| Case Title | Date |
|---|---|
| JAMUNA PRASAD Vs. BHAWANI DAYAL | April 2, 1937 |
| RAJMANI DEVI Vs. COMMISSIONER OF INCOME TAX | May 4, 1937 |
| S C MULLICK AND SONS Vs. STATE OF U P | October 25, 1937 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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