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BISHESWAR NATH AND CO Vs. STATE OF UP
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February 18, 1942 |
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COMMISSIONER OF INCOME TAX Vs. MANRY REV J C
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February 24, 1942 |
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COMMISSIONER OF INCOME TAX Vs. BEHARI LAL BHARGAVA
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April 10, 1942 |
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GHULAM DIN AND CO Vs. COMMISSIONER OF INCOME TAX
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January 19, 1942 |
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HIRA LAL L Vs. COMMISSIONER OF INCOME TAX
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February 9, 1942 |
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IQBAL AHMAD HONBLE MR JUSTICE Vs. STATE OF U P
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February 5, 1942 |
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KUNWAR BISHWANATH SINGH Vs. COMMISSIONER OF INCOME TAX
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February 10, 1942 |
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L BISHAMBAR NATH Vs. STATE OF U P
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February 16, 1942 |
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L PITAMBER PRASAD Vs. STATE OF U P
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February 16, 1942 |
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LACHHMAN DAS BRIJBALLABH DAS Vs. STATE OF U P
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January 17, 1942 |
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LALA GANESH PRASAD Vs. STATE OF U P
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February 24, 1942 |
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MOHAN LAL SHYAM LAL Vs. STATE OF U P
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February 18, 1942 |
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PANDIT GAYA PRASAD TEWARI Vs. COMMISSIONER OF INCOME TAX
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February 24, 1942 |
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PANDIT PYARE LAL SHUKLA Vs. COMMISSIONER OF INCOME TAX
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February 17, 1942 |
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PEAREY LAL SHUKLA OF CAWNPORE Vs. STATE OF U P
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February 17, 1942 |
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RADHEY LAL BALMUKAND Vs. STATE OF UP
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January 17, 1942 |
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RAHOMAL KANNOMAL Vs. COMMISSIONER OF INCOME TAX
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April 15, 1942 |
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SYED MOHAMMAD ISA Vs. COMMISSIONER OF INCOME TAX
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February 17, 1942 |
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