| Case Title | Date |
|---|---|
| ADITYA NARAIN SINGH BAHADUR SIR Vs. COMMISSIONER OF INCOME TAX | January 24, 1938 |
| GANESHI LAL AND SONS JEWELLERS Vs. COMMISSIONER OF INCOME TAX | February 14, 1938 |
| GANESHILAL BHATTAWALA Vs. STATE OF U P | May 5, 1938 |
| JUGAL KISHORE MUKAT LAL Vs. STATE OF U P | May 5, 1938 |
| KEDAR NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX | January 4, 1938 |
| LALA TRIBENI RAM Vs. STATE OF U P | May 6, 1938 |
| SUNDAR SINGH MAJITHIA SIR Vs. STATE OF U P | March 9, 1938 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN