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BEHARI LAL BHARGAVA Vs. COMMISSIONER OF INCOME TAX
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October 15, 1940 |
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BHAGWATI Vs. COMMISSIONER OF INCOME TAX
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October 15, 1940 |
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BHIKHI RAM RAMDEO Vs. COMMISSIONER OF INCOME TAX
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October 2, 1940 |
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GANESHI LAL CHHAPPAN LAL Vs. COMMISSIONER OF INCOME TAX
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September 24, 1940 |
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GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX
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September 16, 1940 |
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GOPALDAS PARSHOTTAMDAS Vs. COMMISSIONER OF INCOME TAX
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September 23, 1940 |
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GOPALDAS PURSHOTTAM DASS Vs. STATE OF U P
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September 24, 1940 |
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INDIAN NATIONAL TANNERY Vs. STATE OF U P
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September 24, 1940 |
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KHAIRATI LAL BABU LAL Vs. STATE OF U P
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October 4, 1940 |
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KISHORI LAL MAKUNDI LAL Vs. STATE OF U P
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October 15, 1940 |
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KUNJAMAL AND SONS Vs. STATE OF U P
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October 2, 1940 |
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LALA INDRA SEN Vs. STATE OF U P
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January 10, 1940 |
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MOHAMMAD AYUB MOHAMMAD JAMIL OF CAWNPORE Vs. STATE OF U P
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September 30, 1940 |
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MUNICIPAL BOARD, BAREILLY Vs. RAM GOPAL
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March 29, 1940 |
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RAI SAHEB RAM DAYAL AGARWALA Vs. STATE OF U P
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September 16, 1940 |
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SETH KANHAIYA LAL GOENKA Vs. STATE OF U P
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September 18, 1940 |
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SHEODUTTRAI PANNALAL Vs. COMMISSIONER OF INCOME TAX
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September 30, 1940 |
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