949 |
|
S MOHD LIAQ Vs. RAMJI
|
March 30, 1949 |
|
S S YUSUF Vs. REX
|
August 11, 1949 |
|
SAFDARI BEGAM Vs. ASHFAQ HUSAIN KHAN
|
December 20, 1949 |
|
SAHODRA Vs. RAM BABOO
|
May 11, 1949 |
|
SAJIDA KHATOON Vs. M B AHMAD
|
August 4, 1949 |
|
SAJJAD ALI Vs. SHAHID ALI
|
October 26, 1949 |
|
SALAR BUX HAJI RAMZAN Vs. COMMISSIONER OF INCOME-TAX U P C P AND BERAR
|
October 20, 1949 |
|
SAT NARAIN Vs. REX
|
July 25, 1949 |
|
SATDEO Vs. REX
|
October 11, 1949 |
|
SATDEO Vs. REX
|
June 25, 1949 |
|
SETH KISHORI LAL Vs. HAJI MUHAMMAD NAZIR
|
July 26, 1949 |
|
SHAFIQ-UD-DIN Vs. LAKHAN SINGH
|
August 9, 1949 |
|
SHAM NARAIN RAI Vs. NAGESAR RAM
|
December 6, 1949 |
|
SHAMBHU DATTA Vs. MST RAM RAJI
|
October 17, 1949 |
|
SHANKAR Vs. REX
|
October 18, 1949 |
|
SHANKAR Vs. REX THROUGH WAHAJUDDIN
|
January 7, 1949 |
|
SHARAN BEHARI LAL Vs. KANHAIYA LAL
|
December 19, 1949 |
|
SHEETAL BAKSH SINGH Vs. REX
|
August 24, 1949 |
|
SHEETAL BAKSH SINGH Vs. REX
|
April 23, 1949 |
|
SHEO NARAIN Vs. BHALLAR
|
October 28, 1949 |
|
SHEODAN SINGH Vs. RAMESH SINGH
|
August 5, 1949 |
|
SHRI RAM JANKI Vs. MAKTOOLA
|
April 18, 1949 |
|
SHRI THAKURJI MAHRAJ THAKUR DWARA Vs. JANGOO SINGH
|
August 18, 1949 |
|
SHYAMLAL SHARMA Vs. KING EMPEROR
|
April 29, 1949 |
|
SIDDIQ ALI Vs. REX
|
September 14, 1949 |
|
SIDDIQ ALI Vs. REX
|
March 31, 1949 |
|
SIM RAM KALI, Vs. GAYA PRASAD- ACCUSED-OPPOSITE PARTY
|
September 17, 1949 |
|
SIR GULAB SINGH Vs. DISTRICT MAGISTRATE
|
June 24, 1949 |
|
SIR IQBAL AHMAD Vs. REX
|
September 13, 1949 |
|
SITA RAM Vs. REX
|
October 18, 1949 |
|
SITA RAM Vs. REX
|
May 18, 1949 |
|
SM AHMADI BEGUM Vs. SM KULSUMUN NISA
|
March 31, 1949 |
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SM RADHA Vs. SM GULZARI
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December 21, 1949 |
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SOBH NATH LAL Vs. VIDYA PRASAD
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December 9, 1949 |
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SOMESHWAR DAYAL SETH Vs. DWARKADHISH JI MAHARAJ
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August 30, 1949 |
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SONBARSA KUER Vs. STATE OF TAMIL NADU
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November 18, 1949 |
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SPECIAL MANAGER COURT OF WARDS Vs. COMMISSIONER OF INCOME TAX
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September 28, 1949 |
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SRIPAT RAI Vs. NARBADESHWAR PRASAD NARAIN SINGH
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November 28, 1949 |
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STATE Vs. BADRUDDIN
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September 9, 1949 |
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SUBHAN Vs. REX
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August 30, 1949 |
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SUGHAR SINGH Vs. REX
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April 29, 1949 |
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SUMER Vs. REX
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December 14, 1949 |
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SURAJ BALI Vs. RANG BAHADUR SINGH
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August 11, 1949 |
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SURENDRA NATH KOLEY Vs. A R SINCLAIR DAY
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November 3, 1949 |
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SURYA DATT DUBEY Vs. PROVINCIAL GOVERNMENT
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November 21, 1949 |
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SURYAPAL SINGH CREDITOR NO 5 Vs. KR NAHAR SINGH
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November 15, 1949 |
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SUTHAN Vs. REX
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April 25, 1949 |
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SYED ZAHID ALI SABZPOSH Vs. SYED SHAHID ALI SABZPOSH
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March 3, 1949 |
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TAJJU KHAN Vs. MAZHAR KHAN
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November 9, 1949 |
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TANDON Vs. REX
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June 20, 1949 |
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TAQI MIRZA Vs. REX
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January 20, 1949 |
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THAN SINGH Vs. REX
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July 7, 1949 |
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TIKA RAM Vs. REX
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October 10, 1949 |
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TIKA RAM Vs. REX
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June 28, 1949 |
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TUNDA Vs. REX
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July 11, 1949 |
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UMA SHANKER TEWARY Vs. REX
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October 6, 1949 |
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ZAHINUDDIN HUSAIN Vs. CHOKHEY LAL
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December 22, 1949 |