| Case Title | Date |
|---|---|
| NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA Vs. ASHARFI LAL YADAV | April 11, 1935 |
| RATANCHAND LALLUMAL Vs. STATE OF U P | September 10, 1935 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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