| Case Title | Date |
|---|---|
| BADAR SHOE STORES Vs. STATE OF U P | February 8, 1945 |
| COMMISSIONER OF INCOME TAX Vs. SARWAN KUMAR | February 14, 1945 |
| COMMISSIONER OF INCOME TAX Vs. SINGARI BAI | February 23, 1945 |
| COMMISSIONER OF INCOME TAX Vs. DWARKA DHEESH TEMPLE | January 4, 1945 |
| HIRA MILLS LIMITED Vs. INCOME TAX OFFICER | January 3, 1945 |
| MST. MANGAL BAHU Vs. JAITLY AND COMPANY | October 26, 1945 |
| OFFICIAL LIQUIDATORS, BENARES BANK, LTD. Vs. PRAKASHA AND OTHERS | November 7, 1945 |
| RAM LAL BECHAIRAM Vs. COMMISSIONER OF INCOME TAX | March 7, 1945 |
| RANI AMRIT KUNWAR Vs. COMMISSIONER OF INCOME TAX | December 21, 1945 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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