BAL KRISHNA MAHESHWARI Vs. UMA SHANKER MEHROTRA AND ANOTHER
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March 5, 1947 |
BINOD BEHARI LAL Vs. REX
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September 1, 1947 |
BRIJ MOHAN DAS AND ANR. Vs. EMPEROR
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September 26, 1947 |
COMMISSIONER OF INCOME TAX Vs. RAJA INDRAJIT PRATAP BAHADUR SAHI
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March 19, 1947 |
H K LODHI Vs. L SHYAM LAL
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February 20, 1947 |
KING EMPEROR Vs. KASHI PRASAD
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April 17, 1947 |
MAHABIR PRASAD MUNNA LAL Vs. COMMISSIONER OF INCOME TAX
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April 3, 1947 |
RAJA BAHADUR MAJOR RAJA DURGA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
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February 21, 1947 |
RAM ASREY Vs. REX
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November 10, 1947 |
RAM ASREY AHIR Vs. REX
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August 11, 1947 |
SETH KALURAM KANKARIA Vs. STATE OF U P
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March 20, 1947 |
UPPER INDIA CHAMBER OF COMMERCE, CAWNPORE Vs. COMMISSIONER OF INCOME
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April 20, 1947 |