| Case Title | Date |
|---|---|
| SHIROMANI SUGAR MILLS LIMITED Vs. GOVERNOR GENERAL IN COUNCIL | November 18, 1944 |
| UPPER INDIA CHAMBER OF COMMERCE Vs. COMMISSIONER OF INCOME TAX | December 14, 1944 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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