| Case Title | Date |
|---|---|
| (SYED) RAZA HUSAIN Vs. DISTRICT BOARD | October 13, 1932 |
| ABHEY RAM CHUNNI LAL Vs. STATE OF U P | October 14, 1932 |
| ALIF KHAN Vs. WAJID ALI AND ORS | October 27, 1932 |
| BASANT LAL THAKAT SINGH Vs. COMMISSIONER OF INCOME TAX | January 2, 1932 |
| CH BACHCHAN LAL Vs. NAROTTAM DATT AND ORS | October 13, 1932 |
| GOPAL Vs. EMPEROR | February 12, 1932 |
| JAI DAYAL MADAN GOPAL Vs. STATE OF U P | April 22, 1932 |
| KINDER SINGH AND ORS Vs. EMPEROR | October 14, 1932 |
| LALA RAMJI MAL Vs. DEVI PRASAD | October 19, 1932 |
| MRS EDNA MAY OLIVIA HARDLESS Vs. MR HAROLD RICHARD HARDLESS | October 21, 1932 |
| MT KAUSHILLYA Vs. ARAT LAL | October 25, 1932 |
| PANNA LAL Vs. BASDEO | October 26, 1932 |
| PANNA LAL-SHAM LAL Vs. ABDULLAH USMAN AND ORS | October 18, 1932 |
| SARNAM PRASAD AND ANR Vs. SUNDER SAHU AND ORS | October 18, 1932 |
| SHIAM LAL Vs. JASWANT SINGH | October 12, 1932 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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