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BENARES BANK LTD. Vs. BANK OF BIHAR AND OTHERS
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February 19, 1946 |
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BENOY RATAN BANERJI Vs. COMMISSIONER OF INCOME TAX
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April 24, 1946 |
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COMMISSIONER OF INCOME TAX Vs. THAKURJI LAKSHMI NATHJI
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April 18, 1946 |
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GANESHILAL AND SONS Vs. COMMISSIONER OF INCOME TAX
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May 1, 1946 |
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GOPI MOHAN AND SONS Vs. COMMISSIONER OF INCOME TAX
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April 24, 1946 |
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GORAKHPUR ELECTRIC SUPPLY CO., LTD. Vs. NARIMAN AND CO.
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August 1, 1946 |
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HAJIE SAEED AND SONS Vs. COMMISSIONER OF INCOME TAX
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April 11, 1946 |
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HIRA LAL PHOOLCHAND Vs. COMMISSIONER OF INCOME TAX
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April 24, 1946 |
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JAWAHIR AND ORS Vs. JADU
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October 8, 1946 |
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KEDAR NATH Vs. COMMISSIONER OF INCOME TAX
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May 3, 1946 |
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KOMIL SINGH Vs. REX
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April 15, 1946 |
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KUNWAR SINGH Vs. DAMODAR SINGH
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January 15, 1946 |
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NAND RAM CHHOTEY LAL Vs. COMMISSIONER OF INCOME TAX
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April 17, 1946 |
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RAM DATTA SITA RAM OF BASTI Vs. STATE OF U P
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October 15, 1946 |
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SARJU BAI MST Vs. COMMISSIONER OF INCOME TAX
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April 30, 1946 |
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SATDEO KOERI Vs. SURAJ BALI SINGH
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October 22, 1946 |
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SETH GANGA SAGAR R B Vs. INCOME TAX APPELLATE TRIBUNAL
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April 15, 1946 |
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WHEELER A H AND CO Vs. COMMISSIONER OF INCOME TAX
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May 7, 1946 |
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