| Case Title | Date |
|---|---|
| CHAMBER OF COMMERCE Vs. COMMISSIONER OF INCOME TAX | April 6, 1936 |
| EMPEROR Vs. RAM GOPAL | August 25, 1936 |
| MOHAMMAD ASLAM Vs. COMMISSIONER OF INCOME TAX | August 7, 1936 |
| SETH KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX | March 25, 1936 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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