| Case Title | Date |
|---|---|
| CHANDRIKA PRASAD RAM SWARUP Vs. COMMISSIONER OF INCOME TAX | March 30, 1939 |
| KAMLAPAT MOTI LAL Vs. STATE OF U P | April 18, 1939 |
| KRISHNA AND CO Vs. STATE OF U P | August 18, 1939 |
| KUBER SINGH Vs. JAI NATH | April 13, 1939 |
| NANDLAL BHANDARI MILLS LTD Vs. STATE OF U P | May 8, 1939 |
| RAM KHELAWAN AND SAHU THAKUR DAS Vs. STATE OF U P | August 15, 1939 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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